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(SHREE) SATYANARAYANBHAI NATHUBHAI ACHARYA Vs. STATE OF GUJARAT
|
February 16, 1998 |
|
A B SHUKLA Vs. STATE OF GUJARAT
|
March 10, 1998 |
|
A K RATHOD Vs. STATE OF GUJARAT
|
September 2, 1998 |
|
A M SHAH AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 29, 1998 |
|
A N MEMON Vs. REGISTRAR HIGH COURT OF GUJARAT
|
December 9, 1998 |
|
A P PATEL Vs. GUJARAT STATE MACHINE TOOLS CORPORATION LIMITED
|
August 10, 1998 |
|
AAMAD ALIAS KALU ABDULBHAI MAJOTHI Vs. STATE OF GUJARAT
|
November 18, 1998 |
|
ABDUL GAFFAR KHAN S O ABDUL REHNAN KHAN PATHAN Vs. STATE OF GUJARAT
|
October 13, 1998 |
|
ABDULHUSEN SALEHBHAI SAHERWALA Vs. UNION OF INDIA
|
September 24, 1998 |
|
ABDULKADAR ESMAILBHAI DESAI Vs. CHISTI KHANKAH MOSQUE DARGAH AND KABRASTAN TRUST AHMEDABAD
|
November 17, 1998 |
|
ABDULKARIM GULAMNABI MANSURI Vs. JANATA COMMERCIAL CO OP BANK LIMITED
|
April 16, 1998 |
|
ABDULKARIM ISHAQ SAMEJA Vs. G.S.R.T. CORPORATION
|
July 13, 1998 |
|
ABHUBHAI FATEHBHAI Vs. STATE OF GUJARAT
|
November 5, 1998 |
|
ACTION RESEARCH IN COMMUNITY HEALTH DEVELOPMENT ARCH Vs. GOVERNMENT OF INDIA
|
April 22, 1998 |
|
ADANI EXPORTS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSTTS
|
December 29, 1998 |
|
AEC COMPANY LIMITED Vs. ELECTRICITY MAJDOOR SABHA
|
September 2, 1998 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF GUJARAT
|
April 30, 1998 |
|
AHMED SALEH PATEL Vs. CHIMANBHAI KHIMCHAND DHRUV
|
July 27, 1998 |
|
AHMEDABAD EDUCATION SOCIETY Vs. GILBERT B SHAH
|
December 29, 1998 |
|
AHMEDABAD INDUSTRIAL EMPLOYEES UNION Vs. STATE OF GUJARAT
|
March 12, 1998 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD MUNICIPAL NOKAR MANDAL
|
July 16, 1998 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. STATE OF GUJARAT
|
September 10, 1998 |
|
AHMEDABAD NEW TEXTILE MILLS Vs. RAJUBHAI DALCHANDBHAI
|
July 1, 1998 |
|
AJIT D PADIWAL Vs. UNION OF INDIA
|
February 23, 1998 |
|
AJIT D PADIWAL Vs. STATE OF GUJARAT
|
January 23, 1998 |
|
AKBARKHAN YUSUFKHAN PATHAN Vs. STATE OF GUJARAT
|
September 28, 1998 |
|
AKSHAR SHARE SERVICES PRIVATE LIMITED Vs. STATE OF GUJARAT
|
May 6, 1998 |
|
ALEMBIC GLASS KARMACHARI UNION Vs. ALEMBIC GLASS INDUSTRIES LIMITED
|
March 16, 1998 |
|
ALLANA ABDULLA Vs. STATE OF GUJARAT
|
December 18, 1998 |
|
AMADBHAI @ MUNNO GAGJBHAI MIYANA Vs. COMMISSIONER OF POLICE, RAJKOT
|
November 26, 1998 |
|
AMANKUMAR LALITBHAI PAREKH Vs. PRITIBEN AMANKUMAR PAREKH
|
November 10, 1998 |
|
AMARATLAL ISHWARBHAI JOSHI Vs. KALKADEVI BAL VIDYALAYA
|
March 11, 1998 |
|
AMBA AGRO INDUSTRIES Vs. HANUMANTSINHJI MADANSINHJI JADEJA
|
March 9, 1998 |
|
AMBELAL KASANJI PATEL Vs. STATE OF GUJARAT
|
September 9, 1998 |
|
AMBICA INDUSTRIAL CO OPERATIVE SERVICE SOCIETY LIMITED Vs. STATE OF GUJARAT
|
November 23, 1998 |
|
AMBICA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 11, 1998 |
|
AMBICA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 3, 1998 |
|
AMBICAPRASADSINH JAYRAPURAJSINH JADEJA Vs. MANOHARSINHJI PRADHUMANSINHJI JADEJA
|
April 16, 1998 |
|
AMRATLAL MANDAS KATARIA Vs. STATE OF GUJARAT
|
October 9, 1998 |
|
AMRATLAL PANDU PATIL Vs. VASANTLAL MOTILAL
|
July 27, 1998 |
|
AMRIT DYE CHEM INDUSTRIES Vs. BONZANZA DURGS AND CHEMICALS LIMITED
|
September 4, 1998 |
|
AMRUTLAL MAFATLAL PAREKH Vs. STATE OF GUJARAT
|
July 28, 1998 |
|
ANAGRAM FINANCE LIMITED Vs. THE INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD.
|
September 16, 1998 |
|
ANCHAR CAPITALS OF INDIA LIMITED Vs. STATE OF GUJARAT
|
April 22, 1998 |
|
ANDHJAN VIVIDHLAXI TALIM KENDRA Vs. PUSHPABEN N CHANDALIA
|
August 19, 1998 |
|
ANIL AMRUTRAO JALTE Vs. STATE OF GUJARAT
|
August 3, 1998 |
|
ANILKUMAR BHAGWANDAS Vs. P K TIWARI
|
December 23, 1998 |
|
ANILKUMAR ISHWARLAL PARMAR Vs. STATE OF GUJARAT
|
September 7, 1998 |
|
ANILKUMAR RADHESHYAM TULSIAN Vs. SURAT MUNICIPAL CORPORATION
|
March 19, 1998 |
|
ANJALIBEN NIKHILCHANDRA MEHTA Vs. PRABHAKAR BAPURAO FANSALKAR
|
August 29, 1998 |
|
ANVARKHAN A PATHAN Vs. STATE OF GUJARAT
|
October 10, 1998 |
|
ANVARKHAN A. PATHAN Vs. STATE OF GUJARAT
|
October 6, 1998 |
|
ARDEEC ENGINEERING SAURASHTRA PRIVATE LIMITED Vs. STATE OF GUJARAT
|
November 23, 1998 |
|
ARMAN CINEMA Vs. STATE OF GUJARAT
|
April 2, 1998 |
|
ARUNKUMAR PURUSHOTTAMBHAI CHAUHAN Vs. UNITY PRINTERS
|
April 6, 1998 |
|
ARVIND MILLS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
December 9, 1998 |
|
ARVINDBHAI MULUBHAI BHUTAIYA Vs. AMRELI DISTRICT CENTRAL CO OP BANK LIMITED
|
March 2, 1998 |
|
ARVINDKUMAR CHANDULAL PALHAK Vs. MAHAJAN KELVANI MANDAL
|
January 23, 1998 |
|
ASHABEN ROHITBHAI Vs. COMMISSIONER OF INCOME TAX
|
June 29, 1998 |
|
ASHOK C VORA Vs. STATE OF GUJARAT
|
May 2, 1998 |
|
ASHOK GANPULE Vs. GUJARAT LEASE FINANCING CO
|
July 29, 1998 |
|
ASHOK KARAMSHI GOHIL Vs. STATE OF GUJARAT
|
January 28, 1998 |
|
ASHOKKUMAR UTTAMCHAND SHAH Vs. PATEL MOHMAD ASMAL CHANCHAD
|
March 26, 1998 |
|
ASIAN BEARING CO. Vs. VASANT ENGINEERING (P) LTD.
|
January 28, 1998 |
|
ASIFKHAN HARIDERKHAN PATHAN Vs. STATE OF GUJARAT
|
May 2, 1998 |
|
ASSISTANT DIRECTOR B S F Vs. SPECIAL LAND ACQUISITION OFFICER
|
October 14, 1998 |
|
ATUL PRODUCTS LTD Vs. ANANTRAY H DESAI
|
August 21, 1998 |
|
B C MEHTA Vs. INDUSTRIES COMMISSIONER
|
December 24, 1998 |
|
B C PATEL FOOD INSPECTOR Vs. JAI HIND STORES
|
August 29, 1998 |
|
B C WADHWANA Vs. DIRECTOR GENERAL OF POLICE
|
July 23, 1998 |
|
B M JINGER Vs. RAMESHKUMAR LALJIBHAI KATHANIYA
|
December 15, 1998 |
|
B P JOSHI ASSISTANT ADMINISTRATIVE OFFICER RAJKOT Vs. UNITED INDIA INSURANCE COMPANY LIMITED MADRAS
|
November 9, 1998 |
|
B PATEL AND COMPANY Vs. STATE OF GUJARAT
|
May 8, 1998 |
|
B U PATHAK Vs. GUJARAT RESOURCES DEVELOPMENT COPRORATION LTD
|
December 7, 1998 |
|
B.P. CHUDASAMA Vs. STATE OF GUJARAT
|
February 5, 1998 |
|
BABU JUSAB Vs. TATA CHEMICALS LIMITED
|
April 1, 1998 |
|
BABUBHAI JUGALKISHOR Vs. JAICHAND JAYANTILAL
|
July 22, 1998 |
|
BABUBHAI N. PATEL & ORS. Vs. HEIRS OF NATHABHAI MARGHABHAI & ORS
|
February 19, 1998 |
|
BABUBHAI RATILAL DHOBI Vs. STATE OF GUJARAT
|
November 24, 1998 |
|
BABULAL D DAVE Vs. KIRTILAL BABULAL
|
July 22, 1998 |
|
BABULAL MOHANLAL PATEL Vs. STATE OF GUJARAT
|
February 23, 1998 |
|
BABURAO TULSIRAO MARATHA Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
November 11, 1998 |
|
BAI FATMA Vs. BAI BIBAN
|
November 21, 1998 |
|
BAI JAMNA DEVJI Vs. BAI JAKHU VALLABHBHAI D TANDEL
|
March 31, 1998 |
|
BALABEN Y MEHTA Vs. STATE OF GUJARAT
|
October 6, 1998 |
|
BALVANTSINGH ALIAS NANIO KALYARISINGH RAJPUT Vs. DEPUTY COMMISSIONER OF POLICE
|
November 24, 1998 |
|
BALWANTRAI CHHABILDAS MEHTA Vs. STATE BANK OF SAURASHTRA
|
April 2, 1998 |
|
BANK OF MAHARASHTRA Vs. O L OF NAVJIVAN TRADING FINANCE PRIVATE LIMITED
|
December 2, 1998 |
|
BANSRAJ RAMESH CHOBE Vs. TARABEN
|
April 23, 1998 |
|
BARIA PRABHUBHAI KALJIBHAI Vs. STATE OF GUJARAT
|
January 23, 1998 |
|
BELIM JIVA RAHIM SULTAN Vs. DISTRICT COLLECTOR
|
December 4, 1998 |
|
BHAGVANJI LALJIBHAI PARMAR Vs. DISTRICT PANCHAYAT
|
November 20, 1998 |
|
BHAGWANDAS J PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 28, 1998 |
|
BHAILALBHAI VITTHALDAS GANATRA FATHER OF SAMIR B GANATRA Vs. STATE OF GUJARAT
|
April 17, 1998 |
|
BHARAT KUMAR TRIBHOVANDAS Vs. STATE OF GUJARAT
|
January 23, 1998 |
|
BHARATBHAI RAYCHANDBHAI KHONA Vs. STATE OF GUJARAT
|
February 12, 1998 |
|
BHARATKUMAR CHHATRAJI Vs. PATEL AMBALAL KANJIBHAI
|
November 5, 1998 |
|
BHARATSINH RAMSINH JADEJA Vs. MANAGING DIRECTOR GSRTC
|
July 15, 1998 |
|
BHARTIBEN S JHAVERI Vs. CONTROLLER OF ESTATE DUTY
|
December 24, 1998 |
|
BHARVAD CHHOTA BHAGA Vs. BHARVAD JAGA DAHYA
|
April 21, 1998 |
|
BHAVESH BHARATBHAI MEHTA Vs. STATE OF GUJARAT
|
August 12, 1998 |
|
BHEMLAL VIRAJI KUMAVAT Vs. STATE OF GUJARAT WITH SODHA DARBAR HAMIRSINH VARDHAJI V STATE OF GUJARAT
|
February 13, 1998 |
|
BHERULAL VIRAJI KUMAVAT Vs. STATE OF GUJARAT
|
September 24, 1998 |
|
BHIKHUGIRI VITHALGIRI GOSWAMI Vs. STATE OF GUJARAT
|
February 16, 1998 |
|
BHIM VAKANTICHORUS COMMUNICATION Vs. UNION OF INDIA
|
September 4, 1998 |
|
BHIMSINH CHHAGANBHAI Vs. STATE OF GUJARAT
|
June 22, 1998 |
|
BHUPATSING RAMUBHAI JHALA Vs. PRINCIPAL C H SHAH MAITRI VIDYAPITH MAHILA COLLEGE OF EDUCATION MANAV MANDIR SURENDRANAGAR
|
July 2, 1998 |
|
BHUPENDRA STEEL Vs. KRISHNA EXPORT
|
September 16, 1998 |
|
BHURABHAI HIRABHAI NINAMA Vs. STATE OF GUJARAT
|
July 1, 1998 |
|
BIJAL CHANDRESHBHAI BHATT Vs. CHANDRESHBHAI SAHDEVBHAI BHATT
|
December 29, 1998 |
|
BIPIN SHANTILAL PANCHAL Vs. PRUTHVIRAJ alias ANIRUDHSINGH
|
May 5, 1998 |
|
BIPINBHAI A PATEL Vs. STATE OF GUJARAT
|
January 15, 1998 |
|
BIPINBHAI VADILAL FAMILY TRUST NO 1 Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1998 |
|
BIPINKUMAR JIVANLAL SOLANKI Vs. STATE OF GUJARAT
|
February 5, 1998 |
|
BOARD OPINION Vs. RAJPRAKASH SPINNING MILLS LTD.
|
September 11, 1998 |
|
BRAHMBHATT BHARATKUMAR HARGOVINDAS Vs. STATE OF GUJARAT
|
September 18, 1998 |
|
BRANCH MANAGER Vs. MAKRANI NURMOHMED DOSTMOHMED
|
September 4, 1998 |
|
BROOKE BOND INDIA LIMITED Vs. STATE OF GUJARAT
|
November 19, 1998 |
|
BUREAU OF INDIAN STANDARD Vs. WESTERN INDIA ENGINEERING COMPANY PG
|
November 3, 1998 |
|
C B SHUKLA STENO GR I Vs. SECRETARY GENERAL ADMINISTRATION DEPARTMENT PRIVATE
|
May 4, 1998 |
|
C. M. RATHOD Vs. GUJARAT MARITIME BOARD
|
June 19, 1998 |
|
CADILA HEALTH CARE LTD Vs. UNION OF INDIA
|
September 9, 1998 |
|
CADILA HEALTHCARE LIMITED Vs. UNION OF INDIA
|
May 6, 1998 |
|
CALICO FIBRE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
July 16, 1998 |
|
CAMA HOTELS LTD Vs. COMMISSIONER OF SALES TAX
|
November 18, 1998 |
|
CEEPEEM ENGINEERING CO PVT LTD Vs. STATE OF GUJARAT
|
December 11, 1998 |
|
CHAIRMAN GEB Vs. M M LAKHA
|
December 3, 1998 |
|
CHANDRAKANT CHUNILAL SHAH Vs. GOVINDJI DOLAJI
|
September 29, 1998 |
|
CHANDRAKANT M VAISHNAV Vs. GUJARAT ELECTRICITY BOARD
|
March 17, 1998 |
|
CHANDRAPRAKASH ABHAYRAJ KAHAR Vs. STATE OF GUJARAT
|
March 26, 1998 |
|
CHANDUBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
|
October 16, 1998 |
|
CHAVDA DHUDAJI BHIKHAJI Vs. HEIRS OF KUMBHAR CHELA BECHAR
|
March 25, 1998 |
|
CHHAGAN RANCHHOD KUKVAVA Vs. GENERAL MANAGER WESTERN RAILWAY
|
February 11, 1998 |
|
CHIEF EXECUTIVE OFFICER AND VICE CHAIRMAN GUJARAT MERRY TIME BOARD Vs. PATEL GANDU PABA
|
April 18, 1998 |
|
CHIKABHAI ATMARAM THAKORE Vs. STATE OF GUJARAT
|
August 19, 1998 |
|
CHIMANLAL CHANDRASHANKAR DAVE Vs. STATE OF GUJARAT
|
March 24, 1998 |
|
CHINUBHAI R. ARNIN Vs. DIRECTOR, ACCOUNTS AND TREASURY OFFICER, PENSION DEPART, AHMEDABAD AND OTHERS
|
April 23, 1998 |
|
CHOKHAWALA ASSOCIATES Vs. APPROPRIATE AUTHORITY
|
July 3, 1998 |
|
COMMANDING OFFICER, AIR FORCE STATION, JAMNAGAR Vs. P.V.G. NAIR
|
February 13, 1998 |
|
COMMISSIONER OF GIFT TAX Vs. WESTERN INDIA INDUSTRIES
|
January 27, 1998 |
|
COMMISSIONER OF GIFT TAX Vs. PUNJABHAI KALABHAI
|
December 3, 1998 |
|
COMMISSIONER OF GIFT TAX Vs. PRITHVI NATH SHARMA
|
November 11, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. MULJI GORDHANDAS
|
November 12, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SHIVABHAI B PATEL
|
November 11, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. VIDYAGAURI NATVERLAL
|
November 6, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. PETROFILS CO OPERATIVE LIMITED
|
November 6, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. NARESH TEA STORES
|
November 19, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. MAYANK ROTOPLAST INDUSTRIES
|
November 25, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. OIL AND NATURAL GAS COMMISSION
|
November 30, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGWAT PRASAD P PARIKH
|
November 3, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. ROHIT MILLS LIMITED
|
September 30, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. RAMPRASAD INVESTMENTS AND TRADERS P LTD
|
September 28, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. GIRISH BHAGWATPRASAD
|
September 28, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SUHASHBAI VADILAL
|
September 21, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. ANIL STARCH PRODUCTS LIMITED
|
December 1, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. MANHARLAL GIRDHARLAL DOSHIT
|
December 12, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. KASHIRAM TEXTILES MILLS PRIVATE LIMITED
|
December 17, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED
|
December 18, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SUPER SCIENTIFIC CLOCK COMPANY
|
December 22, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. KIRIT WOOD WORKS
|
December 22, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. MINI ADIE CONTRACTOR
|
December 29, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FERTLIZERS COMPANY LIMITED
|
December 23, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. CADILA CHEMICALS PRIVATE LIMITED
|
January 13, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. FATESINHJI GINNING PRESSING AND MANUFACTURING COMPANY LIMITED
|
January 22, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. M K S RANJITSINHJI
|
February 10, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. CHOKSHI TRADERS PRIVATE LIMITED
|
February 3, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. WINDSOR FOODS LIMITED
|
March 5, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA BOTTLINGS PRIVATE LIMITED
|
February 13, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. AMBALAL SARABHAI D TRUST NO 5
|
February 26, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. RANOLI INVESTMENT PRIVATE LIMITED
|
March 31, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. VITHALBHAI P PATEL
|
April 16, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. UDAYAN L GAJJAR
|
April 16, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. CAMA MOTORS PRIVATE LIMITED
|
April 7, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. AMBICA MILLS LIMITED
|
April 13, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. PETROFILS CO OPERATIVE LIMITED
|
April 16, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SHREYAS CHINUBHAI
|
April 18, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. ARVIND MILLS LIMITED
|
April 17, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. MANGALDAS BECHARDAS FAMILY TRUST
|
May 4, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. KIRANBHAI H SHELAT
|
April 27, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FERTLIZERS COMPANY LIMITED
|
May 1, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. I G BELLINE
|
June 17, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. DEEPAK NITRITE LIMITED
|
June 23, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. MIS CHEMICALS LTD
|
August 20, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. D M JOSHI
|
September 8, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SANCHAY ANGANA TRUST
|
September 11, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. C C FAMILY TRUST
|
September 11, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. VIKRAM PLASTICS
|
August 27, 1998 |
|
COMMISSIONER OF SUR TAX Vs. CELLULOSE PRODUCTS OF INDIA LIMITED
|
December 17, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. MOHINIBAI KANAIYALAL
|
December 15, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. NATWARLAL J JADAWALA
|
December 16, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. LALLUBHAI GORDHANDAS CHARITABLE TRUST
|
September 23, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. CHANDRASINHRAO D GAEKWAD
|
November 5, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. PRAMILABEN CHUNIBHAI
|
September 1, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. K KACHRADAS PATEL SPECIFIC FAMILY TRUST
|
September 9, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. ARUN K PARIKH
|
September 2, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. RAJIV I MODI MINOR
|
August 21, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. DHANSUKHLAL J GAJJAR
|
May 8, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. HRUDAYESH B PATEL
|
May 5, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. REKHA AND DHANESH TRUST
|
January 29, 1998 |
|
CONART ENGINEERS LTD. Vs. LAFFANS PETROCHEMICALS LTD
|
October 16, 1998 |
|
CONTINENTAL TEXTILE MILLS LIMITED Vs. BHARAT K PATEL
|
December 1, 1998 |
|
CRAVATEX LIMITED Vs. VITTA MAZDA LIMITED
|
August 27, 1998 |
|
CYNIDES CHEMICALS CO Vs. STATE OF GUJARAT
|
December 4, 1998 |
|
D D TUTEJA Vs. GOVERNMENT OF INDIA
|
February 12, 1998 |
|
D D UPADHYAYA Vs. STATE OF GUJARAT
|
July 27, 1998 |
|
D E NALLADRU Vs. REGIONAL PROVIDENT FUND
|
October 6, 1998 |
|
D J JOSHI Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
April 20, 1998 |
|
D L F INDUSTRIES LIMITED Vs. ESSAR STEEL LIMITED
|
April 17, 1998 |
|
D. G.P. & I.G.P. OF S..R.P. GROUP NO. 5 & ANR. Vs. DALAJIBHAI VELJIBHAI PATELIYA S.R.P. GROUP NO. 5
|
April 28, 1998 |
|
D. K. SHAIKH Vs. STATE OF GUJARAT
|
June 25, 1998 |
|
DADABHAI DOSABHAI GAYWALA Vs. SAVITABEN
|
July 28, 1998 |
|
DADIA AND SONS Vs. STATE OF GUJARAT
|
February 4, 1998 |
|
DADIA AND SONS Vs. STATE OF GUJARAT
|
February 2, 1998 |
|
DAFER GAFAR SULEMAN Vs. STATE OF GUJARAT
|
December 1, 1998 |
|
DAHYABHAI NATHUBHAI PATEL Vs. DIRECTOR OF EDUCATION & ORS
|
June 24, 1998 |
|
DAKSHIN GUJARAT KAMDAR ASSOCIATION Vs. DIAMOND ASSOCIATION
|
April 1, 1998 |
|
DALWADI HARILAL DEVJI Vs. MISTRYMULJI DAMJI
|
August 14, 1998 |
|
DARBAR JADUBHA NANBHA Vs. PATEL UKA DUDA
|
February 12, 1998 |
|
DASHRATHBHAI GOVINDBHAI SHAH Vs. STATE OF GUJARAT
|
February 6, 1998 |
|
DATTAJI CHIRANDAS Vs. STATE OF GUJARAT
|
April 7, 1998 |
|
DAULATSINH RAMSINH GOHEL BHARUCH Vs. GSRTC CORPORATION
|
July 7, 1998 |
|
DAYABEN BHUPESH HALAI Vs. AIR INDIA INTERNATIONAL
|
August 10, 1998 |
|
DAYABHAI PITHABHAI SOLANKI Vs. JYOTSNABEN
|
March 19, 1998 |
|
DEFENCE ESTATE OFFICER Vs. LILABEN
|
April 16, 1998 |
|
DEPUTY COLLECTOR LAND ACQUISITION DHARAI CANAL PROJECT Vs. HUMAN SAVDI RAHIM ALLI
|
June 24, 1998 |
|
DEPUTY COLLECTOR VISNAGAR Vs. BRAHMAN NATVARBHAI MANILAL MOHANLAL
|
July 3, 1998 |
|
DEPUTY EXECUTIVE ENGINEER Vs. DINUBHAI alias DILIPKUMAR NATVARSINH RAUJI
|
July 14, 1998 |
|
DESAI BROTHERS Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT BARODA
|
November 26, 1998 |
|
DEVENDRAKUMAR BABULAL AGARWAL Vs. STATE OF GUJARAT
|
March 18, 1998 |
|
DEVNARAYAN SURYADEV RAI Vs. MAHENDRA RAMSUNDER DIKSHIT
|
November 26, 1998 |
|
DHARAMARAJSINH PARAKASHSINH JADEJA Vs. STATE TRANSPORT EMPLOYEES CO OPERATIVE CREDIT SOCIETY LIMITED
|
July 30, 1998 |
|
DHARMENDRA B SIDHPURA Vs. STATE OF GUJARAT
|
June 25, 1998 |
|
DHARMESH CHANDRAKANT PATEL Vs. OFFICIAL LIQUIDATOR OF SURAT DAIRY COMPANY LIMITED
|
September 18, 1998 |
|
DHIRAJLAL J SHAH Vs. STATE OF GUJARAT
|
December 14, 1998 |
|
DIGVIJAY CEMENT COMPANY LIMITED Vs. GUJRAJKANVAR BAJRANGSINH RAJPUT
|
July 28, 1998 |
|
DIGVIJAY CEMENT COMPANY LIMITED Vs. CHANDVANI JAMNADAS S
|
April 22, 1998 |
|
DILAVAR HUSEN ALIAS DULUMIYA ABUMIYA SAIYAD BUKHARI Vs. STATE OF GUJARAT
|
June 24, 1998 |
|
DILIP ALIAS ALAMZEB SHANTILAL THAKKAR Vs. STATE OF GUJARAT
|
August 14, 1998 |
|
DILIP RATILAL ODE Vs. COMMISSIONER OF POLICE RAJKOT CITY
|
December 24, 1998 |
|
DILIPBHAI DEVSIBHAI VAGRI Vs. STATE OF GUJARAT
|
November 12, 1998 |
|
DINESH KHEMCHAND PATEL Vs. STATE OF GUJARAT
|
September 2, 1998 |
|
DINESH MILLS LIMITED Vs. KEDARNATH R PANDE
|
February 3, 1998 |
|
DINESHBHAI ISHWARBHAI DANI Vs. DIRECTOR OF ACCOUNTS AND TREASURY PENSION SECTION
|
May 1, 1998 |
|
DINESHKUMAR BECHARBHAI GAMETI Vs. STATE OF GUJARAT
|
August 6, 1998 |
|
DINKARRAI VALLABHRAI Vs. STATE OF GUJARAT
|
November 30, 1998 |
|
DINUBHAI REVABHAI VANKAR Vs. PRESIDENT TALOD NAGAR PANCHAYAT
|
January 23, 1998 |
|
DIPAKBHAI MANGABHAI SOSA Vs. COMMISSIONER OF POLICE SURAT CITY
|
December 30, 1998 |
|
DIPAKBHAI VASTABHAI CHAUDHRI Vs. STATE OF GUJARAT
|
March 18, 1998 |
|
DIPIKABEN R PARMAR Vs. STATE OF GUJARAT
|
August 13, 1998 |
|
DIPIKABEN R. PARMAR Vs. STATE OF GUJARAT AND ANOTHER
|
February 10, 1998 |
|
DISTRICT COLLECTOR Vs. AMRUTBEN
|
September 3, 1998 |
|
DISTRICT PANCHAYAT JUNAGADH Vs. PRASIDENT SEVA SAHAKARI MANDLI LIMITED
|
September 30, 1998 |
|
DISTRICT PRIMARY EDUCATION OFFICER Vs. DIRECTOR OF PRIMARY EDUCATION
|
April 2, 1998 |
|
DISTRICT RURAL DEVELOPMENT AGENCY Vs. NARESHBHAI KALIDAS PATEL
|
August 21, 1998 |
|
DIVISIONAL CONTROLLER Vs. GORDHANBHAI SHIVABHAI PATEL
|
December 22, 1998 |
|
DIVISIONAL CONTROLLER Vs. CONCILIATION OFFICER
|
December 19, 1998 |
|
DIVISIONAL CONTROLLER GSRTC Vs. C J RANA
|
March 3, 1998 |
|
DIVISIONAL CONTROLLER GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ASHOKKUMAR KESHAVLAL PAREKH
|
August 3, 1998 |
|
DIVISIONAL CONTROLLER, G. S. R. T. C. Vs. MOHMED R. VORA
|
July 14, 1998 |
|
DO ALL INDUSTRIES Vs. MAGANBHAI DAHYABHAI
|
July 14, 1998 |
|
DUSHYANTKUMAR MANILAL VYAS Vs. STATE OF GUJARAT
|
March 2, 1998 |
|
DY. COLLECTOR Vs. MAHANT OF VEJANATH MAHADEV ISHWARBHAI GURU SOMBHANTHI
|
February 5, 1998 |
|
DY. SECRETARY, R & B DEPARTMENT Vs. DHANUBEN KALIDAS NAYAKA
|
August 4, 1998 |
|
EAST INDIA TRANSFORMER AND SWITCHGEAR PRIVATE LIMITED Vs. GUJARAT ELECTRICITY BOARD
|
December 8, 1998 |
|
EXCECUTIVE ENGINEER Vs. SPECIAL LAND ACQUSITION OFFICER
|
September 23, 1998 |
|
EXECUTIVE ENGINEER Vs. BHABHLUBHAI TAPUBHAI
|
April 16, 1998 |
|
EXECUTIVE ENGINEER Vs. DHIRAJLAL JASWANTBHAI
|
July 20, 1998 |
|
EXECUTIVE ENGINEER AND KHEDA Vs. GOVERNMENT LABOUR OFFICER
|
June 19, 1998 |
|
EXECUTIVE ENGINEER IRRIGATION DISTRICT PANCHAYAT SURENDRANAGAR Vs. PITHABHAI JASHABHAI HARIJAN
|
August 12, 1998 |
|
FARUQMIYA N MALEK Vs. STATE OF GUJARAT
|
February 3, 1998 |
|
FICOM ORGANICS LTD. Vs. LAFFANS PETROCHEMICALS LTD.
|
October 16, 1998 |
|
FIRESTONE EMPLOYEES UNION Vs. STATE OF GUJARAT
|
August 19, 1998 |
|
FOOD CORPORATION OF INDIA Vs. KANTIBHAI D DALWADI
|
December 22, 1998 |
|
FOOD CORPORATION OF INDIA EMPLOYEES ASSOCIATION Vs. FOOD CORPORATION OF INDIA
|
March 19, 1998 |
|
FULCHAND AMBARAM PATEL Vs. STATE OF GUJARAT
|
July 14, 1998 |
|
G BALAKRISHNA Vs. ENGINEERS INDIA LIMITED
|
February 26, 1998 |
|
GABHUBHAI SEVABHAI KOLI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
July 7, 1998 |
|
GAFAR A GUNDIGARA Vs. GSRTC
|
December 9, 1998 |
|
GANDEVI NAGAR PANCHAYAT BULSAR Vs. STATE OF GUJARAT
|
August 21, 1998 |
|
GANDHI ROAD LINES Vs. COLLECTOR OF BANASKANTHA
|
December 10, 1998 |
|
GANGADHAR YASHVANT RAMEKAR Vs. MUKESHBHAI B SHAH
|
September 30, 1998 |
|
GANGAGAR SEJGAR GOSWAMI Vs. DIVISIONAL CONTROLLER GSRTC AMRELI
|
July 29, 1998 |
|
GARDEN SILK MILLS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 24, 1998 |
|
GAZNAFARALI FATEALI HAKIM Vs. RATILAL MAGANLAL PANCHAL
|
February 11, 1998 |
|
GEETABEN BHARATKUMAR SHAH Vs. ASSISTANT CONTROLLER OF ESTATEDUTY
|
December 24, 1998 |
|
GHANSHYAMBHAI NABHERAM Vs. STATE OF GUJARAT
|
September 3, 1998 |
|
GIRDHARBHAI V PATIL Vs. GANPATBHAI KALUBHAI
|
April 23, 1998 |
|
GIRIRAJ SALES CORPORATION Vs. STATE OF GUJARAT
|
December 18, 1998 |
|
GITA THEATRES Vs. MUNICIPAL CORPORATION OF AHMEDABAD
|
August 21, 1998 |
|
GITABEN MANHARLAL PUJARA Vs. HARESH BIPINCHANDRA PATHAK
|
August 24, 1998 |
|
GOKUL SPICES PRIVATE LIMITED Vs. RAMDEV FOOD PRODUCTS PRIVATE LIMITED
|
February 19, 1998 |
|
GOPALBHAI YOGENDRAKUMAR PANDYA Vs. STATE OF GUJARAT
|
June 18, 1998 |
|
GOVERNMENT OF GUJARAT Vs. SHIVABHAI S MAKWANA
|
August 15, 1998 |
|
GOVINDBHAI GHELABHAI NAYAK Vs. STATE OF GUJARAT
|
November 6, 1998 |
|
GOVINDBHAI HATHISINH VASAVA Vs. STATE OF GUJARAT
|
September 10, 1998 |
|
GSL (INDIA) LIMITED Vs. MEGNA LEASING LIMITED
|
October 5, 1998 |
|
GSL INDIA LIMITED Vs. BAYER ABS LIMITED
|
September 28, 1998 |
|
GSRTC Vs. HEMABHAI DAYA HARIJAN
|
August 5, 1998 |
|
GSRTC Vs. KALPANABEN WD O DIPAK PARIKH DECD
|
April 17, 1998 |
|
GSRTC Vs. SULEMAN HUSSAINBHAI
|
April 13, 1998 |
|
GUJARAT AGRICULTURAL UNIVERSITY Vs. NOORMOHMAD HUSIENBHAI TANK
|
September 10, 1998 |
|
GUJARAT DAIRY DEVELOPMENT CORPORATION LIMITED Vs. AMRUTBHAI MOHANBHAI DESAI
|
January 22, 1998 |
|
GUJARAT ELECTRICITY BOARD Vs. VIKRAM RAJABHAI VISANA
|
April 21, 1998 |
|
GUJARAT FACTORY AND GENERAL KAMDAR UNION GODHARA Vs. STATE OF GUJARAT
|
July 13, 1998 |
|
GUJARAT GAS CO. LTD. Vs. S. K. KHANDEKAR & ORS.
|
February 4, 1998 |
|
GUJARAT HOUSING BOARD Vs. SPECIAL LAND ACUISTION OFFICER
|
September 1, 1998 |
|
GUJARAT HOUSING BOARD Vs. PEOPLES UNION FOR CIVIL LIBERTIES
|
November 26, 1998 |
|
GUJARAT INSECTICIDES LIMITED Vs. J A MAKWANA
|
June 29, 1998 |
|
GUJARAT KHET KAMDAR UNION Vs. STATE OF GUJARAT
|
December 29, 1998 |
|
GUJARAT LEASE FINANCING LIMITED Vs. STATE OF GUJARAT
|
December 29, 1998 |
|
GUJARAT MAZDOOR SABHA Vs. STATE OF GUJARAT
|
May 8, 1998 |
|
GUJARAT MAZDOOR SABHA Vs. STATE OF GUJARAT & ANR.
|
March 6, 1998 |
|
GUJARAT MINERAL DEVELOPMENT CORPORATION Vs. HABIBKHAN RAHEMANKHAN PATHAN
|
March 21, 1998 |
|
GUJARAT MOTOR VEHICLES DEPTT TECHNICAL OFFICERS ASSOCIATION Vs. STATE OF GUJARAT
|
September 5, 1998 |
|
GUJARAT NAVODAYA MANDAL Vs. STATE OF GUJARAT
|
February 4, 1998 |
|
GUJARAT RAJYA JAHER BANDHKAM MAJDOOR MANDAL Vs. STATE OF GUJARAT
|
March 24, 1998 |
|
GUJARAT RAJYA KAMDAR SABHA Vs. REGISTRAR UNDER THE TRADE UNIONS ACT
|
August 11, 1998 |
|
GUJARAT RAJYA PANCHAYAT SEVA KARMACHARI MAHA MANDAL Vs. STATE OF GUJARAT
|
October 9, 1998 |
|
GUJARAT STATE FERTILIZERS COMPANY LIMITED Vs. H J BAKER
|
November 12, 1998 |
|
GUJARAT STATE PLASTIC MANUFACTURERS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
|
July 10, 1998 |
|
GUJARAT STATE ROAD TRANSPORT COPORATION Vs. ARUTBHAI CHUNIBHAI PATEL
|
July 16, 1998 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. M A SHAIKH
|
July 15, 1998 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BALDEVBHAI N SAVALIYA
|
July 1, 1998 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GORDHANBHAI P PRAJAPATI
|
August 5, 1998 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KESHAVLAL MANEKLAL SHAH
|
September 8, 1998 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KESHAVLAL MANEKLAL SHAH
|
September 9, 1998 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GOVINDDAS KALYANDAS DUDHREJIA
|
September 21, 1998 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. J K BHATTI
|
December 16, 1998 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SHAMJI AKHEDBHAI KASUNDRA
|
December 21, 1998 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. YAKUBBHAI MUSABHAI PATEL
|
July 7, 1998 |
|
GUJARAT STATE TRANSPORT CORPORATION Vs. RAVJI TAPUBHAI GOTI
|
May 8, 1998 |
|
GUJARAT STEEL TUBES LTD. Vs. LLOYD STEEL INDUSTRIES LTD.
|
May 1, 1998 |
|
GUJARAT TRADERS BARODA Vs. KESHAVLALA DUNGARDAS
|
July 23, 1998 |
|
GULABRAI MOHANLAL THAKUR Vs. DOLATRAM MOHANLAL THAKUR
|
November 13, 1998 |
|
GULABSANG MERUJI Vs. JAYANTILAL SHANKARLAL BRAHMIN
|
July 21, 1998 |
|
GULAM KADAR AHMEDBHAI MEMON Vs. SURAT MUNICIPAL CORPORATION
|
April 20, 1998 |
|
GUNVANTLAL RAMANLAL Vs. CENTRAL BANK OF INDIA
|
June 24, 1998 |
|
H. M. SARVAJANIK HIGH SCHOOL & ANR. Vs. DISTRICT EDUCATION OFFICER & ANR.
|
March 27, 1998 |
|
H.M. THAKKER Vs. SR. DIVISIONAL MANAGER
|
November 5, 1998 |
|
HAMIR RAM Vs. VARISANG RAIMAL
|
February 6, 1998 |
|
HANSJIBHAI B. PATEL Vs. DHIRAJLAL T. PANDYA
|
September 2, 1998 |
|
HARBHAM VIKRAMSINH Vs. STATE OF GUJARAT
|
January 27, 1998 |
|
HARESHKUMAR PREMSHANKAR PANDYA Vs. HARSHABEN CHHOTALAL
|
December 1, 1998 |
|
HARI THAKURDAS LAUNGANI Vs. HEMU FATEHCHAND JIVRAJANI
|
August 14, 1998 |
|
HARIJAN TAPU GOVIND JAM KHAMBHALIA Vs. STATE OF GUJARAT
|
March 25, 1998 |
|
HARMINDRASINGH PRITAMSINGH Vs. IMTIAZ IMAMUDDIN QURESHI
|
February 5, 1998 |
|
HARSHABEN SHARADBHAI PANDYA Vs. SHARADBHAI K. PANDYA
|
April 17, 1998 |
|
HARSHAD ALIAS HASMUKH BHANABHAI Vs. STATE OF GUJARAT
|
November 26, 1998 |
|
HARSHADBHAI GORDHANBHAI AMIN Vs. VANMALIDAS PARMANANDDAS PATEL
|
July 28, 1998 |
|
HARSHADKUMAR BAHADURSINH VANSIYA Vs. GUJARAT STATE FERTILIZERS COMPANY LIMITED
|
August 21, 1998 |
|
HARSHADKUMAR BHAGWATIPRASAD TRIVEDI Vs. CHOTILA GRAM PANCHAYAT
|
August 3, 1998 |
|
HARSHADKUMAR C. DUDHIYA Vs. MAHENDRA P. DUDHIYA
|
February 4, 1998 |
|
HARSUKHLAL LAXMANBHAI VAGODIA Vs. STATE OF GUJARAT
|
April 15, 1998 |
|
HASAM IBRAHIM ABDUL LATIF SUPEDIWALA Vs. BHAICHAND PRANALAL DHONEEJA
|
October 16, 1998 |
|
HASMUKHLAL M SHAH Vs. OIL AND NATURAL GAS COMMISSION
|
November 18, 1998 |
|
HAVABIBI Vs. FATEHMOHMED DOSMOHMED
|
February 4, 1998 |
|
HEDPARA PRAVINGOURI JERAM Vs. STATE OF GUJARAT
|
February 9, 1998 |
|
HEIRS AND LEGAL REPRESENTATIVES OF PRABHUDAS RAMDAS PATEL Vs. AHMEDABAD MUNICIPAL CORPORATION
|
September 5, 1998 |
|
HEIRS OF DECEASED ADHYARU H BHIKHABAI Vs. ADARSH PRATHMIK SHALA
|
February 11, 1998 |
|
HEIRS OF MAGANLAL B SHAH Vs. RANA RANCHHODDAS NATHUBHAI
|
September 1, 1998 |
|
HEIRS OF SURYAKANT K SHAH Vs. PUNJABHAI RANCHHODBHAI PATEL
|
July 15, 1998 |
|
HEIRS OF THAKKAR MANILAL MOHANLAL Vs. RAJASARA RAMAJIBHAI VAHYABHAI
|
April 24, 1998 |
|
HER HIGHNESS SHANTADEVI PRATAPSINHRAO GAEKWAD Vs. SAVJIBHAI H PATEL
|
June 15, 1998 |
|
HINDUSTAN DORR OLIVER LIMITED Vs. VADODARA MUNI CORPORATION
|
May 15, 1998 |
|
HINDUSTAN DORR OLIVER LIMITED Vs. VADODARA MUNICIPAL CORPORATION
|
June 20, 1998 |
|
HIRABHAI CHHOTABHAI PATEL Vs. OFFICER ON SPECIAL DUTY LAND ACQUISITION
|
January 20, 1998 |
|
HIRALAL BHOGIBHAI MANEK Vs. KANTILAL NAGIBHAI RATHOD
|
January 27, 1998 |
|
HUSSAIN ISMAIL MIYANA Vs. STATE OF GUJARAT
|
December 2, 1998 |
|
IN RE: MOTOROL (INDIA) LTD. Vs. STATE
|
October 16, 1998 |
|
INDIAN DYE STUFF INDUSTRIES LIMITED Vs. ASHOKBHAI DWARKA DAS ZAVERI
|
August 19, 1998 |
|
INDIAN PETROCHEMICALS CORPORATION LIMITED Vs. NARESH MANUBHAI PATEL
|
March 24, 1998 |
|
ISHWARBHAI RANCHHODBHAI PATEL Vs. STATE OF GUJARAT
|
September 15, 1998 |
|
ISMAILBHAI SUMARBHAI SHAIKH MIYANA Vs. DISTRICT MAGISTRATE
|
November 26, 1998 |
|
ISMAILSHA BAVASHA Vs. MAHMADSHA CHANDSHA
|
April 23, 1998 |
|
J B TRANSPORT COMPANY Vs. SHANKARLAL alias MAVARAM NATHUJI PATEL
|
July 22, 1998 |
|
J K DAVE Vs. STATE OF GUJARAT
|
October 14, 1998 |
|
J P SONI Vs. DIRECTOR OF HEALTH AND MEDICAL SERVICES AND MEDICAL EDUCATION
|
March 4, 1998 |
|
J S THAKOR Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
June 18, 1998 |
|
J. M. PATEL Vs. STATE OF GUJARAT & ORS.
|
November 11, 1998 |
|
JAGDISHBHAI M KAMALIA Vs. BHAVNAGAR MUNICIPAL CORPORATION
|
March 26, 1998 |
|
JAHIRBHAI MOHIRBHAI SHAIKH Vs. BALVANTBHAI LALJIBHAI
|
June 23, 1998 |
|
JALTARANG MOTELS LIMITED Vs. UNION OF INDIA AND OTHER
|
June 30, 1998 |
|
JALTARANG MOTELS LTD. Vs. UNION OF INDIA AND ORS.
|
September 18, 1998 |
|
JAN SANGHARSH MANCH Vs. STATE OF GUJARAT
|
March 9, 1998 |
|
JANARDAN BADRINARAYAN PATEL Vs. SHETH AMBALAL HIMATLAL
|
December 3, 1998 |
|
JANTA TOURING TALKIES Vs. STATE OF GUJARAT
|
March 5, 1998 |
|
JASHVANTSINH J GOHEL Vs. STATE OF GUJARAT
|
September 17, 1998 |
|
JASHWANTSING BHAGWATSINGH ZALA Vs. AHMEDABAD MUNICIPAL CORPORATION
|
March 12, 1998 |
|
JASUBEN WD O DEVCHANDBHAI N PARMAR Vs. GUJARAT ELECTRICITY BOARD
|
September 30, 1998 |
|
JAVED AHMED A MANSURI Vs. STATE OF GUJARAT
|
April 7, 1998 |
|
JAVER JIVAN MEHTA Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
August 19, 1998 |
|
JAY YOGESHWARNAGAR CO OPRATIVE HOUSING SOCIETY Vs. STATE OF GUJARAT
|
July 13, 1998 |
|
JAYANT MULCHAND SHAH Vs. ELSEN UND METALL AKTIENGESELLS
|
June 23, 1998 |
|
JAYANTILAL MANILAL SHAH Vs. CHANDRAKANT SHANKARLAL PADHIYAR
|
December 18, 1998 |
|
JAYANTILAL NARANDAS Vs. INDRAVADAN MAGANLAL
|
July 13, 1998 |
|
JAYANTKUMAR ATMARAM BHATT Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
February 6, 1998 |
|
JAYANTKUMAR J. MAHIA Vs. DISTRICT COLLECTOR AT BARODA AND OTHERS
|
November 26, 1998 |
|
JAYESH TRADING COMPANY Vs. STATE OF GUJARAT
|
August 19, 1998 |
|
JAYESHBHAI PURSHOTTAMBHAI PATEL Vs. VIRENDRAKUMAR KANUBHAI PATEL
|
April 6, 1998 |
|
JAYESHKUMAR PARSHOTTAMDAS VALAND Vs. STATE OF GUJARAT
|
June 16, 1998 |
|
JEEVAN COMMERCIAL CO-OPERATIVE BANK LTD Vs. BHARATBHAI B. MAKWANA
|
July 21, 1998 |
|
JENUSAN TEXTILE Vs. RAJKOT MUNICIPAL CORPORATION
|
December 16, 1998 |
|
JESUS AND MARY GUJARAT SOCIETY Vs. LAKHABHAI ARJANBHAI
|
March 5, 1998 |
|
JETHALAL Z BHUJ Vs. STATE OF GUJARAT
|
April 23, 1998 |
|
JINABHAI KALABHAI RAJPUT Vs. STATE OF GUJARAT
|
July 15, 1998 |
|
JINIBEN WD O MOHANBHAI RANA Vs. SHANKERBHAI B RANA
|
February 3, 1998 |
|
JITENDRA CONSTRUCTION CO Vs. KANKARIA MANINAGAR NAGRIK SAHAKARI BANK LIMITED
|
May 12, 1998 |
|
JITENDRA KESHAVLAL PATEL Vs. STATE OF GUJARAT
|
October 7, 1998 |
|
JITENDRAKUMAR CHHAGANBHAI PATEL Vs. RUPSINGBHAI MULUBHAI KHEDIA BHAVNAGAR
|
July 30, 1998 |
|
JIVANLAL PRITILAL C O RAMESH R THAKUR Vs. JASHODABEN BABUBHAI PARMAR
|
October 14, 1998 |
|
JIVIBEN WD O KALAJI BAPUJI Vs. STATE OF GUJARAT
|
June 30, 1998 |
|
Joitaram K Patel Vs. State of Gujarat
|
January 27, 1998 |
|
JORIYABHAI THATHIYABHAI NAYAK Vs. STATE OF GUJARAT
|
April 3, 1998 |
|
JOSANTENY JOSEPH Vs. STATE OF GUJARAT
|
March 19, 1998 |
|
JUMABHAI PREMCHAND HUF Vs. COMMISSIONER OF INCOME TAX
|
June 22, 1998 |
|
JYOTI ELECTRIC MOTORS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1998 |
|
JYOTIBEN Vs. JIGNESHBHAI JAISUKHBHAI OZA
|
December 28, 1998 |
|
JYOTIBEN CHANDRASHEKHAR SHINDE Vs. STATE OF GUJARAT
|
May 8, 1998 |
|
JYOTIBEN NATVARLAL BHATT Vs. STATE OF GUJARAT
|
May 2, 1998 |
|
K C PATEL Vs. STATE OF GUJARAT
|
January 20, 1998 |
|
K I PATEL Vs. M N VAISHNAVA CHIEF CONSERVATOR OF FOREST
|
March 19, 1998 |
|
K K PARMAR Vs. HIGH COURT OF GUJARAT
|
November 11, 1998 |
|
K V GARASIYA Vs. BABUBHAI N GAVIT
|
June 18, 1998 |
|
K. DEVAKY NAMBIAR Vs. STATE OF GUJARAT & ANR.
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August 13, 1998 |
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KALOTH PIRAMBIL HAMZA Vs. P. G. RAM RAKHIANI
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June 25, 1998 |
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KALUBHAI ALABHAI VANKAR Vs. STATE OF GUJARAT
|
December 16, 1998 |
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KALUBHAI RANCHHODBHAI PATEL Vs. JIVRAJBHAI M. PATEL
|
February 6, 1998 |
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KAMLESH PARMANAND GANGWAR Vs. STATE OF GUJARAT
|
October 15, 1998 |
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KANAIYALAL NARANDAS PATEL Vs. STATE OF GUJARAT
|
July 3, 1998 |
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KANDLA PORT TRUST Vs. K R CHAUHAN
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June 18, 1998 |
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KANGOLD INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 11, 1998 |
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KANIAYALAL PANALAL CHOKSHI Vs. RAVJIBHAI H. JADHAV, DECEASED THROUGH HEIRS ICHCHHA
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May 6, 1998 |
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KANTIBHAI KASHIRAM PATEL Vs. GUJARAT VIDYUT BOARD
|
February 16, 1998 |
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KANTILAL JAIRAMDAS THAKKAR Vs. COLLECTOR BANASKANTHA
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July 13, 1998 |
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KANTILAL KALIDASBHAI Vs. STATE OF GUJARAT
|
May 5, 1998 |
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KANUBHAI BHIKHABHAI PATEL Vs. STATE OF GUJARAT
|
November 23, 1998 |
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KANUBHAI H PRAJAPATI Vs. OFFICIAL LIQUIDATOR
|
August 3, 1998 |
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KANUBHAI N AMIN Vs. COMMISSIONER OF INCOME TAX
|
September 1, 1998 |
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KAPIL N MEHTA Vs. LAXMI MOTORS LIMITED
|
July 31, 1998 |
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KAPILRAI BRIJBHUKHANDAS Vs. PARSANBEN DHIRAJLAL
|
March 23, 1998 |
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KARANSINH AMARSINH GOHEL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
July 9, 1998 |
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KARSHANBHAI VASTABHAI BHASKER Vs. STATE OF GUJARAT
|
August 27, 1998 |
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KASAMBHAI ISMAILBHAI Vs. BAVABHAI KARSANBHAI PATEL
|
June 23, 1998 |
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KASHIRAM TEXTILE MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1998 |
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KAUSHIK SHAH Vs. EFCON SECURITIES LIMITED
|
October 16, 1998 |
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KAUSHIKBHAI K PATEL Vs. STATE OF GUJARAT
|
April 23, 1998 |
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KETUL S SHAH Vs. MANAGING DIRECTOR GUJARAT STATE HANDICRAFTS DEVELOPMENT CORPO
|
September 2, 1998 |
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KHANDUBHAI VASANJI DESAI Vs. DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE 2 SURAT
|
October 15, 1998 |
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KHEDA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. SITALPRASAD SINH R. RAJPUT
|
June 22, 1998 |
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KHERALU NAGRIK SAHAKARI BANK LIMITED Vs. STATE OF GUJARAT
|
April 16, 1998 |
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KHODIAR RICE MILL Vs. STATE OF GUJARAT
|
September 9, 1998 |
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KHUMANSINGH ADESING Vs. HEIRS OF NANABHAI
|
February 26, 1998 |
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KHUSHALBHAI JETHABHAI PARMAR Vs. STATE OF GUJARAT
|
December 3, 1998 |
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KIRANKUMAR MADHUSUDAN OZA Vs. STATE OF GUJARAT
|
August 21, 1998 |
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KIRIT KUMAR K. JANI Vs. STATE OF GUJARAT
|
January 27, 1998 |
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KIRITBHAI R PATEL Vs. LAVINA CONSTRUCTION AND FINANCE LIMITED
|
January 21, 1998 |
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KISHOR KANJI PATEL Vs. STATE OF GUJARAT
|
June 15, 1998 |
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KISHOR TEXTILES Vs. BHAVSAR RATILAL MOTILAL
|
November 9, 1998 |
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KODINAR TALUKA CO OP BANKING UNION LIMITED Vs. STATE OF GUJARAT
|
January 27, 1998 |
|
KOLI JAGDISH ALIAS HAKUDO LAKHA BHAI Vs. STATE OF GUJARAT
|
September 22, 1998 |
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KOLI JERAM BHIMJI Vs. STATE OF GUJARAT
|
February 3, 1998 |
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KOLI NATHABHAI HARIBHAI Vs. STATE OF GUJARAT
|
August 28, 1998 |
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KOLI SORSINGHBHAI SHARKERBHAI Vs. STATE OF GUJARAT
|
March 19, 1998 |
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KOLI THAKARDA BABUBHAI BHAGABHAI Vs. STATE OF GUJARAT
|
June 18, 1998 |
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KOLIARSHI LILA SIDHPUR TAL KUTIAYA DISTT JUNAGADH Vs. STATE OF GUJARAT
|
November 6, 1998 |
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KRISHNA KESHAV LABORATORIES LIMITED Vs. ASHWINBHAI G RAVAL
|
June 30, 1998 |
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KRISHNAJIVAN NATHALAL SHAH Vs. REGIONAL MANAGER
|
November 3, 1998 |
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KRISHNAKANT DAHYABHAI PAREKH Vs. STATE OF GUJARAT
|
May 6, 1998 |
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KTAER ABBAS HABIB AL QUTAIFI Vs. UNION OF INDIA
|
October 12, 1998 |
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KUMBHAT KANABBHAI POPATBHAI Vs. STATE OF GUJARAT
|
June 29, 1998 |
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KUSUMBAHEN BACHUBHAI MEHTA Vs. NAVSARI NAGAR PALIKA
|
November 4, 1998 |
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KUSUMBEN CHHOTUBHAI BHANDARI Vs. GUJARAT HOUSING BOARD
|
March 18, 1998 |
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KUSUMBEN M PARIKH Vs. CENTRAL BOARD OF DIRECT TAXES NEW DELHI
|
July 2, 1998 |
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KUSUMBEN WD O VASANTLAL AMRATLAL Vs. SHRENIKBHAI KASTURBHAI
|
June 29, 1998 |
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KUTCH DISTRICT PANCHAYAT DARANAGAR Vs. KISHOR D VARU BHUJ
|
July 23, 1998 |
|
L B MANGLANI P A DIRECTOR OF PLG AND STATIONARY Vs. STATE OF GUJARAT
|
February 27, 1998 |
|
L N PATEL Vs. STATE OF GUJARAT
|
November 27, 1998 |
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LABHU HARI MAKWANA Vs. MORBI MUNICIPALITY
|
February 13, 1998 |
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LABHU LAXMANBHAI VGHASIYA Vs. STATE OF GUJARAT
|
December 11, 1998 |
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LALAN AGENCY Vs. CHANDRAKANT PURSHOTTAMDAS MEHTA
|
March 5, 1998 |
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LALITKUMAR RAMJIBHAI PARMAR Vs. UNION OF INDIA
|
December 16, 1998 |
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LATABEN S SHAH Vs. STATE OF GUJARAT
|
February 6, 1998 |
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LAXMANBHAI LAKABHAI BARIA Vs. STATE OF GUJARAT
|
September 9, 1998 |
|
LAXMANBHAI VITHALBHAI Vs. K K MAURYA
|
November 26, 1998 |
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LAXMICHAND G MODI DEESA Vs. P V MANDORA DEESA NAGAR PALIKA DEESA
|
March 12, 1998 |
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LAXMIKANT PRANSHANKAR SHUKLA Vs. CHIEF EXECUTIVE LALBHAI GROUP RURAL DEVELOPMENT FUND
|
March 30, 1998 |
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LINDER FRANK WOLFGANG Vs. UNION OF INDIA
|
January 12, 1998 |
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LIOK ADHIKAR SANGH Vs. STATE OF GUJARAT
|
February 10, 1998 |
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LKP MERCHANT FINANCING LTD. Vs. ARVIN LIQUID GASES LIMITED
|
October 16, 1998 |
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M L VANKAR Vs. STATE OF GUJARAT
|
April 22, 1998 |
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M. R. SHAIKH Vs. STATE OF GUJARAT
|
July 7, 1998 |
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MACHABHAI BAKORBHAI Vs. STATE OF GUJARAT
|
January 12, 1998 |
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MADANLAL HIRALAL SAVARIYA Vs. STATE OF GUJARAT
|
November 6, 1998 |
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MADHUR GARMENTS Vs. HASMUKH SHOPPING CENTRA HIMATNAGAR
|
October 7, 1998 |
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MADHUR GARMENTS Vs. HASMUKH SHOPPING CENTRE
|
December 7, 1998 |
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MADHUR GARMENTS Vs. HASMUKH SHOPPING CENTRE
|
September 7, 1998 |
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MADHUSUDAN VEGATABLE PRODUCTS COMPANY LIMITED Vs. GIDC AHMEDABAD
|
March 25, 1998 |
|
MAFAJI MOVATAJI THAKOR Vs. STATE OF GUJARAT
|
October 8, 1998 |
|
MAGANBHAI GODABHAI PATEL Vs. STATE OF GUJARAT
|
March 31, 1998 |
|
MAGANLAL ISHVARLAL PATEL Vs. STATE OF GUJARAT
|
January 12, 1998 |
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MAHAJAN KELVANI MANDAL Vs. ARVINDKUMAR C PATHAK
|
January 28, 1998 |
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MAHARAJ SHRI MANVENDRASINHJI JADEJA Vs. RAJMATA VIJAYKUMAR WD O MAHARAJA MAHENDRASINHJI
|
September 16, 1998 |
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MAHARANA RAJ SAHEB PRATAPSINH JAMARSINHJI OF WANKANER Vs. MAGJIBA WD O POPAT RAJBHAI
|
February 23, 1998 |
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MAHENDRA T THANKI PORBANDAR Vs. BIRLASAGAR HIGHER SECONDARY SCHOOL
|
March 21, 1998 |
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MAHENDRABHAI HARIPRASAD UPADHYAY Vs. SAVITABEN CHHOTALAL BHATT
|
November 6, 1998 |
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MAHENDRAKUMAR T PATEL HEIRS OF TRIBHOVANDAS SHANKARBHAI Vs. RAJENDRAKUMAR MANILAL MODI
|
August 11, 1998 |
|
MAHENDRASINH ANOPSINH MAHIDA Vs. DISTRICT MAGISTRATE ANAND
|
November 19, 1998 |
|
MAHESH RAMJILAL NATH Vs. STATE OF GUJARAT
|
November 17, 1998 |
|
MALAJI BUDHAJI THAKOR Vs. LALAJI JAGAJI THAKOR
|
November 13, 1998 |
|
MALANGBHAI BANNUBHAI Vs. MAHAMADSHA HUSEINSHA DIVAN
|
July 13, 1998 |
|
MALVIKABEN BHAIKABHAI PATEL Vs. STATE OF GUJARAT
|
January 21, 1998 |
|
MALVKABEN BHIKHABHAI PATEL Vs. STATE OF GUJARAT
|
January 22, 1998 |
|
MANAGING TRUSTEE RAJKOT HOMEOPATHIC MEDICAL COLLEGE Vs. STATE OF GUJARAT
|
February 13, 1998 |
|
MANGABHAI RAVJIBHAI MAKWANA Vs. STATE OF GUJARAT
|
July 6, 1998 |
|
MANI LAL VASHRAM GOHEL Vs. STATE OF GUJARAT
|
June 22, 1998 |
|
MANILAL SHIVLAL Vs. STATE OF GUJARAT
|
August 31, 1998 |
|
MANISH PANDEY Vs. M S UNIVERSITY
|
July 13, 1998 |
|
MANISHBHAI RAMESHBHAI SOLANKI AND OTHERS Vs. NADIAD MUNICIPALITY
|
February 4, 1998 |
|
MANJI KARSAN KERAI Vs. STATE OF GUJARAT
|
April 20, 1998 |
|
MANUBHAI GOTHABHAI DESAI Vs. STATE OF GUJARAT
|
April 18, 1998 |
|
MANUBHAI M PATEL Vs. CHIMANLAL LABHSHANKAR VAIDYA
|
February 11, 1998 |
|
MARWADI BHAWARLAL MODILAL Vs. HEIRS AND LRS OF DECD JIVIBEN WD O LALLUBHAI R SHAH
|
August 4, 1998 |
|
MATHURBHAI MADHABHAI Vs. SAVITABEN alias KANCHANBEN JADAVBHAI
|
July 16, 1998 |
|
MATVA HASAM SULEMAN Vs. THE STATE OF GUJARAT
|
July 15, 1998 |
|
MEDHASAN GRAM PANCHAYAT Vs. PANDYA KANCHANBEN SHANKERLAL
|
July 29, 1998 |
|
MEHSANA DISTRICT CO OP PURCHASE AND SALES UNION LIMITED Vs. DHADHUSAN BEEJ UTPADAK RUPANTARE AND VECHAN KARMACHARI SAHKARI MANDALI LIMITED
|
January 29, 1998 |
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MEHTA INTEGRATED FINANCE LTD. Vs. BHARAT PARENTERALS LTD.
|
January 28, 1998 |
|
MELABHAI KEVALDAS PRAJAPATI Vs. STATE OF GUJARAT
|
November 26, 1998 |
|
MER MALDE VEJA Vs. STATE OF GUJARAT
|
July 14, 1998 |
|
MERCHANTS PROTECTION ASSOCIATION Vs. JAMNAGAR MUNICIPAL CORPORATION
|
May 15, 1998 |
|
MERUBHAI VASARAMBHAI MAKWANA Vs. O. L. OF TIME MEET PVT. LTD.
|
October 13, 1998 |
|
MERUKABEN PANDYA Vs. RAKESHKUMAR JAYANTILAL TRIVEDI
|
December 15, 1998 |
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MICRO MECHANICS PRIVATE LIMITED Vs. SAURASHTRA KUTCH STOCK EXCHANGE LIMITED
|
March 31, 1998 |
|
MIHIR TEXTILES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 26, 1998 |
|
MINOR NISHABEN ANILKUMAR CHAUHAN & ANR Vs. NARSIMHARAO NARSI HALU
|
December 19, 1998 |
|
MIRZAPUR MOTI KURESHI KASSAB JAMAT Vs. STATE OF GUJARAT
|
April 16, 1998 |
|
MODERN PETROFILS Vs. UNION OF INDIA
|
February 23, 1998 |
|
MOHAN PARSINH RATHWA Vs. STATE OF GUJARAT
|
June 23, 1998 |
|
MOHANBHAI RAMJIBHAI Vs. DEPUTY EXECUTIVE ENGINEER
|
March 23, 1998 |
|
MOHMAD YUSUF BACHLA Vs. DEPUTY COLLECTOR GODHRA
|
November 23, 1998 |
|
MOINKHAN BALLUKHAN PATHAN Vs. STATE OF GUJARAT & ANR.
|
February 13, 1998 |
|
MUKTABEN HIMMATLAL KORAT Vs. FATEHSINH MANROJI
|
November 16, 1998 |
|
MUMTAZBEN JUSABBHAI Vs. MAHEBUBKHAN USMANKHAN PATHAN
|
September 11, 1998 |
|
MUNICIPAL CORPORATION, BARODA Vs. GOPALBHAI DHULABHAI PATEL
|
September 14, 1998 |
|
MUSABHAI SODHA FATHER OF THE DETENUE HAROONBHAI MUSABHAI SODHA Vs. STATE OF GUJARAT
|
December 4, 1998 |
|
MUSAMIYA IMAMHADAR BAX RAZVI Vs. NATVERLAL CHUNILAL PATEL
|
March 4, 1998 |
|
MUSTUFAMIYA PIRSAHEDMIYA SAIYED Vs. STATE OF GUJARAT
|
December 23, 1998 |
|
MUTVA DADU ABDREMAN Vs. STATE OF GUJARAT
|
May 8, 1998 |
|
N D THAKORE Vs. GAJANANDRAO RAMRAO YAVALE
|
July 21, 1998 |
|
N R PAPER AND BOARD LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 23, 1998 |
|
NADIAD MUNICIPALITY Vs. GHANSHYAM R BAROT
|
August 5, 1998 |
|
NAGAJAN MERUBHAI GAREJA Vs. CHHAYA NAGAR PALIKA
|
July 28, 1998 |
|
NAIMESH P PANDYA Vs. STATE OF GUJARAT
|
April 3, 1998 |
|
NAMITA ASTHANA Vs. GUJARAT SHEEP AND WOOL DEVELOPMENT CORPORATION LIMITED
|
December 9, 1998 |
|
NARANBHAI CHHAGANBHAI Vs. MATHURBHAI GANGARAM AND OTHERS
|
August 14, 1998 |
|
NARBHERAM AMBALAL Vs. JAYANTILAL DAHYABHAI KHARVA
|
September 1, 1998 |
|
NARESH JANIMAL LOHANA SINDHI Vs. STATE OF GUJARAT
|
February 27, 1998 |
|
NARHARI SOMABHAI KACHHIYA Vs. VITHALDAS PARSHOTTAMDAS
|
July 2, 1998 |
|
NARSHARATKHAN ANVERKHAN PATHAN Vs. NUREJEHAN
|
June 19, 1998 |
|
NARSI BACHA THACKER Vs. STATE OF GUJARAT
|
March 6, 1998 |
|
NASIRKHAN RASIDKHAN PATHAN Vs. COMMISSIONER OF POLICE
|
December 23, 1998 |
|
NATHUBHAI AMAIDAS Vs. STATE OF GUJARAT
|
August 28, 1998 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
|
December 24, 1998 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. VIJAYAGAURI KALIDAS
|
December 14, 1998 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. ARVINDKUMAR P VEGAD
|
September 18, 1998 |
|
NATRAJ RUBBERS Vs. SALES TAX OFFICER DIVISION-3 BHAVNAGAR
|
December 21, 1998 |
|
NATRAJ RUBBERS Vs. SALES TAX OFFICER
|
December 22, 1998 |
|
NATUBHAI BHUDARBHAI Vs. STATE OF GUJARAT
|
March 23, 1998 |
|
NATVARBHAI MULJIBHAI CHAUHAN Vs. HANSABA NATVARBHAI CHAUHAN
|
December 14, 1998 |
|
NATWARIAL B PATEL Vs. STATE OF GUJARAT
|
March 17, 1998 |
|
NATWARLAL ISHWARLAL PATEL Vs. UNION OF INDIA
|
November 10, 1998 |
|
NATWARLAL RATILAL PAREKH Vs. RAJUBHAI DURLABHBHAI
|
August 10, 1998 |
|
NAYANABEN BALUBHAI BHATT Vs. STATE OF GUJARAT
|
September 28, 1998 |
|
NAYNA VINAYAKRAO DESAI Vs. M S UNIVERSITY OF BARODA
|
November 23, 1998 |
|
NAYNA VINAYAKRAO DESAI Vs. M S UNIVERSITY OF BARODA
|
November 20, 1998 |
|
NEW HAVEN BEARING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 18, 1998 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. JAYRAMBHAI FULABHAI VACHANI SURAGPARA AND ORS.
|
September 1, 1998 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. COMISSIONER OF INCOME TAX
|
December 17, 1998 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANCHHIBEN WD O ISHVARBHAI CHHITUBHAI
|
November 18, 1998 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRAVIN
|
October 6, 1998 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHUNILAL UMABHAI NAI
|
September 1, 1998 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIJAYBHAI LAXMANBHAI SOLANKI
|
July 1, 1998 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DAHYABEN JAYANTILAL PANCHAL
|
July 23, 1998 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MINOR SANJAY VAJUBHAI
|
July 20, 1998 |
|
NEW INDIA INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1998 |
|
NEW INDIA INSURANCE COMPANY LIMITED Vs. MAHEBUDABIBI SIKANDERKHAN KHOKHAR
|
March 27, 1998 |
|
NEW PARTH CO OPERATIVE HOUSING SOCIETY LIMITED Vs. OIL AND NATURAL GAS COMMISSION
|
October 12, 1998 |
|
NIKETAN Vs. COMMISSIONER OF INCOME TAX
|
November 10, 1998 |
|
NILAKUMARI ABHESINH PARMAR Vs. DISTRICT PRIMARY EDUCATION OFFICER
|
April 2, 1998 |
|
NOORBIBI Vs. AYESHABIBI
|
March 25, 1998 |
|
NOORMOHMAD HASANBHAI SHEIKH Vs. STATE OF GUJARAT
|
July 7, 1998 |
|
NOORU ISMAIL @ BADEVALA S/O ABDUL SHAKUR SHAIKH Vs. COMMISSIONER OF POLICE, AHMEDABAD
|
November 25, 1998 |
|
NURMOHMED MUSABHAI Vs. STATE OF GUJARAT
|
August 27, 1998 |
|
NURMOHMED MUSABHAI Vs. STATE OF GUJARAT
|
August 29, 1998 |
|
OAGKAN TRADERS Vs. SALES TAX OFFICER
|
December 4, 1998 |
|
ODE SEVA SAHKARI MANDLI Vs. MANIBHAI RANCHHODBHAI PATEL
|
August 21, 1998 |
|
OFFICER ON DUTY LAQ Vs. AIYUB HAJI AHMED ISMAIL BADA
|
December 1, 1998 |
|
OFFICER ON SPECIAL DUTY LAND ACQUISITION Vs. NARANBHAI MANGALBHAI
|
December 16, 1998 |
|
OFFICER ON SPECIAL DUTY LAND ACQUISITION Vs. CHIMANLAL JERAMBHAI PATEL
|
November 20, 1998 |
|
OFFICER ON SPL DUTY LAND ACQUISITION Vs. BAI KHADIJA
|
December 23, 1998 |
|
OFFICIAL LIQUIDATOR, PATIDAR BENEFIT P. LTD. Vs. CHANDRAKANT D. THAKKER
|
January 19, 1998 |
|
OMPRAKASH TEKCHAND BATRA PUNJABI Vs. STATE OF GUJARAT
|
August 14, 1998 |
|
OPERATIONS RESEARCH (INDIA) LTD. Vs. STATE
|
January 23, 1998 |
|
ORIENTAL INSURANCE CO. LTD. Vs. CHANDANDEVI PARAPURATHU NARAYANI
|
November 25, 1998 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SAILESH BHARATKUMAR DUDHREJIYA
|
July 13, 1998 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. ABBAS KASAMBHAI GHANCHI
|
March 24, 1998 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. MINOR PRAYAN BABUBHAI PATEL THRO BABUBHAI MANABHAI PATNI & ORS
|
September 30, 1998 |
|
P D TRIVEDI Vs. CHANDANBEN M SHAH
|
July 29, 1998 |
|
P K VALERA Vs. UNION OF INDIA
|
January 17, 1998 |
|
P N BISHONI Vs. STATE OF GUJARAT
|
December 19, 1998 |
|
P T CHANDWANI Vs. STATE OF GUJARAT
|
March 10, 1998 |
|
PALITANA MUNICIPALITY Vs. MAHARASHTRABHUVAN JAIN DHARMASHALA
|
July 21, 1998 |
|
PANCHMAHALS DISTRICT HIGHER EDUCATION TRUST Vs. GUJARAT UNIVERSITY
|
February 23, 1998 |
|
PANDEY RAMESHKUMAR SHIVRAM Vs. STATE OF GUJARAT
|
August 13, 1998 |
|
PANKAJ HARIBHAI SHARMA Vs. ALIMAMAD RAHEMTULA SHEKH
|
October 16, 1998 |
|
PANKAJBHAI HASMUKBHAI RAJYAGURU Vs. DY. COLLECTOR, STAMP DUTY MULYANKAN TANTRA
|
June 30, 1998 |
|
PANKAJBHAI PUSHKARRAY MUNSHI Vs. KIRITBHAI HARMANBHAI PATEL
|
March 4, 1998 |
|
PARESH J BAROT Vs. CHAIRMAN KALI NAGAR PANCHAYAT
|
February 16, 1998 |
|
PARESH J MEHTA Vs. G M MALVAT ADDL REGISTRAR GUJARAT HIGH COURT
|
March 24, 1998 |
|
PARESH SHANTILAL PANDYA Vs. KANTILAL GHANSHYAMBHAI BHATT
|
June 29, 1998 |
|
PARK LAND EVENUE CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
July 3, 1998 |
|
PARSHOTTAM VALJIBHAI Vs. JAY AMBE CARD CANE WORKS
|
November 27, 1998 |
|
PARSHOTTAMBHAI G CHAVDA Vs. STATE OF GUJARAT
|
March 30, 1998 |
|
PARSHOTTAMBHAI MOTIRAM Vs. DEVCHANDBHAI PARBHUBHAI
|
February 13, 1998 |
|
PARSHOTTAMDAS REVANDAS AND SONS Vs. UNION OF INDIA
|
February 16, 1998 |
|
PASHABHAI JAISHANKER NAIK Vs. STATE OF GUJARAT
|
May 28, 1998 |
|
PATEL AMBARAM KUBERBHAI Vs. STATE OF GUJARAT
|
August 20, 1998 |
|
PATEL BALDEVBHAI AMBALAL Vs. STATE OF GUJARAT
|
March 12, 1998 |
|
PATEL BUPATABHAI MULJIBHAI Vs. DEPUTY COLLECTOR
|
February 5, 1998 |
|
PATEL DASHRATHBHAI ATMARAM Vs. STATE OF GUJARAT
|
April 23, 1998 |
|
PATEL FIELD MARSHAL AGENCIES Vs. P M DIESEL LIMITED
|
April 15, 1998 |
|
PATEL FIELD MARSHAL AGENCIES Vs. P M DIESEL LIMITED
|
November 25, 1998 |
|
PATEL JIVABHAI M Vs. STATE OF GUJARAT
|
March 12, 1998 |
|
PATEL MANGUBHAI SHANKERBHAI Vs. DIRECTOR AGRICULTURAL MARKETING AND RURAL FINANCE
|
April 24, 1998 |
|
PATEL MANJI THAKERSHI Vs. KANTA RUGNATH LOHANA
|
January 22, 1998 |
|
PATEL NANJI BHOVAN DUDHATRA Vs. PATEL NARAN MITHA SUKHADIYA
|
February 5, 1998 |
|
PATEL NARENDRA KUMAR CHHABILDAS Vs. STATE BANK OF INDIA
|
December 11, 1998 |
|
PATEL NATVARBHAI PRABHUDAS Vs. SPECIAL LAND ACQUISITION OFFICER
|
July 29, 1998 |
|
PATEL NATVARLAL KHODIDAS Vs. STATE OF GUJARAT
|
October 10, 1998 |
|
PATEL NATVARLAL KHODIDAS Vs. STATE OF GUJARAT
|
October 16, 1998 |
|
PATEL RANCHHODBHAI BHAICHANDDAS Vs. RABARI JIVA JAVA
|
April 24, 1998 |
|
PATEL RASIKBHAI BHAGWANDAS Vs. STATE OF GUJARAT
|
August 14, 1998 |
|
PIYUSHKUMAR TRITKUMAR SHAH Vs. STATE OF GUJARAT
|
December 3, 1998 |
|
PLASTISAC (P.) LTD. Vs. GUJARAT LEASE FINANCE LTD.
|
March 17, 1998 |
|
PLASTISAC P. LTD. Vs. GUJARAT LEASE FINANCE LTD.
|
March 24, 1998 |
|
POHLA SHOBHAN RATHVA Vs. STATE OF GUJARAT
|
September 9, 1998 |
|
POLYFAB MANUFACTURING CO Vs. SHOBHAGCHANDRA MOHANLAL & CO
|
November 3, 1998 |
|
POONAMCHAND SOMABHAI PATEL Vs. KAPADWANJ NAGARPALIKA
|
March 19, 1998 |
|
POPATLAL DEVIDAN GANDAVI Vs. SATISHKUMAR RAMESHCHANDRA AHIR
|
January 13, 1998 |
|
PORBANDAR NAGARPALIKA PORBANDAR Vs. HARSUKHLAL JERAMBHAI NANDHA
|
December 11, 1998 |
|
PRABHATBHAI SHANKERBHAI PARMAR RAMNAGAR Vs. MAHIJBHAI NANABHAI PARMAR
|
March 26, 1998 |
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PRABHAVATI B SOLANKI Vs. COMMISSIONER OF WEALTH TAX
|
December 16, 1998 |
|
PRABHUDAS V CHAUDHARY Vs. SWAMINARAYAN TRUST SIDHPUR
|
November 26, 1998 |
|
PRABODHBHAI C DAVE Vs. STATE OF GUJARAT
|
December 10, 1998 |
|
PRAFUL CHUNILAL PATEL Vs. M J MAKWANA
|
February 19, 1998 |
|
PRAKASH NARAYAN RAMDHARI PANDE Vs. STATE OF GUJARAT
|
December 18, 1998 |
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PRANAV RAJ PAPER MILLS Vs. STATE OF GUJARAT
|
December 9, 1998 |
|
PRANTIYA KAMDAR SENA Vs. STATE OF GUJARAT
|
October 14, 1998 |
|
PRATAPSANG NARANJI JADEJA Vs. STATE OF GUJARAT
|
February 20, 1998 |
|
PRAVIN MANGABHAI Vs. STATE OF GUJARAT
|
August 12, 1998 |
|
PRAVINBHAI BHAILALBHAI GOR Vs. RAJIVKUMAR GUPTA
|
September 1, 1998 |
|
PREM CONDUCTORS PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
November 6, 1998 |
|
PREM DUTTA Vs. KENDRIYA VIDYALAYA SANGATHAN COMMISSIONER
|
February 13, 1998 |
|
PRESIDENT UPLETA MUNICIPALITY Vs. RAMESH GOPALBHAI KAPUPARA
|
July 17, 1998 |
|
PRITHAVIRAJSINGH Vs. STATE OF GUJARAT
|
January 28, 1998 |
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PUNABHAI JITABHAI BARIA Vs. STATE OF GUJARAT
|
June 15, 1998 |
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PUNAMBHAI MADHABHAI PARMAR Vs. STATE OF GUJARAT
|
June 20, 1998 |
|
PUNJAB NATIONAL BANK Vs. PRAN GAURI SURENDRABHAI THAKORE
|
July 30, 1998 |
|
PURIBEN NAGABHAI Vs. NATHABHAI M ODEDRA PORBARDAR
|
October 6, 1998 |
|
PURSHOTTAM KARSONBHAI SOCJITRA Vs. AMRELI JILLA PANCHAYAT
|
April 24, 1998 |
|
PURUSHOTTAM GOPAL CHAUDHARI Vs. HARCHAND SHIVRAM CHAUDHARI
|
April 21, 1998 |
|
R C MAHESHWARY Vs. GUJARAT PUBLIC SERVICE COMMISSION
|
July 2, 1998 |
|
R C SHARMA Vs. STATE OF GUJARAT
|
April 1, 1998 |
|
R K DIVYESHWAR Vs. STATE OF GUJARAT
|
November 11, 1998 |
|
R L KALATHIA Vs. STATE OF GUJARAT
|
February 12, 1998 |
|
R M CHRISTIE Vs. R K THAPA
|
March 27, 1998 |
|
R OCHHAVLAL AND COMPANY Vs. CHIEF COMMISSIONER OF INCOME TAX CENTRAL
|
December 3, 1998 |
|
R.D. PANDYA Vs. GUJARAT STATE HANDLOOM DEVE., CORP. LTD.
|
December 4, 1998 |
|
RADHABEN KRISHANDAS BHEDA Vs. HEMLATABEN INDUKUMAR RAJANIA
|
March 31, 1998 |
|
RAGHUBHAI MORAR Vs. KANTABEN
|
August 31, 1998 |
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RAGHUNATH GANGARAM DESHMUKH Vs. SUMANTKUMAR NAGINDAS SHAH
|
June 28, 1998 |
|
RAGHUNATH GANGARAM DESHMUKH & ANOTHER Vs. SUMANTKUMAR NAGINDAS SHAH
|
July 28, 1998 |
|
RAHIMBHAI SULTANBHAI PALEJA Vs. LABEL LEMINATES
|
July 21, 1998 |
|
RAJENDRA JAYANTILAL SABUGODA Vs. STATE OF GUJARAT
|
August 20, 1998 |
|
RAJIBEN PRABHATBHAI Vs. EXECUTIVE ENGINEER UNA IRRIGATION PROJECT DIVISION
|
July 28, 1998 |
|
RAJKOT DISTRICT CO OPERATIVE PURCHASE AND SALES UNION LIMITED Vs. STATE OF GUJARAT
|
August 24, 1998 |
|
RAJKOT DISTRICT PANCHAYAT Vs. MADHUBEN M. VORA
|
September 23, 1998 |
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RAJKOT NAGARIK SAHAKARI BANK LIMITED Vs. BHAVESH CYCLE STORES MORVI
|
December 30, 1998 |
|
RAJNAGAR TEXTILE MILLS NO 1 AHMEDABAD Vs. TEXTILE LABOUR ASSOCIATION AHMEDABAD
|
February 23, 1998 |
|
RAJNIKANT JETHALAL THAKKAR Vs. GUJARAT ELECTRICITY BOARD BARODA
|
January 23, 1998 |
|
RAJU COAL SUPPLIERS Vs. CHAIRMAN GUJARAT ELECTRICITY BOARD
|
March 2, 1998 |
|
RAM KIRPAL Vs. UNION OF INDIA
|
March 16, 1998 |
|
RAMABHAI BHAGWANDAS PRAJAPATI Vs. NAROL GROUP SEVA SAHKARI MANDLI LIMITED
|
July 16, 1998 |
|
RAMANLAL BECHARBHAI TAILOR Vs. CHAMPAKLAL NANALAL MODI
|
March 18, 1998 |
|
RAMCHANDRA M MAHARAJ VIJAPUR Vs. EXECUTIVE ENGINEER O AND M
|
February 26, 1998 |
|
RAMDEVSING V CHUDASMA Vs. HANSRAJBHAI V KODALA
|
August 4, 1998 |
|
RAMESH AMRUT PRADHAN Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
April 30, 1998 |
|
RAMESH DEVCHAND PALA Vs. JAYANTKUMAR GORDHANDAS MADANI
|
February 6, 1998 |
|
RAMESHBHAI MULJIBHAI PARMAR Vs. STATE OF GUJARAT
|
September 8, 1998 |
|
RAMESHBHAI RATANAJI MARWADI ANAND Vs. AIR INDIA GUJARAT SALES OFFICER AHMEDABAD
|
May 4, 1998 |
|
RAMESHBHAI SHANTILAL HARIJAN Vs. COMMISSIONERER OF LABOUR
|
July 1, 1998 |
|
RAMESHBHAI SHIVBHAI VAGHELA Vs. STATE OF GUJARAT
|
September 4, 1998 |
|
RAMESHCHANDRA S VYAS Vs. STATE OF GUJARAT
|
March 9, 1998 |
|
RAMESHCHANDRA SHIVLAL PATEL Vs. SUPERINTENDING ENGINEER PWD
|
May 4, 1998 |
|
RAMESHKUMAR MADAJI MARWADI Vs. STATE OF GUJARAT
|
April 10, 1998 |
|
RAMJI BHIKHA KOLI Vs. STATE OF GUJARAT
|
October 5, 1998 |
|
RAMJI JINABHAI @ JIVANBHAI SAVALIA Vs. HIRALAL U THAKAR
|
November 5, 1998 |
|
RAMJIBHAI POPATBHAI KASUNDRA PATEL Vs. S A ZIBA
|
November 24, 1998 |
|
RAMSINH JESINH CHAUHAN Vs. STATE OF GUJARAT
|
July 7, 1998 |
|
RAMSUNDER SHAMLAL Vs. Y B JHALA OR HIS SUCCESSOR
|
August 25, 1998 |
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RANCHHODBHAI HARIBHAI JADAV Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 26, 1998 |
|
RANJITSINGH JOGINDARSINGH GILL Vs. STATE OF GUJARAT
|
August 25, 1998 |
|
RANUJA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
September 4, 1998 |
|
RASIK DHANJI THAKORE (CONVICT) THROUGH HANSABEN R THAKORE Vs. STATE OF GUJARAT
|
November 9, 1998 |
|
RASIKBHAI RAMSINGH RANA Vs. STATE OF GUJARAT
|
July 21, 1998 |
|
RASILABEN KESHARBHAI PARMAR Vs. INDUBEN HEJABHAI SOLANKI
|
November 11, 1998 |
|
RATHOD NAYAMATKHAN AHMEDKHAN Vs. M K DASS DEPUTY COLLECTOR DABHOI
|
June 19, 1998 |
|
RATIBHAI M PATEL Vs. DISTRICT DEVELOPMENT OFFICER MEHSANA
|
May 4, 1998 |
|
RATILAL RANCHHODBHAI MUDETHIYA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
December 17, 1998 |
|
RATNAMANI ENGINEERING LIMITED Vs. XYZ
|
September 21, 1998 |
|
RATUJI VARVAJI VAGHELA Vs. STATE OF GUJARAT
|
February 17, 1998 |
|
RAVAL MOHANBAI LAXMANBHAI Vs. STATE OF GUJARAT
|
February 5, 1998 |
|
RAVINDRA SHYAMBIHARI PATEL SHETHWALA Vs. DINESHBHAI MAJABHAI RATHOD
|
February 6, 1998 |
|
RAVJIBHAI BHIL Vs. STATE OF GUJARAT
|
March 26, 1998 |
|
RAYAB JUSAB SAMA Vs. STATE OF GUJARAT
|
August 3, 1998 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. HARISIDH SPECIFIC FAMILY TRUST SOLE PROPRIETOR PATEL DETERGENT
|
July 6, 1998 |
|
REGISTRAR CO OPERATIVE SOCIETIES Vs. BHAVNAGAR DISTRICT CO OPERATIVE UNION LIMITED
|
August 17, 1998 |
|
REV P ELLISA Vs. DISTRICT EDUCATION OFFICER
|
April 22, 1998 |
|
RITABEN ALIAS VANITABEN Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
|
April 17, 1998 |
|
ROHIT VASANTRAO DIWANJI Vs. DEEPAKBEN JASBHAI PATEL
|
July 9, 1998 |
|
ROHITKUMAR CHORUBHAI DESAI Vs. STATE OF GUJARAT
|
April 21, 1998 |
|
ROOPAN MAL ISHVARDAS Vs. FOOD INSPECTOR KESHOD NAGARPALIKA
|
March 18, 1998 |
|
RUKHIBEN WD O MAFAJI Vs. II ADDITIONAL SPECIAL LAND ACQUISITION OFFICER
|
September 29, 1998 |
|
RUPA AND COMPANY LIMITED Vs. DAWN MILLS COMPANY LIMITED
|
April 16, 1998 |
|
RUPSINH SONSINH PARMAR Vs. SABARKANTHA DISTRICT PANCHAYAT
|
January 17, 1998 |
|
RUSHVI ESTATE AND INVESTMENTS PVT LTD. Vs. OFFICIAL LIQUIDATOR OF SHRI AMBICA MILLS LTD.
|
November 26, 1998 |
|
S G PHARMACEAUTICALS Vs. SARABHAI CHEMICAL STAFF ASSOCIATION
|
July 16, 1998 |
|
S K AMIN Vs. STATE OF GUJARAT & ORS
|
April 1, 1998 |
|
SABIRHUSEN YUSUFBHAI Vs. REVA WD O FULCHAND HARILAL
|
November 24, 1998 |
|
SAFI MOHAMMED Vs. P G RAMRAKHIANI
|
December 22, 1998 |
|
SAJAN HUSEN KUMBHAR Vs. STATE OF GUJARAT
|
November 12, 1998 |
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SAMANTSINH HIMMATSINH CHAVDA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
March 9, 1998 |
|
SAMATSINGH G. RATHOD Vs. STATE OF GUJARAT
|
February 4, 1998 |
|
SAMJUBA MERAMBHAI Vs. SECOND SPL LAND ACQUISITION OFFICER
|
January 21, 1998 |
|
SANAND VIJAY ANSUR JUDA Vs. HEIRS OF FAKIR MAHOMED SARDARBHAI
|
July 15, 1998 |
|
SANGEETABEN ARVINDBHAI SHAH Vs. STATE OF GUJARAT
|
February 12, 1998 |
|
SANJEEV RAJENDRABHAI BHATT Vs. STATE OF GUJARAT
|
October 5, 1998 |
|
SANTRAM KARSAN Vs. STATE OF GUJARAT
|
March 19, 1998 |
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SARDAR JOGINDERSING GOOLRY Vs. SARDAR JASBIRSING SOHELSING
|
May 2, 1998 |
|
SARDAR PATEL UNIVERSITY Vs. PATEL AND COMPANY
|
May 1, 1998 |
|
SARVODAYA CO OP BANK LIMITED Vs. STATE OF GUJARAT
|
December 9, 1998 |
|
SATISHCHANDRA BALASHANKER VORA Vs. STATE OF GUJARAT
|
December 30, 1998 |
|
SATISHKUMAR AMARSINH CHAVDA Vs. GUJARAT WATER SUPPLY AND SEWAGE BOARD
|
February 16, 1998 |
|
SATVARA KANKUBEN DAYABHAI Vs. G.S.R.T.C.
|
September 9, 1998 |
|
SATYADEV CHEMICALS PVT LTD Vs. S DAVE and CO THRO PARTNERS RAMESHBHAI AND DHANANJAN
|
December 11, 1998 |
|
SAURASHTRA CERAMIC INDUSTRIES Vs. SADHANA TRANSPORT CO
|
February 26, 1998 |
|
SAVITABEN MAGANBHAI HALPATI WD O MAGANBHAI Vs. STATE OF GUJARAT
|
April 2, 1998 |
|
SAVITABEN RAMANBHAI PATEL Vs. STATE OF GUJARAT
|
November 5, 1998 |
|
SAVITABEN S VALAND Vs. DHIRAJLAL C KOTAK
|
March 30, 1998 |
|
SAYARABIBI GULAM RASUL SHEIKH Vs. DEPUTY COMMISSIONER OF POLICE SOUTH
|
December 30, 1998 |
|
SECOND ADDITIONAL SPECIAL LAND ACQUISITION OFFICER Vs. CHUNILAL GANGARAM
|
July 23, 1998 |
|
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. ALKA SYNTHETICS LIMITED
|
December 29, 1998 |
|
SEJALBEN BABUBHAI VATAVKAR Vs. SECRETARY GUJARAT TECHNICAL EDUCATION BOARD GANDHINAGAR
|
September 2, 1998 |
|
SEJALBEN BABUBHAI VATAVKAR KHEDA Vs. SECRETARY GUJARAT TECHNICAL EDUCATION BOARD
|
March 2, 1998 |
|
SEJALBEN J SONI Vs. DIRECTOR OF EDUCATION
|
May 1, 1998 |
|
SHAH DALPAT BHUDARSHI Vs. SAIYED BIN MAMAD
|
September 3, 1998 |
|
SHAH DIMPLE JAYENDRAKUMAR Vs. STATE OF GUJARAT
|
September 8, 1998 |
|
SHAH KESHARICHAND GULABCHAND CHARITY TRUST Vs. KETAN BABUBHAI SHAH
|
August 11, 1998 |
|
SHAKUNTALABEN N BACHVANI Vs. STATE OF GUJARAT
|
May 2, 1998 |
|
SHAMJI LADHA Vs. STATE OF GUJARAT
|
March 9, 1998 |
|
SHAMS ABBAS CHINWALA Vs. SAKINA MUNIR BASRAI
|
September 2, 1998 |
|
SHANABHAI BABARBHAI VASAVA Vs. STATE OF GUJARAT
|
November 6, 1998 |
|
SHANKARBHAI GOKALBHAI VAGHARI Vs. DISTRICT MAGISTRATE
|
November 23, 1998 |
|
SHANKARLAL MAGANLAL THAKKAR Vs. MANEKLAL C SHAH
|
December 28, 1998 |
|
SHANKARRAO JAGTAP SAKARAM Vs. VASANTRAO SAKARAM PAWAR
|
July 21, 1998 |
|
SHANKERBHAI C CHAUDHARY Vs. STATE OF GUJARAT
|
January 13, 1998 |
|
SHANTABEN DALSUKHBHAI PATEL Vs. MAIZ PRODUCTS
|
October 13, 1998 |
|
SHANTABEN PANNDURANG JADHAV Vs. MANUBHAI CHHAGANBHAI PATEL
|
September 22, 1998 |
|
SHANTAGAURI RAMNIKLAL TRUST Vs. COMMISSIONER OF INCOME TAX
|
November 2, 1998 |
|
SHANTILAL KESHAVLAL SHAH Vs. BANK OF BARODA
|
April 7, 1998 |
|
SHANUBHAI HEMABHAI VEDAVA VAGHRI Vs. STATE OF GUJARAT
|
February 18, 1998 |
|
SHAW WALLACE & CO. LTD. & ORS. Vs. STATE OF GUJARAT & ANR.
|
January 29, 1998 |
|
SHAW WALLACE AND COMPANY LIMITED Vs. N R TRIVEDI
|
June 26, 1998 |
|
SHETH JIVAJI RAJBHAI AND SONS Vs. PATEL HATIMBHAI NAZARALI
|
June 29, 1998 |
|
SHIKSHAN BACHAO SAMITI Vs. COMMISSIONER AHMEDABAD MUNICIPAL CORPORATION
|
November 11, 1998 |
|
SHREEDEVI VENUGOPAL NAIR Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
|
November 12, 1998 |
|
SHRICHAKRA SPECIALS TRADING COMPANY I PRIVATE LIMITED Vs. EISENBERG AND COMPANY USA AGENCY INC
|
April 20, 1998 |
|
SHYAMSUNDER NARANPRASAD CHAUDHARI Vs. GENERAL MANAGER AHMEDABAD TELEPHONES
|
April 13, 1998 |
|
SINGHA MAGAN GAMIT Vs. STATE OF GUJARAT
|
August 24, 1998 |
|
SITASINH BABBANSINH Vs. VIRENDRA BAHUDAR BHADRIPRASAD
|
February 11, 1998 |
|
SMRUTIBEN S BHAGAT Vs. CONSERVATOR OF FORESTS BARODA
|
February 20, 1998 |
|
SODHA DARBAR HAMIRSINH Vs. STATE OF GUJARAT
|
August 17, 1998 |
|
SODHA DARBAR HAMIRSINH VARDHAJI Vs. STATE OF GUJARAT
|
February 13, 1998 |
|
SOMAJI NATHAJI Vs. STATE OF GUJARAT
|
July 27, 1998 |
|
SOMNATH MULJIBHAI NAYAK Vs. VASANTIBEN PRAHLADJI NAYAK
|
April 28, 1998 |
|
SOUTH GUJARAT CHAMBER OF COMMERCE AND INDUSTRY Vs. GUJARAT ELECTRICITY BOARD
|
March 30, 1998 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. NATHAJI KACHARAJI
|
April 30, 1998 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. PRATAPJI H THAKORE
|
October 12, 1998 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. KASHIBEN MALABHAI PARMAR
|
March 24, 1998 |
|
SPECIAL LAND ACQUISITION OFFICER NARMADA PROJECT Vs. BHIKHABHAI NAROTTAMBHAI
|
February 16, 1998 |
|
SPECIAL LAND ACQUISITION OFFICER NO. 1, MEHSANA & ANR. Vs. JIVAJI KALAJI THAKOR
|
April 23, 1998 |
|
SPECIAL LAND ACQUISITION OFFICER, AHMEDABAD & ANR. Vs. CHUNILAL GANGARAM & ANR.
|
July 23, 1998 |
|
SPECIAL LAQ OFFICER Vs. PATEL PRAVINBHAI AMTHARAM
|
July 16, 1998 |
|
SPICE APPLICATION CENTRAL ISRO Vs. JANAK KUMAR S DATANIA
|
October 12, 1998 |
|
STATE OF GUJARAT Vs. BHUPENDRA M MEHTA
|
October 8, 1998 |
|
STATE OF GUJARAT Vs. HAIDERALI RASULBHAI MOMIN
|
October 13, 1998 |
|
STATE OF GUJARAT Vs. PATEL HIRALAL JOITARAM
|
October 13, 1998 |
|
STATE OF GUJARAT Vs. PATEL ISHWARLAL SHANKARLAL ABATED
|
November 2, 1998 |
|
STATE OF GUJARAT Vs. DEVJIBHAI SAVABHAI
|
November 2, 1998 |
|
STATE OF GUJARAT Vs. PANDYA PREMASHANKER alias BACHUBHAI REVASHANKER
|
September 21, 1998 |
|
STATE OF GUJARAT Vs. HEIRS OF DECEASED NANA JIVA NAYAKA
|
September 22, 1998 |
|
STATE OF GUJARAT Vs. ASHWINKUMAR MOHANBHAI THAKKAR
|
October 7, 1998 |
|
STATE OF GUJARAT Vs. VISHNU AUTOMOBILES THROUTH HEMENDRABHAI
|
September 29, 1998 |
|
STATE OF GUJARAT Vs. MANNANBHAI HASANALI
|
September 29, 1998 |
|
STATE OF GUJARAT Vs. AMANULLAKHAN BHUREKHAN PATHAN
|
November 12, 1998 |
|
STATE OF GUJARAT Vs. HIRABEN
|
November 17, 1998 |
|
STATE OF GUJARAT Vs. KANUBHAI FATIYABHAI BAMANIYA
|
November 6, 1998 |
|
STATE OF GUJARAT Vs. N M KHAN
|
November 6, 1998 |
|
STATE OF GUJARAT Vs. JAGDISHBHAI C PATEL
|
November 21, 1998 |
|
STATE OF GUJARAT Vs. MAMUBHA PREMSANGJI JADEJA
|
November 27, 1998 |
|
STATE OF GUJARAT Vs. VIRAM RAMA
|
December 24, 1998 |
|
STATE OF GUJARAT Vs. SHARIFABEN GULABBHAI
|
September 23, 1998 |
|
STATE OF GUJARAT Vs. SENDHAJI S THAKOR
|
December 29, 1998 |
|
STATE OF GUJARAT Vs. CHANDRAPRAKASH KHUSHALDAS SINDHI
|
September 5, 1998 |
|
STATE OF GUJARAT Vs. VISHRAMDAS VIRUMAL
|
December 9, 1998 |
|
STATE OF GUJARAT Vs. GANGARAM KHANMAL SINDHI
|
December 8, 1998 |
|
STATE OF GUJARAT Vs. HEIRS OF SITABAI RAMCHANDRA S RAGUNATH RAMCHANDRA S BAXI
|
December 4, 1998 |
|
STATE OF GUJARAT Vs. LOMABHAI VASINGBHAI CHAVDA
|
December 19, 1998 |
|
STATE OF GUJARAT Vs. GOVINDBHAI JAKHUBHAI
|
December 22, 1998 |
|
STATE OF GUJARAT Vs. PUNAMCHAND LAXMICHAND SONI
|
July 14, 1998 |
|
STATE OF GUJARAT Vs. MAHENDRA MULJI KERAI PATEL
|
July 7, 1998 |
|
STATE OF GUJARAT Vs. VANMALIBHAI KALIDAS HAJARI
|
July 28, 1998 |
|
STATE OF GUJARAT Vs. LUHAR MAHENDRA HARJIVAN
|
July 23, 1998 |
|
STATE OF GUJARAT Vs. CHAUDHARI SHANKARBHAI DANSANGBHAI
|
July 16, 1998 |
|
STATE OF GUJARAT Vs. ASPI DUNGAJI DARUWALA
|
July 17, 1998 |
|
STATE OF GUJARAT Vs. ANSUYABEN VENILAL PATEL
|
June 29, 1998 |
|
STATE OF GUJARAT Vs. ABRAHAMBHAI BHUVABHAI MALEK
|
June 25, 1998 |
|
STATE OF GUJARAT Vs. JIVARAJ MANJIBHAI PATEL
|
July 1, 1998 |
|
STATE OF GUJARAT Vs. JIVABHAI JORABHAI RABARI
|
July 2, 1998 |
|
STATE OF GUJARAT Vs. RATHOD VARVAJI KODARJI MEHSANA
|
July 3, 1998 |
|
STATE OF GUJARAT Vs. MANAJI KALUJI THAKOR
|
July 3, 1998 |
|
STATE OF GUJARAT Vs. GAMBHIRSING NARUBHA JADEJA
|
July 3, 1998 |
|
STATE OF GUJARAT Vs. GRUKRUPA KARIYANA STORES
|
August 18, 1998 |
|
STATE OF GUJARAT Vs. BHAGVATIBEN AMRATPURI GOSWAMI
|
August 12, 1998 |
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STATE OF GUJARAT Vs. PATIRA PACKAGING
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August 24, 1998 |
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STATE OF GUJARAT Vs. ALLARAKHA KHAMISA MANSURI
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August 19, 1998 |
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STATE OF GUJARAT Vs. SURYAKANT alias SURESH BALKISHAN MORE
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August 5, 1998 |
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STATE OF GUJARAT Vs. AHMEDABAD REHMANBHAI A JUNEJA
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August 5, 1998 |
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STATE OF GUJARAT Vs. LEGAL HEIRS OF DECD MALEK SAJAN RAJKOT
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August 4, 1998 |
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STATE OF GUJARAT Vs. PRADYUMAN RAMANLAL MEHTA
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August 3, 1998 |
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STATE OF GUJARAT Vs. DOLATRAM CHHABARIYA
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July 30, 1998 |
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STATE OF GUJARAT Vs. TAJBHAI KARIMBHAI
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September 3, 1998 |
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STATE OF GUJARAT Vs. MADHAVJI KHIMJI SHINGALA
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August 29, 1998 |
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STATE OF GUJARAT Vs. BHEMJI RANCHODJI PATALA THAKOR
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September 1, 1998 |
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STATE OF GUJARAT Vs. GOVIND MAMAIYA
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September 7, 1998 |
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STATE OF GUJARAT Vs. KANTILAL GHELABHAI PATEL
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September 15, 1998 |
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STATE OF GUJARAT Vs. GAMECHA VAGHRI KALU AMTHA
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September 14, 1998 |
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STATE OF GUJARAT Vs. ABDUL KARIM C MANSUR
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September 16, 1998 |
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STATE OF GUJARAT Vs. PRAVINSINH RANUBHA GARASIA
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September 17, 1998 |
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STATE OF GUJARAT Vs. RAJU alias RAMJI KARSAN
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September 16, 1998 |
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STATE OF GUJARAT Vs. BHAGCHAND SADHUMAL
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September 17, 1998 |
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STATE OF GUJARAT Vs. KAMDHENU SEEDS PRIVATE LIMITED
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September 18, 1998 |
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STATE OF GUJARAT Vs. MOHANBHAI JIVABHAI AYAR
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March 6, 1998 |
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STATE OF GUJARAT Vs. D C CHAUHAN
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February 10, 1998 |
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STATE OF GUJARAT Vs. BHIKHUBHAI PHULCHAND SHAH
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February 12, 1998 |
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STATE OF GUJARAT Vs. LALAJI NANJIBHAI PARMAR
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February 5, 1998 |
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STATE OF GUJARAT Vs. DEEPAK JASVANTLAL SHETH
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January 23, 1998 |
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STATE OF GUJARAT Vs. SAVITABEN MADHUKAR MAKIWANA
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April 28, 1998 |
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STATE OF GUJARAT Vs. MOHANBHAI SARADABHAI VASAVA BHARUCH
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April 1, 1998 |
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STATE OF GUJARAT Vs. S C AGRAWAL
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March 31, 1998 |
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STATE OF GUJARAT Vs. PATEL NATVARLAL KHODIDAS
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February 2, 1998 |
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STATE OF GUJARAT Vs. YUSUFBHAI Y. GHANCHI
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July 17, 1998 |
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STATE OF GUJARAT Vs. KANTILAL MAGANBHAI PATEL
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December 8, 1998 |
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STATE OF GUJARAT Vs. ISMAILBHAI PIRABHAI MANSURI & ANR
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April 27, 1998 |
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STATE OF GUJARAT Vs. (M/S) SHAH KESHAVLAL MORARJI
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January 23, 1998 |
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STATE OF GUJARAT Vs. BAWALA SUMAR KOLI
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September 1, 1998 |
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STATE OF GUJARAT Vs. GOPI PRAHLADBHAI SALAT
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February 13, 1998 |
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STATE OF GUJARAT Vs. BHARAT CHIMANLAL PATEL
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September 30, 1998 |
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STATE OF GUJARAT Vs. BACHMIYA MUSAMIYA
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August 10, 1998 |
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STATE OF GUJARAT Vs. MANDAN @ SADHU SEVADAS
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January 28, 1998 |
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STATE OF GUJARAT Vs. BHAGCHAND SADHUMAL
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September 18, 1998 |
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STATE OF GUJARAT Vs. LEGAL HEIRS OF ISMALI H RANZA
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November 25, 1998 |
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STOCK EXCHANGE AHMEDABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX AHMEDABAD
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January 17, 1998 |
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SUDDHSOMESHWAR KUDIYANA VIBHAG DUDH AND VEGE SELL CO OPERATIVE MANDALI Vs. RAMUBHAI GOVINDBHAI PATEL
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July 29, 1998 |
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SUDHA BHATT Vs. SECRETARY SOCIAL WELFARE DEPARTEMENT
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March 17, 1998 |
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SUGRABAI Vs. IBRAHIM ALIHUSEIN ZABNAWALA
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May 1, 1998 |
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SUHRID GEIGY LIMITED Vs. COMMISSIONER OF SURTAX
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September 10, 1998 |
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SUJAL LEASING & FINANCE LTD. Vs. PATHAL GANGA TUBE WELL
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February 10, 1998 |
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SUMARKHAN SIDIQKHAN SINDHI Vs. COLLECTOR OF CUSTOMS
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February 6, 1998 |
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SUMERKHAN SIDIQKHAN SINDHI Vs. COLLECTOR OF CUSTOMS PREV
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March 10, 1998 |
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SUNDARAM FINANCE LIMITED Vs. GOVIND SWARUP MITTAL
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July 23, 1998 |
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SUNIL MILLS LIMITED Vs. O L OF AMBICA MILLS LIMITED
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December 22, 1998 |
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SUPERINTENDING ENGINEER UKAI CIRCLE Vs. ARJUNBHAI DABHUBHAI GODAVALE
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July 7, 1998 |
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SURAT DISTRICT PANCHAYAT Vs. DINUBHAI J GAMIT
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July 7, 1998 |
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SURAT HAZIRA KAMDAR KARMCHARI UNION Vs. STATE OF GUJARAT
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September 9, 1998 |
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SURAT MUNICIPAL CORPORATION Vs. BARODA RAYON CORPORATION
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September 14, 1998 |
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SURAT MUNICIPAL EMPLOYEES STAFF UNION Vs. SURAT MUNICIPAL CORPORATION
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August 1, 1998 |
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SURAT PANJRAPOLE Vs. STATE OF GUJARAT
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February 1, 1998 |
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SURAT PANJRAPOLE Vs. STATE
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January 29, 1998 |
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SURYAKANT C SHAH Vs. STATE OF GUJARAT
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November 17, 1998 |
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SURYAKANT KANJI BHEDA Vs. HEMLATABEN INDUKUMAR RAJANIA
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March 31, 1998 |
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SUSHILABEN MOHANBHAI CHAUDHARI Vs. OIL AND NATURAL GAS COMMISSION
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July 2, 1998 |
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SWAMI SATYAPRAKASHDASJI GURU GHANSHYAMPRASAD Vs. MAGANBHAI BHIMJIBHAI
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June 1, 1998 |
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TARULATTA D. JANI Vs. STATE OF GUJARAT
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October 8, 1998 |
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THAKOR BAKAJI ALIAS JAYANTIJI UDAJI Vs. STATE OF GUJARAT
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February 10, 1998 |
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THAKOR JAMASHEKHARJI TAJKHANJI Vs. RAJGOR G V
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February 12, 1998 |
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TORRENT LABORATORIES LIMITED Vs. CIBA GEIGY LIMITED
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December 8, 1998 |
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TORRENT PHARMACEAUTICALS LIMITED Vs. UNION OF INDIA
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April 7, 1998 |
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TORRENT PHARMACEAUTICALS LIMITED Vs. UNION OF INDIA
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May 6, 1998 |
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TOUFIK AHMED FAUZDAR KHAN ANSARI Vs. STATE OF GUJARAT
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September 23, 1998 |
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TRIBHOVANBHAI JERAMBHAI Vs. DY EXECUTIVE ENGINEER
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March 31, 1998 |
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TRIVENI HYDROMECHS PRIVATE LIMITED Vs. G S F C
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January 13, 1998 |
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TRUPTIBEN B PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER
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March 10, 1998 |
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TULSIRAM RAMDAS Vs. GENERAL MANAGER
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April 28, 1998 |
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UDAJI JIVAJI DABHI Vs. STATE OF GUJARAT
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June 25, 1998 |
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UDAYLAL SUKHLAL JAIN Vs. NAVALSINH GAMBHIRSINH
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March 26, 1998 |
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UDESING DABHISING ALIAS DAHYABHAI GALABHAI SODHA PARMAR Vs. SHANABHAI SABURBHAI SODHA PARMAR
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August 10, 1998 |
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UJALA Vs. COMMISSIONER OF INCOME TAX
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December 17, 1998 |
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UNION BANK OF INDIA Vs. TATA SSL LIMITED
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December 22, 1998 |
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UNION OF INDIA Vs. MANUBHAI PARMAR DIVL SECRETARY
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December 3, 1998 |
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UNION OF INDIA Vs. MANDUKBHAI C. PANDYA
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April 18, 1998 |
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UNION OF INDIA Vs. GANGESHWARPRASAD B SINGH
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August 29, 1998 |
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UNION OF INDIA Vs. CHAIRMAN SUR SANGAM CO OP HOUSING SOCIETY LTD
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March 20, 1998 |
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UNION OF INDIA Vs. R D RAJYAGURU
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January 28, 1998 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. DINESHBHAI MAKODBHAI
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April 23, 1998 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHARIFABEN RAZAKBHAI
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October 9, 1998 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOHANLAL NANDIRAM
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November 10, 1998 |
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UNITED INDIA INSURANCE CORPORATION LIMITED Vs. CHHATRASING PARBATSING RATHOD
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November 18, 1998 |
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UNITED INDIA INSURANCE CORPORATION LIMITED Vs. JYOTSNABEN WD O MADHUSUDAN SHANTILAL BHATT
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November 27, 1998 |
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UNJHA AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF GUJARAT
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November 5, 1998 |
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UPENDRABHAI JASUBHAI JOSHI Vs. DISTRICT MAGISTRATE NAVSARI
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November 6, 1998 |
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USHABEN Vs. PRAFUL TEXTILES
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December 23, 1998 |
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USMANBHAI DAUDBHAI MATIA Vs. DISTRICT JUDGE, SABARKANTHA
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October 7, 1998 |
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UTI BANK LTD. Vs. DIAMOND OIL INDUSTRIES (P.) LTD.
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April 6, 1998 |
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V T PUROHIT GANDHINAGAR Vs. INQUIRY COMMISSIONER DIVISION 2
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April 3, 1998 |
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VAGHARI VIRJI HANUBHAI Vs. STATE OF GUJARAT
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March 30, 1998 |
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VAISHALI SILK MUSEUM Vs. AHMEDABAD MUNICIPAL CORPORATION
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September 30, 1998 |
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VALAMJI N VARU Vs. CHIEF OFFICER ANJAR NAGAR PALIKA
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April 1, 1998 |
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VALLABHBHAI DAHYABHAI PATEL Vs. COMMISSIONER OF INCOME TAX
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September 4, 1998 |
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VALLABHVIDYANAGAR MAZDOOR UNION Vs. STATE OF GUJARAT
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July 31, 1998 |
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VANZA KARSANDAS NATHABHAI AND COMPANY Vs. JAMNAGAR MUNICIPAL CORPORATION
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May 1, 1998 |
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VARELI WEAVES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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November 24, 1998 |
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VASANJIBHAI GOKALBHAI PATEL Vs. DEPUTY COLLECTOR SONGADH
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April 18, 1998 |
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VASANTBALA H MEHTA Vs. DOLAT ANANT VALIA NEW HIGH SCHOOL
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January 15, 1998 |
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VENILAL GOVINDJI NAGAR Vs. AMBARAM NANBHAI
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July 15, 1998 |
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VIKRAM MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
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June 24, 1998 |
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VIKRAMBHAI MULCHANDBHAI PATEL Vs. STATE OF GUJARAT
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February 5, 1998 |
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VIMLA SIDDHARTHBHAI Vs. COMMISSIONER OF INCOME TAX
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June 18, 1998 |
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VINEET UDYOG LTD. Vs. ROAYALE MANOR HOTELS AND IND.
|
January 20, 1998 |
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VINODBHAI BHIKHABHAI HARIJAN Vs. ELECTION OFFICER AND ADDITIONAL TALUKA DEVELOPMENT OFFICER
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January 15, 1998 |
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VINODKUMAR BADERBHAI PATEL Vs. STATE OF GUJARAT
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July 29, 1998 |
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VIRAL LAMINATES PRIVATE LIMITED Vs. UNION OF INDIA
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April 28, 1998 |
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VIRJIBHAI PALABHAI SOLANKI Vs. STATE OF GUJARAT
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March 23, 1998 |
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VISHALA Vs. STATE OF GUJARAT
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September 15, 1998 |
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VISHNUPRASAD D BRAMBHATT Vs. M S PATHAN
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July 2, 1998 |
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VIVEKBHAI CHHOTUBHAI CONTRACTOR Vs. STATE OF GUJARAT
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December 24, 1998 |
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VORA IBRAHIMJI DOSAJI Vs. VORA IBRAHIM NOORBHAI MAKATI
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April 23, 1998 |
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Y M UJJAINWALA Vs. DISTRICT DEVELOPMENT OFFICER PANCHMAHAL
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February 17, 1998 |
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Y S SPINNERS LIMITED Vs. O L OF AMBICA MILLS LIMITED
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December 30, 1998 |
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YASHVANTRAY SHAMJIBHAI Vs. DAMTIRBHAI HERAJBHAI SHINGALA
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August 14, 1998 |
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YOGI VINUKANT SHANKERLAL Vs. DISTRICT PRIMARY EDUCATION OFFICER
|
October 5, 1998 |
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YUSUFJI SULEMANJI KHATRI Vs. MAHAMADBHAI AMIRBHAI MALEK
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July 21, 1998 |
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ZAKINABEN Vs. BABUBHAI ALIMOHMAD KAPADIA
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August 31, 1998 |
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ZAVERI POLYMERS EMPLOYERS UNION Vs. ZAVERI POLYMERS LTD.
|
July 17, 1998 |