|
(M/S) APURVA CONTAINERS PVT. LTD Vs. THE ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDABAD
|
December 2, 1994 |
|
(M/S.) PADMATEX ENGINEERING LTD Vs. DY. COMMISSIONER OF INCOME-TAX (ACQUISITION) RANGES I AND II, AHMEDABAD
|
December 2, 1994 |
|
(SHRI)NARAYAN OIL MILLS Vs. THE GOVERNMENT OF GUJARAT
|
December 30, 1994 |
|
A M PATEL Vs. STATE OF GUJARAT
|
May 6, 1994 |
|
A P RAVANI AND ORIENTAL FIRE AND GENERAL INSURANCE Vs. JYOTSNA NARESHKUMAR SHAH
|
December 23, 1994 |
|
ADARSH CHEMICALS AND FERTILIZERS LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
July 14, 1994 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE GONDAL Vs. GONDAL MUNICIPALITY
|
April 8, 1994 |
|
AHER LAKHMAN BHURA Vs. STATE OF GUJARAT
|
October 19, 1994 |
|
AHMEDABAD MANUFACTURING CALICO PRINTING COMPANY LIMITED KALOL Vs. STATE OF GUJARAT
|
December 22, 1994 |
|
AJIT D PADIWAL Vs. UNION OF INDIA
|
November 28, 1994 |
|
ALEMBIC CHEMICAL WORKS COMPANY LIMITED Vs. STATE OF GUJARAT
|
May 4, 1994 |
|
ALKAPURI INVESTMENT PRIVATE LIMITED Vs. COMMR OF SURTAX INCOME TAX
|
January 19, 1994 |
|
ALKESH SUBODHCHANDRA SHAH Vs. STATE OF GUJARAT
|
May 4, 1994 |
|
ALL GUJARAT FEDERATION OF TAX CONSULTANT Vs. CENTRAL BOARD
OF DIRECT TAXES
|
July 14, 1994 |
|
AMARABHAI ALIAS AMARSINGH VERCHAN VASAVA Vs. STATE OF GUJARAT
|
June 24, 1994 |
|
AMBALAL RATNABHAI Vs. GOVERNMENT OF INDIA
|
October 21, 1994 |
|
AMBALAL SARABHAI D TRUST Vs. COMMISSIONER OF INCOME TAX
|
October 11, 1994 |
|
AMBICA MILLS LIMITED Vs. COMMISSIONER SURTAX
|
January 13, 1994 |
|
AMRELI MUNICIPALITY Vs. INSPECTING OFFICER COURT FEES BHAVNAGAR
|
July 27, 1994 |
|
AMRUTBHAI RAMABHAI VAGRI Vs. COMMISSIONER OF POLICE, AHMEDABAD CITY & OTHERS
|
June 22, 1994 |
|
AMRUTRAO TATYAJI KADAM Vs. SHARADBHAI CHIMANRAO FANASE
|
September 5, 1994 |
|
ANADI MUKTA SADGURU MUKTAJIVANDASJI SWAMINARAYAN TRUST Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
November 14, 1994 |
|
ANANT MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 4, 1994 |
|
ANILBHAI GOPALDAS PARIKH Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR U L C
|
May 4, 1994 |
|
ANISHBHAI ISHABHAI PATEL Vs. STATE OF GUJARAT
|
January 28, 1994 |
|
ANITABEN WD O NALINKUMAR MANUBHAI SHAH Vs. ABDULHAKIM ALLARKHAN SHAIKH
|
March 19, 1994 |
|
ANKLESHWAR INDUSTRIAL ASSOCIATION Vs. UNION OF INDIA
|
November 30, 1994 |
|
ANUP ENGINEERING LIMITED Vs. COMMR OF SURTAX INCOME TAX
|
January 25, 1994 |
|
ANUPAM REKADI CABIN ASSOCIATION Vs. JAMNAGAR MUNICIPAL CORPORATION
|
December 15, 1994 |
|
ANVARHUSSEIN ABDULKARIM KURESHI Vs. REGISTRAR HIGH COURT OF GUJARAT
|
March 30, 1994 |
|
ARABIAN EXPRESS LINE LIMITED OF UNITED KINGDOM Vs. UNION OF INDIA
|
April 6, 1994 |
|
AREFABANU MAJIDKHAN PATHAN Vs. MOHAMMAD HANIF HUSSAINMIYA SHAIKH
|
March 30, 1994 |
|
ARJANJI MOTIJI PAGI Vs. CONSERVATOR OF FOREST
|
July 7, 1994 |
|
ARVINDKUMAR Vs. STATE OF GUJARAT
|
December 17, 1994 |
|
ARVINDKUMAR TRIKAMLAL RAVAL Vs. RATILAL HEMAJI
|
May 2, 1994 |
|
ASHUTOSH SARKARI KARMACHARI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
October 20, 1994 |
|
ASHVINKUMAR JAYANTILAL SHAH Vs. HARICHAND KEDARNATH KHANNA
|
June 22, 1994 |
|
ASIAN AGRICO INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
February 22, 1994 |
|
ASSISTANT COLLECTOR OF CUSTOMS PREVENTIVE KANDLA Vs. WONG AH BOO
|
December 26, 1994 |
|
ASSOCIATED CHEMICALS AND INTERMEDIATES LTD. Vs. ABC
|
December 19, 1994 |
|
ATMARAM J HATHIWALA Vs. SARUP S ITO
|
June 30, 1994 |
|
ATUL PRODUCT LIMITED Vs. STATE OF GUJARAT
|
October 25, 1994 |
|
B H PAREKH Vs. DEPUTY COLLECTOR
|
January 27, 1994 |
|
BACHUBHAI ISMAILBHAI Vs. ISMAIL HAJI IBRAHIMBHAI MALEK
|
July 15, 1994 |
|
BACHUBHAI MAFATBHAI SUTHAR Vs. STATE OF GUJARAT
|
February 15, 1994 |
|
BACHUBHAI RAMKRISHNA TRIVEDI Vs. STATE OF GUJARAT
|
September 26, 1994 |
|
BAI BACHIBEN VELABHAI Vs. STATE OF GUJARAT
|
April 6, 1994 |
|
BAI SAKARBAI DEVRAJ Vs. IBRAHIM ABDUL GANIBHAI PANKHIDA
|
May 6, 1994 |
|
BANNETT COLLEMAN AND COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
April 28, 1994 |
|
BHAGUBHAI SHIVABHAI PRAJAPATI Vs. COMMISSIONER FOOD AND DRUGS CONTROL
|
August 10, 1994 |
|
BHAGWANBHAI RUPSINH GOR Vs. STATE OF GUJARAT
|
November 22, 1994 |
|
BHARAT SURYODAYA MILLS Vs. COMMISSIONER OF INCOME TAX
|
March 4, 1994 |
|
BHARAT VIJAY MILLS LIMITED Vs. UNION OF INDIA
|
December 21, 1994 |
|
BHASKARBHAI RAMCHANDRA PATEL Vs. (THE) STATE OF GUJARAT
|
February 14, 1994 |
|
BHAVAN BHARATKUMAR VAISHNAV Vs. STATE OF GUJARAT
|
July 21, 1994 |
|
BHAVNATH GROUP GRAM PANCHAYAT Vs. STATE OF GUJARAT
|
November 14, 1994 |
|
BHIKHABHAI HARMANBHAI PATEL Vs. STATE OF GUJARAT
|
July 13, 1994 |
|
BHIL RATANSINH VAJESINH SINCE DECD Vs. STATE OF GUJARAT
|
January 10, 1994 |
|
BHULABHAI R. PATEL Vs. UNION OF INDIA
|
November 28, 1994 |
|
BIPINBHAI VADILAL FAMILY TRUST NO 1 Vs. COMMISSIONER OF INCOME TAX
|
January 24, 1994 |
|
CENTRAL BANK OF INDIA Vs. RECOVERY MAMLATDAR
|
April 13, 1994 |
|
CHANDBHAI MOHMADBHAI SEPAI Vs. STATE OF GUJARAT
|
December 9, 1994 |
|
CHANDRAMATI D THAKORE Vs. JAYANTILAL D JANI
|
March 16, 1994 |
|
CHANDUBHAI MOTIBHAI PATEL Vs. DEPUTY CONSERVATOR OF FOREST RAJPIPLA EAST
|
November 29, 1994 |
|
CHARITY COMMISSIONER GUJARAT Vs. NAGARBHAI MADHAVDAS
|
April 30, 1994 |
|
CHELABHAI KARSANBHAI Vs. STATE OF GUJARAT
|
September 6, 1994 |
|
CHELARAM PARASHWANI F O SAJANDAS CHELARAM PARASHWANI Vs. STATE OF GUJARAT
|
July 11, 1994 |
|
CHIEF CONTROLLING REVENUE AUTHORITY Vs. VISHAL MALLEABLES LIMITED ANKLESHWAR
|
July 12, 1994 |
|
CIVIL ASBESTOS Vs. STATE OF GUJARAT
|
October 19, 1994 |
|
COMMISSIONER OF HIGHER EDUCATION Vs. PRAJAPATI AMRUTBHAI SOMABHAI
|
September 30, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. MINALBEN S PARIKH
|
October 17, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. ADARSH CO OPERATIVE HOUSING SOCIETY LIMITED
|
October 26, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. PURE BEVERAGES LIMITED
|
October 28, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. ASHWINKUMAR GORDHANBHAI AND BROS PRIVATE LIMITED
|
September 6, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. NAVNITLAL POCHALAL
|
September 7, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. LEENA SARABHAI N CH
|
March 1, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDULAL VENICHAND
|
January 29, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. THYRISTORS CONTROLS PRIVATE LIMITED
|
February 4, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. TANVI SAJNI FAMILY TRUST
|
February 4, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. SARABHAI AND SONS
|
February 7, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED
|
February 7, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. LAXMIDEVI C D R
|
February 23, 1994 |
|
COMMISSIONER OF POLICE AHMEDABAD CITY Vs. SANTOSH VASANT MALI
|
November 24, 1994 |
|
COMMISSIONER OF SURTAX Vs. AMBICA MILLS LTD
|
January 21, 1994 |
|
COMMISSIONER OF SURTAX Vs. ATUL PRODUCTS LIMITED
|
January 17, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. PARSHOTTAMDAS M DHAMANWALA HUF
|
February 21, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. RUSI P CONTRACTOR
|
October 18, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. MAHESHKUMAR R PATEL
|
September 2, 1994 |
|
COMMISSIONER SURAT MUNICIPAL CORPORATION Vs. LAXMI VISHNU SILK MILLS
|
October 12, 1994 |
|
COMMISSIONER SURTAX INCOME TAX Vs. ATUL PRODUCTS LIMITED
|
February 21, 1994 |
|
CONSUMER EDUCATION AND RESEARCH CENTRE Vs. GUJARAT ELECTRICITY BOARD
|
January 21, 1994 |
|
CONSUMER EDUCATION AND RESEARCH CENTRE, AHMEDABAD, AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
January 31, 1994 |
|
CST CIT Vs. SUHRID GEIGY LIMITED
|
January 18, 1994 |
|
DADA SILK MILLS Vs. INDIAN OVERSEAS BANK AND BANKING COMPANY SURAT
|
July 20, 1994 |
|
DAHYABHAI CHHAGANBHAI PATEL Vs. STATE OF GUJARAT
|
July 25, 1994 |
|
DAHYABHAI KALUBHAI SOLANKI Vs. KASHIRAM TEXTILES MILLS PVT LIMITED
|
April 29, 1994 |
|
DAHYABHAI RANABHAI VAGHELA Vs. BLOOM DEKOR LIMITED
|
April 27, 1994 |
|
DALVADI LALJIBHAI GATORBHAI Vs. STATE OF GUJARAT
|
February 28, 1994 |
|
DAMJI BHUTA Vs. GOBAR BHURA OF DLORAJI
|
January 24, 1994 |
|
DEEPAK KASHINATH BAPAT Vs. MUKUND R PATVARDHAN
|
August 24, 1994 |
|
DESAI MAFATLAL RAJMALBHAI Vs. COLLECTOR BANASKANTHA
|
September 6, 1994 |
|
DHIRAJBEN HARIPRASAD HEIR OF LATE HARIPRASAD JORAVARSINH Vs. HARSHADRAI CHIMANLAL THAKKAR
|
April 25, 1994 |
|
DHRUVMAN V MEHTA Vs. GUJARAT UNIVERSITY
|
September 5, 1994 |
|
DILAVARSINH KHODUBHA Vs. STATE OF GUJARAT
|
August 19, 1994 |
|
DILAVARSINH KHODUBHA JADEJA Vs. STATE OF GUJARAT
|
April 28, 1994 |
|
DILIP R PATEL Vs. J K SYNTHETICS LIMITED
|
March 30, 1994 |
|
DILIPSINH MOHANSINH Vs. S J MUNSHA
|
June 3, 1994 |
|
DILIPSINH MOHANSINH Vs. S. J. MANSHA AND OTHERS
|
May 3, 1994 |
|
DIVALIBEN Vs. MAVJIBHAI VASANJIBHAI AHIR
|
August 25, 1994 |
|
DUDABAHAI ALIAS DADUBHAI KARSANDAS PATEL, AND OTHERS Vs. SULOCHANABEN GOPALDAS KOTHARI
|
February 1, 1994 |
|
DUDABHAI ALIAS DUDUBHAI KARSANDAS PATEL Vs. SULOCHANABEN GOPALDAS KOTHARI
|
February 21, 1994 |
|
DUNCANS AGRO INDUSTRIES LIMITED Vs. SOMABHAI TEA PROCESSORS PRIVATE LIMITED
|
April 8, 1994 |
|
ELECHEM METALLURGY A PARTNERSHIP FIRM Vs. STATE OF GUJARAT
|
October 24, 1994 |
|
EX SUBEDAR BHUPATSINGH NANUBHA JETHWA Vs. PRESIDENT SUMAR SPORT CLUB JAMNAGAR
|
December 9, 1994 |
|
EXECUTIVE ENGINEER CAPITAL PROJECT GANDHINAGAR Vs. PATEL VITTHALBHAI
|
September 14, 1994 |
|
G C GOSWAMI Vs. STATE OF GUJARAT
|
January 17, 1994 |
|
GANDEVI TALUKA KHEDUT SAHAKARI SANGH LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1994 |
|
GANPATI SALT WORKS Vs. STATE OF GUJARAT
|
March 21, 1994 |
|
GARDEN SILK MILLS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 5, 1994 |
|
GARDEN SILK MILLS PRIVATE LIMITED Vs. UNION OF INDIA
|
June 29, 1994 |
|
GARDEN SILK WEAVING FACTORY Vs. COMMISISONER OF INCOME TAX CENTRAL CIRCLE AHMEDABAD
|
June 27, 1994 |
|
GAURIBHAI SOMABHAI AMIN Vs. STATE OF GUJARAT
|
April 21, 1994 |
|
GHUNSHABHAI GOVINDBHAI PANCHOLI Vs. STATE OF GUJARAT
|
September 26, 1994 |
|
GIRDHARLAL BHOTHABHAI Vs. DAMUMAL BHOJUMAL
|
May 6, 1994 |
|
GIRIJA BRIJ MOHAN SOOD Vs. UNION OF INDIA
|
July 14, 1994 |
|
GOR KOMALBEN GAJENDRAKUMAR Vs. DISTRICT PRIMARY EDUCATION OFFICER DISTRICT PANCHAYAT SABARKANTHA
|
September 21, 1994 |
|
GORDHANBHAI TRIBHOVANDAS PATEL Vs. CHHITUBHAI TRIBHOVANBHAI PATEL
|
July 27, 1994 |
|
GOVERNMENT CENTRAL PRESS EMPLOYEES UNION AND ORS. Vs. STATE OF GUJARAT AND ORS.
|
April 27, 1994 |
|
GOVINDBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
|
June 23, 1994 |
|
GUJ-CHEM DISTILLERIES INDIA LIMITED Vs. STATE OF GUJARAT
|
August 8, 1994 |
|
GUJARAT ASBESTOS Vs. STATE OF GUJARAT
|
October 19, 1994 |
|
GUJARAT BOTTLING COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
|
August 1, 1994 |
|
GUJARAT CARBON LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
December 1, 1994 |
|
GUJARAT ELECTRICITY BOARD VADODARA Vs. MOLJIBHAI LALABHAI CHUDASAMA
|
April 6, 1994 |
|
GUJARAT HOMOEOPATHIC SOCIETY Vs. STATE OF GUJARAT
|
February 3, 1994 |
|
GUJARAT KAMDAR SAHAKARI MANDAL AND OTHERS Vs. RAMAKRISHNA MILLS LTD.
|
April 7, 1994 |
|
GUJARAT KAMDAR SAHKARI MANDLI LIMITED Vs. AHMEDABAD SHREE RAMKRISHNA MILLS COMPANY LIMITED
|
March 31, 1994 |
|
GUJARAT MACHINERY MFG LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1994 |
|
GUJARAT PUBLIC SERVICE COMMISSION Vs. SONGAR BALDEVSINH S
|
February 22, 1994 |
|
GUJARAT STATE BAKERS FEDERATION Vs. STATE OF GUJARAT
|
July 1, 1994 |
|
GUJARAT STATE CO OPERATIVE MARKETING FEDERATION LIMITED Vs. V H PAREKH
|
December 17, 1994 |
|
GUJARAT STATE CO OPERATIVE MARKETING FEDERATION LTD Vs. V H PAREKH
|
September 17, 1994 |
|
GUJARAT STATE FERTILIZERS COMPANY LIMITED Vs. ASSOCIATION OF OFFICER GSFC FERTILIZERNAGAR
|
February 2, 1994 |
|
GUJARAT STATE FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR
|
October 7, 1994 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DINESHBHAI MANIBHAI PANCHAL
|
December 2, 1994 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SONABAI JETURBHAI alias FAIBABEN KHATABHAI
|
February 8, 1994 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. AMISHKUMAR VINODHHAI
|
March 24, 1994 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION AND ANOTHER Vs. SHRI NARENDRA LABHSHANKER JOSHI AND OTHERS
|
February 16, 1994 |
|
GUJARAT STATE TEXTILE CORPORATION LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AHMEDABAD
|
June 30, 1994 |
|
GUJARAT TRACTOR CORPORATION LIMITED Vs. UNION OF INDIA
|
October 27, 1994 |
|
GUJARAT VIDYA SABHA Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
October 19, 1994 |
|
GUJARAT WORKING CLASS UNION BHARUCH Vs. STATE OF GUJARAT
|
April 13, 1994 |
|
GULABRAO KESHAVRAO PATIL Vs. STATE OF GUJARAT
|
December 12, 1994 |
|
GULAMKADAR MOHMADBHAI LAKDAWALA Vs. JAYANTILAL VASTUPAL CHOKSI
|
June 20, 1994 |
|
GUNVANT @ GUNIO ATMARAM NAT Vs. COMMISSIONER OF POLICE, AHMEDABAD CITY, AHMEDABAD
|
April 8, 1994 |
|
H K MAKWANA Vs. STATE OF GUJARAT
|
April 8, 1994 |
|
H V BUCH Vs. STATE OF GUJARAT
|
February 25, 1994 |
|
HARENDRA H PAREKH Vs. SUPERINTENDENT OF DISTRICT JAIL SURAT
|
August 12, 1994 |
|
HARSHADRAI P DAVE Vs. SUB REGISTRAR RAJKOT
|
July 25, 1994 |
|
HASMUKH D PRAJAPATI Vs. STATE OF GUJARAT
|
May 5, 1994 |
|
HASMUKHLAL V SHAH Vs. BANK OF INDIA
|
August 10, 1994 |
|
HASMUKHRAI K THAKAR Vs. STATE BANK OF INDIA
|
September 5, 1994 |
|
HEIRS OF DECEASED MULJIBHAI Vs. STATE
|
February 2, 1994 |
|
HEIRS OF DECEASED MUMAN JIVANBHAI JETHABHAI Vs. MUMAN SARIFBHAI JIVABHAI
|
September 20, 1994 |
|
HIRABEN MOHANBHAI PATEL Vs. HINDOCHA ENGINEERING CO
|
February 2, 1994 |
|
HIREABEN HARIBHAI PATEL Vs. STATE OF GUJARAT
|
January 18, 1994 |
|
HOTCHAND PARMANAND MOTIRAMANI Vs. STATE OF GUJARAT
|
October 12, 1994 |
|
HOTEL APPOLO Vs. RASHTRAPAL P S ITO
|
December 2, 1994 |
|
HOTEL NATRAJ Vs. STATE OF GUJARAT
|
December 7, 1994 |
|
IBRAHIM MOHIT DAMANWALA Vs. STATE OF GUJARAT
|
February 18, 1994 |
|
IBRAHIM OSMAN JASRAYA Vs. ADDL CHIEF SECRETARY GOVT OF GUJARAT HOME DEPT
|
March 17, 1994 |
|
IDEAL SHEET METAL STAMPINGS AND PRESSING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CST
|
March 4, 1994 |
|
INIYATBHAI ABDULBHAI VOHRA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
March 1, 1994 |
|
IQBAL ALIAS IBU RASULMIYA KAGDI Vs. POLICE COMMISSIONER AHMEDABAD
|
December 5, 1994 |
|
ISHVERBHAI MADHUBHAI Vs. RANJITBHAI FULABHAI
|
July 11, 1994 |
|
J A KAZI Vs. DISTRICT REGISTRAR
|
October 3, 1994 |
|
J J CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
February 28, 1994 |
|
J K RAWAL Vs. DENA BANK PALANPUR
|
August 9, 1994 |
|
J S PATHAN Vs. GUJARAT AGRICULTURAL UNIVERSITY
|
December 1, 1994 |
|
J V GANATRA Vs. RAMESHCHANDRA NATHALAL MACHCHHAR
|
April 29, 1994 |
|
JAGDISHCHANDRA J BUMIA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
January 25, 1994 |
|
JAGSINGH B RAJPUT Vs. STATE OF GUJARAT
|
October 24, 1994 |
|
JAIN MERCHANTS CO OPERATIVE HOUSING SOCIETY LIMITED Vs. H U F OF MANUBHAI KALYANBHAI SHAH
|
August 1, 1994 |
|
JAMNAGAR MUNICIPAL CORPORATION Vs. SHATRUSHALYASINHJI DIGVIJAYSINHJI JADEJA
|
March 19, 1994 |
|
JAMNAGAR MUNICIPAL CORPORATION Vs. VIJAY AND COMPANY
|
April 15, 1994 |
|
JASWANTSINH LAXMANSINH CHAUHAN Vs. DEESA MUNICIPALITY
|
June 27, 1994 |
|
JAVERBEN WD O LATE GULABCHAND NANJI PRAJAPATI Vs. JAHIDMIYA SAIYADMIYA SAIYAD
|
September 14, 1994 |
|
JAY LAMINART LIMITED Vs. STATE OF GUJARAT
|
October 21, 1994 |
|
JAYABEN JIVRAJBHAI Vs. KARSANBHAI K RATHOD
|
April 8, 1994 |
|
JAYAGAURI GOKALDAS HEIRS AND LRS OF GOKALDAS Vs. STATE OF GUJARAT
|
March 29, 1994 |
|
JAYANTILAL AMBALAL PARMAR Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
January 1, 1994 |
|
JAYANTILAL AMBALAL PARMAR Vs. THE GUJARAT STATE ROAD TRANSPORT CORPORATION AND ANOTHER
|
September 1, 1994 |
|
JAYANTILAL BACHUBHAI VADIWALA Vs. COMPETENT AUTHORITY U L C SURAT
|
February 10, 1994 |
|
JAYANTILAL HANSRAJ SHAH Vs. HEMKUNVERBEN DOLATRAI DAVE
|
April 6, 1994 |
|
JAYANTILAL KASALCHAND SHAH Vs. STATE OF GUJARAT
|
March 24, 1994 |
|
JAYANTILAL KESHAVLAL DORIWALA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 17, 1994 |
|
JAYANTKUMAR MOTICHAND DOSHI Vs. UNION OF INDIA
|
February 23, 1994 |
|
JETPUR NAGAR PALIKA Vs. EXECUTIVE ENGINEER AND ANOTHER
|
August 31, 1994 |
|
JIVIBEN MOTIBHAI PATEL Vs. EXECUTIVE ENGINEER C AND M GUJARAT ELECTRICITY BOARD BARODA
|
September 15, 1994 |
|
JOGSINGH BHANVARSINGH RAJPUT Vs. STATE OF GUJARAT
|
October 21, 1994 |
|
K C PATEL Vs. STATE OF GUJARAT
|
February 21, 1994 |
|
K D PANDYA Vs. STATE OF GUJARAT
|
January 25, 1994 |
|
K M VASANTHA Vs. CHIEF SECRETARY OF GOVERNMENT OF GUJARAT
|
July 4, 1994 |
|
K R DESAI ASSISTANT JUDGE Vs. HIGH COURT OF GUJARAT
|
September 5, 1994 |
|
K V PATEL AND CO Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1994 |
|
KALABEN DASHRATHLAL KAVI Vs. STATE OF GUJARAT
|
March 18, 1994 |
|
KALIDAS CHHAGANLAL RANA Vs. BABALDAS BAPUBHAI RANA AND ANR
|
December 25, 1994 |
|
KALINDI INVESTMENT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 11, 1994 |
|
KALPANABEN BHASKARBHAI PATEL Vs. STATE OF GUJARAT
|
December 13, 1994 |
|
KALPANABEN M SHAH Vs. NAVINCHANDRA JEEVANLAL ACHARYA
|
August 17, 1994 |
|
KANAIYALAL MANEKLAL SHETH Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR CEILING
|
February 23, 1994 |
|
KANCHANBHAI JHAVERBHAI DESAI Vs. STATE OF GUJARAT
|
November 30, 1994 |
|
KANCHANBHAI MANGALDAS Vs. MADAN GOPAL RAJARAM SHUKAL
|
October 20, 1994 |
|
KANJIBHAI HARJIBHAI RABARI Vs. STATE OF GUJARAT
|
April 7, 1994 |
|
KANTILA R SHAH Vs. CENTRAL BANK OF INDIA
|
December 26, 1994 |
|
KANTILAL FARASRAM Vs. MAGANLAL NANUBHAI
|
December 14, 1994 |
|
KANUJI MANAJI THAKOR Vs. STATE OF GUJARAT AND ORS.
|
July 26, 1994 |
|
KANUJI MANUJI THAKORE Vs. STATE OF GUJARAT
|
June 26, 1994 |
|
KARSAN HARI ZALAVADIA Vs. MOTI MONPARU SWAMINARAYAN TRUST
|
July 26, 1994 |
|
KASAMBHAI HOTHIBHAI CHANIA Vs. GENERAL MANAGER GUJARAT STATE ROAD TRANSPORT CORPORATION
|
August 19, 1994 |
|
KASHIRAM TEXTILE MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1994 |
|
KAUSHIKLAL NANALAL PARIKH Vs. MAFATLAL INDUSTRIES LIMITED
|
April 11, 1994 |
|
KESHAVLAL BECHARBHAI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR ULC
|
December 21, 1994 |
|
KESHAVLAL DURLABHSINHBHAIS FIRM Vs. JALARAM PULSE MILLS
|
July 27, 1994 |
|
KHARAD VALLABH SAVAJI Vs. STATE OF GUJARAT
|
December 3, 1994 |
|
KHETIWADI UTPADHAN BAZAR SAMITI Vs. NITINKUMAR MAGANLAL KALARIA
|
December 15, 1994 |
|
KHIMJIBHAI HARIBHAI BHARWAD Vs. STATE OF GUJARAT
|
March 16, 1994 |
|
KHOJA HABIB JAFAR Vs. ALIBHAI MAMAD MOMNA
|
April 30, 1994 |
|
KIRANKUMAR SHIVPRASAD DAVE Vs. STATE OF GUJARAT
|
September 13, 1994 |
|
KIRIT SOMESHWAR SEVAK Vs. BANSIDHAR JAYSHANKER PATHAK
|
October 27, 1994 |
|
KIRITKUMAR RAMRAI JANI [DR.] Vs. GANGARAM GOPALBHAI
|
April 30, 1994 |
|
KIRTIBEN B AMIN Vs. MAFATLAL APPARELS
|
November 28, 1994 |
|
KISHANLAL SHOHANLAL TAPARIA Vs. SHANKERBHAI REVABHAI PATEL
|
September 21, 1994 |
|
KOLI JERAM VASRAM Vs. JADEJA SHIVUBHA DIPSINHJI
|
September 15, 1994 |
|
KOLI KABABHAI UKABHAI Vs. STATE OF GUJARAT
|
September 12, 1994 |
|
KOTHARI OIL PRODUCTS COMPANY Vs. STATE OF GUJARAT
|
October 12, 1994 |
|
KUNVERJI LALIT PARMAR Vs. C M LENYA
|
January 28, 1994 |
|
L M PATEL Vs. BARODA MUNICIPAL CORPORATION
|
December 21, 1994 |
|
LALJIBHAI K SONI Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
September 21, 1994 |
|
LALJIBHAI KALABHAI NINAMA Vs. STATE OF GUJARAT
|
March 4, 1994 |
|
LATABEN RAMCHANDRA UTTEKAR Vs. COMMISSIONER OF POLICE SURAT CITY
|
August 9, 1994 |
|
LAXMANSINGH BHAIJIBHAI RATHOD Vs. STATE OF GUJARAT
|
December 29, 1994 |
|
LAXMI CHARAN CO OPERATIVE HOUSING SOCIETY Vs. APPROPRIATE AUTHORITY
|
March 3, 1994 |
|
LAXMIBEHN HEMDAS PATEL Vs. S B ROHTAGI
|
June 28, 1994 |
|
LAXMIBEN HEMDAS PATEL Vs. ROHTAGI S B ITO
|
June 28, 1994 |
|
LILY SHAVAK DOCTOR Vs. UNION OF INDIA
|
May 4, 1994 |
|
M D NAYAK Vs. HIRA RICE MILL
|
December 5, 1994 |
|
M P GANDHI Vs. BABBAR COLLECTOR RAJKOT
|
September 23, 1994 |
|
M V PATHAN Vs. STATE OF GUJARAT
|
February 24, 1994 |
|
M/S. KESHAVLAL DURLABHASINBHAIS FIRM AND ANOTHER Vs. SHRI JALARAM PULSE MILLS
|
July 27, 1994 |
|
MA DOSHI KANTILAL RATILAL Vs. STATE OF GUJARAT
|
July 20, 1994 |
|
MADAN MOHANLALJI NI HAVELI ALIAS MOTI HAVELI TRUST Vs. STATE OF GUJARAT
|
April 13, 1994 |
|
MAFATLAL INDUSTRIES LTD. Vs. STATE
|
November 14, 1994 |
|
MAGANBHAI PARSANGBHAI Vs. STATE OF GUJARAT
|
February 1, 1994 |
|
MAGANBHAI PRASANGBHAI Vs. STATE OF GUJARAT & ORS.
|
October 3, 1994 |
|
MAHAVIR EXPORTS Vs. UNION OF INDIA
|
December 1, 1994 |
|
MAHAVIR WEAVES PRIVATE LIMITED Vs. UNION OF INDIA
|
October 26, 1994 |
|
MAHECHCHHA CORPN Vs. BHAGWANDAS DAYARAM
|
February 28, 1994 |
|
MAHENDRAKUMAR PURSHOTTAMDAS PATEL Vs. STATE OF GUJARAT
|
April 19, 1994 |
|
MAHERUNISHA AHEMADKHAN PATHAN WD O AHEMADKHAN SAHEBKHAN PATHAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 18, 1994 |
|
MAHMAD HANIF SHAIKH IBRAHIM Vs. STATE OF GUJARAT
|
January 18, 1994 |
|
MAJOOR MAHAJAN SHARAFI SAHAKARI MANDLI LIMITED BHAVANAGAR Vs. MAHALAXMI MILL KAMDAR
|
September 30, 1994 |
|
MAJOR HOMI RUSTOMJI DARUWALA Vs. PEPSI SORABJI DOODHA
|
May 3, 1994 |
|
MAMAD ABBAS JASRAYA Vs. A C S GOVERNMENT OF GUJARAT
|
March 17, 1994 |
|
MANDOOBHAI DADOOBHAI Vs. STATE OF GUJARAT
|
August 10, 1994 |
|
MANEKLAL MULCHAND PATEL Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR U L C AHMEDABAD
|
April 8, 1994 |
|
MANILAL NATHUBHAI Vs. KRISHNACHANDRA SAGAR DR ADDITIONAL CITY LAND TRABUNAL
|
December 21, 1994 |
|
MANJULABEN AMRUTLAL Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
April 8, 1994 |
|
MANS UKHBHAI LALLUBHAI PATEL Vs. STATE OF GUJARAT AND ANOTHER
|
April 7, 1994 |
|
MANSUKHLAL GORDHANDAS KANERIYA Vs. STATE OF GUJARAT
|
October 26, 1994 |
|
MANUBHAI AMBALAL PATEL Vs. CHANCHALBEN JETHABHAI PATEL
|
September 21, 1994 |
|
MANUBHAI AMBALAL PATEL Vs. CHANCHALBEN WD O JETHABHAI PATEL
|
September 12, 1994 |
|
MARU NAGJIBHAI SHANKERBHAI Vs. ESTATE MANAGER II GUJARAT HOUSING BOARD AHMEDABAD
|
November 21, 1994 |
|
MATUBEN SUNDARJI SEJPAL Vs. ANANTBHAI TEKCHAND
|
December 7, 1994 |
|
MAVJIBHAI MAGANBHAI PARMAR Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
January 25, 1994 |
|
MEGHDOOT LAMINATE PRIVATE LIMITED Vs. UNION OF INDIA
|
December 9, 1994 |
|
MEHSANA MUNICIPALITY Vs. STATE OF GUJARAT
|
January 27, 1994 |
|
MINOR MANOJKUMAR SURESHCHANDRA SHARMA Vs. RAMBHAROSE MITHALAL
|
March 23, 1994 |
|
MODI BACHUBHAI SANKALCHAND Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
|
September 20, 1994 |
|
MOHAMED SHARIF RAMUJI JOJAWARWALA Vs. FARIDMOHMED MOHAMED SHARIF CHHIPA
|
December 20, 1994 |
|
MOHANLAL JETHABHAI SOLANKI Vs. SAMUAL DAUDBHAI
|
December 15, 1994 |
|
MOHD JAHANGIR PATHAN Vs. STATE OF GUJARAT
|
March 11, 1994 |
|
MOHMAD JAHANGIR PATHAN Vs. STATE OF GUJARAT
|
February 22, 1994 |
|
MOHMAD JAHANGIRKHAN PATHAN Vs. STATE OF GUJARAT
|
March 1, 1994 |
|
MORABIA NAGJI JECHAND OF RAPAR Vs. HATHI SHIVUBHA HAMIRJI OF MOKHA
|
September 7, 1994 |
|
MORVI MUNICIPALITY Vs. ARUNODAYA MILLS LIMITED
|
July 28, 1994 |
|
MOTI PANCHI NAGAR PANCHAYAT Vs. STATE OF GUJARAT
|
July 25, 1994 |
|
MOTIBHAI PARAGBHAI Vs. STATE OF GUJARAT
|
February 24, 1994 |
|
MOTISINH KESRISINH Vs. STATE OF GUJARAT
|
February 3, 1994 |
|
MUNICIPAL CORP. OF AHMEDABAD Vs. ORIENTAL FIRE & GIC LTD.
|
April 28, 1994 |
|
MUNICIPAL CORPORATION AHMEDABAD Vs. SURYAKANTBHAI MANIBHAI PATEL
|
October 5, 1994 |
|
MUNICIPAL CORPORATION OF AHMEDABAD Vs. MOTI APARTMENT OWNERS ASSOCIATION
|
October 28, 1994 |
|
MUNICIPAL CORPORATION OF AHMEDABAD Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
|
September 8, 1994 |
|
MUNICIPAL CORPORATION OF AHMEDABAD Vs. VOLTAS LIMITED
|
May 6, 1994 |
|
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. GUJARAT STATE EXPORT CORPORATION LIMITED
|
October 6, 1994 |
|
MUNICIPAL EMPLOYEES CONGRESS NON TECHNICAL UNION Vs. STATE OF GUJARAT
|
February 9, 1994 |
|
MUSA MAHAMMAD MALEK Vs. STATE OF GUJARAT
|
December 12, 1994 |
|
N C BHRAMBHATT Vs. STATE OF GUJARAT
|
September 20, 1994 |
|
N S SAXENA Vs. OIL AND NATURAL GAS COMMISSION
|
August 5, 1994 |
|
NABIPUR GRAM PANCHAYAT Vs. STATE
|
March 25, 1994 |
|
NAGRIK SAHKARI GRAHAK BHANDAR Vs. STATE OF GUJARAT
|
August 18, 1994 |
|
NANIBEN BECHARBHAI Vs. H K DAVE PRIVATE LIMITED
|
April 13, 1994 |
|
NARANBHAI AMTHALAL PANCHAL Vs. RAMCHANDRA SOMNATH PANCHAL
|
July 22, 1994 |
|
NARANBHAI CHHOTABHAI PATEL Vs. STATE OF GUJARAT
|
February 3, 1994 |
|
NARANBHAI RAMABHAI AND OTHERS Vs. STATE OF GUJARAT AND ANOTHER
|
October 5, 1994 |
|
NARANBHAI VELJIBHAI PATEL Vs. S.D. SHARMA AND ANOTHER
|
February 4, 1994 |
|
NARENDRA DHARMSHBHAI MAPARA Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
April 8, 1994 |
|
NARENDRABHAI MANISHANKER VYAS Vs. THE ADDITIONAL SPECIAL SECRETARY (APPEALS), URBAN LAND (CEALING &
REGULATION) ACT AND ANOTHER
|
September 12, 1994 |
|
NARESH AMBALAL KHALAS Vs. MOHANLAL K KHALAS
|
October 3, 1994 |
|
NARMADAPRASAD SHIVPRASAD MISHRA Vs. AHMEDABAD MUNICIPAL CORPORATION
|
March 4, 1994 |
|
NARODA NAGAR PANCHAYAT KARMACHARI MANDAL Vs. KANUBHAI RATILAL PATEL
|
November 14, 1994 |
|
NATHABHAI BABABHAI PATEL Vs. NAYI SHANKERLAL JETHALAL
|
February 8, 1994 |
|
NATIONAL AMATEUR GYMKHANA JAMNAGAR Vs. PRAMODKUMAR ZHA DSP
|
August 30, 1994 |
|
NATUBHAI M SHAH Vs. CHAIRMAN CUM M D NATIONAL TEXTILES CORPORATION
|
September 26, 1994 |
|
NATVARBHAI NARANDAS PATEL Vs. STATE OF GUJARAT
|
September 14, 1994 |
|
NATVARLAL HIRALAL Vs. J JAMNADAS AND COMPANY
|
March 24, 1994 |
|
NAVIN FLUORINE INDUSTRIES Vs. KIRIT THOMAS RATHOD
|
November 22, 1994 |
|
NAVJIVAN UDYOG MANDIR PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 3, 1994 |
|
NAYAK BRANCH MANAGER BOMBAY MERCANTILE CO OP BANK LIMITED Vs. RAHUL KANUBHAI AASHAR
|
April 30, 1994 |
|
NEW INDIA ASSURANCE COMPANY LIMITED AHMEDABAD Vs. MITHAKHAN DINAKHAN NOTIYAR
|
September 3, 1994 |
|
NITINKUMAR PRAMODBHAI PANDYA Vs. SPENTA COLOUR LAB PRIVATE LIMITED
|
October 17, 1994 |
|
O D BHATIA Vs. STATE OF GUJARAT
|
January 7, 1994 |
|
OFFICIAL LIQUIDATOR, SWASHRAYA BENEFIT PVT. LTD. Vs. B.H. TALATI
|
March 16, 1994 |
|
OFFICIAL LIQUIDATOR, SWASHRAYA BENEFIT PVT. LTD. Vs. B.H. TALATI
|
March 17, 1994 |
|
OM SHRI JIGAR ASSOCIATION Vs. UNION OF INDIA
|
May 5, 1994 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. JYOTSNA NARESHKUMAR SHAH
|
December 23, 1994 |
|
P E GINWALLA Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
|
February 8, 1994 |
|
P K AGARWAL Vs. J H SHAIKH
|
September 22, 1994 |
|
P M PARMAR Vs. AMBABEN HARGOVINDDAS
|
January 27, 1994 |
|
P P JETHVA CHIEF ENGINEER AND JOINT SECRETARY Vs. STATE OF GUJARAT
|
February 9, 1994 |
|
PADHIYAR JESINGBHAI HIRABHAI Vs. SHAIKH IBRAHIMBHAI NURBHAI
|
October 5, 1994 |
|
PAL GRAM PANCHAYAT COMMITTEE Vs. COLLECTOR SURAT
|
July 25, 1994 |
|
PANCHMAHALS DISTRICT PANCHAYAT Vs. INDRAJIT AMARSINH RAHOL
|
February 9, 1994 |
|
PANKAJ KANTILAL KHARWA Vs. COMMISSIONER OF POLICE SURAT
|
January 12, 1994 |
|
PARMANAND VADILAL VASANI Vs. STATE OF GUJARAT
|
January 25, 1994 |
|
PARMESHWAIBEN E GAJWANI Vs. STATE OF GUJARAT
|
December 20, 1994 |
|
PARSHOTTAM RANCHHODBHAI TADPADA Vs. SPECIAL LAND ACUISTION OFFICER KHEDA
|
March 19, 1994 |
|
PATEL CHHOTABHAI MADHAVBHAI Vs. STATE OF GUJARAT
|
December 5, 1994 |
|
PATEL COAL DEPOT Vs. DAKSHAYKUMAR DINESHKANT PATELS POWER OF ATTORNEY HOLDER AND RENT COLLECTOR DINESHKANT CHIMANLAL PATEL
|
May 3, 1994 |
|
PATEL FILTERS LIMITED Vs. MOHANLAL N SHAH
|
October 12, 1994 |
|
PATEL KANJIBHAI GOVINDBHAI Vs. STATE OF GUJARAT
|
September 28, 1994 |
|
PATEL LALLUBHAI RANCHHODBHAI Vs. SHANKARLAL KALABHAI
|
July 28, 1994 |
|
PATEL UMEDBHAI VITHALBHAI Vs. PANDIT CHANCHAIBEN JUGALRAI
|
April 7, 1994 |
|
PESTANJI JAMSHEDJI PATEL Vs. STATE OF GUJARAT
|
January 25, 1994 |
|
PETLAD BULAKHIDAS MILLS COMPANY LIMITED Vs. RAMABHAI BHIKHABHAI
|
April 19, 1994 |
|
PETROCHEMICALS OFFICER ASSOCIATION Vs. INDIAN PETROCHEMICALS CORPORATION LIMITED
|
September 19, 1994 |
|
POPAT MOHAN KOLI Vs. PATEL JASRAJ DHARAMSHI
|
August 3, 1994 |
|
PRAJAPATI KESHAVLAL AMRATLAL Vs. SHAILESH KUMAR KANAILAL SHARMA
|
April 21, 1994 |
|
PRAJAPATI MANUBHAI MULJIBHAI Vs. PRAJAPATI AMBALAL JETHABHAI
|
September 12, 1994 |
|
PRANLAL CHIMANLAL THAKORE Vs. UNION OF INDIA
|
July 19, 1994 |
|
PRASHANT MANVANTRAI SHAH Vs. STATE OF GUJARAT
|
August 19, 1994 |
|
PRAVIN P AGARWAL Vs. BOARD OF TRUSTEES
|
October 3, 1994 |
|
PRAVINKANT BALAKRISHNA THAKAR Vs. STATE OF GUJARAT
|
February 16, 1994 |
|
PRAVINSINH HIMATSINH ZALA Vs. STATE OF GUJARAT
|
October 12, 1994 |
|
PROBIR GHOSH Vs. STATE OF GUJARAT
|
April 30, 1994 |
|
PROJECT MANAGER AHMEDABAD PROJECT O N G C Vs. SHAM KUMAR SEHGAL [SINCE DECEASED ]
|
June 21, 1994 |
|
PUNJAB NATIONAL BANK Vs. AMARPALSING KULTARSINGH BHAMARA
|
April 30, 1994 |
|
R C PATHAN Vs. STATE OF GUJARAT
|
October 5, 1994 |
|
R H BHATT Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
March 1, 1994 |
|
R M PATEL Vs. G P S C
|
July 15, 1994 |
|
R S SHAH COMPETENT AUTHORITY GUJARAT SLUMS CLEARANCE BOARD Vs. VINOD H BRHAMBHATT
|
December 28, 1994 |
|
R. M. CHAUDHARY Vs. STATE OF GUJARAT AND OTHERS
|
February 10, 1994 |
|
RABARI BHARMABAI KANA WD O RABARI VASTABHAI Vs. SAVA KARSAN
|
February 16, 1994 |
|
RACKAGONGS PRIVATE LIMITED Vs. STATE OF GUJARAT
|
October 19, 1994 |
|
RAINBOW DYESTUFF LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 19, 1994 |
|
RAJENDRAKUMAR MANEKLAL SHETH HUF Vs. COMMISSIONER OF INCOME TAX
|
November 25, 1994 |
|
RAJESHKUMAR JAYANTILAL JOSHI Vs. GOVINDBHAI K SHEKHDA
|
April 21, 1994 |
|
RAJGOR KANJI BHURABHAI Vs. ANANDBHAI LALJIBHAI
|
November 23, 1994 |
|
RAJNAGAR CLUB Vs. PARIMAL CO OP HOUSING SOCIETY LIMITED
|
December 5, 1994 |
|
RAJPUT CARRIER Vs. STATE OF GUJARAT
|
July 27, 1994 |
|
RAJPUT HIRAJI KULUBHAI PARMAR Vs. COLLECTOR RAJKOT DISTRICT
|
November 21, 1994 |
|
RAKESH ALIAS DURO PRAVINBHAI THAKAR Vs. STATE OF GUJARAT
|
March 2, 1994 |
|
RAMANLAL KESHAVLAL RANA Vs. GOVERNMENT OF INDIA
|
October 21, 1994 |
|
RAMANLAL PUNJALAL SHAH Vs. PARI BHULABHAI HARIBHAI
|
March 31, 1994 |
|
RAMESH P PATEL Vs. STATE OF GUJARAT
|
April 21, 1994 |
|
RAMESHBHAI MAGANBHAI PATEL Vs. DAKSHAY KUMAR DINESHKANT PATEL
|
May 3, 1994 |
|
RAMKRISHNA BUS TRANSPORT Vs. STATE OF GUJARAT
|
June 30, 1994 |
|
RAMKRISHNA WIRE WORKS Vs. UNION OF INDIA
|
December 2, 1994 |
|
RANGKALA INVESTMENTS LIMITED Vs. GUJARAT ORGANICS LIMITED
|
November 17, 1994 |
|
RASHMINKUMAR JAYANTILAL JOSHI AND OTHERS Vs. THE PRINCIPAL SECRETARY, REVENUE DEPARTMENT (APPEAL) AND ANOTHER
|
July 22, 1994 |
|
RASIKCHANDRA DEVSHANKER ACHARYA Vs. STATE OF GUJARAT
|
September 29, 1994 |
|
RATHOD JAHABHAI DANGARBHAI Vs. STATE OF GUJARAT
|
April 27, 1994 |
|
RATHOD JAHABHAI DUNGARBHAI AND OTHERS Vs. STATE OF GUJARAT AND OTHERS
|
May 4, 1994 |
|
RAUF ABDUL MAJID Vs. AMNABAI A GAFAR
|
May 2, 1994 |
|
ROOPALI DYING AND PRINTING WORKS Vs. ASSISTANT COMMISSIONER
|
September 2, 1994 |
|
S M DUBEY Vs. STATE OF GUJARAT
|
May 4, 1994 |
|
S. K.MANKAD Vs. GUJARAT UNIVERSITY
|
March 1, 1994 |
|
SABRABIBI USMANKHAN PATHAN Vs. SUPDT ENGINEER G E BOARD
|
February 8, 1994 |
|
SAIYAD MOHAMMAD SAIYAD UMAR SAIYAD Vs. STATE OF GUJARAT
|
June 23, 1994 |
|
SALIM POTHIYU REHMANBHAI BELIA Vs. DISTRICT MAGISTRATE, DISTRICT MEHSANA
|
August 1, 1994 |
|
SALMABEN S DORDAWALA Vs. HAJAR JANAB AMIL SAHEB
|
August 8, 1994 |
|
SANJAY CHANDRAKANT RAVAL Vs. UNION OF INDIA
|
July 19, 1994 |
|
SARDAR VALLABHBHAI PATEL KHAND UDYOG CO OPERATIVE SOCIETY LIMITED Vs. BHAGVANJIBHAI R RAKHALIA
|
October 4, 1994 |
|
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 12, 1994 |
|
SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED Vs. ESMA INDUSTRIES PRIVATE LIMITED
|
June 16, 1994 |
|
SAURASHTRA CHEMICALS Vs. STATE OF GUJARAT AND OTHERS
|
October 6, 1994 |
|
SAURASHTRA CLAY INDUSTRIES Vs. UNION OF INDIA
|
June 22, 1994 |
|
SAVITABEN RAMANLAL SHAH Vs. LANDGE BAL KRISHNA MAHADEO
|
April 30, 1994 |
|
SEA HAWK CARGO CARRIERS PRIVATE LIMITED Vs. J H PARABIA TRANSPORT PRIVATE LIMITED
|
July 22, 1994 |
|
SEVANTILAL GAGALDAS DOSHI Vs. STATE OF GUJARAT
|
October 27, 1994 |
|
SHAH RESEARCH ASSOCIATES PRIVATE LIMITED Vs. STATE OF GUJARAT
|
October 19, 1994 |
|
SHAMBHUBHAI SANKABHAI Vs. CHANDRAKANT DEVSHANKER
|
January 28, 1994 |
|
SHAMJIBHAI BHANJIBHAI PATEL Vs. COMPETENT AUTHORITY U L C SURAT
|
May 4, 1994 |
|
SHANTABEN RATILAL Vs. APPROPRIATE AUTHORITY
|
April 24, 1994 |
|
SHANTILAL A SHAH Vs. DIRECTOR OF MEDICAL SERVICES
|
September 20, 1994 |
|
SHANTILAL LALLUBHAI PUJARA Vs. KIRITKUMAR JAYANTILAL GHANCHA
|
March 19, 1994 |
|
SHARDABEN S PATEL OF VADODARA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD
|
November 29, 1994 |
|
SHIVKUMAR ALIAS SHIVSINGH D PARMAR Vs. SURAT MUNICIPAL CORPORATION
|
March 17, 1994 |
|
SHREENARAYAN KANAIYALAL Vs. ANUP ENGINEERING LIMITED
|
June 6, 1994 |
|
SHREENARAYAN KANAIYALAL Vs. ANUP ENGINEERING LTD
|
May 6, 1994 |
|
SHRI S.U. PATEL AND OTHERS Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
|
March 25, 1994 |
|
SHRIRAM INDUSTRIES CO OPERATIVE SERVICES SOCIETY LIMITED Vs. STATE OF GUJARAT
|
December 16, 1994 |
|
SHRIRANG TOURING TALKIES Vs. STATE OF GUJARAT
|
June 9, 1994 |
|
SHRIRANG TOURING TALKIES AND ETC. Vs. STATE OF GUJARAT AND OTHERS
|
June 29, 1994 |
|
SIPAI MAMDOOBHAI DADABHAI Vs. STATE OF GUJARAT
|
August 10, 1994 |
|
SONI NAROTTAM KESHAVLAL Vs. (SMT.) SHANTABEHN KESHAVJI
|
August 22, 1994 |
|
SONIC ELECTROCHEM LIMITED Vs. SALES TAX OFFICER CITY DIVISION AHMEDABAD
|
April 7, 1994 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. MANHARBHAI SOMABHAI PATEL
|
July 20, 1994 |
|
SPECIAL LAND ACQUISITION OFFICER, JUNAGADH Vs. MOHMED HUSSAINKHANJI NIZAMMOHMED KHANJI
|
February 1, 1994 |
|
STATE OF GUJARAT Vs. GOBAR RUPA
|
July 19, 1994 |
|
STATE OF GUJARAT Vs. BANSIDHAR NARMADASHANKAR JANI
|
August 9, 1994 |
|
STATE OF GUJARAT Vs. AHMED ADAM MUGAL
|
August 12, 1994 |
|
STATE OF GUJARAT Vs. DAHYABHAI BHIKHABHAI PATEL
|
August 24, 1994 |
|
STATE OF GUJARAT Vs. SENMA SAVABHAI BHIKHABHAI
|
September 5, 1994 |
|
STATE OF GUJARAT Vs. BALUBHAI MADHABHAI ZALA
|
September 5, 1994 |
|
STATE OF GUJARAT Vs. STATE BANK OF SAURASHTRA
|
June 17, 1994 |
|
STATE OF GUJARAT Vs. PATEL JAYANTIBHAI CHATURBHAI
|
May 6, 1994 |
|
STATE OF GUJARAT Vs. KANTIBHAI DEVABHAI VANKAR
|
July 14, 1994 |
|
STATE OF GUJARAT Vs. SHAMBHUBHAI JIVRAMBHAI PATEL
|
April 21, 1994 |
|
STATE OF GUJARAT Vs. PATEL PARSHOTTAMBHAI KUKABHAI
|
April 30, 1994 |
|
STATE OF GUJARAT Vs. NARENDRASINH LAKHUBHA
|
April 28, 1994 |
|
STATE OF GUJARAT Vs. RAMESH LAXMANBHAI CHAUHAN
|
May 4, 1994 |
|
STATE OF GUJARAT Vs. THA SOMAJI JAMAJI
|
April 19, 1994 |
|
STATE OF GUJARAT Vs. SATTARBHAI MUSABHAI MEMOAN
|
April 11, 1994 |
|
STATE OF GUJARAT Vs. MAGANLAL GORDHANDAS MER
|
March 15, 1994 |
|
STATE OF GUJARAT Vs. Y V KHADILKAR
|
March 15, 1994 |
|
STATE OF GUJARAT Vs. VIDYOTEJAK MANDAL BECHRAJI
|
March 3, 1994 |
|
STATE OF GUJARAT Vs. A S PATEL
|
March 4, 1994 |
|
STATE OF GUJARAT Vs. HARISH LAXMAN SOLANKI
|
January 13, 1994 |
|
STATE OF GUJARAT Vs. DILIPKUMAR DAHYABHAI PATEL
|
January 24, 1994 |
|
STATE OF GUJARAT Vs. RAMANLAL DALSUKHLAL PATEL
|
February 22, 1994 |
|
STATE OF GUJARAT Vs. ZALABHAI VADHABHAI
|
December 14, 1994 |
|
STATE OF GUJARAT Vs. BHUPATBHAI MULJIBHAI
|
December 2, 1994 |
|
STATE OF GUJARAT Vs. BACHUBHAI NAGINBHAI SHAH
|
November 21, 1994 |
|
STATE OF GUJARAT Vs. VIKRAMJI AJUJI THAKER
|
November 15, 1994 |
|
STATE OF GUJARAT Vs. ASSOCIATED CEMENT COMPANY LIMITED
|
September 16, 1994 |
|
STATE OF GUJARAT Vs. SANKHESWAR JAIN AGAM MANDIR
|
October 10, 1994 |
|
STATE OF GUJARAT Vs. SHANTILAL MANSUKHLAL MISTRY
|
September 26, 1994 |
|
STATE OF GUJARAT Vs. BHAGCHAND MOHANLAL DHAVAN
|
October 19, 1994 |
|
STATE OF GUJARAT Vs. SHREEJI CONSTRUCTION COMPANY
|
December 21, 1994 |
|
STATE OF GUJARAT Vs. PATEL AMBALAL REVABHAI
|
May 5, 1994 |
|
STATE OF GUJARAT Vs. PURSHOT AMBHAI MOHANLAL MODI & ANR
|
February 24, 1994 |
|
SUBODHCHANDRA AND COMPANY Vs. INCOME TAX OFFICER
|
December 30, 1994 |
|
SUMANBEN H PANDYA Vs. DHANSURA PRADESH EDUCATION SOCIETY
|
July 12, 1994 |
|
SUMANBEN H PANDYA Vs. DHANSURA PRADESH EDUCATION SOCIETY
|
July 17, 1994 |
|
SUNILKUMAR Vs. OIL AND NATURAL GAS COMMISSION
|
December 2, 1994 |
|
SURAT BEVERAGES PRIVATE LIMITED Vs. UNION OF INDIA
|
December 28, 1994 |
|
SURENDRANAGAR DISTRICT PANCHAYAT Vs. KARSAN NANJI KANZARIA
|
November 22, 1994 |
|
SURESH KUMAR MANACKEL Vs. GUJARAT UNIVERSITY
|
March 1, 1994 |
|
SUTHAR AMRUTLA PARSOTAMDAS Vs. RABARI VASTABHAI SARTANBHAI
|
August 16, 1994 |
|
SWET RAJHANSH CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SURAT MUNICIPAL CORPORATION
|
April 30, 1994 |
|
TADVI BHIKHABHAI GORDHANBHAI Vs. DESAI MOHANLAL RANCHHODDAS
|
November 30, 1994 |
|
TALSIBHAI NANJIBHAI Vs. STATE OF GUJARAT AND OTHERS
|
September 23, 1994 |
|
TATA CHEMICALS LTD Vs. UNION OF INDIA
|
April 25, 1994 |
|
TEJAL R AMIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 15, 1994 |
|
TEJALBEN SURESHCHANDRA SHAH Vs. STATE OF GUJARAT
|
July 28, 1994 |
|
THAKKAR LADHARAM DEVKARAN Vs. PATEL NAVJI PACHAN PANJWANI
|
January 24, 1994 |
|
THAKOR LAXMANJI ALIAS ANGI RAJUJI Vs. DISTRICT MAGISTRATE MEHSANA
|
July 26, 1994 |
|
THAKORBHAI MORARBHAI MEHTA Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR URBAN LAND CEILING
|
December 21, 1994 |
|
THAKORE RAVESINH AMARSINH Vs. DIVALIBEN MOTIBHAI PATELIA
|
November 25, 1994 |
|
THAKORLAL ZINABHAI MISTRY Vs. KANIALAL ZINABHAI MISTRY
|
March 15, 1994 |
|
UKAI PRADESH SAHAKARI KHAND UDHYOG MANDLI LIMITED Vs. CHHITUBHAI DEVJIBHAI GAMIT
|
March 22, 1994 |
|
UMEDSING SURSING MAHIDA Vs. STATE OF GUJARAT
|
October 20, 1994 |
|
UMESHSINH DODBHA Vs. STATE OF GUJARAT
|
July 28, 1994 |
|
UNION OF INDIA Vs. JAYVANTIBEN WD O SITARAMBHAI ARJANBHAI
|
March 31, 1994 |
|
UNION OF INDIA AND ANOTHER Vs. MANUBEN WD/O. JAYANTILAL G. SRIMALI AND OTHERS
|
November 23, 1994 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHARAN LADABEN SURE
|
February 3, 1994 |
|
URMILABEN NAVNITLAL GANDHI Vs. THE COMMISSIONER OF POLICE, SURAT CITY
|
August 12, 1994 |
|
UTTAMCHAND POPATLAL SHAH Vs. ADDITIONAL DEPUTY COLLECTOR
|
December 20, 1994 |
|
V G CHAMPANERI Vs. STATE OF GUJARAT
|
September 22, 1994 |
|
V. S. TRIPATHI Vs. GENERAL MANAGER, CANARA BANK
|
January 10, 1994 |
|
VADODARA MAZDOOR CONGRESS BARODA Vs. INDIAN OIL CORPORATION LIMITED
|
August 17, 1994 |
|
VALLABHDAS NANJI BHALODIA Vs. TRIKAM GOKUL BHALANI
|
March 19, 1994 |
|
VANIA SILK MILLS PRIVATE LIMITED Vs. PROVIDENT FUND INSPECTOR SURAT
|
December 2, 1994 |
|
VARELI TEXTILE INDUSTRIES LIMITED Vs. UNION OF INDIA
|
December 21, 1994 |
|
VARMA R A CIT ASST Vs. LAXMI INDUCTION
|
December 19, 1994 |
|
VASANT SHAH Vs. MAGANLAL HIRJIBHAI THAKKAR
|
March 19, 1994 |
|
VEDVA VAGHARI RAMESH RAMABHAI Vs. STATE OF GUJARAT
|
March 8, 1994 |
|
VIHALAL MANGALDAS PATEL Vs. MAIBEN VIHALAL PATEL
|
March 31, 1994 |
|
VIMAL KHANDSARI UDYOG Vs. STATE OF GUJARAT
|
December 1, 1994 |
|
VINABHAI BHIMJIBHAI SUTARIA Vs. GUJARAT STATE ROAD TRANS. CORPN.
|
January 18, 1994 |
|
VIPIN T MEHTA Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN PETROCHEMICALS CORPORATION LIMITED
|
August 31, 1994 |
|
VISNAGAR TALUKA AUDYOGIK SAHAKARI MANDAL LIMITED Vs. VISNAGAR NAGAR PALIKA
|
July 26, 1994 |
|
WADHWAN MAHAJAN PANJARAPOLE Vs. B D BHAVASAR
|
February 15, 1994 |
|
YASHRAT N BHATT Vs. INCOME TAX OFFICER
|
July 21, 1994 |