(M/S.) POLYSET PRODUCTS PVT. LTD Vs. ESSEN PERIPHERALS LTD.
|
January 21, 1995 |
A J JOSHI Vs. STATE OF GUJARAT
|
July 26, 1995 |
A. D. JETHWANI Vs. FOOD CORPORATION OF INDIA
|
September 29, 1995 |
ADARSH COMPUTER INCORPORATION Vs. SURAT MUNICIPAL CORPORATION
|
January 6, 1995 |
AGRICULTURAL PRODUCE MARKET COMMITTEE PATAN Vs. B G BHAVSAR
|
November 9, 1995 |
AHIR NARANBHAI DEVABHAI Vs. DISTRICT DEVELOPMENT OFFICER
|
September 27, 1995 |
AHMAD MOHMAD HAKIM Vs. STATE OF GUJARAT
|
September 29, 1995 |
AHMEDABAD ABDUL AZIZ SHAIKH Vs. UNION OF INDIA
|
January 17, 1995 |
AHMEDABAD DISTRICT PANCHAYAT Vs. PANDYA FULSHANKER JATASHANKER
|
March 27, 1995 |
AHMEDABAD GREEN BELT KHEDUT MANDAL Vs. STATE OF GUJARAT
|
June 30, 1995 |
AHMEDABAD GREEN BELT KHEDUT MANDAL Vs. STATE OF GUJARAT
|
July 31, 1995 |
AHMEDABAD MUNICIPAL CORPORATION NIVRUTT KARMACHARI SANGH Vs. AHMEDABAD MUNICIPAL CORPORATION
|
July 18, 1995 |
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. DASHRATHBHAI BALUBHAI BRAHMAKSHATRIYA
|
March 1, 1995 |
AHMEDABAD PANJARAPOLE SANSTHA Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER
|
September 27, 1995 |
AIR CONDITIONING SPECIALISTS PRIVATE LIMITED Vs. UNION OF INDIA
|
March 23, 1995 |
AJIT D PADIWAL Vs. STATE OF GUJARAT
|
March 7, 1995 |
AJIT D PADIWAL Vs. STATE OF GUJARAT
|
February 22, 1995 |
AJIT D PADIWAL Vs. UNION OF INDIA
|
October 11, 1995 |
AKHIL GUJARAT GENERAL MAZDOOR SANGH Vs. STATE OF GUJARAT
|
July 20, 1995 |
AKHIL GUJARAT HOSIERY KAMDAR UNION Vs. NIRAV KNITWEAR COMPANY AND ORS
|
November 16, 1995 |
ALESSANDRO CONSTANTINI Vs. COMMISSIONER OF INCOME TAX
|
September 20, 1995 |
ALKAPURI INVESTMENTS PRIVATE LIMITED Vs. D S KHOBA
|
July 12, 1995 |
ALL GUJARAT FEDERATION OF TAX CONSULTANTS Vs. CENTRAL BOARD OF DIRECT TAXES
|
March 27, 1995 |
AMBAJI GRAM PANCHAYAT Vs. MANUBHAI J SUTHAR
|
January 24, 1995 |
AMBALAL BHAWANISHANKER UPADHYAYA Vs. RASIKLAL MANILAL MEHTA
|
March 24, 1995 |
AMRAT RAMABHAI VAGHARI Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
June 27, 1995 |
AMTRAX APPLIANCES LIMITED Vs. SARPANCH KARANNAGAR GRAM PANCHAYAT
|
December 4, 1995 |
ANAGRAM FINANCE LIMITED Vs. APPROPRIATE AUTHORITY
|
March 30, 1995 |
ANANTRAY MAGANLAL VYAS Vs. STATE OF GUJARAT
|
February 7, 1995 |
ANILKUMAR D GAJJAR Vs. COMMISSIONER OF INCOME TAX
|
March 30, 1995 |
ANTARKAMAR HUKAMSING AND ANOTHER Vs. UDAJI CHATRAJEE AND OTHERS
|
June 19, 1995 |
APCO INDUSTRIES LTD. Vs. STATE
|
November 10, 1995 |
APEKSHABEN V SHAH Vs. UNION OF INDIA
|
December 4, 1995 |
ARJANBHAI NARANBHAI Vs. HARIJAN JETU
|
February 12, 1995 |
ARUNABEN JAYANTILAL MIN Vs. STATE OF GUJARAT
|
July 24, 1995 |
ARUNKUMAR RAMANLAL PATEL Vs. STATE OF GUJARAT
|
January 25, 1995 |
ARVIND DAHYABHAI ADHYARU Vs. DISTRICT PANCHAYAT JUNAGADH
|
January 18, 1995 |
ASHOK ORGANICS INDUSTRIES LIMITED Vs. UNION OF INDIA
|
January 10, 1995 |
ASHOKKUMAR JAYANTILAL AND ORS. Vs. THE ADDITIONAL SPECIAL LAND ACQUSITION OFFICER, AHMEDABAD
|
November 22, 1995 |
ASHWIN D MEHTA HUF Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1995 |
ASSISTANTED LABOUR CORPORATION Vs. UNION OF INDIA
|
March 23, 1995 |
ATAJI CHHANAJI THAKORE Vs. DISTRICT DEVELOPMENT OFFICER MEHSANA
|
February 17, 1995 |
ATHHAVISI MODH CHATURVEDIGNATI PANCH Vs. STATE OF GUJARAT
|
September 27, 1995 |
ATMARAM SOMABHAI MAKWANA Vs. STATE OF GUJARAT
|
March 24, 1995 |
ATUL PRODUCTS LIMITED Vs. DIPAKKUMAR JAYANTILAL SHAH
|
February 26, 1995 |
ATUL PRODUCTS LTD. Vs. DIPAKKUMAR JAYANTILAL SHAH
|
March 26, 1995 |
ATUL PRODUCTS LTD. Vs. DIPAKKUMAR JAYANTILAL SHAH
|
July 26, 1995 |
AVSARJAN INDUSTRIAL CO OPERATIVE SOCIETY Vs. STATE OF GUJARAT
|
March 18, 1995 |
B C DWIVEDI Vs. STATE OF GUJARAT
|
July 27, 1995 |
B D SAHASHTRABUDHE Vs. MADHUSUDDAN MAHADEV DEV
|
July 24, 1995 |
B K DOSHI Vs. STATE OF GUJARAT
|
August 4, 1995 |
B P KUMPAVAT Vs. STATE OF GUJARAT
|
December 21, 1995 |
BABUBEN HARIBHAI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR
|
February 2, 1995 |
BABUBHAI BHIKHABHAI SURTI Vs. STATE OF GUJARAT
|
January 23, 1995 |
BABUBHAI LAXMANBHAI Vs. PATEL NARANBHAI THAKERSIBHAI
|
April 24, 1995 |
BABUBHAI NARANBHAI PATEL Vs. STATE OF GUJARAT
|
February 10, 1995 |
BABULAL HIRJI MOCHI Vs. PATHAK VASUDEV HARJIVAN
|
August 28, 1995 |
BABULAL PRABHUDAS MODI Vs. NARAYANBHAI PRABHUDAS MODI
|
September 29, 1995 |
BABULAL SHAMRAO JOSHI Vs. MANUBHAI C BHATT
|
January 6, 1995 |
BABULAL SHAMRAO JOSHI Vs. MANUBHAI C BHATT DEAD
|
January 16, 1995 |
BACHUBHAI KANJIBHAI CHAUHAN Vs. S B TOLIA
|
October 17, 1995 |
BADHARSING MOHANSING Vs. BAI SAVITA WD O NAVNIT TRIBHOVANDAS
|
July 24, 1995 |
BAI DAMYANTI JAYANTIBHAI SHARMA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
December 13, 1995 |
BAI LILABEN ALIAS RAMBHABEN Vs. RAMANLAL MANEKLAL SHAH
|
July 10, 1995 |
BAKARALI FATEALI Vs. MOHAMMAD KASAM HAJI GULAMBHAI
|
July 28, 1995 |
BANUMA POLYTEX LIMITED Vs. GUJARAT ELECTRICITY BOARD
|
March 21, 1995 |
BANYAN AND BERRY Vs. COMMISSIONER OF INCOME TAX
|
December 21, 1995 |
BARODA MUNICIPAL CORPORATION Vs. STATE
|
September 20, 1995 |
BARWARBEN TOMAS KHAMBATA Vs. APPROPRIATE AUTHORITY
|
March 9, 1995 |
BHADRABALA WD O BHUPENDRA SHELAT Vs. STATE OF GUJARAT
|
December 15, 1995 |
BHAGWANDAS D TANDEL Vs. S N SINHA DIRECTOR GENERAL OF POLICE
|
November 7, 1995 |
BHAGWANJI MOHANBHAI KHATANA Vs. STATE OF GUJARAT
|
February 7, 1995 |
BHAGWANJI MONABHAI KHATANA Vs. STATE OF GUJARAT
|
February 6, 1995 |
BHAGWANJI VISHAVJI THAKKAR Vs. PRAVINCHANDRA JIVANBHAI PATADIA
|
March 24, 1995 |
BHAL NALKANTHA KHADI Vs. JAYANTILAL
|
April 28, 1995 |
BHANMATI TAPUBHAI MULIYA Vs. STATE OF GUJARAT
|
July 28, 1995 |
BHANUBHAI MOHANLAL BHATT Vs. VINAYAK DEVELOPERS, BHUJ
|
October 10, 1995 |
BHARAT BHAI JIVABHAI PATEL Vs. P S BHATIA
|
September 28, 1995 |
BHARAT CHEMICAL WORKS Vs. GUJARAT STATE FINANCIAL CORPORATION
|
February 21, 1995 |
BHARAT HEAVY ELECTRICALS LIMITED Vs. GENERAL CONTRACTOR COMMISSIONER
|
April 1, 1995 |
BHARATBHAI SHANTILAL GAJJAR Vs. THE STATE OF GUJARAT AND OTHERS
|
March 29, 1995 |
BHARUCHA DISTRICT PANCHAYAT Vs. KANUBHAI RAIJIBHAI PATEL
|
July 5, 1995 |
BHATT NAMRAT ANANTRAI Vs. STATE OF GUJARAT
|
January 21, 1995 |
BHAVNAGAR MUNICIPALITY Vs. PRESIDING OFFICER LABOUR COURT RAJKOT
|
January 27, 1995 |
BHIKHABHAI SHAMALBHAI PATEL Vs. U L C TRIBUNAL AND SECRETARY REVENUE DEPTT
|
January 12, 1995 |
BHIKHUBHAI KEDARBHAI PATEL Vs. DEPUTY COLLECTOR MODASA
|
March 22, 1995 |
BHIKHUBHAI SHAMALDAS PATEL Vs. STATE OF GUJARAT
|
March 9, 1995 |
BHIL SAMPATBHAI SHERIABHAI Vs. PUBLIC PROSECUTOR VADODARA
|
November 20, 1995 |
BHOGILAL GIRDHARLAL Vs. STATE OF GUJARAT
|
January 20, 1995 |
BHUPATBHAI OGHADBHAI Vs. STATE OF GUJARAT
|
July 19, 1995 |
BHUPENDRA B. PATEL Vs. STATE OF GUJARAT & OTHERS
|
December 6, 1995 |
BHUPENDRABHAI C. SOLANKI Vs. STATE OF GUJARAT & ORS.
|
March 22, 1995 |
BIJLI MAZDOOR PANCHAYAT Vs. STATE OF GUJARAT
|
December 21, 1995 |
BIJLI MAZDOOR PANCHAYAT Vs. STATE OF GUJARAT AND ORS.
|
January 21, 1995 |
BIRLA VXL LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 7, 1995 |
BRIJKISHOR GARG Vs. STATE OF GUJARAT
|
July 15, 1995 |
BROACH TEXTILE MILLS LIMITED Vs. BROACH MUNICIPALITY
|
February 21, 1995 |
BUCHA VECHAN GADDHACHARI Vs. MAHENDRAKUMAR D. CHAUHAN
|
July 11, 1995 |
BUILDERS Vs. AGGARWAL R B L CIT
|
April 6, 1995 |
C G SONAWALA MAHILA VIDYALAYA MANDAL Vs. DISTRICT EDUCATION OFFICER SURAT
|
August 29, 1995 |
C N PANCHOLI Vs. GOVERNMENT OF GUJARAT
|
July 11, 1995 |
CELLULOSE PRODUCTS OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 29, 1995 |
CHAIRMAN DHARESHWAR SARVAJANIK KELAVANI TRUST Vs. DISTRICT EDUCATION OFFCER
|
October 11, 1995 |
CHAITANYAKUMAR HARIKRISHANBHAI BHATT Vs. NALINIBEN C BHATT
|
January 21, 1995 |
CHAMPAKLAL NARSIDAS SHAH Vs. BABUBHAI VITHALDAS THAKKAR
|
May 2, 1995 |
CHANCHALBEN PURSHOTTAMBHAI PATEL Vs. MADHUKANTBHAI PURUSHOTTAM PATEL
|
July 21, 1995 |
CHANDRAKANT M DESHPANDE Vs. VANSANTRAO B TOKE
|
July 7, 1995 |
CHANDRAKANT MAHADEV DESHPANDE Vs. VASANT RAO BABU RAO TOKE
|
July 17, 1995 |
CHANDRAVADAN MANUBHAI ALIAS MANWANTRAI MEHTA Vs. NALINI NAVIN BHAGWATI
|
August 14, 1995 |
CHANDUJI SENDHAJI KHANT Vs. GUJ STATE ROAD TRANSPORT CORPO
|
February 6, 1995 |
CHATUR CHHAGANJI THAKARDA Vs. STATE OF GUJARAT
|
July 19, 1995 |
CHETAN S PATEL Vs. ARVIND SHIVLAL SONI
|
March 8, 1995 |
CHETANABEN ALIAS ARTIBEN VITHAL PANCHAL Vs. STATE OF GUJARAT
|
September 15, 1995 |
CHHOTALAL MORARJI ADHIA Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR U L C RAJKOT
|
October 10, 1995 |
CHHOTUBHAI H L PATEL Vs. STATE OF GUJARAT
|
December 8, 1995 |
CHIEF OFFICER BHAVNAGAR MUNICIPALITY Vs. BACHUBAHI ARJANBHAI
|
July 12, 1995 |
CHILODA GRAM PANCHAYAT Vs. ADMINISTRATOR GANDHINAGAR DISTRICT PANCHAYAT
|
April 28, 1995 |
CHIMANBHAI BECHARBHAI PARMAR Vs. STATE OF GUJARAT
|
December 19, 1995 |
CHIMANBHAI P TRIVEDI Vs. B R KATARA DIRECTOR OF AGRICULTURAL MARKETING AND RURAL FINANCE
|
November 22, 1995 |
CHIMANLAL LALLUBHAI SHAH Vs. DAHYABHAI RANCHHODBHAI
|
January 21, 1995 |
CHIRAGBHAI BHUPENDRABHAI PATEL Vs. GUJARAT HIGHER SECONDARY EDUCATION BOARD
|
February 4, 1995 |
COMMISSIONER OF GIFT TAX Vs. LAXMIDEVI C D R
|
September 29, 1995 |
COMMISSIONER OF INCOME TAX Vs. ROHIT MILLS LIMITED
|
October 6, 1995 |
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FERTLIZERS COMPANY LIMITED
|
October 7, 1995 |
COMMISSIONER OF INCOME TAX Vs. BARODA TIN WORKS
|
September 21, 1995 |
COMMISSIONER OF INCOME TAX Vs. ASHOKBHAI B SHAH
|
September 22, 1995 |
COMMISSIONER OF INCOME TAX Vs. PARSHURAM POTTERY WORKS CO LTD
|
September 27, 1995 |
COMMISSIONER OF INCOME TAX Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
|
September 27, 1995 |
COMMISSIONER OF INCOME TAX Vs. ASHOKA MILLS LIMITED
|
October 9, 1995 |
COMMISSIONER OF INCOME TAX Vs. RAIPUR MANUFACTURING COMPANY
|
October 10, 1995 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MARBLES LIMITED
|
November 7, 1995 |
COMMISSIONER OF INCOME TAX Vs. SUBHASH TRADING COMPANY
|
November 8, 1995 |
COMMISSIONER OF INCOME TAX Vs. NIRMAL TEXTILES
|
November 14, 1995 |
COMMISSIONER OF INCOME TAX Vs. CHANCHALBEN
|
November 27, 1995 |
COMMISSIONER OF INCOME TAX Vs. HIMATLAL KAPURCHAND
|
November 28, 1995 |
COMMISSIONER OF INCOME TAX Vs. SUHRID GEIGY LIMITED
|
December 21, 1995 |
COMMISSIONER OF INCOME TAX Vs. SYNPOL PRODUCTS PRIVATE LIMITED
|
August 9, 1995 |
COMMISSIONER OF INCOME TAX Vs. CADILA LABORATORIES PRIVATE LIMITED
|
February 2, 1995 |
COMMISSIONER OF INCOME TAX Vs. SOMNATH OIL MILLS
|
January 18, 1995 |
COMMISSIONER OF INCOME TAX Vs. KASHIRAM TEXTILE MILLS PRIVATE LIMITED
|
March 24, 1995 |
COMMISSIONER OF WEALTH TAX Vs. AMICHAND C SHAH HUF
|
November 15, 1995 |
COMMISSIONER OF WEALTH TAX Vs. GIRISHCHANDRA CHANDRASHANKAR
|
November 9, 1995 |
COMMISSIONER OF WEALTH TAX Vs. RAJESHKUMAR R GANDHI INDIVIDUAL
|
October 11, 1995 |
COMMISSIONER OF WEALTH TAX Vs. MANIBEN MAHADEV
|
October 6, 1995 |
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. UNION OF INDIA
|
March 24, 1995 |
CONTINENTAL CONSTRUCTION LIMITED Vs. STATE OF GUJARAT
|
November 23, 1995 |
D N CHAVDA Vs. STATE OF GUJARAT
|
July 26, 1995 |
DABGAR ARVINDKUMAR KESHAVLAL Vs. MODH GHANCHI GNYATI SAMAJ
|
January 20, 1995 |
DAHYABHAI KALIDAS PATEL Vs. JALAMSINGH GIRJA VASAWA
|
September 29, 1995 |
DAHYABHAI KALUBHAI SOLANKI Vs. DEVINE INTERMEDIATES AND CHEMICALS
|
September 4, 1995 |
DAHYABHAI KALUBHAI SOLANKI Vs. N J INDUSTRIES
|
September 15, 1995 |
DALICHAND M SHETH Vs. KOLI DEVJI TAPUBHAI
|
January 20, 1995 |
DAMYANTIBEN KANTILAL PANDYA Vs. EMPLOYEES STATE INSURANCE CORPO
|
April 28, 1995 |
DAVE KIRTIKUMAR RAMESHCHANDRA Vs. STATE OF GUJARAT
|
September 13, 1995 |
DAVE KIRTIKUMAR RAMESHCHANDRA Vs. STATE OF GUJARAT AND ANR.
|
May 13, 1995 |
DEVANG V DESAI Vs. REGISTRAR SOUTH GUJARAT UNIVERSITY
|
March 30, 1995 |
DHANJIBHAI DIWALBHAI VASAVA AND ANOTHER Vs. STATE OF GUJARAT
|
July 18, 1995 |
DHANPALSINGH BARUNSINGH THAKUR Vs. STATE OF GUJARAT
|
January 16, 1995 |
DHIRAJLAL HARIKISHANDAS SIKLIGAR Vs. GOVERNMENT OF INDIA
|
July 15, 1995 |
DHIRUBHAI JASMATBHAI RUDANI Vs. NANUBHAI GOVABHAI VADODARIA
|
September 21, 1995 |
DHORAJI NAGARPALIKA Vs. ARIF ISMAIL GODIL
|
October 13, 1995 |
DIGVIJAY CEMENT COMPANY LIMITED Vs. HIRASINGH JAMNADAS
|
September 27, 1995 |
DINESH CHANDRA MAGANLAL MODI Vs. STATE OF GUJARAT
|
February 21, 1995 |
DINESHKUMAR HUBLAL JAISHWAL Vs. COMMISSIONER OF POLICE AHMEDABAD
|
January 11, 1995 |
DINESHKUMAR MOHANLAL GAJJAR Vs. STATE OF GUJARAT
|
November 6, 1995 |
DINKARRAI CHHOTUBHAI NAIK Vs. REGIONAL MANAGER GUJARAT INDUSTRIES DEVELOPMENT CORPORATION
|
December 6, 1995 |
DIPSINH KALYANSINH CHAUHAN Vs. DIPIKABEN
|
July 25, 1995 |
DIVALIBEN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
July 31, 1995 |
DUNGERBHAI MEGHABHAI Vs. ARBUDA MILLS LIMITED
|
February 2, 1995 |
EMPIRE CONSTRUCTION AND HOTEL COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
July 11, 1995 |
EMPIRE CONSTRUCTION AND HOTEL COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
June 28, 1995 |
EMPIRE CONSTRUCTION AND HOTEL COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD AND OTHER
|
July 28, 1995 |
FAKIRCHAND AMTHALAL SHAH Vs. AHMEDABAD MUNICIPAL CORPORATION
|
December 1, 1995 |
GANDALAL BABABHAI TANKARIA DEED Vs. MANSUKHLAL VIRJIBHAI
|
December 14, 1995 |
GANDHI PRADIPKUMAR AMRUTLAL Vs. TALUKA DEVELOPMENT OFFICER
|
October 4, 1995 |
GANDHI PRAKASHCHANDRA HARIKRISHNA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
December 4, 1995 |
GANGABEN WD O CHHAGANBHAI HAVABHAI Vs. REGIONAL DIRECTOR E S I CORPORATION
|
June 16, 1995 |
GANPAT ATMARAN Vs. MUNICIPAL CORPORATION AHMEDABAD
|
March 31, 1995 |
GATORBHAI SAVJIBHAI Vs. LIMBDI NAGARPALIKA
|
September 29, 1995 |
GAURIBEN UMIASHANKER JOSHI Vs. STATE OF GUJARAT
|
July 21, 1995 |
GAUTAM ROY Vs. INDIAN OVERSEAS BANK
|
May 4, 1995 |
GEETABEN JANAKBHAI PATEL Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR OF AHMEDABAD
|
July 28, 1995 |
GEETABEN KANTILAL BHOJANI Vs. (SHRI) BACHUBHAI PUNJABHAI SANGHANI AND ORS.
|
April 25, 1995 |
GENERAL SECRETARY GUJARAT MINERAL DEVELOPMENT CORPORATION EMPLOYEES UNION Vs. P G RAMRAKHIYANI
|
November 7, 1995 |
GHANSHYAMBHAI AND BROS Vs. GUJARAT STATE CONSTRUCTION CORPORATION LIMITED
|
April 10, 1995 |
GIRIRAJ CINEMA, MAHUVA Vs. COLLECTOR, BHAVNAGAR
|
November 15, 1995 |
GIRISHBHAI KANJIBHAI PATEL Vs. STATE OF GUJARAT
|
April 21, 1995 |
GIRISHCHANDRA R BHATT Vs. DINESHBHAI N SANGHAVI PRINCIPAL SANGHVI PRIMARY SCHOOL
|
December 18, 1995 |
GITABEN ARVINDKUMAR SHETH Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS
|
February 17, 1995 |
GLAXO LABORATORIES EMPLOYEES UNION Vs. GLAXO INDIA LIMITED
|
April 27, 1995 |
GOPALBHAI MOHANLAL MANKADIA Vs. PUNJAB NATIONAL BANK
|
December 13, 1995 |
GORDHANBHAI DHULABHAI DAMOR Vs. STATE OF GUJARAT
|
January 16, 1995 |
GORDHANDAS PURSHOTTAMDAS PATEL Vs. APPROPRIATE AUTHORITY
|
April 6, 1995 |
GOVINDBHAI DAJIBHAI Vs. SPECIAL LAND ACQUISITION OFFICER KHEDA
|
March 20, 1995 |
GOVINDBHAI PREMJIBHAI CHOVATIA Vs. CHIEF GENERAL
|
July 14, 1995 |
GOVINDBHAI SHIVLAL DESAI Vs. V S GADHVI COLLECTOR OF RAJKOT
|
January 10, 1995 |
GSRTC Vs. BECHARBHAI K KHUMBAR
|
July 4, 1995 |
GUJARAT AGRICULTUR UNIVERSITY Vs. ALL GUJARAT KAMDAR KARMACHARI UNION
|
October 6, 1995 |
GUJARAT AMBUJA CEMENT LIMITED Vs. GOVINDBHAI LAKHMANBHAI GADHE
|
April 5, 1995 |
GUJARAT ELECTRICITY BOARD, PATAN SUB Vs. SHRI VALABHAI D. CHAUDHARY AND OTHERS
|
February 4, 1995 |
GUJARAT HOUSING BOARD Vs. DHAMJI VIJENDRA MERITA
|
November 8, 1995 |
GUJARAT INDUSTRIAL CO OPERATIVE BANK LIMITED Vs. PRAKASHCHANDRA NAVNITRAI VORA
|
January 31, 1995 |
GUJARAT IRON AND STEEL COMPANY LIMITED Vs. STATE OF GUJARAT
|
February 8, 1995 |
GUJARAT LOK SAMITI Vs. GUJARAT STATE
|
January 30, 1995 |
GUJARAT POLLUTION CONTROL BOARD Vs. RUSHABH INDUSTRIES
|
April 18, 1995 |
GUJARAT POLLUTION CONTROL BOARD Vs. AEGIES CHEMICALS
|
May 5, 1995 |
GUJARAT RAJYA KAMDAR SANGH Vs. STATE OF GUJARAT
|
August 7, 1995 |
GUJARAT RAJYA PARICHARIKA MANDAL CLASS III Vs. STATE OF GUJARAT
|
July 17, 1995 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VIMLABEN L SHAH
|
April 1, 1995 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KISHANCHAND RAMCHAND CO
|
April 3, 1995 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RATILAL KESHAVLAL SHAH
|
February 4, 1995 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NABUBEN
|
February 22, 1995 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAGANLAL T. SADHU
|
January 31, 1995 |
GUJARAT STATE ROAD TRANSPORT CORPORATION LIMITED Vs. JAYANTILAL JAGJIVANDAS CHHATRIWALA
|
March 10, 1995 |
GUJARAT STEEL TUBES LTD Vs. STATE OF GUJARAT
|
April 10, 1995 |
GULAM HUSEIN GULAM REZA, SINCE DECEASED THROUGH HIS HEIRS Vs. NOORJEHAN JEHANGIR
|
November 14, 1995 |
GULAM MOHAMAD NURMINYA KAZI Vs. PRAKASH DEVENDRA SHANTILAL KAPADIA
|
April 10, 1995 |
GULAMNABI GULAM AKBAR Vs. HAJI ISMAIL ISAKJI PATEL
|
March 28, 1995 |
GURUDATT VILLA ASSOCIATION Vs. APPROPRIATE AUTHORITY
|
May 4, 1995 |
H K MELINKERI Vs. APPROPRIATE AUTHORITY
|
June 26, 1995 |
HABIBBHAI VAJIRBHAI CHAUDHARI Vs. MAGANBHAI ARJANBHAI DESAI
|
February 14, 1995 |
HARILAL GORDHANBHAI Vs. RAMNIKLAL D RATNESHWAR
|
August 7, 1995 |
HARISH ANAND Vs. UNION OF INDIA
|
December 4, 1995 |
HARISHBHAI CHUNILAL SHAH Vs. ANILKUMAR CHAMPAKLAL SHAH
|
April 1, 1995 |
HARJIVANDAS SHANKARLAL PRAJAPATI Vs. THAKORE SOMAJI MOHANJI
|
April 20, 1995 |
HARSHADBHAI SHANTILAL SHAH Vs. STATE OF GUJARAT
|
December 7, 1995 |
HARSHADKUMAR NATVARLAL DALAL Vs. COMMISSIONER OF WEALTH TAX
|
October 12, 1995 |
HARSUKHLAL ATISUKHLAL Vs. ATILAXMIBEN HIRALAL MUNSHI
|
May 1, 1995 |
HARYANA SHIP BREAKERS PRIVATE LIMITED Vs. UNION OF INDIA
|
February 6, 1995 |
HASMUKHBHAI R MAKWANA Vs. CAMBAY EDUCATION SOCIETY
|
December 12, 1995 |
HASMUKHBHAI SHANABHAI PATEL Vs. MANJULABEN AMBALAL SHAH
|
July 18, 1995 |
HASMUKHLAL BHAGWANDAS Vs. STATE OF GUJARAT
|
September 29, 1995 |
HEIRS AND LEGAL REPRESENTATIVES OF DECEASED GORDHANBHAI KASHIBHAI PATEL Vs. STATE OF GUJARAT
|
April 28, 1995 |
HEIRS OF DECEASED DIWALIBEN BHALABHAI PARDHI Vs. UNITED INDIA INSURANCE CO
|
July 31, 1995 |
HEIRS OF TULSIDAS B CONTRACTOR Vs. RAMANLAL MOHANLAL PAWAR
|
August 7, 1995 |
HINDUMAL BALMUKUND INVESTMENT COMPANY PRIVATE LIMITED Vs. APPROPRIATE AUTHORITY
|
September 19, 1995 |
HOTEL MARDIAS PRIVATE LIMITED Vs. UNION OF INDIA
|
December 19, 1995 |
HUNAIDA JAMNAGARWALA Vs. APPROPRIATE AUTHORITY
|
June 26, 1995 |
INDIAN BANK Vs. ADVANCE ART SILK PRIVATE LIMITED
|
June 15, 1995 |
INDIRABEN RAJARAM JOSHI Vs. GOVINDBHAI CHHIBABHAI PATEL
|
February 24, 1995 |
INTERNATIONAL RADIATORS Vs. AHMEDABAD MUNICIPAL CORPORATION
|
February 14, 1995 |
IQBAL ALIAS PANNA MAHOMAD PATEL Vs. DISTRICT MAGISTRATE SURAT
|
September 12, 1995 |
ISMAIL NOOR MOHMAD MEHTA Vs. STATE OF GUJARAT
|
May 1, 1995 |
J A GORASWA Vs. D I G AND I G POLICE GUJARAT STATE
|
August 2, 1995 |
J D MAKRANI Vs. STATE OF GUJARAT
|
December 11, 1995 |
J K CORPORATION LIMITED Vs. STATE OF GUJARAT
|
July 12, 1995 |
JAGDISBHAI J DESAI Vs. VIDYABEN RAMBHAI PATEL
|
April 1, 1995 |
JAIDEV R BRAHMBHATT Vs. AHMEDABAD MUNICIPAL CORPORATION AHMEDABAD
|
February 16, 1995 |
JAKIRBHAI RAHIMBHAI NAGORI Vs. DISTRICT MAGISTRATE MEHSANA
|
July 19, 1995 |
JAMNADAS BECHARDAS Vs. JYOTSNABEN GIRDHARLAL
|
February 4, 1995 |
JAMNAGAR REGIONAL OILSEEDS GROWERS CO OPERATIVE UNION LIMITED Vs. JAMNAGAR MUNICIPAL COPORATION
|
January 10, 1995 |
JATINKUMAR KANCHANLAL SHAH Vs. VARDHMAN SAHKARI BANK LIMITED
|
April 4, 1995 |
JAVAHARBHAI DAHYABHAI PATEL Vs. VADODARA MUNICIPAL CORPORATION
|
April 25, 1995 |
JAWAHAR KARUNASHANKER ADHAVARYA Vs. STATE OF GUJARAT
|
September 18, 1995 |
JAYALAXMI TRAMBAKLAL PANDYA Vs. SHANTILAL CHUNILAL MODI
|
August 7, 1995 |
JAYANT PAPER MILLS LIMITED Vs. STATE OF GUJARAT
|
July 17, 1995 |
JAYANT PAPER MILLS LTD. Vs. STATE OF GUJARAT
|
January 17, 1995 |
JAYANTILAL MOHANLAL RANVA Vs. ELECTION OFFICER AMRELI NAGARPALIKA
|
July 12, 1995 |
JAYESH ENTERPRISES Vs. FAKIRCHAND CHAMPAKLAL SHAH
|
April 25, 1995 |
JAYESH RAMNIKLAL POPAT Vs. BHARTIBEN JAYESHBHAI POPAT
|
March 2, 1995 |
JAYSHREEBEN VADILAL MEHTA Vs. O D MOHINDRA
|
October 19, 1995 |
JEEVAN G TANDEL Vs. UNION OF INDIA
|
August 4, 1995 |
JETHABHAI BHIMABHAI Vs. MER POLA RINA
|
July 12, 1995 |
JETHABHAI J. KHRISTI Vs. DISTRICT PANCHAYAT, KHEDA
|
March 23, 1995 |
JITENDRA KUMAR BABUBHAI PARMAR Vs. SHOE LAND
|
July 17, 1995 |
JITENDRAKUMAR CHUNILAL BOSMIYA Vs. STATE OF GUJARAT
|
February 21, 1995 |
JITESH TRADING CO. Vs. GITA FABRICS P. LTD.
|
September 19, 1995 |
JORABHAI HIRABHAI RABARI Vs. DISTRICT DEVELOPMENT OFFICER MEHSANA DIST
|
April 5, 1995 |
JORUBHAI AAPABHAI KATHI DARBAR Vs. SUB DIVISIONAL MAGISTRATE DHOLKA
|
July 26, 1995 |
JOSHI RATANSHI GOPALJI Vs. NAROTTAM NARANJI MEHTA
|
July 17, 1995 |
JYOTIBEN RAMLAL PUROHIT Vs. STATE OF GUJARAT
|
December 14, 1995 |
JYOTSNABEN CHANDRAKANT GANDHI Vs. KANT ENGINEERING COMPANY
|
April 1, 1995 |
K ANNE ARAPPA SHETTY Vs. BARODA MUNICIPAL CORPORATION
|
March 31, 1995 |
K M RATHOD Vs. STATE OF GUJARAT
|
March 31, 1995 |
KAIRA DIST CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT NO 2
|
July 21, 1995 |
KAIRA DISTRICT CO Vs. ASSTT. COMMISSIONER OF INCOME
|
July 21, 1995 |
KAIRA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 18, 1995 |
KAIRA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 21, 1995 |
KALAVAD VEPARI MAHAMANDAL Vs. KALAVAD BOROUGH MUNICIPALITY
|
July 24, 1995 |
KALIDAS DHULABHAI VAGHELA Vs. STATE OF GUJARAT
|
April 19, 1995 |
KAMALABEN K BHATT WD O KESHAVLAL DALSUKHBHAI Vs. COMPETENT OFFICER AND DEPUTY COLLECTOR U L C
|
February 2, 1995 |
KAMLABEN Vs. DASHRATHRAO P SHINDE
|
November 6, 1995 |
KAMLESH DINUBHAI AMIN Vs. STATE OF GUJARAT
|
November 7, 1995 |
KAMUBEN Vs. STATE OF GUJARAT
|
March 9, 1995 |
KANABHAI BIJALBHAI THAKORE Vs. PYARELAL GULJARILAL AGRAWAL
|
January 21, 1995 |
KANAKKUMAR PRANTILAL NANAVATI Vs. STATE OF GUJARAT
|
April 19, 1995 |
KANAKRAI H VACHHARAJANI Vs. STATE OF GUJARAT
|
October 10, 1995 |
KANAKRAI H. VACHHARAJANI Vs. STATE OF GUJARAT AND ANOTHER
|
October 19, 1995 |
KANBI PATEL PRATAPRAI BHAGWANJI Vs. STATE OF GUJARAT
|
February 14, 1995 |
KANTIBHAI BHIKHABHAI BHIL Vs. K P KAUSHIK POLICE COMMISSIONER RAJKOT
|
July 11, 1995 |
KANTIBHAI NATHABHAI PATEL Vs. STATE OF GUJARAT
|
September 21, 1995 |
KANTIBHAI VALABHAI PATEL Vs. MINOR PRAVIN NATHUBHAI
|
June 19, 1995 |
KANTILAL ATMARAM PATEL Vs. STATE OF GUJARAT
|
February 24, 1995 |
KANTILAL NAGJIBHAI SHAH Vs. TARABEM OCCHAVLAL SHAH
|
February 4, 1995 |
KANTILAL VALABHAI PATEL Vs. MINOR PRAVIN NATHUBHAI
|
June 9, 1995 |
KARETHA KELAVANI MANDAL Vs. ANSUYABEN KESAVLAL BHOOT
|
January 20, 1995 |
KARIMBHAI KALUBHAI BELIM Vs. STATE OF GUJARAT
|
September 28, 1995 |
KARSANBHAI DAHYABHAI KOLI Vs. STATE OF GUJARAT
|
September 20, 1995 |
KASTURBHAI MAYABHAI Vs. COMMISSIONER OF INCOME TAX
|
September 21, 1995 |
KESARBEN DHULAJI PRAJAPATI Vs. AMARSINGH BALDEVSINGH CHAUHAN
|
June 30, 1995 |
KESHAVLAL VALJIBHAI THAKKAR Vs. GOVERNMENT OF GUJARAT
|
December 7, 1995 |
KESHRIMAL SAMRATHMAL Vs. INCOME TAX OFFICER CIRCLE V WARD B AHMEDABAD
|
January 2, 1995 |
KESHU BADHU Vs. STATE OF GUJARAT
|
September 27, 1995 |
KETKI LAND HOLDINGS PRIVATE LIMITED Vs. APPROPRIATE AUTHORITY
|
July 19, 1995 |
KHEDA DISTRICT PANCHAYAT Vs. M K PATEL AND COMPANY
|
August 3, 1995 |
KHEMCHAND KALIDAS MEHTA Vs. KOTHARI GABHARUCHAND MOTILAL
|
July 11, 1995 |
KHUKRI PACKAGING PRIVATE LTD Vs. STATE OF GUJARAT
|
April 4, 1995 |
KHUMANSINGH DABHSING CHAUHAN Vs. STATE OF GUJARAT
|
December 12, 1995 |
KIRAN INDUSTRIES Vs. GUJARAT ELECTRICITY BOARD BARODA
|
May 5, 1995 |
KIRITBHAI NANDVADAN BHATT Vs. AHMEDABAD MUNICIPAL CORPORATION
|
April 4, 1995 |
KIRTAN B GANDHI Vs. GUJARAT HIGHER SECONDARY EDUCATION BOARD
|
February 9, 1995 |
KISHORBHAI BHAILALBHAI PATEL Vs. DEVELOPMENT COMMISSIONER OF THE STATE OF GUJARAT
|
January 25, 1995 |
KISHORBHAI KHEMANCHAND GOYAL Vs. STATE OF GUJARAT
|
March 1, 1995 |
KRISHNA HARIJAN SAHAKARI MANDALI LIMITED Vs. MAKWANA GANGARAM KALABHAI
|
July 3, 1995 |
KRISHNAKUMAR AGARWAL Vs. APPROPRIATE AUTHORITY
|
September 19, 1995 |
KULSUMBAI Vs. SHARDUL G PATADIA
|
January 13, 1995 |
KUMBHAR MAVJIBHAI BAJABHAI Vs. KUMBHAR PUNABHAI RAJABHAI
|
January 21, 1995 |
LABONI DEVELOPERS Vs. APPROPRIATE AUTHORITY
|
October 19, 1995 |
LALADHAR PRAGJI Vs. STATE OF GUJARAT
|
April 4, 1995 |
LALITKUMAR R PARMAR Vs. UNION OF INDIA
|
December 15, 1995 |
LALJIBHAI SHANTILAL RABARI Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR ULC
|
January 10, 1995 |
LATABEN Vs. RAJYAGURU ADMINISTRATIVE OFFICER
|
December 22, 1995 |
LATABEN YOGENDRAKUMAR GOSWAMI Vs. YOGENDRAKUMAR SHANKARGIR GOSWAMI
|
January 20, 1995 |
LAXMI BUILDERS Vs. BAI JULSUMBEN GULAMNABI MOMIN AND OTHERS
|
July 4, 1995 |
LAXMIBEN MAVJIBHAI Vs. SHANKARBHAI MULUBHAI
|
June 22, 1995 |
LAXMICHAND BHAILAL THAKKAR Vs. STATE OF GUJARAT
|
April 27, 1995 |
LILADHAR HARJIVANDAS SONI Vs. STATE OF GUJARAT
|
August 3, 1995 |
M D GOHIL Vs. STATE OF GUJARAT
|
February 27, 1995 |
M M CHHAYA Vs. STATE OF GUJARAT
|
July 25, 1995 |
M M VAGHELA Vs. NATIONAL TEXTILE CORPORATION GUJARAT LIMITED
|
November 24, 1995 |
M SHANTILAL Vs. KASTURCHAND PARSHOTTAMDAS
|
March 21, 1995 |
M/S SARVODAY CORPORATION Vs. GUJARAT ELECTRICITY BOARD
|
January 27, 1995 |
M/S. SHIVAM CONSTRUCTION CO., AHMEDABAD AND OTHERS Vs. VIJAYA BANK, AHMEDABAD AND OTHERS
|
October 11, 1995 |
MADAN MOHAN S TIWARI Vs. PRIYA LAKSHMI MILLS
|
December 22, 1995 |
MADHU SILICA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1995 |
MADHUBEN MAGANLAL RAYCHURI Vs. RAMCHANDRA BECHARDAS
|
May 1, 1995 |
MADHURIBEN AMRUTLAL PARIKH Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
February 14, 1995 |
MAGANBHAI CHATURBHAI THAKAR Vs. RATHOD AMBALAL KALABHAI
|
February 4, 1995 |
MAHANT SHRI VYANKATES HVARDASJI GURU MADHAVDASJI Vs. GOVINDDASJI MADHAVDASJI
|
March 27, 1995 |
MAHAVIR COTTON CO Vs. SAURASHTRA CO OP SPINNING MILLS LIMITED
|
January 21, 1995 |
MAHENDRABHAI H. PARMAR Vs. R. N. DAS
|
July 14, 1995 |
MAHENDRABHAI H. PARMAR Vs. R.N. DAS
|
July 24, 1995 |
MAHENDRAKUMAR HARGOVINDDAS PATEL Vs. STATE OF GUJARAT
|
June 15, 1995 |
MANCHHUBHAI HIRABHAI AND OTHERS Vs. STATE OF GUJARAT AND OTHERS
|
February 17, 1995 |
MANGALDAS RAYJIBHAI MEHTA Vs. BAI AMINABAI WD/O YUSUFBHAI MOHMADBHAI GANDHI & ANR.
|
November 21, 1995 |
MANGALDAS RAYJIBHAI MEHTA Vs. BAI AMINABAI WD/O YUSUFBHAI MOHMADBHAI GANDHI
|
October 21, 1995 |
MANHARLAL C SONI Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1995 |
MANHARLAL MOHANLAL ZAVERI Vs. INDULAL VADILAL MEHTA
|
August 2, 1995 |
MANISHABEN SHANKARLAL PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER
|
April 1, 1995 |
MANJULA KIRITKUMAR SOLANKI Vs. STATE OF GUJARAT
|
August 17, 1995 |
MANJULABEN RAMESHCHANDRA BAROT Vs. COLLECTOR OF MEHSANA
|
July 27, 1995 |
MANNALAL TARACHAND THAKORE Vs. STATE OF GUJARAT
|
February 15, 1995 |
MANSUKHLAL PUNJALAL Vs. ASSISTANT COLLECTOR JAMNAGAR
|
January 21, 1995 |
MANUBHAI BHAGABHAI PATEL Vs. CHEEBABHAI RAMBHAI PATEL
|
June 28, 1995 |
MANUBHAI PUNAMCHAND UPADHYAY Vs. INDIAN RAILWAYS NEW DELHI
|
September 29, 1995 |
MANUBHAI RAGHABHAI GADHIA Vs. STATE OF GUJARAT
|
May 4, 1995 |
MAVJIBHAI PARBATBHAI TRAPASIA Vs. STATE OF GUJARAT
|
February 28, 1995 |
MEETA J MEHTA Vs. VALSAD DANG GRAMIN BANK
|
November 27, 1995 |
MEGHDEV ENTERPRISES Vs. UNION OF INDIA
|
February 17, 1995 |
MEGHSINGH DHUPSINGH CHOUDHARY AND OTHERS Vs. THE STATE OF GUJARAT
|
March 28, 1995 |
MIHIR TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 5, 1995 |
MINOR ARPITA J BAMANIA Vs. STATE OF GUJARAT
|
August 7, 1995 |
MISTRY PREMJI VALJI OF MORVI Vs. KLIN PRODUCT PRIVATE LIMITED
|
January 19, 1995 |
MODASA NAGAR PANCHAYAT Vs. HASMUKHLAL MOTILAL KADIA
|
March 27, 1995 |
MOHAMED NASIM ABDUL RAZAK MISTRY Vs. WEALTH TAX OFFICER
|
April 26, 1995 |
MOHAMEDBHAI CHHITABHAI MANSURI Vs. DAHYABHAI CHHITABHAI PATEL
|
April 1, 1995 |
MOHAN LAL JAMNADAS PARIKH BHAVNAGAR Vs. STATE OF GUJARAT
|
April 18, 1995 |
MOHANLAL AMRAJI MARWADI Vs. STATE OF GUJARAT
|
November 29, 1995 |
MOHANSINGH GURUCHARANSINGH Vs. STATE
|
January 25, 1995 |
MOHMED SUFI NOORMOHMED Vs. RATILAL RAMBHAI PATEL
|
November 13, 1995 |
MUKESH N DESAI Vs. STATE OF GUJARAT
|
June 13, 1995 |
MUKHATYARBHAI MOHMADBHAI SHAIKH Vs. COMMISSIONER OF POLICE
|
July 25, 1995 |
MULJIBHAI CHAMPAKLAL SHAH Vs. STATE OF GUJARAT
|
July 19, 1995 |
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. MADHURIBEN A PARIKH
|
August 1, 1995 |
MUNICIPAL CORPORATION RAJKOT Vs. BHUPATLAL DHARSHIBHAI PAREKH
|
April 1, 1995 |
MUNNALAL MATHURAPRASAD Vs. STATE OF GUJARAT
|
April 17, 1995 |
MUSAMIYA IMAM HAIDERBUX RAZVI Vs. STATE OF GUJARAT
|
August 31, 1995 |
MUSTAKBHAI PIRMOHMAD SHAIKH Vs. C M LEUA DIRECTOR OF MUNICIPALITIES
|
January 23, 1995 |
N J DEVANI BUILDERS PVT LTD Vs. SALES TAX OFFICER
|
July 5, 1995 |
N M GONDIYA Vs. KOLTE ELECTROPLATERS
|
July 31, 1995 |
N S PATEL Vs. EXECUTIVE ENGINEER PANAM IRRIGATION DIVISION
|
July 7, 1995 |
NADODA GANESH PUNJABHAI Vs. STATE OF GUJARAT
|
January 9, 1995 |
NAGINBHAI G PATEL Vs. INCOME TAX OFFICER SURAT
|
July 27, 1995 |
NAJMUDDIN I BHARMAL Vs. CHAROTAR GRAMODDHAR SAHKARI MANDALI LIMITED
|
October 20, 1995 |
NALINBHAI M SHAH Vs. VISNAGAR NAGRIK SAHAKARI BANK LIMITED
|
April 27, 1995 |
NAMDEV DANGAL Vs. EXECUTIVE ENGINEER SINCHAI YANTRIK VIBHAG
|
March 31, 1995 |
NANDLAL HIRANAND Vs. KANAIYALAL HIRANAND
|
January 20, 1995 |
NANDUBHAI D PATEL Vs. STATE BANK OF INDIA
|
September 16, 1995 |
NANIBEN, W/O SUKHABHAI REVABHAI Vs. GAMANLAL ISHVERLAL GANDHI
|
July 11, 1995 |
NARANBHAI VAGHELA Vs. DIRECTOR, ESIS OFFICE OF MEDICAL SERVICES
|
January 21, 1995 |
NARAYAN JETHANAND Vs. ASAPURI VIJAY SAW MILL
|
March 28, 1995 |
NARAYAN TUKARAM BADDI Vs. STATE OF GUJARAT
|
September 18, 1995 |
NARAYANBHAI BHIKHABHAI Vs. NARHARIRAO ANANDRAO BENDBAR
|
July 7, 1995 |
NARAYANBHAI PURSHOTTAMBHAI PATEL Vs. STATE OF GUJARAT
|
June 19, 1995 |
NARULLA DYEING AND PRINTING WROKS Vs. UNION OF INDIA
|
January 10, 1995 |
NATIONAL INSURANCE CO. LTD. Vs. KISHORIBEN MAHENDRABHAI PANDYA
|
July 11, 1995 |
NATIONAL INSURANCE COMPANY LIMITED Vs. PATEL MOHANLAL MEGHJIBHAI DESAI
|
April 1, 1995 |
NATIONAL INSURANCE COMPANY LIMITED Vs. PREMJIBHAI MANJIBHAI VASAVA
|
July 11, 1995 |
NATVARLAL DAYARJIBHAI PATEL Vs. UNION OF INDIA
|
July 25, 1995 |
NATVARLAL DAYARJIBHAI PATEL Vs. UNION OF INDIA
|
March 25, 1995 |
NATVARSINH NATHUSINH SOLANKI Vs. KIKIBEN CHHAGANLAL MISTRI
|
August 29, 1995 |
NATWARIAL CHANDULAL GANDHI Vs. CHARITY COMMISSIONER GUJARAT STATE
|
October 5, 1995 |
NATWARLAL G PARMAR Vs. STATE OF GUJARAT
|
June 17, 1995 |
NAVNITBHAI HARMANBHAI PATEL Vs. PATEL RAMESHBHAI AMBALAL
|
September 26, 1995 |
NAVSARI VIBHAG TRANSPORT OPERATORS ASSOCIATION Vs. STATE OF GUJARAT
|
February 7, 1995 |
NAVSARJAN INDUSTRIAL CO OP SOCIETY LIMITED Vs. STATE OF GUJARAT
|
March 7, 1995 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KIRITKUMAR S SHETH
|
December 20, 1995 |
NEW ODHAV GRAM PANCHAYAT Vs. TALUKA DEVELOPMENT OFFICER
|
February 28, 1995 |
NILESH BHATT AND COMPANY Vs. ADMINISTRATIVE OFFICER NAGAR PRADHAMIK SHIKSHAN SAMITI
|
July 26, 1995 |
NIPURNABEN WD O SHAILESHBHAI MOHANLAL SHAH Vs. JESINGBHAI MAGANJI THAKORE
|
August 1, 1995 |
NIRMALSINHJI MAMUBHA JADEJA Vs. DISTRICT MAGISTRATE VALSAD
|
February 23, 1995 |
NISHAR AHMED ABDUL MIYA Vs. STATE OF GUJARAT
|
March 31, 1995 |
NITINKUMAR LAXMIDAS Vs. SAVILABEN PRANSHANKER
|
September 28, 1995 |
OJAS Vs. KHOKHADAGI V SAURASHTRA KUTCH STOCK EXCHANGE LIMITED
|
February 8, 1995 |
OMKAR TEXTILE MILLS PRIVATE LIMITED Vs. HARDIK CHEMICALS
|
March 8, 1995 |
P C SHARMA Vs. STATE OF GUJARAT
|
February 6, 1995 |
P K KHALSA Vs. GUJARAT STATE SOCIAL WELFARE ADVISORY BOARD
|
February 16, 1995 |
P M PATEL Vs. STATE OF GUJARAT
|
February 1, 1995 |
P. V. MAKWANA, ASSTT. ENGINEER Vs. CHAIRMAN, GUJARAT HOUSING BOARD
|
March 30, 1995 |
PADMA VISHNU PHATAK Vs. VISHNU VISHWANATH PHATAK
|
January 20, 1995 |
PALANPUR KARIANA MERCHANTS ASSOCIATION Vs. STATE OF GUJARAT
|
April 19, 1995 |
PANNABEN RAMESHCHANDRA SHETHJI Vs. STATE OF GUJARAT
|
March 28, 1995 |
PARITOSH MEGHRAJ CALLA Vs. GUJARAT UNIVERSITY
|
August 29, 1995 |
PARMAR BHIMJI GOVIND Vs. HEIRS OF PATEL VELJI RAMJI
|
October 7, 1995 |
PARSHOTTAM NAGINDAS Vs. ADWALPALKAR B R
|
July 26, 1995 |
PARSHOTTAMBHAI D PATEL Vs. STATE OF GUJARAT
|
July 31, 1995 |
PARSHURAM POTTERY WORKS CO LTD Vs. COMMISSIONER OF INCOME TAX
|
September 27, 1995 |
PATANI UTTAR GUJARAT CO OP HOUSING SOCIETY Vs. STATE OF GUJARAT
|
February 22, 1995 |
PATEL ANAND BHURA Vs. GUJARAT ELECTRICITY BOARD
|
April 28, 1995 |
PATEL ASHOKKUMAR BABULAL Vs. STATE OF GUJARAT
|
May 5, 1995 |
PATEL BACHUBHAI RAJSHIBHAI Vs. RAVAL HARIVALLABH ISHWARLAL
|
April 20, 1995 |
PATEL CHATURBHAI SHAMBHUDAS Vs. STATE OF GUJARAT
|
April 4, 1995 |
PATEL DALRAMBHAI UDESI Vs. BHIL JAMABHAI MADEVBHAI
|
March 31, 1995 |
PATEL KAUSHIKBHAI BHOGILAL Vs. Z K D N CHAKLANI PARABADI TRUST BAWLA
|
February 4, 1995 |
PATEL MEGHJIBHAI VITHALBHAI Vs. KHETIVADI UTPAN BAZAR SAMITI UPLETA
|
January 20, 1995 |
PATEL NARAYANBHAI S Vs. COLLECTOR OF VALSAD
|
February 6, 1995 |
PATEL RAJESHKUMAR MATHURBHAI Vs. STATE OF GUJARAT
|
December 22, 1995 |
PATHAN SARDARKHAN HATHIKHAN Vs. STATE OF GUJARAT
|
September 8, 1995 |
PRAFUL HARIRAI MUNSHI Vs. KANAKBEN CHANDRAKANT DESAI
|
June 16, 1995 |
PRAFUL MANILAL HARGADA Vs. JAMNAGAR MUNICIPAL CORPORATION
|
June 23, 1995 |
PRAFULLCHANDRA G VIPANI Vs. STATE OF GUJARAT
|
December 11, 1995 |
PRAHLADBHAI MANORDAS PATEL Vs. STATE OF GUJARAT
|
March 20, 1995 |
PRAHLADBHAI NATHUBHAI SONI Vs. DALICHAND HARILAL DOSHI
|
March 9, 1995 |
PRAHLADBHAI RSJARAM MEHTA Vs. POPATBHAI HARIBHAI PATEL
|
March 26, 1995 |
PRATAPBHAI RAMABHAI SOLANKI Vs. DIVISIONAL CONTROLLER GUJARAT STATE ROAD TRANSPORT CORPORATION
|
September 6, 1995 |
PRATAPJI CHANMAJI Vs. (THE) MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
January 24, 1995 |
PRAVINBHAI JASHBHAI PATEL Vs. STATE OF GUJARAT
|
August 5, 1995 |
PRAVINCHANDRA BHIKHUBHAI LOTA Vs. CHIEF ELECTRICAL OFFICER
|
January 13, 1995 |
PRINCIPAL, ARTS & SCIENCE COLLEGE, DABHOI TOWN, DISTT. VADODARA Vs. SUNIL KUMAR VIPINCHANDRA SHAH
|
January 21, 1995 |
PURUSHOTTAM DHARMASHI VAGHRI Vs. STATE OF GUJARAT
|
November 9, 1995 |
PUSHPENDRA CHANDRAPRAKASH SHARMA Vs. STATE
|
February 6, 1995 |
R C GAJJAR Vs. STATE OF GUJARAT
|
June 17, 1995 |
RADHASWAMI CO OPERATIVE HOUSING LIMITED Vs. R S SHAH COMPETENT AUTHORITY AND DEPUTY COLLECTOR BHAVNAGAR
|
March 24, 1995 |
RAGHUVIR PRASAD MALI Vs. THE GENERAL MANAGER, ARVIND MILLS, LTD. AND OTHERS
|
November 22, 1995 |
RAGHUVIRPRASAD MALI SECRETARY MAHA GUJARAT MILL MAZDOOR UNION Vs. GENERAL MANAGER ARVIND MILLS LIMITED
|
October 21, 1995 |
RAJAM BABU GULAM Vs. SUNDERBEN ANANDJI GALA
|
April 5, 1995 |
RAJATH LEASING AND FINANCE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 19, 1995 |
RAJESH DILIPKUMAR SHAH Vs. YOGESHKUMAR CHOKSHI
|
August 28, 1995 |
RAJESH NATVERLAL SHAH Vs. SURAT MUNICIPAL CORPORATION
|
November 22, 1995 |
RAJGOR KHIMJI HARIDAS Vs. MUKTICHANDA AMARSHI PATAVA
|
July 18, 1995 |
RAJKOT GYMKHANA CLUB Vs. WEALTH TAX OFFICER
|
April 5, 1995 |
RAJKOT MUNICIPAL CORPORATION Vs. KISHOR GOVIND
|
February 8, 1995 |
RAJYA GENERAL KAMDAR MANDAL Vs. VICE PREIDENT PACKART PRESS DIVISION OF AMBALAL SARABHAI ENTERPRISES BARODA
|
April 18, 1995 |
RAM AVTAR AGARWAL Vs. SUPRETENDENT ENGINEER BRM
|
July 12, 1995 |
RAMANBHAI M PARMAR Vs. AMBABEN HARGOVINDDAS
|
March 28, 1995 |
RAMANLAL C DESAI Vs. STATE OF GUJARAT
|
June 15, 1995 |
RAMANLAL MANILAL SHAH DIED Vs. GOVINDLAL PURSHOTTAMLAL
|
March 1, 1995 |
RAMANLAL SHAH Vs. STATE OF GUJARAT
|
March 30, 1995 |
RAMCHANDRA JAGANNATH Vs. STATE
|
March 20, 1995 |
RAMDEV DANGAL Vs. EXECUTIVE ENGINEER
|
March 31, 1995 |
RAMESHCHANDRA P PANCHAL Vs. VITHALBHAI P PATEL
|
July 31, 1995 |
RAMESHCHANDRA PUNJALAL PANOHAL Vs. TRIBHOVANDAS PARSHOTTAMDAS PATEL
|
July 31, 1995 |
RAMGOPAL SHRIRAM SHARMA Vs. STATE OF GUJARAT
|
September 13, 1995 |
RAMJI KACHARA PADALIYA Vs. PORBANDAR NAGARPALIKA
|
May 3, 1995 |
RAMKUVERSING BALDEVSING Vs. PRINCIPAL
|
December 21, 1995 |
RANA HAMIR AND OTHERS Vs. THE STATE OF GUJARAT
|
January 9, 1995 |
RANA SHAKTISINGH KHANUBHAI Vs. STATE OF GUJARAT
|
July 19, 1995 |
RANCHHODBHAI GALABHAI PATEL Vs. UNION OF INDIA
|
October 20, 1995 |
RANIYA BHIMA BHIL Vs. STATE OF GUJARAT
|
September 6, 1995 |
RANJIBHAI R VYAS Vs. A MAYANAGAR COLLECTOR OF ENTERTAINMENT TAX AHMEDABAD
|
January 16, 1995 |
RANJIT HOSIERY MILLS Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT INVESTIGATION
|
April 7, 1995 |
RANJITSINH S RATHOD Vs. STATE
|
February 6, 1995 |
RAYON SILK MILLS Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1995 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. CONTINENTAL TEXTILES MILLS LIMITED
|
April 28, 1995 |
S L SUCHDAY Vs. STATE OF GUJARAT
|
February 7, 1995 |
S M CHRISTIAN Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
July 28, 1995 |
S N PANDOR Vs. DISTRICT JUDGE DISTRICT COURT SABARKANTHA
|
February 21, 1995 |
S S MURTY Vs. STATE OF GUJARAT
|
March 10, 1995 |
SABBIRMIYA ALLARAKHA SAIYED Vs. COMMISSIONER OF POLICE VADODARA
|
February 17, 1995 |
SAKINA Vs. STATE OF GUJARAT
|
September 29, 1995 |
SAKINABEN JUSABHAI & OTHERS Vs. PRAJAPATI LALJI PUNJA
|
November 28, 1995 |
SALIM AHMED MATHADA Vs. AMINABAI HUSSEIN BELA
|
October 11, 1995 |
SAMUEL JOSEPH VAMESHA Vs. STATE OF GUJARAT
|
December 13, 1995 |
SANAND TEXTILE INDUSTRIES LIMITED Vs. NARANJI PERAJ TRANSPORT COMPANY
|
June 27, 1995 |
SANJIVANI BALVANT SALASKAR Vs. STATE OF GUJARAT
|
December 19, 1995 |
SANTOKBAI NARBHERAM BAROT Vs. RAMDAS DWARKADAS
|
July 10, 1995 |
SARDABEN ISHWARLAL AKHANI Vs. DIRECTOR OF ICDS SANKLIT BALVIKAS YOJANA
|
July 12, 1995 |
SAROJ KHUSHRU MAHUDAWALA Vs. STATE OF GUJARAT
|
January 30, 1995 |
SARVODAY CORPORATION Vs. GUJARAT ELECTRICITY BOARD
|
January 7, 1995 |
SATISHCHANDRA KANTILAL SHAH Vs. JAGDISHCHANDRA KANTILAL SHAH
|
June 26, 1995 |
SAVITABEN BALKRISHNA MANIAR Vs. AJANTA ESTATE AGENCY
|
December 5, 1995 |
SECRETARY HOME DEPARTMENT Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
|
December 19, 1995 |
SHAH ASHOKKUMAR MANILAL Vs. GANDHI VRAJLAL GABHRULAL
|
February 8, 1995 |
SHAH MAHESHCHANDRA GULABCHAND Vs. REGIONAL MANAGER S D R BANK OF BARODA SURAT
|
November 9, 1995 |
SHAH SHAILESH KUMAR VINODKUMAR Vs. ASHOK KUMAR VAJERAJ
|
April 10, 1995 |
SHAH SOMCHAND SHANKERLAL Vs. PATEL BALDEVBHAI AND OTHERS
|
July 21, 1995 |
SHAIKH ASIF IQBAL BAVAMIYA Vs. GUJ STATE ROAD TRANS CORPO
|
September 2, 1995 |
SHAKTI AUTO GARAGE Vs. ASSTT REGIONAL TRANSPORT OFFICER
|
March 9, 1995 |
SHANKERBHAI LALJIBHAI PATEL Vs. PATHABHAI PARBATBHAI GADHVI
|
February 22, 1995 |
SHANTABEN HARSHADBHAI CHAUDHARY Vs. STATE OF GUJARAT
|
August 7, 1995 |
SHANTADEVI P GAEKWAD Vs. SANGRAMSINH P GAEKWAD
|
May 4, 1995 |
SHANTIDEVI PRATAPSINH GAEKWAD AND OTHERS Vs. SANGRAMSINH P. GAEKWAD AND OTHERS
|
April 17, 1995 |
SHANTUBEN WD O DINESH HARIBHAI DAMOR Vs. STATE OF GUJARAT
|
September 11, 1995 |
SHARDABEN PANKAJKUMAR VYAS Vs. PANKAJKUMAR SURESHCHANDRA VYAS
|
February 2, 1995 |
SHAYAM BHIKHABHAI Vs. STATE OF GUJARAT
|
January 23, 1995 |
SHETH FAKIRBHAI DHAGUBHAI Vs. JASHBHAI SHIVABHAI PATEL
|
April 6, 1995 |
SHILPA PARK CO OP HOUSING SOCIETY LIMITED Vs. SURAT URBAN DEVELOPMENT AUTHORITY
|
November 22, 1995 |
SHIRAM CONSTRUCTION CO Vs. VIJAYA BANK
|
October 10, 1995 |
SHIRINBAI DUNGAJI DARUWALA Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTROR AHMEDABAD
|
May 2, 1995 |
SHIVABHAI GAJMALBHAI Vs. STATE OF GUJARAT
|
December 14, 1995 |
SHIVILABEN Vs. PRAHLADBHAI ATMARAM
|
February 4, 1995 |
SHRIMANT SANGRAMSINH PRATAPSINHRAO GAEKWAD Vs. SHANTADEVI PRATAPSINH GAEKWAD
|
May 5, 1995 |
SHRINIKETAN MEMBERS ASSN AND ANUJ MEMBERS ASSN Vs. APPROPRIATE AUTHORITY
|
October 20, 1995 |
SHYAMSUNDER NIRANJANLAL GUPTA Vs. ALPA MARKETING ENTERPRISES & ORS.
|
June 19, 1995 |
SIM BHARTIBEN BIPIN PANCHAL Vs. UNION OF INDIA
|
July 5, 1995 |
SOHANBEN Vs. RANDEVIBEN NANDLAL SHAH
|
September 29, 1995 |
SONAL DEPARTMENT STORES Vs. KASHAMBHAI GAFARBHAI
|
January 11, 1995 |
SONI NARANDAS SUKHLAL Vs. DECEASED HARILAL JETHALAL
|
February 4, 1995 |
SPECIAL LAND ACQUISITION OFFICER Vs. SHANAJI NATHAJI THAKORE
|
February 4, 1995 |
SPECIAL LAND ACQUISITION OFFICER Vs. PATEL BHAGWANDAS K
|
June 14, 1995 |
STATE BANK OF INDIA GANDHINAGAR KACHCHH Vs. PRAKASH DHIRAJLAL SHETH
|
July 19, 1995 |
STATE OF GUJARAT Vs. BIPIN N SHAH DIRECTOR BEEP JYOTI ENG PRIVATE LIMITED
|
July 24, 1995 |
STATE OF GUJARAT Vs. SHAHENAZBANU ASHRAFALI MINOR
|
July 13, 1995 |
STATE OF GUJARAT Vs. MUSTAQ MUSA DUNGARIA
|
September 4, 1995 |
STATE OF GUJARAT Vs. JAYANTILAL MAGANLAL PATEL
|
August 4, 1995 |
STATE OF GUJARAT Vs. AARCEE CONSTRUCTION CO
|
August 4, 1995 |
STATE OF GUJARAT Vs. PREMJI DEVJI
|
October 13, 1995 |
STATE OF GUJARAT Vs. MALI RANCHHOD KHETA
|
November 11, 1995 |
STATE OF GUJARAT Vs. HASMUKH alias BHIKHA GOVA HARIJAN
|
November 13, 1995 |
STATE OF GUJARAT Vs. NARESHBHAI HARIBHAI TANDEL
|
September 27, 1995 |
STATE OF GUJARAT Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
|
December 19, 1995 |
STATE OF GUJARAT Vs. JALARAM AGENCIES JUNAGADH
|
December 21, 1995 |
STATE OF GUJARAT Vs. MAHMAD alias MUNNO USMANBHAI CHAUHAN
|
December 22, 1995 |
STATE OF GUJARAT Vs. PRATAP AMICHAND
|
June 20, 1995 |
STATE OF GUJARAT Vs. JAYSUKH alias HARSUKH HAKUBHAI
|
March 20, 1995 |
STATE OF GUJARAT Vs. GORDHANBHAI BECHARBHAI PATEL
|
March 10, 1995 |
STATE OF GUJARAT Vs. K C KAKKAD
|
March 27, 1995 |
STATE OF GUJARAT Vs. SHYAMSUNDER RADHEKISHAN RUNGATA
|
March 22, 1995 |
STATE OF GUJARAT Vs. USHA RE ROLLING MILLS PRIVATE LIMITED
|
March 30, 1995 |
STATE OF GUJARAT Vs. KAMALSINH MUNSHIRAM KUMAR
|
March 30, 1995 |
STATE OF GUJARAT Vs. BILLAH AHMAD UMARALI SHEIKH
|
March 30, 1995 |
STATE OF GUJARAT Vs. T P STEEL AND ROLLING MILLS BOTAD
|
March 29, 1995 |
STATE OF GUJARAT Vs. AMRA ARJAN DHAMOL
|
April 3, 1995 |
STATE OF GUJARAT Vs. B N LEUVA
|
April 3, 1995 |
STATE OF GUJARAT Vs. DARIYASING TARACHAND JHAT
|
April 1, 1995 |
STATE OF GUJARAT Vs. LAKSHMAN SINH KHUMANJI BAROT
|
February 2, 1995 |
STATE OF GUJARAT Vs. GOBAR alias GOPAL TAPUBHAI DHOLARIYA
|
January 31, 1995 |
STATE OF GUJARAT Vs. HARIBHAI VITHALBHAI THAKAR
|
January 27, 1995 |
STATE OF GUJARAT Vs. DALIBEN NARAN
|
January 21, 1995 |
STATE OF GUJARAT Vs. PRADIPKUMAR GANDALAL SHAH
|
January 21, 1995 |
STATE OF GUJARAT Vs. ZAVERBHAI KABABHAI
|
January 10, 1995 |
STATE OF GUJARAT Vs. CHANDUBHAI RAMJIBHAI PATEL
|
January 10, 1995 |
STATE OF GUJARAT Vs. MAFATLAL NATHUBHAI NAYAK
|
January 17, 1995 |
STATE OF GUJARAT Vs. CHANDRIKABEN SHARADKUMAR THAKAR
|
January 20, 1995 |
STATE OF GUJARAT Vs. BOMBAY NOVELTY
|
January 19, 1995 |
STATE OF GUJARAT Vs. BABU LAVJI JALIA
|
February 7, 1995 |
STATE OF GUJARAT Vs. SOHANLAL TRIKAMCHAND SHAH
|
February 7, 1995 |
STATE OF GUJARAT Vs. SHAIKH LALA SHAIKH BALU
|
February 10, 1995 |
STATE OF GUJARAT Vs. RATILAL MAGANLAL SHAH
|
February 9, 1995 |
STATE OF GUJARAT Vs. JITSINH BHIKHABHAI RANA
|
February 16, 1995 |
STATE OF GUJARAT Vs. RAVINDRA BALASAHEB DESHMUKH
|
February 16, 1995 |
STATE OF GUJARAT Vs. FAKIRBHAI JIVABHAI CHAUHAN AND OTHERS
|
January 28, 1995 |
STATE OF GUJARAT Vs. KHEMCHAND MADHAVLAL SUTHAR
|
January 23, 1995 |
STATE OF GUJARAT Vs. GANGAJI RAMJI
|
June 21, 1995 |
SUBHLAXMI MILLS LIMITED Vs. DUDHABHAI BECHARBHAI
|
April 26, 1995 |
SUJAL ATUL MUNSHI Vs. STATE OF GUJARAT
|
August 17, 1995 |
SURAT ELECTRICITY COMPANY LIMITED Vs. RAJESHWARIBEN JAMIETRAM
|
July 4, 1995 |
SURAT JILLA KHEDUT SAMAJ Vs. STATE OF GUJARAT
|
March 24, 1995 |
SURAT MAHANAGAR PALIKA Vs. GOVINDBHAI DHANJIBHAI MISTRY
|
February 22, 1995 |
SURAT TEXTILE MILLS LIMITED Vs. UNION OF INDIA
|
January 19, 1995 |
SURESH GOVINDJI KELKAR Vs. RADIAL DAHYABHAI
|
July 7, 1995 |
SURESHKUMAR S MARVADI Vs. PRABHUDAS JIVANLAL PANCHAL
|
July 26, 1995 |
SURYA KIRAN ASSOCIATION Vs. APPROPRIATE AUTHORITY
|
June 26, 1995 |
SURYAKUMAR S THAKER Vs. DISTRICT DEVELOPMENT OFFICER MEHSANA
|
December 8, 1995 |
SUSHILABEN RAMESHCHANDRA DOSHI Vs. COMPETENT OFFICER AND ADDL COLLECTOR ULC RAJKJOT
|
August 3, 1995 |
SUVARNABEN WD O THAKORLAL GORDHANDAS Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR U L C AHMEDABAD
|
April 21, 1995 |
T S PANDYA Vs. STATE OF GUJARAT
|
July 18, 1995 |
TANKER OWNERS AND OPERATORS ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES
|
March 27, 1995 |
TARABEN RAMANBHAI PATEL Vs. INCOME TAX OFFICER
|
April 5, 1995 |
THAKOORANI FOOLKUNVERBA RANJITSINHJI Vs. INDUMATI KANTILAL PARIKH
|
July 19, 1995 |
THAKORBHAI BHANABHAI PATEL Vs. STATE OF GUJARAT & ORS.
|
March 23, 1995 |
THAKORE JIGNAKUMA RANJITSINH Vs. DISTRICT PRIMARY EDCUATION OFFICER
|
September 11, 1995 |
THAKORE SHRI CHELSINHJI NATHUSINHJI CHAUHAN Vs. STATE OF GUJARAT
|
January 11, 1995 |
TILOK TEXTILE MILLS LIMITED SURAT Vs. UNION OF INDIA
|
February 9, 1995 |
TOHELRAM RAVALDAS GIDWANI Vs. PARSHOTAMDAS CHHAGANLAL SHAH
|
July 14, 1995 |
TRAINED NURSES ASSOCIATION OF INDIA GUJARAT STATE BRANCH Vs. STATE OF GUJARAT
|
July 17, 1995 |
TRUSTEES OF E M HIGH SCHOOL TRUST Vs. KULUMBEN GULAMNABI MOMIN
|
July 4, 1995 |
UCHITKUMAR ALIAS GONDIYA AND OTHERS Vs. KOLTE ELECTROPIATERS
|
July 31, 1995 |
UDAYSINH SHANKERSINH ZALA Vs. S D VADERA ADDL DEVELOPMENT COMMISSIONER
|
April 7, 1995 |
UJVAL PRODUCTS Vs. STATE
|
February 4, 1995 |
UNION OF INDIA Vs. PURE BEWERAGES LTD.
|
January 17, 1995 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DESAI BABARBHAI MANEKLAL
|
June 23, 1995 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAMANBHAI KACHARABHAI RAVAL
|
November 23, 1995 |
URESH MANEKLAL SHAH Vs. STATE OF GUJARAT
|
March 8, 1995 |
USHA KULKARNI Vs. UNION OF INDIA
|
September 8, 1995 |
V J TRIVEDI Vs. VEENABEN HASUKHBHAI PARIKH
|
February 4, 1995 |
V K BHATT PROVIDENT FUND INSPECTOR Vs. ARYODAYA GINNING MILLS LIMITED
|
June 22, 1995 |
V.M. MODI Vs. STATE OF GUJARAT
|
February 22, 1995 |
V.P. SINGHAL, OFFICIAL LIQUIDATOR Vs. CHATRABHUJDAS CHIMANLAL
|
March 29, 1995 |
VADODARA MUNICIPAL CORPORATION Vs. GAJENDRA R DHUMAL
|
February 14, 1995 |
VADODARIA VADILAL HIRACHAND Vs. THAKAR JAYANTILAL MAGANLAL
|
August 1, 1995 |
VAGHER AMAD HUSHEN Vs. SECRETARY G E BOARD
|
February 10, 1995 |
VALIMOHMAD KAMALBHAI Vs. PRAJAPATI MOTILAL VIRABHAI
|
August 8, 1995 |
VALLABHBHAI KANJIBHAI THAKKAR Vs. TARABEN KANTILAL SHAH
|
December 22, 1995 |
VANDIYA PARSHISH J Vs. VICE CHANCELLOR GUJARAT UNIVERSITY
|
February 6, 1995 |
VASANTBEN LABHUBHAI Vs. STATE OF GUJARAT
|
November 17, 1995 |
VASANTILAL RAMANLAL KANSARA Vs. VIRAMGAM MUNICIPALITY
|
January 11, 1995 |
VEETRAG HOLDING COMPANY LIMITED Vs. GUJARAT STATE TEXTILE CORPORATION LIMITED
|
December 8, 1995 |
VIJAYSING DHARAMDAS THAKAR Vs. STATE OF GUJARAT
|
December 6, 1995 |
VINODBHAI JAYANTILAL ZAVERI Vs. DIRECTOR OF INSPECTION INVESTIGATION
|
April 7, 1995 |
VINODCHANDRA SHANTILAL DAVE Vs. SANAND TALUKA SAMAJ KALYAN SANGH
|
March 27, 1995 |
VINOYAK SYNTHETICS PRIVATE LIMITED Vs. GUJARAT ELECTRICITY BOARD
|
February 4, 1995 |
VIPRA GABHARUBHAI BHANJI Vs. SANGHVI HARILAL CHHAGANLAL
|
December 12, 1995 |
VISHAL RAJENDRA TRIVEDI Vs. STATE OF GUJARAT
|
October 13, 1995 |
VISHAL RAJENDRA TRIVEDI II Vs. STATE OF GUJARAT
|
October 20, 1995 |
VISHANDAS GANGARAM KHATRI Vs. UNION OF INDIA
|
February 24, 1995 |
VOHRA SALEBHAI ABDUL HUSAINE MASTER TRUST Vs. COLLECTOR BANASKANTHA DISTRICT
|
August 22, 1995 |
VRAJLAL J GANATRA Vs. PURUSHOTTAM S SHAH
|
August 2, 1995 |
VXL INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
April 26, 1995 |
WINDER FOODS LIMITED Vs. UNION OF INDIA
|
January 19, 1995 |
YAKUB ISMAIL CHHIPA Vs. DISTRICT MAGISTRATE BHARUCH
|
July 7, 1995 |
YOGESH P SUKHANANDI Vs. STATE OF GUJARAT
|
November 21, 1995 |
YOGESHBHAI JASVANTBHAI MODI Vs. N A VORA DEPUTY SECRETARY FOOD AND CIVIL SUPPLIES DEPARTMENT GANDHINAGAR
|
January 30, 1995 |
ZAVERCHAND POPATLAL SUMERIA Vs. STATE OF GUJARAT
|
September 6, 1995 |
ZENITH PROCESSING MILLS Vs. COMMISSIONER OF INCOME TAX
|
September 28, 1995 |
ZUBEDABIBI RASIDKHAN PATHAN Vs. STATE OF GUJARAT
|
March 9, 1995 |