REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A F CORDEIRO Vs. STATE OF GUJARAT	July 28, 2000
A I MITHAIWALA ASMAI ABDULHUSEIN Vs. ASHWINKUMAR L BHATT	April 3, 2000
ABAD DAIRY Vs. MANJIBHAI DHANJIBHAI	July 25, 2000
ABDUL RAZAK ADALBHAI VOHRA Vs. STATE OF GUJARAT	October 20, 2000
ABDULKARIM BANUMIYA Vs. SAUMIN BIPINCHANDRA MEHTA	December 1, 2000
ABEDINBHAI TURABBHAI Vs. CHHAGANBHAI DEVABHAI BHARWAD	June 23, 2000
ADANI EXPORTS LIMITED Vs. UNION OF INDIA	April 3, 2000
ADANI EXPORTS LIMITED Vs. HINDUSTAN ORGANIC CHEMICALS LIMITED	September 6, 2000
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD Vs. POPATLAL GHELABHAI PATEL	August 11, 2000
AFZALKHAN MOHMADNBI PATHAN Vs. STATE OF GUJARAT	August 8, 2000
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF GUJARAT	December 27, 2000
AHER MENSI RAMSI Vs. AHERANI BAI MINI JETHA	June 30, 2000
AHER POLA PARBAK BARAD Vs. CHITURI SAHIB ASSTT S P VERAVAL	September 7, 2000
AHIR NIMESHKUMAR BABUBHAI Vs. SOUTH GUJARAT UNIVERSITY	May 2, 2000
AHMEDABAD DISTRICT COOP BANK LTD Vs. NEW JASHPARK COOPERATIVE HOUSING STY LTD	January 25, 2000
AHMEDABAD ELECTRICITY COMPANY LIMITED AND SAYAJI Vs. UNION OF INDIA	April 4, 2000
AHMEDABAD GRAIN MERCHANT ASSOCIATION Vs. STATE OF GUJARAT	December 21, 2000
AHMEDABAD GREEN BELT KHEDUT MANDAL Vs. STATE OF GUJARAT	November 24, 2000
AHMEDABAD MUNICIPAL CORPORATION Vs. NEVANDRAI HASMATRAI	October 19, 2000
AHMEDABAD MUNICIPAL CORPORATION Vs. VIJAY OWNERS ASSOCIATION	September 6, 2000
AHMEDABAD MUNICIPAL CORPORATION Vs. USMANGANI CHHIPA	March 9, 2000
AHMEDABAD MUNICIPAL CORPORATION Vs. KRISHNAKANT C DAVE	June 30, 2000
AHMEDABAD MUNICIPAL CORPORATION Vs. MAHENDRABHAI JAYANTIBHAI SHUKLA	June 16, 2000
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. HANSABEN NATWARLAL DABGAR	September 28, 2000
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. SHITALBHAI SHOBHRAJ	October 6, 2000
AJAYPAL JAGIR TRUST Vs. DINKARRAY L VAIDYA	June 23, 2000
AJITKUMAR SHANTILAL GANDHI Vs. STATE OF GUJARAT	December 15, 2000
AKSHAR PURSHOTTAM SWAMINARAYANKELAVANI MANDAL Vs. STATE OF GUJARAT	August 18, 2000
ALEMBIC GLASS INDUSTRIES LIMITED Vs. ALEMBICS GLASS KARMCHARI UNION	March 14, 2000
ALIBHAI MOHMADBHAI Vs. KADERKHA NURKHA	March 28, 2000
ALKA N SHAH Vs. STATE OF GUJARAT	May 3, 2000
ALLANA PHARMACHEM LTD Vs. INDUSTRIES COMMISSIONER	March 15, 2000
AMARDAS GOVINDDAS CHAUHAN Vs. DISTRICT PRIMARY EDUCATION OFFICER	May 3, 2000
AMARSANGH DHULABHAI ZADAV Vs. STATE OF GUJARAT	March 7, 2000
AMARSINHBHAI BHILABHAI CHAUDHARY Vs. STATE OF GUJARAT	September 11, 2000
AMARSINHBHAI KANTIBHAI PATEL Vs. STATE OF GUJARAT	March 23, 2000
AMBALAL L AKHANI Vs. STATE OF GUJARAT	June 16, 2000
AMBALAL PARSOTTAMBHAI PATEL Vs. STATE OF GUJARAT	December 5, 2000
AMICHANDBHAI MADHWAN PATEL Vs. STATE OF GUJARAT	February 10, 2000
AMITABEN SOMCHANDBHAI PRAJAPATI Vs. DISTRICT PRIMARY EDUCATION OFFICER	May 5, 2000
AMRABHAI RANCHHODBHAI BHARWAD Vs. STATE OF GUJARAT	August 1, 2000
AMRITLAL JOITARAM MODI Vs. STATE OF GUJARAT	April 28, 2000
AMRUTBHAI BHOLIBHAI PATEL Vs. STATE OF GUJARAT	September 20, 2000
AMRUTBHAI BHOLIDASBHAI PATEL Vs. STATE OF GUJARAT	September 29, 2000
AMRUTLAL B PRAJAPATI Vs. POLICE COMMISSIONER	December 27, 2000
AMRUTLAL J TRIVEDI Vs. SMITABEN B SHETH	August 11, 2000
AMUBAI IBRAHIMBHAI Vs. FAKRUDDIN ABBULHUSAIN GHADIYALI	December 15, 2000
ANIDA (VACHARA) JUTE SEVA SAHAKARI MANDALI LTD Vs. MANIBHAI PUNJABHAI PATEL	May 18, 2000
ANIDA VACHARA JUTE SEVA SAHAKARI MANDALI LIMITED Vs. MANIBHAI PUNJABHAI PATEL	June 30, 2000
ANJANA SAMJI CHELA Vs. ANJANA HIRJI AHIJI	July 4, 2000
ANKLESWAR INDUSTRIES Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION	June 30, 2000
ANUP ENGINEERING LIMITED Vs. COMMISSIONER OF INCOME TAX	July 6, 2000
ANUPBHAI MANUBHAI JANI DETENUE Vs. STATE OF GUJARAT	April 27, 2000
ANVARBHAI KASAMBHAI Vs. CHIEF SECURITY COMMISSIONER	May 2, 2000
APPOLLO TYRES LIMITED Vs. UNION OF INDIA	April 26, 2000
APURVA J. PAREKH Vs. UNION OF INDIA AND ORS.	February 8, 2000
ARADHANABEN JAYANTILAL MEHTA Vs. STATE OF GUJARAT	April 28, 2000
ARJANBHAI R ASHIYANI Vs. GUJARAT STATE SEEDS CORPORATION LIMITED	September 22, 2000
ARJUNBHAI AMRITBHAI NAIK Vs. STATE OF GUJARAT	March 10, 2000
ARTI GASES Vs. DIRECTOR OF INCOME TAX INVESTIGATION	May 9, 2000
ARTI SHIP BREAKING Vs. DIRECTOR OF INCOME TAX INV	March 9, 2000
ARVIND MANEKALAL TAILOR Vs. STATE OF GUJARAT	April 6, 2000
ARVINDBHAI N PATEL Vs. SAVITABEN	November 17, 2000
ARVINDKUMAR N BHATT Vs. POLICE COMMISSIONER OF AHMEDABAD	August 11, 2000
ASHA JAMNADAS CHANDARANA 40 HONISTER HEIGHTS Vs. STATE OF GUJARAT	October 16, 2000
ASHISH G JOSHI Vs. GUJARAT UNIVERSITY	November 17, 2000
ASHOK BALABHAI MAKWANA Vs. STATE OF GUJARAT	August 22, 2000
ASHOK BHANUSHANKAR TRIVEDI Vs. NAGAR PRIMARY SHIKSHAN SAMATI	March 29, 2000
ASHOK ORGANICS INDUSTRIES LIMITED Vs. STATE OF GUJARAT	June 20, 2000
ASHOK ORGANICS INDUSTRIES LTD. AND ANR. Vs. STATE OF GUJARAT AND ORS.	June 17, 2000
ASHOKKUMAR HARAKCHAND SHAH Vs. STATE OF GUJARAT	April 4, 2000
ASHWINKUMAR D SONEJI Vs. STATE OF GUJARAT	December 1, 2000
ASHWINKUMAR MANILAL SHAH Vs. CHHOTABHAI JETHABHAI PATEL	September 8, 2000
ASIAM STUDIO PVT LTD Vs. UNION OF INDIA	January 28, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ASHIMA SYNTEX LIMITED	August 4, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 22, 2000
ASSISTANT COMMISSIONER OF INCOME TAX Vs. B N CORPORATION	April 24, 2000
ASSOCIATED PETROLEUM CORPORATION Vs. INDIAN OIL CORPORATION LIMITED	December 1, 2000
ASSOCIATED PLUP AND PAPER MILLS LIMITED Vs. UNION OF INDIA	December 5, 2000
ASST. COMMISSIONER, CENTRAL EXCISE Vs. PRIYAKANT CARBON & CHEMICAL INDUSTRIES PVT. LTD	December 4, 2000
ATUL LIMITED Vs. COMMISSIONER	July 12, 2000
ATULKUMAR JAYANTILAL RAWAL Vs. STATE OF GUJARAT	May 9, 2000
AVADH BIHARI AMRUTLAL Vs. STATE OF GUJARAT	August 11, 2000
AZIM HASHAN PREMJI Vs. STATE OF GUJARAT	April 7, 2000
B C SHAH Vs. OIL AND NATURAL GAS COMMISSION	April 25, 2000
B G SAPARIYA CHAIRMAN DEVELOPMENT BOARD MAHUVA MUNICIPALITY Vs. PRADIPKUMAR PUJARI COLLECTOR BHAVNAGAR	March 10, 2000
B P JOSHI Vs. UNITED INDIA INSURANCE COMPANY LIMITED	November 20, 2000
B R KAKAR Vs. INSTITUTE FOR PLASMA RESEARCH	March 3, 2000
BABUBHAI HIRABHAI Vs. CITY DEPUTY COLLECTOR	January 20, 2000
BABULAL CHIMANLAL BHIL Vs. SECRETARY	April 24, 2000
BADARMAL H JAIN Vs. RATANBEN V SUSHILABEN	April 1, 2000
BADRUNNISHA MOHMMAD SIKADAR Vs. KESHIBEN JETHALAL PARMAR	April 7, 2000
BAI BOORBHANU HAJI HASAN Vs. BAI HAVABHAI HAJI HASAN	March 24, 2000
BAI SHANTA WD 0 SHAMALBHAI Vs. UNION OF INDIA	September 22, 2000
BAI SHANTA WD/O SHAMALBHAI AND ORS. Vs. UNION OF INDIA AND ANR.	February 22, 2000
BAI SUKHIBEN Vs. HIRABHAI HARIBHAI PATEL	December 1, 2000
BALBIR VASISHT Vs. NATIONAL TEXTILE CORPORATION	February 17, 2000
BALDEVBHAI PREMJIBHAI CHAUHAN Vs. STATE OF GUJARAT	August 4, 2000
BANK OF BARODA Vs. NUTAN MILLS EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD.	September 6, 2000
BANK OF TOKYO MITSUBISHI LIMITED Vs. ESSAR STEEL LIMITED	March 13, 2000
BANSILAL KANAIYALAL SHAH Vs. B R SHROFF	October 17, 2000
BAR COUNCIL OF GUJARAT Vs. VINOD HARJIVANDAS DIXIT	October 3, 2000
BARODA MUNICIPAL CORPORATION Vs. NARENDRA MANILAL SHAH	March 27, 2000
BATLIBOI AND COMPANY LIMITED Vs. SALES TAX OFFICER 1 CLASS 1 DIVISION 1	April 10, 2000
BEN LILAVATI LALBHAI TRUST Vs. AHMEDABAD MUNICIPAL CORPORATION	October 3, 2000
BHADA KHET MAJUR SAHKARI MANDALI LIMITED Vs. STATE OF GUJARAT	March 6, 2000
BHAGUBHAI B PATEL Vs. DEPUTY DISTRICT DEVELOPMENT OFFICER	September 8, 2000
BHAGWANDAS TRILOKCHAND Vs. BHUNGODOMAL ZAMATMAL	April 6, 2000
BHAGWATIPRASAD DOLATRAI MEHTA Vs. STATE OF GUJARAT	October 9, 2000
BHAI NIHALCHAND MODH Vs. STATE OF GUJARAT	March 31, 2000
BHANA BHAGWAN AND COMPANY Vs. BHAVAN VASHRAM	October 11, 2000
BHANBHAI NANABHAI KHUMAN Vs. STATE OF GUJARAT	December 2, 2000
BHANUBHAI KALIDAS PATEL Vs. MANIBEN WD O PRABHUBHAI RANCHHODBHAI	October 17, 2000
BHANUMATIBEN SURYAKANT DOSHI Vs. VANRAJSINH HIRABHAI CHAVDA	October 4, 2000
BHARAT AGRICULTURE CORPORATION Vs. KRUSHNAKANT MADHUSUDAN SHROFF	August 8, 2000
BHARAT CO OPERATIVE BANK LIMITED Vs. BANK OF BARODA	May 2, 2000
BHARATBHAI BALABHAI BHANGI Vs. AHMEDABAD MUNICIPAL CORPORATION	May 5, 2000
BHARATBHAI PUNABHAI CHAVDA Vs. MANOJKUMAR DHRANGA	January 25, 2000
BHARATSINH BHAGWANSINH PUWAR Vs. STATE OF GUJARAT	May 2, 2000
BHARTIYA KARMACHARI SANGH Vs. OIL AND NATURAL GAS COMMISSION	October 20, 2000
BHAVANI SHANKAR KRIPALDAS MAHESHWARI Vs. STATE OF GUJARAT	February 3, 2000
BHAVANSINH RANJITSINH PARMAR Vs. STATE OF GUJARAT	August 1, 2000
BHAVESH GAS SUPPLIERS Vs. DISTRICT INDUSTRIES CENTRE	February 10, 2000
BHAVI GAURANG VAISHNAV Vs. GOVT OF GUJARAT	April 28, 2000
BHAVNAGAR MUNICIPAL CORPORATION Vs. OFFICIAL LIQUIDATOR	April 24, 2000
BHAVNAGAR MUNICIPAL CORPORATION Vs. KUMAR G MEHTA	March 2, 2000
BHIKBHIBEN RAQTILAL JOSHI Vs. KANTILAL PUNJABHAI PARMAR	July 28, 2000
BHIKHABHAI A JADAV Vs. VAIDYA GAMANLAL J	June 25, 2000
BHIKHABHAI A. JADAV AND ORS. Vs. VAIDYA GAMANLAL J.	July 25, 2000
BHIKHABHAI HARIBHAI PATEL Vs. PARSHOTTAMBHAI ZAVERBHAI PATEL	December 1, 2000
BHIKHUBHA BALUBHAI JADEJA Vs. STATE OF GUJARAT	December 5, 2000
BHIKHUBHA BALUBHAI JADEJA Vs. STATE OF GUJARAT	November 29, 2000
BHIKHUBHAI SOMABHAI PATEL Vs. STATE OF GUJARAT	September 12, 2000
BHIKHUP AGARWAL Vs. LILABEN LALJIBHAI VALA	February 9, 2000
BHILWARA TELENT SERVICES PRIVATE LIMITED Vs. UNION OF INDIA	June 29, 2000
BHOI SHANABHAI BUDHABHAI Vs. SARVADAMAN CHIMANBHAI PATEL	April 25, 2000
BHOOMI INDUSTRIES Vs. CHIEF ENGINEER APPEAL OR SUCCESSOR	April 27, 2000
BHUPAT RAMJI VASAVA Vs. STATE OF GUJARAT	June 22, 2000
BHUPENDRA MANUBHAI MISTRY Vs. STATE OF GUJARAT	August 31, 2000
BIJAL S BAKUTARA Vs. GUJARAT WATER SUPPLY AND SEWERAGE BOARD	February 18, 2000
BISMILLAHKHAN S PATHAN Vs. DHANIBEN SUKLAL KHARVA	April 28, 2000
BOLABHAI HIRABHAI Vs. STATE OF GUJARAT	June 20, 2000
BOMBAY MERCANTILE COOPERATIVE BANK LTD Vs. NAGINDAS A. NAGAR AND ORS	May 1, 2000
BOTAD TRANSPORT Vs. MEMAN AMADBHAI DAUDBHAI	June 13, 2000
BRAHMANAND LAYAKRAM Vs. SHAH NATWARLAL HARAKHLAL	February 25, 2000
C J N Z MADRESA Vs. DISTRICT EDUCATION OFFICER	September 22, 2000
C M OZA Vs. STATE OF GUJARAT	February 25, 2000
CADILA LABORATORIES LIMITED Vs. UNION OF INDIA	May 9, 2000
CENTRAL MARINE FISHERIES RESEARCH INSTITUTE AND RESEARCH CENTR Vs. HIRALAL MEPABHAI BHINT	August 18, 2000
CENTRE FOR SOCIAL JUSTICE JANVIKAS Vs. UNION OF INDIA	March 2, 2000
CHAMAR RAMJIBHAI KHIMABHAI Vs. MIRZA NURMAHMMADBHAI AMIRBHAI	March 24, 2000
CHAMPAKLAL JAYANTILAL GADANI Vs. LATABEN CHAMPAKLAL GADANI	February 8, 2000
CHANCHAL Vs. HEIRS OF TETIYABHAI C KOLCHA	November 24, 2000
CHANDRAKANTABEN RAMCHANDRA MODI Vs. KANUBHAI CHANDUBHAI PANCHAL	September 1, 2000
CHANDRASHANKAR MANISHANKAR Vs. ISHWARBHAI C. CLERK	July 18, 2000
CHANDULAL M MACHHI Vs. STATE OF GUJARAT	December 26, 2000
CHANDULAL MANILAL DOSHI Vs. MANIBEN MANILAL DOSHI	September 12, 2000
CHANSAMA TALUKA PANCHAYAT Vs. SULEMANBHAI SUJATBHAI MALEK	May 4, 2000
CHARITY COMMISSIONER Vs. TEJENDRAPRASADJI DEVENDRAPRASADJI	August 4, 2000
CHARTERED ACCOUNTANTS ASSOCIATION Vs. UNION OF INDIA	December 27, 2000
CHARUSHILA HIRALAL TOPIWALA Vs. GUJARAT STATE FINANCIAL CORPORATION	August 18, 2000
CHARUTAR VIDYA MANDAL Vs. HEIRS OF SHARADKUMAR JERAMBHAICHAUHAN	November 21, 2000
CHATURBHAI BHAVANBHAI MAKWANA Vs. PRINCIPAL GUJARAT COLLEGE	September 15, 2000
CHATURBHUJ MULJI Vs. PREMJI HARIRAM	February 17, 2000
CHATURBHUJ VERSI Vs. VAGHER VASTA BHIKHA	February 25, 2000
CHAUDHARI VIRASANGBHAI DALABHAI Vs. CHAUDHARI RANCHHODBHAI RAGHJIBHAI	June 29, 2000
CHAUDHARY K GOBARBHAI Vs. STATE OF GUJARAT	September 13, 2000
CHAUDHARY RATANBEN KANJIBHAI Vs. GORDHANBHAI PATEL	September 8, 2000
CHAUDHRY KESARBHAI PARTHIBHAI Vs. STATE OF GUJARAT	August 7, 2000
CHEMICAL CORPORATION Vs. MIRABEN PRAFULBHAI CONTRACTOR	December 8, 2000
CHETAN Y. VORA Vs. UNION OF INDIA	February 8, 2000
CHHANI NAGAR PANCHAYAT Vs. STATE OF GUJARAT	February 11, 2000
CHHOTALAL M. BHAVSAR Vs. HEIRS OF SAKKAR JETHA RABARI	June 16, 2000
CHHOTALAL MAGANLAL Vs. LALUBHAI JAMNADS	May 9, 2000
CHIMANLAL MANJIBHAI Vs. STATE OF GUJARAT	October 11, 2000
CHUDGAR CHUNILAL POPATLAL Vs. KHATRI HARILAL RAMJIBHAI	April 18, 2000
COMMISIONER OF INCOME TAX Vs. LAVJIBHAI MANDANBHAI PATEL	April 6, 2000
COMMISSIONER OF C EX & CUS , VADODARA Vs. C D SOLANKI	June 14, 2000
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD-I Vs. GUJARAT MEDICRAFT PVT. LTD.	November 22, 2000
COMMISSIONER OF INCOME TAX Vs. GUJARAT AGRO OIL ENTERPRISES	February 7, 2000
COMMISSIONER OF INCOME TAX Vs. NATHALAL KARSANDAS	February 7, 2000
COMMISSIONER OF INCOME TAX Vs. ABDUL RAHIM KHAN M PATHAN	January 27, 2000
COMMISSIONER OF INCOME TAX Vs. MIHIR TEXTILES LIMITED	January 24, 2000
COMMISSIONER OF INCOME TAX Vs. CAMA HOTELS LTD	April 18, 2000
COMMISSIONER OF INCOME TAX Vs. KAIRA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED	July 11, 2000
COMMISSIONER OF INCOME TAX Vs. KEDRAJ AGRICULTURAL INDUSTRIES	September 12, 2000
COMMISSIONER OF INCOME TAX Vs. BAVLA GOPALAK VIVIDH KARYAKARISAHAKARI MANDLI LIMITED	September 7, 2000
COMMISSIONER OF INCOME TAX Vs. BHARATKUMAR R PANCHAL	September 21, 2000
COMMISSIONER OF INCOME TAX Vs. AMBALAL SARABHAI CHARITY TRUST	September 21, 2000
COMMISSIONER OF INCOME TAX Vs. MAHARAJA EXHIBITORS	August 1, 2000
COMMISSIONER OF INCOME TAX Vs. SHASHI THEATRE PRIVATE LIMITED	September 5, 2000
COMMISSIONER OF INCOME TAX Vs. ARVIND MILLS LIMITED	September 5, 2000
COMMISSIONER OF INCOME TAX Vs. JAGDISH PROCESSORS PRIVATE LIMITED	August 29, 2000
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FERTLIZERS COMPANY LIMITED	August 29, 2000
COMMISSIONER OF INCOME TAX Vs. JYOTI ELECTRIC MOTORS LTD	December 26, 2000
COMMISSIONER OF INCOME TAX Vs. COMMERCIAL AHMEDABAD MILLS COMPANY LIMITED	December 27, 2000
COMMISSIONER OF INCOME TAX Vs. LIGHT PUBLICATION LIMITED	November 24, 2000
COMMISSIONER OF INCOME TAX Vs. PANNA KNITTING INDUSTRIES	December 5, 2000
COMMISSIONER OF INCOME TAX Vs. GARDEN SILK MILLS PRIVATE LIMITED	November 14, 2000
COMMISSIONER OF INCOME TAX Vs. NUFORAM INDUSTRIES	October 17, 2000
CONSUMER PROTECTION COUNCIL Vs. AHMEDABAD MUNICIPAL CORPORATION	October 4, 2000
CORPORATION Vs. NARSABAI WD O NARAN PANTAJI	March 14, 2000
COSMOS DEVELOPMENT CORPORATION Vs. AHMED ALI MIRSAHEBMIYA SAIYED	August 2, 2000
CRANE OWNERS ASSOCIATION Vs. UNION OF INDIA	August 14, 2000
CRANE OWNERS ASSOCIATION Vs. COMMISSIONER OF SALES TAX OR SUCCESSOR	April 13, 2000
D B THANKI Vs. STATE OF GUJARAT	March 10, 2000
D K MARU Vs. STATE OF GUJARAT	February 21, 2000
D K TRIVEDI Vs. PRESIDENT GADHDA EDUCATION TRUST	September 22, 2000
D N BHATT Vs. STATE OF GUJARAT	April 27, 2000
D P VEKARIYA Vs. SURAT URBAN DEVELOP AUTHORITY	October 6, 2000
DAHIBEN RAMANLAL PARMAR Vs. RAMANLAL RANCHHODBHAI PARMAR	March 9, 2000
DAHYABHAI K PATEL Vs. GSRTC	March 3, 2000
DAHYABHAI PURABHAI VANKAR Vs. EXECUTIVE ENGINEER	March 3, 2000
DAHYALAL GOVINDJI Vs. VRAJLAL MADHAVJI RATHOD	March 8, 2000
DALPATBHAI BAVABHAI PRAJAPATI Vs. STATE OF GUJARAT	March 15, 2000
DALSUKHBHAI KESHAVLAL Vs. NATIONAL INSTITUTE OF DESIGN	July 7, 2000
DALSUKHRAI G GHELANI Vs. BHIKHALAL HARILAL MASHRU	September 9, 2000
DALSUKHRAI G. GHELANI Vs. BHIKHALAL HARILAL MASHRU	September 8, 2000
DAMODAR H SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 22, 2000
DAMODAR K SHAH Vs. COMMISSIONER OF INCOME TAX	November 10, 2000
DAMODAR OIL MILL Vs. DISTRICT SUPPLY OFFICER JUNAGADH	March 3, 2000
DAMOR KANTILAL N Vs. UNION OF INDIA	August 4, 2000
DANA KARSAN MANVAR Vs. DIVISIONAL CONTROLLER	August 11, 2000
DARJI AMARSHI LALJI Vs. SHAH JETHALALA PRABHUDAS	July 26, 2000
DASHRATHLAL RAMNIKLAL THAKKER Vs. MANDAL NAGARIK SAHKARI BANK LIMITED	March 30, 2000
DEAN, B. J. MEDICAL COLLEGE Vs. RABARI JITENDRAKUMAR ARJANBHAI	August 31, 2000
DECOM MARKETING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	June 27, 2000
DEPUTY COMMISSIONER OF INCOME TAX ASSTT Vs. VARDHMAN FABRICS PRIVATE LIMITED	December 27, 2000
DEPUTY CONSERVATOR OF FOREST Vs. SHRAMJIVI GENERAL WORKERS UNION	November 10, 2000
DEPUTY EXECUTIVE ENGINEER Vs. PRAVINBHAI H PATEL	June 20, 2000
DEPUTY EXECUTIVE ENGINEER Vs. JAYANTIBHAI CHHIMABHAI	June 16, 2000
DEPUTY EXECUTIVE ENGINEER Vs. JIVIBEN V PANDYA	June 16, 2000
DEPUTY EXECUTIVE ENGINEER Vs. RAJABHAI BHAGWANBHAI	April 25, 2000
DEPUTY EXECUTIVE ENGINEER Vs. SINDARVA PATU DANABHAI	April 20, 2000
DEPUTY EXECUTIVE ENGINEER MECHNICAL Vs. SUKHABHAI GANDABHAI	August 4, 2000
DESAI TEJMAL RAMSING Vs. MINSTRY OF DEFENCE	January 28, 2000
DEVENDRA JASHUBHAI RAVAL Vs. AHMEDABAD MUNICIPAL CORPORATION	December 13, 2000
DEVENDRA KARUNESH SHUKLA Vs. JANTA CONSTRUCTION COMPANY	April 27, 2000
DEVIDHBHAI DAHYABHAI Vs. STATE OF GUJARAT	May 10, 2000
DEVUBHA TEJUBHA Vs. STATE OF GUJARAT	May 5, 2000
DHANANJAY PRAHLAD BHOLE Vs. STATE OF GUJARAT	April 10, 2000
DHANESH B JAIN Vs. DIRECTOR GENERAL APPAREL EXPORT PROMOTION COUNCIL	July 4, 2000
DHANJIBHAI PETHABHAI Vs. STATE OF GUJARAT	September 12, 2000
DHANLAXMIBEN CHHOTALAL PATEL Vs. DISTRICT DEVELOPMENT OFFICER	September 8, 2000
DHANLAXMIBEN JITENDRAPRASAD Vs. EMPLOYEES STATE INSURANCE CORPORATION	March 23, 2000
DHANSUKHLAL VITHALDAS RAJPUT KHATRY Vs. JAYANTILAL SHANTILAL BULSARA	March 10, 2000
DHARAMSI MORARJI CHEMICAL COMPANY LIMITED Vs. T J FERTILIZERS	September 8, 2000
DHARMABHAI AMTHABHAI BHANGI Vs. STATE OF GUJARAT	April 11, 2000
DHIRAJBHAI D MAKWANA Vs. SUPERINTENDENT	April 19, 2000
DHOLKA NARAGPALIKA Vs. G.E.B	September 29, 2000
DHUKHAJI GENAJI RAJPUT Vs. MAMLATDAR & A.L.T.	November 24, 2000
DHULABHAI C KOTWAL Vs. BHIKHABHAI K PRAJAPTI	June 23, 2000
DILIP M PATEL Vs. STATE OF GUJARAT	February 1, 2000
DILIPSINH CHHATRASINH CHAUHAN Vs. DEPUTY COMMISSIONER OF POLICE	October 13, 2000
DINESH PURSHOTTAMBHAI JANI Vs. STATE OF GUJARAT	April 28, 2000
DINESHBHAI DHEMENRAI Vs. STATE OF GUJARAT	July 31, 2000
DINESHBHAI MOTIBHAI CHAUHAN Vs. STATE OF GUJARAT	April 28, 2000
DINESHKUMAR N SOMANI Vs. KALOL MUNICIPALITY	May 4, 2000
DINUBHAI MOTIRAM VYAS Vs. DISTRICT COLLECTOR	April 7, 2000
DIRECTOR GOVERNMENT PRINTING AND STATIONERY DEPARTMENT Vs. S L SOLANKI	February 9, 2000
DIST PANCHAYAT DELETED Vs. SHANTIBEN BHIMABHAI	May 9, 2000
DISTRICT DEVELOPMENT OFFICER Vs. J S PRAJAPATI	April 28, 2000
DISTRICT DEVELOPMENT OFFICER Vs. MANIBEN VIRABHAI	April 25, 2000
DISTRICT EDUCATION OFFICER HIMMATNAGAR Vs. RAJVIRSINH K RATHOD	May 29, 2000
DISTRICT EDUCATION OFFICER HIMMATNAGAR Vs. RAJVIRSINH K RATHOD	June 28, 2000
DIVISIONAL CONNTROLLER Vs. VIRJI D BAROT	March 27, 2000
DIVISIONAL CONTROLLER Vs. AMARSINH K DAMOR	April 6, 2000
DIVISIONAL CONTROLLER S T CORPORATION Vs. NARANBHAI SOMNATH NAYAK	April 12, 2000
DIVISIONAL CONTROLLER STATE TRANSPORT CORPORATION KACHCHH Vs. DHIRAJLAL Z KOTAK	March 27, 2000
DIVISIONAL CONTROLLER, GUJARAT STATE TRANSPORT CORPORATION Vs. JAYANTILAL G. CHAMAR	April 11, 2000
DIVYA PRINTS PRIVATE LIMITED Vs. SESA SEAT INFORMATION SYSTEMS	February 28, 2000
DOLLY SALT INDUSTRIES Vs. STATE OF GUJARAT	October 4, 2000
DRAVINKUMAR P. VORA Vs. STATE OF GUJARAT	September 22, 2000
DY. COMMISSIONER OF CENTRAL EXCISE Vs. ATUL LTD.	November 17, 2000
DY. EXECUTIVE ENGINEER Vs. SUKHABHAI GANDABHAI	June 20, 2000
ELVINA ISUDAS CHRISTIAN Vs. M K RAITHATTHA	March 3, 2000
ESTATE OF AMBALAL SARABHAI Vs. COMMISSIONER OF INCOME TAX	July 4, 2000
EXECUTIVE ENGINEER Vs. LEGAL HEIRS OF BHAGWANBHAI KHODABHAI ALGOTAR	June 20, 2000
EXECUTIVE ENGINEER Vs. BHIMA RAMAJI PUROHIT	April 25, 2000
EXECUTIVE ENGINEER Vs. PRAVINBHAI PRABHUBHAI PATEL	February 15, 2000
EXECUTIVE ENGINEER Vs. CHANDRAKNAT K JOSHI	March 10, 2000
FAIZUHUSAIN MAHMADALI Vs. MEMAN ABDULKUDDAS H ISMAILBHAI	September 25, 2000
FAKIR MOHMED HAJI HASAN Vs. COMMISSIONER OF INCOME TAX	August 10, 2000
FARENI VIVIDH KARYAKARI SAHKARI SEVA MANDALI LIMITED Vs. A V VADHER	April 26, 2000
FATMABIBI W D ABDULKARIM HAJI KADARBHAI Vs. ABDULREHMAN ABDULKARIM	April 27, 2000
FEDERATION OF BUILDING ASSOCIATION Vs. STATE OF GUJARAT	October 12, 2000
FIROJ ANWARBHAI FRUITWALA Vs. COMMISSIONER OF POLICE SURAT CITY	April 19, 2000
FIROZ M BATTIWALA Vs. STATE OF GUJARAT	June 20, 2000
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA	November 17, 2000
FULABEN WD O CHUNILAL N Vs. GANESHBHAI PUNABHAI CHANAWALA	July 7, 2000
G C DAVE Vs. STATE OF GUJARAT	April 24, 2000
G K PARMAR Vs. STATE OF GUJARAT	May 10, 2000
G S R T Vs. RAMESHBHAI D PATEL	November 8, 2000
G.S.R.T.C Vs. MANUBHAI P. PATEL	April 25, 2000
GANESH TEXTILES Vs. COMMISSIONER OF INCOME TAX	September 7, 2000
GANGESHWARPRASAD B SINGH Vs. UNION OF INDIA	January 20, 2000
GAUTAMBHAI GOVINDLAL BHATT Vs. GUJARAT SECONDARY EDUCATION BOARD	July 26, 2000
GEB Vs. NATHABHAI DEVDANBHAI	September 6, 2000
GEB Vs. BALLKHAN D JOYA	February 29, 2000
GENERAL SECRETARY GUJARAT MAZDOOR SENA Vs. MUNICIPAL COMMISSIONER	December 18, 2000
GENERAL SECRETARY K T KAMDAR UNION CHARAVADA Vs. PRASHANT MUKUNDRAY MEHTA C O KT MAJDOOR MAHAJAN SANGH	June 16, 2000
GHYANDEEP COMPANY OP HOUSING SOCIETY Vs. DEPUTY COLLECTOR	March 14, 2000
GIANI RAM RAMCHANDRA Vs. STATE OF GUJARAT	February 11, 2000
GIRDHAR C KORU Vs. MANAGING DIRECTOR	August 25, 2000
GIRISH MISTRY CHAIRMAN INDIAN INSTITUTE OF ARCHITECTS Vs. STATE OF GUJARAT	June 20, 2000
GLOBAL TELE SYSTEMS PRIVATE LIMITED Vs. STATE OF GUJARAT	February 18, 2000
GMDC EMPLOYEES UNION Vs. GUJ MINERAL DEVP CORPORATION	June 20, 2000
GO RAVAL DRAFTSMAN Vs. STATE OF GUJARAT	April 27, 2000
GOKALDAS KANJI RATHOD Vs. VARSA MAGANLAL CHAUHAN	November 17, 2000
GOPAL GLASS WORKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX 1	February 22, 2000
GOPALBHAI OGHADBHAI PAREKH Vs. STATE OF GUJARAT	August 17, 2000
GOPISHANKAR S VAID Vs. STATE OF GUJARAT	May 2, 2000
GOVINDBHAI SHAMBHUBHAI CHAUHAN Vs. STATE OF GUJARAT	July 19, 2000
GOVINDBHAI TEJABHAI BARIYA Vs. STATE OF GUJARAT	December 14, 2000
GOVINDJI RAMJI Vs. TAPULAL NATHALAL DASANI	September 1, 2000
GRASIM INDUSTRIES LIMITED Vs. SALES TAX OFFICER	November 29, 2000
GRASIM INDUSTRIES LIMITED Vs. SALES TAX OFFICER	November 1, 2000
GRUH FINANCE LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX ASSESSMENT	February 2, 2000
GUJARAT ADIVASI YUVA VIKAS SANGH Vs. GUJARAT STATE KHADI GRAMODYOG BOARD	October 6, 2000
GUJARAT AGRICULTURAL UNIVERSITY Vs. LAXMIBEN	May 2, 2000
GUJARAT AGRICULTURE UNIVERSITY Vs. C G MARADIA	July 25, 2000
GUJARAT CANCER AND RESEARCH INSTITUTE Vs. SANJAY CHANDRAKANT VYAS	September 15, 2000
GUJARAT CANCER AND RESEARCH INSTITUTE Vs. KARUNABEN R MAKWAN	July 7, 2000
GUJARAT CO OPERATIVE OIL SEEDS GROWERS FEDERATION LIMITED Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE	February 11, 2000
GUJARAT ELECTRICITY BOARD Vs. CHANDRAKANTA DYEING AND PRINTING MILLS	March 16, 2000
GUJARAT ELECTRICITY BOARD Vs. B M SHAH	May 10, 2000
GUJARAT ELECTRICITY BOARD Vs. SHANKARBHAI MOTIBHAI PRAJAPATI	August 4, 2000
GUJARAT ELECTRICITY BOARD Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE DEHGAM	October 16, 2000
GUJARAT ELECTRICITY BOARD Vs. PATEL MANGUBEN KHEMABHAI	December 15, 2000
GUJARAT GAS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX ASSESMENT	April 18, 2000
GUJARAT HOUSING BOARD Vs. S K GHADVI	December 19, 2000
GUJARAT HOUSING BOARD Vs. ARVIND C PATEL	October 6, 2000
GUJARAT HOUSING BOARD Vs. ZULFIKAR RAMJANALI MERCHANTS KULMUKHTRAY KHALIDBIN SAIYED	September 7, 2000
GUJARAT MINERAL DEVELOPMENT COR Vs. GUJARAT MINERAL DEVELOPMENT COR EMPLOYEES UNION	June 20, 2000
GUJARAT POLLUTION CONTROL BOARD Vs. PARMAR DEVUSINH SHERSINH	May 5, 2000
GUJARAT S T DRIVER CONDUCTOR TRAFFIC STAFF ASSOCIATION Vs. DIVISIONAL CONTROLLER G S SHAH	April 27, 2000
GUJARAT S T DRIVER CONDUCTOR TRAFFIC STAFF ASSOCIATION Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	August 30, 2000
GUJARAT SECONDARY EDUCATION BOARD Vs. SUNNY DHARAMPALSINH CHAUDHARY MINOR	February 14, 2000
GUJARAT STATE CO OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	November 29, 2000
GUJARAT STATE CO OPERATIVE MARKETING FEDERATION LIMITED Vs. STATE OF GUJARAT	September 25, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. R S PRAJAPATI	September 22, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KIRANKUMAR MANILAL KANABAR	September 28, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JENABAI DADAMIYAN SAIYED	October 9, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SUSHMABEN SURENDRASINH RAVAT	October 10, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SURYAKANTABEN D ACHARYA	October 12, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SANDHYABEN ARVINDBHAI SINDE	September 6, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KAMLABEN	September 14, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VASHRAM DAYA	August 17, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NARANDAS CHHAGANLAL	December 6, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. USHAKANT LAXMANBHAI GAMIT	December 8, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SULEMANBHAI P MANSURI	November 6, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. P B BARIYA	November 6, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SAVITABEN VASANTLAL PATEL	December 20, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ISUF ISMAIL MANSURI	February 8, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. THACKER NAROTTAM KALYANJI	February 17, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ABDULKARIM I SHAIKH	March 14, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT EMPLOYEES UNION	March 22, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MANJI MEGHAJI VAGHARI	March 13, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VAJABHAI D PARMAR	April 11, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ST WORKERS UNION C O JAYKRISHNABHAI J DAVE	April 6, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHELABHAI MOTAMBHAI PATEL	May 10, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SAVITABEN VASANTLAL PATEL	May 9, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. K G LABANA	May 9, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. M I PATHAN	May 2, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MADHAVSINGH B PARMAR	May 3, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DINESH SAVJIBHAI PIPALIA	May 3, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KISHORE J HIRANI	May 3, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JAMNADAS GANGJIBHAI KHANT	June 23, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHAVANBHAI MAVJIBHAI RATHOD	June 23, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KAY ORR BROTHERS	July 11, 2000
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KAMLABEN VALJIBHAI VORA	September 12, 2000
GUJARAT VET PHARMA PRODUCTS LIMITED Vs. GIDC 624 B ADMINISTRATIVE BUILDING	October 5, 2000
GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LIMITED Vs. VITHALBHAI GAMBHIRBHAI BARIYA	May 10, 2000
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. KETANBHAI DINKARRAY PANDYA	May 9, 2000
GUJLIBEN VELJIBHAI RATHWA Vs. MAHESHBHAI MOHANBHAI DESAI	October 17, 2000
GULABBEN ARJUNBHAI GARASIYA WD O ARJUNBHAI GARASIYA Vs. STATE OF GUJARAT	May 10, 2000
GULABSING SARDARSING THAKORE Vs. POPATLAL CHHOTALAL JADAWALA	March 30, 2000
GULAMHUSEIN I. CHOPDA Vs. STATE OF GUJARAT	December 15, 2000
GULAMMINYA HASUMINYA Vs. SAKHAVATKHAN MOHMADKHAN	October 20, 2000
GULAMMIYA HUSAINMIYA MALEK Vs. UNION OF INDIA	June 17, 2000
GULAMMOHAMMED ABDULMAJEED ANSARI Vs. STATE OF GUJARAT	July 18, 2000
GUNVANTBHAI AMBALAL PATEL Vs. STATE OF GUJARAT	December 14, 2000
GUNVANTLAL RATANCHAND Vs. RAMESHBHAI P PATEL	September 13, 2000
GURUKRUPA TRANSPORT CORPORATION Vs. FOOD CORPORATION OF INDIA	March 23, 2000
H K DESAI Vs. STATE OF GUJARAT	March 10, 2000
H N RAO Vs. STATE OF GUJARAT	July 21, 2000
H R JOSHI Vs. CHANDUBHAI D BOSAMIAY	December 1, 2000
H V LAKUM Vs. STATE OF GUJARAT	September 8, 2000
HABIBBHAI MAHMADBHAI M Vs. ABDULKUDDUS HAJI ISMAILBHAI MEMON	February 22, 2000
HADTA SEVA SAHAKARI MANDLI LIMITED Vs. STATE OF GUJARAT	February 15, 2000
HAJIMAHMAD JAN MAHMAD SHAIKH Vs. COMMISSIONER OF POLICE	February 15, 2000
HAJRABEN ADAM GIRNARI Vs. STATE OF GUJARAT	June 12, 2000
HALAR UTKARSH SAMITI Vs. STATE OF GUJARAT	August 3, 2000
HAMIDBHAI AZAMBHAI MALIK Vs. STATE OF GUJARAT	July 31, 2000
HANSABEN KHEMCHAND JAIN Vs. GPSC	May 4, 2000
HARDASMAL G ROCHLANI Vs. HEAD MISTRESS	July 27, 2000
HARDESH KUMAR RAJARAM Vs. KV B UNNI	February 4, 2000
HARDESH KUMAR RAJARAM Vs. KV. B. UNNI	May 4, 2000
HAREN PANDYA Vs. GANDHINAGAR CHARITABLE TRUST	September 21, 2000
HARGOVAN KESHAV Vs. MANSING THAKORBHAI	March 3, 2000
HARIBHAI GALBABHAI PATEL SARPANCH Vs. PARMABHAI KANJIBHAI PARMAR	January 28, 2000
HARIKRISHNA CHANDULAL TRIVEDI Vs. SARDAR PATEL UNIVERSITY	February 1, 2000
HARILAL J KANSARA Vs. KANTILAL P BUDHUBHATTI	September 21, 2000
HARISH RAMANBHAI PATEL Vs. ISHVARLAL V JADAWALA	September 22, 2000
HARKISHANDAS M DUMASIA Vs. MOHANLAL MAKANJI DUMASIA	November 23, 2000
HARMISTA A CHAUHAN Vs. DEALER SELECTION BOARDAHMEDABAD	July 28, 2000
HARPREETSINGH GILHOTRA Vs. STATE OF GUJARAT	February 1, 2000
HARSHADBHAI DAHYABHAI DESAI Vs. STATE OF GUJARAT	July 7, 2000
HASEM MOHAMAD JEVA Vs. SHANTABEN	August 31, 2000
HASMUKH CHATURBHUJ TRIVEDI Vs. MOHANLAL RAMJI VORALIYA	February 14, 2000
HASMUKH SHAH Vs. AHMEDABAD MUNICIPAL CORPORATION	December 27, 2000
HASMUKHLAL H SHAH Vs. STATE OF GUJARAT	October 17, 2000
HAYATBIBI FATEHKHAN SINDHI Vs. STATE OF GUJARAT	January 13, 2000
HEIR OF KASHIBEN C CHHAGANLAL Vs. BAPULAL KALIDAS	September 1, 2000
HEIRS OF JADEJA TAKHATSINH KESARISINH Vs. STATE OF GUJARAT	November 17, 2000
HEIRS OF JESHANKER P MEHTA Vs. ADDL SPECIAL SECRETARY	February 18, 2000
HEIRS OF JIVRAJ KHIMJI LAXMIBEN JIVRAJ KHIMJI Vs. NARANDAS UDHAVDAS	July 31, 2000
HEMANT CHAMPAKLAL SHAH Vs. S S KHAN	October 16, 2000
HEMANTKUMAR BABULAL PANDYA Vs. STATE OF GUJARAT	December 1, 2000
HGI INDUSTRIES LTD Vs. UNION OF INDIA	January 27, 2000
HIMATLAL C VALIA Vs. COMMISIONER OF INCOME TAX	September 19, 2000
HINDUSTAN APPAREL INDUSTRIES Vs. FAIR DEAL CORPORATION	May 9, 2000
HINDUSTAN COAL MOVERS PRIVATE LIMITED Vs. UNION OF INDIA	July 4, 2000
HIRABHAI BHAGWANBHAI Vs. STATE OF GUJARAT	July 6, 2000
HIRABHAI BHANABHAI AHIR Vs. STATE OF GUJARAT	January 13, 2000
HIRABHAI M MAKWANA Vs. PRESIDENT	October 19, 2000
HIRALAL BHAGWATI Vs. COMMISSIONER OF INCOME TAX	April 18, 2000
HIRALAL KALURAM Vs. STATE OF GUJARAT	July 21, 2000
HUSENBHAI SAHEBKHAN BHATTI Vs. DELEATED AS PER COURT ORDER DT. 14-12-1991	June 23, 2000
HYDRANAUTICS MEMBRANES INDIA LTD Vs. UNION OF INDIA	January 27, 2000
I H MEHTA Vs. STATE OF GUJARAT	August 11, 2000
ICICI LIMITED Vs. STATE OF GUJARAT	December 8, 2000
IDEAL MOTORS LIMITED Vs. PATEL MOTILAL JYOITARAM	July 28, 2000
INCOME TAX OFFICER Vs. GUJARAT POWER CORP LIMITED	March 16, 2000
INDIRABEN C DESAI Vs. STATE OF GUJARAT	March 8, 2000
INDRAPALSINH P CHAUHAN Vs. STATE OF GUJARAT	November 17, 2000
ISAAK IBRAHIM SANDHI NOVDA Vs. STATE OF GUJARAT	July 21, 2000
ISHWARBHAI BABUBHAI VAGHELA Vs. RANJANBEN GOKALBHAI PRAJAPATI	June 20, 2000
ISHWARBHAI H PATEL Vs. STATE OF GUJARAT	February 1, 2000
ISHWARBHAI MARGHABHAI PATEL Vs. STATE OF GUJARAT	August 25, 2000
ISHWARLAL THAKORDAS BANGALI Vs. PATEL VALJIBHAI NATTHUBHAI	April 3, 2000
ISRAIL ALIAS ISRAR PAHELVAN NAZIRAHMED SHAIKH Vs. STATE OF GUJARAT	October 19, 2000
J A PANDYA Vs. STATE OF GUJARAT	May 5, 2000
J G KUNDALIA Vs. MAMLATDAR RAJKOT TALUKA	September 21, 2000
J N GUPTA Vs. ANIL CONSTRUCTION COMPANY	April 6, 2000
J R GOHIL Vs. DISTRICT PANCHAYAT	November 24, 2000
JADAV PRABHATBHAI JETHABHAI Vs. PARMAR KARSANBHAI DHULABHAI	July 28, 2000
JADAV RATILAL KALIDAS Vs. ADMINISTRATIVE OFFICER	May 5, 2000
JAGDISH B BHATT Vs. STATE OF GUJARAT	February 25, 2000
JAGDISH U NANAVATY Vs. STATE OF GUJARAT	February 10, 2000
JAGDISHKUMAR MANGALDAS PATEL Vs. SPECIAL RECOVERY OFFICER	October 6, 2000
JAISINH JODHABHAI VAISYA AND GROFED EMPLOYEES UNION Vs. LAXMANBHAI ARSHIBHAI ZALA	November 7, 2000
JAISUKHLAL KALIDAS JOSHI Vs. STATE OF GUJARAT	November 17, 2000
JANAKRAI K CHAVDA Vs. COMMISSIONER	June 23, 2000
JANAKRAI L CHHAYA Vs. STATE OF GUJARAT	April 11, 2000
JANKALYAN JAGRUTI KELAVNI Vs. SECRETARY	December 1, 2000
JANTA TOURING TALKIES Vs. STATE OF GUJARAT	March 27, 2000
JASHBHAI SOMABHAI ALIAS DADABHAI PATEL Vs. KAMLABEN WD O MATHURBHAI DADABHAI	March 30, 2000
JASHWANTKUMAR J DESAI Vs. SABARKANTHA DISTRICT PANCHAYAT	November 10, 2000
JASHWANTRAI G TRIVEDI Vs. STATE OF GUJARAT	April 28, 2000
JASODAGIRTI SOHANGIRI Vs. POPATLAL J MAJITHIA	January 28, 2000
JASUBEN WD O RAMESHBHAI M PATEL Vs. DAHYABHAI alias BHANABHAI DURLABHBHAI CHHANABHAI	April 18, 2000
JAWANSING BALUSING Vs. STATE OF GUJARAT	February 9, 2000
JAY T SHAH Vs. STATE OF GUJARAT	December 27, 2000
JAYABEN S PANCHAL Vs. DISTRICT DEVLOP OFFICER	September 8, 2000
JAYANTIBHAI M PARMAR Vs. GUJARAT SLUM CLEARANCE BOARD	July 7, 2000
JAYANTIGAR S GOSAI Vs. STATE OF GUJARAT	June 21, 2000
JAYANTILAL A KHATRI Vs. BHAGWANDAS V KHATRI	July 12, 2000
JAYANTILAL HIRALAL MANDALIA Vs. CHARITY COMMISSIONER	December 8, 2000
JAYANTILAL KANJIBHAI Vs. RAMESHCHANDRA UTTAMRAM	August 11, 2000
JAYENDRA S SHAH Vs. MUKUND SOMCHAND SHAH	January 21, 2000
JAYENDRASINGH ANIRUDHSINGH JADEJA Vs. GUJARAT STATE MACHINE TOOLS CORPORATION LIMITED	April 7, 2000
JAYKUMAR G DOSHI Vs. UNDER SECRETARY	December 1, 2000
JAYNDRA S SHAH Vs. MUKUND SOMCHAND SHAH	January 12, 2000
JAYSHREE RAJENDRA SHROFF Vs. APPROPRIATE AUTHORITY INCOME TAX AHMEDABAD	September 5, 2000
JAYVANTSINH P JADEJA Vs. STATE OF GUJARAT	December 15, 2000
JEEVABHAI N DAMOR Vs. STATE OF GUJARAT	September 1, 2000
JERAM MULCHAND CHANDANI Vs. DINESH HIRANAND RAMANI & ORS	February 29, 2000
JETHABHAI RANABHAI SOLANKI Vs. STATE GOVERNMENT OF GUJARAT	June 23, 2000
JETHALAL MANILAL Vs. DISTRICT COLLECTOR	September 15, 2000
JIGNESHKUMAR CHIMANLAL PATEL Vs. STATE OF GUJARAT	May 8, 2000
JIKAR KARIM UNANI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	February 10, 2000
JINENDRAKUMAR SETULAL JAIN Vs. STATE	March 3, 2000
JINENDRAKUMAR SETULAL JAIN Vs. STATE OF GUJARAT	March 6, 2000
JITENDRA BHAILAL MEHTA Vs. GUJARAT WATER RESEARCH DEVELOPMENT COPRPORATION	October 6, 2000
JITENDRA CHHABILDAS JAYSWAL Vs. STATE OF GUJARAT	May 8, 2000
JITENDRA CORPORATION Vs. CHINUBHAI BHAICHANDRA SHAH	May 1, 2000
JITENDRA NAGJIBHAI TAILOR Vs. LUPIN LABORATORIES LIMITED	January 31, 2000
JITENDRA NAGJIBHAI TAILOR Vs. LUPIN LABORATORIES LIMITED	January 1, 2000
JITENDRAKUMAR RAMNIKLAL SOLANKI Vs. STATE OF GUJARAT	November 13, 2000
JITENDRAKUMAR SURYAKANT PATEL Vs. STATE OF GUJARAT	September 7, 2000
JITENDRAKUMAR T PATEL Vs. MANAGING DIRECTOR	June 16, 2000
JOSHI RATILAL LAXMISHANKER Vs. TRUSTEES OF SHETH GOKULDAS HANSRAJ TRANTUKAR MOMORIAL TR	March 31, 2000
JUNAGADH NAGAR PALIKA CHIEF OFFICER Vs. THAKKER AND COMPANY	July 28, 2000
JUNAGADH NAGARPALIKA Vs. JETHVA DILIPBHAI HIRABHAI	May 10, 2000
JYOTI MOTORS Vs. INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LIMITED	December 21, 2000
JYOTIBEN SAMIR PAWAR Vs. SAMIR BHASKAR RAO PAWAR	December 19, 2000
JYOTINDRA C SHAH Vs. NEW INDIA ASS COMPANY LIMITED	October 6, 2000
K D MEHTA Vs. STATE OF GUJARAT	October 6, 2000
K D MEHTA Vs. STATE	September 1, 2000
KADARBHAI J. SUTHAR Vs. DIVISIONAL CONTROLLER	September 21, 2000
KADARBHAI J. SUTHAR Vs. DIVISIONAL CONTROLLER	January 13, 2000
KADIA NAGINBHAI MANEKLAL Vs. Y J DIXIT	March 10, 2000
KALAJI HATHUI THAKORE Vs. STATE OF GUJARAT	March 21, 2000
KALAJI MOTIJI KHANT Vs. COLLECTOR OF SABARKANTHA	December 22, 2000
KALI BHANGABHAI V Vs. KOLI BHURABHAI VAJABHAI	June 23, 2000
KALIBEN KALABHAI DESAI Vs. ALABHAI KARAMSHIBHAI DESAI	February 22, 2000
KALIBEN KALABHAI DESAI Vs. ALABHAI KARAMSHIBHAI DESAI	September 22, 2000
KALUMIYA DALUMIYA Vs. STATE OF GUJARAT	October 18, 2000
KAMLABEN ROHITBHAI PATEL Vs. ADDITIONAL DEVELOPMENT COMMISSIONER	March 7, 2000
KAMLESH RATILAL VAKHARIYA Vs. SMC	September 25, 2000
KAMLESHKUMAR V PATEL Vs. OIL AND NATURAL GAS COMMISSION	September 1, 2000
KAMUBEN WD O CHAMPAKLAL DAHYABHAI Vs. AMBABEN WD O DAHYABHAI B PATEL	January 28, 2000
KANAIYALAL L RANPARA Vs. DAHYALAL P TANK	October 18, 2000
KANAIYALAL M PANCHAL Vs. HEIRS OF MANGALABEN WD O BHALABHAI ISHWARBHAI	June 29, 2000
KANBI NARSI RATNA BAMBHROLIA Vs. DISTRICT COLLECTOR	March 3, 2000
KANDLA PORT TRUST TRUSTEES OF BOARD Vs. ASIA FOUNDATION AND CONSTRUCTION LIMITED	November 21, 2000
KANJIBHAI BABALDAS PATEL Vs. ADDITIONAL DEVELOPMENT COMMISSIONER	November 10, 2000
KANJIBHAI BABALDAS PATEL Vs. ELECTION OFFICER OF ANDHRA PRADESH M C VISNAGAR	March 10, 2000
KANTIBHAI ANARJI THAKOR Vs. STATE OF GUJARAT	December 14, 2000
KANTIJI CHANDUJI THAKORE Vs. STATE OF GUJARAT	January 21, 2000
KANTILAL ALIAS K LAL GORDHANDAS SONI Vs. STATE OF GUJARAT	June 27, 2000
KANTILAL BHOVANBHAI BUTANI Vs. UNION OF INDIA	September 28, 2000
KANTILAL MANJI BHUVA Vs. UNION OF INDIA	January 20, 2000
KANTILAL NANCHAND SHETH Vs. JERAMDAS VAJUBHAI PARMAR	March 3, 2000
KANTILAL PUNJABHAI PARMAR Vs. BHIKBHIBEN RAQTILAL JOSHI	July 28, 2000
KANUBHAI BHAGWANJI JOSHI Vs. HARSADRAI CHUNILAL VYAS	August 4, 2000
KANUBHAI M PARMAR Vs. STATE OF GUJARAT	August 17, 2000
KARADIA JESING RAMA Vs. KARADIA BHIKHA RAMA	August 18, 2000
KARIEL KUNNANCHERI SHRIDHARAN Vs. STATE OF GUJARAT	July 21, 2000
KARMASAD MEDICAL ASSOCIATION Vs. STATE OF GUJARAT	February 4, 2000
KARSANBHAI DAHYABHAI PARMAR Vs. DISTRICT SUPDT OF POLICE	December 15, 2000
KARSANBHAI LALA HARIJAN Vs. WESTERN RAILWAY	December 7, 2000
KARSANDAS SHANKARLAL PATEL Vs. AHMEDABAD EDUCATION SOCIETY	October 17, 2000
KASHIBEN GAURISHANKER Vs. STATE OF GUJARAT	March 9, 2000
KASHUBHAI KALUBHAI PATEL Vs. STATE OF GUJARAT	May 9, 2000
KELVANI MANDAL DENAP Vs. BHAVANIPRASAD K. KORI	August 11, 2000
KESHAVLAL R KHRISTI Vs. SONABEN WD O PITARBHAI D KHRISTI	January 1, 2000
KESHOD NAGAR PALIKA Vs. PANKAJGIRI JAVERGIRI	January 25, 2000
KETAN N TRIVEDI Vs. NATIONAL DAIRY DEVLOPMENT BOARD	December 22, 2000
KHAMBHAT NAGAR PALIKA Vs. GUJARAT GENERAL KAMDAR UNION	December 1, 2000
KHAVAS LAXMAN GAGU Vs. GULABKUNVERBA AURVEDIC SOCIETY	May 8, 2000
KHILDAS AMULMAM BHAVNANI Vs. COMMISSIONER OF INCOME TAX	February 28, 2000
KHUSHIRAM DUNGROMAL JESWANI Vs. DHIRUBHAI AMARSINH CHAVDA	August 14, 2000
KIRANKUMAR BHOGILAL PANDYA Vs. RAMCHANDRA NARANBHAI PATEL	February 16, 2000
KIRANKUMAR KAMALKUMAR Vs. HIMMAT TRANSPORT SERVICE	June 30, 2000
KIRIT KUMAR C PATEL Vs. CHAIRMAN	April 4, 2000
KIRITBHAI HIRALAL PATEL Vs. ARVIND INTEX LIMITED	March 16, 2000
KIRITKUMAR BUDHALAL PATEL Vs. STATE OF GUJARAT	October 5, 2000
KIRITSINH MOHOBATSINH BRAHMBHATT Vs. STATE OF GUJARAT	December 8, 2000
KISHOREKUMAR VALLABHDASNI CO. Vs. LALITABEN HIRALAL THAKRAR	August 22, 2000
KOKILABEN KHODIDAS PATEL Vs. NATVARLAL N PATEL	March 17, 2000
KOLI ARJAN VIRA Vs. STATE OF GUJARAT	August 24, 2000
KOLI DEVABHAI TALSHIBHAI Vs. UJAMSHI THAKERSHIBHAI	December 8, 2000
KOLI GUNABHAI KANDHABHAI Vs. STATE OF GUJARAT	December 21, 2000
KOLI SURESHBHAI BALABHAI PARMAR Vs. DISTRICT MAGISTRATE	March 10, 2000
KOLI VELIYABHAI KHALPABHAI Vs. KOLI DITIYABHAI JALIABHAI	March 23, 2000
KOTECHA BROTHERS Vs. BILESHWAR KHAND UDYOG	July 7, 2000
KOYABHAI BHAICHANDBHAI Vs. STATE OF GUJARAT	September 27, 2000
KRISHNAKANT DURGESHBHAI GOR Vs. STATE OF GUJARAT	August 4, 2000
KRISHNAKESHSAV LABORATIORIES LIMITED Vs. COMMISSIONER OF INCOME TAX	September 26, 2000
KRUPABEN B TRIVEDI Vs. GOVERNMENT OF GUJARAT	August 11, 2000
KRUPABEN B TRIVEDI Vs. GOVERNMENT OF GUJARAT	May 3, 2000
KRUPABEN B. TRIVEDI Vs. GOVERNMENT OF GUJARAT AND ANR.	July 28, 2000
KULSUMBEM ADAMBHAI Vs. NOORMOHMAD PIRBHAI	September 12, 2000
KUNDANBALA MOHANLAL BUDHDEV & ORS. Vs. HARIJAN MANGA DANABHAI & ORS.	March 8, 2000
KUSUMBEN CHHAGANLAL PATEL Vs. TALUKA DEVELOPMENT OFFICER	June 16, 2000
KUTCH DISTRICT PANCHAYAT Vs. PREMJI V DUDIYA	January 13, 2000
KUTCH SHIPPING AGENCY P. LTD. Vs. BOARD OF TRUSTEES, KANDLA PORT TRUST	April 5, 2000
L M DHARMIK Vs. BANK OF BARODA	April 10, 2000
LABHUBHAI GAGJIBHAI VAGRI Vs. STATE OF GUJARAT	March 15, 2000
LALITBHAI BHAGWANDAS PATEL Vs. STATE OF GUJARAT	October 20, 2000
LALJI MANJI BHUVA Vs. UNION OF INDIA	January 20, 2000
LALJIBHAI GARBADDAS THAKKAR Vs. STATE OF GUJARAT	October 13, 2000
LALJIBHAI SHIVSHANKER TRIVEDI Vs. STATE OF GUJARAT	October 18, 2000
LALLUDAS CHILDREN TRUST Vs. COMMISSIONER OF INCOME TAX	September 12, 2000
LALUBHAI HIRABHAI PATEL Vs. INDO JAPAN INDUSTRIES	September 5, 2000
LAMIFAB INDUSTRIES Vs. STATE GOVERNMENT	March 8, 2000
LARSEN AND TOUBRO LIMITED Vs. GUJARAT STATE PETROLEUM CORPORATION LIMITED	March 15, 2000
LARSEN AND TOUBRO LIMITED Vs. GUJARAT STATE PETROLEUM CORPORATION LIMITED	February 7, 2000
LATABEN KHIMBHANDBHAI PIPRODIA Vs. STATE OF GUJARAT	September 5, 2000
LATE CHATURBHUJ MULJI Vs. PREMJI HARIRAM	February 1, 2000
LATE CHATURBHUJ MULJI Vs. PREMJI HARISAM DEAD	February 17, 2000
LATIF CHHMTUMIYA SHAIKH Vs. STATE OF GUJARAT	June 21, 2000
LAVJIBHAI MOTIRAM PRAJAPATI Vs. STATE OF GUJARAT	August 24, 2000
LAXMANBHAI B CHELANI Vs. UNION OF INDIA	March 27, 2000
LAXMANWALA MULUWALA Vs. STATE OF GUJARAT	April 10, 2000
LAXMIBEN MANUBHAI PARMAR Vs. STATE OF GUJARAT	May 10, 2000
LAXMIBEN S PATEL Vs. DEPUTY COLLECTOR	September 22, 2000
LILLYKUTTY MATHEW Vs. C J SIMON	April 20, 2000
LODHA MANSING HARPAL Vs. STATE OF GUJARAT	April 28, 2000
LOK ADHIKAR SANGH Vs. STATE OF GUJARAT	February 17, 2000
LOTUS HOTEL PRIVATE LIMITED Vs. BANK OF BARODA	July 31, 2000
LUCIOUS S CHRISTIAN Vs. UNION OF INDIA	July 17, 2000
LUCKY STAR INTERNATIONAL Vs. UNION OF INDIA	July 6, 2000
M B PADIYA Vs. STATE OF GUJARAT	April 18, 2000
M I KHAN Vs. DIRECTOR GENERAL	June 16, 2000
M J BRAHMBHATT Vs. DISTRICT DEVELOPMENT OFFICER	November 24, 2000
M K MAKWANA Vs. STATE OF GUJARAT	September 15, 2000
M N PANCHAL Vs. GUJARAT FILAMENTS LIMITED	May 3, 2000
M N PARMAR Vs. DEPUTY COMMISSIONER OF POLICE	February 3, 2000
M P BHABHOR Vs. STATE OF GUJARAT	March 9, 2000
M S DESAI AND COMPANY Vs. HINDUSTAN PETROLIUM CORPORATION LIMITED	April 11, 2000
MADARSING MANAJI RAJPUT Vs. STATE OF GUJARAT	October 13, 2000
MADHAVIBEN HIMANSUBHAI DEVANI Vs. LATABEN SURESHBHAI PAVAGADI	July 21, 2000
MADHAVLAL SHAH Vs. RAYSINH JENABHAI RATHOD	October 13, 2000
MADHUBHA BALDEVSINH JETHWA Vs. STATE OF GUJARAT	August 18, 2000
MADHUPURI CORPORATION Vs. S S KHAN	October 16, 2000
MADHUPURI CORPORATION Vs. PRABHAT JHA	March 23, 2000
MADHUSINH JUWANSINH PARMAR Vs. STATE OF GUJARAT	June 12, 2000
MADHUSUDAN DHARSHIBHAI TANK Vs. M ANWAR	February 4, 2000
MAFATBHAI M. VALAND, HEIRS OF DECEASED MOHANBHAI I. VALAND Vs. DAUDBHAI ISABHAI	November 17, 2000
MAFATBHAI V SHAH Vs. SECRETARY GOVERNMENT OF INDIA	June 23, 2000
MAFATLAL APPAREL MANUFACTURING COMPANY LIMITED Vs. JASHODBEN M PATEL	August 18, 2000
MAFATLAL INDUSTRIES LIMITED Vs. UNION OF INDIA	April 11, 2000
MAGAN BIJAL KOLI Vs. STATE OF GUJARAT	March 28, 2000
MAGANDAS BECHARDAS Vs. BOTHABHAI BHUVABHAI PATEL	July 27, 2000
MAGANLAL BROTHERS AND COMPANY Vs. STATE OF GUJARAT	September 15, 2000
MAGANLAL RUDABHAI ZAVIA Vs. CHAMPABEN MAGANBHAI ZAVIA	January 20, 2000
MAHABOOBALIKHAN M MUNSHI Vs. JOHRABIBI WD O FAJALAZIM F PATHAN	July 6, 2000
MAHARAJA SAYAJIRAO UNIVERSITY Vs. ARVINDBHAI PARSOTTAMBHAI SHAH	July 21, 2000
MAHARSHI DAYANAND PRATHMIK SHALA Vs. KISHANCHAND OTANMAL TEKWANI	April 25, 2000
MAHATMA GANDHI CHARITABLE TRUST Vs. SAURASHTRA UNIVERSITY	June 23, 2000
MAHENDRA @ HAKLO BHUPATRAI RATHOD Vs. DISTRICT MAGISTRATE, BHAVNAGAR	December 14, 2000
MAHENDRA HARILAL SHAH Vs. PRAMUKHSHRI SURENDRA NAGAR JT NAGARPALIKA	February 22, 2000
MAHENDRA VERSHI SHAH Vs. M G JOSHI	September 5, 2000
MAHENDRABHAI PALJIBHAI Vs. ADDL CHIEF SECRETARY	May 2, 2000
MAHENDRABHAI SHYAMSUNDER PUROHIT Vs. STATE OF GUJARAT	August 29, 2000
MAHENDRASINHJI ZORAVARSINHJI SANDHU Vs. KAMAL B DEVAL	March 3, 2000
MAHESH RATILAL MODI HEIR OF DECD VARSHABEN M MODI Vs. ANANDBEN INDRAJITSINH CHAUHAN	October 10, 2000
MAHESHKUMAR TRIBHOVANDAS PATEL Vs. RAMESHKUMAR RATILAL PATEL	October 3, 2000
MAHINDRA AND MAHINDRA LIMITED Vs. AMBUJA MOTORS	April 25, 2000
MAKBUL HUSEN RAHIMBHAI MALEK Vs. KIRITBHAI A DESAI	July 3, 2000
MALUBHAI BHIKHUBHAI CHAVDA Vs. COMMISSIONER OF POLICE RAJKOT	March 15, 2000
MANAGER AIR CONTROL ENGG COMPANY LIMITED Vs. KANAIYALAL GHUSABHAI KUNVARIA	March 8, 2000
MANAT KHEMRAJ SOMAJI Vs. DISTRICT PRIMARY EDUCATION OFFICER	December 27, 2000
MANEKBEN MAHENDRABHAI PANDYA WD O MAHEDNRABHAI PANDYA Vs. STATE OF GUJARAT	May 10, 2000
MANEKLAL RAYCHAND SHAH Vs. O L OF G S T C	November 22, 2000
MANGALBHAI B PRAJAPATI Vs. STATE OF GUJARAT	May 5, 2000
MANGALDAS DEVJIBHAI Vs. LALITKUMAR N DOSHI	September 28, 2000
MANGALSING BHANSING RAJPUT Vs. COLECTOR OF CUSTOMS	October 20, 2000
MANGANBHAI C PATEL Vs. COMPETENT OFFICER AND DEPUTY COLLECTOR BARODA	December 27, 2000
MANIBEN Vs. RAMIBEN	October 20, 2000
MANIBEN Vs. RAMIBEN	October 19, 2000
MANIBEN DAHYABHAI Vs. STATE OF GUJARAT	August 29, 2000
MANIBEN GOVINDBHAI Vs. EMPLOYEES STATE INSURANCE CORPORATION	April 17, 2000
MANIBEN NAVABHAI Vs. STATE OF GUJARAT	March 31, 2000
MANIBHAI VASHRAMBHAI THAKKAR AND KEYUR MANIBHAI THAKKAR Vs. STATE OF GUJARAT	October 4, 2000
MANILAL ABHAJI Vs. SWAMI VAISHVACHARYA GURA	February 18, 2000
MANILAL SHIVARAMBHAI Vs. STATE OF GUJARAT	August 24, 2000
MANISH H DAMANI Vs. DIRECTOR GOVERMENT PRINTING AND STATIONERY	September 15, 2000
MANJULABEN WD O RAMANLAL NATHALAL Vs. GAJIBEN WD O RAMANLAL PURSHOTTAM	September 6, 2000
MANSINGBHAI KAHALSINGBHAI Vs. SURAT MUNICIPAL CORPORATION	February 17, 2000
MANSINGBHAI KAHALSINGBHAI Vs. SURAT MUNICIPAL CORPORATION	June 20, 2000
MANSUKHLAL DEVRAJBHAI TILWA Vs. STATE OF GUJARAT	August 31, 2000
MANUBHAI B DESAI Vs. CHARITY COMMISSIONER AHMEDABAD	August 8, 2000
MANUBHAI SOMNATH JOSHI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	March 22, 2000
MANUBHAI UMEDBHAI PATEL Vs. STATE OF GUJARAT	February 25, 2000
MARSHAL SONS AND COMPANY INDIA LIMITED Vs. SURAT DISTRICT PANCHAYAT	July 7, 2000
MATHAURDAS KARAMSHI NIRMAL Vs. JETHALAL BHAVANBHAI	April 7, 2000
MAVJIBHAI S PATEL Vs. STATE OF GUJARAT	August 29, 2000
MAYOORIBEN J THAKORE Vs. GUJARAT AGRO INDUSTRIES	April 4, 2000
MEERABEN W/O MANU VASAVA Vs. DISTRICT MAGISTRATE	August 7, 2000
MEHSANA DISTRICT CO OPERATIVE BANK LIMITED Vs. INCOME TAX OFFICER	December 6, 2000
MEHSANA DISTRICT CO-OP. MILK PRODUCERS UNION LTD Vs. GANESHBHAI M. CHAUDHARY	April 24, 2000
MER BHIMA MERU GORANIYA Vs. STATE OF GUJARAT	May 5, 2000
MERUBHAI MANDANBHAI ODEDARA Vs. RANIBEN MERUBHAI ODEDARA	March 16, 2000
MIHIR TEXTILE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 29, 2000
MINAKSHIBEN SHARADCHANDRA RAVAL Vs. GPSC	May 4, 2000
MINIBEN RAMABHAI WIDOW OF THE Vs. SUPERINTENDING ENGINEER	September 22, 2000
MISHRA RAKESHKUMAR RAMODBHAI Vs. STATE OF GUJARAT	March 24, 2000
MISHRIMAL ANANDKUMAR Vs. POLYCOT CABLES PVT. LTD.	July 20, 2000
MOCHI BHIKHU RAMJI Vs. ABDUL AZIZ TARMOHYMAD	November 17, 2000
MOHAMMAD YUNUSKHAN MIYASHERKHAN PATHAN Vs. AHMEDABAD MUNICIPAL CORPORATION	May 10, 2000
MOHANBHAI HARIBHAI DESAI Vs. STATE OF GUJARAT	October 20, 2000
MOHANLAL MANCHHARAM BENGALI Vs. KULDIPSINH NIRMALSINH SARDAR	August 17, 2000
MOHANLAL SAJANDAS Vs. HARESHKUMAR NARANDAS	May 2, 2000
MOHINI WD O DR ASHOK DETAGIR BAWA Vs. KHEEMCHAND PRITAMDAS KRISHNANI	October 17, 2000
MOHMDKHAN RUSTOMKHAN Vs. AHMEDABAD MUNICIPAL CORPORATION	November 7, 2000
MOHMEDBHAI RASULBHAI MALEK Vs. AMIRBHAI RAHIMBHAI MALEK	July 25, 2000
MONITRON SECURITIES PRIVATE LIMITED Vs. MUKUNDLAL KHUSHALCHAND DHAVAN	December 20, 2000
MUJIBA MAGANJIBHAI WAGHELA Vs. STATE OF GUJARAT	May 5, 2000
MUKESHBHAI RASIKBHAI SHAH Vs. GUJARAT TECNOCASTING PRIVATE LIMITED	April 20, 2000
MUKESHGIRI MAHENDRAGIRI GAUSWAMY Vs. SABARKANTHA DISTRICT PANCHAYAT	September 8, 2000
MULJIBHAI BHURABHAI Vs. UPENDRA VYAS	August 10, 2000
MULLA FAIZAL ALIAS FAZILABANU SULEMAN IBRAHIM Vs. STATE OF GUJARAT	February 16, 2000
MULLA IMRANBHAI ABDULHUSAIN Vs. JENUDDIN VALIBHAI VALIKARIMWALA	December 19, 2000
MUNDALAKAL S SEMON Vs. STATE OF GUJARAT	February 18, 2000
MUNICIPAL AND PANCHAYAT EMPLOYEES UNION Vs. KALOL MUNICIPALITY	May 5, 2000
MURTUJAKHAN AKBARKHAN PATHAN Vs. STATE OF GUJARAT	February 16, 2000
N G VAJA Vs. STATE OF GUJARAT	November 24, 2000
N K METALIA HIGH SCHOOL Vs. STATE OF GUJARAT	March 9, 2000
N P PAINTER Vs. DISTRICT DEVELOPMENT OFFICER	May 3, 2000
N R GAJJAR Vs. HIGH COURT OF GUJARAT	August 4, 2000
NADIAD MUNICIPAL PENSIONERS ASSOCIATION Vs. STATE OF GUJARAT	May 10, 2000
NAGENDRA KUMAR BRIJRAJ SINGH Vs. HINDUSTAN SALTS LIMITED	July 3, 2000
NAGESH BHARATRI GHODA Vs. GUJARAT TOURISM CORP LIMITED	July 1, 2000
NAIK JETHABHAI NARSINH Vs. MAHMADBHAI HAJI GAFURBHAI	July 28, 2000
NALINI C RAVAL Vs. STATE OF GUJARAT	December 8, 2000
NALINIBEN L PATEL Vs. JASHODABEN C PATEL	June 23, 2000
NANDLAL DEEPCHAND AND COMPANY Vs. DWARKA CO OPERATIVE HOUSING SOCIETY LIMITED	February 17, 2000
NARAYAN MAGANLAL OZA Vs. A V JASANI TB HOSPITAL	December 15, 2000
NAREN ADVERTISNG AND MARKETING Vs. STATE BANK OF SAURASHTRA	November 21, 2000
NARESH @ RAKESH PREMJIBHAI PATEL Vs. STATE OF GUJARAT AND ORS.	November 30, 2000
NARESH ALIAS RAJESH PREMJIBHAI PATEL Vs. STATE OF GUJARAT	November 20, 2000
NARESH KANTIBHAI PATEL Vs. GUJARAT SECONDARY EDUCATION BOARD	September 1, 2000
NARESH VRULAL KANTIA Vs. AHMEDABAD MUNICIPAL CORPORATION	March 14, 2000
NARSINHDAS KRISHNADAS AGRAVAT Vs. STATE OF GUJARAT	April 28, 2000
NATHALAL N JOSHI Vs. STATE OF GUJARAT	August 18, 2000
NATHUBHAI VIRJIBHAI VACHHANI Vs. DAYALAL NATHUBHAI VACHHANI	January 21, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. BAI SHANTABEN	January 24, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. DURLABHJI JAMNADASA	March 16, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. BHIMSEN PREMARAMJI VERMA F O LATE SANJEEV BHIMSEN VERMA	August 14, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. GONSAI GAURIGAR SHAMBUGAR	August 24, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. JAKHU RANMAL HETHVADIA	September 11, 2000
NATIONAL INSURANCE COMPANY LIMITED Vs. DHANWANTIBEN NARAINDAS RAMCHANDANI	October 11, 2000
NATIONAL TEXTILES Vs. COMMISSIONER OF INCOME TAX	October 9, 2000
NATVARLAL KALIDAS VALAND Vs. INSPECTOR GENERAL OF REGISTRATION	December 19, 2000
NATVARLAL KARSANJI GOHIL Vs. STATE OF GUJARAT	July 28, 2000
NATVARLAL MOTILAL CHAVDA Vs. STATE OF GUJARAT	December 5, 2000
NAVALSHANKER GAURISHANKER THAKAR Vs. MAMLATDAR AND PRESCRIBED OFFICER UNA	June 16, 2000
NAVINCHANDRA BHAGVANDAS GANDHI Vs. STATE OF GUJARAT	August 11, 2000
NAVINCHANDRA DHARMASHIBHAI DOSHI Vs. NATVARLAL AND COMPANY	December 5, 2000
NAVNITLAL P SHAH Vs. STATE OF GUJARAT	April 28, 2000
NAVNITLAL S SHAH SHAH TRANSPORT Vs. SAURASHTRA RACHNATMAK SAMITI	February 17, 2000
NAYAK PRAHLADBHAI BHOGILAL Vs. STATE OF GUJARAT	August 18, 2000
NEENA ABRAHAM Vs. RAJI EAPPEN	September 12, 2000
NENSI NARANDAS POPAT Vs. COMPETENT AUTHORITY, SAFEMA	December 2, 2000
NEW AHMEDABAD SYNTHETICS PRIVATE LIMITED Vs. UNION OF INDIA	March 1, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. AMRUTLAL KANJIBHAI SONI	January 31, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHANDANBEN RAJIBHAI	February 2, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHANTABEN	February 8, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHAGWANBHAI DANABHAI	June 27, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SURAJMAL VIRUMAL MULCHANDANI	July 24, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BABAN KASHINATH PANDE	July 24, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIDYUTKUMAR SHANTILAL	July 10, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ZERABIBI WD O SAIDMOHMAD ARAB	September 20, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHIMA GOGAN ODEDRA	September 28, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRITAMSINGH CHANNASINGH	August 17, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BADRUDIN KARMALIBHAI RAMANI	August 24, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JASUBEN VELJI DHILA WD O VELJINAMORI DHILA	September 4, 2000
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JAYABEN NARANAGAR	November 23, 2000
NEW RESSIAN AUTOMOBILES Vs. UNION OF INDIA	February 18, 2000
NEWTON ENGINEERING AND CONSTRUCTION COMPANY Vs. LLOYD INSULATIONS INDIA LIMITED	December 21, 2000
NILABHAI RUPABHAI PATEL CHIEF PROMOTER OF PROPOSAL Vs. PROPOSED HADTA SEVA SAHAKARI MANDLI LIMITED	February 15, 2000
NINABEN D CHAUDHARY Vs. STATE OF GUJARAT	February 23, 2000
NIRANJANABEN VINODCHANDRA DAVE Vs. STATE OF GUJARAT	May 8, 2000
NIRMALA PHOTOGRAPHICS PRIVATE LIMITED Vs. PHIL CORPORATION LIMITED	June 16, 2000
NIRULATTABEN G BHATT Vs. STATE OF GUJARAT	December 1, 2000
NISAR AHMED ABBASMIYA MALEK Vs. AHMEDABAD MUNICIPAL CORPORATION	May 5, 2000
NITIN A MEHTA Vs. MEHTA PRAFULLABEN DALPATRAI	May 2, 2000
NOORBANU HAJI HASAN Vs. HAVABAI HAJI HASAN	March 24, 2000
NUMECH EMBALLAGE LTD Vs. SALES TAX OFFICER	December 27, 2000
NUTAN MECHANICAL WORKS Vs. MAHANT RAMDEVDASJI GURU J	March 1, 2000
O L OF ESSEN COMPUTERS LIMITED Vs. RAJENDRA A SHAH	May 5, 2000
OIL AND NATURAL GAS COMMISSION Vs. M B PATEL AND COMPANY	July 11, 2000
OIL AND NATURAL GAS COMMISSION Vs. ESSAR STEEL LIMITED	October 17, 2000
OMKAR OVERSEAS LTD Vs. UNION OF INDIA	July 17, 2000
OMKAR S KANWAR Vs. UNION OF INDIA	November 14, 2000
ONGC Vs. ANIL CONSTRUCTION COMPANY	April 6, 2000
ONGC RETIRED OFFICERS ASSO Vs. OIL AND NATURAL GAS COMMISSION	March 8, 2000
ONGC RETIRED OFFICERS ASSOCIATION Vs. ONGC	March 7, 2000
ORIENT CERWOOL LIMITED Vs. SURENDRANAGAR JILLA SHRAMJIVI SANGH	July 7, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. AMINABEN RAHIMBHAI KADIWALA	June 14, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. JAGDISHCHANDRA KANCHANLAL PARIKH	February 22, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJIBEN	February 15, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. MULIBEN WD O MUKESH JESING PARGI	September 4, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. AAYESHABEN WD O SULEMAN PATEL	September 4, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. RASHIKLAL AMBALAL PATEL	August 28, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. TULSIBEN PANALAL JOSHI	August 8, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUSHILABEN MANUBHAI VALAND	August 8, 2000
ORIENTAL INSURANCE COMPANY LIMITED Vs. GANESHLAL NATHUJI CHAUDHARY	September 26, 2000
P K SHAH Vs. GUJARAT INDUSTRIAL CO OPERATIVE BANK LIMITED	August 1, 2000
P P JETHVA Vs. STATE OF GUJARAT	December 15, 2000
P R BHATTI Vs. STATE OF GUJARAT	September 22, 2000
P S VASAVA ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHANTABEN	September 15, 2000
P W D EMPLOYEES UNION Vs. STATE OF GUJARAT	December 8, 2000
PALAK KAILASHCHANDRA JAIN MINOR THRO HER NATURAL Vs. UNION OF INDIA	November 27, 2000
PALITANA SUGAR MILL PRIVATE LIMITED Vs. STATE OF GUJARAT	November 24, 2000
PAM PHARMACEUTICALS Vs. RICHARDSON VICKS INC	March 24, 2000
PANCHMAHALS DISTRICT BAXI PANCH AND BACHATVARG KANYA Vs. STATE OF GUJARAT	April 4, 2000
PANDURANG V KULKARNI Vs. LIFE INSURANCE CORPORATION OF INDIA	July 21, 2000
PANKAJ NARAIN SHAH Vs. SHANTILAL HIMATLAL SHAH	June 16, 2000
PANKAJKUMAR M SHAH Vs. STATE OF GUJARAT	August 11, 2000
PARBAT JETHA AHIR Vs. STATE OF GUJARAT	December 7, 2000
PARENTS ASSOCIATIONS Vs. BOARD OF GOVERNORS SAINIK SCHOOL	March 24, 2000
PARESH MAHENDRABHAI VYAS Vs. STATE OF GUJARAT	November 27, 2000
PARESH RAMANLAL AMIN CLOSE FRIEND OF DETENU RAMESH J SHAH Vs. STATE OF GUJARAT	March 31, 2000
PARGI IBRAHIM KALABHAI Vs. STATE OF GUJARAT	June 23, 2000
PARLE INTERNATIONAL LIMITED Vs. UNION OF INDIA	February 15, 2000
PARMANAND C SHARMA Vs. SPECIAL SECRETARY APPEALS REVENUE DEPTT	August 10, 2000
PARMAR MAHENDRKUMAR MANUBHAI Vs. COLLECTOR	April 25, 2000
PARMAR PRABHUDAS SAHNABHAI Vs. CANARA BANK	June 16, 2000
PARSHOTTAM MANILAL PATEL Vs. STATE OF GUJARAT	September 5, 2000
PARVATIBEN H RANA Vs. STATE OF GUJARAT	March 14, 2000
PARVEZ RUSTAMJI BHARDA Vs. NAVROJJI SORABJI TAMBOLY DECD	February 18, 2000
PATEL DINESH KUMAR SHIVRAM SOMDAS Vs. PATEL KESHAVLAL MOHAN LAL	March 31, 2000
PATEL HARSHADKUMAR BABULAL Vs. DISTRICT PRIMARY EDUCATION 3RD SPECIAL LAND ACQUISITION	May 5, 2000
PATEL KOHYABHAI JETHABHAI Vs. JAMBUISAR GROUP GRAM PANCHAYAT	November 24, 2000
PATEL NAROTTAMBHAI RANCHHODDAS Vs. STATE OF GUJARAT	October 13, 2000
PATEL NATVARBHAI MITHBHAI Vs. PATEL CHHAGANBHAI T	September 29, 2000
PATEL SHAMJIBHAI LADHABHAI Vs. AMBALAL RANCHHODDAS	May 10, 2000
PATEL SHAMJIBHAI LADHABHAI Vs. STATE OF GUJARAT	May 10, 2000
PATEL SHANKARBHAI LALLUBHAI Vs. SOMABHAI MATHURBHAI PATEL	July 7, 2000
PATEL VAKTABHAI PUNJABHAI Vs. STATE OF GUJARAT	October 20, 2000
PATEL VIRABHAI DEVABHAI Vs. STATE OF GUJARAT	June 16, 2000
PATHAN TALIBKHAN ABDUL Vs. PATHAN HUSENKHAN ABDUL	October 4, 2000
PAVANKUMAR RAJMAL JAIN Vs. STATE OF GUJARAT	August 25, 2000
PAYAL S PADHIAR Vs. GENERAL MANAGER TELECOM PALANPUR	February 21, 2000
PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF GUJARAT	September 5, 2000
PIPUSHKUMAR O DESAI Vs. COMMISSIONER OF INCOME TAX	August 10, 2000
PIRAMAL FINANCIAL SERVICES LTD. Vs. RESERVE BANK OF INDIA	June 12, 2000
PIRMOHAMMAD IBRAHIM Vs. MANILAL GOPALDAS PATEL	November 24, 2000
PMS DIESELS Vs. UNION OF INDIA	February 21, 2000
POLICE COMMISSIONER VADODARA CITY Vs. KIRITBHAI MAHOBBATSINH BRAHMBHATT	December 8, 2000
POPATLAL DAYALBHAI PATEL Vs. AJITKUMAR BABULAL SHAH	January 31, 2000
PRABHUDAS NATHALAL Vs. RAMANLAL BHAIKBHAI FADIA	February 29, 2000
PRAFULLABEN DHIRUBHAIKANJIYA Vs. DHIRUBHAI KACHRABHAI KANJIYA	February 22, 2000
PRAGJI ANANDJI Vs. STATE OF GUJARAT	February 1, 2000
PRAKASHCHAND JOGARAM PRAJAPATI Vs. STATE OF GUJARAT	October 19, 2000
PRAKASHKUMAR PRAHLADBHAI PATEL Vs. DISTRICT PRIMARTY EDUCATION OFFICER	September 8, 2000
PRANAV PRABHA SHRIVAHAL Vs. DALICHAND CHHAGANLAL	September 1, 2000
PRANJIVANDAS KHUSHALDAS Vs. DHANABEN WD O DEVCHAND	November 24, 2000
PRANJIVANDAS KHUSHALDAS Vs. DHANABEN	November 14, 2000
PRASHANT J CHAVDA Vs. V R SHAH	December 7, 2000
PRASHANT K PATEL Vs. UNION OF INDIA	May 3, 2000
PRASIDHA KISMATKUMAR TRIVEDI Vs. PRINCIPAL SARVAJANIK COLLEGE OF ENGINEERING AND TECHNOLOGY	April 13, 2000
PRATHMESH FARMS PRIVATE LIMITED Vs. STATE OF GUJARAT	March 14, 2000
PRATIBHA SYNTEX LIMITED Vs. GUJARAT ELECTRICITY BOARD	April 11, 2000
PRAVIN Vs. JAIDEV COMMISSIONER OF INCOME TAX	February 17, 2000
PRAVIN H SHUKLA Vs. CENTRAL BANK OF INDIA	September 22, 2000
PRAVIN V ASHAR Vs. JAIDEV	February 17, 2000
PRAVINBHAI GANESHBHAI CHAUDHARY Vs. NEUTRAL GLASS AND ALIED INDUSTIRED PRIVATE LIMITED	November 9, 2000
PRAVINCHANDRA F SHAH Vs. STATE OF GUJARAT	March 28, 2000
PRAVINKUMAR MANILAL PANCHAL Vs. NAJMUJKHAN GULAM RASUL SHEIKH	June 20, 2000
PRECISION PRODUCTS Vs. KERALA STATE POULTRY DEVELOPMENT CORPORATION LIMITED	July 4, 2000
PREETY NAVINCHANDRA SHAH Vs. PROJECT DIRECTOR	April 27, 2000
PRESIDENT Vs. SANJAYKUMAR MAHENDRAKUMAR MEHTA	June 22, 2000
PRINCIPAL SECONDARY SCHOOL ARNEJ Vs. PARMAR SAMANTBHAI UKABHAI	November 17, 2000
PRUTHVISINH S RAIJADA Vs. STATE OF GUJARAT	February 25, 2000
PUBLIC HEALTH DEPT MINISTERIALSTAFF ASSOCIATION Vs. STATE OF GUJARAT	April 28, 2000
PUNJALAL L SHAH HUF Vs. COMMISSIONER OF INCOME TAX	December 27, 2000
PURNIMABEN D/O ISHUDAS PARMAR THRO HER POA, ASHWINBHAI Vs. URMILABEN WD/O VASANT WILLIUM PATEL	June 12, 2000
PURVANG UMESHCHANDRA SHAH Vs. STATE OF GUJARAT	August 22, 2000
R A PARMAR Vs. DIRECTOR GENERAL OF POLICE	July 3, 2000
R F BARIA Vs. STATE OF GUJARAT	May 5, 2000
R J PARIKH Vs. STATE OF GUJARAT	April 28, 2000
R L GANVIT Vs. GUJARAT STATE SEEDS CORPORATION LIMITED	December 22, 2000
R N SUTHAR Vs. C D PATEL	December 8, 2000
R P SINHA Vs. COMMISSIONER	March 21, 2000
R R PATEL Vs. DISTRICT DEVELOPMENT OFFICER	November 17, 2000
R S KANDILWAL Vs. STATE OF GUJARAT	May 1, 2000
RABARIKA SERVICE CO OP SOCIETY LIMITED Vs. ADDL REGISTRAR CO OPERATIVE SOCIETIES	December 15, 2000
RAFIKBHAI HUSAINBHAI CHAUHAN Vs. SONI GHANSHYAMBHAI POPATLAL	July 4, 2000
RAGHUBHAI M DESAI Vs. VINAY VHAS IAS	April 20, 2000
RAGHUVIRSING JAVANSINH JALA Vs. DIRECTOR AGRICULTURAL PRODUCEMARKET COMMITTEE	May 4, 2000
RAISINGH ASHABEN JULALBHAI Vs. STATE GOVERNMENT OF GUJARAT	May 5, 2000
RAISINH P BHOI Vs. DINESHBHAI KESHAVBHAI PATEL	March 28, 2000
RAISINHBHAI KALIDAS HEIR OF KALIDAS KOIJIBHAI Vs. AMARSINH NATHABHAI	August 22, 2000
RAJ REMEDIES Vs. RICHARDSON VICKS INC	March 3, 2000
RAJENDRASINH KHODUBHA ZALA Vs. SARPANCH PRESIDENT BARWADA NAGAR PANCHAYAT	May 10, 2000
RAJESH ALIAS RAJU CHANDULAL GANDHI Vs. STATE OF GUJARAT	July 6, 2000
RAJESH BABUBHAI DAMANIA Vs. COMMISSIONER OF INCOME TAX	June 28, 2000
RAJESH M JANI Vs. REGISTRAR METROPOLITIAN MAGISTRATE COURT	November 14, 2000
RAJESHKUMAR DALABHAI AMIN Vs. EXECUTIVE ENGINEER	May 1, 2000
RAJHANS METALS LIMITED Vs. SALES TAX OFFICER DIV 1 OR HIS SUCCESSOR IN OFFICE	December 11, 2000
RAJKOT MUNICIPAL CORPORATION Vs. LAVJIBHAI M PATEL	April 6, 2000
RAJKUMAR COLLEGE Vs. MANUBHAI KHODABHAI	November 8, 2000
RAJNIKANT AMBALAL AMIN ADULT OCC AGRICULTURIST Vs. STATE OF GUJARAT	February 11, 2000
RAJNIKANT GOVINDBHAI PATEL Vs. USHABEN RAJNIKANT PATEL	March 29, 2000
RAJNIKANT OCHHAVLAL SHAH Vs. DARJI SAMASTA PANCHA	April 26, 2000
RAMA FERTILIZERS PRIVATE LIMITED Vs. STATE OF GUJARAT	October 13, 2000
Rama Fertilizers Pvt. Ltd. and Anr. Vs. State of Gujarat & Anr.	October 13, 2000
RAMABEN PANUBHAI PATEL Vs. M B PARMAR	July 28, 2000
RAMACHANDRA MALOJIRAO BHONSLE Vs. RASIKBHAI GOVARDHANBHAI RAIYANI	September 19, 2000
RAMANBHAI B DALWADI Vs. STATE OF GUJARAT	July 21, 2000
RAMANBHAI GABUBHAI SANSI Vs. E I KALASHAVA	March 10, 2000
RAMANBHAI KALIDAS DARJI Vs. BABUSING THAKORE	April 11, 2000
RAMANBHAI NANJIBHAI PARMAR Vs. STATE OF GUJARAT	July 4, 2000
RAMANBHAI PRABHUDAS BECHARDAS Vs. SPL. LAND ACQUISITION OFFICER	November 7, 2000
RAMANLAL RAJMAL Vs. STATE OF GUJARAT	October 19, 2000
RAMBHAI RANCHHOD AND COMPANY Vs. CHHOTABHAI KHANDUBHAI	June 16, 2000
RAMESH B DESAI Vs. BIPIN VADILAL MEHTA	March 10, 2000
RAMESH MANEKLAL THAKKAR Vs. STATE OF GUJARAT	January 25, 2000
RAMESHBHAI ATMARAM PATEL Vs. FACTORY MANAGER	April 20, 2000
RAMESHBHAI MALJIBHAI PATEL Vs. SWAMI HARIPRASAD GURU KESHAVNANDJI	September 29, 2000
RAMESHCHANDRA KALULAL Vs. KOTHARI DILIPKUMAR MANIBHAI	March 21, 2000
RAMESHCHANDRA SHAMJIBHAI RANIGA Vs. STATE OF GUJARAT	July 18, 2000
RAMESHCHANDRA SOMCHAND VAGHELA Vs. KALOL NAGARPALIKA	April 18, 2000
RAMESHCHANDRA U BARIYA Vs. G I D C	June 23, 2000
RAMESHJI PANCHAJI THAKORE Vs. STATE OF GUJARAT	March 13, 2000
RAMESHKUMAR HARJIVANDAS Vs. STATE OF GUJARAT	April 28, 2000
RAMESHRAY PANCHURAY Vs. STATE OF GUJARAT	July 20, 2000
RAMILABEN HASMUKHBHAI KRISTI WD O HASMUKHBHAI ASHABHAI Vs. STATE OF GUJARAT	September 21, 2000
RAMJIBHAI H PATEL Vs. STATE OF GUJARAT	September 19, 2000
RAMJIBHAI H PATEL Vs. STATE OF GUJARAT	October 13, 2000
RAMJIBHAI HARJIBHAI Vs. GEB	March 27, 2000
RAMJIBHAI MAVJIBHAI MALAM Vs. STATE OF GUJARAT	March 23, 2000
RAMJIBHAI VALABHAI GOHEL Vs. BUS NO GQE 9314 DRIVER LALJI T VALA	September 26, 2000
RAMKUMAR CHANDANSINDH Vs. DEPUTY COMISSIONER OF POLICE	November 14, 2000
RAMLAL SHIVLAL GURKHA TIWARI Vs. STATE OF GUJARAT	April 20, 2000
RAMNIKLAL B SHULKA Vs. UNION OF INDIA	March 6, 2000
RAMSINGHBHAI HATHIBHAI SODHA PARMAR Vs. FATABHAI MANGALBHAI PARMAR	September 8, 2000
RAMUBHAI DAHYABHAI RATHOD Vs. SURAT MUNICIPAL CORPORATION	February 29, 2000
RANA KHETA DAGARIA HARIJAN Vs. STATE OF GUJARAT	February 17, 2000
RANCHHODJI C CHAUHAN Vs. DISTRICT PANCHAYAT	March 3, 2000
RANJITSINH PRATAPSINH VASAVA POWER OF ATTORNEY Vs. SECRETARY REVENUE DEPTT	September 1, 2000
RANUBHAI BHIKHABHAI BHARWAD VEKARIA Vs. STATE OF GUJARAT	March 16, 2000
RASHMIBEN C BODANI Vs. PRESIDENT ADARSH EDUCATION SOCIETY	December 1, 2000
RASIKLAL J SHUKLA Vs. BHARAT V DAVE	July 25, 2000
RASIKLAL MOHANLAL UNAVA Vs. STATE OF GUJARAT	May 4, 2000
RASTRIYA MAZDOOR UNION Vs. UNION OF INDIA	May 3, 2000
RATHIKA PRIVATE LIMITED Vs. STATE OF GUJARAT	September 21, 2000
RAVAL SHIVABHAI MOHANBHAI Vs. DDO	April 25, 2000
RAVATSINH RANUBHA Vs. V S SINHA OR HIS SUCCESSOR	September 19, 2000
RAVIKUMAR V BHARDWAJ Vs. KARSHANBHAI M BHARVAD	August 22, 2000
RAVJIBHAI MAVJI JOGANI Vs. STATE OF GUJARAT	October 20, 2000
REGIONAL DIRECTOR Vs. ACCUMAX LIMITED	June 16, 2000
REGIONAL DIRECTOR Vs. NARSABAI WD/O NARAN PANTAJI	March 14, 2000
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. BABUBHAI KALIDAS	October 5, 2000
RESERVE BANK OF INDIA Vs. PIRAMAL FINANCIAL SERVICES LIMITED	October 20, 2000
ROYALE MANOR HOTELS AND INDUSTRIES LIMITED Vs. OBEROI HOTELS PRIVATE LIMITED	August 24, 2000
RUCHIR H PATEL Vs. GUJARAT UNIVERSITY	October 13, 2000
RUKSHMANIBEN WD/O. KANTIBHAI JAGJIVANDAS Vs. JAYABEN WD/O. Z. M. TAILOR	March 24, 2000
RUSHABHKUMAR KESHAVLAL JAIN Vs. STATE OF GUJARAT	March 16, 2000
RUSHIL INDUSTRIES LIMITED Vs. HARSH PRAKASH	December 27, 2000
RUTU AUTO GAS PVT LTD Vs. UNION OF INDIA	November 23, 2000
S A ZALA Vs. STATE OF GUJARAT	December 19, 2000
S J BHAVSAR Vs. STATE OF GUJARAT	December 15, 2000
S M DATTA Vs. STATE OF GUJARAT	April 7, 2000
S N BAROT Vs. MANAGING DIRECTOR	September 22, 2000
S P PATEL Vs. BHAVNAGAR MUNICIPAL CORPORATION	June 23, 2000
S T TEXTURISERS AND ANR Vs. UNION OF INDIA AND ORS	May 1, 2000
SABARKANTHA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. SALES TAX OFFICER	November 1, 2000
SABARKANTHA DISTRICT COOP MILK PRODUCERS UNION LTD Vs. SALES TAX OFFICER	November 17, 2000
SAFIYABAI HASANALI Vs. HEIRS OF MARIAMBEN WD O HASAN JIVA	August 11, 2000
SAFIYABEN MOHMED SAHID ANSARI Vs. STATE OF GUJARAT	February 10, 2000
SAHAJANAND COTTON TRADERS Vs. OFFICIAL LIQUIDATOR OF SHRI YAMUNA MILLS CO. LTD	March 31, 2000
SAHIDA ABDULLA NATHALWALA Vs. STATE OF GUJARAT	November 13, 2000
SAHITYA SANGAM Vs. STATE OF GUJARAT	April 18, 2000
SAIYAD RASULMIYA NATHUMIYA Vs. NAWARSAHEB SHRI MAHMAD SAI AMATKHANJI BALI	February 25, 2000
SAMADBHAI REHMANBHAI Vs. R Z SHAH	July 7, 2000
SAMJUBEN BHIKHABHAI Vs. KOLI LALJI NAKU	January 13, 2000
SANDEEP PRASHAT VAIDYA Vs. PRINCIPAL	May 10, 2000
SANJAYBHAI INDUPRASAD BHATT Vs. STATE OF GUJARAT	October 12, 2000
SANMUKHLAL K DARJI Vs. DISTRICT PANCHAYAT SURAT	July 21, 2000
SANSKARBHARTI AMRAPUR Vs. GOVERNMENT OF GUJARAT	July 28, 2000
SANTOKBEN WD/O HARJI RAICHAND Vs. CHANDULAL FULCHAND	July 3, 2000
SARDAR PATEL NAGAR CO OP DEVELOPMENT MANDAL Vs. STATE OF GUJARAT	October 6, 2000
SARDAR PATEL UNIVERSITY Vs. MINAL R JOGI	May 2, 2000
SARDAR SAROVAR NARMADA NIGAM LIMITED C O EXECUTIVE ENGINEER Vs. AARTI STEEL INDUSTRIES C O AJITBHAI M VAISHVIKAR	September 26, 2000
SARJUBHAI KANTILAL PATEL Vs. BHIKHUBHAI MAGANBHAI PATEL	June 28, 2000
SARKHEJ OKAF NAGARPALIKA Vs. SOMABHAI BHAISHABHAI THAKORE	December 7, 2000
SARMAN VIRAMBHAI ZALA Vs. STATE OF GUJARAT	November 10, 2000
SAROJ GARMENTS Vs. BABULAL RAMCHANDRA	May 5, 2000
SARUYABEN HARISINGBHAI BILWAL Vs. ATAULLAHKHAN MEHTABKHAN LALKHAN PATHAN	December 21, 2000
SARVODAYA EDUCATION TRUST Vs. STATE OF GUJARAT 3RD SPECIAL LAND ACQUISITION	September 25, 2000
SATDADHAR ROAD ASARGRASTHA SAMITI Vs. COMMISSIONER	February 1, 2000
SATELLITE ENGINEERING LTD Vs. UNION OF INDIA	August 28, 2000
SATISH ALIAS SANTOSH AATMARAM PATIL Vs. STATE OF GUJARAT	July 4, 2000
SATISH MAGANLAL VORA Vs. UNION OF INDIA	September 1, 2000
SATISH MAGANLAL VORA Vs. UNION OF INDIA AND ORS.	August 25, 2000
SATISHKUMAR R PATEL Vs. D	April 20, 2000
SATPALSINGH AJITSINGH BAJAJ Vs. KALYANI TRADING CO	October 19, 2000
SATYA PAL ANAND Vs. STATE OF GUJARAT	August 7, 2000
SAURASHTRA EMPLOYEES UNION Vs. SUB DIVISIONAL OFFICER	February 8, 2000
SAURASHTRA KUTCH POLE INDUSTRIES ASSOCIATION Vs. GUJARAT ELECTRICITY BOARD	May 1, 2000
SAYAJI IRON WORKS CONTRACTS Vs. COMMISSIONER OF INCOME TAX	February 1, 2000
SCHENECTADY-BECK LTD Vs. UNION OF INDIA	September 4, 2000
SCHOOL GLASS INDIA PRIVATE LIMITED Vs. ASSISTANCE COMMISSIONER OF LABOUR AND CONCILIATION OFFICER	May 8, 2000
SECRETARY Vs. RAJUBHAI R JADEJA	February 29, 2000
SETALVAD BROTHERS Vs. N T DORIA	April 10, 2000
SHAH BABULAL ALIAS TRIBHOVAN NAGJI Vs. MEMON HAJI USMAN HAJI AZIZ	November 24, 2000
SHAH PRADIPKUMAR KANTILAL POA FOR SELF AND HEIR OF KANTILAL Vs. PATAN MUNICIPALITY 3RD SPECIAL LAND ACQUISITION	November 26, 2000
SHAHWADI MAHILA KELVANI MANDAL Vs. GUJARAT SECONDARY EDUCATION BOARD	March 24, 2000
SHAIKH ABDUL MAZID IBRAHIM Vs. COLLECTOR DFFASFASDFSDA	April 25, 2000
SHAILENDRABHAI MOTILAL MEHTA Vs. KRISHNABEN VRAJLAL MEHTA	September 26, 2000
SHAMJI PREMJI CHANDARANA Vs. NAGINDAS CHHAGANLAL	June 16, 2000
SHAMJI RAMJI GOHIL Vs. DEPUTY ENGINEER O AND M	March 7, 2000
SHAMJIBHAI LADHABHAI PATEL RESIDING AT MODASA NEAR Vs. CHANDRAVADAN AMBALAL SURA HIM SELF AND P A O HEIRS OF	March 3, 2000
SHANABHAI MEHJIBHAI PARMAR Vs. N C DAVE I A S	December 15, 2000
SHANKERJI CHELJI THAKOR Vs. STATE OF GUJARAT	January 18, 2000
SHANKERLAL NEBHUMAL UTTAMCHANDANI Vs. COMMISSIONER OF INCOME TAX	December 6, 2000
SHANTABEN GORDHANDAS BHATT Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	November 30, 2000
SHANTABEN GOVINDLAL PATEL Vs. COMMISSIONER OF INCOME TAX	November 14, 2000
SHANTADEVI PRATAPSINH GAEKWAD Vs. SANGRAMSINH P GAEKWAD	August 9, 2000
SHANTILAL KESHAVLAL PATEL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	November 17, 2000
SHARDABEN M PATEL HEIRS OF MAGANLAL MOTIRAM PATEL Vs. RANJITLAL MANSUKHLAL	August 10, 2000
SHARMA METAL ROLLING MILLS Vs. GUJARAT ELECTRICITY BOARD	June 20, 2000
SHETH BABULAL Vs. MEMON HAJI USMAN HAJI AZIZ	November 24, 2000
SHETHIA TRANSPORT CO. Vs. BHAVNABEN	March 16, 2000
SHIPBUILDING AND GENERAL REPAIRS COMPANY VESTAL COMPANY LIMITED Vs. MV RIVER EX MV SMART 1 EX MV GLOBAL SKY EX ALEKSANDR	September 25, 2000
SHIVLAL MANILAL PATEL Vs. JAMNAGAR MUNICIPAL CORPORATION	November 17, 2000
SHIVSHINH J GOHEL Vs. STATE OF GUJARAT	August 22, 2000
SHRIJI TRADI COMPANY Vs. STATE OF GUJARAT	June 16, 2000
SHRINATH TOOLS CENTRE Vs. COMMISSIONER OF INCOME TAX	February 17, 2000
SIZERALI MOHAMEDALI LODHIA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	May 2, 2000
SIZERALI MOHAMEDALI LODHIA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	April 25, 2000
SOCIETY OF SISTER OF ST ANNS Vs. STATE OF GUJARAT	May 2, 2000
SOLANKI RAMESHBHAI VIRABHAI Vs. STATE OF GUJARAT	December 20, 2000
SOMDAS Vs. MOHANLAL	March 31, 2000
SONAL P CHANDERVAKER Vs. STATE OF GUJARAT	November 10, 2000
SONI GIRDHAR RAJA Vs. VYAS BHAGWANJI BECHAR	December 8, 2000
SONIA HURRA Vs. REGISTRAR 3RD SPECIAL LAND ACQUISITION CO OPERATIVE SOCIETY	July 26, 2000
SORATHIA VELJI RATNA AND COMPANY Vs. GUJARAT AGRICULTURAL UNIVERSITY	February 17, 2000
STAR LAMINATES PRIVATE LIMITED Vs. STATE OF GUJARAT	April 7, 2000
STAR PISTONS PRIVATE LIMITED Vs. UNION OF INDIA	March 23, 2000
STATE BANK OF INDIA Vs. ENGG MAJDOOR SANGH	December 8, 2000
STATE BANK OF INDIA Vs. GEMINI INDUSTRIES	August 22, 2000
STATE BANK OF INDIA Vs. CHHABRA FASTENERS PVT. LTD.	April 27, 2000
STATE OF GUJARAT Vs. KAKU PONJA	August 4, 2000
STATE OF GUJARAT Vs. MANOHARSINHJI PRADYUMANSINHJI JADEJA	October 11, 2000
STATE OF GUJARAT Vs. NAJABHAI RANABHAI MESURIYA	August 18, 2000
STATE OF GUJARAT Vs. MALIBEN NATHUBHAI	July 4, 2000
STATE OF GUJARAT Vs. HARKHCHAND DAHYABHAI	November 16, 2000
STATE OF GUJARAT Vs. MOHMED YUSUF YAKUB ISMILEWALA	August 31, 2000
STATE OF GUJARAT Vs. RAMANBHAI GOVINDBHAI MERAI	August 30, 2000
STATE OF GUJARAT Vs. CHETAN HIMATLAL	August 30, 2000
STATE OF GUJARAT Vs. PURNIMABEN WD O VINODBHAI HIMATBHAI KAPASI	August 29, 2000
STATE OF GUJARAT Vs. BALUBHAI ARJANBHAI	July 27, 2000
STATE OF GUJARAT Vs. BHULIYABHAI RAMABHAI	August 4, 2000
STATE OF GUJARAT Vs. MANOJKUMAR ACHALAJI KHATRI	September 28, 2000
STATE OF GUJARAT Vs. JAGDISHCHANDRA N DESAI	October 12, 2000
STATE OF GUJARAT Vs. KOLVADA GRAM PANCHAYAT	October 12, 2000
STATE OF GUJARAT Vs. MAHESH TRADING COMPANY	September 18, 2000
STATE OF GUJARAT Vs. CHATRABHUJ KESHAVJIBHAI	September 19, 2000
STATE OF GUJARAT Vs. RAJ FERTILIZERS	September 14, 2000
STATE OF GUJARAT Vs. KHUMANSINH HEMAJI CHAUHAN	September 8, 2000
STATE OF GUJARAT Vs. PRABHAKAR RAMCHANDRA JADAV	December 5, 2000
STATE OF GUJARAT Vs. JOSHI FORMULABS PRIVATE LIMITED	December 1, 2000
STATE OF GUJARAT Vs. JUSAB HASMABHAI	December 1, 2000
STATE OF GUJARAT Vs. RAJESH D THAKKAR	November 17, 2000
STATE OF GUJARAT Vs. LILABEN K CHAMAR	November 29, 2000
STATE OF GUJARAT Vs. ABDUL RAHEMAN MOHMAD PATEL	November 9, 2000
STATE OF GUJARAT Vs. KAILASHBEN NARANDAS PRAJAPATI	November 14, 2000
STATE OF GUJARAT Vs. PARSHOTTAM NARSIBHAI CHAUHAN	November 14, 2000
STATE OF GUJARAT Vs. DHARMISTHABEN NARENDRASINH RANA	November 10, 2000
STATE OF GUJARAT Vs. MANOHARSINHJI PRADYUMANSINHJI JADEJA	October 20, 2000
STATE OF GUJARAT Vs. PARVATIBEN ISHWARBHAI CHAVDA	October 18, 2000
STATE OF GUJARAT Vs. MASCOT PHARMACEUTICAL	March 24, 2000
STATE OF GUJARAT Vs. BHPATBHARTHI KHODABHARTHI BAVAJI	March 10, 2000
STATE OF GUJARAT Vs. YOGENDRA N PATEL	February 18, 2000
STATE OF GUJARAT Vs. SHAH SANJAYKUMAR K	February 25, 2000
STATE OF GUJARAT Vs. PRAGA DUNGAR	February 2, 2000
STATE OF GUJARAT Vs. KAILASHCHANDRA BADRIPRASAD	July 21, 2000
STATE OF GUJARAT Vs. ASHWINBHAI J SHAH	June 30, 2000
STATE OF GUJARAT Vs. DADUBHAI AND DAUGHTERS FAMILY TRUST	June 17, 2000
STATE OF GUJARAT Vs. DHARMISTABEN NARENDRASINH RANA	June 17, 2000
STATE OF GUJARAT Vs. BHIKHABHAI JIVABHAI	June 17, 2000
STATE OF GUJARAT Vs. DHIRAJLAL HARILAL OZA	May 5, 2000
STATE OF GUJARAT Vs. PANKAJKUMAR BHURABHAI THAKKAR	April 18, 2000
STATE OF GUJARAT Vs. NAVIINCHADRA L MANDAVIA	April 27, 2000
STATE TRADING CORPORATION OF INDIA LIMITED Vs. SUSHILA PREMJIBHAI MAJITHIYA	April 13, 2000
SUDHA SHRIVASTAV Vs. GUJARAT UNIVERSITY	November 17, 2000
SULEKHRAM STEELS LIMITED Vs. UNION OF INDIA	January 27, 2000
SULEMAN HAJI HUSEN Vs. MEMBERS OF EXECUTIVE COMMITTEESUNNY MUSLIM HALAI GHANCHI	August 9, 2000
SUNDERLAL S BHAIYA Vs. GUJARATI MOCHI NIAT PANCH SAMSTA DABHOI	February 2, 2000
SUNIL RATILAL SHAH Vs. NEW INDIA ASSURANCE COMPANY LIMITED	November 10, 2000
SUNRISE POLYMERS INDUSTRIES ( INDIA ) LTD Vs. UNION OF INDIA	January 27, 2000
SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION Vs. VIKRAM R PALKHIWALA	October 19, 2000
SURAT MAHILA NAGRIK SAHAKARI BANK LIMITED Vs. MAMTABEN MAHENDRABHAI JOSHI	May 9, 2000
SURAT MAHILA NAGRIK SAHAKARI BANK LTD. Vs. MAMTABEN MAHENDRABHAI JOSHI	April 15, 2000
SUREKHABEN GIDHARBHAI PATEL Vs. V M DESMUKH	October 13, 2000
SURENDRA KUMAR KANMAL JAIN SABARMATI Vs. GENERAL MANAGER WESTERN RAILWAY MUMBAI	March 27, 2000
SURESH CHHOTALAL VERMA Vs. STATE OF GUJARAT	September 7, 2000
SURESH NEOTIA CHAIRMAN GUJARAT AMBUJA CEMENTS LIMITED Vs. STATE OF GUJARAT	September 26, 2000
SURESHKUMAR JAGDISHCHANDRA AND COMPANY Vs. PRABBHUDAS HIMMATLAL	August 4, 2000
SURYAKANT B PATHAK Vs. STATE OF GUJARAT	February 11, 2000
SURYAKANT M PAREKH Vs. BHAGWATIPRASAD H JANI	August 17, 2000
SUSHILA KANWAR POONAM KUNWAR Vs. STATE OF GUJARAT	February 16, 2000
SUSHILABEN AMBALAL TRIVEDI Vs. DISTRICT SIKSHAN ADHIKARI SHREE	December 15, 2000
SUTHAR BUDHALAL LALLUBHAI Vs. BHAGWANDAS K GUPTA	April 20, 2000
SWARUP KUNVARBA BALVANTSINH UDAVAT Vs. PRATAPSINH NATHUSINH JADEJA	August 31, 2000
SWIL LIMITED Vs. UNION OF INDIA	August 10, 2000
SYMPHONY COMFORTS SYSTEMS LIMITED Vs. PRADIP NANDLAL DHOOT	July 24, 2000
T J PANDYA Vs. DISTRICT EDUCATION OFFICER	December 1, 2000
TAHERALI KADIBHAI Vs. SAFDARHUSAIN ABDULRAHIM	September 1, 2000
TAHIR DADI Vs. STATE OF GUJARAT	April 19, 2000
TALJABHAI S RABARI Vs. STATE OF GUJARAT	December 26, 2000
TARABEN WIDOW OF BANSILAL MAGANLAL Vs. GULAMHUSSAIN RAJABALI LOKHANDWALA	February 1, 2000
TATA CHEMICALS LIMITED Vs. ADITYANA NAGAR PANCHAYAT	August 30, 2000
TATA CHEMICALS LIMITED Vs. UNION OF INDIA	August 4, 2000
TATA IRON AND STEEL COMPANY LIMITED Vs. MICRO FORGE INDIA LILITED	March 2, 2000
TATA IRON AND STEEL COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD	March 29, 2000
TATA SSL LIMITED Vs. UNION OF INDIA	December 4, 2000
TELEPHONE SUBSCRIBERS ASSOCIATION Vs. UNION OF INDIA	February 17, 2000
TEXTILE TRADERS CO OPERATIVE BANK LIMITED Vs. JAGDISHBHAI NATWARLAL PATEL	May 9, 2000
THAKER SANJAYKUMAR PRANLAL Vs. STATE OF GUJARAT	April 6, 2000
THAKKAR DHARATIBEN HARIBHAI Vs. STATE OF GUJARAT	February 16, 2000
THAKKAR JETHALAL BHIKHALAL Vs. BAO MANGLA RATANLAL PARSHOTAM	May 2, 2000
THAKORBHAI L PATEL Vs. ASSISTANT DISTRICT	March 10, 2000
THAKORE CHAMANJI MAVAJI Vs. STATE OF GUJARAT	November 30, 2000
THAKORE NANDABEN JASUJI Vs. THAKORE LAKSHMIBEN ATAJI	March 27, 2000
THAKORLAL CHUNILAL TILVAWALA Vs. STATE OF GUJARAT	April 11, 2000
TRIKAMBHAI ALIAS TIKO RAVAJIBHAI THAKOR Vs. STATE OF GUJARAT	May 10, 2000
TRIKAMLAL L PATEL Vs. STATE OF GUJARAT	August 4, 2000
TRILOKCHAND SOMNATH SHAH Vs. PRINCIPAL SECRETARY	December 8, 2000
TROIKA PARENTALS Vs. UNION OF INDIA	October 12, 2000
TRUSTEE OF DABABHAI TRUST Vs. STATE OF GUJARAT	September 21, 2000
TULSIDAS N PATEL Vs. STATE OF GUJARAT	May 1, 2000
U N PAI Vs. STATE OF GUJARAT	December 13, 2000
UDAYANKUMAR NATVARLAL PANDYA Vs. KALOL NAGAR PALIKA	April 18, 2000
UMA SMALL SCALE INDUSTRIAL CO OPERATIVE SOCIETY LIMITED Vs. COLLECTOR	December 1, 2000
UMEDBHAI M PATEL Vs. STATE OF GUJARAT	March 24, 2000
UMEDRAM M. TRIVEDI Vs. RAMIBEN WD/O SOMABHAI BHAKUBHI	July 4, 2000
UNA TALUKA SAHAKARI KHAND UDYOG MANDALI LTD Vs. PANCHSHIL TRANSPORT CORPORATION	May 4, 2000
UNION BEARINGS INDIA LIMITED Vs. GUJARAT INDUSTRIAL INVESTMENT CORPORATION LIMITED	March 30, 2000
UNION BEARINGS INDIA LIMITED Vs. GUJARAT INDUSTRIAL INVESTMENT CORPORATION LIMITED	April 4, 2000
UNION OF INDIA Vs. SHAKIL AHMED ABDUL MUTTALIB	March 31, 2000
UNION OF INDIA Vs. HARILAL TALAKCHAND	January 25, 2000
UNION OF INDIA Vs. KANKUBEN WD O SARDAR GHISASING TEJSING	May 4, 2000
UNION OF INDIA Vs. H K DHRUVA	October 19, 2000
UNION OF INDIA Vs. NATWERLAL M BADIANI	October 20, 2000
UNION OF INDIA Vs. OWNERS AND PARTIES INTERESTED IN MOTOR VESSEL	August 9, 2000
UNISILK Vs. COMMISSIONER OF CUSTOMS	September 18, 2000
UNITED CATALYSTS INDIA LIMITED Vs. PRABHAT MOTIBHAI GOHIL	April 17, 2000
UNITED COMMERCIAL BANK Vs. LALITABEN JIVARAMBHAI	December 1, 2000
UNITED INDIA INSURANCE COMPANY LIMITED Vs. HASANBHAI SADIQBHAI GHANCHI FATHER OF DECD	October 11, 2000
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KESHAVJI MULJI DANICHA	October 10, 2000
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BHIKHAJI DHANJISHA VARIYAVA	July 6, 2000
URMILA J SANGANI Vs. PRAGJIBHAI MOHANLAL LUVANA	April 7, 2000
USHABEN J VYAS Vs. STATE OF GUJARAT	March 3, 2000
UTTEHSING GURUDAYALSING RAJPUT Vs. THE STATE OF GUJARAT & ORS	June 19, 2000
V LAXMIKANT AND COMPANY Vs. STATE OF GUJARAT	January 19, 2000
V N PARMAR Vs. BANK OF BARODA	December 22, 2000
V P SURATWALA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	September 28, 2000
V.P. SURATWALA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	September 14, 2000
VACHASPATI R PANDEY Vs. STATE OF GUJARAT	November 13, 2000
VADHWAN MAHAJAN PANJARAPOLE Vs. STATE OF GUJARAT	September 5, 2000
VADODARA CITY DISTRICT SAMASTH MALI SAMAJ PANCH Vs. STATE OF GUJARAT	July 12, 2000
VADODARA JILLA KELVANI VIKAS MANDAL Vs. DEPUTY SECRETARY	August 25, 2000
VADODARA MUNCIPAL CORPORATION Vs. VADODARA MUNICIPAL CORPORATION	August 25, 2000
VADODARA MUNICIPAL CORPORATION KAMDAR KARMCHARI UNION Vs. VADODARA MUNICIPAL CORPORATION	December 20, 2000
VAGHARI GALABHAI AMTHABHAI Vs. SATWARA LAXMANBHAI VITHALBHAI	September 29, 2000
VAGHELA RANJITSINH DEVISING Vs. STATE OF GUJARAT	May 5, 2000
VALIULLA INAYATKHAN PATHAN Vs. COMMISSIONER OF POLICE	May 1, 2000
VALLABHBHAI MAGANBHAI BAMANIYA Vs. STATE OF GUJARAT	March 9, 2000
VALUBEN JERAMBHAI MEHTA Vs. DISTRICT HEALTH OFFICER	April 7, 2000
VANKAR JAHABHAI SHANKERBHAI Vs. STATE OF GUJARAT	September 11, 2000
VANMALIBHAI KESHAVLAL PATEL Vs. LIMDI NAGAR PALIKA	April 4, 2000
VANUBHAI MANGALBHAI PATEL Vs. KHALPABHAI MANGALBHAI PATEL	February 17, 2000
VARGHESE O Vs. MUKUND CONSTRUCTION COMPANY	November 23, 2000
VARSHA EXPORTS Vs. UNION OF INDIA	July 6, 2000
VARSHABEN HITESHBHAI DOSHI Vs. STATE OF GUJARAT	December 7, 2000
VARVABHAI C RABARI Vs. ASSTT COLLECTOR	September 29, 2000
VASANTIBEN Vs. KANTIBHAI PREMJIBHAI PATEL	February 4, 2000
VASANTIBEN D/O. AMRATLAL CHELDAS Vs. AMBALAL CHELDAS GHANCHI	April 20, 2000
VASANTKUMAR A SHAH Vs. STATE OF GUJARAT	August 4, 2000
VASANTKUMAR MAHADEVPRASAD BHATT Vs. STATE OF GUJARAT	January 17, 2000
VEPAR VIKAS CO OPERATIVE BANK LIMITED Vs. GHANSHYAM LALLUBHAI PATEL	July 28, 2000
VIDHYAVIHAR CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SURESHCHANDRA BALVANTRAI DESAI	December 29, 2000
VIHAJI KESHARSING CHAUHAN Vs. STATE OF GUJARAT	March 7, 2000
VIJAYKUMAR GORDHANDAS VIKANI Vs. GUJARAT AGRICULTURAL UNIVERSITY	February 16, 2000
VIJAYKUMAR MURLIDHAR BOCHIWALA Vs. NITINBHAI MANHARLAL MEHTA & ANR	April 27, 2000
VIJIBHAI CHINABHAI Vs. STATE OF GUJARAT	September 29, 2000
VIJYA MEGHJI JUNGI Vs. CENTRAL INSTITUTE OF FISHERIES TECHNOLOGYI C A R	September 29, 2000
VIKAS MAJDOOR KAMDAR SAHKARI MANDLI LIMITED Vs. FOOD CORPORATION OF INDIA	August 7, 2000
VIMAL CONSTRUCATION CO Vs. STATE OF GUJARAT	March 21, 2000
VIMLABEN WD O RASIKLAL K JOSHI Vs. DANABHAI KALYANBHAI ROHIT	October 4, 2000
VINODBHAI SHIVABHAI Vs. EMPLOYEES STATE INSURANCE COMPANY LIMITED	July 17, 2000
VINODBHAI V GUJARATI Vs. G S DOTHRE CHAIRMAN AND MANAGING DIRECTOR DENA BANK	December 8, 2000
VINODCHANDRA C PATEL Vs. STATE OF GUJARAT	September 8, 2000
VINODCHANDRA SHANTILAL SHAH Vs. CHIEF CONTROLLING REVENUE AUTHORITY	March 30, 2000
VINODRAI VALJIBHAI OZA SINCE Vs. ASSISTANT GENERAL MANAGER	October 6, 2000
VINUBHAI DEVJIBHAI YADAV Vs. BHIKHABHAI KURAJIBHAI SADADIYA	September 5, 2000
VIRA VEJA SONDARVA Vs. DEPUTY CONSERVATOR OF FOREST	February 1, 2000
VIRA VEJA SONDARVA Vs. CONSERVATOR OF FOREST	February 24, 2000
VIRMA NARAN AYAR AND ANOTHER Vs. MAMAD JAMAL VANDHA AND ANOTHER	March 28, 2000
VISHNUBHAI HIRABHAI DORIWALA Vs. AMDAWADI SHRIMALI SONI	October 13, 2000
VISNAGAR JOOTH VIVIDH KARYAKARI SAHAKARI MANDALI Vs. A A PATEL	March 15, 2000
VITHALBHAI DALSUKHBHAI SUTHAR Vs. DENA BANK	February 22, 2000
VITHALBHAI HANSRAJBHAI RADADIA Vs. A V VADHAR	April 26, 2000
VITHALBHAI TALSIBHAI PARMAR VANKAR Vs. STATE OF GUJARAT	October 4, 2000
VRAJLAL RADIAL Vs. SHAH BALUBEN TALAKSHI	October 13, 2000
WILSON D CHRISTIAN Vs. OIL AND NATURAL GAS COMMISSION	February 17, 2000
WORKMEN OF WIPS DIVISION Vs. AMBALAL SARABHAI ENTERPRISES LIMITED	February 29, 2000
WORLD TRADIMPEX LIMITED Vs. COMMISSIONER OF CUSTOMS KANDLA	August 10, 2000
XAVIER KELAVANI MANDAL Vs. STATE OF GUJARAT	April 20, 2000
YASHODHARA PANDYA Vs. STATE OF GUJARAT	September 8, 2000
YOGESH D BHATT Vs. STATE OF GUJARAT	May 9, 2000
YOGESH V BRAHMBHATT Vs. STATE OF GUJARAT	April 10, 2000
YUGPRABHAV SAHAKARI BANK LIMITED Vs. DINESHBHAI VITHTHALBHAI PATEL	August 7, 2000
ZUBEDABAI ABDULBHAI Vs. GANGARAM MOTIRAM	June 30, 2000
ZUBEDABAI AMAD Vs. SUNNI VOHRA IBRAHIM HAJI ABDULKARIM	February 11, 2000

Year 2000 of HIGH COURT OF GUJARAT

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