REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C SHAH Vs. STATE OF GUJARAT	July 30, 1993
A H PATHAN Vs. AMIN TEXTILES	July 28, 1993
A M PARMAR Vs. STATE OF GUJARAT	September 29, 1993
A P PATEL Vs. GUJARAT STATE MACHINE TOOLS CORPORATION LIMITED	August 10, 1993
A R SINGH PSI MEHMEDABAD Vs. DISTRICT SUPERINTENDENT OF POLICE	February 3, 1993
A.S. SHARMA Vs. UNION OF INDIA	March 9, 1993
ABDUL RAZZAQ YOUSUFBHAI MOTORWALA Vs. ADDITIONAL CHIEF SECRETARY APPEALS REVENUE DEPARTMENT STATE OF GUJARAT	September 24, 1993
ADARSH CHEMICALS AND FERTILIZERS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX (ASSESSMENT)	July 14, 1993
AGEW STEEL MANUFACTURERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 1, 1993
AHMED ABDUL RAHIM SHAIKH Vs. ASSISTANT COLLECTOR	June 28, 1993
AHMED HUSSAIN KARIMBHAI SHAIKH Vs. COMMISSIONER OF POLICE, AHMEDABAD CITY AND OTHERS	March 4, 1993
AHMEDABAD MUNICIPAL CORPORATION Vs. CHIMANLAL ESTATE OWNERS ASSOCIATION	December 18, 1993
AJAGARALI @ ASGARALI MAHMADHUSEN SHAIKH Vs. COMMISSIONER OF POLICE, AHMEDABAD	July 15, 1993
AKBARKHAN MAHMADKHAN MALEK Vs. STATE OF GUJARAT	September 3, 1993
ALARAKHA ALIAS KADI ALIBHAI SEPAI Vs. STATE OF GUJARAT	February 26, 1993
ALARAKHIBEN YAKUBBHAI Vs. STATE OF GUJARAT & ANR.	November 22, 1993
ALEMBIC CHEMICAL WORKS COMPANY LIMITED Vs. GAS AUTHORITY OF INDIA LIMITED	June 17, 1993
AMARSI JUGHABHAI DRIVER Vs. VIJAYABEN HEMANTLAL DHULIA	December 7, 1993
AMITKUMAR MULJIBHAI BRAHMBHATT Vs. STATE OF GUJARAT	February 12, 1993
AMRATLAL BHIKHABHAI PATEL Vs. STATE OF GUJARAT	September 15, 1993
AMRATLAL DAHYABHAI AND OTHERS Vs. STATE OF GUJARAT	June 28, 1993
AMRITLAL CHANDULAL JAIN Vs. STATE OF GUJARAT	April 29, 1993
AMRITLAL RAMJIBHAI MEHTA Vs. STATE BANK OF INDIA AND OTHERS	June 11, 1993
ANIL KUMAR BACHUBHAI MANDAVIYA Vs. STATE OF GUJARAT	September 20, 1993
ANIL P. UDANI Vs. STATE OF GUJARAT	February 9, 1993
ANIL STARCH PRODUCTS Vs. COMMISSIONER OF INCOME TAX	January 29, 1993
ANILBHAI DWARKADAS PATEL Vs. STATE OF GUJARAT	April 30, 1993
ANILKUMAR RAVISHANKER TRIVEDI Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR	July 30, 1993
ANITA CHOUDHARY Vs. STATE OFF GUJARAT	July 7, 1993
ANJANA PATEL ABBERAJ PHULABHAI Vs. STATE OF GUJARAT	February 17, 1993
ANKLESHARIA D E DR Vs. COMMISSIONER OF INCOME TAX	July 7, 1993
APURVABHAI DIATRAI SHAH Vs. STATE OF GUJARAT	September 29, 1993
ARJANSINH MOTISINH SOLANKI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATIOIN	June 22, 1993
ARUNABEN VRAJLAL DAVDA Vs. STATE OF GUJARAT	February 17, 1993
ASANDAS MITHARAM NARSINGHANI Vs. TEKCHAND MITHARAM SEVAKRAMANI	February 24, 1993
ASHOKA MILLS LIMITED Vs. NAGINDAS PARSHOTTAMDAS MODI	April 17, 1993
ASMATHNARAYAN Vs. UNION OF INDIA	March 10, 1993
ASOJ SOFT CAPS PRIVATE LIMITED Vs. STATE OF GUJARAT	September 10, 1993
ATIKA RUBBER MILLS PVT. LTD. Vs. NILKANTHBHAI SHAH	April 19, 1993
ATLAS RADIO AND ELECTRONICS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	June 22, 1993
AYUBBHAI ABDULBHAI SHAH Vs. GABHA BEBHAR	November 10, 1993
AYUBBHAI ABDULBHAI SHAH Vs. GABHA BECHAR	November 11, 1993
AYUBKHAN AMIRKHAN PATHAN Vs. STATE OF GUJARAT	September 10, 1993
AYUBKHAN AMIRKHAN PATHAN Vs. STATE OF GUJARAT & ORS.	September 16, 1993
B M JADAV Vs. STATE OF GUJARAT	August 19, 1993
B M PATEL Vs. STATE OF GUJARAT	January 20, 1993
B N KHACHAR Vs. DEPUTY COLLECTOR RAJKOT	November 5, 1993
B N LAUVA Vs. STATE OF GUJARAT	December 24, 1993
BABLABHAI VESLABHAI GAMIT Vs. DEPUTY COLLECTOR VYARA	June 9, 1993
BABUBHAI SHANTILAL PATEL Vs. STATE OF GUJARAT	September 18, 1993
BABULAL AMBALAL PATEL Vs. MANIBEN	April 26, 1993
BABUSHA MAMADSHA FAKIR Vs. STATE OF GUJARAT	April 19, 1993
BABUSHA MAMADSHA FAKIR Vs. STATE OF GUJARAT	April 9, 1993
BACHHRAJI B PITALIYA Vs. DISTRICT MAGISTRATE SURAT	November 11, 1993
BACHUBHAI JESHTARAM TRIVEDI Vs. STATE OF GUJARAT	June 9, 1993
BAHELIM S SORABKHAN Vs. INSPECTOR GENERAL OF POLICE	July 8, 1993
BAI CHANCHAL WD O GANDHABHAI SHRIDHARBHAI Vs. DARJI SHANKERLAL SHANALAL	July 16, 1993
BAI HAJINI ASHABIBI Vs. DEPUTY CUSTODIAN OF EVACUCE PROPERTY	December 30, 1993
BAKULABEN ALIAS ONEIL Vs. STATE OF GUJARAT	February 23, 1993
BALKRISHNA HARIVALLABHDAS HUF Vs. WEALTH TAX OFFICER	October 27, 1993
BALU RAMA BHURADA Vs. STATE OF GUJARAT	September 1, 1993
BALUBHAI Vs. MANIBEN	September 27, 1993
BALVANTBHAI K. CHAUDHARI Vs. STATE OF GUJARAT AND ANOTHER	December 9, 1993
BALVANTBHAI LALLUBHAI BRAHMBHATT Vs. HATILAL LALDAS BAROT	July 27, 1993
BANASKANTHA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX	September 27, 1993
BANK OF INDIA BHAVNAGAR Vs. PRAVINSINH BHUVABHA	December 24, 1993
BARAD Vs. DEVENDRA RAMSINH RAJ	January 21, 1993
BARODA MUNICIPAL CORPORATION Vs. YAMUNA MILLS COMPANY LIMITED	June 22, 1993
BARODA MUNICIPAL CORPORATION OF THE BARODA Vs. HEAIRS OF THE DECEASED SHAH KANAIYALAL JETHALAL	October 13, 1993
BAVLA BAZAR VEPARI ASSOCIATION Vs. BAVLA NAGAR PANCHAYAT BAVLA	December 17, 1993
BECHARBHAI MADHABHAI PALSANA Vs. DILIPBHAI SANGHANI	April 28, 1993
BHAGWANDAS VALLABHRAO KHATRI Vs. STATE OF GUJARAT	March 12, 1993
BHANABHAI MORARBHAI SOLANKI Vs. STATE OF GUJARAT	September 22, 1993
BHARAT TEXTILE WORKS Vs. WORKMEN OF BHARAT TEXTILE WORKS	July 5, 1993
BHASKARRAY S TRIVEDI Vs. GUJARAT AGRICULTURAL UNIVERSITY	July 12, 1993
BHAVANSINH @ BHAGU LORESINH RAJPUT Vs. COMMISSIONER OF POLICE, AHMEDABAD	July 6, 1993
BHIKHABHAI MAVJIBHAI PATEL Vs. STATE OF GUJARAT	September 29, 1993
BHIKHUSHA BHADRASHA FAKIR Vs. DHARAMSHIBAI RAYABHAI PATEL	June 9, 1993
BHOGILAL M VAISHNAV PRESIDENT GURUKRUPA CO OP HOUSING SO Vs. STATE OF GUJARAT	November 8, 1993
BHUPENDRA IRON AND STEEL RE-ROLLING MILLS Vs. STATE OF GUJARAT	February 2, 1993
BHUPENDRA NAVNITLAL AND COMPANYMPANY Vs. COMMISSIONER OF INCOME TAX	September 28, 1993
BHUPENDRAKUMAR NARSINHBHAI PATEL Vs. STATE OF GUJARAT	April 15, 1993
BIHAR CAUSTIC AND CHEMICALS LIMITED Vs. UNION OF INDIA	November 3, 1993
BIJALBHAI RANCHHODBHAI BIN JAGABHAI VAGHRI Vs. USMANMIYA RASULMIYA	April 17, 1993
BILESHWER KHAND UDYOG KHEDUT SAHAKARI MANDALI LIMITED Vs. STATE	March 3, 1993
BIPINCHANDRA NATVARLAL DESAI Vs. JOITARAM GOVINDBHAI PATEL	July 14, 1993
BLUE STAR LIMITED Vs. A F PATEL	July 6, 1993
C D CHOKSHI Vs. STATE OF GUJARAT	July 5, 1993
C M RAO FOOD INSPECTOR Vs. ROHITKUMAR KANCHANLAL BHAVSAR	June 17, 1993
C M RAO FOOD INSPECTOR Vs. ROHIT KUMAR KANCHANLAL BHAVSAR	August 17, 1993
C V PARMAR Vs. STATE OF GUJARAT	December 16, 1993
CENTRAL PRISON, AHMEDABAD Vs. THE STATE OF GUJARAT	February 16, 1993
CENTRAL PULP MILLS LIMITED SURAT Vs. CENTRAL PULP MILLS EMPLOYEES UNION	June 25, 1993
CENTRAL PULP MILLS LTD., SURAT Vs. CENTRAL PULP MILLS EMPLOYEES UNION AND ANOTHER	August 25, 1993
CHAMPAKLAL CHHOTALAL Vs. PARVATIBEN KUBERBHAI	October 8, 1993
CHANABHAI BABABHAI MARU Vs. PRESIDENT SECRETARY DHANDHUKAR NAGAR PANCHAYAT	August 18, 1993
CHANCHALABEN S PATEL Vs. COMMISSIONER OF INCOME TAX	August 10, 1993
CHANDANBEN MANILAL DHARIYA WD O MANILAL CHHOTALAL DHARIYA Vs. VINODCHANDRA MOTILAL THAKKAR	August 25, 1993
CHANDARANA SOAP FACTORY Vs. COMMISSIONER OF INCOME TAX	June 8, 1993
CHANDRAKANT N PATEL Vs. STATE OF GUJARAT	July 9, 1993
CHANDRAKANT POPARTLAL NIMAVAT Vs. STATE OF GUJARAT	July 26, 1993
CHANDUJI ALIAS KHICHADI BHULAJI THAKORE Vs. DEPUTY COMMISSIONER OF POLICE CRIME BRANCH AHMEDABAD CITY	April 19, 1993
CHAWLA GAURAV GHANSHYAMDAS Vs. DEAN B J MEDICAL COLLEGE	September 14, 1993
CHHAGA RAMABHAI Vs. HEIRS OF CHHOTABHAI	October 8, 1993
CHHAGANBHAI RAMABHAI Vs. REBABEN WD O CHHOTABHAI LAXMIDAS	October 8, 1993
CHHAGANLAL TRIKAMDAS THAKKER Vs. COMPETENT AUTHORITY RAJKOT	September 17, 1993
CHHATARAM TRIKAMDAS Vs. RAJKOT MUNICIPAL CORPORATION	August 6, 1993
CHHATRASINH V. PARMAR Vs. R.T. TRANSPORT AND OTHERS	December 30, 1993
CHHITA MATHUR MAKWANA Vs. STATE OF GUJARAT	September 15, 1993
CHHOTABHAI ISHWARBHAI PATEL Vs. STATE OF GUJARAT	December 29, 1993
CHIMANBHAI KASHIBHAI PATEL Vs. COMMISSIONER OF GIFT TAX	January 28, 1993
CHIMANLAL S PATEL Vs. COMMISSIONER OF INCOME TAX	October 25, 1993
COMMERCIAL AHMEDABAD MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 17, 1993
COMMISSIONER OF INCOME TAX Vs. MANEKLAL ROHANLAL CHARITABLE TRUST	March 2, 1993
COMMISSIONER OF INCOME TAX Vs. SARABHAI SONS PRIVATE LIMITED	March 2, 1993
COMMISSIONER OF INCOME TAX Vs. HARIPRASAD D LASKARI	February 10, 1993
COMMISSIONER OF INCOME TAX Vs. CHANDRAKANT C GANDHI	February 10, 1993
COMMISSIONER OF INCOME TAX Vs. OTTO WEYENETH	February 10, 1993
COMMISSIONER OF INCOME TAX Vs. SAHITYA TRUST	January 29, 1993
COMMISSIONER OF INCOME TAX Vs. MANA G SARABHAI	January 29, 1993
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FERTLIZERS COMPANY LIMITED	February 2, 1993
COMMISSIONER OF INCOME TAX Vs. SARABHAI SONS PVT LTD	February 4, 1993
COMMISSIONER OF INCOME TAX Vs. KARAMCHAND PREMCHAND PRIVATE LIMITED	January 28, 1993
COMMISSIONER OF INCOME TAX Vs. SHAH ELECTRICAL CORPORATION	January 23, 1993
COMMISSIONER OF INCOME TAX Vs. GORDHANBHAI JETHABHAI	March 10, 1993
COMMISSIONER OF INCOME TAX Vs. GUJARAT GINNING AND MANUFACTURING COMPANY LIMITED	March 22, 1993
COMMISSIONER OF INCOME TAX Vs. PEAS INDUSTRIAL ENGINEERS PRIVATE LIMITED	March 31, 1993
COMMISSIONER OF INCOME TAX Vs. PATEL K R	March 31, 1993
COMMISSIONER OF INCOME TAX Vs. MIHIR TEXTILES LIMITED	June 8, 1993
COMMISSIONER OF INCOME TAX Vs. SLM MANEKLAL INDUSTRIES LIMITED	June 7, 1993
COMMISSIONER OF INCOME TAX Vs. RASIKLAL KANTILAL SHAH	June 9, 1993
COMMISSIONER OF INCOME TAX Vs. ALEMBIC CHEMICAL WORKS LIMITED	June 9, 1993
COMMISSIONER OF INCOME TAX Vs. DAHYABHAI PARSHOTTAMDAS PATEL	June 9, 1993
COMMISSIONER OF INCOME TAX Vs. HANIF H MANSURI DR	June 22, 1993
COMMISSIONER OF INCOME TAX Vs. MEHSANA DIST CO OP MILK PRODUCERS UNION LIMITED	June 21, 1993
COMMISSIONER OF INCOME TAX Vs. STRONG STEEL PRIVATE LIMITED	June 15, 1993
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD CRUCIBLE COMPANY	June 15, 1993
COMMISSIONER OF INCOME TAX Vs. KIMATRAI PRINTERS AND PROCESSORS PRIVATE LIMITED	June 15, 1993
COMMISSIONER OF INCOME TAX Vs. GANGA CHARITY TRUST FUND	June 16, 1993
COMMISSIONER OF INCOME TAX Vs. LALLUBHAI GORDHANDAS MEHTA CHARITABLE TRUST	June 16, 1993
COMMISSIONER OF INCOME TAX Vs. GANDHI D C ASSOCIATES	September 15, 1993
COMMISSIONER OF INCOME TAX Vs. GIRA SARABHAI	September 16, 1993
COMMISSIONER OF INCOME TAX Vs. NITIBEN CHAMANLAL PAREKH	September 17, 1993
COMMISSIONER OF INCOME TAX Vs. VIMALBHAI NAGINDAS SHAH	September 17, 1993
COMMISSIONER OF INCOME TAX Vs. PURE BEVERAGES LIMITED	September 21, 1993
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MARBLES PRIVATE LIMITED	September 21, 1993
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAMDAS T PATEL	August 25, 1993
COMMISSIONER OF INCOME TAX Vs. MAGANLAL MOHANLAL PANCHAL HUF	September 1, 1993
COMMISSIONER OF INCOME TAX Vs. NEW ASARVA MILLS PRIVATE LIMITED	September 1, 1993
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FINANCE CORPORATION	September 1, 1993
COMMISSIONER OF INCOME TAX Vs. YAMUNA MILLS COMPANY LIMITED	October 13, 1993
COMMISSIONER OF INCOME TAX Vs. PANACHAND KHEMCHAND	October 13, 1993
COMMISSIONER OF INCOME TAX Vs. SHRENO LIMITED	October 13, 1993
COMMISSIONER OF INCOME TAX Vs. DEEPAK TEXTILES INDUSTRIES LIMITED	September 28, 1993
COMMISSIONER OF INCOME TAX Vs. KAIRA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED	September 27, 1993
COMMISSIONER OF INCOME TAX Vs. LALBHAI DALPATBHAI CHARITY TRUST	September 22, 1993
COMMISSIONER OF INCOME TAX Vs. NANIKRAM SOBHRAJ MILLS PRIVATE LIMITED	September 22, 1993
COMMISSIONER OF INCOME TAX Vs. SAYAJI IRON AND ENGG COMPANY LIMITED	September 22, 1993
COMMISSIONER OF INCOME TAX Vs. SHRI ARBUDA MILLS LTD	October 4, 1993
COMMISSIONER OF INCOME TAX Vs. PETLAD TURKEY RED DYE WORKS COMPANY LIMITED	October 4, 1993
COMMISSIONER OF INCOME TAX Vs. MEGAW RAVINDRA LABORATORIES I PRIVATE LIMITED	October 4, 1993
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD FLEXIBLE TUBE MFG COMPANY LIMITED	August 18, 1993
COMMISSIONER OF INCOME TAX Vs. GUNVANTLAL RATANCHAND	August 18, 1993
COMMISSIONER OF INCOME TAX Vs. MAHARANA MILLS LIMITED	August 18, 1993
COMMISSIONER OF INCOME TAX Vs. AJIT MILLS LIMITED	August 24, 1993
COMMISSIONER OF INCOME TAX Vs. RAMESH INVESTMENT AND TRADING PRIVATE LIMITED	August 24, 1993
COMMISSIONER OF INCOME TAX Vs. MADHABHAI H PATEL	July 27, 1993
COMMISSIONER OF INCOME TAX Vs. KHARAWALA J H	July 27, 1993
COMMISSIONER OF INCOME TAX Vs. PARMANANDAS MOHANLAL	July 28, 1993
COMMISSIONER OF INCOME TAX Vs. J H KHARAWALA	July 28, 1993
COMMISSIONER OF INCOME TAX Vs. P P CONTRACTOR	July 28, 1993
COMMISSIONER OF INCOME TAX Vs. RAJRATNA NARANBHAI MILLS COMPANY LIMITED	July 28, 1993
COMMISSIONER OF INCOME TAX Vs. HUSSAINBHAI M BADRI	July 28, 1993
COMMISSIONER OF INCOME TAX Vs. NATHALAL DAHYABHAI	July 28, 1993
COMMISSIONER OF INCOME TAX Vs. JAMNADAS AND COMPANY	August 4, 1993
COMMISSIONER OF INCOME TAX Vs. SANMITRA G SHASHTRI	August 4, 1993
COMMISSIONER OF INCOME TAX Vs. J L TRIVEDI AND SONS	July 26, 1993
COMMISSIONER OF INCOME TAX Vs. KOTHARI G R	July 20, 1993
COMMISSIONER OF INCOME TAX Vs. BARODA RAYON CORPORATION	July 21, 1993
COMMISSIONER OF INCOME TAX Vs. ORIENT TRADING COMPANY	July 20, 1993
COMMISSIONER OF INCOME TAX Vs. NANDKISHORE SAKARLAL	July 13, 1993
COMMISSIONER OF INCOME TAX Vs. KAMALINI GAUTAM SARABHAI	July 14, 1993
COMMISSIONER OF INCOME TAX Vs. MISS YERABEN R AMIN	June 28, 1993
COMMISSIONER OF INCOME TAX Vs. CITY AHMEDABAD SPINNING AND WEAVING MFG COMPANY	June 28, 1993
COMMISSIONER OF INCOME TAX Vs. GUJARAT PRADESH CONGRESS SAMITI	July 5, 1993
COMMISSIONER OF INCOME TAX Vs. MOHMADMIYA A TOPIWALA	July 6, 1993
COMMISSIONER OF INCOME TAX Vs. NINOCHAKA A KOTHARI	July 5, 1993
COMMISSIONER OF INCOME TAX Vs. KRISHNAKANT SOMABHAI AND COMPANY	July 7, 1993
COMMISSIONER OF INCOME TAX Vs. VALLABH GLASS WORKS LIMITED	July 7, 1993
COMMISSIONER OF INCOME TAX Vs. PLOT SWETAMBER MURTI PUJAK JAIN MANDAL	November 3, 1993
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED	November 4, 1993
COMMISSIONER OF INCOME TAX Vs. BARKATE SAIFIYAH SOCIETY	November 3, 1993
COMMISSIONER OF INCOME TAX Vs. SHETH SORABJI NASARWANJI PAREKH	December 15, 1993
COMMISSIONER OF INCOME TAX Vs. MILLING TRADING COMPANY PRIVATE LIMITED	December 15, 1993
COMMISSIONER OF INCOME TAX Vs. DEEPAK FAMILY TRUST NO 1	December 10, 1993
COMMISSIONER OF INCOME TAX Vs. SHAHIBAG ENTREPRENEURS PRIVATE LIMITED	December 13, 1993
COMMISSIONER OF INCOME TAX Vs. PRASHANT J KINARIWALA	December 7, 1993
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY WOOLLEN MILLS LIMITED	December 1, 1993
COMMISSIONER OF INCOME TAX Vs. SHREE DIGVIJAY WOOLLEN MILLS LTD	December 2, 1993
COMMISSIONER OF INCOME TAX Vs. MEHMOODMIAN A TOPIWALA	December 30, 1993
COMMISSIONER OF INCOME TAX Vs. SURAT DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED	December 21, 1993
COMMISSIONER OF WEALTH TAX Vs. SUHASBHAI VADILAL	June 9, 1993
COMPETENT AUTHORITY UNDER SAFEMA Vs. COMMISSIONER OF INCOME TAX	June 23, 1993
CONTROLLER OF ESTATE DUTY Vs. ANILCHANDRA GOKALBHAI	January 25, 1993
D E ANKLESHARIA Vs. COMMISSIONER OF INCOME TAX	July 7, 1993
DADMAHAMMAD ALIAS DADU FAKIR MAHAMMAD MAKRANI Vs. STATE OF GUJARAT	April 26, 1993
DAHYABHAI MALUBHAI NADODA Vs. STATE OF GUJARAT	June 18, 1993
DAHYABHAI MANGALPUR GOSAI Vs. CANTONMENT BOARD AHMEDABAD	June 21, 1993
DAHYABHAI RATNABHAI SOJITRA Vs. DISTRICT MAGISTRATE, RAJKOT	July 12, 1993
DAHYABHAI SHIVABHAI PATEL Vs. MAGANBHAI MOTIBHAI PATEL	December 21, 1993
DAHYALAL MOHANLAL DIWAN Vs. PARANJITSINGH BHATIA	April 17, 1993
DALPATBHAI DAMJIBHAI Vs. COMMISSIONER OF INCOME TAX	February 1, 1993
DARPAN CINEMA Vs. STATE OF GUJARAT	August 10, 1993
DAVE DIVYAM JAGDISHCHANDRA Vs. REGISTRAR SOUTH GUJARAT UNIVERSITY SURAT	September 20, 1993
DECENT LAMINATES LTD Vs. UNION OF INDIA	April 5, 1993
DEEPAK ANUBHAI SHAH Vs. COMMISSIONER OF INCOME TAX	January 21, 1993
DEEPAK KUMAR BHANUPRASAD UPADHYAY Vs. STATE OF GUJARAT	September 3, 1993
DEEVABEN RAJABHAI BAGHDA Vs. STATE OF GUJARAT	August 19, 1993
DESAIBHAI SHANABHAI PATEL Vs. BHULABHAI PRABHUDAS PATEL	December 8, 1993
DEVIBEHN DUDHABHAI Vs. MANAGER LIBERTY TALKIES	December 3, 1993
DEVIPRASAD VRAJLAL KACHHIYA Vs. CHHOTALAL NAROTTAMDAS PANCHAL	July 30, 1993
DEVSHANKAR GOVINDRAM BHATT Vs. STATE OF GUJARAT	July 9, 1993
DEVUBEN GOVINDBHAI VANKER Vs. THE COMMISSIONER OF POLICE, SURAT CITY, SURAT	August 4, 1993
DHIRAJLAL SHAMJI Vs. BABUGAR NATHUGAR	November 20, 1993
DHIRAJLAL SUNDARJI THAKAR Vs. STATE OF GUJARAT	March 12, 1993
DHRUVKUMAR NANJIBHAI DAMOR Vs. STATE OF GUJARAT	April 12, 1993
DIGVIJAY CEMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 8, 1993
DIGVIJAY CEMENT COMPANY LIMITED Vs. C B RATHI THE COMMISSIONER OF INCOME TAX RAJKOT	September 14, 1993
DIGVIJAY WOOLLEN MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 3, 1993
DILAWAR GULABBHAI SHAIKH Vs. COMMISSIONER OF POLICE AHMEDABAD	November 5, 1993
DILIPBHAI C O BHIKHABHAI AMBALAL PATEL Vs. HARIKRISHNA BHIKHABHAI BIN AMBALAL PATEL	September 9, 1993
DINESH @ BAKO @ IQBAL PRATAP. Vs. STATE OF GUJARAT.	March 22, 1993
DINESH SONI Vs. O N G C	September 10, 1993
DINKERRAI KANTILAL TRIVEDI Vs. G P MEHTA	July 7, 1993
DIPENDRA G CHOKSI Vs. KAILASHCHANDRA C DHOOT	December 17, 1993
DIRECTOR OF MEDICAL EDUCATION AND RESEARCH Vs. MULJIBHAI MAFATLAL BARAIYA	August 10, 1993
DISTRICT DEVELOPMENT OFFICER, KHEDA Vs. RAMANBHAI ASHABHAI PATEL	June 8, 1993
DISTRICT PANCHAYAT JUNAGADH Vs. MANHARLAL MULCHAND GANDHI	October 6, 1993
DIWALIBEHN Vs. SURAT SWAMINARAYAN MANDIR GAUSHALA TRUST	December 30, 1993
DURGA COTTON GINNING AND PRESSING FACTORY Vs. COMMISSIONER OF INCOME TAX	October 26, 1993
ECHJAY INDUSTRIES PRIVATE LIMITED Vs. MAHAVIRSINH SHIVUBHA	November 8, 1993
EMPLOYEES STATE INSURANCE CORPORATION AHMEDABAD Vs. KRISHISEVA	September 10, 1993
FATIMABEN A SIPAI Vs. STATE OF GUJARAT	July 28, 1993
G V PRAJAPATI Vs. S V SHAH	September 3, 1993
GAMBHIRSINHJI BHAVSINHJI PADHERIYA Vs. STATE OF GUJARAT	February 11, 1993
GANCHI ALIMAMMAD UMAR Vs. GUSAI GOVINDGARJI RANGNATHGARJI	October 5, 1993
GANDABHAI RANCHHODJI GANDHI Vs. NOSHIR KAVASJI SABAWALA	February 5, 1993
GARDEN SILK WEAVING FACTORY Vs. COMMISSIONER OF INCOME TAX	June 23, 1993
GHADHVI JITENDRA ISHWARDAS Vs. B K THAKKER	April 6, 1993
GIRDHALAL CHHOTALAL ZAVERI Vs. LILAVATIBEN RATILAL	July 15, 1993
GIVNDLAL CHUNILAL DALVADI Vs. STATE OF GUJARAT	June 11, 1993
GOENKA R J Vs. COMMISSIONER OF INCOME TAX	July 7, 1993
GOPAL RAMDAYAL AGRAWAL Vs. STATE OF GUJARAT	February 16, 1993
GOVINDBHAI PURSHOTAMDAS PARMAR Vs. DIRECTOR OF ANIMAL HUSBANDRY	October 20, 1993
GRAM PANCHAYAT DAMNAGAR Vs. SHARADKUMAR D ACHARYA	August 17, 1993
GUJARAT AGRICULTURAL UNIVERSITY Vs. P R DAVE	December 10, 1993
GUJARAT ELECTRICITY BOARD Vs. MOHANBHAI MERUBHAI PARMAR	August 13, 1993
GUJARAT ELECTRICITY BOARD VIDYUT BHAVAN Vs. GUJARAT ELECTRICITY EMPLOYEES UNION	October 15, 1993
GUJARAT GINNING AND MANUFACTURING CO. LTD. Vs. COMMISSIONER OF INCOME	March 22, 1993
GUJARAT GINNING AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 17, 1993
GUJARAT HOTELS LIMITED Vs. STATE OF GUJARAT	August 5, 1993
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION Vs. S R PARMAR AND COMPANY	April 22, 1993
GUJARAT KRUSHI UNIVERSITY DANTIWADA Vs. D N VAGAD	June 24, 1993
GUJARAT MAJDOOR PANCHAYAT Vs. UNION OF INDIA & OTHERS	March 15, 1993
GUJARAT MAZDOOR SABHA Vs. STATE OF GUJARAT	November 11, 1993
GUJARAT NARMADA VALLEY FERTILIZERS COMPANY LIMITED Vs. PARVER RUSTAMJI KASAD	March 30, 1993
GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. DASHRATHLAL L PATEL	August 20, 1993
GUJARAT STATE EXPORT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	September 20, 1993
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SURESH MAGANBHAI PATEL	July 27, 1993
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DEVABHAI PARBATBHAI PORBANDAR	July 27, 1993
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. AMARBHAI KODARBHAI PARMAR	June 10, 1993
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SAROJBEN WD O HARIHARBHAI GAURISHANKER	June 11, 1993
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DANAJI SUKAJI KODIYAR	February 12, 1993
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HETIBEN	March 2, 1993
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BABULAL J. KHANTVA	June 11, 1993
GUJARAT STEEL TUBES LIMITED Vs. COMMISSIONER OF INCOME TAX	October 19, 1993
GUJARAT UNIVERSITY Vs. MUKAT NAVNITLAL KAPADIA	September 1, 1993
GUJARAT WATER POLLUTION CONTROL BOARD Vs. KOHINOOR DYEING AND PRINTING WORKS	April 29, 1993
GURUNANAK PROVISIONS STORES Vs. DULHONUMAL SAVAMAL	April 16, 1993
H K INVESTMENT COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	December 10, 1993
H S BROTHERS Vs. COMMISSIONER OF INCOME TAX	January 25, 1993
HAJI ABDULLA HAJI IBRAHIM MANDHRA Vs. UNION OF INDIA	October 21, 1993
HAJI MUSA ISMAIL Vs. DISTRICT EDUCATION OFFICER	January 22, 1993
HANSRAJ TAPUBHAI Vs. G P MEHTA	March 4, 1993
HANSUBEHN S ZAVERI Vs. STATE OF GUJARAT	December 1, 1993
HAPPY OIL INDUSTRIES Vs. STATE OF GUJARAT	February 18, 1993
HARAN D MANUFACTURING CO Vs. STATE OF GUJARAT	February 17, 1993
HARIJAN PARBHUBHAI MAKANBHAI Vs. JOINT SPECIAL SECRETARY REVENUE DEPARTMENT	June 24, 1993
HARIJAN VANABHAI DEVABHAI Vs. KHODA GRAM PANCHAYAT	June 10, 1993
HARILAL JATASHANKER PANDYA Vs. RAMNIKLAL J DAVA	April 13, 1993
HARISINH JAYSINH BARAD Vs. CHHAGANBHAI SHIVABHAI PATEL	August 10, 1993
HARJIBHAI SHANKERBHAI & ANR. Vs. MAGANBHAI RANCHHODBHAI PATEL & ORS.	September 8, 1993
HARJIVANDAS ANANDJI KAPADIA Vs. APAR PRIVATE LIMITED	July 26, 1993
HARKHABHAI DAHYABHAI Vs. STATE OF GUJARAT	October 12, 1993
HARTANBHAI DHANABHAI MEDHA Vs. STATE OF GUJARAT	September 3, 1993
HASMUKHBHAI CHINUBHAI SHAH Vs. STATE OF GUJARAT	April 13, 1993
HASMUKHBHAI FAMILY TRUST Vs. UNION OF INDIA	July 13, 1993
HASMUKHLAL HARILAL THAKKER Vs. STATE OF GUJARAT	February 9, 1993
HATHABHAI JETHABHAI Vs. STATE OF GUJARAT	September 27, 1993
HATHISINH MADHAVSINH Vs. AMARSINH PARAVTSINH	October 7, 1993
HEIRS OF DECEASED BHAILALBHAI PITAMBERDAS PANCHAL Vs. CHHAGANLAL JETAJI	November 2, 1993
HEIRS OF DECEASED BHIKHABHAI L PATEL Vs. STATE OF GUJARAT	October 26, 1993
HEIRS OF THE DECEASED SURENDRAPRASAD BHOGILAL TRIVEDI Vs. STATE OF GUJARAT	August 12, 1993
HEMACHAND HIRACHAND SHAH Vs. COMMISSIONER OF INCOME TAX	June 8, 1993
HEMANTKUMAR CHIMANLAL Vs. COMMISSIONER OF INCOME TAX	July 5, 1993
HIGHWAY CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT	April 29, 1993
HIMATLAL MOTICHAND SHAH Vs. STATE OF GUJARAT	July 20, 1993
HIMMATLAL CHATURDAS CHOKSI Vs. KESHAVLAL CHATURDAS CHOKSI	June 21, 1993
HINDUSTAN FASHIONS LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	October 29, 1993
HINDUSTAN FASHIONS LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX	November 1, 1993
HINDUSTAN ZINC LIMITED Vs. VIJAYSING AMARSINH LIMITED	June 18, 1993
I. C. SHAH Vs. ADDITIONAL DEVELOPMENT COMMISSIONER	January 25, 1993
IBRAHIM DIPSINH GARASIA Vs. STATE OF GUJARAT	January 22, 1993
IBRAHIM UMARBHAYA Vs. STATE OF GUJARAT	March 31, 1993
ILMUDDIN SHAIKH MOHMAD SHAIKH Vs. STATE OF GUJARAT & ORS.	May 1, 1993
IMTIAZKHAN GULABKHAN PATHAN Vs. AHMEDABAD MUNICIPAL CORPORATION	December 2, 1993
INDEQUIP CHEM DYES LTD Vs. STATE OF GUJARAT	February 24, 1993
INDEQUIP CHEMDYE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 29, 1993
INDERSINGH GULABSINH SIKH Vs. STATE OF GUJARAT	April 17, 1993
INDIAN PETROCHEMICALS CORPORATION LIMITED Vs. K M JARIWALA	July 16, 1993
INDRAVADAN ALIAS INDUBHAI CHIMANLAL Vs. STATE OF GUJARAT	February 12, 1993
INDRAVADAN TRIKAMLAL AND OTHERS Vs. PARIMAL CO	April 5, 1993
INDU ENGINEERING SERVICE Vs. UNION OF INDIA	December 3, 1993
INDUBEN VRAJLAL RABARI Vs. VRAJLAL RAMJIBHAI RABARI	February 3, 1993
INDUMATI M SHAH Vs. NARENDRA MULJIBHAI ASRA	August 20, 1993
INDUSTRIAL MACHINERY MANUFACTURERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1	February 1, 1993
INDUSTRIAL MACHINERY MANUFACTURERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2	February 16, 1993
IQBAL YUSUF MANJARA Vs. STATE OF GUJARAT	February 26, 1993
J I DESAI Vs. STATE OF GUJARAT	June 15, 1993
JABBARBHAI SAIBIBHAI MELEK Vs. STATE BANK OF INDIA	June 11, 1993
JACOB ARON Vs. TOURISM CORPORATION OF GUJARAT LIMITED	October 15, 1993
JADAV PRABHATBHAI JETHABHAI Vs. PARMAR KARSANBHAI DHULABHAI	August 26, 1993
JAGDISH N SEJPAL Vs. V M KOTHARI	February 11, 1993
JAGDISHBHAI J DESAI Vs. VIDYABEN RAMBHAI PATEL	April 12, 1993
JAGJIVAN BHIMJI VAJA Vs. UNION OF INDIA	November 10, 1993
JAILAXMI ESTATE Vs. STATE OF GUJARAT	June 21, 1993
JAJANTILAL PRABHASHANKER BAKHAI Vs. DISTRICT MAGISTRATE RAJKOT	April 17, 1993
JAMNABEN G MISTRY Vs. CONTROLLER OF ESTATE DUTY	October 7, 1993
JAMNABEN G MISTRY Vs. CONTROLLER OF ESTATE DUTY	October 6, 1993
JAVEDKHAN AZIZKHAN Vs. SUPERINTENDENT CENTRAL PRISON AHMEDABAD	September 22, 1993
JAY NAINAR SUNDARAM C J Vs. UNION OF INDIA	April 5, 1993
JAYANLILAL TRIBHUVANDAS PATEL Vs. STATE OF GUJARAT	July 15, 1993
JAYANT SCREEEN PRINTING CONTRACTOR Vs. STATE OF GUJARAT	October 19, 1993
JAYANTIBHAI REVABHAI Vs. STATE OF GUJARAT	February 11, 1993
JAYANTIBHAI REVABHAI Vs. STATE OF GUJARAT & ORS.	March 11, 1993
JAYANTILAL CHUNILAL PATEL Vs. STATE OF GUJARAT	August 12, 1993
JAYANTILAL DAHYALAL Vs. BATUK BHAISHANKER	September 10, 1993
JAYESHKUMAR G VYAS Vs. VIJAY HOUSING DEVELOPMENT	December 21, 1993
JAYSHANKER AMBALAL DAVE Vs. HARJIBHAI TRIKAMBHAI PATEL	December 27, 1993
JAYSHUKHKUMAR GORSHANDAS KARIA Vs. STATE OF GUJARAT	October 1, 1993
JETENDRABHAI JASHBHAI PATEL Vs. MOHANBHAI SOMABHAI PATEL	December 28, 1993
JIGISHA BHATT Vs. NORTH GUJARAT UNIVERSITY	October 25, 1993
JITENDRA GOPAL KHATRI Vs. STATE OF GUJARAT	February 4, 1993
JITENDRAKUMAR MAGANBHAI PATEL Vs. PARSHOTTAMDAS GOVINDBHAI PATEL	April 29, 1993
JIVANBHAI JERAMBHAI PATADIA Vs. BHAVANJEE VINASJEE THAKKAR	October 1, 1993
JOSHI G G DR Vs. COMMISSIONER OF INCOME TAX	September 16, 1993
K C MANI Vs. CENTRAL WAREHOUSING CORPORATION	July 5, 1993
K J FULETRA Vs. STATE OF GUJARAT	March 15, 1993
K M JARIWALA Vs. INDIAN PETROCHEMICALS CORPORATION LIMITED	February 2, 1993
K S JORAVARSINHJI GODJI Vs. STATE OF GUJARAT	November 8, 1993
K S JOY Vs. INDIAN INSTITUTE OF MANAGEMENT	May 20, 1993
KAILASHCHAND PATHAK Vs. UNION OF INDIA	July 10, 1993
KALIDAS CHANDUBHAI KAHAR Vs. STATE OF GUJARAT	April 15, 1993
KALOL MUNICIPALITY Vs. SHANTABEN KALIDAS	March 4, 1993
KALYANBHAI NATHUBHAI Vs. STATE OF GUJARAT	December 2, 1993
KAMALABEN NAGINBHAI PATEL Vs. BULCHAND NARUMAL	June 11, 1993
KAMALSHA GULZARSHA Vs. CHARITY COMMISSIONER	June 28, 1993
KAMLABEN FULABHAI PATEL Vs. STATE OF GUJARAT	March 5, 1993
KANTILAL CHATURBHAI PATEL Vs. CHANCELLOR NORTH GUJ UNI	September 23, 1993
KANTILAL ISHWARLAL CHAEL Vs. COMMISSIONER OF WEALTH TAX	February 11, 1993
KANTILAL P SHAH Vs. COMMISSIONER OF INCOME TAX	August 4, 1993
KANUBHAI NAGJIBHAI SHAH Vs. COMPETENT AUTHORITY	April 2, 1993
KARAMSINH V RABARI Vs. STATE OF GUJARAT	October 14, 1993
KASHIBEN N WALA Vs. BARWALA NAGAR PANCHAYAT	August 6, 1993
KAVITA BENEFIT PRIVATE LIMITED Vs. JOINT SECRETARY REVENUE DEPARTMENT	July 14, 1993
KESHAVLAL KHUSHALDAS PATEL Vs. STATE OF GUJARAT	July 15, 1993
KHARAGHODA GRAM PANCHAYAT Vs. KUMAR BIJENDRASINH	June 7, 1993
KHEDA JILLA GENERAL MAZDOOR MANDAL Vs. STATE OF GUJARAT AND OTHERS	April 8, 1993
KHEVINABEN R PATEL Vs. JAGDISHCHANDRA J DESAI	September 17, 1993
KHIMJI VISRAM AND SONS GUJARAT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 1, 1993
KIKANI GORDHANDAS AND COMPANY Vs. COMMISSIONER OF INCOME TAX	January 19, 1993
KIRITKUMAR HARJIVANDAS LUHANA Vs. STATE OF GUJARAT	February 10, 1993
KIRITKUMAR KANIYALAL Vs. KANJIBHAI KALIABHAI	June 8, 1993
KIRITKUMAR SAMPATRAI DESAI GUARDIAN OF MINOR JAINULKUMAR KIRTIKUMAR DESAI Vs. GUJARAT SECONDARY EDUCATION BOARD & ORS.	August 10, 1993
KODARJI LAXMANJI THAKOR Vs. COMMISSIONER OF POLICE AHMEDABAD CITY	April 8, 1993
KODARLAL KESHAVLAL Vs. STATE OF GUJARAT	January 18, 1993
KOKILABEN NAGINBHAI PATEL Vs. COMMISSIONER OF POLICE BARODA CITY	July 22, 1993
KOLI BHIMA HARI Vs. STATE OF GUJARAT	April 22, 1993
KOLI BHIMA HARI Vs. STATE OF GUJARAT	April 23, 1993
KOLI KUKA BHAVAN Vs. KOLI DANA NATHA	August 27, 1993
KRISHNA BHARATI CO OPERATIVE LIMITED Vs. CHANDRAMANI BHATT	February 23, 1993
KRISHNAMURTHY R Vs. COMMISSIONER OF INCOME TAX	February 8, 1993
KUVARJEE NAGARDAS AND SONS Vs. STATE OF GUJARAT	January 27, 1993
L K BAROT Vs. STATE OF GUJARAT	January 28, 1993
L M SHAH Vs. STATE OF GUJARAT	September 28, 1993
LABELLA CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX	July 5, 1993
LALJIBHAI JIVRAM PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 26, 1993
LIFE BOND FABRIC PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 14, 1993
LIFE INSURANCE CORPORATION OF INDIA Vs. REKHABEN KANAIYALAL PARMAR	March 30, 1993
LILABEHN MAHENDRA KAPADIA Vs. STATE OF GUJARAT	December 14, 1993
LILABEN Vs. STATE OF GUJARAT	June 29, 1993
LOK ADHIKAR SANGH Vs. STATE OF GUJARAT	December 29, 1993
M K INDUSTRIES Vs. STATE OF GUJARAT	January 30, 1993
M L FAMILY TRUST Vs. STATE OF GUJARAT	December 14, 1993
M P PARMAR Vs. STATE OF GUJARAT	September 22, 1993
M/S RINKI PETROCHEM PVT. LTD. Vs. COMMISSIONER OF INCOME-TAX, BARODA & ORS.	August 17, 1993
MADHUBHAI JALIABHAI BHAI Vs. T N SHESHAN	August 16, 1993
MADRESA MOINUL ISLAM KELAVANI MANDAL Vs. STATE OF GUJARAT	August 10, 1993
MAGANLAL BAVABHAI PATEL Vs. STATE OF GUJARAT	January 21, 1993
MAGANLAL HARJIVANDAS PATEL Vs. STATE OF GUJARAT	October 5, 1993
MAHARANA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 7, 1993
MAHASUKHLAL NANDLAL DOSHI Vs. STATE OF GUJARAT	May 25, 1993
MALI AMRUTLAL Vs. DISTRICT COLLECTOR B K	June 24, 1993
MALLA IBRAHIM ISAB Vs. DEAN B J MEDICAL COLLEGE	September 17, 1993
MALTIVAHUJI Vs. KALINDIVAHUJI	June 11, 1993
MAMAD ABBAS JASRAYA Vs. ASSTT COLLECTOR OF CUSTOMS BHUJ	May 17, 1993
MANEKA CO OP HOUSING SOCIETY LIMITED GANDHINAGAR Vs. STATE OF GUJARAT	January 29, 1993
MANEKLAL SAKARCHAND SHAH Vs. COMMISSIONER OF INCOME TAX	November 24, 1993
MANEKSHA BERAMSHA Vs. MOCHIBHAI PUNIYABHAI KHODO	July 19, 1993
MANGABHAI CHANDUBHAI VASAVA Vs. STATE OF GUJARAT	March 12, 1993
MANIBEN Vs. RAMIBEN	July 19, 1993
MANIBHAI DAHYABHAI Vs. STATE OF GUJARAT	August 13, 1993
MANIBHAI DEVJIBHAI Vs. STATE OF GUJARAT	April 21, 1993
MANIBHAI JIVANJI DESAI Vs. STATE OF GUJARAT	December 15, 1993
MANSING @ MANDAS VELUBHAI Vs. STATE OF GUJARAT	April 21, 1993
MANSUKHBHAI NANJIBHAI KAMANI Vs. STATE OF GUJARAT	April 16, 1993
MANSUKHLAL VITHALDAS CHAUHAN Vs. STATE OF GUJARAT	April 16, 1993
MANSUKHLAL VITHALDAS CHAUHAN Vs. STATE OF GUJARAT	April 17, 1993
MANUBHAI BHIKHABHAI Vs. COMMISSIONER OF INCOME TAX	April 22, 1993
MANUBHAI M PRAJAPATI Vs. STATE OF GUJARAT	September 2, 1993
MARSHAL DISTRIBUTORS Vs. STATE OF GUJARAT	February 18, 1993
MARWADI PUNAMJI MOTIJI Vs. MOHAMAD SIDDIQUE MUSABHAI SHAIKH	February 18, 1993
MAVJIBHAI DHARSIBHAI Vs. STATE	September 16, 1993
MC GAW RAVINDRA LABORATORIES Vs. COMMISSIONER OF INCOME TAX	June 22, 1993
MEDATIA INDRASINGHJI Vs. RAVAL NARAYAN KISHORESINH	July 30, 1993
MEGHJI PETHRAJ SHAH CHARITABLE TRUST Vs. STATE OF GUJARAT	August 6, 1993
MEHSANA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX	February 11, 1993
MEMAN ASLAM HUSSAIN G Vs. DIRECTOR OF MUNICIPALITIES	April 12, 1993
MEMON IBRAHIM HAJI LATIF SUKHEDIWALA Vs. OFFICER ON SPECIAL DUTY LAND ACQUISITION	August 26, 1993
MER RANMAL ARJAN Vs. STATE OF GUJARAT	February 15, 1993
METTA EMBO Vs. STATE OF GUJARAT	February 5, 1993
MINESH LALJIBHAI & ORS. Vs. STATE OF GUJARAT & ORS.	October 6, 1993
MOHAMADSARIF I CHIPPA Vs. AHMEDABAD MUNICIPAL CORPORATION	June 22, 1993
MOHANDAS S. SISODIA Vs. STATE OF GUJARAT & ORS.	January 22, 1993
MOHANIF ABDULBHAI MULLICK Vs. STATE OF GUJARAT	July 15, 1993
MOHANLAL MULCHAND LAKHWANI Vs. STATE OF GUJARAT	March 10, 1993
MOHMAD AYUB ALIAS BABU SAGIRBHAI SHAIKH Vs. COMMISSIONER OF POLICE AHMEDABAD	July 28, 1993
MOHMED MUSA Vs. STATE OF GUJARAT	March 22, 1993
MOHMED SHAFI HAJI KARIMBHAI OF NADIAD Vs. MARIAMBEN	February 22, 1993
MOMNA BABU JAMAL Vs. STATE OF GUJARAT	February 26, 1993
MUNICIPAL CORPORATION Vs. CHOICE CONTAINERS HINDENDRANAGAR	January 27, 1993
MUSTUFAKHAN GULABKHAN PATHAN Vs. STATE OF GUJARAT	June 24, 1993
N D D B EMPLOYEES UNION Vs. STATE OF GUJARAT	June 16, 1993
N K BELLANEY Vs. STATE OF GUJARAT	April 27, 1993
N R CHAUDHARY Vs. PRINCIPAL GOVERNMENT INDUSTRIAL TRADING INSTITUTE AHMEDABAD	July 5, 1993
NAGESHWAR SALT INDUSTRIES Vs. STATE OF GUJARAT	August 20, 1993
NAMISHBHAI YADUKANT PATEL Vs. STATE OF GUJARAT	September 30, 1993
NANALAL HIRJIBHAI Vs. STATE OF GUJARAT	June 30, 1993
NAND SHANKER DAULATRAM JOSHI Vs. LALLUBHAI VASJIBHAI ROHIT VADODARA	July 14, 1993
NANDLAL KANAIYALAL Vs. COMMISSIONER OF INCOME TAX	March 30, 1993
NANUBHAI PARAGJI Vs. CHHAGANLAL RANCHHODJI DESAI	June 9, 1993
NARANBHAI MANSANGBHAI Vs. STATE OF GUJARAT	June 23, 1993
NARANJI MAKANJI Vs. BHAGWANJI MAKANJI PATEL	July 9, 1993
NARENDRA KUMAR NAGANBHAI SOLANKI Vs. STATE OF GUJARAT	June 29, 1993
NATIONAL CONSUMERS PROTECTION SAMITI Vs. STATE OF GUJARAT	December 23, 1993
NATIONAL INSURANCE CO. LTD. Vs. GAJABHAI RAMABHAI KOLI-PATEL AND OTHERS	April 27, 1993
NAVALSINH CHANDANSINH RAJPUT Vs. STATE OF GUJARAT	December 21, 1993
NAVDEEP CO OPERATIVE BANK LIMITED Vs. SAKABHAI KALIDAS PATEL	August 13, 1993
NAVNITBHAI GORDHANDAS CHOKSHI Vs. APPROPRIATE AUTHORITY	February 11, 1993
NAVNITLAL SAKARLAL Vs. COMMISSIONER OF INCOME TAX	July 20, 1993
NAVRANGPURA GAM DHARMADA MILKAT TRUST Vs. RAMTUJI RAMAJI	June 22, 1993
NEW INDIA ASSURANCE COMPANY LIMITED Vs. THAKOR BHEMAJI GANESHJI	April 29, 1993
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KAMALABEN WD O SULTANSINH HAKUMSINH JADAV	April 26, 1993
NEW INDIA ASSURANCE COMPANY LIMITED RAJKOT Vs. MOHANBHAI RAVJIBHAI	October 14, 1993
NEW INDIA INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	March 31, 1993
NEW JEHANGIR VAKIL MILLS COMPANY LTD Vs. COMMISSIONER OF INCOME TAX	February 8, 1993
NEW KAMALKUNJ CO OP HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT	July 6, 1993
NIRMAL RAMJIBHAI DEVSIBHAI Vs. NANDUBEHN DAHYABHAI	September 21, 1993
NITIN S VORA Vs. STATE OF GUJARAT	August 4, 1993
NITIN TRANSPORT Vs. COMMISSIONER OF INCOME TAX	January 29, 1993
OMPRAKASH SHYAMLAL MISHRA Vs. STATE OF GUJARAT	June 24, 1993
ORIENT TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX	January 20, 1993
OSMAN ALI KHATAKI Vs. COMMISSIONER OF POLICE RAJKOT	August 25, 1993
P D WAGHELA Vs. G C RAIGER DEPUTY I G P	August 9, 1993
P H PARMAR Vs. UNION OF INDIA	August 3, 1993
P J RADADIA Vs. STATE BANK OF SAURASHTRA	April 26, 1993
P K BANSAL COMMISSIONER OF POLICE SURAT Vs. R G JADEJA	February 24, 1993
P N BAROT Vs. STATE OF GUJARAT	July 19, 1993
P R PRAJAPATI Vs. STATE OF GUJARAT	September 14, 1993
P T CHACKO Vs. VARESH SINHA	February 2, 1993
PACHHAT VARGA SHRAMJIVI SAMUDAIK SAHAKARI KHEDUT CO OP SOC LIMITED Vs. HARIBHAI MEVABHAI	October 5, 1993
PALANPUR MAHAJAN PANJARAPOLE Vs. STATE OF GUJARAT	September 7, 1993
PAMILA AGRO PROCESSING Vs. STATE OF GUJARAT	February 22, 1993
PANCHMAHAL STEEL LIMITED Vs. JOSHI U A ITO	September 7, 1993
PANCHMAHAL STEEL LTD Vs. U A JOSHI	September 8, 1993
PANKAJ AMRUTLAL Vs. STATE OF GUJARAT	January 28, 1993
PANKIL RAJNIKANT PATEL Vs. GUJARAT HOUSING BOARD	July 27, 1993
PARCH MAHAL STEEL LIMITED GIDC ESTATE KALOL Vs. U A JOSHI	September 7, 1993
PARIKH A B Vs. INCOME TAX OFFICER	January 27, 1993
PARIKH KALABHAI BADABHAI Vs. STATE OF GUJARAT	December 23, 1993
PARSHOTTAM RAJABHAI Vs. STATE OF GUJARAT	August 19, 1993
PARSOTTAM MANILAL PATEL Vs. DWARKABHAI MOHANBHAI PATEL AND OTHERS	August 17, 1993
PATEL BHIKHA BHUTTA Vs. STATE OF GUJARAT	September 21, 1993
PATEL BHIKHABHAI JIVABHAI Vs. SECOND ADDITIONAL SPECIAL LAND ACQUISITION OFFICER	February 23, 1993
PATEL DINESHBHAI SOMABHAI Vs. STATE OF GUJARAT	October 14, 1993
PATEL GANESH VITTHAL Vs. STATE OF GUJARAT	April 29, 1993
PATEL GANESH VITTHAL Vs. STATE OF GUJARAT & ANR.	August 17, 1993
PATEL GORDHANBHAI HIRABHAI Vs. THAKOR AMBALAL DESAIBHAI	September 10, 1993
PATEL KANTILAL AMBALAL Vs. GOVERNMENT OF GUJARAT	February 12, 1993
PATEL KARSHANBHAI DWARKADAS Vs. STATE OF GUJARAT	September 30, 1993
PATEL KESHAVLAL ISHWARDAS Vs. PATEL RAMABHAI JESANGDAS	June 30, 1993
PATEL MAVJI JODHA DIHORA Vs. STATE OF GUJARAT	August 17, 1993
PATEL OIL MILLS Vs. STATE OF GUJARAT	January 22, 1993
PATEL RANCHHODBHAI SHAMBHUBHAI Vs. PATEL POPATBHAI SAVJIBHAI	January 29, 1993
PATEL SABHIR HUSSAIN MUSABHAI Vs. BARODA DISTRICT PANCHAYAT	September 16, 1993
PATEL SOMABHAI HATHIBHAI Vs. PATEL BAVAJIBHAI ASHABHAI	July 30, 1993
PATEL TILES FACTORY Vs. STATE OF GUJARAT	February 26, 1993
PAUSHAK LIMITED Vs. COMMISSIONER OF INCOME TAX	August 24, 1993
PEASS INDUSTRIAL ENGINEERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 4, 1993
POLSON MODEL DAIRY Vs. STATE OF GUJARAT	February 25, 1993
POPATBHAI RAMJIBHAI MOGHARIYA Vs. DISTRICT JUDGE SURENDRANAGAR	September 2, 1993
PRABHUDAS MAVJIBHAI BAROT Vs. STATE OF GUJARAT	August 26, 1993
PRAHLADBHAI PATEL Vs. K V BHANUJAN	November 11, 1993
PRAKASH TEXTILES GUJARAT PRIVATE LIMITED AHMEDABAD Vs. STATE OF GUJARAT	December 24, 1993
PRATAPSINH RUPSINH Vs. RUPABHAI RANCHHODBHAI	March 4, 1993
PRAVIN MAHIPATRAI MEHTA Vs. DISTRICT MAGISTRATE SURENDRANAGAR	March 3, 1993
PRAVINCHANDRA JERAM SINDHAL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	August 16, 1993
PREMCHAND MANEKCHAND KOTHARI Vs. STATE OF GUJARAT	April 21, 1993
PRINCIPAL SARDAR PATEL HIGH SCHOOL Vs. CHUNIBHAI NATHUBHAI RAVAL	February 8, 1993
PUNAMBHAI MADHABHAI PARMAR Vs. BHUPAT DEVSINHBHAI BAROT	October 14, 1993
PURSHOTTAMDAS H THAKKAR Vs. DISTRICT DEVELOPMENT OFFICER	February 9, 1993
PUSHPA BHATIA Vs. DIRECTOR GENERAL OF CRPF NEW DELHI	October 5, 1993
QUALOTY CHEMICALS Vs. STATE OF GUJARAT	January 19, 1993
R G JADEJA Vs. P K BANSAL COMMISSIONER OF POLICE SURAT CITY	March 17, 1993
R K JHALA Vs. STATE OF GUJARAT	March 23, 1993
RAGHAVBHAI ARJANBHAI Vs. AMRELI NAGARPALIKA	December 13, 1993
RAHIMKHAN ALIAS MAMU MAHERABKHAN PATHAN Vs. COMMISSIONER OF POLICE AHMEDABAD CITY	March 11, 1993
RAHUBHA JIVUBHA Vs. STATE OF GUJARAT	December 1, 1993
RAIYABHAI ARJANBHAI Vs. STATE OF GUJARAT	April 2, 1993
RAJENDRA L ACHARYA Vs. STATE OF GUJARAT	April 23, 1993
RAJGOR BHANJI MULJI Vs. SONABAI WD O SHAH KANJI VARSHI	June 18, 1993
RAJKOT DISTRICT GOPALAK CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX	March 1, 1993
RAJNAGAR CLUB PARIMAL SOCIETY Vs. PARIMAL CO OPERATIVE HOUSING SOCIETY LIMITED	April 5, 1993
RAJNAGAR TEXTILE MILLS Vs. BHARATBHAI JIVANBHAI PATEL	July 28, 1993
RAJPATH CLUB LIMITED Vs. COMMISSIONER OF INCOME TAX	November 25, 1993
RAJPUT NAGJI BHAGWAN Vs. STATE OF GUJARAT	December 29, 1993
RAMANABHAI BECHARBHAI PARMAR Vs. STATE OF GUJARAT	September 20, 1993
RAMANBHAI DIVABHAI MALI Vs. STATE OF GUJARAT	April 29, 1993
RAMANLAL AMBALAL PATEL Vs. HINA INDUSTRIES	February 16, 1993
RAMANLAL PARSOTTAM CHOKSI Vs. STATE OF GUJARAT	August 17, 1993
RAMCHANDRA CHAUDHARIMAL RELVANI Vs. HEIRS AND L.R.S OF DECEASED NANAKRAM TEUMAL	October 25, 1993
RAMNIKLAL G GOHIL Vs. DISTRICT SUPERINTENDENT OF POLICE AMRELI	June 15, 1993
RANCHHODBHAI DAHYABHAI BARAIYA Vs. HASMUKHLAL PRANJIVANDAS SHAH	December 22, 1993
RANCHHODBHAI SHAMBHUBHAI PATEL Vs. POPATBHAI SAVJIBHAI PATEL	January 29, 1993
RANPUR KHODA DHORE PANJARA POLE Vs. STATE OF GUJARAT	November 8, 1993
RASHMI ENTERPRISES Vs. STATE OF GUJARAT	February 10, 1993
RASIKLAL CHIMANLAL NAGRI Vs. UNION OF INDIA	October 4, 1993
RATILAL BHOGILAL DAVE Vs. DAHYABHAI CHATURBHAI BARIA	October 4, 1993
RAVINDRA D AMIN Vs. COMMISSIONER OF INCOME TAX	August 4, 1993
RAVINDRA GUNVANTILAL SHAH Vs. COMMISSIONER OF INCOME TAX	August 18, 1993
RAVJIBHAI GALABHAI Vs. STATE OF GUJARAT	July 21, 1993
RAZAKBHAI ABDULBHAI GHANCHI Vs. STATE OF GUJARAT	October 22, 1993
RESERVE BANK OF INDIA Vs. C D CHAUHAN	November 30, 1993
REVABEN WD O NATHUBHAI MOHANBHAI Vs. KANTIBHAI NAROTTAMBHAI GOHIL	September 23, 1993
ROHIT VASAVADA Vs. R K SHAH PUBLIC PROSECUTOR AHMEDABAD CITY	October 21, 1993
RUKSHMANIBEN WD O VASANTLAL MOTILAL Vs. VADILAL NARAYANDAS JADAWALA	September 17, 1993
RUPABHAI BHALABHAI BHARWAD Vs. STATE OF GUJARAT	November 23, 1993
S D M BASHA Vs. DEPUTY INSPECTOR GENERAL OF POLICE WIRELESS COMMUNICATION GUJARAT STATE	January 27, 1993
S T INDUSTRIES SURAT Vs. CHIEF CONTROLLING REVENUE AUTHORITY SB	September 15, 1993
SABAR CABLE PRIVATE LIMITED Vs. UNION OF INDIA	September 16, 1993
SAHADEV BHERABHAI CHAUDHARI Vs. KASHIRAM RANA	April 28, 1993
SAIYED USMAN RAHEMATULLA Vs. SAIYED NOOR KARIM TAJ	November 22, 1993
SAMANT GOGAN MER Vs. STATE OF GUJARAT	March 3, 1993
SAMRATHBEN MANILAL CHOKSHI Vs. STATE OF GUJARAT	June 8, 1993
SAMUBEN WD O BHALUBHAI RATHAVA Vs. PATEL INDUSTRIES	September 2, 1993
SANATKUMAR JAYANTILAL Vs. COMMISSIONER OF INCOME TAX	December 22, 1993
SANGHAVI EDUCATION TRUST Vs. GIRISHCHANDRA RAMANLAL BHATT	January 30, 1993
SANJANBEN SHOBHARAJSINH SINDHA Vs. STATE OF GUJARAT	July 30, 1993
SANJAYKUMAR JAYANTILAL GANDHI Vs. STATE OF GUJARAT	February 3, 1993
SARABHAI FOUNDATION Vs. COMMISSIONER OF INCOME TAX	September 16, 1993
SARABHAI SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 18, 1993
SARDARSINGH NAGSINGH RAJPUT Vs. STATE OF GUJARAT	April 23, 1993
SATISH J. PARMAR Vs. STATE OF GUJARAT	February 23, 1993
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	February 4, 1993
SAURASHTRA CHEMICALS Vs. STATE OF GUJARAT	November 1, 1993
SAURASHTRA MAJOOR MAHAJAN SANGH Vs. UNA TALUKA KHEDUT SAHAKARI KHAND UDYOG LIMITED	November 4, 1993
SAURASHTRA MAJOOR MAHAJAN SANGH Vs. UNION OF INDIA	November 10, 1993
SAURASHTRA MAJOOR MAHAJAN SANGH Vs. UNA TALUKA KHEDUT SAHAKARI KHAND UDYOG LTD. AND ANR.	November 3, 1993
SAURASHTRA PACKAGING PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	June 21, 1993
SAVAILAL CHHAGANLAL DHOBI AND OTHERS Vs. GAMABHAI CHHAGANBHAI BHILL AND OTHERS	June 23, 1993
SAVITABEN SOMABHAI PATEL Vs. SHANTABEN GOVABHAI DESAI	April 20, 1993
SEJAL VIKRAMBHAI PATEL Vs. STATE OF GUJARAT	February 17, 1993
SEVUMAL TOPANDAS SADHWANI Vs. JAYNOMAL NANOMAL	September 22, 1993
SHAH M V OFFICIAL LIQUIDATOR ANANT MILLS LIMITED Vs. MATAIN U J	September 20, 1993
SHAHIBAG ENTREPRENEURS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 20, 1993
SHAIKH AKIL SHAIKH KALU Vs. STATE OF GUJARAT	April 10, 1993
SHAIKH ALI SHAIKH KALI Vs. STATE OF GUJARAT	April 19, 1993
SHAMJI GOVIND Vs. STATE OF GUJARAT	March 12, 1993
SHAMJIBHAI GOVINDBHAI RATHOD Vs. DISTRICT JUDGE BHAVNAGAR	September 7, 1993
SHANKARBHAI CHHOTIYABHAI GAMIT Vs. BANAKULAL GOKULDAS SHAH	June 14, 1993
SHANKER DAJI Vs. STATE OF GUJARAT	March 17, 1993
SHANTILAL K NAIK Vs. STATE OF GUJARAT	September 1, 1993
SHIVABHAI JIJIDAS PATEL Vs. CHANDRASHEKHAR RAJNARAYAN PANDE	July 20, 1993
SHRAMIK MAJOOR KAMDAR SAHAKARI MANDLI LIMITED Vs. FOOD CORPORATION OF INDIA	July 30, 1993
SHREE DIGVIJAY WOOLLEN MILLS LTD Vs. COMMISSIONER OF INCOME TAX	February 4, 1993
SHRI SATISH CHANDRA D MODI Vs. STATE OF GUJARAT	February 12, 1993
SHRINIVAS NARAYAN PIMPUTKAR Vs. STATE OF GUJARAT	August 13, 1993
SINDHAV KANJI RAMSING Vs. STATE OF GUJARAT	November 3, 1993
SLM MANEKLAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	February 10, 1993
SNEHLATA R PARIKH Vs. COMMISSIONER OF WEALTH TAX	August 24, 1993
SOLANKI LAXMANSING KESARISING Vs. STATE OF GUJARAT	October 19, 1993
SOMABHAI KANJIBHAI PATEL Vs. ABBASBHAI JAFARBHAI DAGINAWALA	June 16, 1993
SONI CHIMANLAL JETHALAL Vs. STATE OF GUJARAT	January 25, 1993
SONMABHAI GIRDHARBHAI Vs. JESANGHBHAI KALIDAS	June 7, 1993
SORABJI D MEDORA Vs. CONTROLLER OF ESTATE DUTY	March 4, 1993
SOURTH GUJARAT TEXTILE PROCESSORS ASSOCIATION Vs. STATE OF GUJARAT	October 19, 1993
SPECIAL LAND ACQUISITION OFFICER JUNAGADH Vs. MOHMED HUSSAINKHANJI NIZAMMOHMED KHANJI	June 9, 1993
SPECIAL LAND ACQUISITION OFFICER KARJAN YOJANA Vs. CHUNILAL MORATBHAI PATEL	November 25, 1993
STATE OF GUJARAT Vs. JAIPALSINGH JASWANTSINGH ENGINEERS AND CONTRACTORS	December 20, 1993
STATE OF GUJARAT Vs. MANIBHAI MAKANJI PATEL	December 21, 1993
STATE OF GUJARAT Vs. KANTILAL AMBALAL PAID	December 17, 1993
STATE OF GUJARAT Vs. PRAFULCHANDRA SOMCHAND SHAH	November 22, 1993
STATE OF GUJARAT Vs. G A PATEL	December 23, 1993
STATE OF GUJARAT Vs. SHIVLAL KHETSIBHAI	December 23, 1993
STATE OF GUJARAT Vs. SHANTABEN BALUBHAI PATEL	June 10, 1993
STATE OF GUJARAT Vs. NARENDRA SINGH LAKHUBHAI	April 28, 1993
STATE OF GUJARAT Vs. MOHANBHAI RAVJIBHAI	May 20, 1993
STATE OF GUJARAT Vs. MAHESHKUMAR AMBALAL RANA	April 30, 1993
STATE OF GUJARAT Vs. DINESHCHANDRA HARIBHAI PATEL	March 22, 1993
STATE OF GUJARAT Vs. MOHANBHAI M CHAVDA	March 26, 1993
STATE OF GUJARAT Vs. NITABEN ABHAYBHAI MEHTA	March 31, 1993
STATE OF GUJARAT Vs. MANSUKHLAL LOVCHAND CHOKSI	March 17, 1993
STATE OF GUJARAT Vs. JERUBHAI FULJIBHAI	March 17, 1993
STATE OF GUJARAT Vs. RAJESH MEDICAL AND GENERAL STORES	March 15, 1993
STATE OF GUJARAT Vs. SAVITRIBEN N TANDON	March 12, 1993
STATE OF GUJARAT Vs. MOHANBHAI RAVJIBHAI	April 20, 1993
STATE OF GUJARAT Vs. B S THAKKAR	April 19, 1993
STATE OF GUJARAT Vs. YOGENDRAKUMAR B SETALVAD	April 13, 1993
STATE OF GUJARAT Vs. RAMESH DAYABHAI	April 15, 1993
STATE OF GUJARAT Vs. NATWARLAL BABALDAS PATEL	March 3, 1993
STATE OF GUJARAT Vs. PRAVINBHAI VELJIBHAI JADAV	March 4, 1993
STATE OF GUJARAT Vs. KIRIT MAGANBHAI PATEL	March 4, 1993
STATE OF GUJARAT Vs. DHAMA VASANBHAI VIRAD	February 17, 1993
STATE OF GUJARAT Vs. MANAGER GUJARAT STATE CO OPERATIVE MARKETING FEDERATION LIMITED	January 27, 1993
STATE OF GUJARAT Vs. SOMABHAI PRABHUDAS PATEL	January 29, 1993
STATE OF GUJARAT Vs. AVANI UNDERWEAR CO	January 15, 1993
STATE OF GUJARAT Vs. PATEL OIL MILLS	January 19, 1993
STATE OF GUJARAT Vs. RASIKLAL AMEDBHAI SHAH	January 19, 1993
STATE OF GUJARAT Vs. ASIAN AEROSOL	January 20, 1993
STATE OF GUJARAT Vs. DIPAK LALBHAI AND CO	January 22, 1993
STATE OF GUJARAT Vs. MAHESH NAGARDAS THAKORE	February 4, 1993
STATE OF GUJARAT Vs. NIRMAL PULSE	February 3, 1993
STATE OF GUJARAT Vs. FRANSIS DANIAL PARMAR	February 8, 1993
STATE OF GUJARAT Vs. SHREEJI AGRICO	January 29, 1993
STATE OF GUJARAT Vs. TRIBHOVANDAS GORDHANDAS	January 29, 1993
STATE OF GUJARAT Vs. NARSI BAVAN alias JAPAN PANJRI	October 18, 1993
STATE OF GUJARAT Vs. PATEL KALA SANA	October 22, 1993
STATE OF GUJARAT Vs. DINESHBHAI MEHTA	October 7, 1993
STATE OF GUJARAT Vs. MIT AND MIR PRIVATE LIMITED	October 7, 1993
STATE OF GUJARAT Vs. HARISHBHAI VELJIBHAI THAKKER	October 8, 1993
STATE OF GUJARAT Vs. LALLUBHAI THAKOREBHAI DESAI	September 23, 1993
STATE OF GUJARAT Vs. IBRAHIM SALU KOLI	September 23, 1993
STATE OF GUJARAT Vs. C G RAIYANI	September 2, 1993
STATE OF GUJARAT Vs. VIR VIJAY CONSTRUCTION CO	September 1, 1993
STATE OF GUJARAT Vs. LOHANA PRAKASH DAYALJI	September 10, 1993
STATE OF GUJARAT Vs. ISHWARBHAI HARKHABHAI PATEL	September 21, 1993
STATE OF GUJARAT Vs. KANTILAL V BHATTI	September 15, 1993
STATE OF GUJARAT Vs. SUDAMASINGH LOTANSINGH	September 14, 1993
STATE OF GUJARAT Vs. SHANTABEN KHIMSHANKER	August 6, 1993
STATE OF GUJARAT Vs. NAVALCHAND THAKARSHI	August 12, 1993
STATE OF GUJARAT Vs. HASMUKHBHAI V PATEL	July 16, 1993
STATE OF GUJARAT Vs. VRAJLAL BHIMJI	June 25, 1993
STATE OF GUJARAT Vs. HARDEVBHAI AMRUTLAL BHAGAT	August 9, 1993
STATE OF GUJARAT Vs. RANCHHODBHAI CHUNILAL PATEL	March 23, 1993
STATE OF GUJARAT Vs. MAYUDDIN MADAMADBHAI	February 26, 1993
STATE OF GUJARAT Vs. AHIR PARBAT ABHA	January 27, 1993
STATE OF GUJARAT Vs. DEVENDRA I. PATEL	March 26, 1993
STATE OF GUJARAT Vs. VILHALDAS SANALAL SHAH	September 17, 1993
STATE OF GUJARAT Vs. CHANDULAL SHANKERLAL PARMAR	March 23, 1993
STATE OF GUJARAT Vs. RAMSEVAK GEYADIN PANDIT	March 11, 1993
STATE OF GUJARAT Vs. AHMAD ALIBHAI THARANI	January 22, 1993
STATE OF GUJARAT Vs. BHARATBHAI CHHAGANLAL DARJI AND ANOTHER	April 23, 1993
STATE OF GUJARAT Vs. NAVINBHAI F. ZAVERI	October 7, 1993
STATE OF GUJARAT Vs. DINDOL (ADIVASI) RATNA SURPAL	October 27, 1993
STATE TRADING CORPORATION OF INDIA LIMITED Vs. STATE OF GUJARAT	January 15, 1993
STEEL CAST BHAVNAGAR PVT LTD Vs. COMMISSIONER OF INCOME TAX	January 29, 1993
STEEL PIPES AND FABRICATION WORKS Vs. STATE OF GUJARAT	March 2, 1993
SUBASH CHANDRAKANT MASHRUWALA Vs. SURESH CHANDRAKANT MASHRUWALA	June 5, 1993
SUBHASH CHANDRAKANT MASHRUWALA Vs. SURESH CHANDRAKANT MASHRUWALA	August 5, 1993
SUHRID GEIGY LTD Vs. COMMISSIONER OF INCOME TAX	February 8, 1993
SUKHDEV RATHI Vs. UNION OF INDIA	October 21, 1993
SUMANCHANDRA B TRIVEDI Vs. STATE OF GUJARAT	October 11, 1993
SUMITA P MAMDAL Vs. DIRECTOR OF MEDICAL EDUCATION RESEARCH	September 7, 1993
SUMRAJI BHIMJI Vs. STATE OF GUJARAT	March 10, 1993
SUNIL J KINARIWALA Vs. COMMISSIONER OF INCOME TAX	October 29, 1993
SURAT MUNI CORPORATION Vs. DINABEN V SHAH	December 22, 1993
SURAT MUNICIPAL CORPORATION Vs. BHIKHBHAI MORARBHAI PATEL	December 24, 1993
SUSHILABEN DHULABHAI SOLANKI Vs. RAMAKANT DAHYABHAI PARMAR	October 18, 1993
SUSHILABEN KANTILAL SHAH Vs. COMMISSIONER OF INCOME TAX	August 4, 1993
SYNBIOTICS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 27, 1993
SYNDICATE BANK Vs. NATIONAL WIRE PRODUCTS	June 8, 1993
T K DUTTA Vs. NATIONAL TEXTILE CORPORATION GUJARAT LIMITED	January 25, 1993
TAYAB ABUBAKAR LATIF Vs. JADHAVJI MITHABHAI	September 30, 1993
TEJANI ALPESH B Vs. SAURASHTRA UNIVERSITY	May 12, 1993
TEXTILE LABOUR ASSOCIATION Vs. STATE OF GUJARAT	September 29, 1993
THAKERSHI POPATBHAI PATEL Vs. STATE OF GUJARAT	August 27, 1993
THAKKAR BALVANTRAY PURSHOTTAMDAS Vs. HASMUKHBHAI UGARCHAND PATEL	July 30, 1993
THAKOR KANSINGH CHATURSING Vs. BHARWAD BHAGWAN RAIYABHAI	September 17, 1993
THAKORBHAI TRIBHOVANDAS RAO Vs. STATE OF GUJARAT	March 12, 1993
THAKORLAL MOHANLAL TANKARIA Vs. SARASWATIBEN WD O VADILAL LALJIBHAI	February 18, 1993
THAKORLAL PRANLAL DESAI Vs. STATE OF GUJARAT	September 13, 1993
TRIVEDI NAVINCHANDRA AMBALAL Vs. RATHOD BUDHABHAI BHAIJIBHAI	April 2, 1993
U L PATEL Vs. VICE CHANCELLOR SARDAR PATEL UNIVERSITY	December 20, 1993
UDYAN GAJJAR Vs. COMMISSIONER OF INCOME TAX	January 29, 1993
UMA KANT SRIVASTAVA Vs. INDIAN INSTITUTE OF MANAGEMENT	September 29, 1993
UMABEN Vs. STATE OF GUJARAT	November 9, 1993
UNION OF INDIA Vs. GUJARAT AMBUJA CEMENTS LIMITED	July 2, 1993
UNION OF INDIA Vs. ASHWATHANARAYAN S SHARMA	March 10, 1993
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MANJULABEN PURSHOTTAMDAS PATEL	November 10, 1993
UNIVATE CORPORATION Vs. UNION OF INDIA	March 29, 1993
USHABEN GANPATSINH BARAD Vs. DEVENDRASINH RAMSINH RAJ	January 21, 1993
V PATEL DINESHKUMAR Vs. STATE OF GUJARAT	January 18, 1993
VALAND MAFATBHAI KASHIBHAI Vs. VALAND VITHALBHAI MOTIBHAI	July 8, 1993
VALI AHMED KOYLA Vs. DAOUD MOHAMMAD ADAM CHAKLA	September 24, 1993
VALJIBHAI BECHARBHAI KOLI Vs. STATE OF GUJARAT	January 28, 1993
VALJIBHAI H PATEL Vs. S P SUNDARAM	January 30, 1993
VALLABBHAI KABABHAI Vs. STATE OF GUJARAT	March 10, 1993
VALLABH KESHAV PATEL Vs. STATE OF GUJARAT	September 28, 1993
VALLABH RAMJI Vs. STATE OF GUJARAT	February 16, 1993
VASANTALAL CHHOTALAL KHANDWALLA Vs. STATE OF GUJARAT	June 28, 1993
VENKATRAMAN T PAI Vs. C R SHAH	July 23, 1993
VIDYALAXMI ALIAS Vs. DAYABEN	November 24, 1993
VIJAYKUNVERBA Vs. COMMISSIONER OF INCOME TAX	June 16, 1993
VIKAS TRADERS Vs. STATE OF GUJARAT	February 26, 1993
VINAYCHANDRA CHANDULAL SHAH Vs. STATE OF GUJARAT	December 30, 1993
VINODCHANDRA C PATEL Vs. COMMISSIONER OF INCOME TAX	October 27, 1993
VINODCHANDRA MOTILAL THAKKER Vs. MANILAL CHHOTALAL	August 25, 1993
VIPINCHANDRA WADILAL BAVISHI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR RAJKOT	July 12, 1993
VIPUL PLASTIC Vs. STATE OF GUJARAT	January 30, 1993
VISHNUPRASAD C DODIYA Vs. SURENDRAKUMAR MOHANLAL THAKKAR	March 2, 1993
VISHVAS PRAVINCHANDRA SHAH Vs. STATE OF GUJARAT	August 10, 1993
VITHALDAS CHHAGANLAL VAIDYA Vs. JUNAGADH DISTRICT PANCHAYAT	August 5, 1993
VRANDAVANDAS KIKABHAI SHROFF Vs. MAMLATDAR AND A L T	March 2, 1993
YOGENDRAKUMAR RATILAL RAVAL Vs. STATE OF GUJARAT	March 10, 1993

Year 1993 of HIGH COURT OF GUJARAT

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