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(M/S) ANIL ENGINEERING WORKS Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR AND ANR.
|
February 2, 1996 |
|
(THE) DEPUTY COLLECTOR, LAND ACQUISITION, VISNAGAR Vs. CHAUDHARI KADHARABHAI MOTIBHAI
|
September 12, 1996 |
|
(THE) STATE OF GUJARAT Vs. BHUPENDRA ATMARAM THAKKAR
|
December 10, 1996 |
|
A G DESAI SUPERINTENDING ENGINEER Vs. STATE OF GUJARAT
|
July 1, 1996 |
|
A R PANDYA Vs. STATE OF GUJARAT
|
January 19, 1996 |
|
A T TRIVEDI Vs. SECRETARY CO OPERATIVE DEPARTMENT
|
November 26, 1996 |
|
A. R. BHATT Vs. COLLECTOR, RAJKOT
|
November 28, 1996 |
|
ABDUL MAJID HAJI LATIF Vs. URBAN LAND CEILING TRIBUNAL
|
August 20, 1996 |
|
ACHARYSHREE MAHAPRABHUJINI RANAVASVALA BETHAK MANDIR TRUST GODHARA Vs. CHOKSHI RADIAL CHUNDULAL
|
April 23, 1996 |
|
ADAMBHAI JANMAHMAD Vs. COLLECTOR BANASKANTHA
|
June 20, 1996 |
|
ADODIYA BAI SANCHALBEN MULJIBHAI Vs. STATE OF GUJARAT
|
July 8, 1996 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. COLLECTOR VALSAD
|
October 9, 1996 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE BORSAD Vs. STATE OF GUJARAT
|
February 23, 1996 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE RAJKOT Vs. RAJKOT MUNICIPAL CORPORATION
|
January 19, 1996 |
|
AGRICULTURAL PRODUCT MARKET COMMITTEE Vs. LUNAVADA NAGAR PANCHAYAT
|
December 6, 1996 |
|
AHIR BHAYA RAMDE Vs. SANJAY PRASAD
|
July 3, 1996 |
|
AHMEDABAD CO OPERATIVE DEPTT STORES LIMITED Vs. UNION OF INDIA
|
September 2, 1996 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. BADARSING AJITSINH
|
November 6, 1996 |
|
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. HISAMUDDIN DOSUMIYA SHAIKH
|
December 19, 1996 |
|
AHMEDABAD VICTORIA IRON WORKS Vs. STATE OF GUJARAT
|
July 1, 1996 |
|
AJAY MAHENDRAKUMAR SHAH Vs. COMMISSIONER OF INCOME TAX
|
May 1, 1996 |
|
AJAYDEEP CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF GUJARAT
|
August 7, 1996 |
|
AKHIL GUJARAT GENERAL MAZDOOR SANGH Vs. PIOMA INDUSTRIES
|
April 2, 1996 |
|
AKSA CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF GUJARAT
|
July 24, 1996 |
|
ALEMBIC KARMACHARI UNION Vs. ALEMBIC CHEMICAL WORKS COMPANY LIMITED
|
September 24, 1996 |
|
ALL INDIA BAJAJ ELECTRICALS EMPLOYEES FEDARATION Vs. CHIEF LABOUR COMMISSIONER DELHI
|
December 4, 1996 |
|
ALLJIBHAI JIVRAJBHAI Vs. SECRETARY, REVENUE DEPARTMENT (APPEALS)
|
November 29, 1996 |
|
AMARSINH GELA KOLI Vs. STATE OF GUJARAT
|
July 8, 1996 |
|
AMBABEN Vs. STATE OF GUJARAT
|
June 27, 1996 |
|
AMBALAL NATHALAL PATEL Vs. STATE OF GUJARAT
|
July 5, 1996 |
|
AMBALAL RANCHHODJI THAKORE Vs. STATE OF GUJARAT
|
July 15, 1996 |
|
AMBICA VIJAY MILLS Vs. GUJARAT STATE FINANCIAL CORPORATION
|
February 13, 1996 |
|
AMRUTLAL PRANLAL PANCHAL Vs. PRAHLADBHAI RAJARAM MEHTA
|
December 9, 1996 |
|
ANILABEN J JOSHI Vs. STATE OF GUJARAT
|
August 3, 1996 |
|
ANITA RAGHAV Vs. OFFICER INCHARGE OF AIR FORCE STATION & ANR.
|
August 9, 1996 |
|
ANWAR ALIAS ANUDO ALIMAMAD PATHAN Vs. STATE OF GUJARAT
|
September 24, 1996 |
|
APP FANIBANDA Vs. MAHESHCHANDRA A BAROT
|
December 26, 1996 |
|
ARASURI AMBAJIMATA MANDIR DEVSTHAN TRUST Vs. JOITABHAI A PATEL SHRAMJIVI GENERAL WORKERS UNION
|
July 3, 1996 |
|
ARJUN SINGH Vs. RANJIT SINGH
|
January 30, 1996 |
|
ARPITA J. AHUJA Vs. STATE OF GUJARAT AND OTHERS
|
August 23, 1996 |
|
ARUN H MEHTA Vs. MAHESH HARSHADRAI DESAI
|
September 18, 1996 |
|
ARVIND INVESTMENT CONSULTANT Vs. PRESTO FINANCE LTD.
|
August 29, 1996 |
|
ARVIND POLYCOT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 10, 1996 |
|
ARVIND SHIVLAL SONI Vs. STATE OF GUJARAT
|
February 20, 1996 |
|
ARVIND SHIVLAL SONI Vs. STATE OF GUJARAT & ANR.
|
February 29, 1996 |
|
ARVINDBHAI B PATEL Vs. GUJARAT STATE PHARMACY COUNCIL
|
August 30, 1996 |
|
ASFAQ RAZAK PATEL Vs. K U PATEL SUPTD OF CUSTOMS AHMEDABAD
|
February 22, 1996 |
|
ASHISH BHUPENDRABHAI GANDHI Vs. STATE OF GUJARAT
|
April 30, 1996 |
|
ASHOK FASHIONS LIMITED Vs. MEGHDOOR ACID AND CHEMICALS
|
April 3, 1996 |
|
ASHOK GOVINDRAM HURRA Vs. RUPA ASHOK HURRA
|
March 15, 1996 |
|
ASHOKBHAI MANIBHAI PATEL Vs. JYOTI SWITCH GEARS LIMITED
|
January 24, 1996 |
|
ASSOCIATED CEMENT COMPANY LIMITED Vs. STATE OF GUJARAT
|
June 21, 1996 |
|
ASSOCIATED CONSTRUCTION AND ENGINEERING COMPANY Vs. DHANLAXMIBEN
|
April 24, 1996 |
|
ATUL ROMESHCHANDRA DESAI Vs. BANK OF BARODA
|
March 22, 1996 |
|
B N DESAI Vs. A J TRIVEDI
|
March 21, 1996 |
|
B N SRINIVASA MURTHY Vs. BHARAT HEAVY ELECTRICALS LIMITED
|
March 12, 1996 |
|
BABU ALIAS SALIM ALIAS RAKESH NARENDRAKUMAR TRIVEDI Vs. STATE OF GUJARAT
|
August 20, 1996 |
|
BABUBHAI GOVINDBHAI PATEL Vs. COMPETENT AUTHORITY & DEPUTY COLLECTOR, U. L. C, RAJKOT AND ANOTHER
|
July 5, 1996 |
|
BABUBHAI M PATEL Vs. STATE OF GUJARAT
|
March 16, 1996 |
|
BABUBHAI MANDABHAI AHIR Vs. STATE OF GUJARAT
|
December 20, 1996 |
|
BAHADURSING GHANDUBHA Vs. STATE OF GUJARAT
|
December 9, 1996 |
|
BAI DHANI WD O HIRA MOTI Vs. STATE OF GUJARAT
|
April 10, 1996 |
|
BAI JASUD WD O KANTILAL ALIAS FULCHAND ANOPCHAND Vs. RATILAL ANOPCHAND SHAH
|
August 9, 1996 |
|
BAKUNVERBA JAKHUBHA JADEJA Vs. CHANDUBHA GUMANSINGH ZALA
|
May 1, 1996 |
|
BALKRUSHNA V OZA Vs. STATE OF GUJARAT
|
January 17, 1996 |
|
BALUBHA MOHABATSINH Vs. STATE OF GUJARAT
|
July 18, 1996 |
|
BANASKANTHA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. INCOME TAX OFFICER
|
October 24, 1996 |
|
BANASKANTHA DISTT CENTRAL CO OP BANK LTD Vs. STATE OF GUJARAT
|
April 8, 1996 |
|
BANDHARA DEEPTI DINESHCHANDRA Vs. COMMISSIONER OF HIGHER EDUCATION
|
September 10, 1996 |
|
BANK OF INDIA Vs. VIJAY RAMNIKLAL KAPADIA
|
June 21, 1996 |
|
BANYAN AND BERRY Vs. DEPUTY CIMMISSIONER OF INCME TAX
|
September 6, 1996 |
|
BASHIRKHAN ALIAS BABUKHAN MOHAMMADKHAN PATHAN Vs. STATE OF GUJARAT
|
September 13, 1996 |
|
BATLIBOI AND COMPANY Vs. MUNICIPAL CORPORATION OF THE CITY OF SURAT
|
June 18, 1996 |
|
BAXUKHAN ABDULKHAN PATHAN Vs. SAMARTBHAI RASULBHAI
|
December 18, 1996 |
|
BECHAR ARJAN AND COMPANY Vs. ASSISTANT COLLECTOR
|
August 20, 1996 |
|
BHAGWANDAS M TANWAR Vs. SATISH R SAINI
|
March 4, 1996 |
|
BHAIJIBHAI KALIDAS Vs. ICHCHHABEN
|
June 27, 1996 |
|
BHAILALBHAI B VAISHNAV Vs. ADDITIONAL DIRECTOR MEDICAL EDUCATION AND RESEARCH
|
February 20, 1996 |
|
BHAILALBHAI M PATEL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
September 26, 1996 |
|
BHANUBHAI NAGJIBHAI PATEL Vs. STATE OF GUJARAT
|
July 4, 1996 |
|
BHANUBHAI NAGJIBHAI PATEL Vs. STATE OF GUJARAT
|
February 27, 1996 |
|
BHARATBHAI BHANABHAI PATEL Vs. STATE OF GUJARAT
|
January 31, 1996 |
|
BHARATKUMAR SHIVABHAI JADAV Vs. DEPUTY DISTRICT DEVELOPMENT OFFICER KHEDA
|
July 8, 1996 |
|
BHARATSINH NARUBHA ZALA Vs. ASSTT COMMISSIONER OF POLICE RAJKOT
|
February 19, 1996 |
|
BHARGDEV NARHARIPRASAD BHATT Vs. STATE OF GUJARAT
|
July 12, 1996 |
|
BHARWAD RUKHADBHAI RUDABHAI Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR
|
September 13, 1996 |
|
BHAVENDRA H PARMAR Vs. STATE OF GUJARAT
|
December 16, 1996 |
|
BHIKHAJI SOMAJI Vs. SPECIAL LAND ACQUISITION OFFICER, OIL AND NATURAL GAS COMMISSION
|
January 19, 1996 |
|
BHIKHUBHAI N. SHAH Vs. STATE OF GUJARAT & ORS.
|
January 12, 1996 |
|
BHIL AMBALAL BHANJI Vs. STATE OF GUJARAT
|
June 18, 1996 |
|
BHIMANI ESTATE PRIVATE LIMITED Vs. STATE OF GUJARAT
|
August 19, 1996 |
|
BHIMJIBHAI KHODABHAI PATEL Vs. STATE OF GUJARAT
|
April 11, 1996 |
|
BHOJRAJ DANUMAL THAKKER Vs. STATE OF GUJARAT
|
May 2, 1996 |
|
BHRAHMAN SHRIRAM KESHARA Vs. STATE OF GUJARAT
|
December 13, 1996 |
|
BHUPATRAY O VYAS Vs. STATE OF GUJARAT
|
December 13, 1996 |
|
BHURABHAI GIGANBHAI Vs. STATE OF GUJARAT
|
January 25, 1996 |
|
BIMAL MOTILAL RAJVANSHI Vs. STATE OF GUJARAT
|
December 26, 1996 |
|
BIPIN VADILAL MEHTA Vs. RAMESH B DESAI
|
March 12, 1996 |
|
BIPINCHANDRA ALIAS VIPINCHANDRA PRANJIVANDAS THAKKAR Vs. MUNICIPAL CORPORATION VADODARA
|
August 7, 1996 |
|
BIPINCHANDRA T SHAH Vs. STATE OF GUJARAT
|
October 14, 1996 |
|
C N PANCHOLI Vs. GOVERNMENT OF GUJARAT
|
February 26, 1996 |
|
CADILA PHARMACEUTICAL LTD Vs. TORRENT PHARMACEUTICALS LTD
|
June 11, 1996 |
|
CHAITALI CO OPERATIVE SOCIETY LIMITED Vs. COMPETENT AUTHORITY ULC
|
May 8, 1996 |
|
CHAMPA ENGINEERING INDUSTRIES Vs. SURAT SINGH DEPUTY CHIEF CONTROLLER OF IMPORT AND EXPORTS AHMEDABAD
|
October 29, 1996 |
|
CHAMPAKBHAI MADHUBHAI VASAVA Vs. DISTRICT MAGISTRATE
|
September 26, 1996 |
|
CHAMPAKLAL MANUBHAI SOPARIWALA Vs. STATE OF GUJARAT
|
July 9, 1996 |
|
CHANDRAKANT DAHYABHAI FUDNAWALA Vs. STATE OF GUJARAT
|
December 24, 1996 |
|
CHANDRAKANT MANILAL AND ORS. Vs. STATE OF GUJARAT AND ORS.
|
May 2, 1996 |
|
CHANDRASINH K JADAV Vs. STATE OF GUJARAT
|
April 10, 1996 |
|
CHANDRIKABEN KAPILBHAI JOSHI Vs. COLLECTOR BHAVNAGAR DISTRICT
|
March 11, 1996 |
|
CHANDULAL TRIBHOVANDAS KOTHA Vs. SURENDRANAGAR PEOPLE CO-OPERATIVE BANK
|
December 27, 1996 |
|
CHANRAKANT VELJIBHAI DODIA Vs. STATE OF GUJARAT
|
January 29, 1996 |
|
CHATURBHAI VIRAMBHAI VAGHRI Vs. BHAGWATACHARYA NARAYANCHARYA TRUST
|
July 9, 1996 |
|
CHAUDHARY RAMESHBHAI DALSANGBHAI Vs. DIRECTOR AGRI MARKET AND RURAL FINANCE
|
March 18, 1996 |
|
CHEMICAL LABOUR UNION Vs. AMBALAL SARABHAI ENTERPRISES LIMITED
|
August 1, 1996 |
|
CHEMICALS KAMDAR SANGH Vs. TATA CHEMICALS LIMITED
|
May 2, 1996 |
|
CHHANABHAI PUNJABHAI PRAJAPATI Vs. KANUJI VISAJI
|
January 30, 1996 |
|
CHHANALAL JAYANTILAL SHAH Vs. T D O
|
September 27, 1996 |
|
CHHOTABHAI H PARMAR Vs. MAHENDRABHAI Q PATEL
|
August 19, 1996 |
|
CHHOTUBHAI VALLABHBHAI Vs. PRAGJIBHAI D NAIK
|
April 18, 1996 |
|
CHIEF OFFICER, SAVARKUNDLA MUNICIPALITY Vs. HUSENBHAI O. CHAUHAN
|
December 18, 1996 |
|
CHIMANLAL BHAGWANDAS PANCHAL Vs. BAI DHALI RAGHAVJI PARMAR
|
September 10, 1996 |
|
CHIMANLAL GOVINDJI THAKKER Vs. STATE OF GUJARAT
|
February 26, 1996 |
|
CHIMANLAL J GANDHI LR OF NATVERLAL JESIGHBHAI SHAH DECD Vs. ANILBHAI R BAKERI
|
November 7, 1996 |
|
CHOKSI TEJAL PRAVINCHANDRA Vs. DEAN M P SHAH MEDICAL COLLEGE JAMNAGAR
|
May 4, 1996 |
|
CHOTABHAI SHANKERBHAI PATEL Vs. STATE OF GUJARAT
|
September 11, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. NIRMALA BAKUBHAI FOUNDATION
|
July 26, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BALUBHAI NANUBHAI HUF
|
February 16, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. JAWAHAR D DHOLAKIYA
|
January 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SATYADEV CHEMICAL LIMITED
|
December 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DALABHAI AND COMPANY G
|
December 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SHMATILAL POPATLAL HUF
|
December 6, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ANANT NARHAR NIMHAR HUF
|
November 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KIRAN CRIMPERS
|
December 4, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. JAWAHARBHAI D PATEL
|
December 6, 1996 |
|
D J KANSARA Vs. DISTRICT JUDGE
|
January 29, 1996 |
|
D M BUCH Vs. STATE OF GUJARAT
|
April 18, 1996 |
|
D S PATEL AND CONSTRUCTION COMPANY Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR U L C RAJKOT
|
October 18, 1996 |
|
D S SHUKLA Vs. STATE OF GUJARAT
|
July 8, 1996 |
|
D Z BHUT Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
|
May 30, 1996 |
|
D. M. PATEL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
February 1, 1996 |
|
DABHOI NAGARPALIKA Vs. S J KHEDIA
|
March 22, 1996 |
|
DAHIBEN AND OTHERS Vs. OFFICER ON SPECIAL DUTY (THE LAND ACQUISITION OFFICER NO. 1), AHMEDABAD AND ANOTHER
|
January 23, 1996 |
|
DAHYABHAI KHUSHALBHAI AHIR Vs. STATE OF GUJARAT
|
June 18, 1996 |
|
DAHYABHAI LALDAS Vs. STATE OF GUJARAT
|
April 30, 1996 |
|
DAHYALAL N VORA Vs. SUDHIR MANKAD IAS
|
August 9, 1996 |
|
DAILATBHAI CHELLARAM PARMAR Vs. RAMJIBHAI JIVABHAI PARMAR
|
May 6, 1996 |
|
DALPATBHAI G DOSHI Vs. VINAY VYAS
|
October 14, 1996 |
|
DARSHA C. PARDIWALA Vs. STATE OF GUJARAT
|
September 18, 1996 |
|
DAULATSINHJI SAVANTHSINHJI SOLANKI Vs. EXECUTIVE ENGINEER
|
May 8, 1996 |
|
DEGREMONT INDIA LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF SURAT
|
January 23, 1996 |
|
DENISH INDUSTRIES LTD. Vs. RASAYAN AGENCIES
|
December 12, 1996 |
|
DEPUTY EXECUTIVE ENGINEER RANDB DIVISION Vs. ATULKUMAR J RAVAL
|
December 13, 1996 |
|
DESA MULJI Vs. DIVISIONAL CONTROLLER G S R T C JUNAGADH
|
July 1, 1996 |
|
DEVIKA POLYSTERS PRIVATE LIMITED Vs. STATE OF GUJARAT
|
February 23, 1996 |
|
DEVILAL GOLJIBHAI SHAH Vs. K C SAGAR
|
February 7, 1996 |
|
DEVINDERSINGH. Vs. (THE) STATE OF GUJARAT
|
October 9, 1996 |
|
DEVSHANKER AMBALAL JANI Vs. STATE OF GUJARAT
|
July 16, 1996 |
|
DHANIBEN MAKANBHAI TANDEL Vs. UNION OF INDIA
|
May 3, 1996 |
|
DHANJIBHAI KALIDAS Vs. MINOR CHETAN TRIKAMLAL
|
February 6, 1996 |
|
DHANLAXMIBEN Vs. HASUMIYA AKBARMIYA MALEK
|
July 25, 1996 |
|
DHARMENDRA DHIRAJLAL SONEJI Vs. STATE OF GUJARAT
|
September 4, 1996 |
|
DHIRAJLAL B PATEL Vs. STATE OF GUJARAT
|
September 6, 1996 |
|
DHIRAJLAL VANMALIDAS THAKKER Vs. B M RAO
|
November 8, 1996 |
|
DHIRUBHAI JETHABHAI PATEL Vs. SABARKANTHA DISTRICT PANCHAYAT
|
January 23, 1996 |
|
DHIRUBHAI MADARIBHAI Vs. STATE OF GUJARAT
|
April 23, 1996 |
|
DHRUVENDRA SINGH DEPUTY SUPRETENDENT GEOLOGYST ONGC BARODA Vs. ONGC NEW DELHI
|
April 11, 1996 |
|
DIGVIJAY CEMENT CO. LTD Vs. RANIP NAGARPALIKA
|
December 18, 1996 |
|
DIGVIJAY CEMENT COMPANY LIMITED Vs. RANIP NAGARPALIKA
|
December 1, 1996 |
|
DILAVARSANGHJI ANUBHA JADEJA Vs. COLLECTOR OF KUTCH BHUJ
|
January 12, 1996 |
|
DILIP K. MORI Vs. K. S. DIESELS LTD.
|
August 1, 1996 |
|
DINESHBHAI SOMABHAI PATEL Vs. I G PRISONS
|
April 24, 1996 |
|
DINUBHAI C TRIVEDI Vs. H K TODIWALA
|
August 7, 1996 |
|
DIPSINH KESHRISINH BARIYA Vs. STATE OF GUJARAT
|
March 12, 1996 |
|
DIVISION CONTROLLER GSRTC Vs. RATANSINGH K THAKORE
|
July 24, 1996 |
|
DIVISIONAL CONTROLLER GSRTC RAJKOT Vs. MAGANBHAI G PATEL
|
October 29, 1996 |
|
DIVYAKANT NAVNITLAL SHAH Vs. ADDITIONAL COLLECTOR AND COPETENT AUTHORITY
|
September 19, 1996 |
|
DR. B. C. PARIKH & OTHERS Vs. AHMEDABAD MUNICIPAL CORPN. THROUGH COMMISSIONER MUNICIPAL CORPORATION
|
December 2, 1996 |
|
DUDHIBEN MERAKHBHAI Vs. NATHABHAI HAZABHAI
|
April 25, 1996 |
|
DUNGARBHAI MOTIBHAI PATEL Vs. COLLECTOR
|
July 5, 1996 |
|
DURGAPRASAD P DASH Vs. STATE BANK OF SAURASHTRA
|
February 19, 1996 |
|
DURLABHJI DHANJIBHAI PATEL Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR SURAT
|
February 28, 1996 |
|
DWARKADAS GOVINDDAS PARIKH Vs. STATE OF GUJARAT
|
August 12, 1996 |
|
ELECTION OFFICER Vs. DHARAMSHIBHAI MALJIBHAI
|
October 25, 1996 |
|
ELESH NANDUBHAI PATEL Vs. C P SINGH
|
December 6, 1996 |
|
ELESH NANDUBHAI PATEL Vs. C P SINGH COMMISSIONER OF POLICE AHMEDABAD CITY
|
December 27, 1996 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. NATVARLAL AMRATLAL SHAH
|
April 30, 1996 |
|
EXECUTIVE ENGINEER GUJARAT ELECTRICITY BOARD Vs. ROHINI OIL MILLS
|
March 1, 1996 |
|
FATMA BAI WD O SIPAI NAJUBHAI HASANBHAI Vs. SPL SECRETARY REVENUE DEPT
|
September 9, 1996 |
|
FEDERAL BANK LTD Vs. CO-OPERATIVE BANK OF AHMEDABAD LTD
|
April 15, 1996 |
|
GADANI SAMIR D Vs. GUJARAT UNIVERSITY
|
February 7, 1996 |
|
GAMANBHAI PURUSHOTTAMBHAI PATEL Vs. JIVANBHAI PURUSHOTTAMBHAI PATEL
|
January 17, 1996 |
|
GANGABEN ISHWARLAL BHAGAT Vs. SOMABHAI MAGANBHAI
|
January 12, 1996 |
|
GANGADHAR ALIAS TATYA SHED BHAWANRAO Vs. APPROPRIATE AUTHORITY
|
March 29, 1996 |
|
GANPATRAI RAMJIBHAI BHATT Vs. STATE OF GUJARAT & ANR.
|
November 2, 1996 |
|
GANSHYAMKUMAR GORDHANDAS BOSAMIA Vs. STATE OF GUJARAT
|
April 23, 1996 |
|
GARDEN SILK MILLS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT NO 1
|
June 20, 1996 |
|
GARDEN SILK MILLS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX NO 2
|
June 26, 1996 |
|
GARDEN SILK MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 27, 1996 |
|
GAUTAMKUMAR PARSHOTTAMDAS LIMBACHIYA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
February 6, 1996 |
|
GIRDHARLAL GHELABHAI MEHTA Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR ULC
|
April 22, 1996 |
|
GIRDHARLAL TENUMAL MOTWANI Vs. STATE OF GUJARAT
|
November 5, 1996 |
|
GIRISH M SUTHAR Vs. GUJARAT ELECTRICITY BOARD
|
July 16, 1996 |
|
GIRISH MAGANLAL MITRA Vs. URBAN LAND CEILING TRIBUNAL AHMEDABAD
|
March 26, 1996 |
|
GOPAL DIPTI RAJKUMAR Vs. PRINCIPAL GOVERNMENT AKHANDANAND AYURVED MAHAVIDYALAYA
|
April 9, 1996 |
|
GOPAL GANGARAM NEPALI Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
March 29, 1996 |
|
GOPALBHAI RAMESHBHAI SONI Vs. STATE OF GUJARAT
|
December 10, 1996 |
|
GOPALLA GHISULAL CHHIPA Vs. STATE OF GUJARAT
|
May 28, 1996 |
|
GOVINDBHAI GELABHAI PATEL Vs. MADHABHAI PRABHUDAS PATEL
|
May 3, 1996 |
|
GOVINDBHAI MULJIBHAI CHAVDA Vs. STATE OF GUJARAT
|
December 23, 1996 |
|
GOVINDRAM PARSHURAM JETHI Vs. STATE OF GUJARAT
|
October 10, 1996 |
|
GUJARAT BANK WORKERS UNION Vs. CHAIRMAN/MANAGER, BHARAT CO-OPERATIVE BANK LTD , BARODA
|
April 17, 1996 |
|
GUJARAT CHAMBER OF COMMERCE AND INDUSTRY Vs. PRAVINBHAI JASHBHAI PATEL
|
December 20, 1996 |
|
GUJARAT ELECTRICITY BOARD Vs. SUB DIVISIONAL MAGISTRATE VALSAD
|
October 18, 1996 |
|
GUJARAT FLUOROCHEMICALS LIMITED Vs. RANJITNAGAR GRAM PANCHAYAT
|
September 21, 1996 |
|
GUJARAT HOUSING BOARD Vs. NAVALKISHOR REVASHANKER PANDYA
|
April 16, 1996 |
|
GUJARAT INDUSTRIAL CO OP BANK LTD Vs. PRAKASHACHANDRA NAVNITLAL VORA
|
January 31, 1996 |
|
GUJARAT MARKET COMMITTEE STAFF UNION Vs. KHEDA TAMAKU UTPADAN BAZAR SAMITI ANAND
|
January 18, 1996 |
|
GUJARAT MUNICIPAL FINANCE BOARD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 4, 1996 |
|
GUJARAT OPTHALMIC ASSISTANTS ASSOCIATION Vs. STATE OF GUJARAT
|
August 9, 1996 |
|
GUJARAT PETROLEUM EMPLOYEES UNION Vs. OIL AND NATURAL GAS CORPORATION LTD
|
August 27, 1996 |
|
GUJARAT POLY AUX ELECTRONICS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 5, 1996 |
|
GUJARAT RAJYA TALATI CUM MANTRI UNION Vs. DISTRICT DEVELOPMENT OFFICER RAJKOT
|
July 23, 1996 |
|
GUJARAT STATE CONSTRUCTION CORPORATION Vs. GHANSHYAMBHAI AND BROS
|
August 5, 1996 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. FATEHSINH P DABHI
|
July 24, 1996 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHIKHABHAI MANJIHHAI
|
August 14, 1996 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MER RANMAL BHIMA
|
July 5, 1996 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JARNAL SINN D RAMGADHIA
|
July 2, 1996 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. P G BARIA
|
October 1, 1996 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. YUSUFALI AHMED ALI
|
June 24, 1996 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. J N KANAWALA
|
April 9, 1996 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. J N VALAND
|
January 12, 1996 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ISMAILBHAI IBRAHIM BHATTI
|
January 17, 1996 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. P D SOLANKI
|
January 24, 1996 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VITTHALBHAI R SOLANKI
|
February 22, 1996 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD Vs. HANIF MOHMAD BISMILLAHKHAN
|
December 13, 1996 |
|
GUJARAT STATE TEXTILE CORPORATION LIMITED Vs. ASSTT COLLECTOR OF CUSTOMS
|
January 9, 1996 |
|
GUJARAT TRADE UNION MANCH Vs. GUJARAT STATE TEXTILE CORPORATION
|
November 8, 1996 |
|
GUJARAT UNIVERSITY Vs. SAMIR UPPAL
|
August 8, 1996 |
|
H B DESAI Vs. STATE OF GUJARAT
|
August 19, 1996 |
|
H M CHAMAR Vs. RANJIT SINGH
|
January 30, 1996 |
|
H M JOSHI Vs. MANOJKUMAR JAIN
|
September 4, 1996 |
|
H N DASTUR Vs. STATE OF GUJARAT
|
April 30, 1996 |
|
H U SHEIKH Vs. DIRECTOR OF EMPLOYMENT AND TRAINING
|
May 2, 1996 |
|
HAJI MOHAMMAD RAMJANBHAI CHIPA Vs. STATE OF GUJARAT
|
October 15, 1996 |
|
HAJI SULEMAN KHAFI Vs. STATE OF GUJARAT
|
April 12, 1996 |
|
HANIFBHAI MUNAFBHAI SHAIKH Vs. STATE OF GUJARAT AND OTHERS
|
March 14, 1996 |
|
HARDAS NARANBHAI VASRA Vs. STATE OF GUJARAT
|
June 27, 1996 |
|
HARIHAR COMMERCIAL CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 6, 1996 |
|
HARIKISHANDAS DHIRAJLAL Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR ULC
|
March 12, 1996 |
|
HARISHCHANDRA B SAIJA Vs. STATE OF GUJARAT
|
October 16, 1996 |
|
HARISINH C. CHHASATIYA Vs. DIVISIONAL CONTROLLER
|
July 11, 1996 |
|
HARIVALLABH PARIKH Vs. STATE OF GUJARAT
|
June 17, 1996 |
|
HARSHADKUMAR M PATEL Vs. K C D GANGWANI
|
July 15, 1996 |
|
HARYANA CHEMICALS AND PESTICIDES Vs. STATE OF GUJARAT
|
February 22, 1996 |
|
HASMUKH DEVJI KHAVASA Vs. STATE OF GUJARAT
|
October 23, 1996 |
|
HASMUKHLAL M SHETH Vs. KALOL MUNICIPAL BOROUGH
|
December 20, 1996 |
|
HASSAM NOOR MOHAMED Vs. STATE OF GUJARAT
|
January 31, 1996 |
|
HEEMANSHU HORNS PVT. LTD. AND OTHERS Vs. KAPADWANJ NAGAR PALIKA AND ANOTHER
|
April 26, 1996 |
|
HEIRS OF CHANDULAL P VAKHARIA Vs. STATE OF GUJARAT
|
December 9, 1996 |
|
HEIRS OF CHHITABHAI M PATEL Vs. STATE OF GUJARAT
|
December 9, 1996 |
|
HEIRS OF DECEASED MAGAN KARSAN Vs. LALJI JERAM AND ORS
|
February 15, 1996 |
|
HIMANSHU S RAJGAGURU Vs. STATE OF GUJARAT
|
January 22, 1996 |
|
HIMATLAL DAHYALAL CHOUHAN Vs. STATE OF GUJARAT
|
July 8, 1996 |
|
HIMATLAL DALPATRAM NIMBARK Vs. DEPUTY DISTRICT DEVELOPMENT OFFICER AMRELI
|
July 30, 1996 |
|
HIMATSINGH RAIJIBHAI CHAVDA Vs. UNION OF INDIA
|
December 17, 1996 |
|
HIMMAT PELHABHAI VANKAR Vs. STATE OF GUJARAT
|
February 12, 1996 |
|
HINABEN HARISHBHAI Vs. STATE OF GUJARAT
|
August 21, 1996 |
|
HIRABEN MANGABHAI Vs. MAGANBHAI SOMABHAI
|
September 10, 1996 |
|
HIRABEN MANGABHAI Vs. MAGANBHAI SOMABHAI
|
September 16, 1996 |
|
HIRABEN SHANKARLAL PATEL Vs. STATE OF GUJARAT
|
August 17, 1996 |
|
HIRPARA MANJULABEN GOBARBHAI Vs. BHIKHALAL B SINJALIYA
|
August 23, 1996 |
|
IDAR TALUKA CO OPERATIVE AGRICULTUR PRODUCE PROCESS AND SALE SOCIETY LIMITED Vs. AGRICULTUR PRODUCE MARKET COMMITTEE
|
December 20, 1996 |
|
IDRISMIYA MUKHATYAR AHMED SAIYAD Vs. KALUSINH ADITRAM BARIYA
|
December 4, 1996 |
|
INDIAN HUME PIPE COMPANY LIMITED Vs. UNION OF INDIA
|
December 17, 1996 |
|
INDICHEM Vs. UNION OF INDIA
|
April 15, 1996 |
|
INDRAMOHAN P ARORA Vs. COMMISSIONER OF INCOME TAX
|
December 20, 1996 |
|
INDRAVADAN AMRATLAL MALI AND OTHERS Vs. R.R. SOLANKI OR HIS SUCCESSOR ADDL. DIST. MAGISTRATE
|
November 28, 1996 |
|
INDRAVADAN C KHARVAR Vs. SURAT MUNICIPAL CORPORATION
|
December 16, 1996 |
|
INTEZAR AHMED SULTAN AHMED SHAIKH Vs. STATE OF GUJARAT
|
February 12, 1996 |
|
ISHWARBHAI BABAHAI GOHIL Vs. DIRECTOR MEDICAL
|
July 24, 1996 |
|
ISHWARLAL P PATEL Vs. EX OFFICIO SECRETARY
|
September 12, 1996 |
|
ISMAIL IBRAHIM KOYA Vs. OFFICER ON SPECIAL DUTY LAND ACQUISITION III AHMEDABAD
|
July 10, 1996 |
|
J. H. SAGAR Vs. STATE OF GUJARAT
|
August 2, 1996 |
|
JADEJA GANPATSINH KANUBHA Vs. STATE OF GUJARAT
|
July 23, 1996 |
|
JAGDISH CHOLERA Vs. HARESH S CHAVDA
|
April 24, 1996 |
|
JAGDISHBHAI JIVANLAL BHIMANI Vs. STATE OF GUJARAT
|
March 27, 1996 |
|
JAGDISHBHAI NAGARBHAI PATEL Vs. STATE OF GUJARAT
|
April 12, 1996 |
|
JAI BHARAT CO OPERATIVE SOCIETY LIMITED Vs. STATE OF GUJARAT
|
December 26, 1996 |
|
JALARAM CORPORATION Vs. STATE OF GUJARAT
|
July 11, 1996 |
|
JAMAJI GAMBHIRJI THAKORE Vs. STATE OF GUJARAT
|
September 12, 1996 |
|
JANARDAN D PATEL Vs. STATE OF GUJARAT
|
April 19, 1996 |
|
JASHBHAI M PATEL Vs. DHULABHAI LAKHABHAI
|
September 20, 1996 |
|
JASHVANTLAL M PAREKH Vs. MANAGER WESTERN RAILWAY
|
August 7, 1996 |
|
JASMIN SATISHBHAI SHAH Vs. VICE CHANCELAR GUJARAT UNIVERSITY AHMEDABAD
|
August 27, 1996 |
|
JASWANTLAL KASTURCHAND SHAH Vs. COMPETANT AUTHORITY AND DEPUTY COLLECTOR ULC
|
July 24, 1996 |
|
JAYABEN SURYAKANT MODI Vs. WELFARE COMMISSIONER GUJARAT LABOUR WELFARE BOARD
|
February 5, 1996 |
|
JAYANTILAL MOHANLAL DESAI Vs. STATE OF GUJARAT
|
December 9, 1996 |
|
JAYANTILAL PURSHOTTAMDAS PANCHAL Vs. COMMISSIONER OF MOTOR TRANSPORT, GUJARAT STATE
|
February 17, 1996 |
|
JAYESH CHANDULAL SHAH Vs. RAJESH AMBASHANKER NAGAR
|
October 3, 1996 |
|
JAYESH KUMAR NARSINHBHAI VAGHELA Vs. DIVISIONAL CONTROLLER GSRTC
|
June 8, 1996 |
|
JERAMBHAI D MAKWANA Vs. DISTRICT PANCHAYAT MEHSANA
|
November 2, 1996 |
|
JESHNIGHAI RAISINGBHAI GOHEL Vs. STATE OF GUJARAT AND OTHERS
|
March 15, 1996 |
|
JITENDRA CHHABILDAS DAVE Vs. STATE OF GUJARAT
|
March 15, 1996 |
|
JITENDRABHAI JASHBHAI PATEL Vs. MOHANBHAI SOMABHAI PATEL
|
November 26, 1996 |
|
JIVRAMBHAI KANJIBHAI CHAUDHARY Vs. STATE OF GUJARAT
|
February 19, 1996 |
|
JYOTINDRA J SHAH Vs. NAVNITLAL D PARIKH
|
December 17, 1996 |
|
K A R SUBRAMANIAM Vs. STATE OF GUJARAT
|
December 10, 1996 |
|
K B MEHTA Vs. STATE OF GUJARAT
|
January 22, 1996 |
|
K G MAKWANA Vs. STATE OF GUJARAT
|
January 8, 1996 |
|
K M BHATT Vs. REGIONAL MANAGER DENA BANK
|
February 23, 1996 |
|
K N SHAH Vs. PETROFILS CO OPERATIVE LIMITED
|
July 20, 1996 |
|
K S JOSHI Vs. STATE OF GUJARAT
|
August 1, 1996 |
|
K V BHUNDIA Vs. STATE OF GUJARAT
|
December 11, 1996 |
|
KACHARABHAI L LIMBACHIA Vs. RATANSINH J RATHOD PATELIA
|
September 20, 1996 |
|
KAILASH J THAKORE Vs. KARMAN RAMA
|
December 24, 1996 |
|
KALOL NAGARPALIKA Vs. PIR BHADIYADRI BHAGOL KALOL
|
July 26, 1996 |
|
KALPTARU LAND DEVELOPMENT PRIVATE LIMITED Vs. ASSISTANT COLLECTOR SURAT
|
March 14, 1996 |
|
KAMLA COTTON COMPANY Vs. COMMISSIONER OF INCOME TAX
|
November 26, 1996 |
|
KAMLABEN G. CHOPADA AND OTHERS Vs. STATE OF GUJARAT AND OTHERS
|
February 26, 1996 |
|
KAMLABEN W/O DHANSUKH LAVGHAN VASAVA Vs. DISTRICT MAGISTRATE, BHARUCH
|
August 13, 1996 |
|
KAMLESH AJITRAI TRIVEDI Vs. STATE OF GUJARAT
|
March 4, 1996 |
|
KAMLESH GANGA RAMJIYANI & ANR. Vs. STATE OF GUJARAT
|
January 22, 1996 |
|
KAMUBEN WD O RAMANLAL KESHAVLAL Vs. PARMAR CHAMANBHAI NARSINHBHAI
|
July 19, 1996 |
|
KANAIYALAL DAVASHIRAM SHAH Vs. UNION OF INDIA
|
July 24, 1996 |
|
KANAKSINH J. CHAUHAN Vs. STATE OF GUJARAT
|
January 1, 1996 |
|
KANBI HARJI DEVSHI Vs. KANBI PREMJI DEVSHI
|
November 2, 1996 |
|
KANCHANBEN NANALAL JOSHI Vs. STATE OF GUJARAT
|
December 27, 1996 |
|
KANCHANLAL THAKORDAS Vs. URBAN LAND CEILING TRIBUNAL
|
July 2, 1996 |
|
KANJIBHAI VITHALDAS PATEL Vs. STATE OF GUJARAT
|
January 8, 1996 |
|
KANODIYA NARESHKUMAR MITHALAL Vs. DINESHBHAI RUDHABHAI PARMAR
|
August 27, 1996 |
|
KANSARA VRIJLAL GUGALDAS AND ANR. Vs. VINOD NYALCHAND DOSHI AND ORS.
|
January 16, 1996 |
|
KANTILAL JAYANTILAL VORA Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR
|
March 12, 1996 |
|
KANTILAL KUBERDAS CHAUHAN Vs. THE STATE OF GUJARAT
|
January 16, 1996 |
|
KANTILAL SAVJIBHAI Vs. STATE OF GUJARAT
|
July 9, 1996 |
|
KANUBHAI GAURISHANKAR DAVE Vs. NOGHANVADAR SEVA SAHAKARI MANDALI LTD.
|
January 31, 1996 |
|
KANUBHAI KANTIBHAI PATEL Vs. STATE OF GUJARAT
|
May 23, 1996 |
|
KARNAVATI FINCAP LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 6, 1996 |
|
KARSANBHAI AMARABHAI RABARI Vs. MATHURBHAI KARABHAI VASAVA
|
December 6, 1996 |
|
KARSANJI CHATURJI HADIYOL Vs. JASUBEN RAMSINGJI PARMAR
|
November 7, 1996 |
|
KAUNTEYE GAURANGBHAI NIMAKSARI Vs. STATE OF GUJARAT
|
October 1, 1996 |
|
KAUSHIK T PATEL Vs. GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LIMITED
|
March 29, 1996 |
|
KAUSHIK T PATEL Vs. GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LIMITED
|
February 20, 1996 |
|
KESARBHAI BHAGWANBHAI Vs. STATE OF GUJARAT
|
June 24, 1996 |
|
KESHAVANAND HARINARAYAN SWAMI ALIAS KAMAL VISHWESWAR SHARMA Vs. STATE OF GUJARAT
|
July 9, 1996 |
|
KESHAVBHAI CHHABABHAI PATEL Vs. STATE OF GUJARAT AND ORS.
|
September 20, 1996 |
|
KESHAVLAL CHHAGANLAL VAGHELA Vs. DEPUTY MUNICIPAL COMMISSIONER ENG AHMEDABAD MUNI CORPORATION
|
August 30, 1996 |
|
KHEDA DISTRICT CO OP MILK PRODUCERS UNION Vs. STATE OF GUJARAT
|
February 29, 1996 |
|
KHEMCHAND R KOSHTI Vs. ABAD DAIRY
|
August 5, 1996 |
|
KHEMIBEN Vs. DEPUTY POLICE COMMISSIONER
|
October 10, 1996 |
|
KHUSHALBHAI NATHUBHAI PATEL Vs. STATE OF GUJARAT
|
February 27, 1996 |
|
KHUSHALDAS SEVADAS DEVMURARI Vs. STATE OF GUJARAT
|
December 17, 1996 |
|
KIRAN OIL INDUSTRIES Vs. DISTRICT COLLECTOR JAMNAGAR
|
January 8, 1996 |
|
KIRITKUMAR KAPILRAY BHATT Vs. STATE OF GUJARAT
|
September 27, 1996 |
|
KIRTI CHANDULAL SHAH Vs. RAMESH B AWASTHI
|
February 2, 1996 |
|
KISHANCHANDRA CHANDANSINH RAO Vs. VASUMATIBEN MAGANLAL MANANI
|
May 1, 1996 |
|
KISHORBHAI CHANDUBHAI PANCHAL Vs. BABUBHAI KESHAVLAL SHAH
|
January 12, 1996 |
|
KODARLAL B PATEL Vs. STATE OF GUJARAT
|
December 12, 1996 |
|
KODRIBEN WIDOW OF KARSANBHAI JOITABHAI AND OTHERS Vs. STATE OF GUJARAT
|
April 12, 1996 |
|
KOLI JIVA GAGA Vs. KOLI RAVJI CHUGHA
|
April 24, 1996 |
|
KRISHNA OIL MILL Vs. STATE OF GUJARAT
|
December 5, 1996 |
|
KUMUDBEN SURESHCHANDRA Vs. JAMNAGAR MUNICIPAL CORPORATION
|
December 9, 1996 |
|
KUTIANA NAGAR PANCHAYAT Vs. BAHADURSINH MULSINH
|
December 9, 1996 |
|
KUVARBEN WD O GOTTORBHAI AMARSINBHAI Vs. VIPUL MITRA
|
July 23, 1996 |
|
L J KUVAD Vs. GUJARAT ELECTRICITY BOARD
|
January 17, 1996 |
|
LAKHANPAL NATIONAL LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 5, 1996 |
|
LAKHAVI FINANCIAL SERVICES PRIVATE LIMITED Vs. STATE OF GUJARAT
|
February 29, 1996 |
|
LALJI BHIKHA GAJERA Vs. EXECUTIVE ENGINEER GUJ ELEC BOARD
|
January 22, 1996 |
|
LALLUBHAI MORARJIBHAI PATEL Vs. DEPUTY COLLECTOR
|
April 15, 1996 |
|
LAXMAN N GOL Vs. STATE OF GUJARAT
|
September 30, 1996 |
|
LAXMANRAO NARAYANRAO CHARMALKAR Vs. APPROPRIATE AUTHORITY
|
March 21, 1996 |
|
LAXMIBHAI JIVRAJBHAI PATEL Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
|
January 12, 1996 |
|
LAXMICHAND MAFATLAL HERUWALA Vs. STATE OF GUJARAT
|
June 25, 1996 |
|
LILAPUR JUTH VIVIDH KARYAKARI SAHAKARI MANDALI LTD. Vs. (SHRI) ALEGBHAI KALABHAI BORICHA
|
January 11, 1996 |
|
M C BHATT Vs. BADURDDIN PIRBHAI
|
October 16, 1996 |
|
M G CHUDASMA Vs. D J BISWAS MANAGING DIRECTOR CENTRAL FISHERIES CORPORATION LIMITED
|
January 18, 1996 |
|
M IKBAL R MALIK Vs. STATE OF GUJARAT
|
December 12, 1996 |
|
M M ASHRAFI Vs. OIL AND NATURAL GAS COMMISSION
|
April 17, 1996 |
|
M M KHAMBHATWALA Vs. UNION OF INDIA
|
March 26, 1996 |
|
M S PANDYA Vs. STATE OF GUJARAT
|
December 2, 1996 |
|
MADHAVPURA MERCANTILE CO-OP. BANK LTD. Vs. MODERN DYE CHEM PVT. LTD.
|
March 3, 1996 |
|
MADHAVPURA MERCHANTILE CO OPERATIVEBANK LIMITED Vs. MODERN DYE CHEM PRIVATE LIMITED
|
July 3, 1996 |
|
MADHUSUDAN S MODI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
December 3, 1996 |
|
MAFATLAL FINE SPINING AND MANUFACTURING COMPANY LIMITED Vs. RAMACHHAR BENIMADHAV MISHRA
|
June 25, 1996 |
|
MAFATLAL INDUSTRIES LTD. Vs. STATE
|
July 12, 1996 |
|
MAGANLAL RAMSINGJIBHAI THAKORE Vs. STATE OF GUJARAT
|
February 19, 1996 |
|
MAHENDRAKUMAR C BHATT Vs. RANGSAGAR COOPERATIVE HOUSING SOCIETY LIMITED
|
December 9, 1996 |
|
MAHENDRASINH BALWANTSINH PARMAR Vs. STATE OF GUJARAT
|
November 2, 1996 |
|
MAHESH R PATEL Vs. DISTRICT DEVELOPMENT OFFICER AHMEDABAD
|
January 12, 1996 |
|
MAHESH RAMDIN KNOJYA Vs. MANAGER, AIR INDIA
|
August 20, 1996 |
|
MAHESHKUMAR JIVRAM CHAUHAN Vs. PRANTIJ MUNICIPAL BOROUGH
|
February 28, 1996 |
|
MAHIPATSINH HIMATSINH JADEJA Vs. PANNALAL KHEMCHAND MODI
|
December 9, 1996 |
|
MAHUVA KELVANI SAHAYAK SAMAJ Vs. RASIKLAL K JOSHI
|
July 18, 1996 |
|
MANEKLAL G SONS Vs. K A PATEL
|
March 8, 1996 |
|
MANHARLAL RATILAL TAILOR Vs. COMPETENT AUTHORITY
|
October 7, 1996 |
|
MANIBEN VIRABHAI Vs. DISTRICT DEVEPOMENT OFFICER
|
January 18, 1996 |
|
MANIBHAI JETHABHAI VAGHELA Vs. STATE OF GUJARAT
|
March 20, 1996 |
|
MANJI VECHAR OZAT Vs. STATE OF GUJARAT
|
January 16, 1996 |
|
MANJULABEN BHAILALBHAI PATEL Vs. VADODARA URBAN DEVELOPMENT AUTHORITY
|
April 10, 1996 |
|
MANSUKHBHAI DEVABHAI Vs. STATE OF GUJARAT
|
March 18, 1996 |
|
MANSUKHBHAI JIVABHAI Vs. BHAVNAGAR MAHANAGARPALIKA
|
August 30, 1996 |
|
MANSUKHLAL BHANJIBHAI DABHI Vs. PITHALAL POPATLAL HITHADIA
|
March 14, 1996 |
|
MANUBHAI BHIKHABHAI VALAND Vs. STATE OF GUJARAT
|
September 11, 1996 |
|
MANUBHAI ISHWARLAL Vs. SURAT MUNICIPAL CORPORATION
|
April 19, 1996 |
|
MANUBHAI K. MEHTA Vs. APURVA MAHENDRAKUMAR SHAH
|
December 4, 1996 |
|
MARIAMBEN WD O MOHAMMAD AHMED AMEJI Vs. STATE OF GUJARAT
|
December 12, 1996 |
|
MARK LABORATORIES Vs. STATE OF GUJARAT
|
April 16, 1996 |
|
MAYABEN ARJUNSINH VASADIA Vs. ARJUNSINH DHIRAJSINH VASADIA
|
June 18, 1996 |
|
METROCHEM INDUSTRIES LIMITED Vs. MRINAL DYEING AND MANUFACTURING COMPANY LIMITED
|
September 18, 1996 |
|
MIHEER H. MAFATLAL Vs. MAFATLAL INDUSTRIES LTD.
|
July 12, 1996 |
|
MIHEER H. MAFATLAL Vs. MAFATLAL INDUSTRIES LTD.
|
July 17, 1996 |
|
MILAN TRADING CORPORATION P Vs. COMMISSIONER OF INCOME TAX
|
November 28, 1996 |
|
MILES INDIA LIMITED Vs. STATE OF GUJARAT
|
February 1, 1996 |
|
MODI BALDEVDAS BEHCARDAS GANCHIWADA Vs. VADNAGAR NAGAR PANCHAYAT, VADNAGAR AND OTHERS
|
December 2, 1996 |
|
MOHAMAD ALI ABRAHIM LOHAR Vs. GRAM PANCHAYAT
|
April 17, 1996 |
|
MOHAMADALI SULEMAN VARACHHIA Vs. STATE OF GUJARAT
|
January 11, 1996 |
|
MOHAMMADALI IMAMALI KAZI Vs. GSRTC AHMEDABAD
|
August 13, 1996 |
|
MOHANBHAI JIVAJI ASARI Vs. DIRECTOR PERAPLEGIA HOSPITAL
|
July 10, 1996 |
|
MOHANSINH VHIKRAMSINH Vs. CONTINENTAL TEXTILE MILLS
|
November 7, 1996 |
|
MOHMAD IRFAN SULEMANBHAI Vs. SECRETARY REVENU DEPARTMENT APPEALS GANDHINAGAR
|
December 13, 1996 |
|
MOHMAD KASAM BAILIM Vs. OFFICER ON SPECIAL DUTY LAND ACQUISITION
|
April 2, 1996 |
|
MOHMAD SARIF ALIAS KALIO NURMOHAMADSARNIBAPU SHAIKH Vs. COMMISSIONER OF POLICE
|
September 24, 1996 |
|
MOTIBEN SOMAJI Vs. STATE OF GUJARAT
|
March 20, 1996 |
|
MOTILAL CHIMANJI HARIGAR Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
|
August 9, 1996 |
|
MUKUNDBHAI GUNVANTRAI BHATT Vs. EXCELL INDUSTRIES LIMITED
|
December 5, 1996 |
|
MULABHAI B RATHOD Vs. CHIEF TOWN PLANNER AND AGRICULTURAL ADVISOR
|
August 27, 1996 |
|
MULCHAND RUGHALAL BAHETI Vs. STATE OF GUJARAT
|
August 16, 1996 |
|
MUNDANA JITH BATATA SHAKBHAJI UGADNARAONI PANCHHAT VARG CO OPERATIVE SOCIETY Vs. MAMLATDAR
|
July 3, 1996 |
|
MUNICIPAL CORPORATION Vs. CENTRAL BANK OF INDIA
|
August 3, 1996 |
|
MUNIR JATINKUMAR SHAH Vs. DIRECTOR PARAPLAGIA HOSPITAL
|
March 7, 1996 |
|
MUNSAFKHAN YASINKHAN PATHAN & ORS Vs. (THE) STATE OF GUJARAT
|
August 3, 1996 |
|
MUNSHIRAM D ANAND Vs. PRAVINSINH PRABHATSINH
|
January 11, 1996 |
|
N B ANJARA Vs. DIRECTOR AYURVED
|
December 12, 1996 |
|
N R PARMAR Vs. STATE OF GUJARAT
|
September 26, 1996 |
|
N T DESAI Vs. STATE OF GUJARAT
|
December 10, 1996 |
|
NACHETAN EDUCATION TRUST Vs. STATE OF GUJARAT
|
April 8, 1996 |
|
NADESARI INDUSTRIAL Vs. CHEIF EXECUTIVE GUJARAT
|
August 21, 1996 |
|
NAGA RAJA Vs. STATE OF GUJARAT
|
January 22, 1996 |
|
NAGJI KESHA Vs. SECRETARY GUJARAT LAW SOCIETY ELLISBRIDGE AHMEDABAD
|
February 7, 1996 |
|
NALINKUMAR JAYANTILAL VORA Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR ULC
|
March 12, 1996 |
|
NANDUBEN GOBARBHAI Vs. STATE OF GUJARAT
|
August 6, 1996 |
|
NARABHAI VELJIBHAI CHAUDHARY Vs. R S VAGHELA
|
July 11, 1996 |
|
NARANBHAI A CHAUDHARI Vs. STATE OF GUJARAT
|
November 25, 1996 |
|
NARANBHAI MUMAYABHAI GOHIL Vs. DISTRICT SUPRITENDENT OF POLICE
|
December 23, 1996 |
|
NARANBHAI SHANKARDAS PATEL Vs. STATE OF GUJARAT & ORS.
|
July 8, 1996 |
|
NARAYAN S SHINDE Vs. UNION OF INDIA
|
August 3, 1996 |
|
NARAYAN TRIBHOVANDAS KADIA Vs. NATWARLAL KARSANJI UPADHYAY
|
January 11, 1996 |
|
NARMADA CEMENT CO Vs. STATE OF GUJARAT
|
November 6, 1996 |
|
NARMADABEN RAMANLAL GANCHI Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR U L C VADODARA
|
June 21, 1996 |
|
NARSING RAYSING RAJPUT Vs. STATE OF GUJARAT
|
September 20, 1996 |
|
NARVAT ALIAS BHATTI RAYAJIBHAI Vs. STATE OF GUJARAT
|
September 12, 1996 |
|
NATHABHAI RAMABHAI VANKAR Vs. STATE OF GUJARAT AND OTHERS
|
November 26, 1996 |
|
NATHUBHAI MERAMAN DARJI Vs. SPAECIAL SECRETARY APPEALS
|
August 23, 1996 |
|
NATVARLAL AMBALAL DAVE Vs. COMMISSIONER OF INCOME TAX
|
December 2, 1996 |
|
NATVARLAL MAGANLAL SONI Vs. ADMINISTRATIVE OFFICER
|
February 1, 1996 |
|
NATWARBHAI BECHARBHAI RATHOD Vs. DISTRICT SUPERINTENDENT OF POLICE
|
February 2, 1996 |
|
NAVINCHANDRA F CHAMPANERI Vs. DEPUTY DISTRICT DEVELOPMENT OFFICER
|
April 9, 1996 |
|
NAVNEETLAL KESHAVRAM HATHIWALA Vs. STATE OF GUJARAT
|
September 13, 1996 |
|
NAVYAG ALLOYS PRIVATE LIMITED Vs. S G COELHO CHAIRMAN G E B
|
March 1, 1996 |
|
NEHA HARSHADBHAI VAKIL Vs. COMMISSIONER OF HIGHER EDUCATION
|
September 24, 1996 |
|
NEHA MANOJKUMAR JOSHIPURA Vs. STATE OF GUJARAT
|
March 13, 1996 |
|
NEW COMMERCIAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
July 31, 1996 |
|
NEW EDUCATION GIRLS HIGH SCHOOL Vs. STATE OF GUJARAT
|
July 4, 1996 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. AMIT KUMAR KANAYALAL
|
March 6, 1996 |
|
NEW INDIA INSURANCE COMPANY Vs. RATILAL JIVABHAI PATEL
|
March 8, 1996 |
|
NEW INDIA SILK MILLS Vs. COLLECTOR OF SURAT
|
July 25, 1996 |
|
NILKANTHRAI JIVANLAL RAVAL Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR ULC
|
June 24, 1996 |
|
NIRISH SURESHKUMAR SHAH Vs. AHMEDABAD MUNICIPAL CORPORATION
|
June 17, 1996 |
|
NITI TRUST Vs. COMMISSIONER OF INCOME TAX
|
June 28, 1996 |
|
NITINKUMAR SAKALCHAND SHAH Vs. CHANDRAHAS PUNJALAL PARIKH
|
September 27, 1996 |
|
NOOR MAHMMAD USMANBHAI MANSURI Vs. STATE OF GUJARAT
|
December 26, 1996 |
|
O N G C MEHSANA PROJECT Vs. VINAKAPUR alias VINODKUMARI
|
July 3, 1996 |
|
OIL AND NATURAL GAS COMMISSION Vs. MAHESHWARI DEVI
|
August 2, 1996 |
|
OIL AND NATURAL GAS COMMISSION Vs. PADHIYAR BHIKHABHAI BUDHABHAI
|
June 19, 1996 |
|
ONGC Vs. VINAKAPUR @ VINODKUMARI
|
July 30, 1996 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. RANA KIRITSINH JATUBHABHAI
|
August 16, 1996 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. MAHAJIBHAI M PATEL
|
September 25, 1996 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJESH HARILAL SHAH
|
September 18, 1996 |
|
OZA TRIKAMBHAI MOHANLAL Vs. PRAJAPATI MANGALDAS SHIVRAM
|
April 2, 1996 |
|
P S CHAUHAN Vs. CHAIRMAN GUJARAT ELECTRICITY BOARD
|
December 9, 1996 |
|
PADMABEN CHANDULAL Vs. ASSISTANT COLLECTOR CHORYASI PRANT SURAT
|
October 24, 1996 |
|
PADMABEN RASIKLAL MEHTA Vs. STATE OF GUJARAT AND OTHERS
|
February 26, 1996 |
|
PADRA NAGAR PANCHAYAT Vs. H S JAISWAL
|
July 22, 1996 |
|
PALANPUR KARIANA MERCHANTS Vs. STATE OF GUJARAT
|
June 19, 1996 |
|
PANKAJBHAI CHANDULAL PATEL Vs. BHARAT TRANSPORT CO
|
December 4, 1996 |
|
PARMAR JAYDRATHSINH CHANDRASINH Vs. TALUKA PANCHAYAT
|
August 29, 1996 |
|
PARMAR PRAVINBHAI BHIKHABHAI Vs. DEPUTY DIRECTOR (P & A), O.N.G.C
|
February 6, 1996 |
|
PARMAR RAVIKIRAN BHIKABHAI AND OTHERS Vs. STATE OF GUJARAT AND ANOTHER
|
January 30, 1996 |
|
PARSHOTTAMBHAI KADUBHAI BHAVAIYA Vs. STATE OF GUJARAT
|
October 10, 1996 |
|
PASHABHAI BHANBHAI VANKAR Vs. STATE OF GUJARAT
|
June 27, 1996 |
|
PATAN TALUKA MUMANS CATTLE BREEDING AND MILK SUPPLYING Vs. STATE OF GUJARAT
|
September 27, 1996 |
|
PATEL DEVJI NARAN BHUDIA Vs. DILIP SHYAMDASJI KABIRPANTHI
|
November 2, 1996 |
|
PATEL HARSHADBHAI RANCHHODBHAI Vs. COLLECTOR OF BARODA
|
September 27, 1996 |
|
PATEL HIMAT MOHANBHAI Vs. STATE OF GUJARAT
|
August 19, 1996 |
|
PATEL ISHVERLAL DEVJI Vs. STATE OF GUJARAT
|
July 11, 1996 |
|
PATEL ISHWARBHAI AMBARAM Vs. STATE OF GUJARAT
|
October 10, 1996 |
|
PATEL JITENDRAKUMAR DAHYABHAI Vs. SARDAR PATEL UNIVERSITY
|
July 9, 1996 |
|
PATEL JIVIDAS TRIKAMDAS Vs. DISTRICT COLLECTOR MEHSANA
|
April 2, 1996 |
|
PATEL JIVRAJBHAI VITHALBHAI Vs. STATE OF GUJARAT
|
August 19, 1996 |
|
PATEL MAFATLAL JETHALAL Vs. STATE OF GUJARAT
|
December 10, 1996 |
|
PATEL MAHENDRAKUMAR MAGANLAL Vs. SAIJPUR BOGHA MUNICIPALITY
|
January 18, 1996 |
|
PATEL UPENDRABHAI SHANKARBHAI Vs. TADVI AMBUBHAI MOHANBHAI
|
October 24, 1996 |
|
PATEL VALJI RAMJI VAKARIA Vs. STATE OF GUJARAT
|
September 19, 1996 |
|
PATHALJIBHAI NATHABHAI CHAVDA Vs. SAURASHTRA UNIVERSITY AND ORS.
|
February 16, 1996 |
|
PAWAN SINGLA Vs. GUJARAT UNIVERSITY
|
October 7, 1996 |
|
PHIRAY RAM Vs. NATIONAL AIRPORT AUTHORITY
|
February 1, 1996 |
|
PIOMA INDUSTRIES AND IMPERIAL SODA FACTORY Vs. UNION OF INDIA
|
July 25, 1996 |
|
POLOTEK RUBBER INDUSTRIES Vs. STATE OF GUJARAT
|
August 14, 1996 |
|
POPATLAL SUNDERJI CHANDAN Vs. STATE OF GUJARAT
|
July 11, 1996 |
|
POUNDER ELECTRIC SUPPLY CO. LTD Vs. GUJARAT ELECTRICITY BOARD
|
July 5, 1996 |
|
PRABHAKAR J BADHEKA Vs. J K MODI
|
January 19, 1996 |
|
PRABHATSINGH S JADEJA Vs. STATE OF GUJARAT
|
December 24, 1996 |
|
PRABHAVATIBEN L GAJJAR Vs. STATE OF GUJARAT
|
October 10, 1996 |
|
PRABHUBHAI RATANJI PATEL Vs. COMPETENT AUTHORITY & ADDL. COLLECTOR
|
August 8, 1996 |
|
PRAGNA R JAMBUSARIA Vs. STATE OF GUJARAT
|
February 22, 1996 |
|
PRAKASH NARAYAN CHAUHAN (MARATHI) Vs. COMMISSIONER OF POLICE, AHMEDABAD
|
July 1, 1996 |
|
PRAMOD HARIPRASAD TIWARI Vs. STATE OF GUJARAT
|
March 14, 1996 |
|
PRAMOD HARIPRASAD TIWARI Vs. STATE OF GUJARAT
|
March 15, 1996 |
|
PRATAPSING BHIMSING PARMAR Vs. STATE OF GUJARAT
|
January 19, 1996 |
|
PRATIMABEN JAGDISHBHAI SHAH Vs. ASHOK CHAVLA
|
December 13, 1996 |
|
PRAVINCHANDRA P KHATIWALA AND NIRMALABEN KHETIWALA Vs. STATE OF GUJARAT
|
March 22, 1996 |
|
PRAVINKUMAR ALIAS PRAVINCHANDRA BHAGWAJI GANATRA Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR ULC RAJKOT
|
February 12, 1996 |
|
PRAYAS WOOLLENS PRIVATE LIMITED Vs. STATE OF GUJARAT
|
April 16, 1996 |
|
PREMJIBHAI D KARANE ALIAS BABUBHAI Vs. AHMEDABAD MUNICIPAL CORPORATION
|
July 11, 1996 |
|
PREMJIBHAI SHAMJIBHAI PARMAR Vs. STATE OF GUJARAT
|
October 18, 1996 |
|
PRICON PRIVATE LIMITED Vs. UNION OF INDIA
|
January 8, 1996 |
|
PRITHVI BUILDERS Vs. MANEKCHOWK KHODA DHOR PANJARAPOLE SANSTHA
|
March 11, 1996 |
|
PUSHPENDRA CHANDRAPRAKASH SHARMA Vs. STATE OF GUJARAT
|
August 16, 1996 |
|
R K DWIVEDI Vs. STATE OF GUJARAT
|
July 3, 1996 |
|
R M JOSHI Vs. STATE OF GUJARAT
|
April 17, 1996 |
|
R S GUPTA Vs. GENERAL MANAGER GUJARAT REFINERY
|
February 1, 1996 |
|
R V RAYJADA Vs. STATE OF GUJARAT
|
December 13, 1996 |
|
RADHABEN KRISHNADAS PATHAK Vs. MUGATLAL CHHOTALAL OZA
|
August 30, 1996 |
|
RADHAKISHAN CEMENTS LIMITED Vs. STATE OF GUJARAT
|
October 15, 1996 |
|
RAJAN SANKALCHAND PATEL Vs. STATE OF GUJARAT
|
August 2, 1996 |
|
RAJENDRA BACHUBHAI RATHOD Vs. COMMISSIONER OF POLICE
|
October 4, 1996 |
|
RAJENDRA J DAMANI Vs. STATE OF GUJARAT
|
July 26, 1996 |
|
RAJENDRA M MAVANI Vs. STATE OF GUJARAT
|
September 19, 1996 |
|
RAJESH CHANDULAL PUROHIT Vs. SAURASHTRA UNIVERSITY
|
October 3, 1996 |
|
RAJIV VASRUPAL MEHTA Vs. STATE OF GUJARAT
|
July 10, 1996 |
|
RAJKAMAL ENTERPRISES Vs. MANUBHAI BHIKHUBHAI MISTRY
|
August 19, 1996 |
|
RAJKOT MUNICIPAL CORPORATION Vs. NAVINCHANDRA I VYAS
|
August 9, 1996 |
|
RAJKOT MUNICIPAL CORPORATION Vs. STATE OF GUJARAT
|
April 4, 1996 |
|
RAJNIKANT KANTILAL SHROFF Vs. (THE) STATE OF GUJARAT & ANR
|
February 26, 1996 |
|
RAJNIKANT R SATA Vs. STATE OF GUJARAT
|
July 10, 1996 |
|
RAM AMARSMUTI CO OPERATIVE HOUSINGH SOCIETY LIMITED Vs. STATE OF GUJARAT
|
April 9, 1996 |
|
RAM MILAN BHOLANATH PATHAK Vs. STATE OF GUJARAT
|
September 10, 1996 |
|
RAMAKANT GOVIND NADKARNI Vs. DIRISHA NAVROJI MANDHORA
|
July 31, 1996 |
|
RAMANLAL GOVINDLAL PARIKH Vs. ONGC
|
July 15, 1996 |
|
RAMANLAL JETHALAL SHAH Vs. STATE OF GUJARAT
|
March 27, 1996 |
|
RAMBADAN R SHUKLA Vs. DISTRICT SUPERITENDENT OF POLICE
|
November 8, 1996 |
|
RAMBHAI JOITARAM PATEL Vs. STATE OF GUJARAT
|
November 6, 1996 |
|
RAMCHANDRA BHAGWANJI DESAI Vs. GULABBHAI KALIDAS DESAI
|
January 9, 1996 |
|
RAMESH ASHRAM PATHAK Vs. STATE OF GUJARAT AND OTHERS
|
April 23, 1996 |
|
RAMESH STEEL AND ANOTHER Vs. PARKESH INDUSTRIES AND ANOTHER
|
March 12, 1996 |
|
RAMESH V PATEL Vs. GEB
|
August 2, 1996 |
|
RAMESHBHAI BABARBHAI JAGIRDAR Vs. MAHENDRABHAI CHHOTALAL JOSHI
|
July 12, 1996 |
|
RAMESHBHAI BAKUBHAI Vs. COMPETENT AUTORITY AND DEPUTY COLLECTOR ULC AHMEDABAD
|
February 5, 1996 |
|
RAMESHBHAI C PATEL Vs. DASHRATBHAI B SOLANKI
|
August 3, 1996 |
|
RAMESHBHAI GANDABHAI CHUNARA Vs. SUPERINTENDENT OF CUSTOMS
|
June 16, 1996 |
|
RAMESHBHAI GANDABHAI CHUNARA Vs. THE STATE OF GUJARAT
|
June 18, 1996 |
|
RAMESHBHAI KALIDAS JOSHI Vs. DISTRICT DEVELOPMENT OFFCER
|
July 23, 1996 |
|
RAMESHBHAI THAKORBHAI BUVA Vs. STATE OF GUJARAT
|
April 3, 1996 |
|
RAMESHCHANDRA MOHANLAL BHOI AND ANOTHER Vs. DAKOTE NAGAR PANCHAYAT ADMINISTRATOR AND ANOTHER
|
November 29, 1996 |
|
RAMESHCHANDRA RAJNIKANT KOTHARI Vs. GUNVANTLAL SHIVLAL SHAH
|
October 4, 1996 |
|
RAMILABEN Vs. STATE OF GUJARAT
|
July 3, 1996 |
|
RAMJANBHAI PIRBHAI Vs. STATE OF GUJARAT
|
July 24, 1996 |
|
RAMJIBHAI DAYARAMBHAI JOSHI Vs. STATE OF GUJARAT
|
July 1, 1996 |
|
RAMKRISHNA CO OP SERVICE SOCIETY Vs. U L C TRIBUNAL AHMEDABAD
|
March 7, 1996 |
|
RAMLAL G JOSHI Vs. AMRELI NAGARPALIKA
|
August 2, 1996 |
|
RAMLAL MOTILAL SHETH Vs. STATE OF GUJARAT
|
May 1, 1996 |
|
RAMSING DHANJI DAMORE Vs. STATE OF GUJARAT
|
August 20, 1996 |
|
RANJITSINH SABAALSINH RATHOD Vs. STATE OF GUJARAT
|
February 6, 1996 |
|
RANUJ NAGRIK SAHKARI BANK LIMITED Vs. STATE OF GUJARAT
|
March 13, 1996 |
|
RASIKLAL V JHAVERI Vs. STATE OF GUJARAT
|
December 27, 1996 |
|
RASULBHAI SULAMANBHAI MOMIN Vs. HAKIMBHAI MOMJIBHAI
|
May 2, 1996 |
|
RATILAL CHUNILAL SOLANKI Vs. SHANTILAL CHUNILAL SOLANKI
|
February 28, 1996 |
|
RATILAL ICHCHARAM SORATHIA Vs. URBAN LAND CEILING TRIBUNAL
|
April 9, 1996 |
|
RAVIBHAI V. DESAI Vs. SP RECOVERY OFFICER CO
|
December 10, 1996 |
|
RAVINDRA INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
December 9, 1996 |
|
RAVINGRA KUMAR B PATEL Vs. NATIONAL DAIRY DEVELOPMENT BOARD
|
January 8, 1996 |
|
RAVJI KALA Vs. STATE OF GUJARAT
|
July 25, 1996 |
|
RAVJIBHAI KASHIBHAI PATEL Vs. URBAN LAND TRIBUNAL AND EX OFFICIO SECRETARY OF GOVT
|
June 20, 1996 |
|
RAYALSEEMA AGRO ENTERPRISES Vs. STATE OF GUJARAT
|
October 23, 1996 |
|
RAYMON GLUES AND CHEMICALS Vs. BECHARBHAI MADHABHAI
|
November 29, 1996 |
|
RAYSING LALSING DARBAR Vs. STATE OF GUJARAT
|
November 4, 1996 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. SARASPUR MILLS LIMITED
|
August 3, 1996 |
|
REGIONAL DIRECTOR, ESIC, AHMEDABAD & ANR. Vs. INDIAN OIL CORPORATION LTD.
|
February 26, 1996 |
|
REGISTRAR, HIGH COURT OF GUJARAT Vs. ANVERHUSEN ABDULKARIM KURESHI
|
November 6, 1996 |
|
ROHAN R CHAUHAN Vs. STATE OF GUJARAT
|
February 2, 1996 |
|
RUKHAD POLA GUJARATI AND OTHERS Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION AND ANOTHER
|
June 19, 1996 |
|
RUPA ASHOK HURRA Vs. ASHOK G HURRA
|
September 9, 1996 |
|
RUPSINH HIMMATSINH Vs. STATE OF GUJARAT
|
March 1, 1996 |
|
RUPSINH PRABHATSINH CHAUHAN Vs. STATE OF GUJARAT
|
April 26, 1996 |
|
S B MEHTA Vs. STATE OF GUJARAT
|
December 6, 1996 |
|
S V SHAH Vs. STATE OF GUJARAT
|
January 30, 1996 |
|
S W MISTRY C O DISTRICT PANCHAYAT KHEDA Vs. DISTRICT DEVELOPEMENT OFFCER
|
April 11, 1996 |
|
SABARKANTHA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. STATE OF GUJARAT
|
March 21, 1996 |
|
SABHAPATI NAGAR PANCHAYAT KARAMSAD Vs. AMRISH NATHUBHAI
|
July 5, 1996 |
|
SAFIA MUSTAFA MEMON Vs. STATE OF GUJARAT
|
May 1, 1996 |
|
SAGRAMBHAI BHAYABHAI BHARWAD Vs. MUKESHKUMAR INDULAL CHAUHAN
|
June 27, 1996 |
|
SALIMBHAI HASANBHAI SALEJI Vs. STATE OF GUJARAT
|
November 5, 1996 |
|
SANJAY CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1996 |
|
SANJAY KUMAR UMAKANT DESAI Vs. RATILAL LAXMAN BHAI PATEL
|
December 3, 1996 |
|
SARASPUR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 4, 1996 |
|
SARDAR MANJITSINH VASAVASINH Vs. STATE OF GUJARAT
|
May 8, 1996 |
|
SARDAR PATEL UNIVERSITY Vs. PATEL JITENDRAKUMAR DAHYABHAI
|
October 29, 1996 |
|
SARITA Vs. O P MATHUL SPL I G P I B
|
December 26, 1996 |
|
SARVIYA G. HARIDAS Vs. V.G. JADEJA AND ANOTHER
|
October 14, 1996 |
|
SATISH JAYANTILAL SHAH Vs. PANKAJ MASHRUWALA
|
March 11, 1996 |
|
SATISHKUMAR JAYANTILAL SHAH Vs. STATE OF GUJARAT
|
October 30, 1996 |
|
SATYANARAYAM MANDIR AND ROKADIA HANUMAN SARVJANIK TRUST PATAN Vs. SADHU VRAJLAL LAXMIDAS
|
December 12, 1996 |
|
SAVDAS BHOVAN JULASANA Vs. STATE OF GUJARAT
|
January 8, 1996 |
|
SAVITABEN JAYANTILAL SHAH Vs. KIRITKUMAR BHALACHANDRA
|
August 6, 1996 |
|
SAVITABEN M PATEL Vs. STATE OF GUJARAT
|
March 13, 1996 |
|
SAVITABEN M. PATEL AND ORS. Vs. STATE OF GUJARAT AND ORS.
|
March 23, 1996 |
|
SAYAJI IRON AND ENGINEERING COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
|
July 2, 1996 |
|
SENDHABHAI SOMABHAI PATEL AND ANOTHER Vs. (THE) STATE OF GUJARAT AND OTHERS
|
April 24, 1996 |
|
SHAH AND PATEL CONSTRUCTION COMPANY Vs. BARODA MUNICIPAL CORPORATION
|
July 22, 1996 |
|
SHAH ASHOK KUMAR POPATLAL AND ANOTHER Vs. PATAN MUNICIPALITY AND OTHERS
|
October 15, 1996 |
|
SHAILESH JADAVJI VARIA Vs. SUB REGISTRAR VADODARA
|
October 5, 1996 |
|
SHAJUL GEORGE Vs. STATE OF GUJARAT
|
October 5, 1996 |
|
SHAKTI CHEMICALS Vs. STATE OF GUJARAT
|
March 20, 1996 |
|
SHANEELKUMAR S SHAH Vs. STATE OF GUJARAT
|
August 9, 1996 |
|
SHANKARKANT N DHABUWALA Vs. BARODA RAYON CORPORATION LIMITED
|
October 9, 1996 |
|
SHANKERBHAI T. PATEL Vs. STATE OF GUJARAT & ORS.
|
September 2, 1996 |
|
SHANKERBHAI TANDEL Vs. DAHYABHAI PATEL
|
March 22, 1996 |
|
SHANKERLAL NAGARDAS PATEL Vs. TALUKA DEVELOPMENT OFFICER
|
July 26, 1996 |
|
SHANTABEN ISHVARBHAI PATEL Vs. ADDITIONAL CHIEF SECRETARY REVENUE DEPARTMENT
|
April 10, 1996 |
|
SHANTARAM SUKARIYA CHORIYA Vs. STATE OF GUJARAT
|
September 10, 1996 |
|
SHANTILAL BAMANIA Vs. STATE OF GUJARAT
|
September 27, 1996 |
|
SHANTILAL H SURATI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION MANAGING DIRECTOR
|
January 11, 1996 |
|
SHANTILAL JOITARAM PATEL Vs. SECRETARY CO OPERATIVE DEPARTMENT
|
April 10, 1996 |
|
SHANTILAL MANILAL MODI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
January 18, 1996 |
|
SHIVAJI BHEMJI GOL Vs. STATE OF GUJARAT
|
April 23, 1996 |
|
SHIVKRUPA COOPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
August 30, 1996 |
|
SITABEN M THAKORE Vs. COMMISSIONER OF POLICE AHMEDABAD
|
December 10, 1996 |
|
SLM MANEKLAL INDUSTRIES LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 6, 1996 |
|
SOMABHAI RAMBHAI PATEL Vs. DISTRICT COLLECTOR GANDHINAGAR
|
July 8, 1996 |
|
STANISH KESHAVBHAI CHAUHAN Vs. DISTRICT EDUCATION OFFICER
|
July 24, 1996 |
|
STATE BANK OF INDIA Vs. O.L. OF ARYODAYA GNG. AND MFG. CO. LTD.
|
November 27, 1996 |
|
STATE OF GUJARAT Vs. JORAVARSINHJI HINDUSINHJI
|
December 4, 1996 |
|
STATE OF GUJARAT Vs. PRAJAPATI MANGAJI THAKORE
|
September 10, 1996 |
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STATE OF GUJARAT Vs. INDRAKANT MANIBIT BRAHMBHATT
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July 30, 1996 |
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STATE OF GUJARAT Vs. GOSAI HARIPRASAGIRI GANPATGIRI
|
July 24, 1996 |
|
STATE OF GUJARAT Vs. MANHARBHAI MAGANBHAI TALPADA
|
August 6, 1996 |
|
STATE OF GUJARAT Vs. KESHAVLAL CHUNILAL MALI
|
August 12, 1996 |
|
STATE OF GUJARAT Vs. FARUKBHAI AHMEDBHAI SHAIKH
|
August 13, 1996 |
|
STATE OF GUJARAT Vs. HAVABHAI MOHANBHAI RABARI
|
August 20, 1996 |
|
STATE OF GUJARAT Vs. MANSURBHAI MOTIBHAI DAMOR
|
July 5, 1996 |
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STATE OF GUJARAT Vs. BANK OF BARODA
|
June 28, 1996 |
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STATE OF GUJARAT Vs. MOHMADHUSSEIN AHMADBHAI MEMAN
|
July 18, 1996 |
|
STATE OF GUJARAT Vs. IQBAL alias ALTAFHUSEIN GULAMHUSEIN MALEK
|
November 7, 1996 |
|
STATE OF GUJARAT Vs. AMICHANDBHAI M ATHAWAN
|
November 5, 1996 |
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STATE OF GUJARAT Vs. KRUSHNKANT SHANTILAL PANDYA
|
October 29, 1996 |
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STATE OF GUJARAT Vs. AVTARSINGH PURANSINGH
|
October 23, 1996 |
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STATE OF GUJARAT Vs. M KUMAR alias MOHANKUMAR SHANKARBHAI TURI
|
October 22, 1996 |
|
STATE OF GUJARAT Vs. TAPUBHA BHAGWANJI
|
October 23, 1996 |
|
STATE OF GUJARAT Vs. MANGILAL C PATEL
|
October 23, 1996 |
|
STATE OF GUJARAT Vs. K S PRASAD
|
October 10, 1996 |
|
STATE OF GUJARAT Vs. RABARI MOTI MAVJI
|
October 10, 1996 |
|
STATE OF GUJARAT Vs. KARSANBHAI VELABHAI BHARAWAD
|
October 16, 1996 |
|
STATE OF GUJARAT Vs. MAHENDRA MILLS LIMITED KALOL
|
October 16, 1996 |
|
STATE OF GUJARAT Vs. MUSTUFAKHAN BISMILLAKHAN PATHAN
|
October 17, 1996 |
|
STATE OF GUJARAT Vs. S S MURTHY
|
October 10, 1996 |
|
STATE OF GUJARAT Vs. SHANKERJI CHATURJI
|
October 8, 1996 |
|
STATE OF GUJARAT Vs. HANIFBHAI V NEDARIYA
|
October 8, 1996 |
|
STATE OF GUJARAT Vs. CHHAGANBHAI GOVINDBHAI
|
October 8, 1996 |
|
STATE OF GUJARAT Vs. KAMLESH AMRUTLAL PATEL
|
October 9, 1996 |
|
STATE OF GUJARAT Vs. KANUBHAI GOKALDAS SHAH
|
September 9, 1996 |
|
STATE OF GUJARAT Vs. NATHABHAI LEMBABHAI
|
August 29, 1996 |
|
STATE OF GUJARAT Vs. SADHU PARMESHWAR RAMSWAMY
|
September 10, 1996 |
|
STATE OF GUJARAT Vs. MAHENDRABHAI BHAILALBHAI PATEL
|
September 30, 1996 |
|
STATE OF GUJARAT Vs. BABUBHAI MADHUBHAI MAKWANA
|
October 1, 1996 |
|
STATE OF GUJARAT Vs. TANDEL ABU OSMAN
|
September 23, 1996 |
|
STATE OF GUJARAT Vs. MER JIVA RANMAL
|
September 24, 1996 |
|
STATE OF GUJARAT Vs. DAWOOD JIVAN SOLANKI
|
September 26, 1996 |
|
STATE OF GUJARAT Vs. GORDHANBHAI CHANDUBHAI PATEL
|
September 18, 1996 |
|
STATE OF GUJARAT Vs. GOPALRAO BAVRAO MOHITE
|
September 25, 1996 |
|
STATE OF GUJARAT Vs. RAMANBHAI DURLABHBHAI PATEL
|
September 25, 1996 |
|
STATE OF GUJARAT Vs. VISHNUJI alias BODIYO TALAJI
|
January 16, 1996 |
|
STATE OF GUJARAT Vs. INAYAT HUSSAIN MOHAMED MIYA
|
January 19, 1996 |
|
STATE OF GUJARAT Vs. PRATAPSINH MADHAVSINH PADHIYAR
|
March 14, 1996 |
|
STATE OF GUJARAT Vs. SUNILKUMAR KANAIYALAL JAIN
|
February 29, 1996 |
|
STATE OF GUJARAT Vs. BACHUBHAI DADUBHAI
|
February 7, 1996 |
|
STATE OF GUJARAT Vs. PRAVINKUMAR SUMJIBHAI PATEL
|
February 19, 1996 |
|
STATE OF GUJARAT Vs. RAVJIBHAI JETHABHAI PADHIYAR
|
February 16, 1996 |
|
STATE OF GUJARAT Vs. NARUBHAI AMRABHAI CHUNARA
|
February 22, 1996 |
|
STATE OF GUJARAT Vs. AMRISH JAGMOHAN PARIKH
|
April 11, 1996 |
|
STATE OF GUJARAT Vs. SIDDIK HAJI IBRAHIM PATEL
|
April 17, 1996 |
|
STATE OF GUJARAT Vs. SAIRABANU
|
March 22, 1996 |
|
STATE OF GUJARAT Vs. KOLI MOHAN NANUBHAI
|
March 22, 1996 |
|
STATE OF GUJARAT Vs. GURUKRUPA CONSTRUCTION CO
|
March 18, 1996 |
|
STATE OF GUJARAT Vs. RAJENDRASINH RAMJANSINH
|
March 18, 1996 |
|
STATE OF GUJARAT Vs. MADIA NITIN M
|
April 3, 1996 |
|
STATE OF GUJARAT Vs. RATILAL LALJIBHAI TANDEL
|
March 26, 1996 |
|
STATE OF GUJARAT Vs. VIRBHADRASINH GOVUBHA GOHIL
|
May 23, 1996 |
|
STATE OF GUJARAT Vs. PATEL KARSANBHAI MADHABHAI
|
April 24, 1996 |
|
STATE OF GUJARAT Vs. KOLI CHUNILAL SAVJI
|
June 24, 1996 |
|
STATE OF GUJARAT Vs. HEMANTKUMAR DINKARRAI DESAI
|
May 2, 1996 |
|
STATE OF GUJARAT Vs. PIRUBHAI JIVABHAI MISTRY
|
December 11, 1996 |
|
STATE OF GUJARAT Vs. KANTIBHAI ALIAS KANUBHAI BALWANTSINH BARIYA
|
December 10, 1996 |
|
STATE OF GUJARAT Vs. GHANSHYAMSINH RANCHHODSINH VAGHELA
|
December 18, 1996 |
|
STATE OF GUJARAT Vs. SANDEEP BHANDARI
|
December 7, 1996 |
|
STATE OF GUJARAT Vs. NILESH @ MUNNO RASIKLAL PATEL & ORS.
|
July 22, 1996 |
|
STATE OF GUJARAT Vs. CHAUDHARI RAMJIBHAI N. AND OTHERS
|
October 10, 1996 |
|
STATE OF GUJARAT Vs. SANDEEP BHANDARI
|
October 7, 1996 |
|
STATE OF GUJARAT AND ANOTHER Vs. KANJIBHAI MAVJIBHAI AND ANOTHER
|
March 4, 1996 |
|
STATE OF GUJARAT AND ANR. Vs. PRAVINKUMAR SAMJIBHAI PATEL AND ORS.
|
January 19, 1996 |
|
STATE OF GURJAT Vs. VANAND GIRDHAR BECHAR & 12 OTHERS
|
September 6, 1996 |
|
STATE OF RAJASTHAN Vs. RAJENDRAKUMAR JOSHI
|
May 6, 1996 |
|
SUBODH S SHAH Vs. DIRECTOR FOOD AND DRUGS
|
December 26, 1996 |
|
SUMANTLAL CHIMANLAL DAVE Vs. GOVINDLAL HIMATLAL SHAH
|
March 8, 1996 |
|
SUO MOTU Vs. A N PATEL
|
January 18, 1996 |
|
SUO MOTU Vs. JAYANTIBHAI SOMABHAI
|
October 10, 1996 |
|
SURAT MUNICIPAL EMPLOYEES STAFF UNION Vs. STATE OF GUJARAT
|
September 19, 1996 |
|
SURAT PANJRA POLE Vs. STATE OF GUJARAT & ANR.
|
November 29, 1996 |
|
SURAT TEXTILE TRADERS CO OPERATIVE BANK LIMITED Vs. ATUL CHANDRAVADAN SHAH
|
February 5, 1996 |
|
SURENDRA PARSHOTTAM PATANI Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR
|
August 27, 1996 |
|
SURESH MANISHANKAR BHATT AND OTHERS Vs. HEIRS AND LEGAL REPRESENTATIVES OF NANDWANA B. JATASHANKAR AND OTHERS
|
April 8, 1996 |
|
SURESHCHANDRA SUMANTLAL DAVE AND OTHERS Vs. STATE OF GUJARAT AND ANOTHER
|
March 29, 1996 |
|
SURESHKUMAR GUPTA Vs. STATE OF GUJARAT
|
March 1, 1996 |
|
SUSHILKUMAR N. BHATT Vs. G.S.R.T.C, DIVISIONAL OFFICE, RAJKOT
|
October 29, 1996 |
|
SWARUPSINH HATHUJI Vs. STATE OF GUJARAT
|
February 26, 1996 |
|
SWASTIK CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
December 10, 1996 |
|
T. G. GANDHI, JUNIOR PHARMACIST/ COMPOUNDER, PANCHAMAHALS Vs. THE SUPERINTENDENT, GUJARAT STATE AND OTHERS
|
March 12, 1996 |
|
TANSUKHBHAI BACHUBHAI PATEL Vs. STATE OF GUJARAT
|
February 27, 1996 |
|
TARACHAND PITAMBER PALAN Vs. STATE OF GUJARAT
|
September 12, 1996 |
|
THACKOR KESAJI RANAJI Vs. VALLABHDAS PARSHOTAMDAS PRIKH
|
June 3, 1996 |
|
THAKKAR HARIRAM JETHMAL Vs. STATE OF GUJARAT
|
July 24, 1996 |
|
THAKOR KESAJI RANAJI (DEED) BY HIS HEIRS AND LRS T Vs. VALLABHDAS PARSHOTTAMDAS PARIKH
|
July 3, 1996 |
|
THAKORE GOBARJI SURAJI Vs. GANPATBHAI AMULAKHABHAI BAROT AND ANOTHER
|
September 21, 1996 |
|
THAKORE LILAJI KESAJI Vs. VALLABHADAS P PARIKH
|
July 8, 1996 |
|
THAKORE SITAJI MOHANJI Vs. DISTRICT REGISTRAR CO OPERATIVE SOCIETY AND DEPUTY DIRECTOR AGRICULTURAL MARKETING AND RURAL FINANCE MEHSANA
|
March 26, 1996 |
|
THE STATE OF GUJARAT Vs. ABDUL MASJID AHMAD DESAI
|
April 11, 1996 |
|
UDESING MATHURBHAI Vs. STATE OF GUJARAT
|
April 24, 1996 |
|
UMRAVSINGH S YADAV Vs. COMMANDANT S R P GROUP II AHMEDABAD
|
August 21, 1996 |
|
UNILEC ENGINEERING COMPANY Vs. UNION OF INDIA
|
December 17, 1996 |
|
UNION BANK OF INDIA Vs. SURESH BHAILAL MEHTA
|
April 23, 1996 |
|
UNION BANK OF INDIA Vs. (SHRI) K. G. SHAH
|
August 5, 1996 |
|
UNION OF INDIA Vs. AMBICA MILL LTD.
|
January 22, 1996 |
|
UNION OF INDIA Vs. AMBICA MILLS LIMITED
|
July 22, 1996 |
|
UNION OF INDIA Vs. RUPERA TRANSPORT COMPANY
|
September 1, 1996 |
|
UNION OF INDIA Vs. GAEKWAR MILLS COMPANY LIMITED
|
November 1, 1996 |
|
UNION OF INDIA Vs. M/S. RUPERA TRANSPORT CO. AND ANOTHER
|
October 1, 1996 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ABUBAKAR UMAR SAMATHANIA
|
July 25, 1996 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GIRISH DEVPRASAD TRIVEDI
|
January 22, 1996 |
|
UNITED INDIA INSURANCE COMPANY LIMITED VADODARA REGIONAL OFFICE Vs. BALUBHAI LIMJIBHAI PATEL
|
January 22, 1996 |
|
UNITED INDIA PHOSPHAROUS LIMITED Vs. VINODBHAI MOHANBHAI PATEL
|
October 16, 1996 |
|
UNJHA FORMULATIONS LIMITED Vs. UNJHA PHARMACY
|
April 22, 1996 |
|
UPENDRASINH ACHALSINH RAJPUT Vs. STATE OF GUJARAT
|
November 6, 1996 |
|
URMILA NARESH MITTAL Vs. UNION OF INDIA
|
October 29, 1996 |
|
URMILABEN MANGALSINH JADEJA Vs. STATE OF GUJARAT
|
February 16, 1996 |
|
USHABEN NARENDRA KOLEKAR Vs. ANANDIBEN VISHNUPRASAD TRIVEDI
|
April 16, 1996 |
|
USHAKANT B PANDYA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
November 5, 1996 |
|
USMAN MIYAALI MIYA SAIYED Vs. DIVISIONAL CONTROLLER, G. S. R. T. CORPORATION
|
July 22, 1996 |
|
V P C RAO ASSISTANT DIRECTOR OF REVENUE INTELLIGENCE AHMEDABAD Vs. HARSHADBHAI BHAILALBHAI PATEL
|
July 18, 1996 |
|
V S GOKHALE Vs. STATE OF GUJARAT
|
July 5, 1996 |
|
V S OHILYA Vs. GUJARAT ELECTRICITY BOARD
|
February 7, 1996 |
|
VAIJIBHAI MAGANLAL SAIVI Vs. GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION, GANDHINAGAR AND ANOTHER
|
April 26, 1996 |
|
VAJABHAI MANCHHABHAI GAMIT Vs. STATE OF GUJARAT
|
December 24, 1996 |
|
VAKHATSINGH J JADEJA Vs. STATE OF GUJARAT
|
October 18, 1996 |
|
VALA MANA VAGHRI Vs. STATE OF GUJARAT
|
August 8, 1996 |
|
VALJIBHAI KEHRABHAI DESAI Vs. COMPETENT AUTHORITY
|
July 30, 1996 |
|
VALLABHANAGAR KHADUT PRATHMIK GRAHAK SAHAKARI BHANDAR Vs. STATE OF GUJARAT
|
July 30, 1996 |
|
VANIA SILK MILLS LIMITED Vs. SILK MILLS WORKERS UNION
|
December 12, 1996 |
|
VANMALIBEN TRIBHUVANDAS PATEL Vs. STATE OF GUJARAT
|
August 27, 1996 |
|
VARSANBHAI RAJUBHAI RATHWA Vs. STATE OF GUJARAT
|
April 24, 1996 |
|
VARSHABEN A PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER BHAVNAGAR
|
December 20, 1996 |
|
VARSHABEN BHARATBHAI SHAH Vs. APPROPRIATE AUTHORITY
|
February 5, 1996 |
|
VASANTIBEN HASMUKHARAI DAVE Vs. STATE OF GUJARAT
|
November 26, 1996 |
|
VASANTKUMAR RAMCHANDRADAS MEHTA Vs. RATILAL KALIDAS TRIVEDI
|
December 9, 1996 |
|
VASHRAM LAVABHAI PATEL Vs. (THE) STATE OF GUJARAT
|
August 9, 1996 |
|
VASTABHAI UKABHAI KORAT Vs. KALAWAD AGRICULTURAL PRODUCT MARKETING COMMITTEE
|
June 20, 1996 |
|
VELJIBHAI GOVINDBHAI Vs. RATHOD ENGINEERING WORKS AND FOUNDERS
|
December 13, 1996 |
|
VIDULA R JOSHI Vs. GUJARAT STATE FINANCE CORPORATION
|
July 30, 1996 |
|
VIJAYA BANK LIMITED Vs. REGIONAL PASSPORT OFFICER
|
September 27, 1996 |
|
VIJAYNAGAR EDUCATION SOCIETY Vs. GUJARAT SECONDARY EDUCATION TRIBUNAL AHMEDABAD
|
September 9, 1996 |
|
VIJAYSING D PARMAR Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR
|
March 27, 1996 |
|
VIJYABEN ADITYALAL DOSHI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR ULC
|
February 2, 1996 |
|
VINODRAY FUIACHAND SHAH Vs. STATE OF GUJARAT AND OTHER
|
February 7, 1996 |
|
VINUBHAI MALABHAI VISANI Vs. LATHI NAGAR PANCHAYAT
|
September 23, 1996 |
|
VIRA BHAGAT CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SECRETARY REVENUE DEPARTMENT
|
June 26, 1996 |
|
VISHNUBHAI K THAKER Vs. UPADHYAY DISTRICT REGISTRAR
|
March 8, 1996 |
|
VISHNUBHAI NANALAL SUTHAR Vs. STATE OF GUJARAT
|
October 28, 1996 |
|
VISHRAMBHAI SOMABHAI VASAVA Vs. STATE OF GUJARAT
|
February 27, 1996 |
|
WELDING RODS MANUFACTURING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 16, 1996 |
|
WORKMEN EMPLOYED UNDER MIDCO CONTAINERS LIMITED Vs. MIDCO CONTAINERS LIMITED
|
September 12, 1996 |
|
YAKUB AHMAD VALI PATEL Vs. DIVISIONAL CONTROLLER GUJ STATE ROAD TRANSPORT CORPORATION
|
November 6, 1996 |
|
YAMANI J DAVE Vs. DIRECTOR IUCAA AND INFLIBNET PROGRAMME
|
January 10, 1996 |
|
YASHODHARA OMKARLALJI JAIN Vs. GANDLURI RAMANUJ NEVALU
|
December 20, 1996 |
|
YOGESH SHIVABHAI PATEL Vs. STATE OF GUJARAT
|
January 24, 1996 |
|
YOGESHBHAI D SHETH Vs. AHMEDABAD MUNICIPAL CORPORATION
|
September 13, 1996 |
|
YUVRAJ PRITHVIRAJSINGHJI Vs. MAHARANI RAJENDRAKUNVERBA
|
April 30, 1996 |
|
ZABIR MOHMAD HAFEZI ISMAIL PATEL Vs. STATE OF GUJARAT
|
August 8, 1996 |
|
ZINABHAI K PARMAR Vs. DIRECTOR GENERAL OF POLICE
|
July 24, 1996 |