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(M/S.) DINESHCHADRA KALIDAS & CO. Vs. STATE OF GUJARAT
|
February 7, 1997 |
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A K. MAKWANA Vs. STATE OF GUJARAT
|
August 28, 1997 |
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A S PARMAR Vs. STATE OF GUJARAT
|
December 24, 1997 |
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A T AJMERA Vs. CHAIRMAN GUJARAT SECONDARY EDUCATION BOARD
|
January 13, 1997 |
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A T SHAH AYURVEDIC SARVAJANIK HOSPITAL Vs. H N THAKORE
|
October 24, 1997 |
|
A.K. SONI Vs. STATE OF GUJARAT
|
November 25, 1997 |
|
ABDULHUSEIN SHAIKH ABDUL KADAR TOPIA Vs. IDRISH ALIBHAI KINKHABWALA
|
December 9, 1997 |
|
ABHESINH K SOLANKI Vs. STATE OF GUJARAT
|
July 22, 1997 |
|
ADDITIONAL AVDERTISING Vs. UNION OF INDIA
|
September 22, 1997 |
|
ADITI SURENDRA MODI Vs. B J MEDICAL COLLEGE
|
November 19, 1997 |
|
ADIVASI TALUKA VIKAS MANDAL Vs. DISTRICT EDUCATION OFFCIER
|
September 15, 1997 |
|
ADULT TRAINING CENTRE Vs. STATE OF GUJARAT
|
December 19, 1997 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE PATAN Vs. J K VASAVADA DIRECTOR AGRICULTURAL MARKETING AND RURAL FINANCE
|
March 14, 1997 |
|
AHMEDABAD DISTRICT GRANT IN AID PRIMARY SCHOOL EMPLOYEES ASSOCIATION Vs. STATE OF GUJARAT
|
May 9, 1997 |
|
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. UNION OF INDIA
|
December 24, 1997 |
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AHMEDABAD MUNICIPAL CORPORATION Vs. A M C NIVRUT KARMACHARI SANGH
|
October 14, 1997 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. KANKUBEN AMRUTLAL OZA
|
December 17, 1997 |
|
AHMEDABAD NEW COTTON MILLS CO LTD Vs. ASSTT COMMISSIONER OF CENTRAL EXCISE
|
April 11, 1997 |
|
AHMEDABAD SILK EMPLOYEES UNION Vs. RELIANCE AND OTHER MILLS WORKERS UNION
|
July 29, 1997 |
|
AHMEDBHAI LALBHAI MALEK Vs. MANAGING DIRECTOR G S R T C
|
December 5, 1997 |
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AJAY CORRUGATING & PLASTIC PVT. LTD Vs. STATE OF GUJARAT
|
August 20, 1997 |
|
AJAY RAMNIKLAL MODI Vs. STATE OF GUJARAT
|
October 9, 1997 |
|
AJITSINH CHANDRASINH GAIKWAD Vs. STATE OF GUJARAT
|
March 21, 1997 |
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AKHANDANAND KELAWNI UTEJAK MANDAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 25, 1997 |
|
AKSHAY AMRUTLAL THAKKAR Vs. STATE OF GUJARAT
|
July 30, 1997 |
|
ALFA QUARTZ LIMITED Vs. CYMEX TIME LIMITED
|
March 18, 1997 |
|
ALKA SYNTHETICS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI
|
February 19, 1997 |
|
ALKABEN DEVABHAI PARMAR Vs. DISTRICT EDUCATION OFFICER
|
January 10, 1997 |
|
AMBALAL HARILAL GANDHI Vs. STATE OF GUJARAT
|
February 27, 1997 |
|
AMBALAL JENAJI CHAUHAN Vs. INSPECTING OFFICER COURT FEES
|
October 3, 1997 |
|
AMBALAL SARABHAI ENTERPRISES Vs. CHEMICAL LABOUR UNION
|
September 2, 1997 |
|
AMC Vs. VINABEN DESAI
|
July 17, 1997 |
|
AMERICAN EXPRESS BANK LTD. Vs. CORE HEALTH CARE LTD.
|
September 15, 1997 |
|
AMRATLAL DEVDANBHAI SONI Vs. DIRECTOR OF REVENUE INTELLIGENCE
|
January 31, 1997 |
|
AMRELI DISTRICT CENTRAL CO-OP. BANK LTD. Vs. ARVINDBHAI MULUBHAI BHUTAIYA
|
August 6, 1997 |
|
AMRUTBHAI DHANJIBHAI RATHOD Vs. STATE OF GUJARAT
|
August 15, 1997 |
|
AMRUTLAL B PRAJAPATI Vs. CHAIRMAN LIC OF INDIA
|
September 11, 1997 |
|
ANIL G SHAH Vs. J CHITTRANJAN CO
|
October 21, 1997 |
|
ANILKUMAR Vs. SUNITA
|
September 12, 1997 |
|
ANOPSINH JADEJA Vs. STATE OF GUJARAT
|
November 21, 1997 |
|
ANSHUMALI B LOWALEKAR Vs. STATE OF GUJARAT
|
September 4, 1997 |
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ANVAR @ ANUDO ALIMAMADPATHAN Vs. STATE OF GUJARAT
|
January 1, 1997 |
|
APOLLO TYRES LIMITED Vs. SALES TAX OFFICER
|
January 20, 1997 |
|
ARCHANABEN ALIAS BANUBEN AJITKUMAR Vs. STATE OF GUJARAT
|
July 1, 1997 |
|
ARJANABHAI N DODIA Vs. MADHUBHAI N ADMINISTRATOR GRAM SEVAK
|
February 25, 1997 |
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ARJANBHAI UKABHAI AND COMPANY Vs. STATE OF GUJARAT
|
September 22, 1997 |
|
ARJUNBHAI J CHAUHAN Vs. STATE OF GUJARAT
|
February 28, 1997 |
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ARUNKUMAR S.PUROHIT Vs. STATE OF GUJARAT
|
January 31, 1997 |
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ARVINDBHAI NANJIBHAI NAGRECHA Vs. VIRPUR GRAM PANCHAYAT
|
September 8, 1997 |
|
ARVINDBHAI PUNJALAL KHATRI Vs. STATE OF GUJARAT
|
January 6, 1997 |
|
ARVINDBHAI RAVJIBHAI PATEL Vs. DHIRUBHAI SAMBHUBHAI KAKADIA
|
January 6, 1997 |
|
ARVINKUMAR M CHOKSHI Vs. SARDAR VALLABHBHAI SAHKARI BANK LIMITED
|
September 23, 1997 |
|
ASHOK KUMAR K LALWANI Vs. STATE OF GUJARAT
|
January 22, 1997 |
|
ASHOK KUMAR K PANDEY Vs. PRINCIPAL KENDRIYA VIDYALAYA
|
July 9, 1997 |
|
ASHOKKUMAR B CHANDALIA Vs. BHAVNAGAR MUNICIPAL CORPORATION
|
July 24, 1997 |
|
ASHOKKUMAR KIRTANLAL DOSHI Vs. STATE OF GUJARAT
|
March 12, 1997 |
|
ASHVINBHAI KALARIA Vs. JAYANTILAL MATHURDAS PATEL
|
September 24, 1997 |
|
ASSOCIATION OF ASSISTANT ENGINEERS MECHANICAL Vs. STATE OF GUJARAT
|
October 17, 1997 |
|
ATTAR SEN MITTAL Vs. HARBANSLAL M SHARMA
|
June 19, 1997 |
|
ATULBHAI SARTANBHAI DESAI Vs. YAMUNABEN HARIPRASAD VAIDYA
|
March 21, 1997 |
|
AUDYOGIK KAMDAR SABHA Vs. ELECON ENGINEERING COMPANY LIMITED
|
October 20, 1997 |
|
AVIRAJ TRADERS Vs. GUJARAT STATE CO OPERATIVE TRIBUNAL
|
October 3, 1997 |
|
B K BAMBHANIYA Vs. UNA TALUKA SAHAKARI KHAND UDHYOG MANDLI LIMITED
|
June 19, 1997 |
|
B KUMARSWAMY REDDY Vs. GUJARAT INDUSTRIES POWER COMPANY
|
November 25, 1997 |
|
B M SHAH EDUCATION SOCIETY Vs. SHILPABEN B CHAUHAN
|
May 7, 1997 |
|
B R DEUVA Vs. STATE OF GUJARAT
|
November 28, 1997 |
|
B RAMESH Vs. STATE OF GUJARAT
|
January 8, 1997 |
|
BABABHAI MANGABHAI THAKORE Vs. MANIBA WD O DEVISING HARISING
|
July 1, 1997 |
|
BABUBHAI GADARMAL Vs. AHMEDABAD MUNICIPAL CORPORATION
|
December 3, 1997 |
|
BABUBHAI HARGOVANDAS Vs. HEIRS OF PRAHALADBHAI S. BALOL AND ANR.
|
January 27, 1997 |
|
BABUBHAI JETHABHAI PATEL Vs. STATE OF GUJARAT
|
December 10, 1997 |
|
BABUBHAI KALAJI Vs. LILACHAND KALIDAS
|
June 20, 1997 |
|
BACHUBHAI MOHANBHAI Vs. STATE OF GUJARAT
|
January 20, 1997 |
|
BAHADURSINH MULSINH Vs. KUTIANA NAGAR PANCHAYAT
|
October 3, 1997 |
|
BAI HARIBEN AMBASHANKER WD O AMBASHANKER DHANJIBHAI Vs. SHANTILAL JADAVJI SHAH
|
March 5, 1997 |
|
BAI JADI Vs. STATE OF GUJARAT
|
July 11, 1997 |
|
BAI SAVITABEN Vs. SHANKERBHAI NAIKBHAI
|
June 26, 1997 |
|
BALARAM CHELLARAM MAIDASANI Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
|
June 24, 1997 |
|
BALVANTSINH PRATAPSINH Vs. DISTRICT SUPERINTENDENT OF POLICE & ORS
|
October 20, 1997 |
|
BANK OF INDIA Vs. BARODA CABLES PRIVATE LIMITED
|
September 1, 1997 |
|
BAPUBHAI ALIAS RANCHHODBHAI JIVINBHAI PANCHAL AND OTHERS Vs. STATE OF GUJARAT AND OTHERS
|
July 21, 1997 |
|
BARODA MUNICIPAL SERVANT UNION Vs. BARODA MUNICIPAL CORPORATION
|
December 3, 1997 |
|
BARODA SWAMINARAYAN MANDIR GAUSHALA TRUST Vs. RAMANBHAI PARBATBHAI PADHIYAR
|
October 24, 1997 |
|
BECHARBHAI V PATEL Vs. STATE OF GUJARAT
|
May 5, 1997 |
|
BECHARBHAI V PATEL Vs. STATE OF GUJARAT
|
March 5, 1997 |
|
BELLVIEW ASSOCIATES Vs. STATE OF GUJARAT
|
June 17, 1997 |
|
BHADRABEN KUNJBIHARI GOR Vs. KHEDA DISTRICT PANCHAYAT
|
December 9, 1997 |
|
BHAGVANBHAI B PATEL Vs. CENTRE FOR ENTREPRENEURSHIP DEVELOPMENT
|
January 21, 1997 |
|
BHAGVATI PRASAD D BRAHMBHATT Vs. STATE OF GUJARAT
|
June 26, 1997 |
|
BHAGWATPRASAD K THAKKER Vs. MANAGING DIRECTOR, LIFE INSURANCE CORPORATION OF INDIA
|
September 22, 1997 |
|
BHALCHANDRA CHHOTALAL JOSHI Vs. S R RAO DISTRICT DEV OFFICER BHARUCH
|
January 5, 1997 |
|
BHALSINH J SOLANKI Vs. KALOL MUNICIPAL BOROUGH
|
April 10, 1997 |
|
BHARAT CO OPERATIVE BANK LIMITED Vs. K L BARIA JUDGE LABOUR COURT
|
November 20, 1997 |
|
BHARAT TEA CENTRE Vs. STATE OF GUJARAT
|
July 9, 1997 |
|
BHARATKUMAR BHIKHABHAI JOSHI Vs. STATE OF GUJARAT
|
November 11, 1997 |
|
BHARATKUMAR MAGANLAL MOCHI Vs. STATE OF GUJARAT
|
December 26, 1997 |
|
BHARUCH JILLA PANCHAYAT JUNIAR CLERKS EMPLOYEES ASSOCIATION Vs. STATE OF GUJARAT
|
December 4, 1997 |
|
BHAVANAGAR NAGAR PALIKA Vs. VARTEJ SOAP FACTORY
|
January 20, 1997 |
|
BHAVIN NATVARLAL PATEL Vs. REGIONAL PASSPORT OFFICER
|
October 23, 1997 |
|
BHAVNAGAR MUNICIPAL CORPORATION Vs. MANJULABEN N PARMAR
|
September 8, 1997 |
|
BHAVNAGAR MUNICIPAL NORKARYAT SABHA Vs. BHAVNAGAR MUNICIPAL CORPORATION
|
September 15, 1997 |
|
BHAVNAGAR UNIVERSITY KARMACHARI PARIVAR Vs. STATE OF GUJARAT
|
October 20, 1997 |
|
BHIKHABHAI UDESING DARBAR Vs. STATE OF GUJARAT
|
October 6, 1997 |
|
BHIKHALAL NANJIBHAI Vs. COLLECTOR AMRELI
|
June 25, 1997 |
|
BHIKHUBHAI BHAJGOVIND DAVE Vs. STATE OF GUJARAT
|
December 2, 1997 |
|
BHIKHUBHAI NAGBHAI Vs. STATE OF GUJARAT
|
January 30, 1997 |
|
BHILALBHAI UKABHAI BORAD Vs. ELECTION OFFICER AND THE DEPUTY COLLECTOR OF AMRELI
|
July 14, 1997 |
|
BHILALBHAI UKABHAI BOROD Vs. ELECTION OFFICER
|
July 18, 1997 |
|
BHOGILAL GANESHDAS PATEL Vs. DIRECTOR OF TECHNICAL EDUCATION
|
September 12, 1997 |
|
BHUAROMAL V CHHANTBAR Vs. RAJKOT MUNICIPAL CORPORATION
|
July 10, 1997 |
|
BHUAROMAL V CHHANTBAR Vs. RAJKOT MUNICIPAL CORPORATION
|
July 7, 1997 |
|
BIJAL REVASHANKER JOSHI Vs. STATE OF GUJARAT
|
February 28, 1997 |
|
BIJOLBHAI KADWABHAI BHARWAD Vs. STATE OF GUJARAT
|
September 23, 1997 |
|
BILESHWAR KHAND UDYOG KHEDUT SAHAKARI MANDLI LTD Vs. JESINGBHAI SAMANTBHAI DODIA
|
December 2, 1997 |
|
BIPINCHANDRA M BHATT Vs. MUNICIPAL CORPORATION OF AHMEDABAD
|
July 9, 1997 |
|
BOHRA S A ITO Vs. KRISHNA CONSTRUCTION COMPANY
|
January 9, 1997 |
|
BRAHMBHATT DIWALIBEN CHHABILDAS Vs. SURAKSHA CO OPERATIVE HOUSING SOCIETY LIMITED
|
January 30, 1997 |
|
BRANCH MANAGER VIJAYA BANK Vs. STATE OF GUJARAT
|
March 21, 1997 |
|
C T SONARA Vs. STATE OF GUJARAT
|
May 5, 1997 |
|
C U SHAH AROGYA BHARTI A PUBLIC TRUST Vs. SAURASHTRA MAJDOOR SANGH
|
February 20, 1997 |
|
CADILA HEALTHCARE LTD Vs. UNION OF INDIA
|
September 8, 1997 |
|
CENTRAL BANK OF INDIA Vs. CENTRAL BANK OFFICERS ASSOCIATION GUJARAT
|
August 5, 1997 |
|
CENTRAL BANK OF INDIA Vs. AMBALAL SARABHAI ENTERPRISES LTD.
|
February 27, 1997 |
|
CENTRE FOR SOCIAL JUSTICE Vs. AHMEDABAD MUNICIPAL CORPORATION
|
June 17, 1997 |
|
CHAIRMAN Vs. DIRECTOR OF PRIMARY EDUCATION
|
October 23, 1997 |
|
CHAMPAKBHAI MADHUBHAI VASAVA Vs. DISTRICT MAGISTRATE BHARUCH
|
March 17, 1997 |
|
CHANDANBHAI CHHOTABHAI PATEL Vs. BABUBHAI MARGHABHAI
|
November 24, 1997 |
|
CHANDLODIYA GRAM PANCHAYAT Vs. STATE OF GUJARAT
|
September 8, 1997 |
|
CHANDRAKANT R MEHTA Vs. STATE OF GUJARAT
|
October 15, 1997 |
|
CHANDRAVATIBEN D P PUBLIC CHARITABLE TRUST Vs. RAMANLAL NATHUBHAI RANA
|
July 15, 1997 |
|
CHANDUBHAI DAHYABHAI RAJPUT Vs. STATE OF GUJARAT
|
July 9, 1997 |
|
CHANDUBHAI GOPALBHAI Vs. STATE OF GUJARAT
|
December 10, 1997 |
|
CHANDUBHAI KANJIBHAI PATEL Vs. STATE OF GUJARAT
|
January 27, 1997 |
|
CHANDUBHAI NATVARLAL PARMAR Vs. COLLECTOR AND SETTEMENT COMMISSIONER
|
September 4, 1997 |
|
CHANDULAL H GHODASARA Vs. STATE OF GUJARAT
|
April 3, 1997 |
|
CHATURBHAI DAHYABHAI VAGHELA Vs. SURABHAI SOMABHAI VAGHELA
|
December 1, 1997 |
|
CHAUDHARI JESINGBHAI RAGHABHAI Vs. DY. COLLECTOR, LAO
|
July 28, 1997 |
|
CHAUHAN CHIMANSINH BHARATSINH Vs. STATE OF GUJARAT
|
June 26, 1997 |
|
CHAVDA AMTHUBA WD/O CHAVDA SHIVAJI JAVANJI Vs. PATEL RAICHANDBHAI MOHANLAL
|
June 17, 1997 |
|
CHAVDA SHANKSARJI BHARTHAJI Vs. DECEASED CHAVDA RAJUJI AND OTHERS
|
May 5, 1997 |
|
CHEHRAJI CHHAGNAJI KOLI Vs. STATE OF GUJARAT
|
August 4, 1997 |
|
CHETAN KUMAR JAYANTILAL SHAH Vs. DISTRICT SUPPLY OFFICER
|
November 12, 1997 |
|
CHHAGANBHAI B PATEL Vs. SITABEN J BHANABHAI RATHOD
|
January 28, 1997 |
|
CHHAGANLAL ARJANBHAI THAKKAR Vs. DEPUTY COLLECTOR KUCHCHH
|
March 12, 1997 |
|
CHHATRASINGH NATHUSINGH VAGHELA Vs. STATE OF GUJARAT
|
October 20, 1997 |
|
CHHOTABHAI DAHYABHAI THAKORE Vs. STATE OF GUJARAT
|
January 10, 1997 |
|
CHIEF OFFICER KESHOD NAGARPALIKA Vs. NAVINCHANDRA SHAMJIBHAI BHATT
|
April 11, 1997 |
|
CHIMANLAL A VYAS Vs. V T SHAH DIR GENERAL AND INSP GENERAL OF POLICE
|
February 4, 1997 |
|
CHORASI AND OLPAD TALUKA Vs. GUJARAT INDUSTRIAL CO OP BANK LTD
|
October 7, 1997 |
|
CHOTHAJI CHELAJI THAKOR Vs. STATE OF GUJARAT
|
September 4, 1997 |
|
CIVIL HOSPITAL KARMCHARI SAHKARI CENTEEN SOCIETY LIMITED Vs. STATE OF GUJARAT
|
July 11, 1997 |
|
COLLECTOR MEHSANA Vs. SHIV CORPORATION
|
August 20, 1997 |
|
COMMISSIONER OF GIFT TAX Vs. REVA INVESTMENT PRIVATE LIMITED
|
December 16, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. BHARTIDEVI SARABHAI
|
December 16, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. RAMPURSHOTTAM AGRAWAL
|
December 17, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SURESH AMICHAND SHAH HUF
|
December 15, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. ATUL PRODUCTS LIMITED
|
December 24, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SARASPUR MILLS LIMITED
|
February 5, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. JAYKRISHNA HARIVALLABHDAS
|
February 14, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. PAUSHAK LIMITED
|
February 17, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND SARABHAI EXECUTORS AND TRUSTEES OF DR VIKRAM SARABHAI
|
February 26, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. NAVJIVAN MILLS LIMITED
|
February 27, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. BALKRISHNA HARIVALLABHDAS
|
February 27, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. STANDARD MALTINGS AND ALLIED PRODUCTS CORPORATION
|
January 10, 1997 |
|
COMMISSIONER OF WEALTH TAX Vs. JOGINDER SINGH LAL SINGH
|
February 27, 1997 |
|
CONSUMAR PROTECTION AND ACTION COMMITTEE Vs. STATE OF GUJARAT
|
October 13, 1997 |
|
CORONATION RICE MILL Vs. UNION OF INDIA
|
July 14, 1997 |
|
D B BHATT Vs. STATE OF GUJARAT
|
January 22, 1997 |
|
D B SALANKI Vs. HIGH COURT OF GUJARAT
|
June 18, 1997 |
|
D C W LIMITED Vs. COMMISSIONER APPEALS
|
January 18, 1997 |
|
D M SOLANKI Vs. CHIEF SECRETARY TO GOVERNMENT OF GUJARAT
|
October 14, 1997 |
|
D N NASHIKKAR Vs. STATE OF GUJARAT
|
November 19, 1997 |
|
DABHI VEENABEN Vs. DEPUTY SECRETARY, EDUCATION DEPARTMENT
|
October 16, 1997 |
|
DAHYABHAI NARANBHAI PATEL Vs. STATE OF GUJARAT
|
January 24, 1997 |
|
DAHYABHAI VIRABHAI DAMALIA Vs. STATE OF GUJARAT
|
April 23, 1997 |
|
DALWADI RAVJI BOGHA Vs. STATE OF GUJARAT
|
January 8, 1997 |
|
DAULATRAM KHITUMAL UDHARANI Vs. RAJENDRABHAI JAYANTILAL TAILOR
|
July 8, 1997 |
|
DEEPAK NITRITE LIMITED Vs. AJIT D PADIWAL
|
May 9, 1997 |
|
DEESA TALUKA ANUSUCHIT JANJATI SAMUDAIK KHETI SAHKARI MANDLI Vs. STATE OF GUJARAT
|
October 13, 1997 |
|
DEODAR TALUKA PANCHAYAT Vs. BHIKHALAL AMRUTLAL SHAH
|
October 22, 1997 |
|
DEPUTY COLLECTOR AND SPECIAL ACQUISITION OFFICER KADANA DAM PROJECT Vs. VECHATBHAI VIRSINGBHAI BARIA
|
July 15, 1997 |
|
DEPUTY ENGINEER Vs. RAMBANBHAI H PATEL
|
February 14, 1997 |
|
DEPUTY GENERAL MANAGER O N G C Vs. CHATURJI LALJI
|
July 29, 1997 |
|
DEPUTY POLICE COMMISSIONER Vs. SIRAJMINYA H BELIM
|
July 8, 1997 |
|
DESUR DEVRAJ DANGAR Vs. DIVISIONAL CONTROLLER
|
March 19, 1997 |
|
DHANPRASAD S DAVE Vs. BHAVANAGAR MUNICIPAL CORPORARION
|
July 29, 1997 |
|
DHARAMRAJ SATYANARAYAN Vs. REGIONAL DIRECTOR ESIC AHMEDABAD
|
November 21, 1997 |
|
DHARAMSINHJIBHAI TALJABHAI RABARI Vs. THAKORE SITAJI MOHANJI
|
April 9, 1997 |
|
DHARMENDRASINH DOLUBHA ZALA Vs. STATE BANK OF SAURASHTRA
|
January 16, 1997 |
|
DHARMISHTABEN NARENDRASINH ZALA Vs. STATE OF GUJARAT
|
February 21, 1997 |
|
DHIRAJLAL HARJIVAN VAYADA Vs. STATE OF GUJARAT
|
December 5, 1997 |
|
DHIRUBHAI KASHIBHAI PATEL Vs. STATE OF GUJARAT
|
November 13, 1997 |
|
DHULABHAI KHODARBHAI PATEL Vs. G. K. FAKIR
|
January 28, 1997 |
|
DIAMOND STATE BANK STAFF CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
April 25, 1997 |
|
DILIP K SHAH Vs. UNITED BANK OF INDIA
|
March 3, 1997 |
|
DILIPBHAI NATHJIBHAI PATEL AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS
|
July 9, 1997 |
|
DILIPSINH VAKHATSINH PARMAR Vs. GUMANSINH VAGHELA HONBLE SPEAKER GUJARAT LEGISLATIVE ASSEMBLY
|
March 17, 1997 |
|
DINESH GRAHAK SEVA SAHAKARI MANDALI LIMITED Vs. ROKAD
|
December 11, 1997 |
|
DIPAKKUMAR BHANUPRASAD UPADHYAYA Vs. STATE OF GUJARAT
|
November 28, 1997 |
|
DIPAKKUMAR KANTILAL THAKKAR Vs. STATE OF GUJARAT
|
May 9, 1997 |
|
DIPENDRA G CHOKSI Vs. DIPAK CHIMANLAL PATEL
|
January 7, 1997 |
|
DIRECTOR-GENERAL OF SUPPLIES AND DISPOSALS DGS AND D THE PURCHASERS UNDER THE AGREEMENT WERE TO PAY THE SALES TAX CEMENT HINDUSTAN SUGAR MILLS LTD Vs. STATE OF RAJASTHAN
|
December 4, 1997 |
|
DIVISIONAL CONTROLLER GSRTC Vs. SHIVAJI ANDAJI BHIL
|
October 23, 1997 |
|
DIVISIONAL ENGINEER WESTERN RAILWAY RATLAM Vs. PRAFULCHANDRA SHANTILAL PANDYA
|
May 8, 1997 |
|
DIVYANG R PARIKH Vs. STATE OF GUJARAT
|
April 8, 1997 |
|
DUDABHAI M RABARI Vs. DISTRICT MAGISTRATE BANASKANTHA
|
August 15, 1997 |
|
DUDHALA SEVA SAHAKARI MANDALI LIMITED Vs. JOINT REGISTRAR AND SPECIAL AUDITOR DIVISION
|
July 7, 1997 |
|
DYANDEV MAHADU SONAR Vs. STATE OF GUJARAT
|
September 8, 1997 |
|
ELECON ENGINEERING CO LTD Vs. K J ISSAC
|
October 20, 1997 |
|
EXECUTIVE ENGINEER Vs. DESAIBHAI SOMABHAI
|
July 22, 1997 |
|
EXECUTIVE ENGINEER INA IRRIGATION PROJECT DIVISION Vs. RAJIBEN PARBATBHAI
|
March 3, 1997 |
|
FAKRUDDIN USMANBHAI SUMERA Vs. ONGC
|
June 30, 1997 |
|
FLAIR HEALS PHARMACEUTICALS Vs. GUJARAT STATE FINANCE CORPORATION
|
March 12, 1997 |
|
G B VADUKAR Vs. STATE OF GUJARAT
|
May 8, 1997 |
|
G M BENIFICIARY TRUST Vs. INCOME TAX OFFICER
|
January 17, 1997 |
|
G.S.R.T.C. Vs. HIRABEN C. PATEL
|
August 7, 1997 |
|
GADHAVI GANESHBHAI BHURDANJI Vs. DOSHI RAMNIKLAL CHIMANLAL
|
September 22, 1997 |
|
GAGUBHA JARUBHA ZALA Vs. DIRECTOR EX SERVICEMAN WELFARE AND REHABILITATION
|
October 9, 1997 |
|
GAJARA NARAN BHURA Vs. KANBI KUNVERBHAI PARBAT
|
June 19, 1997 |
|
GANGABEN Vs. COLLECTOR SURAT
|
October 1, 1997 |
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GANGABEN MULJIBHAI PARMAR Vs. STATE OF GUJARAT
|
September 8, 1997 |
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GAURANG HARIHARBHAI BHATT Vs. AHMEDABAD TELECOME DISTRICT
|
August 4, 1997 |
|
GAURANG SHAH Vs. AHMEDABAD MUNICIPAL CORPORATION
|
February 7, 1997 |
|
GAYATRI GRAM AROGYA MANDAL Vs. NARAYANABEN JASHBHAI PATEL
|
April 22, 1997 |
|
GEEKAY EXIM INDIA LIMITED Vs. STATE OF GUJARAT
|
July 3, 1997 |
|
GEETABEN M DEVADHIA Vs. DISTRICT DEVELOPMENT OFFICER,
|
November 25, 1997 |
|
GHELABHAI NAGARJI DESAI Vs. STATE OF GUJARAT
|
April 21, 1997 |
|
GHISALAL CHHAVRA Vs. UNION OF INDIA
|
December 5, 1997 |
|
GIGABHAI P VIRAS Vs. GSRTC
|
February 21, 1997 |
|
GIRBISINGH RANA Vs. OIL AND NATURAL GAS COMMISSION
|
June 30, 1997 |
|
GIRIRAJ PROTIENS PVT. LTD. Vs. STATE OF GUJARAT
|
April 28, 1997 |
|
GIRIRAJSINH JORAVARSINH Vs. JILLA PANCHAYAT, JUNAGADH AND ANR.
|
March 21, 1997 |
|
GIRISHCHANDRA SURYAKANT SHUKLA Vs. STATE BANK OF INDIA
|
October 14, 1997 |
|
GIRJASHANKER CHUNILAL PUROHIT Vs. STATE BANK OF INDIA & ORS
|
October 17, 1997 |
|
GITABEN B SHAH Vs. STATE OF GUJARAT
|
April 8, 1997 |
|
GODIJI PARSHWANATHJI JAIN Vs. COMMISSIONER OF INCOME TAX
|
February 20, 1997 |
|
GOMIBEN SHYAMJI KOLI Vs. KOLI LAXMAN PREMJI
|
January 15, 1997 |
|
GONDALIA DHIRAJLAL BANABHAI Vs. STATE OF GUJARAT
|
September 12, 1997 |
|
GOPALBHAI JOITARAM PATEL AND OTHER Vs. UNJHA NAGARIK SAHAKARI BANK AND OTHERS
|
March 31, 1997 |
|
GOVINDBHAI C CHAUHAN Vs. CHAIRMAN SCHEDULED CASTE ECONOMIC DEVELOPMENT CORPORARTION LIMITED
|
May 1, 1997 |
|
GOVINDBHAI M RAVAL Vs. STATE OF GUJARAT
|
March 11, 1997 |
|
GSRTC Vs. MAGANBHAI G PATEL
|
September 16, 1997 |
|
GSRTC Vs. HIMATBHAI P RAVANI
|
September 30, 1997 |
|
GUJARAT AGRICULTURAL UNIVERSITY Vs. KARMALBHAI VERSIBHAI RABARI
|
April 23, 1997 |
|
GUJARAT AMBUJA PROTEINS LIMITED Vs. DAHYABHAI KALUBHAI SOLANKI
|
January 9, 1997 |
|
GUJARAT ELECTRICITY BOARD Vs. NUTAN GUJARAT VIJ KARMCHARI SANGH
|
June 23, 1997 |
|
GUJARAT LOTTERY SELLERS ASSOCIATION Vs. STATE OF GUJARAT
|
October 24, 1997 |
|
GUJARAT MAZDOOR PANCHAYAT Vs. CHIEF LABOUR COMMISSIONER NEW DELHI
|
March 3, 1997 |
|
GUJARAT MEDICAL TEACHERS ASSOCIATION Vs. STATE OF GUJARAT
|
August 19, 1997 |
|
GUJARAT MINERAL DEVELOPMENT CORPORATION LIMITED Vs. B B SINHA
|
October 24, 1997 |
|
GUJARAT NAGRIK PURVATHA NIGAM PACHHAT VARG KARMACHARI MANDAL Vs. STATE OF GUJARAT
|
October 1, 1997 |
|
GUJARAT RAJYA DAIRY KARMACHARI SABHA Vs. GUJARAT DAIRY DEVELOPMENT CORPORATION LIMITED
|
October 10, 1997 |
|
GUJARAT RAJYA JAHER BANDHKAM MAJOOR MANDAL Vs. STATE OF GUJARAT
|
July 16, 1997 |
|
GUJARAT RAJYA PRATHMIK SHIKSHAK SANGHA Vs. STATE OF GUJARAT
|
June 20, 1997 |
|
GUJARAT SALES TUBES LTD Vs. SALES TAX OFFICER I AHMEDABAD
|
December 3, 1997 |
|
GUJARAT SIDHEE CEMENT LIMITED Vs. CALDYN APPARETABAU GMBH
|
May 9, 1997 |
|
GUJARAT STATE CIVIL SUPPLIES CORPORATION LTD. Vs. ALL INDIA FOOD & ALLIED WORKS UNION
|
October 17, 1997 |
|
GUJARAT STATE DISTRICT PANCHAYAT Vs. STATE OF GUJARAT
|
December 26, 1997 |
|
GUJARAT STATE FERTILIZERS AND CHEMICALS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 16, 1997 |
|
GUJARAT STATE FINANCIAL SERVICES LIMITED Vs. AMAR POLYESTER LIMITED
|
December 19, 1997 |
|
GUJARAT STATE GOVERNMENT COLLEGE LABORATORY STAFF ASSOCIATION Vs. STATE OF GUJARAT
|
December 22, 1997 |
|
GUJARAT STATE PETROLEUM CORPORATION LIMITED Vs. GUJARAT GAS COMPANY LIMITED
|
April 25, 1997 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAHENDRAKUMAR M TRIVEDI
|
April 24, 1997 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KARSAN MRGHAJI DABHI
|
January 28, 1997 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NARANBHAI S SHOLAKIA
|
September 24, 1997 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. M S PATEL
|
October 9, 1997 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MIRSAB ABDULLAMIYA SAIYAD
|
December 3, 1997 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SAMANISINH H CHAVDA
|
December 1, 1997 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT WORKERS UNION
|
November 28, 1997 |
|
GUJARAT TOBACCO MERCHANTS ASSOCIATION Vs. STATE OF GUJARAT
|
August 8, 1997 |
|
GUJARAT UNIVERSITY Vs. KOMAL MAHESH CHANDRA BHATT
|
October 3, 1997 |
|
GUJARAT VETERINARY LIVESTOCK INSPECTORS ASSOCIATION Vs. STATE OF GUJARAT
|
February 21, 1997 |
|
H B KAPADIA EDUCATION TRUST Vs. GUJARAT SECONDARY EDUCATION BOARD
|
May 5, 1997 |
|
H J BAVA Vs. STATE OF GUJARAT
|
June 30, 1997 |
|
H V SHAH Vs. STATE OF GUJARAT
|
December 9, 1997 |
|
H.M. THAKKER Vs. LIFE INSURANCE CORPORATION OF INDIA, AHMEDABAD
|
April 3, 1997 |
|
HALIMABIBI Vs. ABDUL RAHEMAN ABDUL RAHIM
|
August 14, 1997 |
|
HANSABEN M MEHTA Vs. MOHANBHAI U PATEL
|
December 3, 1997 |
|
HARESHKUMAR HASMUKHBHAI MAJMUDAR Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
November 17, 1997 |
|
HARESHKUMAR KHUSALDAS AND COMPANY Vs. AHMEDALI YUSUFALI TINWALA
|
March 3, 1997 |
|
HARGOVANDAS CHHAGANDAS PATEL Vs. CHANDANJI RAVAJI VIHOL AND OTHERS
|
April 8, 1997 |
|
HARISHCHANDRA M UPADHYAY Vs. CHANDULAL NATHALAL UPADHYAY
|
September 12, 1997 |
|
HARISINGHBHAI K KHERADIA Vs. PRINCIPAL VIRANI HIGH SCHOOL RAJKOT
|
March 3, 1997 |
|
HARJIBHAI CHHANABHAI RANK Vs. RAVJIBHAI KHIMABHAI SAVALIA
|
June 24, 1997 |
|
HARPAL SINGH M JADEJA Vs. DEPUTY EXECUTIVE ENGINEER
|
February 7, 1997 |
|
HARSUKHBHAI HANSRAJBHAI KACHHADIYA Vs. UNION OF INDIA
|
October 15, 1997 |
|
HASMUKHBHAI MOTILAL Vs. ANANDIBEN WIDOW HARILAL BAROT
|
December 26, 1997 |
|
HASUMATI P GOHEL Vs. BAVSAR TRIBHOVANDAS RATILAL
|
September 12, 1997 |
|
HEIR OF BAROT DANSANG HIRJI Vs. BAROT KANJI HIRJI
|
July 15, 1997 |
|
HEIRS OF BHANVARLAL V TRIVEDI Vs. COMMISSIONER OF POLICE
|
April 30, 1997 |
|
HEIRS OF CHHOTABHAI, VARIBHAI PATEL Vs. STATE
|
December 15, 1997 |
|
HEIRS OF DECEASED BAI PUNJI WIDOW OF FAKIRJI BHAIJI Vs. STATE OF GUJARAT
|
October 13, 1997 |
|
HEIRS OF VAIDYA PANNALAL J Vs. JAYANTILAL CHIMANLAL SHAH
|
April 1, 1997 |
|
HEM PLAST HEALTH CARE PRIVATE LIMITED Vs. STATE OF GUJARAT
|
August 13, 1997 |
|
HEMANT L LEUVA Vs. H S SHAH CHAIRMAN ADMISSION COMMITTEE AND DEAN
|
January 8, 1997 |
|
HEMANT N MOHITE Vs. REGISTRAR
|
December 3, 1997 |
|
HIGH COURT OF GUJARAT Vs. B J PATEL CHIEF JUDI MAGISTRATE AND JT CIVIL JUDGE S D VADODARA
|
April 28, 1997 |
|
HINDUSTAN BROWN BOVERI LIMITED Vs. ASHOK CHAVLA COLLECTOR OF BARODA
|
August 15, 1997 |
|
HIRABHAI KALUBHAI ROHIT Vs. COMMISSIONER OF POLICE BARODA
|
December 26, 1997 |
|
HIRABHAI VASHRAMBHAI DESAI Vs. STATE OF GUJARAT
|
November 13, 1997 |
|
HIRAGAR AMARGAR Vs. MER VASTA JETA
|
February 18, 1997 |
|
HITENDRA HIRALAL PATEL Vs. DIRECTOR AGRICULTURAL MARKETING AND RURAL FINANCE
|
September 9, 1997 |
|
HITESH N VYAS Vs. GUJARAT ELECTRICITY BOARD
|
March 13, 1997 |
|
HITESHKUMAR D VYAS Vs. STATE OF GUJARAT
|
March 31, 1997 |
|
I B VYAS POLICE INSPECTOR Vs. STATE OF GUJARAT
|
December 4, 1997 |
|
IDAR MUNICIPAL BOROUGH Vs. V STATE OF GUJARART
|
December 19, 1997 |
|
IDAR MUNICIPAL BOROUGH Vs. STATE OF GUJARAT
|
February 21, 1997 |
|
INDIAN OIL CORPORATION LIMITED Vs. PARMAR JADAVJI DHANJIBHAI
|
November 19, 1997 |
|
INDIAN REYON KARMACHARI MANDAL Vs. CONCILIATION OFFICER AND ASSISTANT COMMISSIONER OF LABOUR
|
July 3, 1997 |
|
INDO NATIONAL LIMITED Vs. DILWAR ISMAIL LALIWALA
|
August 5, 1997 |
|
INDRAJIT RATILAL SHAH Vs. JAMBUSAR NAGAR PANCHAYAT
|
November 11, 1997 |
|
INDUSTRIAL FINANCE CORPORATION OF INDIA Vs. OFFICIAL LIQUIDATOR, AMRUTA MILLS LTD.
|
March 12, 1997 |
|
INDUSTRIES COMMISSIONER Vs. T. M. SHAH PVT. LTD.
|
November 10, 1997 |
|
IOC LIMITED Vs. DEEPAK V SHUKLA
|
April 4, 1997 |
|
ISHWARBHAI MADHAVBHAI R PATEL Vs. STATE OF GUJARAT
|
June 17, 1997 |
|
ISHWARLAL KALYANJI PATEL Vs. STATE OF GUJARAT
|
September 4, 1997 |
|
ISMAIL ABDULREHMAN AMROLIWALA Vs. RUKAIYABI BAKARBHAI
|
March 14, 1997 |
|
ISMAIL IBRAHIM PANDOOR Vs. OFFICER ON SPL DUTY LAND ACQUISITION UNIT III
|
December 17, 1997 |
|
J B CHAUHAN & 3 ORS Vs. ONGC & 2 ORS
|
October 3, 1997 |
|
J B CHEMICALS Vs. BABURAO MAHADEV
|
July 29, 1997 |
|
J G BACHOTAR SUPTD OF CUSTOMS Vs. DOSTMOHMAD AMAD SUMRA
|
April 11, 1997 |
|
J M S LABS Vs. YUSUFALI EESMAIL HADVAID
|
September 1, 1997 |
|
J S BAXI Vs. STATE OF GUJARAT
|
November 13, 1997 |
|
J. B. PATEL Vs. STATE OF GUJARAT
|
March 21, 1997 |
|
JADIBEN Vs. STATE OF GUJARAT
|
October 20, 1997 |
|
JAGDISH NATHALAL BARAI Vs. UNION OF INDIA
|
February 20, 1997 |
|
JAGDISHBHAI AMRUTBHAI PATEL Vs. DIVISIONAL CONTROLLER
|
September 10, 1997 |
|
JAGDISHBHAI CHANDULAL PARIKH Vs. AMBALAL SANKALCHAND MEHTA
|
January 28, 1997 |
|
JAGDISHBHAI DHARAMSI THAKER Vs. STATE OF GUJARAT
|
March 17, 1997 |
|
JAGRUTI WD O YOGESH MANUBHAI PATEL Vs. S G CHAUDHARY
|
May 6, 1997 |
|
JAMLA HARSING MEDA Vs. STATE OF GUJARAT
|
August 13, 1997 |
|
JAMNABAI PREMJI ZALA Vs. DIRECTOR OF PENSION AND P F
|
September 12, 1997 |
|
JAMNABEN PREMAJI Vs. STATE OF GUJARAT
|
January 6, 1997 |
|
JAMNAGAR RAJKOT GRAMIN BANK OFFICERS ASSOCIATION Vs. JAMNAGAR RAJKOT GRAMIN BANK
|
July 16, 1997 |
|
JAMSHEDJEE JEEJEEBHOY CHARITY FUND Vs. JAHABUX FARAMROJ DASTOOR
|
November 19, 1997 |
|
JAWAHAR S. JARDOSH Vs. SURAT MUNICIPAL CORPORATION
|
January 17, 1997 |
|
JAYANTILAL C LIMBACHIYA Vs. STATE OF GUJARAT
|
December 4, 1997 |
|
JAYANTILAL DAHYALAL PATEL Vs. PHG SISODIA TECHNICAL INSTITUTE
|
October 20, 1997 |
|
JAYANTILAL VALJIBHAI Vs. GUJARAT ELECTRICITY BOARD BARODA
|
January 31, 1997 |
|
JAYASHREEBEN N VAIDYA Vs. STATE OF GUJARAT
|
October 10, 1997 |
|
JAYENDRA R SHAH Vs. GUJARAT SMALL INDUSTRIES CORPORATION LIMITED
|
September 24, 1997 |
|
JAYENDRAKUAR MANISHANKER BHATT Vs. DIRECTOR, MARINE NATIONAL PARK,JAMNAGAR
|
December 5, 1997 |
|
JAYMAL JAYANLILAL THAKORE Vs. CHIEF COMMISSIONER OF INCOME TAX
|
June 18, 1997 |
|
JETHMAL BHAGWANDAS SHAH Vs. TAX RECOVERY OFFICER
|
March 21, 1997 |
|
JETPUR NAGARPALIKA Vs. GOBAR KARSAN
|
January 22, 1997 |
|
JITENDRA R. SUKHADIA Vs. KANCHANBHAI SHANABHAI RANA
|
June 19, 1997 |
|
JIVABHAI MULABHAI PATEL Vs. DEPUTY COLLECTOR
|
November 10, 1997 |
|
JOHN HAMILTON CHRISTIAN Vs. TAPTI CORPORATION
|
May 7, 1997 |
|
JOHN MANSING THAKUR Vs. STATE OF GUJARAT
|
January 8, 1997 |
|
JOHN MITHALAL DESAI Vs. DINESHBHAI K VORA
|
August 29, 1997 |
|
JOITABHAI BHAICHANDBHAI PATEL DECEASED THROUGH HEIRS Vs. CHAUHAN JAYANTILAL KARSHANDAS AND OTHERS
|
February 11, 1997 |
|
JOSHI TRIKAMDAS PADAMSI Vs. JOSHI PRANLAL PARSHOTTAM
|
March 10, 1997 |
|
JUNAGADH NAGAR PALIKA Vs. DISTRICT COLLECTOR JUNAGARH
|
January 21, 1997 |
|
JYOTI ELECTRIC MOTORS LIMITED Vs. WORKMEN
|
January 21, 1997 |
|
JYOTI SWITCHGEARS LIMITED Vs. WORKMAN KHEDA JILLA FACTORY KAMDAR UNION
|
September 22, 1997 |
|
K C MISHRA Vs. ONGC
|
August 29, 1997 |
|
K K GUPTA Vs. CHAIRMAN INDIAN OIL CORPORATION LIMITED
|
August 15, 1997 |
|
K K SHAH CONVENER FAMILY PLANNING CENTRE Vs. BHAGWATI T KARIA
|
June 25, 1997 |
|
K P T PILLAI Vs. STATE OF GUJARAT
|
August 14, 1997 |
|
K R SHINDE Vs. STATE OF GUJARAT
|
July 22, 1997 |
|
K S TRIVEDI Vs. STATE OF GUJARAT
|
November 13, 1997 |
|
K V JOSEPH DIRECTOR ANTI CORRUPTION BUREAU Vs. STATE OF GUJARAT
|
March 17, 1997 |
|
K V VYAS, METER READER Vs. SUPERINTENDING ENGINEER
|
September 29, 1997 |
|
KACHCHH WAKF BOARD Vs. KACHCHH MEMON JAMAT
|
December 8, 1997 |
|
KALAVATI WIFE OF HAMUKHLAL KANTILAL MODI Vs. STATE OF GUJARAT
|
July 17, 1997 |
|
KALIDAS AMARSHIBHAI VAGHELA Vs. DEPUTY DDO
|
October 22, 1997 |
|
KALIDAS N MEHTA Vs. STATE OF GUJARAT
|
December 16, 1997 |
|
KALUBHAI CHHAGANBHAI Vs. STATE OF GUJARAT
|
February 6, 1997 |
|
KALUBHAI RAMABHAI PARMAR Vs. SUPERINTENDING ENGINEER HEALTH AND PLANNING
|
July 9, 1997 |
|
KAMALABEN B SEDALIA Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR U L C
|
December 16, 1997 |
|
KAMLABEN KARANSINH WAGHARI Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
January 7, 1997 |
|
KAMLABEN MADHAVJI PARMAR Vs. REGIONAL TRANSPORT OFFICER RAJKOT
|
June 19, 1997 |
|
KAMLESH MANILAL MEHTA Vs. AMRELI MUNICIPALITY
|
July 23, 1997 |
|
KANA RUDA BHARWAD Vs. GUJARAT WATER SUPPLY AND SEWRAGE BOARD
|
January 13, 1997 |
|
KANAIYALAL ARJANDAS Vs. TRIBHOVANDAS DEVSIBHAI PANDIT
|
May 8, 1997 |
|
KANAIYALAL B RATHOD Vs. STATE OF GUJARAT
|
September 25, 1997 |
|
KANAIYALAL U JOSHI Vs. STATE OF GUJARAT
|
September 11, 1997 |
|
KANAKRAI BACHUBHAI BHOJAK Vs. VANKANER MUNICIPALITY
|
October 14, 1997 |
|
KANJIBHAI AMIBHAI VERANA Vs. POLICE COMMISSIONER
|
October 15, 1997 |
|
KANTABEN MAFATLAL Vs. GOVINDBHAI MANUBHAI PATNI
|
March 31, 1997 |
|
KANTIBHAI D PATEL Vs. AHMEDABAD MUNICIPAL CORPORATION
|
October 7, 1997 |
|
KANTIBHAI NANUBHAI PATEL Vs. URBAN LAND TRIBUNAL
|
September 19, 1997 |
|
KANTILAL MAGANLAL DODIYA Vs. MUNI CORPN OF CITY BHAVNAGAR
|
October 6, 1997 |
|
KANTILAL MAGANLAL MEHTA Vs. STATE OF GUJARAT
|
July 15, 1997 |
|
KANTILAL MOHANBHAI BHAGAT Vs. PRATIMABEN KANTILAL BHAGAT
|
December 11, 1997 |
|
KANTILAL MOHANBHAI BHAGAT Vs. PRATIMABEN KANTILAL BHAGAT
|
February 11, 1997 |
|
KANUBHAI DAHYABHAI PATEL Vs. SENIOR OFFICER & NOTIFIED AREA OFFICER, G I D C
|
December 19, 1997 |
|
KANULAL KRISHNALAL TRIVEDI Vs. KARANLAL KRISHNALAL TRIVEDI
|
February 5, 1997 |
|
KARIMABEN K BAGAD Vs. STATE OF GUJARAT
|
February 27, 1997 |
|
KARIMABIBI WD O GULAM MOHAMMAD MUSTUFA Vs. ANKLESHWAR MUNICIPALITY
|
February 21, 1997 |
|
KARODIBEN Vs. RAJUBHAI MAHENDRASINGH
|
January 24, 1997 |
|
KARSHANBHAI K RABARI & ORS Vs. STATE OF GUJARAT
|
May 9, 1997 |
|
KASAM UMAR Vs. FAKIR AMNABAI ABU
|
October 23, 1997 |
|
KASAMBHAI FATEHBHAI GANCHI Vs. CHANDUBHAI DAHYABHAI RAJPUT
|
August 4, 1997 |
|
KASHIBEN Vs. DISTRICT AYURVED OFFICER
|
October 1, 1997 |
|
KELAVANI MANDAL VANKIA Vs. STATE OF GUJARAT
|
October 10, 1997 |
|
KESARA VIRAJI PATEL Vs. GUJARAT ELECTRICITY BOARD
|
March 11, 1997 |
|
KESHUBHAI MERUBHAI MAADAM Vs. RETURNING OFFICER ELECTION COMMISSION
|
August 21, 1997 |
|
KHADI UTAPATTI KENDRA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 9, 1997 |
|
KHANBIBI WD/O MAULANA MOHMAD SAIDKHAN PATHAN Vs. SUNNI MUSLIM VAKAF COMMITTEE
|
October 9, 1997 |
|
KHEDA DISTRICT PRATHMIK SHIKSHAK SAMAJ Vs. STATE OF GUJARAT
|
May 7, 1997 |
|
KHIALDAS J MANGHIMALANI Vs. STATE OF GUJARAT
|
March 31, 1997 |
|
KHODABHAI KHIMABHAI MAKWANA Vs. SUPERINTENDENT OF POLICE
|
October 6, 1997 |
|
KHUSALSING MULSING REVAR Vs. STATE OF GUJARAT
|
January 8, 1997 |
|
KHUSHALDAS JETHABHAI Vs. NANABHAI NATHUBHAI
|
March 21, 1997 |
|
KIRANKUMAR R BAXI Vs. UNITED COMMERCIAL BANK
|
September 11, 1997 |
|
KIRIT PADMANABH VYAS Vs. STATE OF GUJARAT
|
October 13, 1997 |
|
KIRITSINH BHAGVANSINH PARMAR Vs. STATE OF GUJARAT
|
November 13, 1997 |
|
KISANBHAI CHINDUBHAI SINAR Vs. K C SAGAR
|
November 17, 1997 |
|
KISHORBHAI ATMARAM SURTI Vs. STATE OF GUJARAT
|
October 24, 1997 |
|
KOKILABEN HARSHADRAI PANCHOLI Vs. DEVELOPMENT COMMISSIONER
|
September 25, 1997 |
|
KOLI RAMSING GANDABHAI Vs. STATE OF GUJARAT
|
September 2, 1997 |
|
KRANTI VINAYAK Vs. RAKESH K VINAYAK
|
June 30, 1997 |
|
KRISHANAKUMAR D Vs. VINUBHAI SHANTILAL SANGHAVI
|
March 31, 1997 |
|
KRISHNA METAL INDUSTRIES Vs. ALOGOTAR H M
|
February 17, 1997 |
|
KULSUM ABDUL LATIF GODIL Vs. AMNABEN WD O ABDUL GAFAR VALI MOHAMED MEMON
|
October 24, 1997 |
|
KULSUMBIBI WD O ANVARMIYA ABBASMIYA KHOKHAR Vs. DIRECTOR PENSION AND P F DEPARTMENT
|
May 5, 1997 |
|
KUSUMBEN E BORASADA Vs. GOVT OF GUJARAT
|
January 18, 1997 |
|
L D ENGINEERING COLLEGE Vs. B C PARMAR
|
July 15, 1997 |
|
LAJJARAM RAMSWAROOP GUPTA Vs. I G PRISON
|
June 27, 1997 |
|
LAKHABHAI RAMBHAI CHAUHAN Vs. DIRECTOR SCHEDULED CUSTE DEVELOPMENT
|
January 7, 1997 |
|
LALLUBHAI K RATHOD Vs. BOTAD NAGARPALIKA
|
June 18, 1997 |
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LALUBHA KESHRISINH GARASIA AND Vs. STATE OF GUJARAT
|
February 27, 1997 |
|
LALUBHAI KESARISINH GARASIYA Vs. STATE OF GUJARAT
|
February 6, 1997 |
|
LAXMANBHAI HARDAS AHER Vs. STATE OF GUJARAT
|
March 22, 1997 |
|
LAXMI CEMENT DISTRIBUTORS PVT LTD Vs. SALES TAX OFFICER
|
December 4, 1997 |
|
LAXMI CINEMA Vs. STATE OF GUJARAT
|
June 20, 1997 |
|
LILARAM L REVANI Vs. R D GANDHI
|
May 13, 1997 |
|
LINUBHAI NARSHIBHAI AMIN Vs. STATE OF GUJARAT
|
December 15, 1997 |
|
LOK ADHIKAR SANGH Vs. STATE OF GUJARAT
|
October 17, 1997 |
|
M C MANKAND Vs. STATE OF GUJARAT
|
December 24, 1997 |
|
M C MERWAHA SUPRETENDENT ENGINEER Vs. GUJARAT ELECTRICITY BOARD
|
December 4, 1997 |
|
M D AGENCY Vs. STATE OF GUJARAT
|
February 18, 1997 |
|
M G BHAGAT Vs. STATE OF GUJARAT
|
May 5, 1997 |
|
M R SHAH Vs. SECRETARY GEB
|
September 24, 1997 |
|
M. V. KAILA Vs. STATE OF GUJARAT
|
December 4, 1997 |
|
M.D. ASARI, JUNIOR OFFICER, GIDC Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION AND OTHERS
|
May 9, 1997 |
|
M/S. NARANDAS ANANDJI Vs. PATEL HARILAL VELJI
|
February 10, 1997 |
|
MADHAV STOOLS Vs. UNION OF INDIA
|
October 23, 1997 |
|
MADHAVLAL A PATEL Vs. STATE OF GUJARAT
|
November 11, 1997 |
|
MADHUBHAI BHIKHABHAI MINA Vs. TAX RECOVERY OFFICER
|
December 4, 1997 |
|
MAFARLAL MANEKLAL SHAH VADODARA Vs. BIPINCHANDRA MANGALDAS SHROFF AND COMMISSIONER AGENT KHEDA
|
December 3, 1997 |
|
MAFATLAL INDUSTRIES LIMITED Vs. GUJARAT GAS COMPANY LIMITED
|
October 24, 1997 |
|
MAGANBHAI RANCHHODJI DESAI Vs. RAMANBHAI DAHYABHAI PATEL
|
July 7, 1997 |
|
MAHA PRABHU APPARTMENT CO OPETARIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
May 6, 1997 |
|
MAHAVIR SPINNING MILLS LIMITED Vs. GUJARAT MAZDOOR SABHA
|
January 17, 1997 |
|
MAHENDRA ASHABHAI PATEL Vs. UNION OF INDIA
|
February 3, 1997 |
|
MAHENDRA H FADIA Vs. MEHSANA MUNICIPALITY
|
October 1, 1997 |
|
MAHENDRA J SHAH Vs. STATE OF GUJARAT
|
October 24, 1997 |
|
MAHENDRA VITTHALDAS DALAL Vs. ASHABEN MAHENDRA DALAL
|
July 10, 1997 |
|
MAHENDRAKUMAR KALYANJIBHAI Vs. HARESH BIPINCHANDRA PATHAK
|
September 30, 1997 |
|
MAHESH F LODHA Vs. MANAGING DIRECTOR GUJARAT STATE TEXTILE CORPORATION
|
June 20, 1997 |
|
MAHESH KUMAR PASHABHAI PATEL Vs. EXECUTIVE ENGINEER, BULDING & CONSTRUCTION
|
December 5, 1997 |
|
MAHESHBHAI G SHAH Vs. MANAGING DIRECTOR
|
November 20, 1997 |
|
MAHESHBHAI R PATEL Vs. PALSANA GRAM PANCHAYAT
|
April 1, 1997 |
|
MAHESHKUMAR S BHOI Vs. STATE OF GUJARAT
|
September 19, 1997 |
|
MAHMAD AYUBKHAN ANWARKHAN NAGORI Vs. STATE OF GUJARAT
|
November 19, 1997 |
|
MAHUVA NAGAR PALIKA Vs. RALIATBEN BHURA
|
January 13, 1997 |
|
MAITRINAGAR EMPLOYEES KARMACHARI CO OP HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
November 20, 1997 |
|
MAKANBHAI RAGHABHAI PATEL Vs. STATE OF GUJARAT
|
December 16, 1997 |
|
MALHOTRA INDUCTO CAST PRIVATE LIMITED Vs. GUJARAT ELECTRICITY BOARD
|
July 15, 1997 |
|
MALI SONAJI KHEMAJI Vs. STATE OF GUJARAT AND ANOTHER
|
March 25, 1997 |
|
MANAGAR PANJARAPOLE DEODAR Vs. CHAKARAM MORAJI NAT AND GEETABEN B SHAH V STATE OF GUJARAT
|
April 8, 1997 |
|
MANAGEMENT TRUSTEE GONDAL EDUCATION SOCIETY Vs. DHIRAJBEN MANILAL DAVE
|
June 16, 1997 |
|
MANAGER PACKART GLASS Vs. D D DIGHE
|
October 7, 1997 |
|
MANCHHABHAI FAKIRBHAI Vs. TAX RECOVERY OFFICER
|
April 10, 1997 |
|
MANGAL PARK CO OP HOUSING SOCIETY Vs. STATE OF GUJARAT
|
February 27, 1997 |
|
MANGALBHAI MADHAVDAS PATEL Vs. K C SAGAR
|
January 13, 1997 |
|
MANIBHAI NATHJI PANDYA Vs. GOVERNMENT OF INDIA
|
September 10, 1997 |
|
MANILAL NAGARDAS PARMAR Vs. STATE OF GUJARAT
|
September 5, 1997 |
|
MANILAL U PARMAR Vs. STATE OF GUJARAT
|
September 11, 1997 |
|
MANOJKUINAR JPIYUSHKANT PATEL Vs. MUNICIPAL COMMISSIONER, AHMEDABAD MUNICIPAL CORPN. AND ANOTHER
|
June 17, 1997 |
|
MANORANJANA B SHAH Vs. STATE OF GUJARAT
|
November 28, 1997 |
|
MANSUKHLAL V SOLANKI Vs. GUJARAT ELECTRICITY BOARD
|
June 23, 1997 |
|
MANVAR SHANKERBHAI MANSANG Vs. PANDYA SHANKERLAL AMIRAM
|
January 18, 1997 |
|
MASRI HARIDAS Vs. MANAVADAR NAGAR PANCHAYAT
|
September 1, 1997 |
|
MEDICAL TECHNICIANS ASSOCIATION AHMEDABAD Vs. STATE OF GUJARAT
|
June 19, 1997 |
|
MEETA JAIN Vs. STATE OF GUJARAT
|
July 11, 1997 |
|
MIHEER H. MAFATLAL Vs. MAFATLAL INDUSTRIES LTD.
|
April 21, 1997 |
|
MITESH MANUBHAI SHETH Vs. SECRETARY, GOVT. OF INDIA, DEPTT. OF ECONOMIC AFFAIRS
|
February 22, 1997 |
|
MITESH MANUBHAI SHETH Vs. SECRETARY GOVERNMENT OF INDIA
|
February 27, 1997 |
|
MITESHCHANDRA MANILAL Vs. STATE OF GUJARAT
|
August 14, 1997 |
|
MITTAL TRADING COMPANY Vs. STATE OF GUJARAT
|
June 19, 1997 |
|
MOHAMADALI IMAMALI KAZI Vs. G. S. R. T. C.
|
September 8, 1997 |
|
MOHAMADALI IMAMALI KAZI Vs. G. S. R. T. C.
|
August 26, 1997 |
|
MOHANBHAI DAHYABHAI Vs. DIRASBHAI HASUBHAI MALEK
|
August 19, 1997 |
|
MOHMAD SALIM ALIAS SALIM KHAN Vs. POLICE COMMISSIONER
|
February 12, 1997 |
|
MOHMAD SALIM ALIAS SALIM KHAN IKBALHUSEN PATHAN Vs. POLICE COMMISSIONER
|
December 12, 1997 |
|
MOHMADKHAN RASULKHAN PATHAN Vs. STATE OF GUJARAT
|
December 22, 1997 |
|
MOHMED HABIB GULAM MOHAMED MEMON Vs. STATE OF GUJARAT
|
July 9, 1997 |
|
MOHMED USUF DAUDBHAI Vs. MOHAMADBHAI KARIMBHAI MANSUR
|
September 22, 1997 |
|
MONTARI INDUSTRIES LIMITED Vs. STATE OF GUJARAT
|
July 4, 1997 |
|
MORBI MUNICIPALITY Vs. MORBI MUNICIPAL KARMACHARI MANDAL
|
October 22, 1997 |
|
MOTIBHAI P BHAGAT Vs. GUJARAT SECONDARY EDUCATION BOARD
|
September 10, 1997 |
|
MOZAMBIQUE INDIAN REPATRIATES ASSOCIATION Vs. STATE OF GUJARAT
|
October 3, 1997 |
|
MUKESH NATVARLAL MODI Vs. H S BAROT
|
September 30, 1997 |
|
MUKESH NATVARLAL MODI Vs. H S BAROT
|
October 1, 1997 |
|
MUKESHBHAI NANUBHAI PATEL Vs. STATE OF GUJARAT
|
March 5, 1997 |
|
MUMANVAS KELVANI MANDAL Vs. STATE OF GUJARAT
|
October 6, 1997 |
|
MUMTAZ TALKIES & ANR Vs. STATE OF GUJARAT & ORS.
|
January 21, 1997 |
|
MUNSHI B PRANLAL Vs. STATE OF GUJARAT
|
October 17, 1997 |
|
N A VASAVA Vs. CHIEF REFINERY CO ORDINATOR INDIAN OIL CORPORATION LIMITED
|
July 9, 1997 |
|
N B PATEL Vs. STATE OF GUJARAT
|
December 24, 1997 |
|
N C BHATT Vs. CONTROLLER FOOD AND CIVIL SUPPLIES
|
October 23, 1997 |
|
N I MEHTA Vs. STATE OF GUJARAT
|
March 2, 1997 |
|
N K AGRAWAL Vs. OIL AND NATURAL GAS COMMISSION
|
May 9, 1997 |
|
N M CHAUDHARI Vs. STATE OF GUJARAT
|
December 10, 1997 |
|
N M MUKHI Vs. GUJARAT STATE FINANCIAL CORPORATION
|
December 1, 1997 |
|
N N SHUKLA Vs. STATE OF GUJARAT
|
April 4, 1997 |
|
NADIAD TAL KHARID VECHAN SANGH LIMITED Vs. STATE OF GUJARAT
|
January 10, 1997 |
|
NAGESHWAR SINGH Vs. CHAIRMAN ONGC DEHRADUN
|
January 13, 1997 |
|
NAGJIBHAI BHIMJIBHAI Vs. PRESIDENT GARIADHAR NAGAR PANCHAYAT
|
May 9, 1997 |
|
NAGJIBHAI RAMJIBHAI KAKADIA Vs. M D MANKAD
|
September 5, 1997 |
|
NALINKUMAR M TRIVEDI Vs. STATE OF GUJARAT
|
March 17, 1997 |
|
NANABHAI B PARMAR Vs. AHMEDABAD MUNICIPAL CORPORATION WORKSHOP
|
June 19, 1997 |
|
NANDLAL PUNAMCHAND JAIN Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
November 10, 1997 |
|
NANDULALJI RAMESHWARLAL AGRAWAL Vs. DEVENDRAKUMAR BABULAL AGRAWAL
|
December 4, 1997 |
|
NARANBHAI DAHYABHAI MAKWANA Vs. GOVERNMENT OF GUJARAT
|
June 18, 1997 |
|
NARANBHAI G PATEL Vs. STATE OF GUJARAT
|
December 3, 1997 |
|
NARANJI PERAJ TRANSPORT CORPORATION Vs. RAMNIKBHAI B WAGHELA
|
December 12, 1997 |
|
NARAYANDAS NATHUMAL HEMRAJANI Vs. TARABEN KALIMUDDIN MULLA MITAWALA
|
May 6, 1997 |
|
NARESH PRASADI PRASAD Vs. SAURASHTRA INDUSTRIES
|
September 11, 1997 |
|
NARESHKUMAR CHHAGANBHAI NAYAK Vs. STATE OF GUJARAT
|
December 1, 1997 |
|
NARMADABEN V PARMAR Vs. TALUKA DEVELOPMENT OFFICER KHERALU
|
October 15, 1997 |
|
NARUBHA MAHOBATSINH JHALA Vs. DISTRICT DEVELOPMENT OFFICER
|
July 15, 1997 |
|
NATHUBHAI DAYABHAI KAVAIYA Vs. CHIMANLAL GOVINDBHAI RATHOD
|
September 10, 1997 |
|
NATUBHAI MANGALBHAI RATHOD Vs. DEPUTY COLLECTOR
|
September 10, 1997 |
|
NATUBHAI UKABHAI Vs. NARAN LALA METAL WORKS LIMITED
|
February 5, 1997 |
|
NATVARLAL A JANI Vs. N N JAIN CHAIRMAN AND MANAGING DIRECTOR PRESTIGE FOODS LIMITED
|
September 3, 1997 |
|
NATWARLAL P PATEL Vs. DEPUTY SECRETARY AGRICULTUR CO OPERATIVE AND RURAL DEVELOPMENT DEPARTMENT
|
February 13, 1997 |
|
NAVI MONGNI JKUTH SEVA CO OPERATIVE SOCIETY LIMITED Vs. GANIBHAI M DAKORA
|
July 1, 1997 |
|
NAWALRAM LAXMIDAS DEVMURARI Vs. VIJAYABEN JAYVANTBHAI CHAWDA
|
April 10, 1997 |
|
NEELA J SHAH Vs. STATE OF GUJARAT
|
November 18, 1997 |
|
NESTLE INDIA LIMITED Vs. STATE OF GUJARAT
|
July 3, 1997 |
|
NEW GIDC HOUSING ASSOCIATION Vs. STATE OF GUJARAT
|
July 15, 1997 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HAVUBEN B PATANI
|
February 19, 1997 |
|
NEW JAHANGIR VAKIL MILLS Vs. STATE OF GUJARAT
|
July 1, 1997 |
|
NIRMALABEN ARVINDBHAI ITWALA Vs. KALAVATIBEN NATWARLAL SINDHWALA
|
July 17, 1997 |
|
NITINBHAI P VARIA Vs. STATE OF GUJARAT
|
July 30, 1997 |
|
NIZAR SADARUDDIN KHOJA Vs. VAIBHAV CONSTRUCTION
|
February 28, 1997 |
|
NIZAR SADARUDDIN KHOJA Vs. VAIBHAV CONSTRUCTION AND OTHERS
|
July 11, 1997 |
|
NJ SARVAIYA Vs. STATE OF GUJARAT
|
December 17, 1997 |
|
O G GOSWAMI Vs. DISTRICT DEVELOPMENT OFFICER
|
June 19, 1997 |
|
OIL AND NATURAL GAS COMMISSION Vs. MODERN CONSTRUCTION AND COMPANY
|
March 18, 1997 |
|
ONGC CORPORATION LIMITED Vs. ESSAR GUJARAT LIMITED
|
June 23, 1997 |
|
P B PEDI TRUST Vs. UNION OF INDIA
|
December 4, 1997 |
|
P B TEXTILES PRIVATE LIMITED Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
|
January 16, 1997 |
|
P I DANI Vs. STATE OF GUJARAT
|
November 25, 1997 |
|
P K SUMAN Vs. JAYANTILAL SATYDEV PATEL
|
February 15, 1997 |
|
PADHERIYA U HARIBHAI Vs. STATE OF GUJARAT
|
December 5, 1997 |
|
PALITANA MUNICIPALITY Vs. MAHARASHTRABHUVAN JAIN
|
January 29, 1997 |
|
PAMAN BHOPRAJMAL NAVLANI Vs. DEPUTY MUNICIPAL COMMISSIONER VADODARA
|
August 7, 1997 |
|
PANCHMAHALS DISTRICT PANCHAYAT SELECTION COMMITTEE Vs. MAMBHAI S PATEL
|
February 14, 1997 |
|
PANDYA BHERULAL VARDHAJI Vs. STATE OF GUJARAT
|
May 5, 1997 |
|
PANJWANI PACKAGING LIMITED Vs. GUJARAT STATE FINANCIAL CORPORATION
|
December 19, 1997 |
|
PANNABEN HARIBHAI KAPASI Vs. RATHI CONSTRUCTION AND FINSTOCK COMPANY PRIVATE LIMITED
|
July 23, 1997 |
|
PARASRAN LALURAM MAWAR Vs. INDRAVADAN NATWARLAL SHAH
|
May 5, 1997 |
|
PAREKH SALONEE KISHORBHAI MINOR Vs. GUJARAT SECONDARY EDUCATION BOARD
|
August 21, 1997 |
|
PARESH J MEHTA Vs. G M MALVAT ADDL REGISTRAR GUJARAT HIGH COURT
|
October 24, 1997 |
|
PARIKH JAYANTKUMAR GIRDHARBHAI JOTANA AND OTHERS Vs. DISTRICT DEVELOPMENT OFFICER, AHMEDABAD DISTRICT PANCHAYAT. AHMEDABAD AND ANOTHER
|
May 9, 1997 |
|
PARMAR BHARATKUMAR M Vs. STATE OF GUJARAT
|
October 3, 1997 |
|
PATEL AND COMPANY KRISHNA INDUSTRY Vs. GOVERNMENT OF GUJARAT
|
November 14, 1997 |
|
PATEL JASUBHAI ARJANBHAI VAGHASIA Vs. STATE OF GUJARAT & ORS.
|
October 21, 1997 |
|
PATEL MAGANBHAI KESURBHAI Vs. BHOGILAL PUNJABHAI VASAVA
|
October 24, 1997 |
|
PETLAD BULAKHIDAS MILLS COMPANY LIMITED Vs. STATE OF GUJARAT
|
November 14, 1997 |
|
PETROLIUM EMPLOYEES UNION MUMBAI Vs. ONGC LIMITED MUMBAI
|
September 5, 1997 |
|
PRABHUBHAI R PATEL Vs. GUJARAT STATE FERTILIZER COMPANY LIMITED
|
December 5, 1997 |
|
PRABHUBHAI VASTABHAI PATEL Vs. MEENA R P
|
February 5, 1997 |
|
PRABHUDAS PREMJIBHAI Vs. STATE OF GUJARAT
|
April 25, 1997 |
|
PRABHUDAS R PATEL Vs. HEIRS OF PATEL MOTIBHAI B
|
July 4, 1997 |
|
PRADIP TIBREWAL Vs. STATE OF GUJARAT
|
January 7, 1997 |
|
PRAHLADBHAI SHIVRAM PATEL Vs. DIRECTOR OR AGRICULTURE MARKETING AND RURAL FINANCE
|
December 10, 1997 |
|
PRAMOD KUMAR D PATHAK Vs. STATE OF GUJARAT
|
September 10, 1997 |
|
PRASHANT JAYANTILAL PATEL Vs. SUB REGISTRAR AHMEDABAD 2
|
October 7, 1997 |
|
PRAVINBHAI A LINGALIA Vs. K J MEHTA TB HOSPITAL
|
December 19, 1997 |
|
PRAVINCHANDRA MURARJI SAVLA Vs. MEGHJI MURJI SHAH
|
August 27, 1997 |
|
PRAVINISINH KHENGARBHAI ROHIT Vs. STATE OF GUJARAT
|
December 1, 1997 |
|
PRAVINKUMAR ODHAVJIBHAI Vs. AJANTA TRANSISTOR CLACK MANUFACTURING COMPANY
|
September 12, 1997 |
|
PREMILABEN ISHWARLAL RAIJADA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
August 12, 1997 |
|
PREMJIBHAI L GAMIT Vs. EXECUTIVE ENGINEER PANCHAYAT R AND B DIVISION II SURAT
|
December 2, 1997 |
|
PRINCIPAL, L D ENGG COLLEGE Vs. B C PARMAR
|
July 15, 1997 |
|
PRITU MUNSHIRAM DHALARIA Vs. DEAN GOVERNMENT MEDICAL COLLEGE SURAT
|
April 24, 1997 |
|
PRIYVADAN B PATHAK Vs. DISTRICT PANCHAYAT SURENDRANAGAR
|
April 25, 1997 |
|
PROJECT TECHNOLOGISTS PRIVATE LIMITED Vs. P C BHARGAVA
|
October 20, 1997 |
|
PUSHPABEN G PATEL Vs. SECRETARY NARMADA AND WATER RESOURCES DEPARTMENT
|
October 17, 1997 |
|
PWD EMPLOYEES UNION Vs. STATE OF GUJARAT
|
October 14, 1997 |
|
R I PATEL Vs. STATE OF GUJARAT
|
November 14, 1997 |
|
R K INDUSTRIES Vs. STATE OF GUJARAT
|
September 3, 1997 |
|
R R VOHRA Vs. STATE OF GUJARAT
|
September 15, 1997 |
|
R. G. PATEL Vs. NTC (GUJARAT LIMITED)
|
September 26, 1997 |
|
R. VISHVANATHAN AND ANOTHER Vs. DIPAL ALIAS DEVAL ALKESH KUMAR KANTILLAL AND ANOTHER
|
February 28, 1997 |
|
R.K. SHAH & CO. Vs. UNION OF INDIA
|
October 15, 1997 |
|
RAJ STONE QUARRYS & ANR Vs. DY COLLECTOR, SURAT, & ORS
|
December 24, 1997 |
|
RAJAN JOHNSANBHAI CHRISTY Vs. STATE OF GUJARAT
|
January 17, 1997 |
|
RAJAN RATILAL PATEL Vs. MADHURIBEN RAMENDRABHAI DESAI
|
December 22, 1997 |
|
RAJENDRAKUMAR CHAKRAVARTI Vs. CO OPERATIVE BANK OF BARODA
|
April 25, 1997 |
|
RAJENDRAKUMAR P. SHARMA Vs. GENERAL MANAGER
|
January 31, 1997 |
|
RAJESH AMBASHANKER NAGAR Vs. JAYESH CHANDULAL SHAH
|
April 4, 1997 |
|
RAJESH NANDKISHORE BHATT Vs. STATE OF GUJARAT
|
June 18, 1997 |
|
RAJNIBEN BHAGAT Vs. STATE OF GUJARAT
|
February 25, 1997 |
|
RAJPUT VIBHUBHAI JETHABHAI Vs. RIKHAVDAS DHULCHAND SANGHAVI
|
March 5, 1997 |
|
RAKSHIT N MAZUMADAR Vs. GENERAL MANAGER DENA BANK
|
November 17, 1997 |
|
RALLIS INDIA LTD. Vs. STATE OF GUJARAT
|
August 12, 1997 |
|
RAMANBHAI SHANABHAI PATEL Vs. NADIAD TALUKA PANCHAYAT
|
September 26, 1997 |
|
RAMANBHAI SHANABHAI PATEL Vs. NADIAD TALUKA PSNCHAYAT
|
July 7, 1997 |
|
RAMANLAL M MODI Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
|
November 10, 1997 |
|
RAMBHABEN Vs. CIVIL JUDGE S D SURENDRANAGAR
|
December 1, 1997 |
|
RAMBHAI L JAMANG Vs. STATE OF GUJARAT
|
October 9, 1997 |
|
RAMESH KANTILAL SHAH Vs. STATE OF GUJARAT
|
March 21, 1997 |
|
RAMESH PRATAP SING RAJPUT Vs. UNION OF INDIA
|
October 20, 1997 |
|
RAMESHBHAI MASHOTBHAI CHOWDHARY Vs. STATE OF GUJARAT
|
March 20, 1997 |
|
RAMESHBHAI V PARIKH Vs. SUPERINTENDENT OF POLICE OFFICER
|
July 4, 1997 |
|
RAMESHCHANDRA MANILAL KOTIA Vs. STATE OF GUJARAT
|
August 8, 1997 |
|
RAMESHKUMAR MORAJI MARWADI Vs. STATE OF GUJARAT
|
April 10, 1997 |
|
RAMNATH GURU MAHESHNATH Vs. STATE OF GUJARAT
|
August 8, 1997 |
|
RANCHHODBHAI KANJIBHAI PATEL Vs. STATE OF GUJARAT
|
June 26, 1997 |
|
RANCHHODBHAI V PATEL Vs. STATE OF GUJARAT
|
September 16, 1997 |
|
RANJIT L KELLIYA Vs. DISTRICT SIPERINTENDENT OF POLICE
|
October 17, 1997 |
|
RANJITKUMAR CHAKRAVARTI Vs. CO OPERATIVE BANK OF BARODA LIMITED
|
April 25, 1997 |
|
RANVIRSINH SARDARSINH JAT CHAUDHARY Vs. STATE OF GUJARAT
|
January 30, 1997 |
|
RATANSINH SODANSINH SISIDIA Vs. UNION OF INDIA
|
January 16, 1997 |
|
RATILAL K RAY Vs. SECRETARY
|
September 15, 1997 |
|
RATILAL SHANKERBHAI Vs. PATEL ISHVARBHAI MOTIBHAI
|
January 16, 1997 |
|
RATILALBHAI NANJIBHAI GAMI Vs. STATE OF GUJARAT
|
January 19, 1997 |
|
RAVINDRA M WARDE Vs. STATE OF GUJARAT
|
December 8, 1997 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. RAMJIVAN SHARMA
|
September 1, 1997 |
|
RELIANCE MILLS WORKMEN UNION Vs. ASST REGISTRAR OF TRADE UNION
|
July 7, 1997 |
|
RICH PAINTS LTD. Vs. VADODARA STOCK EXCHANGE LTD.
|
November 25, 1997 |
|
RUKHIBEN Vs. KIRITKUMAR KANTILAL PATEL
|
September 3, 1997 |
|
RUKSANABANU S THAKORE Vs. STATE OF GUJARAT
|
October 3, 1997 |
|
RUPCHAND KHEMCHAND Vs. GUJARAT ELECTRICITY BOARD AND OTHERS
|
January 31, 1997 |
|
S A SHAIKH Vs. STATE OF GUJARAT
|
October 10, 1997 |
|
S C AGRAWAL Vs. STATE OF GUJARAT
|
December 15, 1997 |
|
S K GANDHI Vs. STATE OF GUJARAT
|
January 7, 1997 |
|
S M PARMAR Vs. STATE OF GUJARAT
|
December 2, 1997 |
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SABARKANTHA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. STATE OF GUJARAT
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July 1, 1997 |
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SACHIN UDYOG NAGAR SAHAKARI MANDLI LIMITED Vs. STATE OF GUJARAT
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July 4, 1997 |
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SACHIN VIBHAG KILVANI MANDAL Vs. B C YADAV,DEPUTY SECRERATY
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October 1, 1997 |
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SAGRAMBHAI NAGJIBHAI BHARWAD Vs. STATE OF GUJARAT
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January 16, 1997 |
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SAIJ GRAM PANCHAYAT Vs. STATE OF GUJARAT
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December 8, 1997 |
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SAILESH S RAVAL Vs. GUJARAT MARITIME BOARD
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September 26, 1997 |
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SAIYAD JABBARHUSEIN Vs. HASAN ABUBAKER MALBARI
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July 16, 1997 |
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SAIYEDMIYA AHMEDMIYA SAIYED Vs. STATE OF GUJARAT
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July 31, 1997 |
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SALORA FINANCE LIMITED Vs. M C M HOTELS PRIVATE LIMITED
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December 5, 1997 |
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SANATKUMAR JAYANTILAL Vs. COMMISSIONER OF GIFT TAX
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December 18, 1997 |
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SANCHALAKSHRI SHRI DURGA VIDYALAYA Vs. VIJAYKUMAR RAGHUVIRPRASAD MEHTA
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October 14, 1997 |
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SANDEEP PRATAP SINGH Vs. RAJASHREE JAGDISHCHANDRA SHAH
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October 23, 1997 |
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SANDHYA ORGANIC CHEMICALS PRIVATE LIMITED Vs. UNITED PHOSPHOROUS LIMITED
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February 4, 1997 |
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SANGAM PLASTIC CENTRE Vs. P K TIWARI
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January 24, 1997 |
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SANGHANI PRAVINCHANDRA M Vs. STATE
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September 15, 1997 |
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SANJAY P PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER
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January 28, 1997 |
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SANJAYKUAMAR KA PAWAR Vs. STATE OF GUJARAT
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January 6, 1997 |
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SANTOSHI T V CENTRE Vs. ARVIND MILLS LIMITED ELECTRONICS DIVISION
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January 15, 1997 |
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SARADBHAI M LAKHANI Vs. INCOME TAX OFFICER
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December 5, 1997 |
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SARDAR SAROVAR NARMADA NIGAM LIMITED Vs. MAHADEV DHANJIBHAI KHOKHAR
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August 26, 1997 |
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SARPANCH NAGAR PANCHAYAT BANTWA Vs. KISHANCHAND N
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July 1, 1997 |
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SARVODAYA INDUSTRIES CO OPERATIVE SOCIETY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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October 8, 1997 |
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SATISHKUMAR RAMESHCHANDRA AHIR Vs. V H SHAH
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November 14, 1997 |
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SATYA PAL GUSAIN Vs. STATE OF GUJARAT
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January 20, 1997 |
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SATYENDRAKUMAR PARBATSINH ZALA Vs. SECRETARY, GOVERNMENT OF GUJARAT, EDUCATION DEPART
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December 7, 1997 |
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SAURABH N. SOPARKAR Vs. OFFICIAL LIQUIDATOR OF RENCO GEARS LTD.
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February 12, 1997 |
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SAURASHTRA PAINTS LTD Vs. MUNVARALLI KASAMALLI BUKHARI
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November 19, 1997 |
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SAVITABEN Vs. SHANKERBHAI NAIKABHAI
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June 2, 1997 |
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SAVITABEN MADHUKAR MAKIWANA Vs. STATE OF GUJARAT
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July 25, 1997 |
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SELF EMPLOYED WOMENS ASSOCIATION SEWA Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
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October 10, 1997 |
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SHAH BABULAL BALKRISHNA Vs. STATE OF GUJARAT
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January 29, 1997 |
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SHAILESHBHAI L MEHTA Vs. GHANSHYAM EDUCATION TRUST
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September 8, 1997 |
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SHAKRIBEN SOMAJI THAKORE Vs. STATE OF GUJARAT
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May 9, 1997 |
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SHAKTI KHANDSARI UDYOG Vs. STATE OF GUJARAT
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December 9, 1997 |
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SHANABHAI KADIYABHAI Vs. STATE OF GUJARAT
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October 9, 1997 |
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SHANABHAI MOTIBHAI CHAUHAN Vs. KHEDA DISTRICT PANCHAYAT AND ORS
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December 4, 1997 |
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SHANTABEN Vs. STATE OF GUJARAT
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August 20, 1997 |
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SHANTILAL JETHALAL SHAH Vs. STATE OF GUJARAT
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March 31, 1997 |
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SHANTILAL M SHAH Vs. DENA BANK
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March 14, 1997 |
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SHAPOORJI PALLONJI & CO LTD Vs. REGIONAL PROVIDENT FUND
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September 19, 1997 |
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SHARAD B PANDIT Vs. STATE OF GUJARAT
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October 16, 1997 |
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SHARDABEN PRATAPBHAI DATANIA Vs. ABDULKHAN RAHIMKHAN PATHAN
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October 6, 1997 |
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SHARIF MIYAJI NANDOLIYA Vs. STATE OF GUJARAT
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August 15, 1997 |
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SHIPPING CORPORATION OF INDIA LIMITED Vs. MASTER OF M V GIURGENI
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May 12, 1997 |
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SHIVAM GENERAL STORES Vs. STATE OF GUJARAT
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December 22, 1997 |
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SHIVSHANKAR S PATHAK Vs. STATE OF GUJARAT
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March 3, 1997 |
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SHOBHANABEN H PATEL Vs. HARSHADBHAI RATILAL PATEL
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January 24, 1997 |
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SHOBHNABEN H PATEL Vs. HARSHADBHAI RATILAL PATEL
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February 24, 1997 |
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SHREYAS KELAVANI TRUST Vs. STATE OF GUJARAT
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July 10, 1997 |
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SIDDARDH S PATEL Vs. STATE OF GUJARAT
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September 15, 1997 |
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SNEHLATA GOUTI Vs. STATE OF GUJARAT
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April 9, 1997 |
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SOCIETE COMMERCIAL DE COREALES AND FINANCIERS S A Vs. STATE TRADING CORPORATION OF INDIA
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September 9, 1997 |
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SOMALAL W TRIVEDI Vs. STATE OF GUJARAT
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June 27, 1997 |
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SPECIAL LAND ACQUISITION OFFICER Vs. KANUJI AMARSING THAKOR
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August 4, 1997 |
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SPECIAL LAND ACQUISITION OFFICER Vs. MOTIBHAI MOHAN BHAI
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May 6, 1997 |
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SPECIAL LAND ACQUISITION OFFICER AHMEDABAD Vs. CHUNILAL GANGARAM
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September 10, 1997 |
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SPECIAL LAND ACQUISITION OFFICER, BHARUCH AND ORS Vs. JAGDISHBHAI MAGANBHAI
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July 3, 1997 |
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SPORTS CLUB OF GUJARAT LIMITED Vs. STATE OF GUJARAT
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January 10, 1997 |
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SRICHAND F BALCHANDANI Vs. STATE OF GUJARAT
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May 9, 1997 |
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STAR AUTO AGENCY Vs. STATE OF GUJARAT
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September 12, 1997 |
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STATE OF GUJARAT Vs. BHANUDANJI MEHSANDANJI GADHVI
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January 18, 1997 |
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STATE OF GUJARAT Vs. URBAN LAND TRIBUNAL
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May 6, 1997 |
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STATE OF GUJARAT Vs. BRAHMIN BABULAL HARIBHAI
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March 26, 1997 |
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STATE OF GUJARAT Vs. RAMAGAURI HARKISHANDAS
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March 18, 1997 |
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STATE OF GUJARAT Vs. CONTINENTAL TEXTILE MILLS
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March 21, 1997 |
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STATE OF GUJARAT Vs. SUDHIR MEHTA MANAGER MILTER PRIVATE LIMITED GANDHINAGAR
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January 24, 1997 |
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STATE OF GUJARAT Vs. GANESHBHAI CHAMNAJI RAVAL
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January 16, 1997 |
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STATE OF GUJARAT Vs. IMTIYAJ HAJI ABDUL SATTAR
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January 17, 1997 |
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STATE OF GUJARAT Vs. KANAIYALAL MANILAL
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January 29, 1997 |
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STATE OF GUJARAT Vs. SATWARA K MAVJI
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January 27, 1997 |
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STATE OF GUJARAT Vs. YOTISHCHANDRA INDURAI ANTANI
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January 31, 1997 |
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STATE OF GUJARAT Vs. MOTIBEN RAVAMALJI
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January 30, 1997 |
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STATE OF GUJARAT Vs. BABU RAVA KOLI
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February 6, 1997 |
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STATE OF GUJARAT Vs. LAKSHMAN MANGAJI MENA
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February 6, 1997 |
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STATE OF GUJARAT Vs. SURESHKUMAR P PATEL
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August 27, 1997 |
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STATE OF GUJARAT Vs. GANPATBHAI PREMJIBHAI JOSHI
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August 8, 1997 |
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STATE OF GUJARAT Vs. N I MEHTA EX DEPUTY COMMISSIONER OF INDUSTRIES
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August 13, 1997 |
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STATE OF GUJARAT Vs. WORKMEN OF MACHINE SHOP SUB DIVISION
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July 9, 1997 |
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STATE OF GUJARAT Vs. VISHNUBHAI BHOLIDAS PATEL
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September 17, 1997 |
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STATE OF GUJARAT Vs. BHARUCHA TEXTILE MILL
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October 23, 1997 |
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STATE OF GUJARAT Vs. KHANT KANJI RANA
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December 18, 1997 |
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STOCK EXCHANGE Vs. CENTRAL BOARD OF DIRECT TAXES
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January 9, 1997 |
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STOCK EXCHANGE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 3, 1997 |
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SUBHASH CHANDRA KHURANA Vs. STATE OF GUJARAT
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June 23, 1997 |
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SUBHASH R BHARDE Vs. CHAIRMAN CUM MANAGING DIRECTOR ONGC & ORS
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December 19, 1997 |
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SUBHASHBHAI PANNALAL SHAH Vs. KAVANT GRAM PANCHAYAT
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July 2, 1997 |
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SUBHSAGAR ENTERPRISES Vs. J K SYNTHETICS CORPORATION LIMITED
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May 7, 1997 |
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SUDHA BHATT Vs. SECRETARY SOCIAL WELFARE DEPTT
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March 17, 1997 |
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SUHANA S NAGORI Vs. SIKANDARKHAN BILALKHAN NAGORI
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January 9, 1997 |
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SUKHA MAL Vs. PRAKASH SHESH MAL JAIN
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October 9, 1997 |
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SUN PHARMACEUTICAL INDUSTRIES LTD Vs. STATE
|
November 19, 1997 |
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SUNITA ANILKUMAR AGRAWAL Vs. ANILKUMAR BALMUKUND AGRAWAL
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September 12, 1997 |
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SUO MOTU Vs. BHAVNA TEXTILE PRIVATE LIMITED
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August 5, 1997 |
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SURAT DISTRICT PANCHAYAT Vs. DINUBHAIJ
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July 7, 1997 |
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SURESHKUMAR K JOSHI Vs. GUJARAT AGRICULTURAL UNIVERSITY
|
August 26, 1997 |
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SURYAKANT C SHAH Vs. STATE OF GUJARAT
|
November 17, 1997 |
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SUSHILABEN Vs. DIRECTOR OF PENSION AND PROVIDENT FUND
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October 21, 1997 |
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SUTHAR ILABEN NATUBHAI Vs. REGISTRAR GUJARAT NURSING COUNCIL
|
March 4, 1997 |
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SWAMINARAYAN MANDIR DWARKA Vs. STATE OF GUJARAT
|
March 12, 1997 |
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T T K PHARMA LIMITED Vs. STATE OF GUJARAT
|
September 11, 1997 |
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TAKHATSINGH SHIVAJI Vs. DEPUTY COMMISSIONER OF POLICE
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December 4, 1997 |
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TAPSI TRIVEDI Vs. CENTRE OF ENVIRONMENT PLANNING AND TECHNOLOGY
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August 1, 1997 |
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TARABEN Vs. SHANTABEN
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July 18, 1997 |
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TARUNBEN SUKLAL GAMIT Vs. CENTRAL PULP MILLS LIMITED
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July 4, 1997 |
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TATA CHEMICALS LTD. Vs. UNION OF INDIA
|
December 1, 1997 |
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TEE VEE TRADING CORPORATION Vs. STATE OF GUJARAT
|
November 17, 1997 |
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TETIYABHAI DEVNABHAI Vs. STATE OF GUJARAT
|
November 18, 1997 |
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THAKORBHAI I. PATEL AND ETC. Vs. STATE OF GUJARAT AND OTHERS
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March 3, 1997 |
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THANKAMMA GEORGE Vs. STATE OF GUJARAT
|
January 16, 1997 |
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TRANSPORT AND DOCK WORKERS UNION Vs. KANDLA DOCK LABOUR BOARD
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July 23, 1997 |
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TRIKAMDAS PADAMSI JOSHI Vs. PRANLAL PARSOTTAM JOSHI
|
March 10, 1997 |
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TRUSTEES OF HARESHWER MAHADEV TRUST Vs. TRUSTEES OF JASVANTSINHJI AUDICHYA BRAHMAN BOARDING VIDHYARTHI BHUVAN
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July 23, 1997 |
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TULSIDAS NATHUBHAI Vs. CHHABILDAS SHANKERBHAI
|
March 21, 1997 |
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U C SHAH Vs. STATE OF GUJARAT
|
August 15, 1997 |
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U P KANGAD Vs. GOVERNMENT OF GUJARAT
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December 26, 1997 |
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UDAIPUR PHOSPHATES AND FERTILIZERS LIMITED Vs. GUJARAT MAZDOOR KRANTI UNION
|
April 3, 1997 |
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UDAY M PATEL Vs. DEAN B J MEDICAL COLLEGE
|
July 3, 1997 |
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UMABEN I RAVAL Vs. STATE OF GUJARAT
|
August 14, 1997 |
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UMESH DUTT KAILASH MATHUR Vs. DEPUTY COMMISSIONER OF FISHERIES
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January 24, 1997 |
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UMESHKUMAR MANUBHAI AMIN Vs. DHOLKA NAGARPALIKA
|
December 19, 1997 |
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UNION BANK OF INDIA Vs. KAMLESH G SHAH
|
February 11, 1997 |
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UNION OF INDIA Vs. CAMBY TRADERS
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November 18, 1997 |
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UNION OF INDIA Vs. SHAH DALSUKHRAI GIRDHARLAL
|
November 18, 1997 |
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UNION OF INDIA Vs. K PATEL AND COMPANY
|
November 18, 1997 |
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UNION OF INDIA Vs. SHAH TRANSPORT COMPANY
|
November 18, 1997 |
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UNION OF INDIA Vs. AHMEDABAD MUNICIPAL CORPORATION AND ANOTHER
|
July 25, 1997 |
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UNITED INDIA INSURANCE CO. LTD. Vs. MAGANLAL HIRABHAI PATEL
|
July 28, 1997 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. NANDABEN WD O BUDHABHAI CHOTABHAI VAGHRI
|
August 4, 1997 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. GUJARAT SHIP TRADING CORPORATION
|
June 30, 1997 |
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USHABEN K SHAH Vs. BHARAT OVERSEAS BANK LIMITED
|
January 30, 1997 |
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USHABEN K SHAH Vs. BHARAT OVERSEAS BANK LIMITED
|
January 16, 1997 |
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V D SHUKLA Vs. STATE OF GUJARAT
|
October 17, 1997 |
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V K GUPTA, NEW DELHI Vs. PUNJAB NATIONAL BANK, NEW DELHI
|
October 14, 1997 |
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V N CONTRACTOR Vs. STATE OF GUJARAT
|
December 24, 1997 |
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V N SHAH Vs. DEAN
|
December 3, 1997 |
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V R DHANANAI Vs. STATE OF GUJARAT
|
November 18, 1997 |
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V T MEHTA Vs. CHAIRMAN AND MANAGING DIRECTOR I P C L
|
January 30, 1997 |
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VADASAMA SEVA SAHKARI MANDALI LIMITED Vs. DIRECTOR AGRICULTURE MARKETING AND RURAL FINANCE
|
November 12, 1997 |
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VADODARA DISTRICT CO OP MILK PRODUCERS UNION LIMITED Vs. K V ACHARYA DEPUTY REGISTRAR AND MEMBER OF BOARD OF NOMINEES
|
January 3, 1997 |
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VALKUBHAI RAMBHAI KATHI Vs. STATE OF GUJARAT
|
May 9, 1997 |
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VALLABHBHAI KARSANBHAI PATEL Vs. STATE OF GUJARAT
|
July 30, 1997 |
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VANMALIBHAI KALIDAS HAJARI Vs. STATE OF GUJARAT
|
October 21, 1997 |
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VARUN CARRIERS Vs. UNION OF INDIA
|
May 6, 1997 |
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VARUN SEACON LIMITED Vs. BHARAT BIJLEE LIMITED
|
August 14, 1997 |
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VASANTIBEN Vs. AMBALAL CHELDAS GANCHI
|
December 15, 1997 |
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VASANTIKA R DALIA Vs. BARODA MUNICIPAL COPORATION
|
May 5, 1997 |
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VASANTILAL THAKORDAS MALI Vs. STATE OF GUJARAT
|
April 9, 1997 |
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VASUDEV DHANJI VARU Vs. BHOGILAL MANOHARDAS VAISHNAV ANJAR KUTCH
|
September 17, 1997 |
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VENILAL MAGANLAL Vs. MAKANBHAI SOMABHAI PATEL
|
August 1, 1997 |
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VETERINARY OFFICER Vs. RAJENDRASINH R JHALA
|
March 21, 1997 |
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VIDEOCON INTERNATIONAL LIMITED Vs. UNION OF INDIA
|
February 28, 1997 |
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VIJAY SAKHARAN SUDHALKAR Vs. MUNICIPAL CORPORATION OF BARODA
|
June 27, 1997 |
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VIJAYKUMAR GOEL Vs. STATE OF GUJARAT
|
January 15, 1997 |
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VIJAYKUMAR P KHAKKAR Vs. STATE OF GUJARAT
|
October 17, 1997 |
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VIJAYSINGH B DODIA Vs. SAURASHTRA UNIVERSITY
|
November 25, 1997 |
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VIKRAMSINH B ZALA Vs. STATE OF GUJARAT
|
May 9, 1997 |
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VINABEN K DAVE Vs. STATE OF GUJARAT
|
October 8, 1997 |
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VINEET MUKUL Vs. STATE OF GUJARAT
|
September 15, 1997 |
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VINOD DHIRAJLAL RAVAL Vs. VICE CHANCELLOR NORTH GUJARAT UNIVERSITY
|
November 25, 1997 |
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VINOD N SOLANKI Vs. ASSISTANT LABOUR COMMISSIONER
|
March 31, 1997 |
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VINODCHANDRA BALKRISHNA PANDIT Vs. BANK OF INDIA
|
May 9, 1997 |
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VINODCHANDRA BALKRISHNA PANDIT Vs. STATE OF GUJARAT
|
July 22, 1997 |
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VIRCHAND MANSING DATANIYA Vs. MANAGER JUPITER TEXTILE MILLS
|
September 22, 1997 |
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VISHNUBHAI MAMNIBHAI PATEL Vs. STATE OF GUJARAT
|
December 11, 1997 |
|
VORA AMINBAI IBRAHIM Vs. VORA TAHERALI MOHMEDALI
|
April 2, 1997 |
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VRAJKUMAR RAMANLAL SHAH Vs. STATE OF GUJARAT
|
September 11, 1997 |
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VRAJLAL RAGHURAM JOSHI Vs. DEPUTY ENGINEER PWD
|
November 18, 1997 |
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WESTERN SHIPBREAKING CORPORATION Vs. CLARE HAVEN LIMITED U K
|
April 21, 1997 |
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WIPRO LIMITED Vs. DISTRICT COLLECTOR VALSAD
|
December 4, 1997 |
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YOGENDRA KASTURBHAI PARMAR Vs. STATE OF GUJARAT
|
March 31, 1997 |
|
ZENUL ABEDIAN GULAMNABI MALEK Vs. GUJARAT ELECTRICITY BOARD
|
October 17, 1997 |
|
ZENUL ABEDIN GULAMNABI MALEK Vs. GUJARAT ELECTRICITY BOARD
|
October 7, 1997 |
|
ZOROASTRIAN CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DISTRICT REGISTRAR CO OP SOCIETIES URBAN
|
January 16, 1997 |