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A K PATEL PI Vs. STATE OF GUJARAT
|
April 9, 1999 |
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A P PATEL Vs. STATE OF GUJARAT
|
July 16, 1999 |
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A S SINDHI Vs. STATE OF GUJARAT
|
October 15, 1999 |
|
AARTIBEN G PATEL Vs. STATE OF GUJARAT
|
November 26, 1999 |
|
ABDULRAHIM AFAZALBHAI KADIAWALA Vs. CHARITY COMMISSIONER GUJARAT STATE
|
August 31, 1999 |
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ABDULRAHIM AFAZALBHAI KADIAWALA Vs. CHARITY COMMISSIONER
|
April 6, 1999 |
|
ABDULSATTAR I SHAIKH Vs. EXECUTIVE ENGINEER
|
January 28, 1999 |
|
ABDULSULTAN A MANJI Vs. STATE OF GUJARAT
|
November 4, 1999 |
|
ACHYUT CHINUBHAI Vs. AHMEDABAD MUNICIPAL CORPORATION
|
April 16, 1999 |
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ACQUGUARD PLASTICS & POLYMERS PVT LTD AND ORS Vs. UNION OF INDIA AND ORS
|
September 20, 1999 |
|
ADIVASI KHETI VIKAS YOJANA Vs. CHIEF COMMISSIONER OF INCOME TAX
|
April 5, 1999 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE VISA NAGAR Vs. DIRECTOR OF AGRICULTURAL MARKETING AND RURAL FINANCE
|
November 4, 1999 |
|
AGRICULTURE PRODUCE MARKET COMMITTEE BOTAD Vs. BOTAD MUNICIPALITY
|
April 6, 1999 |
|
AHMED @ AKKA ALLAUDDIN SHAIKH THROUGH ROSHANBEN Vs. COMMISSIONER OF POLICE
|
June 21, 1999 |
|
AHMED N MAKADA Vs. GOVT OF INDIA
|
July 21, 1999 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. BHARATBHAI GORDHANBHAI PATEL
|
August 25, 1999 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD MUNICIPAL NOWKAR MANDAL
|
August 20, 1999 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. WORKMEN EMPLOYED UNDER
|
September 15, 1999 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD DISTRICT COMPANY OP BANK LIMITED
|
April 5, 1999 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD EDUCATION SOCIETY
|
April 9, 1999 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. ARVINDBHAI RAMBHAI PATEL
|
February 23, 1999 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. MINAXIBEN H PATEL
|
February 23, 1999 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. SHAILESHKUMAR M SHAH
|
October 15, 1999 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. PARSHOTTAMBHAI CHAKUBHAI PATEL
|
December 30, 1999 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. RAMESHBHAI GULABRAM MADANI
|
June 15, 1999 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. MUKESHKUMAR BABULAL SHAH
|
December 24, 1999 |
|
AIYUBKHAN GULAMDASTGIR PATHAN Vs. POLICE COMMISSIONER VADODARA
|
March 17, 1999 |
|
AJITSINH CHATURJI RATHOD Vs. STATE OF GUJARAT
|
September 13, 1999 |
|
AJMERA AND COMPANY Vs. DEVELOPMENT COMMISSIONER GUJARAT STATE
|
December 30, 1999 |
|
AKBARBHAI RAHIMBHAI MOMIN Vs. STATE OF GUJARAT
|
December 30, 1999 |
|
ALAUKIK TRADING AND INVESTMENT PRAIVET LIMITED AND 3 Vs. C R IYER
|
September 7, 1999 |
|
ALEMBIC CHEMICALS WORKS LIMITED Vs. ALEMBIC KARMACHARI UNION C O ASHISH ABHYANKAR ADVOCATE
|
April 1, 1999 |
|
AMANULLAKHAN KUDRATALLAKHAN PATHAN Vs. STATE OF GUJARAT
|
April 5, 1999 |
|
AMARASINHJI MILLS LTD. Vs. STATE OF GUJARAT
|
April 13, 1999 |
|
AMARBHAI KANJIBHAI NAYAK Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
June 23, 1999 |
|
AMARSINGH R Vs. UNION OF INDIA
|
April 22, 1999 |
|
AMBALAL KALIDAS PATEL Vs. NAVNITBHAI HARMANBHAI PATEL
|
December 30, 1999 |
|
AMBALAL LALLUBHAI PANCHAL Vs. L I C OF INDIA
|
March 8, 1999 |
|
AMBALAL S KUMBHAR Vs. GUJARAT CO OPERATIVE MARKETING FEDERATION LIMITED
|
June 28, 1999 |
|
AMBEDKAR DALIT PARISHAD Vs. AHMEDABAD TEXTILE INDUSTRIES RESEARCH ASSOCIATION
|
November 18, 1999 |
|
AMBU KIKA Vs. STATE OF GUJARAT
|
March 18, 1999 |
|
AMIRUDDIN SAIDUDDIN Vs. SABIRBHAI M. MANSURI
|
October 7, 1999 |
|
AMIT B THAKKER Vs. AIR INDIA
|
May 6, 1999 |
|
ANANTRAI L VADNAGRA Vs. STATE OF GUJARAT
|
February 18, 1999 |
|
ANJALI COATING PVT LTD Vs. UNION OF INDIA
|
November 22, 1999 |
|
ANJANI SYNTHETICS LTD. Vs. UNION OF INDIA
|
November 25, 1999 |
|
ANJAR MUNICIPALITY Vs. J M VYAS OR HIS SUCCESSOR IN OFFICE DEPUTY SECRETARY URBAN DEVELOPMENT AND URBAN HOUSING DEVELOPMENT DEPTT
|
February 17, 1999 |
|
ARUNBHAI NILKANTHRAI NANAVATI Vs. JAYABEN PRAHLADBHAI
|
July 12, 1999 |
|
ARVIND INTEX LTD. Vs. KIRIT H. PATEL
|
December 6, 1999 |
|
ARVINDKUMAR N TRIVEDI Vs. DIRECTOR
|
December 24, 1999 |
|
ARVINDKUMAR RATILAL PUNATAR Vs. YOGESHKUMAR HARILAL SHAH JAMNAGAR
|
March 8, 1999 |
|
ASHOK CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
September 17, 1999 |
|
ASHOKBHAI JIVRAJ ALIAS JIVABHAI SOLANKI Vs. POLICE COMMISSIONER SURAT
|
October 1, 1999 |
|
ASHOKKUMAR KANTILAL RATHOD Vs. BHAVNABEN ASHOKKUMAR RATHOD
|
December 16, 1999 |
|
ASLAM SATTAR MEMON Vs. STATE OF GUJARAT
|
June 28, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. THERMOTECH ENGINEERS
|
October 13, 1999 |
|
ASST REGIONAL DIRECTOR Vs. SHIVJISINGH CHANDRADEO SINGH
|
October 28, 1999 |
|
ASWATH KUMAR R Vs. STATE OF GUJARAT
|
July 22, 1999 |
|
ATULBHAI BALABHAI PATEL Vs. STATE OF GUJARAT
|
May 12, 1999 |
|
AVANI CORPORATION Vs. INCOME TAX OFFICER
|
April 8, 1999 |
|
AVDHOOT AUTO ENTERPRISES Vs. BHARUCH MUNICIPALITY, BHARUCH
|
February 17, 1999 |
|
AVINDHAR P SHAH Vs. UNION OF INDIA
|
March 16, 1999 |
|
B A SHAH Vs. STATE OF GUJARAT
|
November 29, 1999 |
|
B B DWIVEDI Vs. STATE OF GUJARAT
|
September 15, 1999 |
|
B B DWIVEDI GAS Vs. STATE OF GUJARAT
|
September 17, 1999 |
|
B D NIKAM Vs. DISTRICT DEVELOPMENT OFFICER
|
July 29, 1999 |
|
B M MANDALIA Vs. MANAGER
|
October 29, 1999 |
|
B M MEHTA Vs. STATE OF GUJARAT
|
October 18, 1999 |
|
B M SOLANKI Vs. STATE OF GUJARAT
|
October 12, 1999 |
|
B N BHARDWAJ Vs. B K MARUTHI
|
October 25, 1999 |
|
B N TRIVEDI Vs. STATE OF GUJARAT
|
December 30, 1999 |
|
BABUBHAI C ZAVERI Vs. DISTRICT HEALTH OFFICER
|
July 24, 1999 |
|
BABUBHAI JAGJIVANDAS PARMAR SECRETARY Vs. STATE OF GUJARAT
|
September 6, 1999 |
|
BABUBHAI RAMJIBHAI DESAI Vs. STATE OF GUJARAT
|
December 14, 1999 |
|
BABULAL CHIMANLAL BHIL Vs. STATE OF GUJARAT
|
December 2, 1999 |
|
BACHUBHAI POPATLAL PATEL Vs. STATE OF GUJARAT
|
March 4, 1999 |
|
BACHUBHAI VALJIBHAI Vs. STATE OF GUJARAT
|
October 13, 1999 |
|
BACHUBHAI VALJIBHAI Vs. STATE OF GUJARAT
|
October 8, 1999 |
|
BAI SHAKRIBEN WD/O LATE MELSINGH MANGAL Vs. SPECIAL LAND ACQUISITION OFFICER
|
May 4, 1999 |
|
BANAS EDUCATION TRUST Vs. STATE OF GUJARAT
|
April 6, 1999 |
|
BAPUBHAI SOMABHAI PATEL DECEASED THROHEIRS AND L R Vs. VITHALBHAI SOMABHAI PATEL
|
June 23, 1999 |
|
BARODA SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1999 |
|
BAYAD TAL ANUSUCHIT JAN JATI ANE ANYA SAMUDAYAK MANDLI LIMITED Vs. STATE OF GUJARAT
|
October 21, 1999 |
|
BECHARBHAI SHANKERBHAI PRAJAPATI Vs. STATE
|
December 30, 1999 |
|
BECK AND COMPANY INDIA LIMITED Vs. S J MEHTA
|
February 8, 1999 |
|
BELIM JIVA RAHIM SULTAN Vs. DISTRICT COLLECTOR
|
April 15, 1999 |
|
BHADRESHKUMAR RAMANLAL PATEL Vs. STATE OF GUJARAT
|
March 31, 1999 |
|
BHAGUBHAI M PATEL Vs. STATE OF GUJARAT
|
September 16, 1999 |
|
BHAILALBHAI MATHURBHAI PATEL Vs. STATE OF GUJARAT
|
November 5, 1999 |
|
BHARAT SHANTILAL PATEL, ABDULMAJID HAJILATIF MEMAN Vs. STATE
|
October 29, 1999 |
|
BHARATBHAI GANESHBHAI PATEL Vs. DIRECTOR OF MUNICIPALITIES
|
September 28, 1999 |
|
BHARATBHAI RAMJIBHAI PARMAR Vs. STATE OF GUJARAT
|
December 8, 1999 |
|
BHARATIBEN JAYANTIBHAI THAKKAR Vs. TAX RECOVERY OFFICER
|
April 7, 1999 |
|
BHARATKUAMR CHHOTALAL SHAH Vs. BHUPENDRA C THAKKAR
|
May 5, 1999 |
|
BHARATKUMAR CHIMANLAL CHAUHAN Vs. NUCLEAR POWER CORPORATION LIMITED
|
October 6, 1999 |
|
BHARUCH TEXTILE MILLS LIMITED Vs. STATE OF GUJARAT
|
March 19, 1999 |
|
BHARWANI BROS. & CO. Vs. MOTOROL (INDIA) LTD.
|
August 19, 1999 |
|
BHATERDEVI RAMNIVAS SANWALRAM Vs. STATE OF GUJARAT
|
December 6, 1999 |
|
BHAVNAGAR MUNICIPAL CORPORATION Vs. ANIRUDSINH RAMSINH JADEJA
|
August 23, 1999 |
|
BHAVNAGAR TRANSPORT COMPANY Vs. VALMIKBHAI HIMATLAL PATEL
|
July 5, 1999 |
|
BHIKHABHAI MAGANBHAI PATEL Vs. STATE OF GUJARAT
|
October 22, 1999 |
|
BHIKHABHAI N SOLANKI Vs. DISTRICT DEVELOPMENT OFFICER
|
November 4, 1999 |
|
BHIL HIRA DOSJI Vs. STATE OF GUJARAT
|
November 4, 1999 |
|
BHUPAT ALIAS ISHWARBHAI KAHAR Vs. STATE OF GUJARAT
|
October 5, 1999 |
|
BIKHUMIYA SARFUMIYA MALEK Vs. DISTRICT DEVELOPMENT OFFICER MEHSANA
|
July 26, 1999 |
|
BINA HARILAL LUHAR Vs. SONI DHANKUVARBEN JAYRAM
|
February 22, 1999 |
|
BINOY NAIR Vs. M P SHAH MEDICAL COLLEGE
|
October 8, 1999 |
|
BISRAM ALIAS VISHRAM BHAGIRATH CHAKRAVARTI Vs. COMMISSIONER OF POLICE
|
November 5, 1999 |
|
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. UNITY STEELS LTD.
|
July 19, 1999 |
|
BRIJMOHAN RAMBHANSING RAJPUT Vs. COMMISSIONER OF POLICE
|
July 15, 1999 |
|
C G SHARMA Vs. STATE OF GUJARAT
|
August 6, 1999 |
|
C S AMIN Vs. DISCIPLINARY AUTHORITY AND DEPUTY GENERAL MANAGER STATE BANK OF INDIA
|
June 22, 1999 |
|
C. R. DWIVEDI Vs. STATE OF GUJARAT & ORS.
|
November 22, 1999 |
|
C.G. SHARMA Vs. STATE OF GUJARAT
|
August 16, 1999 |
|
CADBURY INDIA LIMITED Vs. S M DYECHEM LIMITED
|
August 24, 1999 |
|
CADILA HEALTHCARE LIMITED Vs. BIOLOGICAL EVANS LIMITED
|
September 10, 1999 |
|
CADILA HEALTHCARE LIMITED Vs. UNION OF INDIA
|
September 9, 1999 |
|
CADILA HEALTHCARE LIMITED Vs. AHMEDABAD MUNICIPAL CORPORATION
|
June 29, 1999 |
|
CAPS AND CONTAINERS Vs. BANK OF BARODA
|
December 17, 1999 |
|
CHANDRAKANT M DAVE Vs. STATE OF GUJARAT
|
September 28, 1999 |
|
CHANDRASINH ALIAS MUNNO BHIKHUBHA JADEJA Vs. STATE OF GUJARAT
|
April 30, 1999 |
|
CHANDULAL CHHOTALAL SHAH Vs. UNION OF INDIA
|
August 18, 1999 |
|
CHELAJI DHULAJI Vs. SECRETARY R AND B DEPTT
|
May 12, 1999 |
|
CHHAGANLAL U PATEL Vs. DISTRICT PANCHAYAT
|
November 2, 1999 |
|
CHHATRASINH N CHAUHAN Vs. SECRETARY
|
December 1, 1999 |
|
CHHOTALAL LALJIBHAI CHANDSARA Vs. LUBI ELECTRICALS LIMITED
|
April 26, 1999 |
|
CHHOTUBHAI CHHIKABHAI PATEL POA ROSHANBHAI C PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
|
November 25, 1999 |
|
CHHOTUBHAI ZINABHAI SINCE DECD Vs. ISHVERSINH MOHANSINH ATODARIA
|
March 23, 1999 |
|
CHIMANBHAI G PATEL Vs. DEPUTY COLLECTOR
|
March 18, 1999 |
|
CHIMANBHAI NAROTTAMBHAI SOLANKI Vs. STATE OF GUJARAT
|
November 4, 1999 |
|
CHINUBHAI CHANDULAL SHAH Vs. STATE OF GUJARAT
|
August 4, 1999 |
|
CHOITHRAM J RAMCHANDANI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECOTR
|
November 26, 1999 |
|
CHUNILAL MOHANALAL SATHWARA Vs. STATE OF GUJARAT
|
October 20, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. N R PAPERS AND BOARDS LIMITED
|
October 18, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ABHISHEK CORPORATION
|
October 25, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. TEA KING
|
October 27, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. DEEPAK NITRITE LIMITED
|
November 3, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. TORRENT LABORATORIES PRIVATE LIMITED
|
November 29, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. MRUGESH JAYAKRISHNA
|
December 8, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. EMTICI ENGINEERING LIMITED
|
November 24, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. POWER BUILD LIMITED
|
December 20, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. SAYAJI IRON WORKS QUARRY PRIVATE LIMITED
|
December 20, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. H LINK
|
December 20, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. CHALTHAN VIBHAG KHAND UDYOG SAHAKARI MANDALI LIMITED
|
December 20, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. HARSIDDH CONSTRUCTION PRIVATE LIMITED
|
December 14, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PANKAJKUMAR R SHAH
|
July 24, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PATIDAR OIL CAKE INDUSTRIES
|
July 24, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. AMBICA MILLS LIMITED
|
August 12, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. M J WOOLENS PRIVATE LIMITED
|
August 13, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. S L M MANEKLAL INDUSTRIES LIMITED
|
August 16, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. CADILA ANTIBIOTICS LIMITED
|
July 21, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. SHAMBHULAL C BACHKANIWALA
|
September 28, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PRAYASHVIN B PATEL
|
October 4, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. NIRMA CHEMICALS WORKS
|
October 4, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. WINTEX MILLS LIMITED
|
September 1, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. GNAN GANGA SCIENCE INSTITUTE
|
March 16, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD EAGLE ENGG PRIVATE LIMITED
|
February 10, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FERTILIZERS COMPANY LIMITED
|
February 10, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. SABARKANTHA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED
|
February 10, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ARUNA MILLS LIMITED
|
February 10, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNADAS GOVINDAS
|
February 5, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. BIPIN VADILAL
|
April 26, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. KHEMANI CHAMBERS
|
April 28, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. NAVJIVAN ROLLER AND PULES MILLS
|
May 3, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDANBEN MAGANLAL
|
May 12, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. D K TRADING COMPANY
|
April 13, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PRESIDENT INDUSTRIES
|
April 20, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ARVIND H SHAH
|
April 20, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGWATIPRASAD P PARIKH
|
April 16, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA PRINTS PRIVATE LIMITED
|
April 5, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. H H MAHARAJA FATESINGH FAMILY TRUST NO 2
|
April 6, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD NEW COTTON MILLS COMPANY LIMITED
|
April 6, 1999 |
|
COMMISSIONER OF WEALTH TAX Vs. G R EMPLOYEES WELFARE TRUST
|
May 4, 1999 |
|
COMMISSIONER OF WEALTH TAX Vs. RAVJIBHAI PANCHANBHAI PATEL
|
September 1, 1999 |
|
COMPETENT AUTHORITY AND ADDL COLLECTOR Vs. HARIBAHI MANIBHAI PATEL
|
December 21, 1999 |
|
COMPETENT AUTHORITY AND ADDL COLLECTOR U L C BR Vs. RAMJIBHAI JIWANBHAI PATEL
|
November 30, 1999 |
|
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. UNION OF INDIA
|
December 24, 1999 |
|
CONTEMPORARY TARGETT PRAFUL P LTD Vs. JEWEL BRUSHES PVT LTD
|
April 22, 1999 |
|
CONTEMPORARY TARGETT PRAFUL PRIVATE LIMITED Vs. JEWEL BRUSHES PRIVATE LIMITED
|
April 23, 1999 |
|
CONTROLLER OF ESTATE DUTY Vs. KRISHNAKANT R SHAH
|
April 9, 1999 |
|
CROMPTON GREAVES LIMITED Vs. STATE OF GUJARAT
|
November 18, 1999 |
|
D K PATEL Vs. STATE OF GUJARAT
|
December 30, 1999 |
|
D K SOLANKI Vs. DIRECTOR M AND J INSTITUTE OF OPTHALMOLOGY
|
September 10, 1999 |
|
D M GOHIL Vs. STATE OF GUJARAT
|
December 13, 1999 |
|
D S RANA Vs. AHMEDABAD MUNICIPAL CORPORATION
|
September 13, 1999 |
|
D S VASAVDA AND A K SHAH Vs. H R PATANKAR CHAIRMAN
|
September 1, 1999 |
|
D V PATEL Vs. STATE OF GUJARAT
|
March 8, 1999 |
|
D V VASAVADA Vs. SECRETARY
|
September 21, 1999 |
|
D Y EXEUTIVE ENGINEER Vs. HASMUKH M JASANI
|
September 2, 1999 |
|
DABHOI NAGARPALIKA Vs. OMKARBHAI SOMABHAI PATEL
|
February 17, 1999 |
|
DAKSHABEN NARANDAS PATEL Vs. GUJARAT PANCHAYAT SERVICE SELECTION BOARD
|
December 3, 1999 |
|
DAMJIBHAI BACHUBHAI PATEL Vs. STATE OF GUJARAT
|
July 2, 1999 |
|
DARSHAN TEXTILES Vs. JOINT COMMISSIONER OF INCOME TAX ASSESSMENT
|
May 3, 1999 |
|
DAUDBHAI KASAMBHAI Vs. SHABBIR ISUF YAKUB MEDA
|
October 7, 1999 |
|
DAVE PRUTHVISHKUMAR BHANUPRASAD Vs. STATE OF GUJARAT
|
July 30, 1999 |
|
DECO MICA LTD. Vs. UNION OF INDIA
|
December 3, 1999 |
|
DEEPAK VYAS Vs. STATE OF GUJARAT
|
December 30, 1999 |
|
DEPUTY COLLECTOR LAND ACQUISITION AND REHABILITATION AMRELI Vs. LALUBHAI KESHAVBHAI
|
May 4, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. HARJIVANDAS JUTHABHAI ZAVERI
|
December 6, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. HARJIVANDAS JUTHABHAI ZAVERI
|
November 17, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. ADINATH INDUSTRIES
|
October 26, 1999 |
|
DEVPURI HIRAPURI Vs. STATE OF GUJARAT
|
September 27, 1999 |
|
DEVSHIBHAI BHIMABHAI RABARI Vs. STATE OF GUJARAT
|
December 24, 1999 |
|
DHARABHAI KAMABHAI BHARWAD Vs. MOHAMMAD RAFIQ ISABHAI SURTI
|
April 12, 1999 |
|
DHILAJI PUNJAJI THAKOR Vs. STATE OF GUJARAT
|
March 10, 1999 |
|
DHIRAJLAL MADHAVLAL BHARATI Vs. MUNICIPAL COMMISSIONER
|
September 22, 1999 |
|
DHIRUBHAI BABUBHAI ALIAS DIRIO BAVO Vs. STATE OF GUJARAT
|
July 23, 1999 |
|
DHRANGADHRA CHEMICAL WORKS LIMITED Vs. UNION OF INDIA
|
April 12, 1999 |
|
DHULABHAI AMINBHAI MALEK, ADMINISTRATOR OF HUSSAINBHAI Vs. SPECIAL LAND ACQUISION OFFICER, NADIAD
|
February 3, 1999 |
|
DILIP G PANCHAMIA Vs. STATE OF GUJARAT
|
February 17, 1999 |
|
DILIPBHAI RASIKLAL SHAH Vs. AHMEDABAD MUNICIPAL CORPORATION
|
March 4, 1999 |
|
DINESH ALIAS CABO CHIMANBHAI SOLANKI Vs. COMMISSIONER OF POLICE BARODA
|
April 7, 1999 |
|
DINESHKUMAR MANILAL PARMAR Vs. STATE OF GUJARAT
|
November 1, 1999 |
|
DINKAR JAGANNATH THAKAR Vs. SURESH RAMSINGH THAKOR
|
October 5, 1999 |
|
DIPAKKUMAR NARSIBHAI PATEL Vs. NORTH GUJARAT UNIVERSITY
|
February 1, 1999 |
|
DISTRICT EDUCATION OFFICER Vs. R D KANERIA
|
November 4, 1999 |
|
DISTRICT PANCHAYAT Vs. KIRITKUMAR V PARMAR
|
October 15, 1999 |
|
DISTRICT PANCHAYAT Vs. DANUBHA WRONGLY TYPED AS DHANUBHA
|
August 1, 1999 |
|
DISTRICT PANCHAYAT Vs. AMARSINH RAMSINH
|
August 1, 1999 |
|
DISTRICT PRIMARY EDUCATION Vs. PRAVINCHANDRA HARJIVAN PANDYA
|
December 15, 1999 |
|
DIVISIONAL CONTROLLER, G.S.R.T.C. Vs. BUDHABHAI MANGALBHAI PARMAR
|
October 8, 1999 |
|
DODIA DILIPBHAI PRABHATSINH Vs. SECRETARY
|
June 30, 1999 |
|
DUMALA VAGHPARA GRAM PANCHAYAT Vs. CHUNILAL TRIBHOVANDAS PATEL
|
July 13, 1999 |
|
DYEING BLEACHING AND FINISHING WORKERS UNION Vs. STATE OF GUJARAT
|
May 12, 1999 |
|
ENGINEERING MAZDOOR SANGH Vs. OIL AND NATURAL GAS COMMISSION
|
February 16, 1999 |
|
EXECUTIVE ENGINEER Vs. SPECIAL LAND ACUISTION OFFICER
|
February 16, 1999 |
|
EXECUTIVE ENGINEER Vs. MANIBEN NATHABHAI
|
January 28, 1999 |
|
EXECUTIVE ENGINEER Vs. STATE OF GUJARAT
|
March 5, 1999 |
|
EXECUTIVE ENGINEER Vs. CHANDRASINH NARSINH HEIRS OF DECD CHANDRASINH NARSINH
|
April 28, 1999 |
|
EXECUTIVE ENGINEER Vs. J B SONI
|
September 23, 1999 |
|
EXECUTIVE ENGINEER Vs. JOTIA PARSING SAGADA
|
August 25, 1999 |
|
EXECUTIVE ENGINEER ROADS AND BUILDING DEPARTMENT Vs. RAMESHKUMAR K BHATT
|
August 1, 1999 |
|
EXECUTIVE ENGINEER, ROADS AND BUILDING DEPARTMENT RAJKOT Vs. RAMESHKUMAR K. BHATT
|
August 17, 1999 |
|
FARUKH SHAIKH IBRAHIM Vs. STATE OF GUJARAT
|
February 24, 1999 |
|
FELISIA G CRASTO Vs. DIRECTOR OF EDUCATION
|
August 30, 1999 |
|
FIROZ IKBAL RATHOD Vs. STATE OF GUJARAT
|
July 12, 1999 |
|
FIROZKHAN HUSEINMIYA RATHOD Vs. COMMISSIONER OF POLICE FOR THE CITY OF AHMEDABAD
|
August 18, 1999 |
|
FOOD CORPORATION OF INDIA Vs. WORKERS WORKING IN FCI EMPLOYEES ASSOCATION
|
July 22, 1999 |
|
FOOD CORPORATION OF INDIA Vs. VIRAMGAM NAGAR PALIKA
|
October 29, 1999 |
|
G E B Vs. R K RAYON DYEING AND PRINTING MILLS
|
April 5, 1999 |
|
G K VAGHELA Vs. UNION OF INDIA
|
May 7, 1999 |
|
GAMETI MAMAD HASAN Vs. DISTRICT MAGISTRATE
|
March 10, 1999 |
|
GANDABHAI MOTIBHAI PATEL Vs. SABARKANTHA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED
|
August 24, 1999 |
|
GANESH DURGAPRASAD ALIAS DWARKAPRASAD KAHAR Vs. COMMISSIONER OF POLICE
|
July 19, 1999 |
|
GANESH DURGAPRASAD ALIAS DWARKAPRASAD KAHAR Vs. COMMISSIONER OF POLICE
|
June 22, 1999 |
|
GANGABEN WD/O MULCHANDBHAI G. BHESTAN Vs. COMPETENT AUTHORITY & DY. COLLECTOR (ULC), SURAT
|
March 3, 1999 |
|
GANGABEN, WD/O RANCHHODBHAI PRABHUBHAI, THROUGH HER POWER OF ATTORNEY
HOLDER BHIMSEN RAJARAM Vs. (THE) COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR, SURAT & ANR.
|
April 12, 1999 |
|
GARBADBHAI Vs. CHHAGANBHAI DABHAIBHAI CHAVDA
|
November 2, 1999 |
|
GAUTAM CHANDRAKANT GANHDI Vs. COLLECTOR
|
November 2, 1999 |
|
GEB BARODA Vs. GANGARAM JAGABHAI SOLANKI DECD
|
May 12, 1999 |
|
GEETABEN MAGANLAL JETHAWA Vs. NARENDRA PRANJIVAN PANDYA
|
February 24, 1999 |
|
GHANSHYAM HIRALAL AMIN Vs. STATE OF GUJARAT
|
December 30, 1999 |
|
GHASURA SOKATALI AJAMKHAN Vs. STATE OF GUJARAT
|
July 23, 1999 |
|
GOHEL SUNIL DEVSHI Vs. STATE ELECTION COMMISSION
|
December 23, 1999 |
|
GOHEL SUNIL DEVSHI Vs. STATE ELECTION COMMISSION
|
December 30, 1999 |
|
GOKULESH PETROLEUM PRIVATE LIMITED Vs. HIMALAYA R SHAH
|
February 26, 1999 |
|
GOMARAM SOMARAM JAT Vs. U H PATEL
|
August 12, 1999 |
|
GORDHANBHAI CHHABABHAI PATEL Vs. RAMESHCHANDRA KANUBHAI CHAUDHARI
|
April 28, 1999 |
|
GORDHANBHAI RAMBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 18, 1999 |
|
GOSWAMI VITHALNATHJI VRAJBHUSHANLALJI MAHARAJ Vs. ARUNABETIJI PURSHOTTAMLALJI MAHARAJA
|
November 22, 1999 |
|
GOVAJI VIRSANGJI THAKOR Vs. PROJECT MANAGER
|
February 26, 1999 |
|
GOVIND CHHAPABHAI PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 13, 1999 |
|
GOVIND VIRABHAI Vs. MANAGER
|
August 27, 1999 |
|
GOVINDBHAI KANJIBHAI Vs. IIND SPECIAL LAND ACQUISITION OFFICER
|
March 6, 1999 |
|
GOVINDBHAI MULJIBHAI PATEL Vs. J T REGISTRAR
|
September 15, 1999 |
|
GOVINDBHAI R THOLIYA Vs. STAFF OFFICER II I G RPF MUMBAI
|
August 15, 1999 |
|
GOYAL M G GASES LIMITED Vs. STATE OF GUJARAT
|
December 2, 1999 |
|
GUFIC PHARMA LIMITED Vs. J G ARORA DESIGNATED AUTHORITY KAR VIVAD SAMADHAN SCHEME
|
May 11, 1999 |
|
GUJARAT AGRICULTURAL UNIVERSITY Vs. BHUPENDRASINGH T RATHOD
|
September 20, 1999 |
|
GUJARAT AGRO INDUSTRIES CORP Vs. AHMEDABAD MUNICIPAL CORPORATION
|
April 13, 1999 |
|
GUJARAT CABLE TV OPERATORS NETWORK ASSOCIATION Vs. STATE OF GUJARAT
|
April 29, 1999 |
|
GUJARAT CHAMBER OF COMMERCE AND INDUSTRY Vs. PRAVINBHAI JASHBHAI PATEL
|
December 9, 1999 |
|
GUJARAT CO OPERATIVE MILK MARKETING FEDERATION LIMITED Vs. DEPARTMENT OF TELECOMMUNICATION
|
October 21, 1999 |
|
GUJARAT ELECTRICITY BOARD Vs. RAJESHKUMAR BABULAL PANARA
|
November 17, 1999 |
|
GUJARAT ELECTRICITY BOARD Vs. SHIVKRUPA ASSOCIATES
|
February 25, 1999 |
|
GUJARAT ELECTRICITY BOARD Vs. M P SINHA OR SUCCESSOR REGIONAL P F COMMISSIONER
|
July 7, 1999 |
|
GUJARAT ELECTROMELT LIMITED Vs. UNION OF INDIA
|
September 8, 1999 |
|
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION Vs. OFFICER ON SPL DUTY LAQ
|
April 22, 1999 |
|
GUJARAT LEATHER INDUSTRIES LIMITED Vs. MAHENDRAKUMAR PAWAR
|
September 1, 1999 |
|
GUJARAT LEATHER INDUSTRIES LIMITED Vs. ABDULSATTAR GULAMRASUL SHAIKH
|
July 12, 1999 |
|
GUJARAT LEATHER INDUSTRIES LTD. Vs. MAHENDRAKUMAR PAWAR & ORS.
|
September 7, 1999 |
|
GUJARAT MINERAL DEVELOPMENT CORPORATION LIMITED Vs. JAYANT SHRIRAM KALAL
|
December 30, 1999 |
|
GUJARAT NARMADA VALLEY FERTILIZERS COMPANY LIMITED Vs. STATE OF GUJARAT
|
May 12, 1999 |
|
GUJARAT SIDHEE CEMENT LTD. Vs. CALDYN APPARETABAU GMBH
|
May 9, 1999 |
|
GUJARAT SMALL INDUSTRIES CORPORATION LIMITED Vs. UNION OF INDIA
|
November 19, 1999 |
|
GUJARAT STATE Vs. VAJSI GIGA FOR GIGA PUNJA
|
February 15, 1999 |
|
GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 29, 1999 |
|
GUJARAT STATE CO OPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. STATE OF GUJARAT
|
October 14, 1999 |
|
GUJARAT STATE FERTILIZERS AND CHEMICALS LIMITED Vs. KHAGESH S DAVE
|
March 18, 1999 |
|
GUJARAT STATE FINANCIAL CORPORATION Vs. KUMARPAL V. SHAH
|
May 11, 1999 |
|
GUJARAT STATE FINANCIAL SERVICES LTD Vs. A.T.V. PROJECTS INDIA LTD.
|
September 1, 1999 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HEIRS OF NARMADASHANKAR BHAGVANDAS THAKAR
|
March 8, 1999 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. WORKMEN OF S T CORPORATION
|
January 21, 1999 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PARVATIBEN WD O VALJIBHAI JETHABHAI BHANUSHALI
|
April 29, 1999 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KISHORBHAI SANABHAI PATEL
|
August 9, 1999 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PARSHOTTAM PREMJI TANK
|
September 22, 1999 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PRABATSINH RUPSINH PARMAR
|
September 23, 1999 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. S T WORKERS UNION
|
September 24, 1999 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GANESHBHAI S PATEL
|
September 23, 1999 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JAYANTILAL G RAVAL
|
October 8, 1999 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PREMSINH L RATHOD
|
October 15, 1999 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHANABHAI B PATEL
|
October 15, 1999 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMA SAMAT GODHANIA
|
October 15, 1999 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KHATAU JETHALAL THAKKAR
|
November 23, 1999 |
|
GUJARAT STEEEL TUBE COMPANY LIMITED Vs. VIRCHANDBHAI BHOGILAL SHAH
|
August 20, 1999 |
|
GUJARAT STEEL TUBES LTD. Vs. UNION OF INDIA
|
July 2, 1999 |
|
GUJARAT URBAN CO OPERATIVE BANKS FEDERATION Vs. UNION OF INDIA
|
April 7, 1999 |
|
GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LIMITED Vs. DAHYABHAI SHIVRAMBHAI PATEL
|
December 8, 1999 |
|
GUNVANTRAI MULJIBHAI SHAH Vs. STATE OF GUJARAT
|
March 10, 1999 |
|
H K DAS COLLECTOR BANASKANTHA Vs. BABULAL GANGARAM JOSHI
|
December 30, 1999 |
|
H M SOLANKI Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
December 30, 1999 |
|
H N MUJADIA Vs. OIL AND NATURAL GAS COMMISSION
|
November 26, 1999 |
|
H R MISHRA Vs. STATE OF GUJARAT
|
July 28, 1999 |
|
HAKUMAT DESAI Vs. OFFICE OF DIRECTOR OF PENSION AND PROVIDENT FUND
|
July 16, 1999 |
|
HALAR UTKARSH SAMITI Vs. STATE OF GUJARAT
|
December 10, 1999 |
|
HANSABEN RATNABHAI CHAMAR Vs. UDYAN SAHAYAK
|
July 1, 1999 |
|
HANSKAMAL A GROVER Vs. STATE OF GUJARAT
|
May 4, 1999 |
|
HARENDRA VALLABHDAS KANABAR Vs. STATE OF GUJARAT
|
May 3, 1999 |
|
HARESHBHAI GOVINDBHAI MAKWANA THRO BROTHER A. G. MAKWANA Vs. DISTRICT MAGISTRATE AND ORS.
|
September 23, 1999 |
|
HARGOVIND DAMJI Vs. COMMISSIONER OF INCOME TAX
|
April 7, 1999 |
|
HARGOVINDBHAI DAHYABHAI PATEL Vs. PRABHUDAS RAICHAND SANGHANI
|
September 10, 1999 |
|
HARIBHAI J BHARVAD Vs. STATE OF GUJARAT
|
August 30, 1999 |
|
HARIJAN MAGANBHAI CHATURBHAI Vs. DISTRICT MAGISTRATE SURENDRANAGAR
|
February 3, 1999 |
|
HARIJAN PARBAT BIJAL Vs. STATE OF GUJARAT
|
November 2, 1999 |
|
HARISHBHAI K PATEL Vs. TELECOM DISTRICT MANAGER VALSAD
|
September 5, 1999 |
|
HARISHBHAI K. PATEL Vs. TELECOM DISTRICT MANAGER, VALSAD
|
March 5, 1999 |
|
HARISHCHANDRA AMARSINH JADEJA Vs. STATE OF GUJARAT
|
April 7, 1999 |
|
HARIT ISHWARBHAI ANDHARIYA Vs. STATE OF GUJARAT
|
September 23, 1999 |
|
HARSHADKUMAR DHIRAJLAL AUNDKAT Vs. ASSISTANT COLLECTOR
|
February 25, 1999 |
|
HARSUKHBHAI GORDHANBHAI HADVANI Vs. STATE OF GUJARAT
|
August 23, 1999 |
|
HASMUKH HARJIVANDAS PATEL Vs. STATE OF GUJARAT
|
June 23, 1999 |
|
HASMUKH KARSANDAS PARMAR Vs. BAHADURSINGH MADHURSINGH DODIA
|
April 28, 1999 |
|
HASMUKHBHAI N KOTAK Vs. STATE OF GUJARAT
|
August 17, 1999 |
|
HASMUKHLAL THAKORDAS DALWALA Vs. COMMISSIONER OF INCOME TAX
|
March 24, 1999 |
|
HEIRS AND LEGAL REPRESENTATIVES OF DECD KASHIBEN LALLUBHAI Vs. STATE OF GUJARAT
|
March 23, 1999 |
|
HEIRS OF B J TRIVEDI Vs. STATE OF GUJARAT
|
August 6, 1999 |
|
HEIRS OF DECEASED RATILAL CHATURBHAI PATEL Vs. STATE OF GUJARAT
|
August 30, 1999 |
|
HEIRS OF KHANT LAKHMAN KHODA Vs. K. H. LUHAR
|
September 6, 1999 |
|
HEMANT RAMSINGH PARDESHI Vs. DEPUTY COMMISSIONER OF POLICE
|
December 9, 1999 |
|
HEMLATA T KHODA Vs. STATE OF GUJARAT
|
August 24, 1999 |
|
HIGH COURT OF GUJARAT Vs. K K PARMAR
|
July 29, 1999 |
|
HIMATBHAI PETHABHAI VANKAR Vs. STATE OF GUJARAT
|
October 1, 1999 |
|
HINDUJA MANISH LAXMICHAND Vs. PRINCIPAL M K SECONDARY AND HIGHER SECONDARY SCHOOL
|
September 9, 1999 |
|
HIRABEN WD O BECHARBHAI MADHUBHAI Vs. COMPETANT AUTHORITY AND ADDL COLLECTOR VADODARA
|
February 10, 1999 |
|
HIRUBHAI M PATEL Vs. STATE OF GUJARAT
|
September 29, 1999 |
|
HUSAINBHAI NANUBHAI QUARESHI Vs. STATE OF GUJARAT
|
April 9, 1999 |
|
HUSSAINMIYA ALIAS JAGO RAZAKMIYA QADRI Vs. STATE OF GUJARAT
|
February 9, 1999 |
|
I H OTHA Vs. GUJARAT STATE SEEDS CORPORATION LIMITED
|
May 10, 1999 |
|
INCOME TAX OFFICER Vs. GUJARAT NARMADA VALLEY FERTILIZERS COMPANY LIMITED
|
September 1, 1999 |
|
INDIAN PETROCHEMICALS CORPORATION Vs. GHANSHYAM D PATEL
|
April 22, 1999 |
|
INDRASING M RAOL Vs. STATE OF GUJARAT
|
July 23, 1999 |
|
INDUMATI CHANDRAKANT DOSHI Vs. COMPETENT AUTHORITY
|
December 30, 1999 |
|
INNOSEARCH LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 29, 1999 |
|
ISHWARLAL HARJIVANDAS SONI Vs. STATE OF GUJARAT
|
July 6, 1999 |
|
ISMAIL M MAHIDA Vs. STATE OF GUJARAT
|
August 15, 1999 |
|
J M SHAH Vs. STATE OF GUJARAT
|
August 17, 1999 |
|
J M UPDHYAYA Vs. STATE OF GUJARAT
|
June 21, 1999 |
|
J. M. BAXI & CO Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
July 19, 1999 |
|
JABBARKHAN AZADKHAN PATHAN Vs. STATE OF GUJARAT
|
December 16, 1999 |
|
JADEJA VIKRAMSINH RAVUBHA Vs. STATE OF GUJARAT
|
April 23, 1999 |
|
JADIBEN CHIMANLAL JADAV WIDOW OF LATE CHIMANLAL MAGANLAL Vs. UNION OF INDIA
|
July 19, 1999 |
|
JAGANBEN ARVINDBHAI PATEL Vs. STATE OF GUJARAT
|
February 24, 1999 |
|
JAGATSINH FATEHSINH Vs. PARVATIBEN HARISHCHANDRA
|
September 7, 1999 |
|
JAGDISHCHANDRA KARSHANDAS GHEVARIA Vs. STATE OF GUJARAT
|
June 24, 1999 |
|
JAGDISHCHANDRA L OZA Vs. STATE OF GUJARAT
|
February 16, 1999 |
|
JAGDISHKUMAR K PARGHI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
August 24, 1999 |
|
JAGRUT TEXTILES Vs. UNION OF INDIA
|
December 7, 1999 |
|
JAIMIN J DESAI Vs. GUJARAT CHAMBER OF COMMERCE AND INDUSTRY
|
December 20, 1999 |
|
JAMKHAMBHALIA AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. DAHYALAL KARSANDAS
|
October 1, 1999 |
|
JAN SANGHARSH MANCH Vs. STATE OF GUJARAT
|
March 30, 1999 |
|
JATUNBIBI Vs. STATE OF GUJARAT
|
September 27, 1999 |
|
JAWAHARBHAI DAHYABHAI PATEL Vs. STATE OF GUJARAT
|
October 29, 1999 |
|
JAYABEN J THAKORE Vs. STATE OF GUJARAT
|
February 10, 1999 |
|
JAYANTI NENUMEL RAMNANI Vs. COMMISSIONER OF POLICE
|
December 13, 1999 |
|
JAYANTILAL S. THAKKAR Vs. STATE OF GUJARAT & ORS.
|
March 23, 1999 |
|
JAYESH MANHARLAL SHAH Vs. PATEL BHIMABHAI VAJABHAI
|
November 17, 1999 |
|
JAYESH R MOR Vs. STATE OF GUJARAT
|
July 12, 1999 |
|
JAYKUMAR G VYAS SHOP NO 2 Vs. VIJAY HOUSING DEVELOPMENT CORPORATION
|
December 21, 1999 |
|
JIVIBEN GOVINDBHAI CHAMAR Vs. UDYAN SAHAYAK MODHERA
|
July 1, 1999 |
|
JYOTIBEN R PATHAK Vs. RAFIGSA CHAMMANSA FAKIR
|
October 6, 1999 |
|
K M KAKASANIA Vs. SECRETARY FINANCE DEPARTMENT GANDHINAGAR
|
June 22, 1999 |
|
K M PARMAR Vs. STATE OF GUJARAT
|
June 29, 1999 |
|
K N NARAYAN Vs. STATE OF GUJARAT
|
August 27, 1999 |
|
KAJALBEN G SINDHI Vs. COMMISSIONER OF POLICE
|
October 11, 1999 |
|
KALINDI INVESTMENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1999 |
|
KALPESH GUNWANTLAL SONI Vs. STATE OF GUJARAT
|
December 30, 1999 |
|
KALPESHKUMAR ALIAS BHAJIYU GUNVANTLAL SONI Vs. STATE OF GUJARAT
|
July 1, 1999 |
|
KALPESHKUMAR BHIKHALAL VOHARA Vs. DALPATBHAI MANILAL SHAH
|
August 6, 1999 |
|
KAMLABEN K VAGHELA Vs. STATE OF GUJARAT
|
December 7, 1999 |
|
KANAIYALAL GORDHANDAS HINDOCHA Vs. STATE OF GUJARAT
|
January 18, 1999 |
|
KANAIYALAL MANEKLAL RAVAL Vs. STATE OF GUJARAT
|
October 11, 1999 |
|
KANAIYALAL SATYANARAYAN KAHAR Vs. CHIEF OFFICER
|
August 5, 1999 |
|
KANAIYALAL UDEYSHANKER JOSHI Vs. STATE OF GUJARAT
|
May 11, 1999 |
|
KANBI ARJAN KANA Vs. STATE OF GUJARAT
|
December 30, 1999 |
|
KANTILAL GANDALAL MADHAK Vs. UNION OF INDIA
|
February 12, 1999 |
|
KANTILAL MOTIBHAI LIMBACHIA Vs. RAMANBHAI VALLABHBHAI GANDHI
|
May 7, 1999 |
|
KANTILAL MULJIBHAI PATEL Vs. STATE OF GUJARAT
|
October 22, 1999 |
|
KASHIBEN LALLUBHAI PATEL Vs. STATE OF GUJARAT
|
March 23, 1999 |
|
KAVASJHANGIR MAMABUVALA Vs. STATE OF GUJARAT
|
March 16, 1999 |
|
KESHA MOR SATWARA Vs. PURIBEN R SATWARA
|
May 12, 1999 |
|
KESHRISING SADASING RATHOD Vs. SALES TAX COMMISSIONER
|
September 8, 1999 |
|
KETAN A PANDYA Vs. SETTLEMENT COMMISSIONER AND LAND RECORD DIRECTOR
|
August 13, 1999 |
|
KETAN HARKISHAN MARVADI Vs. SAURASHTRA KUTCH STOCK EXCHANGE LIMITED
|
September 21, 1999 |
|
KHALIFA JUSAB SHER MOHMED Vs. STATE OF GUJARAT
|
September 29, 1999 |
|
KHODABHAI MOHANBHAI RATHOD Vs. BAULABHAI JASUBHAI RATHOD SINCE D/D THROUGH HEIRS
|
November 19, 1999 |
|
KHUNGALA LABHUBHAI APPABHAI Vs. RAJKOT MUNICIPAL CORPORATION
|
November 26, 1999 |
|
KIRITBHAI MANILAL SHAH Vs. STATE OF GUJARAT
|
March 5, 1999 |
|
KIRITKUMAR MANILAL PATEL Vs. STATE OF GUJARAT
|
December 6, 1999 |
|
KISHOR NAGINBHAI PARMAR Vs. STATE OF GUJARAT
|
November 22, 1999 |
|
KOMAL RAJ TRANSPORT COMPANY Vs. COMMISSIONER OF SALES TAX GUJARAT
|
August 30, 1999 |
|
KOSAMBA GRAM PANCHAYAT Vs. STATE OF GUJARAT
|
October 7, 1999 |
|
KUMAR G MEHTA Vs. GUJARAT HOUSING BOARD
|
February 11, 1999 |
|
KUSUMKAR V BHUNDIA Vs. STATE OF GUJARAT
|
June 23, 1999 |
|
L M PANDYA Vs. STATE OF GUJARAT
|
December 7, 1999 |
|
LABH CONSTRUCTION AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1999 |
|
LABSHANKAR GIRJASHANKAR DAVE Vs. STATE OF GUJARAT
|
May 10, 1999 |
|
LALSHANKER A SUTHAR Vs. GUJARAT AGRICULTURAL UNIVERSITY
|
October 8, 1999 |
|
LASIBEN AMTAJI Vs. OIL AND NATURAL GAS COMMISSION
|
October 11, 1999 |
|
LAXMAN SINGH Vs. INDIAN PETROCHEMICALS CORPORATION LIMITED
|
September 17, 1999 |
|
LAXMI Vs. K K NAIR
|
February 19, 1999 |
|
LAXMIKANT MOHANLAL DAWDA Vs. SERVO DRIVES PRIVATE LIMITED
|
June 30, 1999 |
|
LEGAL HEIRS AND REPRESENTATIVE OF Vs. STATE OF GUJARAT
|
September 13, 1999 |
|
LEGAL REP AND HEIRS OF KARSANDAS GORDHANDAS PARMAR Vs. BAHADURSINGH MADHURSINGH DODIA
|
February 19, 1999 |
|
LIKHI GROUP GRAM PANCHAYAT Vs. STATE OF GUJARAT
|
December 2, 1999 |
|
LILABEN Vs. RAJENDRABHAI R GURJAR
|
December 3, 1999 |
|
LINDER FRANK WOLFGANG Vs. UNION OF INDIA
|
November 1, 1999 |
|
LOK HITRAKSHAK SAMITI Vs. STATE OF GUJARAT
|
December 28, 1999 |
|
LOPABEN PATEL Vs. HITENDRA RAMBHAI PATEL
|
May 12, 1999 |
|
M A PATEL Vs. STATE OF GUJARAT
|
September 30, 1999 |
|
M A SHAIKH Vs. PUNAMCHAND P PATEL
|
November 2, 1999 |
|
M C SOLANKI Vs. DISTRICT HEALTH OFFICER
|
February 4, 1999 |
|
M M BHAVSAR PEON Vs. STATE OF GUJARAT
|
October 8, 1999 |
|
M M REHAN Vs. GOVERNMENT OF GUJARAT
|
August 15, 1999 |
|
M S BHUT EDUCATION TRUST Vs. STATE OF GUJARAT
|
December 30, 1999 |
|
M S KOYA Vs. DDO
|
April 5, 1999 |
|
M S UNIVERSITY Vs. PRAVINBHAI SAVINLAL JAISWAL
|
January 21, 1999 |
|
M SHIVAKAMI Vs. BHARAT GINNING AND OIL MILL FACTOY
|
July 29, 1999 |
|
M SIVAKAMI Vs. BHARAT GINNING AND OIL MILL FACOTRY
|
July 28, 1999 |
|
M V CHAUHAN Vs. STATE OF GUJARAT
|
October 7, 1999 |
|
MADHAVDAS BHAGWANDAS KHUSHIRAMANI Vs. STATE OF GUJARAT
|
October 27, 1999 |
|
MAFATLAL SWARUPCHAND THAKKAR Vs. STATE OF GUJARAT
|
December 14, 1999 |
|
MAGANBHAI L CHAUHAN Vs. DIVISIONAL CONTROLLER
|
February 19, 1999 |
|
MAGANLAL CHIMNAJI Vs. PRAJAPATI SAMIJI HIMATJI DECD THRO: HIS HERIS AND L R
|
September 9, 1999 |
|
MAGANLAL MEPABHAI PATEL Vs. COMPETENT AUTHORITY AND EXOFFICIO ADDITIONAL COLLECTOR
|
July 20, 1999 |
|
MAGHABHAI HANSABHAI MARWADI Vs. COMMISSIONER OF POLICE, AHMEDABAD
|
September 20, 1999 |
|
MAHA GUJARAT LABOUR UNION Vs. STOVEC INDUSTRIES LIMITED
|
October 15, 1999 |
|
MAHARAJA FATEHSINH RAO ZOO TRUST Vs. STATE OF GUJARAT AND ANOTHER
|
May 10, 1999 |
|
MAHARAJA FATEHSINHRAO ZOO TRUST Vs. STATE OF GUJARAT
|
May 12, 1999 |
|
MAHEBUBBHAI I VORA Vs. NIMA PRIVATE LIMITED
|
November 19, 1999 |
|
MAHENDRA HARJIVAN LUHAR Vs. STATE OF GUJARAT
|
February 5, 1999 |
|
MAHENDRA KIRPASHANKER JOSHI Vs. STATE OF GUJARAT
|
November 24, 1999 |
|
MAHESANA DISTRICT CO OPERATIVE MILK PRODUCCERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 24, 1999 |
|
MAHESHCHANDRA K TRIVEDI Vs. STATE OF GUJARAT
|
September 6, 1999 |
|
MALATHIKUTTY K Vs. LALBHAI DALPATBHAI INSTITUTE OF INDOLOGY
|
October 20, 1999 |
|
MALAY BABULAL SHAH Vs. STATE OF GUJARAT
|
October 28, 1999 |
|
MANAGING TRUSTEE Vs. MAHANBHAI R BHANGI
|
November 30, 1999 |
|
MANISHKUMAR MAGANLAL PATEL Vs. MUNICIPAL CORPORATION OF CITY OF THE SURAT
|
June 23, 1999 |
|
MANJIBHAI SHAMJIBHAI Vs. NATRAJ THEATRE
|
March 1, 1999 |
|
MANJULABEN D PATEL Vs. INDIAN OIL CORPORATION
|
March 23, 1999 |
|
MANJULABEN KALIDAS CHAUHAN Vs. BARODA MUNICIPAL CORPORATION
|
March 6, 1999 |
|
MANOJ PURI ALIAS MANIYO KARO ALIASMAYLO KARO ALIAS MANJI Vs. STATE OF GUJARAT
|
June 24, 1999 |
|
MANOJ RAMBHAI GADHVI Vs. VAGHASIA BALUBAHI KHODABHAI
|
December 2, 1999 |
|
MANSUKHBHAI KANJIBHAI PATEL Vs. GUJARAT SECONDARY EDUCATION BOARD
|
March 30, 1999 |
|
MANUBHAI F PATEL Vs. STATE OF GUJARAT
|
October 29, 1999 |
|
MARTARAM THAVARAJI Vs. STATE OF GUJARAT
|
July 23, 1999 |
|
MASTER SILK MILLS PRIVATE LIMITED Vs. IBRAHIM HABIB
|
September 24, 1999 |
|
MAVJI MEGHAJI Vs. STATE OF GUJARAT
|
December 2, 1999 |
|
MAVJIBHAI POPATBHAI SOLANKI Vs. A R DAVE OR HIS SUCCESSOR
|
December 6, 1999 |
|
MEETA CHEMICALS Vs. UNION OF INDIA
|
December 14, 1999 |
|
MEHTA PRADIPKUMAR MANSUKHLAL Vs. MEHTA PANACHAND THAKARSHI JAIN VIDHYARTHI BHAVAN
|
December 30, 1999 |
|
MELABHAI KAVALDAS PRAJAPATI Vs. STATE OF GUJARAT
|
March 6, 1999 |
|
METHODISTRICT SCHOOL OF NURSING Vs. STATE OF GUJARAT
|
November 2, 1999 |
|
METROCHEM INDUSTRIES LTD. Vs. UNION OF INDIA
|
July 2, 1999 |
|
MILAN CINEMA Vs. MAGANLAL NATHALAL MISTRY
|
January 18, 1999 |
|
MINAXI ZAVERBHAI JETHVA Vs. STATE OF GUJARAT
|
December 15, 1999 |
|
MINESH RAJNIKANT DALAL Vs. AVANI MINESH DALAL
|
December 30, 1999 |
|
MIPCO SEAMLESS RINGS GUJ LIMITED Vs. INDUSTRIES COMMISSIONER
|
April 9, 1999 |
|
MOHAMMAD ZUBER NOORMOHAMAD CHANGWADIA Vs. STATE OF GUJARAT
|
February 8, 1999 |
|
MOHAMMAD ZUBER NOORMOHMAD CHANGWADIA Vs. STATE OF GUJARAT
|
August 5, 1999 |
|
MOHANBHAI BHALABHAI BHOI Vs. OFFICER ON SPECIAL DUTY LAND ACQUISITION UNIT NO 1
|
August 20, 1999 |
|
MOHANBHAI PUNAMBHAI PATEL Vs. STATE OF GUJARAT
|
May 11, 1999 |
|
MOHIBULLAH USMANBHAI SHAIKH Vs. STATE OF GUJARAT
|
September 28, 1999 |
|
MOHIT SHANTILAL SHAH Vs. COMMISSIONER OF INCOME TAX GUJARAT III
|
May 5, 1999 |
|
MOHMED SULEMAN KOYA Vs. STATE OF GUJARAT
|
July 1, 1999 |
|
MOHMMAD ARIF ASHFAKUREHMAN Vs. KAPADWANJ NAGARPALIKA KAPADWANJ
|
March 18, 1999 |
|
MOTI CEREMIC INDUSTRIES Vs. JIVUBEN RUPABHAI
|
October 29, 1999 |
|
MOTIBHAI CHAGANBHAI Vs. STATE OF GUJARAT LAND ACQ OFFICER
|
July 13, 1999 |
|
MUKESH KANAIYALAL LUHA SINDHI Vs. DISTRICT MAGISTRATE
|
June 16, 1999 |
|
MUKESHBHAI RAJENDRABHAI SHAH Vs. ADDL DEVELOPMENT COMMISSIONER
|
August 16, 1999 |
|
MUKUNDBHAI HARIBHAI PATEL Vs. STATE OF GUJARAT
|
May 12, 1999 |
|
MUKUNDBHAI R MEHTA Vs. URBAN LAND TRIBUNAL AND EX OFFICIAL SECRETARY
|
November 23, 1999 |
|
MUKUNDRAI VENISHANKAR TRIVEDI Vs. STATE OF GUJARAT
|
December 30, 1999 |
|
MUNICIPAL CORPORATION OF CITY Vs. UNION OF INDIA
|
November 5, 1999 |
|
MUNICIPAL CORPORATION OF CITY OF AHMEDABAD Vs. JANAKKUMAR G VYAS
|
December 17, 1999 |
|
MUNNA SCRAP TRADERS Vs. UNION OF INDIA
|
February 22, 1999 |
|
MURTI ENTERPRISES Vs. STATE OF GUJARAT
|
December 30, 1999 |
|
MUSEBHAI JIVANBHAI JIVANI Vs. SPECIAL LAND ACQUISITION OFFICER
|
April 20, 1999 |
|
N J PANCHAL Vs. GUJARAT WATER SUPPLY AND SEWERAGE BOARD
|
August 13, 1999 |
|
N J ZALA Vs. STATE OF GUJARAT
|
August 15, 1999 |
|
N N DESAI CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
|
May 5, 1999 |
|
N V PARIKH Vs. STATE OF GUJARAT
|
October 29, 1999 |
|
NAFISABANU GULAMBHAI MEMON Vs. COLLECTOR
|
March 8, 1999 |
|
NAGHA MAHBATSINH ZALA Vs. STATE OF GUJARAT
|
November 29, 1999 |
|
NAGINBHAI CHHOTUBHAI PATEL Vs. STATE OF GUJARAT
|
August 13, 1999 |
|
NAGINBHAI HIRABHAI PATEL Vs. DECD MODI RAMANLAL BAPULAL
|
August 1, 1999 |
|
NANDU K PATEL Vs. STATE OF GUJARAT
|
July 26, 1999 |
|
NANUBHAI VASTABHAI KATARIYA Vs. STATE OF GUJARAT
|
September 10, 1999 |
|
NARANBHAI D CHAMAR Vs. DISTRICT DEVELOPMENT OFFICER
|
February 17, 1999 |
|
NARENDRAKUMAR V PARIKH Vs. STATE OF GUJARAT
|
January 18, 1999 |
|
NARESH SEVARAM MATREJA Vs. POLICE COMMISSIONER
|
November 18, 1999 |
|
NARESHKUMAR PRITAMDAS SADHVANI Vs. STATE OF GUJARAT
|
October 7, 1999 |
|
NARMADABEN Vs. STATE OF GUJARAT
|
October 29, 1999 |
|
NAROTTAM DAMODARDAS CHARADVA Vs. STATE OF GUJARAT
|
July 15, 1999 |
|
NATHABHAI MAVJIBHAI MER Vs. RATILAL AMARSHIBHAI
|
December 10, 1999 |
|
NATUBHAI CHANDUBHAI DHOBI Vs. KOKILABEN
|
March 5, 1999 |
|
NATWARBHAI J PATEL Vs. STATE OF GUJARAT
|
October 8, 1999 |
|
NAVENDERABHAI FAGANMAL Vs. STATE OF GUJARAT
|
July 15, 1999 |
|
NAVINCHANDRA FAKIRCHAND CHAMPANERI Vs. DEPUTY DISTRICT DEV OFFICER
|
September 16, 1999 |
|
NAVINCHANDRA LAXMIDAS MANDAVIA Vs. STATE OF GUJARAT
|
January 25, 1999 |
|
NAVINCHANDRA NANALAL KIKLAWALA Vs. STATE OF GUJARAT
|
March 3, 1999 |
|
NAVNITBHAI ISHWARBHAI PATEL Vs. STATE OF GUJARAT
|
December 10, 1999 |
|
NAVSARI CENTRAL CONSUMERS CO OPERATIVE STORES LIMITED Vs. HPCL
|
January 16, 1999 |
|
NAZIMKHAN JILEDARKHAN PATHAN Vs. STATE OF GUJARAT
|
November 22, 1999 |
|
NEELAMBEN P RATHOD Vs. MANAGING TRUSTEE
|
September 20, 1999 |
|
NEETA SHREYAS JOSHI Vs. SHREYAS SIDDHARATH JOSHI
|
February 23, 1999 |
|
NEGHDOOT LAMINART PRIVATE LIMITED Vs. RAJIV SINHA OR HIS SUCCESSOR IN OFFICE
|
April 15, 1999 |
|
NEGHDOOT LAMINART PRIVATE LIMITED Vs. RAJIV SUNHA OR HIS SUCCESSOR IN OFFICER RAJKOT
|
August 15, 1999 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SURTAJI PANCHAJI SODHA
|
September 21, 1999 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JYOTIKABEN BHUPENDRABHAI MANIYAR
|
March 30, 1999 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEVABHAI SIDHABHAI BHARWAD
|
March 11, 1999 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DHULAJI JIVAJI THAKORE
|
December 10, 1999 |
|
NEW SHORROCK MILLS LIMITED Vs. RAMESHBHAI ATMARAM PATEL
|
March 6, 1999 |
|
NILAYBHAI RAJENDRABHAI THAKORE Vs. AHMEDABAD MUNICIPAL CORPORATION
|
May 12, 1999 |
|
NILESH TODI Vs. GUJARAT SECONDARY EDUCATION BOARD
|
December 29, 1999 |
|
NIMISHBHAI G BRAHMBHATT Vs. NADIAD MUNICIPALITY
|
July 23, 1999 |
|
NIRAV KHEMSHANKER VYAS Vs. COMMISSIONER OF POLICE
|
June 29, 1999 |
|
NIRAV KHEMSHANKER VYAS Vs. COMMISSIONER OF POLICE FOR CITY OF AHMEDABAD AND ORS.
|
June 28, 1999 |
|
NITIN JAGDISHBHAI PATEL Vs. VASTRAL NAGAR PANCHAYAT
|
September 10, 1999 |
|
NUTAN MILLS EMPLOYEES CO-OP. CREDIT SOCIETY LTD. Vs. OFFICIAL LIQUIDATOR OF NUTAN MILLS LIMITED
|
September 30, 1999 |
|
OFFICER ON SPECIAL DUTY LAND ACQUISITION Vs. SHIVLAL M PATEL
|
March 16, 1999 |
|
OGHADBHAI ARJANBHAI Vs. SECOND ADDL SPL LAND ACQUISITION OFFICER
|
July 29, 1999 |
|
OIL AND NATURAL GAS COMMISSION Vs. D C SHUKLA
|
October 15, 1999 |
|
OKHAJI GIRDHARJI PATEL Vs. COLLECTOR BANASKANTHA
|
March 22, 1999 |
|
OMKAR CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
November 5, 1999 |
|
ONGC LIMITED Vs. SALES OFFICER
|
May 6, 1999 |
|
ORIENTAL INSURANCE CO. LTD. Vs. HEIRS
|
March 17, 1999 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. KISHORBHAI POPATBHAI PARSANA
|
March 17, 1999 |
|
P G VYAS Vs. STATE OF GUJARAT
|
August 6, 1999 |
|
P J KAPADIA Vs. STATE OF GUJARAT
|
October 15, 1999 |
|
P K PATEL Vs. A R KSHATRIYA
|
December 27, 1999 |
|
PALITANA SUGAR MILLS PRIVATE LIMITED Vs. STATE OF GUJARAT
|
December 17, 1999 |
|
PANCHAL VIJAYALAXMI BABULAL Vs. DISTRICT PRIMARY EDUCATION COMMITTEE, SABARKANTHA
|
May 3, 1999 |
|
PANKAJ @ PANKHO NARSINH RATHOD Vs. COMMISSIONER OF POLICE, SURAT CITY
|
September 22, 1999 |
|
PANKAJ OVERSEAS LIMITED Vs. STATE OF GUJARAT
|
February 3, 1999 |
|
PAPER PRODUCTS LTD. Vs. GITA TEA TRADING CO.
|
September 8, 1999 |
|
PARESHBHAI ALIAS MANISHKUMAR HASMUKHBHAI TALASIYA Vs. DISTRICT MAGISTRATE, SURAT
|
June 17, 1999 |
|
PARIKSHATBHAI MADHAVBHAI PATEL Vs. DIVISIONAL CONTROLLER GUJARAT STATE ROAD TRANSPORT CORPORATION
|
June 25, 1999 |
|
PARIMAL V CHOTAI Vs. COMMISSIONER JANNAGAR MUNICIPAL CORPORATION
|
October 21, 1999 |
|
PARMESHWAR NARAYAN Vs. COLLECTOR
|
June 14, 1999 |
|
PARSHOTTAM RAMAJI RATHOD Vs. DHIRAJLAL DHARAMSHI MISTRY
|
June 24, 1999 |
|
PARSHOTTAMBHAI BECHARBHAI SOLANKI Vs. STATE OF GUJARAT
|
September 30, 1999 |
|
PARWATIBEN WD O RAMSINH RAJPUT Vs. PARULBEN WD O RAJENDRASING RAJPUT
|
December 7, 1999 |
|
PATEL ALKESHKUMAR KANTIBHAI Vs. OIL AND NATURAL GAS COMMISSION
|
October 1, 1999 |
|
PATEL CHANDRIKABEN DINESHBHAI Vs. DIRECTOR OF MUNICIPALITIES
|
June 21, 1999 |
|
PATEL DARSHAN JAYANTIBHAI Vs. TECHNICAL EDUCATION BOARD
|
July 29, 1999 |
|
PATEL FILTERS LIMITED Vs. BARKATBHAI V NARSINDANI
|
October 1, 1999 |
|
PATEL KARSANBHAI GORDHANBHAI Vs. STATE OF GUJARAT
|
January 25, 1999 |
|
PATEL NARANBHAI GORDHANBHAI Vs. STATE OF GUJARAT
|
January 25, 1999 |
|
PATEL PARESHKUMAR JAYANTILAL Vs. STATE OF GUJARAT
|
March 3, 1999 |
|
PATEL SADHNA JAYANTILAL Vs. GUJARAT SECONDARY EDUCATION BOARD
|
July 7, 1999 |
|
PATEL SHANTILAL RAMJIBHAI Vs. STATE OF GUJARAT
|
January 25, 1999 |
|
PATEL UPENDRABHAI CHHOTABHAI Vs. STATE OF GUJARAT
|
February 8, 1999 |
|
PATEL VERABHAI KALIDAS Vs. STATE OF GUJARAT
|
March 19, 1999 |
|
PATEL VERABHAI KALIDAS Vs. STATE OF GUJARAT
|
May 4, 1999 |
|
PATEL VINSHNUBHAI KESHAVLAL Vs. SPEICAL LAND ACQUISITION OFFICER NO 1
|
February 1, 1999 |
|
PATHUBHAI VASHRAMBHAI RAJPUT Vs. GOVERNMENT OF GUJARAT
|
December 15, 1999 |
|
PINJARA HABIB MOHMED Vs. PATHAN NISHAR AHMEDKHAN TALIBKHAN
|
February 19, 1999 |
|
PLASTIC PRODUCTS ENGINEERING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 23, 1999 |
|
POBARI SHANTILAL MOHANLAL Vs. STATE OF GUJARAT
|
March 3, 1999 |
|
PRABHABEN CHOTALAL ACHARYA Vs. GEO CHEM LABORATORIES PRIVATE LIMITED
|
November 2, 1999 |
|
PRABHAT SOLVENT EXTRACTION INDUSTRIES LIMITED Vs. S S KHAN
|
April 15, 1999 |
|
PRABHATSANG DEVUBHA JADEJA Vs. JAMNAGAR DISTRICT PANCHAYAT
|
October 8, 1999 |
|
PRADEEPKUMAR CHAUHAN Vs. REGISTRAR
|
August 20, 1999 |
|
PRAGJIBHAI ALIAS KANUBHAI MANJIBHAI PATEL Vs. RASIKLAL MANGANLAL MODI
|
July 9, 1999 |
|
PRAHLADBHAI JOITARAM PAMAR Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
|
May 10, 1999 |
|
PRAHLADJI MOHANJI THAKOR Vs. STATE OF GUJARAT
|
February 2, 1999 |
|
PRAJAPATI NATARLAL PARSHOTTAMDAS Vs. OIL AND NATURAL GAS COMMISSION
|
October 1, 1999 |
|
PRAKASH BACHUBHAI MAKWANA Vs. COMMISSIONER OF POLICE & ORS
|
June 15, 1999 |
|
PRAKASH KUMAR JAIN Vs. UNION OF INDIA
|
February 2, 1999 |
|
PRAKASH SHOLARAM Vs. STATE OF GUJARAT
|
July 21, 1999 |
|
PRAMODKUMAR KANCHEDILAL JAIN Vs. STATE OF GUJARAT
|
December 17, 1999 |
|
PRAMUKH STEEL PRIVATE LIMITED Vs. BIL GRAM PANCHAYAT
|
September 15, 1999 |
|
PRAVEENKUMA JOSEF DISILVA Vs. GUJARILAL DIPCHAND SHARMA
|
August 10, 1999 |
|
PRAVINKUMAR RAMANIKLAL PANDYA Vs. MAVAJIBHAI JERAM AND SANTOKBEN SAVAJI SMARAK TRUST
|
July 12, 1999 |
|
PRAVINSINH DOLATSINH RANA Vs. STATE OF GUJARAT
|
January 21, 1999 |
|
PREMJI KHANJI MASANI Vs. REGIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED
|
September 30, 1999 |
|
PREMSING ALIAS PALLU JESING RAJPUT Vs. STATE OF GUJARAT
|
March 3, 1999 |
|
PRUTHVIRAJSINH ALIAS ANIRUDDHSINH Vs. R K SINGHLA DEPUTY DIRECTOR
|
September 20, 1999 |
|
PRUTHVISH B DAVE Vs. STATE OF GUJARAT
|
July 27, 1999 |
|
PUNAMCHAND ASHOK MAHESHWARI Vs. STATE OF GUJARAT
|
December 7, 1999 |
|
PUNAMCHANDRA KARSANDAS LEUVA Vs. SUPRITENDING ENGINEER
|
November 2, 1999 |
|
PUNIBEN BHOJABHAI Vs. LEGAL HEIRS OF DATIYABHAI BAVA
|
November 23, 1999 |
|
PUNIT VIDYALAYA PRIMARY SCHOOL VALI MANDAL Vs. STATE OF GUJARAT
|
February 5, 1999 |
|
PUNJABHAI MALDEBHAI KARENA Vs. BHANVAD MUNICIPALITY
|
February 25, 1999 |
|
PUNJALAL GIRDHARBHAI PATEL Vs. NAVDEEP CO-OPERATIVE BANK LTD.
|
March 6, 1999 |
|
PURNABEN PRSANSHANKER PANDYA Vs. T P AND M T GANDHI MUNI GIRLS H SCHOOL
|
October 27, 1999 |
|
PURSHOTTAMBHAI CHANDUBHAI GAJERA Vs. STATE OF GUJARAT
|
June 24, 1999 |
|
PURSHOTTAMBHAI R KACHHADIA PATEL PRAFULBHAI PUNABHAI Vs. STATE OF GUJARAT
|
November 5, 1999 |
|
R G BENDBAR Vs. HEMANTKUMAR S PARIKH
|
April 23, 1999 |
|
R G PATEL Vs. STATE OF GUJARAT
|
August 20, 1999 |
|
R I TEKRIWALA Vs. COLLECTOR AHMEDABAD
|
July 20, 1999 |
|
R J VALA Vs. STATE OF GUJARAT
|
September 22, 1999 |
|
R M TRIVEDI Vs. STATE OF GUJARAT
|
July 16, 1999 |
|
R M VAISHNAV Vs. STATE OF GUJARAT
|
August 19, 1999 |
|
R P SHAH Vs. GOVERNMENT OF GUJARAT
|
November 26, 1999 |
|
R S KUMBHARVADIA Vs. STATE OF GUJARAT
|
August 15, 1999 |
|
RABARI HIRABHAI DEVABHAI Vs. STATE OF GUJARAT
|
October 11, 1999 |
|
RAFIQSA CHAMMANSA FAKIR Vs. J M VYAS OR SUCCESSOR
|
August 19, 1999 |
|
RAHIMBHAI VALI PARBIDIA Vs. STATE OF GUJARAT
|
November 3, 1999 |
|
RAIMAL BUDHARAM Vs. STATE OF GUJARAT
|
July 30, 1999 |
|
RAJA ALIAS SURESH S KODWANI Vs. STATE OF GUJARAT
|
March 23, 1999 |
|
RAJA INDUSTRIES Vs. UNION OF INDIA
|
December 21, 1999 |
|
RAJABHAI BHIMABHAI RABARI Vs. STATE OF GUJARAT
|
December 24, 1999 |
|
RAJENDRASINH JUWANSINH SOLANKI Vs. DISTRICT MAGISTRATE, AHMEDABAD
|
September 24, 1999 |
|
RAJESH B PATEL Vs. PRABHASHANKAR SHANTARAM
|
March 23, 1999 |
|
RAJESHKUMAR B PANARA Vs. STATE OF GUJARAT
|
September 30, 1999 |
|
RAJKOT MUNICIPAL CORPORATION Vs. ANIRUDDH FULSHANKAR SHUKLA
|
April 19, 1999 |
|
RAJKUMAR KALLU SAHU Vs. STATE OF GUJARAT
|
July 5, 1999 |
|
RAJNAGAR TEXTILE MILLS Vs. TANAYKUTNAR RAYCHOUDHARY
|
February 25, 1999 |
|
RAJNIKANT HASMUKHLAL GOLWALA Vs. NATRAJ THEATRE
|
September 28, 1999 |
|
RAJVIRSINH K RATHOD Vs. PRINCIPAL D M PATEL
|
August 24, 1999 |
|
RAMABHAI POPATBHAI BHANGI Vs. STATE OF GUJARAT
|
July 26, 1999 |
|
RAMAN G PRAJAPATI Vs. STATE OF GUJARAT
|
October 27, 1999 |
|
RAMANBHAI BHIKHABHAI PATEL Vs. DISTRICT MAGISTRATE, KHEDA AT NADIAD
|
May 26, 1999 |
|
RAMANBHAI DHULABHAI BAROT Vs. STATE OF GUJARAT
|
December 2, 1999 |
|
RAMBHAI BHAILALBHAI PATEL Vs. STATE OF GUJARAT
|
December 20, 1999 |
|
RAMBHAI JETHABHAI PARMAR Vs. STATE OF GUJARAT
|
August 16, 1999 |
|
RAMBHAI MANILAL PATEL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
June 17, 1999 |
|
RAMESH ALIAS BHANGARI BABAJI THAKOR ZALA Vs. STATE OF GUJARAT
|
December 22, 1999 |
|
RAMESHBHAI @ MARDE TALSIBHAI VAGRI Vs. STATE OF GUJARAT & ORS.
|
June 21, 1999 |
|
RAMESHBHAI KARSANDAS PATEL Vs. STATE OF GUJARAT
|
July 8, 1999 |
|
RAMESHCHANDRA KANTILAL SHAH Vs. STATE OF GUJARAT
|
June 18, 1999 |
|
RAMESHKUMAR SUMERSINGH BAROLIA Vs. COMMANDANT SRP
|
February 10, 1999 |
|
RAMIBEN WD O MAGANJI GOVINDJI Vs. COMPETENT OFFICER
|
December 29, 1999 |
|
RAMILABEN SHANKERBHAI TADVI Vs. DEALER SELECTION BOARD AHMEDABAD
|
August 25, 1999 |
|
RAMJUBHA BAHADURSINH JADEJA Vs. MINISTRY OF HOME DEPARTMENT
|
September 16, 1999 |
|
RAMMOHAN BIJENDRA RAJPUT Vs. STATE OF GUJARAT
|
October 26, 1999 |
|
RAMNARESH T MISHRA GENERAL SECRETARY Vs. ALPESH TEXTILES
|
August 9, 1999 |
|
RAMSING PANDOR Vs. STATE OF GUJARAT
|
November 24, 1999 |
|
RANCHHODBHAI NAGJIBHAI THESIA Vs. STATE OF GUJARAT
|
June 16, 1999 |
|
RANIP NAGARPALIKA RANIP Vs. AEC LIMITED
|
January 16, 1999 |
|
RANJITSINH T RATHOD Vs. SECRETARY URBAN DEVELOPMENT AND URBAN HOUSING DEPARTMENT
|
April 13, 1999 |
|
RANOLI INVESTMENT P LTD Vs. COMMISSIONER OF INCOME TAX
|
February 2, 1999 |
|
RASHMIKANT A ANTANI Vs. STATE OF GUJARAT
|
July 22, 1999 |
|
RASILABEN M SHAH Vs. JAYANTILAL H PATEL
|
July 1, 1999 |
|
RATNIBEN NATHALAL BADABHAI Vs. RAMANLAL SHANKARLAL PATEL
|
February 24, 1999 |
|
RAVINDARSHAN CO OPERATIVE HOUSING SOCIETY LTD Vs. PRAFULLAKUMAR THAKAR
|
September 10, 1999 |
|
RAVINDRA KAUTIK PATIL Vs. STATE OF GUJARAT
|
December 15, 1999 |
|
RAVISHANKAR BHAGVATIPRASAD Vs. STATE OF GUJARAT
|
October 5, 1999 |
|
RAVJIBHAI NARSINHBHAI Vs. STATE OF GUJARAT
|
November 22, 1999 |
|
RAVUBHA PRATAPSINH JADEJA Vs. K N BHATT OR HIS SUCCESSOR IN OFFICE
|
February 5, 1999 |
|
RAYMON GLUES AND CHEMICALS Vs. UNION OF INDIA
|
March 17, 1999 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. BABUBHAI KALIDAS
|
October 26, 1999 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. B M MEHTA
|
April 7, 1999 |
|
RICOH INDIA LTD. Vs. UNION OF INDIA AND ORS.
|
July 28, 1999 |
|
ROLIA JAMAL RATWA Vs. STATE OF GUJARAT
|
October 27, 1999 |
|
RUPABHAI KUBERBHAI Vs. STATE OF GUJARAT
|
November 18, 1999 |
|
S Vs. E
|
May 11, 1999 |
|
S K SIMPI Vs. STATE OF GUJARAT
|
April 15, 1999 |
|
S KUMAR Vs. CHAIRMAN NARMADA EDUCATION AND SCIENTIFIC RESEARCH SOCIETY
|
April 22, 1999 |
|
S M DIVATE Vs. STATE OF GUJARAT
|
May 5, 1999 |
|
S P NINAMA Vs. DIRECTOR ANTI CORRUPTION BUREAU GUJARAT
|
August 17, 1999 |
|
SABURBHAI HEMABHAI CHAUHAN Vs. STATE OF GUJARAT
|
November 3, 1999 |
|
SADARUDDIN MAGANBHAI NARSIDANI Vs. STATE OF GUJARAT
|
December 27, 1999 |
|
SAHID @ SAID AHEMAD S/O MOJKHAN Vs. STATE OF GUJARAT & ANR.
|
September 24, 1999 |
|
SAHID ALIAS SAID AHEMAD S O MOJKHAN Vs. STATE OF GUJARAT
|
November 24, 1999 |
|
SAIYAD NASIRUDDIN SAIYADALI Vs. KUBRABEGUM WD O SAIYAD AJIMUDDIN KAMALUDDIN
|
December 27, 1999 |
|
SAIYED SAHEJADMIYA SULEMANMIYADECD Vs. ABDUL RAZAK ISABHAI MEMON
|
June 24, 1999 |
|
SAJID JIKKAR HAJI AYUB TELI S/O DETENU JIKKAR HAJI AYUB Vs. UNION OF INDIA & ORS.
|
September 17, 1999 |
|
SALIMKHAN ALIAS CHHOTE JABBAR HANIFKHAN PATHAN Vs. STATE OF GUJARAT
|
December 14, 1999 |
|
SALIMUDDIN ALIAS JUGAN N ANSARI Vs. STATE OF GUJARAT
|
September 6, 1999 |
|
SAMIR MAHESHBHAI PANDYA Vs. ADITYA SAMIRBHAI PANDYA
|
February 3, 1999 |
|
SAMPATRAJ C SHAH Vs. LAJPATRAI C AGRAWAL
|
September 17, 1999 |
|
SAMRATHDAN DEJIBHAI Vs. STATE OF GUJARAT
|
May 6, 1999 |
|
SANGAR GAGU DHULA Vs. SHAH LAXMIBEN TEJSHI
|
May 12, 1999 |
|
SANGHI FINANCE AND INVESTMENT LIMITED Vs. OIL AND NATURAL GAS COMMISSION
|
December 9, 1999 |
|
SANGITABEN ATULKUMAR PATEL Vs. DISTRICT MAGISTRATE, HIMMATNAGAR AND OTHERS
|
February 26, 1999 |
|
SANGITABEN RASIKLAL JAISWAL Vs. SANJAYKUMAR RATILAL JAISWAL
|
December 9, 1999 |
|
SARASVAIDYA SAVITABEN NARSINHBHAI Vs. HARILAL KANJI PATEL
|
February 22, 1999 |
|
SARDARNAGAR CO OP HOUSING SOCIETY LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER
|
March 31, 1999 |
|
SARIKA ESTATE AND INVESTMENTS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 3, 1999 |
|
SATISHKUMAR KANTILAL DAVE Vs. STATE OF GUJARAT
|
March 8, 1999 |
|
SAURASHTRA CEMENT LIMITED Vs. STATE OF GUJARAT
|
October 7, 1999 |
|
SAURASHTRA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
September 24, 1999 |
|
SAURASHTRA SAFAI KAMDAR VIKAS SAMITEE Vs. STATE OF GUJARAT
|
June 23, 1999 |
|
SAVITABEN GAJAJI THAKOR W/O GAJAJI MAGANJI THAKOR (DETENU) Vs. DISTRICT MAGISTRATE, AHMEDABAD
|
September 23, 1999 |
|
SEVAKRAM PRABHUDAS Vs. H S PATEL
|
August 23, 1999 |
|
SHABAAN ROTKIN Vs. SHAHIDA ROTKIN
|
July 13, 1999 |
|
SHAH SEVANTILAL DALSUKHRAM Vs. PATEL MITHABHAI TRIBHOVANDAS
|
November 5, 1999 |
|
SHAILY ENGINEERING PLASTICS LIMITED Vs. DESIGNATED AUTHORITY UNDER KAR VIVAD SAMADHAN SCHEME
|
April 16, 1999 |
|
SHAMBHUSINH P CHAVDA Vs. CHAIRMAN SHETH J H SONAWALA HIGH SCHOOL MAHEMDABAD
|
October 25, 1999 |
|
SHANKAR VISHNUBHAI SINDHI Vs. COMMISSIONER OF POLICE
|
October 8, 1999 |
|
SHANKARBHAI H PATEL Vs. UNION OF INDIA
|
June 22, 1999 |
|
SHANKU CONCRETES PRIVATE LIMITED Vs. STATE OF GUJARAT
|
November 30, 1999 |
|
SHANTABEN NARANBHAI DALVADI Vs. VADILAL KACHARABHAI PRAJAPATI
|
August 31, 1999 |
|
SHANTILAL MAGANLAL PATEL Vs. NAGAR PRATHMIK SHIKSHAN SAMITI
|
July 23, 1999 |
|
SHARADA SRIKANTAIAH Vs. GUJARAT ELECTRICITYBOARD
|
November 18, 1999 |
|
SHETH ENTERPRISES PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
|
March 31, 1999 |
|
SHILPA HARGOVINDDAS PATEL Vs. VISHNUBHAI CHATURBHAI
|
January 16, 1999 |
|
SHIVABHAI KHODABHAI PATEL Vs. COMMISSIONER OF INCOME TAX
|
December 28, 1999 |
|
SHON CERAMICS PRIVATE LIMITED Vs. UNION OF INDIA
|
November 18, 1999 |
|
SHRENIK COOPERATIVE HOUSING STY LTD Vs. AMC
|
January 21, 1999 |
|
SHRINATH TRADERS Vs. CENTRAL BANK OF INDIA
|
March 23, 1999 |
|
SIDDHARTHBHAI B SHAH Vs. STATE OF GUJARAT
|
April 7, 1999 |
|
SIDDHI TRAVELS Vs. INDIAN AIR LINES LIMITED
|
August 11, 1999 |
|
SILVANCE FRANKLIN BARIA Vs. ELIZABETH DAVID HENDRY
|
May 11, 1999 |
|
SIMON VENDALIN Vs. MERRYBEN
|
November 1, 1999 |
|
SINDHI TARMOHMED JUSAB Vs. STATE OF GUJARAT
|
December 8, 1999 |
|
SINGAPORE AIR LINES Vs. HI REL ELECTRONICS PVT LIMITED
|
December 30, 1999 |
|
SNEHAL PARK CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
October 1, 1999 |
|
SNEHLATA CHANDRAKANT CHALISHAZAR Vs. M S THANVI OR HIS SUCCESSOR
|
April 8, 1999 |
|
SONAL GUM INDUSTRIES Vs. INCOME TAX OFFICER
|
July 13, 1999 |
|
SONALBEN GOVINDBHAI GAJJAR Vs. PRINCIPAL MAHILA ARTS COLLEGE
|
April 5, 1999 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. AMARSINH MAVABHAI GADHAVI
|
April 30, 1999 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. GABRIAL SOMABHAI KHRISTI
|
January 21, 1999 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. DABHI AMBALAL CHUNTHAJI
|
August 11, 1999 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. RANCHHODBHAI CHHAGANBHAI DABHI
|
August 11, 1999 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. CHIMANBHAI BAJIBHAI
|
July 28, 1999 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. RAYSINGBHAI SOMABHAI
|
September 15, 1999 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. RAYSINGBHAI SOMABHAI
|
March 15, 1999 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. GHAMAJI MADHAJI
|
December 22, 1999 |
|
STATE BANK OF INDIA Vs. NEW MANEKCHOWK SPINNING AND WEAVING MILLS COMPANY LIMITED STRUCK OFF
|
August 25, 1999 |
|
STATE BANK OF INDIA Vs. ENGG MAJDOOR SANGH
|
December 2, 1999 |
|
STATE BANK OF SAURASTHRA Vs. S D DAVE
|
November 24, 1999 |
|
STATE OF GUJARAT Vs. SUO MOTU
|
November 24, 1999 |
|
STATE OF GUJARAT Vs. PASHABHAI BHANABHAI VANKAR
|
November 24, 1999 |
|
STATE OF GUJARAT Vs. PRAVINBHAI BHAILALBHAI GOR
|
November 23, 1999 |
|
STATE OF GUJARAT Vs. RAJKOT DISTRICT COMPANY OPERATIVE BANK LIMITED
|
November 19, 1999 |
|
STATE OF GUJARAT Vs. BALENDRABHAI RAVJIBHAI PATEL
|
November 17, 1999 |
|
STATE OF GUJARAT Vs. ABDULHAMIDKHAN HUSENYAVAKHAN JIBABI
|
November 5, 1999 |
|
STATE OF GUJARAT Vs. N K JADHAV
|
December 1, 1999 |
|
STATE OF GUJARAT Vs. LAXMIBEN JAYANTILAL SIKLIGAR
|
November 30, 1999 |
|
STATE OF GUJARAT Vs. NARBHERAM GOVIND FULTARIYA
|
October 29, 1999 |
|
STATE OF GUJARAT Vs. TALABHAI VERSIBHAI
|
November 3, 1999 |
|
STATE OF GUJARAT Vs. MOHMAD SALIM USMANGANI
|
November 4, 1999 |
|
STATE OF GUJARAT Vs. KAMLESH BAROT
|
October 22, 1999 |
|
STATE OF GUJARAT Vs. C D CHOKSHI
|
December 23, 1999 |
|
STATE OF GUJARAT Vs. AMARSINHBHAI BHAILALBHAI CHAUDHARY
|
September 17, 1999 |
|
STATE OF GUJARAT Vs. RAMESHBHAI BHEMABHAI SODHAPARMAR
|
September 8, 1999 |
|
STATE OF GUJARAT Vs. SANKALCHAND P VACHHETA
|
September 10, 1999 |
|
STATE OF GUJARAT Vs. BRIJKISHIORE GARG
|
September 23, 1999 |
|
STATE OF GUJARAT Vs. ARVIND H VYAS
|
September 21, 1999 |
|
STATE OF GUJARAT Vs. ANILKUMAR PURANMAL GUPTA
|
July 24, 1999 |
|
STATE OF GUJARAT Vs. HARISINH MANSINH VASAVA
|
July 22, 1999 |
|
STATE OF GUJARAT Vs. CHAVDA MANAJI CHELAJI
|
July 20, 1999 |
|
STATE OF GUJARAT Vs. DHARSING T VAGHELA
|
July 6, 1999 |
|
STATE OF GUJARAT Vs. R R LALAJI
|
January 22, 1999 |
|
STATE OF GUJARAT Vs. ARVINDKUMAR LAXMICHAND KHANDHAR
|
January 18, 1999 |
|
STATE OF GUJARAT Vs. KHIMA RAMDE
|
February 12, 1999 |
|
STATE OF GUJARAT Vs. MOHAN POPATBHAI
|
February 12, 1999 |
|
STATE OF GUJARAT Vs. HITESHKUMAR ALIAS HITEN GORSHANBHAI PATEL
|
February 19, 1999 |
|
STATE OF GUJARAT Vs. MAKA MERABHAI RABARI
|
February 17, 1999 |
|
STATE OF GUJARAT Vs. MER MULA KHIMA alias KHIMANAND
|
February 17, 1999 |
|
STATE OF GUJARAT Vs. DAULATBHAI TEKCHAND HARJANI
|
March 18, 1999 |
|
STATE OF GUJARAT Vs. HASUBHAI alias HAMENDRA PRABHUDAS PATEL
|
March 12, 1999 |
|
STATE OF GUJARAT Vs. DECEASED BHANUBHAI PIROJSHA MEHTA
|
March 3, 1999 |
|
STATE OF GUJARAT Vs. MANGUBHAI KIKABHAI HALPATI
|
March 6, 1999 |
|
STATE OF GUJARAT Vs. ADMINISTRATIVE OF LALJI MAHARAJ HARISINH RAMSINH RAJ
|
April 29, 1999 |
|
STATE OF GUJARAT Vs. GANDABHAI GOVINDBHAI
|
April 29, 1999 |
|
STATE OF GUJARAT Vs. THAKARDA BHIKHAJI NATHAJI
|
April 26, 1999 |
|
STATE OF GUJARAT Vs. JASHODABEN
|
May 4, 1999 |
|
STATE OF GUJARAT Vs. GAURANG MATHURBHAI LEUVA
|
May 4, 1999 |
|
STATE OF GUJARAT Vs. L N PATEL
|
May 3, 1999 |
|
STATE OF GUJARAT Vs. MOCHI RAJU alias BALVANT POPAT
|
May 7, 1999 |
|
STATE OF GUJARAT Vs. M K PAREKH
|
May 11, 1999 |
|
STATE OF GUJARAT Vs. BHURIYA alias KANAIYALAL DALPATRAM
|
May 10, 1999 |
|
STATE OF GUJARAT Vs. MOHANBHAI DHANABHAI
|
June 18, 1999 |
|
STATE OF GUJARAT Vs. SHAMRAJI CHELAJI MARI
|
June 22, 1999 |
|
STATE OF GUJARAT Vs. RANJITSINH GAMBHIRSINH DABHI
|
April 5, 1999 |
|
STATE OF GUJARAT Vs. SATISHCHANDRA BALASHANKER VORA
|
March 31, 1999 |
|
STATE OF GUJARAT Vs. ARVINDKUMAR RAYCHAND
|
April 1, 1999 |
|
STATE OF GUJARAT Vs. BHANUMATI HARGOVINDDAS SHAH
|
March 26, 1999 |
|
STATE OF GUJARAT Vs. PATEL TALSHI RAMJIBHAI
|
March 30, 1999 |
|
STATE OF GUJARAT Vs. RAJESHBHAI R MISTRY
|
April 22, 1999 |
|
STATE OF GUJARAT Vs. SURESHBHAI CHHITUBHAI PATEL
|
April 16, 1999 |
|
STATE OF GUJARAT Vs. S K GADHVI AND COMPANY
|
April 13, 1999 |
|
STATE OF GUJARAT Vs. VAHAB MOHMEDBHAI SEPAI
|
April 15, 1999 |
|
STATE OF GUJARAT Vs. MEMAN JAVED KARIM
|
April 7, 1999 |
|
STATE OF GUJARAT Vs. HAMID HAJI KER
|
April 9, 1999 |
|
STATE OF GUJARAT Vs. JAGDISHBHAI KEVARBHAI
|
December 22, 1999 |
|
STATE OF GUJARAT Vs. AMRUTLAL BAPULAL SWAMI
|
December 28, 1999 |
|
STATE OF GUJARAT Vs. MAHMAD YUSUF AHMED NAGANI
|
January 18, 1999 |
|
STATE OF GUJARAT Vs. GAGJI SHANKER DODIYA
|
February 9, 1999 |
|
STATE OF GUJARAT Vs. MAHENDRA (RATILAL) HARJIVAN LUHAR
|
July 21, 1999 |
|
STATE OF GUJARAT Vs. MOCHI RAJU @ BALVANT POPAT
|
May 6, 1999 |
|
STATE OF GUJARAT Vs. JUJARSINH BHAVANSINH VIHOL
|
February 22, 1999 |
|
STATE OF SAURASHTRA Vs. D K ENTERPRISE
|
May 4, 1999 |
|
SUKHLAL C PRAJAPATI Vs. GOVERNMENT OF GUJARAT
|
August 15, 1999 |
|
SUKHPALSING IQBALSING GIL Vs. STATE OF GUJARAT
|
October 15, 1999 |
|
SULEMANI CO OPERATIVE BANK LIMITED Vs. AGRO TRADERS
|
December 17, 1999 |
|
SUMERCHAND JAIN Vs. STATE OF GUJARAT
|
May 10, 1999 |
|
SUMITRABEN ANILKUMAR SHAH Vs. DIVYABHANUSINGHJI SAJJAN SINGHJI
|
February 19, 1999 |
|
SUNIL ARVINDBHAI KAPADIA Vs. UNION OF INDIA
|
July 16, 1999 |
|
SUNIL KUMAR MANGALSINH KSHATRIYA Vs. STATE OF GUJARAT
|
September 29, 1999 |
|
SUNNY DHARAMPALSINGH CHAUDHARY Vs. GUJARAT SECONDARY EDUCATION BOARD
|
July 23, 1999 |
|
SUO MOTU Vs. MUNICIPAL COMMISSIONER AHMEDABAD MUNICIPAL CORPORATION
|
September 23, 1999 |
|
SUO MOTU Vs. VATVA INDUSTRIES ASSOCIATION
|
September 1, 1999 |
|
SUO MOTU Vs. SECRETARY HOME DEPARTMENT
|
February 22, 1999 |
|
SUPER SECURITY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 24, 1999 |
|
SUPERINTENDENT Vs. VANRAJSINH GAMBHIRSINHG JADEJA
|
December 23, 1999 |
|
SURAJ STEEL ROLLING MILLS Vs. UNION OF INDIA
|
March 8, 1999 |
|
SURAPSING JEHARIYA VASAVA Vs. STATE OF GUJARAT
|
July 7, 1999 |
|
SURAT DISTRICT PANCHAYAT Vs. DILIPSINH BHIMSINH RATHOD
|
July 24, 1999 |
|
SURAT PANJRAPOLE Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1999 |
|
SURENDRANAGAR DUDHREJ NAGAR PALIKA Vs. STATE OF GUJARAT
|
August 27, 1999 |
|
SURESH SOMA ALIAS DULO HARIJAN Vs. STATE OF GUJARAT
|
December 9, 1999 |
|
SURJIT SINGH KIRPALSINGH ARMED POLICE CONSTABLE Vs. STATE OF GUJARAT
|
January 18, 1999 |
|
SURUBHA GOVUBHAI JADEJA Vs. STATE OF GUJARAT
|
July 26, 1999 |
|
SURUBHAI GOVUBHA JADEJA Vs. STATE OF GUJARAT
|
August 31, 1999 |
|
SUSHILABEN I DAVE Vs. DISTRICT PANCHAYAT BHAVNAGAR
|
August 15, 1999 |
|
SWAMI SATYAPRAKASHDASJI GURUGHANSHYAM PRASAD SWAMI Vs. JT CHARITY COMMISSIONER RAJKOT
|
September 17, 1999 |
|
SWAMINARAYAN RICE AND PULSE MILLS Vs. INCOME TAX OFFICER
|
March 8, 1999 |
|
T R ASSOCIATES Vs. STATE OF GUJARAT
|
November 17, 1999 |
|
TARABEN K DESAI Vs. STATE OF GUJARAT
|
August 13, 1999 |
|
TATA CHEMICALS LIMITED Vs. UNION OF INDIA
|
May 11, 1999 |
|
TEXTILE LABOUR ASSOCIATION Vs. O L OF JUBILEE MILLS LIMITED
|
May 12, 1999 |
|
THAKKAR DHARATIBEN HARIBHAI Vs. STATE OF GUJARAT
|
December 14, 1999 |
|
THAKOR KACHARAJI RAVTAJI DECEASED THRO HEIRS ARJANJI KACHARAJI Vs. STATE OF GUJARAT
|
July 7, 1999 |
|
THAKOR SUMIT S Vs. GUJARAT UNIVERSITY
|
August 13, 1999 |
|
THAKORBHAI NARSINGHBHAI PATEL Vs. STATE OF GUJARAT
|
October 5, 1999 |
|
THAKORE GANDAJI CHUNDAJI Vs. SECRETARY
|
October 5, 1999 |
|
THARAD JAIN YUVAK MANDAL Vs. INCOME TAX OFFICER
|
April 8, 1999 |
|
THARAD JAIN YUVAK MANDALAND S B TAPAGACHHA SANGH TRUAT Vs. INCOME TAX OFFICER
|
April 7, 1999 |
|
U B AMIN Vs. STATE OF GUJARAT
|
October 1, 1999 |
|
UMESH SHAILENDRAKUMAR SHARMA Vs. STATE OF GUJARAT
|
August 5, 1999 |
|
UMRETH MUNICIPALITY Vs. K P KHARIDIA
|
December 28, 1999 |
|
UNCHAMALA MAHILA DUDH UTPADAK SAHAKARI MANDLI LIMITED Vs. DISTRICT REGISTRAR CO OPERATIVE SOCIETY
|
March 24, 1999 |
|
UNION OF INDIA Vs. RAMKRUPAL JAGANNATH
|
April 9, 1999 |
|
UNION OF INDIA Vs. PREMA DHAMA
|
August 3, 1999 |
|
UNION OF INDIA Vs. PAL SINGH
|
July 30, 1999 |
|
UNION OF INDIA Vs. ABDULLA AKBARALI AND COMPANY
|
July 16, 1999 |
|
UNION OF INDIA Vs. BACHU BADIA
|
September 2, 1999 |
|
UNION OF INDIA Vs. R T ADHVARYU
|
September 2, 1999 |
|
UNION OF INDIA Vs. M S SAIYED
|
October 27, 1999 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. HETALBHAI C BAGADIA
|
March 4, 1999 |
|
UNITED INDIA INSURANCE CORPORATION LIMITED Vs. SHOBHANABEN GIRISHBHAI
|
February 24, 1999 |
|
USMANGANI HAZAM Vs. ABDULGANI MAHAMADBHAI SHAIKH
|
February 25, 1999 |
|
UTTAR BHARTIYA NAGAR CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
December 30, 1999 |
|
UTTAR PRADESH COMPANY OP HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
March 24, 1999 |
|
VADHWAN NAGAR PALIKA Vs. STATE OF GUJARAT
|
April 9, 1999 |
|
VADODARA MUNCIPAL CORPORATION Vs. BHARTIYA MAZDOOR SANGH
|
October 28, 1999 |
|
VAGHORA NATHALAL MURJI Vs. STATE OF GUJARAT
|
October 8, 1999 |
|
VALJIBHAI KALIDAS MAKWANA Vs. DSP KHEDA
|
October 1, 1999 |
|
VALLABHVIDYANAGAR MAZDOOR UNION Vs. STATE OF GUJARAT
|
January 28, 1999 |
|
VANRAJSINH DANUBHA JADEJA Vs. STATE OF GUJARAT
|
May 11, 1999 |
|
VASANT C SOLANKI Vs. JOINT MANAGER J M DESAI HIGH SCHOOL TRUST
|
June 18, 1999 |
|
VASANTLAL TULSIDAS AGRAWAL Vs. COMMISSIONER OF INCOME TAX
|
October 5, 1999 |
|
VICTOR F PARMAR Vs. ELECON ENGINEERING LIMITED
|
October 15, 1999 |
|
VIJAYSINH BHAMABHAI DODIYA Vs. STATE OF GUJARAT
|
December 16, 1999 |
|
VIJAYSINH BHAMABHAI DODIYA Vs. STATE OF GUJARAT
|
October 7, 1999 |
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VIKRAMBHAI PUNJABHAI PALKHIWALA Vs. NAVRANG TEXTILES MILLS PRIVATE LIMITED
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February 24, 1999 |
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VINAYBHAI K YADAV Vs. STATE OF GUJARAT
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February 17, 1999 |
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VINOD KHUSHAL TIWARI Vs. POLICE COMMISSIONER
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February 26, 1999 |
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VINODBHAI ISHWARBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
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January 25, 1999 |
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VINUBHAI RAMBHAI DALWADI Vs. MANGABHAI SARTANBHAI
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December 3, 1999 |
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VIPULKUMAR DHIRUBHAI SOLANKI Vs. CENTRAL DEGREE ADMISSION COMMITTEE
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August 25, 1999 |
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VIRA BHANA Vs. STATE OF GUJARAT
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May 11, 1999 |
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VIRENDRASINH SANKARSINH RATHOD Vs. STATE OF GUJARAT
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November 1, 1999 |
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VIRENDRASINH SANKARSINH RATHOD Vs. STATE OF GUJARAT
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December 20, 1999 |
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VIRJI MEGHAJI DAKHI Vs. DISTRICT SUPERINTENDENT OF POLICE
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December 24, 1999 |
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VISHAL LINES PRIVATE LIMITED Vs. GENERAL MANAGER
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April 21, 1999 |
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VISHNUPRASAD C DARJI Vs. REGISTRAR
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August 20, 1999 |
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VISNAGAR MUNICIPALITY Vs. STATE OF GUJARAT
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August 5, 1999 |
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VISNAGAR TALUKA AUDYOGIK SAHAKARI MANDLI LIMITED Vs. COMMISSIONER OF INCOME TAX
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September 22, 1999 |
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W M SAIYAD Vs. STATE OF GUJARAT
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October 15, 1999 |
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YOGESHKUMAR PRAMODRAI BRAHMIN Vs. STATE OF GUJARAT
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March 30, 1999 |
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YUNUSBHAI HASANBHAI GHANCHI Vs. DISTRICT MAGISTRATE, BHAYNAGAR
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September 15, 1999 |
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YUSUFALI TAHERALI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR U L C
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October 26, 1999 |
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ZARINABEN N MANSURI Vs. MANAGER SHRI MURKHAN P MUTVA
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May 4, 1999 |
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ZOROASTRIAN CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DISTRICT REGISTRAR CO OP SOCIETIES URBAN
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July 23, 1999 |
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