REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
PASCHIM GUJARAT VIJ COMPANY LIMITED Vs. JAYESHKUMAR KANAKSINH JADEJA	July 17, 1992
(M/S) RAMNATH CLOTH STORES, AMERALI Vs. COMMISSIONER OF INCOME-TAX, RAJKOT	August 27, 1992
A KRISHNAN Vs. BHIKHIBEHN RAMANBHAI BAVASKAR	February 4, 1992
A P BHATT Vs. COLLECTOR OF PANCHMAHAL	March 24, 1992
A.P. PATEL AND ANR. Vs. GUJARAT STATE MACHINE TOOLS CORPORATION LTD AND ANR.	August 10, 1992
ABDUL KADAR AHMED Vs. STATE OF GUJARAT	December 7, 1992
ABDUL RAZAK ABDUL SATAR Vs. MARIAMBAI PIRMOHMAD CHINIWALA	August 19, 1992
ABDULGANI ABDULBHAI KURESHI Vs. STATE OF GUJARAT	February 20, 1992
ABDULLA GAFUR SUMARA Vs. STATE OF GUJARAT	December 24, 1992
ABDULRAHIM HUSENBHAI Vs. STATE OF GUJARAT	January 10, 1992
ADMINISTRATOR OF SHRI SHAKTI GROUP CHANDRAKANT NATVERLAL AGRAVAT Vs. HARGOVINDBHAI SHAMJIBHAI AND SONS	October 23, 1992
AHEMADABAD TEXTILE REASERCH ASSOCIATION Vs. ATIRA EMPLOYEES UNION	December 1, 1992
AHMED HARUN GORI Vs. ABBAS IBRAHIM KARA	December 24, 1992
ALEMBIC GLASS INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	March 23, 1992
ALEMBIC GLASS INDUSTRIES LIMITED Vs. UNION OF INDIA	January 22, 1992
ALEMBIC GLASS INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	September 7, 1992
AMARSINH SWAROOPSINH Vs. JAGDISH PROCESSORS	December 15, 1992
AMBICA MILLS LIMITED Vs. INCOME TAX OFFICER	January 22, 1992
AMICHAND C SHAH Vs. WEALTH TAX OFFICER	January 15, 1992
AMINI JOHN C/O RAJYA GENERAL KAMGAR MANDAL Vs. BAROFARM CHEMICALS LTD	July 13, 1992
AMITA VICTOR AMALRAJ Vs. BACHUBHAI KARSANBHAI BRAHMAN	March 5, 1992
AMITKUMAR AMBALAL Vs. COMMISSIONER OF INCOME TAX	December 17, 1992
AMRATBEHN MAFATLAL Vs. BAI SHANTA AND OTHERS	July 13, 1992
ANAND OIL MERCHANT UNION Vs. STATE OF GUJARAT	August 25, 1992
ANANT MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 2, 1992
ANANTKUVERBA Vs. COMMISSIONER OF WEALTH TAX	February 10, 1992
ANWAR NOORMOHMAD SAICHA Vs. STATE OF GUJARAT	June 22, 1992
ARATGAURI C JHAVERI DECD Vs. CONTROLLER OF ESTATE DUTY FIRST ASST	October 12, 1992
ARJUNSINH MALARAM Vs. STATE OF GUJARAT	April 9, 1992
ARUNABEN TULJARAM RAMANUJ Vs. VASUDEV PRANJIVAN NIMAVAT	July 30, 1992
ARUNODAY MILLS LIMITED Vs. MORABI MUNICIPALITY	December 11, 1992
ARVIND MILLS LIMITED Vs. INCOME TAX OFFICER	January 8, 1992
ARVIND NARENRANATH KHUNGAR Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	May 29, 1992
ARVIND NATVARLAL SONI Vs. STATE OF GUJARAT	April 29, 1992
ARVINDBHAI V PATEL Vs. STATE OF GUJARAT	December 21, 1992
ASHAPURA MINERAL COMPANY Vs. STATE OF GUJARAT	January 20, 1992
ASHOKKUMUR RAVJIBHAI PATEL Vs. THAKKARBAPA NAGAR GRAM PANCHAYAT	April 22, 1992
ASHWIN N ACHARYA Vs. OKHA PORT	February 13, 1992
AUTO ANCIL Vs. JAMNADAS VISHNUBHAI PATEL	July 14, 1992
B D PARMAR Vs. VICE CHANCELLOR SOUTH GUJARAT UNIVERSITY	February 11, 1992
B M PATEL Vs. K K MANKAD SUPRITENDENT ENGINEER	February 3, 1992
BABALDAS BECHARBHAI CHAVDA Vs. STATE OF GUJARAT	December 28, 1992
BABUBHAI ALIAS TULSIDAS NARSINHDAS PATEL Vs. MUKTA SAGAR MANDAL	February 26, 1992
BABUBHAI RANCHHODBHAI PATEL Vs. STATE OF GUJARAT	May 5, 1992
BACHALBHAI BAPJIBHAI BARIA Vs. DISTRICT MAGISTRATE, VALSAD AND OTHERS	April 2, 1992
BAI KHADIJABIBI UMRALIYA Vs. HUSEN YUSUF UMAR ALIYA	December 22, 1992
BALDEV SHIP BREAKERS Vs. JT CHIEF CONTROLER OF IMPORTS AND EXPORTS	October 22, 1992
BALVANTRAM NARBHERAM DAKARIA Vs. ADDITIONAL URBEN LAND TRIBUNAL	May 1, 1992
BALWANTBHAI DHARAMSINHBHAI VARIA Vs. RAJNIKANT GORDHANBHAI PATEL	April 16, 1992
BANSILAL HARILAL JAISWAL Vs. STATE OF GUJARAT	September 8, 1992
BHAGIRATHIBEHN DAULATRI JOSHI Vs. SHANTILAL MADHAVJI RATHOD	August 20, 1992
BHAIJIBHAI MADHABHAI BHOI Vs. STATE OF GUJARAT	June 22, 1992
BHANJIKHAN JAHAJIKHAN MALEK Vs. ABDULMUNIR K MAHESANIA	March 3, 1992
BHANUBEHN MANUSING Vs. MANGUBEHN	January 29, 1992
BHANUBEN P. JOSHI Vs. KANTILAL B. PARMAR	November 1, 1992
BHANUBEN SHAMJIBHAI & ANR. Vs. STATE OF GUJARAT & ANR	January 20, 1992
BHANUBHAI Vs. KHUNTI V P S SHARMA	September 3, 1992
BHARATKUMAR BANSILAL CHOKSI Vs. CENTRAL BOARD OF DIRECT TAXES	January 31, 1992
BHASKERBHAI M SHAH Vs. SHASHIKANTBHAI HIMMATLAL SHAH	January 13, 1992
BHAV LAKHMAN KHANT Vs. DISTRICT MAGISTRATE, AMRELI AND OTHERS	July 30, 1992
BHAVNAGAR BONE AND FERTILIZER COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 16, 1992
BHAVNAGAR CHEMICALS WORKS LIMITED Vs. UNION OF INDIA	August 26, 1992
BHIKHIBEN GIRDHARBHAI RATHOD Vs. STATE OF GUJARAT	February 13, 1992
BHIKHUBHAI DAYALJI DESAI Vs. BAI MANIBEN ALIAS DURGABEN AND OTHERS	January 24, 1992
BHUCHA DHANA DANGER Vs. JIVIBEN MADEVA LUKHEL	February 25, 1992
BHUPATBHAI RAMJIBHAI VASAVA Vs. DISTRICT MAGISTRATE BHARUCH	April 10, 1992
C T SHAH Vs. STATE OF GUJARAT	July 29, 1992
CADILA LABORATORIES LIMITED Vs. KAMATH ATUL AND COMPANY	August 5, 1992
CHAIRMAN AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. MUSABHAI SADIKBHAI BODI	September 1, 1992
CHAKUBHAI PANCHABHAI Vs. STATE OF GUJARAT	August 10, 1992
CHAMPAKLAL M BHAVSAR Vs. STATE OF GUJARAT	June 24, 1992
CHAMPAKLAL M. BHAVSAR Vs. STATE OF GUJARAT AND ANR.	June 21, 1992
CHANDRAKANT CHIMANLAL SHAH Vs. CHIMANLAL AMBALAL SHAH	April 16, 1992
CHANDRAKANT KISHANCHAND THAKWANI Vs. STATE OF GUJARAT	May 6, 1992
CHANDRAKANT NAROTTAMDAS PATEL Vs. VISHAL MALLEABLES LIMITED	December 16, 1992
CHANDRAKANT SHANTILAL PANDYA Vs. SAVITABEHN THAKORLAL SHAH	February 18, 1992
CHANDRAKANT TUKARAM NIKAM Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD	June 26, 1992
CHANDRALOK HOUSING SOCIETY, BARODA Vs. BHARAT CONSTRUCTION, BARODA	January 15, 1992
CHANDRAVATI ATMARAM PATEL Vs. COMMISSIONER OF WEALTH TAX	July 28, 1992
CHANDRAVATI CO OP HOUSING SOCIETY LIMITED Vs. BHAIRAVNATH EDUCATION AND CULTURAL SOCIETY TRUST	September 28, 1992
CHANDUBHAI BIJALBHAI SOLANKI Vs. STATE OF GUJARAT	January 20, 1992
CHANDUBHAI MAGANBHAI SHARMA Vs. SECRETARY GOVERNMENT OF GUJARAT WATER RESOURCES DEPARTMENT	February 10, 1992
CHANDULAL HARILAL LODHIYA Vs. STATE OF GUJARAT	December 28, 1992
CHANDULAL J JAISWAL Vs. COMMISSIONER OF INCOME TAX	February 5, 1992
CHAUDHARY VELAJIBHAI MULJIBHAI Vs. STATE OF GUJARAT	December 8, 1992
CHELDAS KHUSHALDAS PATEL Vs. COMMISSIONER OF INCOME TAX	January 31, 1992
CHHAGAN PAMA HARIJAN Vs. STATE OF GUJARAT	October 23, 1992
CHIEF OFFICER BHAVNAGAR NAGARPALIKA Vs. MEGHJIBHAI UGABHAI	January 20, 1992
CHUNILAL CHHAGANLAL PANDYA Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR RAJKOT	April 8, 1992
CIBA GEIGY LIMITED Vs. TORRENT LABORATORIES PRIVATE LIMITED	May 6, 1992
CIBA GEIGY LIMITED Vs. SUN PHARMACEUTICAL INDUSTRIES	April 27, 1992
COMMERCIAL AND AHMEDABAD MILLS CO LTD Vs. UNION OF INDIA	April 8, 1992
COMMISSIONER OF INCOME TAX Vs. SALT AND ALLIED INDUSTRIES LIMITED	March 26, 1992
COMMISSIONER OF INCOME TAX Vs. BARODA INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	March 26, 1992
COMMISSIONER OF INCOME TAX Vs. AAVARAM LIMITED	March 24, 1992
COMMISSIONER OF INCOME TAX Vs. SHETH MANILAL RANCHHODDAS VISHRAM BHAVAN TRUST	February 26, 1992
COMMISSIONER OF INCOME TAX Vs. VEENABEN VADILAL	February 27, 1992
COMMISSIONER OF INCOME TAX Vs. SARABHAI CHEMICALS PRIVATE LIMITED	February 25, 1992
COMMISSIONER OF INCOME TAX Vs. NIRUPAMABEN P MODI	February 25, 1992
COMMISSIONER OF INCOME TAX Vs. DAKSHA RAMANLAL	February 25, 1992
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD NEW COTTON MILLS COMPANY LIMITED	March 4, 1992
COMMISSIONER OF INCOME TAX Vs. SHARADCHANDRA HARILAL	March 10, 1992
COMMISSIONER OF INCOME TAX Vs. BALVANTRAI VITHALDAS SHAH	January 23, 1992
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FINANCE CORPORATION	January 23, 1992
COMMISSIONER OF INCOME TAX Vs. RAMANLAL NAGINDAS SHAH	January 17, 1992
COMMISSIONER OF INCOME TAX Vs. GIRDHARLAL VITHALDAS	January 8, 1992
COMMISSIONER OF INCOME TAX Vs. JAY INDUSTRIES	January 8, 1992
COMMISSIONER OF INCOME TAX Vs. CITY OF AHMEDABAD SPG AND MFG COMPANY LIMITED	January 31, 1992
COMMISSIONER OF INCOME TAX Vs. NEW HEAVEN BEARING PRIVATE LIMITED	February 13, 1992
COMMISSIONER OF INCOME TAX Vs. SHIVRAJSINHJI M K S	February 13, 1992
COMMISSIONER OF INCOME TAX Vs. PRANLAL P DOSHI	July 29, 1992
COMMISSIONER OF INCOME TAX Vs. ARVIND INDUSTRIES	August 3, 1992
COMMISSIONER OF INCOME TAX Vs. AKBARALI JUMMABHAI	July 29, 1992
COMMISSIONER OF INCOME TAX Vs. MEHTA B P	July 27, 1992
COMMISSIONER OF INCOME TAX Vs. TARUN COMMERCIAL MILLS COMPANY LIMITED	August 10, 1992
COMMISSIONER OF INCOME TAX Vs. NANDINIBEN NAROTTAMDAS	August 10, 1992
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA SEAFOOD PRIVATE LIMITED	August 10, 1992
COMMISSIONER OF INCOME TAX Vs. ABDULGAFUR AHMED WAGMAR	August 11, 1992
COMMISSIONER OF INCOME TAX Vs. RAJENDRA BABUBHAI MODI	August 12, 1992
COMMISSIONER OF INCOME TAX Vs. SORABJI NUSSERWANJI PAREKH	August 17, 1992
COMMISSIONER OF INCOME TAX Vs. ALEMBIC CHEMICAL WORKS COMPANY LIMITED	September 7, 1992
COMMISSIONER OF INCOME TAX Vs. NEW BHARAT ENGINEERING JAM PRIVATE LIMITED	August 25, 1992
COMMISSIONER OF INCOME TAX Vs. NEW INDIA INDUSTRIES LIMITED	August 24, 1992
COMMISSIONER OF INCOME TAX Vs. SUHRID GEIGY LTD	August 24, 1992
COMMISSIONER OF INCOME TAX Vs. KARAMCHAND PREMCHAND PRIVATE LIMITED	August 19, 1992
COMMISSIONER OF INCOME TAX Vs. KAIRA DISTRICT CO OPERATIVE MILK PRODUCTS UNION LIMITED	December 8, 1992
COMMISSIONER OF INCOME TAX Vs. ELECON ENGINEERING COMPANY LIMITED	December 16, 1992
COMMISSIONER OF INCOME TAX Vs. MAHARAJA DALJITSINHJI TRUST	November 20, 1992
COMMISSIONER OF INCOME TAX Vs. YOGENDRAKUMAR H THAKKAR	November 11, 1992
COMMISSIONER OF INCOME TAX Vs. RAVINDRA C GAJIWALA	October 23, 1992
COMMISSIONER OF INCOME TAX Vs. SARABHAI M CHEMICALS PVT LTD	October 12, 1992
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY CEMENT COMPANY LIMITED	October 12, 1992
COMMISSIONER OF INCOME TAX Vs. GUJARAT OIL AND ALLIED INDUSTRIES	September 8, 1992
COMMISSIONER OF INCOME TAX Vs. SURAT JILLA KAMDAR SAHAKARI SANGH LIMITED	September 8, 1992
COMMISSIONER OF INCOME TAX Vs. MOHANLAL RANCHHODDAS	September 9, 1992
COMMISSIONER OF INCOME TAX Vs. GAEKWAR MILLS LIMITED	September 15, 1992
COMMISSIONER OF INCOME TAX Vs. MAHENDRA KANAIYALAL HUF	September 16, 1992
COMMISSIONER OF INCOME TAX Vs. BHARAT SURYODAYA MILLS COMPANY LIMITED	September 17, 1992
COMMISSIONER OF INCOME TAX Vs. CHETANABEN B SHETH	September 17, 1992
COMMISSIONER OF INCOME TAX Vs. NARBADA VALLEY CHEMICAL INDUSTRIES PVT LTD	September 15, 1992
COMMISSIONER OF INCOME TAX AHMEDABAD Vs. SORABJI NUSSERVANJI PAREKH SURAT	August 17, 1992
COMMISSIONER OF INCOME TAX GUJARAT L AHMEDABAD Vs. KARAMCHAND PREMCHAND PRIVATE LIMITED	August 24, 1992
COMMISSIONER OF WEALTH TAX Vs. GORDHANBHAI JETHABHAI PATEL	October 7, 1992
COMMISSIONER OF WEALTH TAX Vs. DALAWAR SYNDICATE PRIVATE LIMITED	October 21, 1992
COMMISSIONER SURTAX Vs. NEW INDIA INDUSTRIES LIMITED	September 9, 1992
CONSOLIDATED PETROTECH INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX ASSESSMENT	September 15, 1992
CONTROLLER OF ESTATE DUTY Vs. DAULAL KANHAYALAL LATE	September 15, 1992
CONTROLLER OF ESTATE DUTY Vs. BIPINCHANDRA SHANTILAL	September 21, 1992
CONTROLLER OF ESTATE DUTY Vs. LAXMANBHARATI GURU DHANBHARATI	October 15, 1992
DANDWALA Vs. STATE OF GUJARAT	September 1, 1992
DARJI BACHU TAPU Vs. STATE OF GUJARAT	April 7, 1992
DEEPAKCHANDRA R AND COMPANY Vs. COMMISSIONER OF INCOME TAX	January 7, 1992
DENA BANK MEHSANA Vs. MAHENDRA R VYAS	November 16, 1992
DEOKULE VAMAL SHANKAR Vs. UNION OF INDIA	September 18, 1992
DEVJIBHAI JIVRAJBHAI Vs. STATE OF GUJARAT	October 1, 1992
DHANLAXMIBEN LILADHAR SUCHAK Vs. DIRECTOR OF AYURVED GUJARAT STATE	April 8, 1992
DHARAMSI DAHYABHAI PATEL Vs. DEVYANI DHARAMSI PATEL	November 11, 1992
DHARMESHBHAI NIRANJANBHAI SHAH Vs. STATE OF GUJARAT	August 17, 1992
DHIRAJLAL VITHALDAS KAVAIYA Vs. RASIKLAL CHANDULAL PATEL	November 15, 1992
DHUDABHAI AMRABHAI BHAGAT Vs. STATE OF GUJARAT	August 25, 1992
DILIPBHAI KUBERDAS PATEL Vs. VICE-CHANCELLOR, GUJARAT AGRICULTURAL UNIVERSITY, BANASKANTHA	January 28, 1992
DILIPKUMAR AMRUTLAL GANATRA Vs. DISTRICT MAGISTRATE RAJKOT	January 18, 1992
DINESH SHIVUBHA PARMAR Vs. STATE OF GUJARAT	March 12, 1992
DIPAK NAVNITLAL PARIKH Vs. STATE OF GUJARAT	June 29, 1992
DISTRICT PANCHAYAT JAMNAGAR Vs. NARSINHDAS HARIDAS KANANI	September 16, 1992
E S I S Vs. HASUMATI DEVENDRA MAKWANA	December 21, 1992
EKTA ARVINDKUMAR SHAH Vs. H S SHAH	September 10, 1992
ELECON ENGINEERING Vs. STATE OF GUJARAT	September 16, 1992
ESIS PARA MEDICAL STAFF ASSOCIATION Vs. STATE OF GUJARAT	November 18, 1992
EXECUTIVE ENGINEER PANCHAYAT R AND B DIVISION PANCHAYAT SURENDRANAGAR Vs. PUNABHAI GOVINDBHAI	December 7, 1992
G C PATEL Vs. STATE OF GUJARAT	March 16, 1992
GANCHI IBRAHIM BILLY Vs. GANCHI ABDULLA MUSSA	March 11, 1992
GANDHIDHAM NAGARPALIKA Vs. R C ISRANI INDUSTRIES TRIBUNAL	January 16, 1992
GANDHINAGAR BOTTLING PRIVATE LIMITED Vs. UNION OF INDIA	July 31, 1992
GANI JUMA Vs. P C MEHTA	January 9, 1992
GANPATLAL N DALWADI Vs. COMMISSIONER OF INCOME TAX	September 24, 1992
GARVA MAHESHKUMAR GURU Vs. AHIR NARAN MENDAN	October 16, 1992
GENERAL CO OPERATIVE BANK LIMITED Vs. SRM INDUSTRIES	April 28, 1992
GOPALBHAI MOHANBHAI NAGODA Vs. STATE OF GUJARAT	August 27, 1992
GOPALKRISHNA MITHARAM CHANDNANI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	February 21, 1992
GOPIMAL KHANOOMAL Vs. SURESH KUMAR COLLECTOR AND SETTLEMENT COMMISSIONER BHAVNAGAR	February 4, 1992
GORDHANBHAI SHANKERBHAI THAKER Vs. STATE OF GUJARAT	December 24, 1992
GORVA VIBHAG CO OPERATIVE HOUSING SOCIETIES ASSOCIATION Vs. STATE OF GUJARAT	May 5, 1992
GOVABHAI HAMIRBHAI DESAI Vs. PATEL HARJIVANBHAI HIRABHAI	October 9, 1992
GOVINDBHAI CHHAGANBHAI Vs. STATE OF GUJARAT	May 1, 1992
GUJARAT AMBUJA CEMENTS LIMITED Vs. UNION OF INDIA	November 27, 1992
GUJARAT HOUSING BOARD ENGINEERS ASSOCIATION Vs. STATE OF GUJARAT	November 17, 1992
GUJARAT MAZDOOR PANCHAYAT Vs. STATE OF GUJARAT	September 4, 1992
GUJARAT PESTICIDES FORMULATORS ASSOCIATION Vs. AHMEDABAD MUNICIPAL CORPORATION	September 14, 1992
GUJARAT POLLUTION CONTROL BOARD Vs. YOGIRAJ PULP AND PAPER INDUSTRIES	September 7, 1992
GUJARAT STAE ROAD TRANSPORT CORPORATION AHMEDABAD Vs. JASHBHAI RAMBHAI	November 16, 1992
GUJARAT STATE CO OPERATIVE UNION Vs. COMMISSIONER OF INCOME TAX	February 7, 1992
GUJARAT STATE FINANICIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX	January 20, 1992
GUJARAT STATE ROAD TRANSPORT CORPN. Vs. KASHIBEN	July 13, 1992
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MOHANBHAI MITHABHAI PATEL	January 18, 1992
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JAGUBHAI JIWABHAI DHANDHAL	July 1, 1992
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KARSANDAS NARSI TRAMBADIA	July 13, 1992
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. LASHBAI RAMBHAI	November 16, 1992
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KACHRAJI MOTIJI PARMAR	October 8, 1992
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHANDULAL G RASADIYA	October 14, 1992
GULABBHAI RANCHHODBHAI Vs. STATE OF GUJARAT	July 24, 1992
GULAMMOHAMED MOHAMED YUSUF SAIYED Vs. STATE OF GUJARAT	October 1, 1992
GUPTA INVESTMENT CENTRE Vs. PRIYAKANT CHANDRAVADAN MOGAL	July 26, 1992
GUPTA INVESTMENT CENTRE, BARODA Vs. PRIYAKANT CHANDRAVADAN MOGAL	July 23, 1992
H H NATWARSINHJI Vs. COMMISSIONER OF WEALTH TAX	February 11, 1992
H L RATHOD Vs. GUJARAT AGRICULTURAL UNIVERSITY	February 5, 1992
H M SHETH Vs. SHIVLAL GOVINDJI	January 10, 1992
H T POWER STRUCTURE PRIVATE LIMITED Vs. UNION OF INDIA	February 25, 1992
HAFIJUDDIN FAZLUDDIN KAZI Vs. COMMISSIONER OF POLICE AHMEDABAD	April 23, 1992
HAJI OSMAN HAJI AJIJ Vs. MEMON BAI JENAM KASAMBHAI	March 6, 1992
HANSABEN RAMESHKUMAR PATANI Vs. RAMESHKUMAR RATILAL PATANI	March 18, 1992
HARGOVINDBHAI PRABHUBHAI PATEL Vs. STATE OF GUJARAT	May 4, 1992
HARIJAN MANGA KALA Vs. ADMAJI HAJI DAUD EDUCATION SOCIETY	July 8, 1992
HARISH NATVARLAL MISTRY Vs. STATE OF GUJARAT	January 18, 1992
HARSHIDH TRADERS RAJKOT Vs. RAJKOT MUNICIPAL CORPORATION	April 20, 1992
HATHI ALIAS MANGALSINH RAMDAYALJI Vs. STATE OF GUJARAT	September 23, 1992
HEMANTKUMAR VINODCHANDRA SUKHADIA Vs. PARUBEN	April 30, 1992
HETALKUMAR B SHAH Vs. MAHARAJA SAYAJIRAO UNIVERSITY	June 25, 1992
HINTENDRA BALVANTRAI TRIVEDI Vs. STATE OF GUJARAT AND ANOTHER	March 30, 1992
HIRABEN JIVANBHAI CHAUDHARI Vs. R C RAVAL	June 22, 1992
HIRJI JIVABHAI MAKWANA Vs. HARISING MANSING BYNDELA & ANOTHER	August 24, 1992
HITENDRA H. SHETH Vs. STALE OF GUJARAT & ANOTHER	January 13, 1992
HOSING ARDASAR ICHHAPORIYA Vs. MAHAVIR GENERAL HOSPITAL SURAT	June 18, 1992
HUSSENIBHAI ABDULKARIM Vs. ABDUL HUSSEIN NAZARALI	July 16, 1992
ILABEN WD O DIPAKKUMAR DHANRAJ SHAH Vs. STATE OF GUJARAT	October 7, 1992
INDIAN DYESTUFF INDUSTRIES LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER	January 21, 1992
INDIAN OIL CORPORATION LIMITED Vs. PRAGAT GAS SERVICE	August 28, 1992
INDIAN RAYON AND INDUSTRIES LIMITED Vs. UNION OF INDIA	August 3, 1992
INDUSTRIAL CHEMICAL WORKS AHMEDABAD Vs. DAHYABHAI KALUBHAI SOLANKI	December 16, 1992
INGERSOLL RAND INDIA LTD Vs. STATE OF GUJARAT	August 11, 1992
IQBAL HAJI TAYANI Vs. STATE OF GUJARAT	April 3, 1992
IQBAL MUSABHAI HUNANI Vs. STATE OF GUJARAT	July 31, 1992
IQBALHUSEN ADAMBHAI PATEL Vs. DISTRICT EDUCATION OFFICER BHARUCH	July 3, 1992
ISMAIL NATHABHAI KHATRI Vs. MULJIBHAI SHANKERBHAI BRAHMABHATT	September 9, 1992
J B DAVE DY DIRECTOR Vs. GOVERNMENT OF GUJARAT	October 22, 1992
JAGATSINH DAJIRAJ JADEJA Vs. STATE OF GUJARAT	April 9, 1992
JAGDISHCHANDRA LAXMIDAS SHARMA Vs. COLLR OF CUS (PI), AHMEDABAD	October 19, 1992
JASHODA SHAMBHUSING SEKHAVAT Vs. STATE OF GUJARAT	May 7, 1992
JASHUBHAI MAJDAN GADHAVI Vs. STATE OF GUJARAT	May 8, 1992
JAYANT EXTRACTION INDUSTRIES PVT LTD Vs. SALES TAX OFFICER	February 6, 1992
JAYANTIBHAI LALUBHAI PATEL Vs. STATE OF GUJARAT	March 13, 1992
JAYESH H PATHAK Vs. GUJARAT UNIVERSITY	November 19, 1992
JAYKRISHNA HARIVALLABHDAS HUF Vs. COMMISSIONER OF INCOME TAX	September 7, 1992
JERAM KALA KHARAK Vs. STATE OF GUJARAT	October 9, 1992
JITENDRA RASIKLAL THAKER Vs. BANK OF INDIA	March 20, 1992
JITUBHAI SHANABHAI BHATT Vs. STATE OF GUJARAT	February 26, 1992
JIVANLAL VISHRAMBHAI BAROT Vs. R C PATEL COLLECTOR KACHCHH	November 18, 1992
JODHA KHODA RABARI Vs. STATE OF GUJARAT	March 6, 1992
K B TIPNIS Vs. STATE OF GUJARAT	December 30, 1992
K G JANI Vs. STATE BANK OF SAURASHTRA	December 15, 1992
KABBUR SHIVANAND NAGAPPA Vs. STATE OF GUJARAT	April 6, 1992
KALIDAS CHHAGANLAL RANA Vs. BABALDAS BAPUBHAI RANA	March 10, 1992
KALUSINH GAMALSINH Vs. DEPUTY SECRETARY HOME DEPARTMENT	October 23, 1992
KAMI KALU RANING Vs. STATE OF GUJARAT	May 7, 1992
KAMLABEN MOHANBHAI TRIVEDI Vs. ADMINISTRATIVE OFFICER, PRIMARY EDUCATION COMMITTEE, JUNAGADH AND ANOTHER	December 8, 1992
KANTILAL CHAVDA Vs. NANUBHAI CHAVDA	August 20, 1992
KANTILAL JETHALAL GANDHI Vs. GHANSHYAM RATILAL VYAS	July 17, 1992
KANTILAL MOGHABHAI SOLANKI Vs. STATE OF GUJARAT	January 18, 1992
KARAMSEY KUNVERJI TAK Vs. PRAMODKUMAR RASIKLAL JHAVERI	December 20, 1992
KARJAN CO OP COTTON SALES GINNING AND PRESSING SOCIETY Vs. COMMISSIONER OF INCOME TAX	January 28, 1992
KATHI NAJA NAN Vs. STATE OF GUJARAT	February 27, 1992
KESHAVLAL M RAO Vs. STATE OF GUJARAT	August 3, 1992
KINARIWALA R J K INDUSTRIES Vs. MIGHTY LABOUR ASSOCIATION	August 12, 1992
KIRITBHAI GIRDHARBHAI PATEL Vs. PRAFULABEN KIRITBHAI PATEL	August 25, 1992
KIRTIDEV CHINUBHAI Vs. COMMISSIONER OF INCOME TAX	December 10, 1992
KISHANLAL MEGHRAJ SONI Vs. M. M. BAKRAWALA	February 14, 1992
KISHOR AMBALAL JAISWAL Vs. STATE OF GUJARAT	December 16, 1992
KOLI JAGA RANA Vs. STATE OF GUJARAT	March 6, 1992
KOLI PATEL DANA KHIMA Vs. STATE OF GUJARAT	May 7, 1992
KUBERBHAI BECHARBHAI CHAUDHARI Vs. GOVERNMENT OF GUJARAT & OTHERS	July 31, 1992
L G NAGAR CO OP HOUSING SOCIETY LIMITED Vs. RAJENDRA CONSTRUCTION COMPANY	July 7, 1992
LAJUBEN JERAMBHAI BHIL Vs. AHMEDABAD MUNICIPAL CORPORATION	December 24, 1992
LAKHBIR SINGH LAKHO DAO SHEIN SING SARDAR Vs. THE COMMISSIONER OF POLICE, AHMEDABAD & ORS.	November 23, 1992
LALLUBHAI JOGIBHAI Vs. UNION OF INDIA	January 31, 1992
LATABEN AMBALAL PATEL Vs. CHAMPAKBHAI F. VASAVA	June 24, 1992
LAXMI OIL MILLS LTD Vs. COMMISSIONER OF SALES TAX AHMEDABAD	October 1, 1992
LOK ADHIKAR SANGH Vs. STATE OF GUJARAT	March 23, 1992
M D INDRODIA Vs. STATE OF GUJARAT	January 20, 1992
M/S SEA ROCK CATERING SERVICES, BARODA Vs. M/S DHIR CHAWLA & OTHERS	August 3, 1992
MADHUBHAI MANGABHAI SONERI Vs. MOTIVARAS PREMJI MAVJI	March 9, 1992
MAGANBHAI UKABHAI MAKWANA Vs. DISTRICT MAGISTRATE BHAVANAGAR	September 9, 1992
MAGANJI GOVINDJI Vs. COMPETENT OFFICER AND DEPUTY COLLECTOR U L C SURAT	May 1, 1992
MAHAVIR TRADERS Vs. UNION OF INDIA	March 4, 1992
MAHENDRA B SHAH Vs. STATE OF GUJARAT	June 1, 1992
MAHENDRA SHAMALDAS SONI Vs. STATE OF GUJARAT	May 1, 1992
MAHENDRABHAI R VYAS Vs. REGI MANAGER DENA BANK MEHSANA	September 8, 1992
MAHENDRAKUMAR BHAILALBHAI KHAKHI Vs. HONBLE JUSTICE N H BHATT	July 27, 1992
MAHESHBHAI H PAREKH Vs. DISTRICT MAGISTRATE BHAVNAGAR	February 1, 1992
MAHESHBHAI U PAREKH Vs. DISTRICT MAGISTRATE BHAVANAGAR	December 2, 1992
MAHIPATSINH NATHVBHA JADEJA Vs. STATE OF GUJARAT & ORS.	November 19, 1992
MAKDUM ABDUL MAJID SHAIKH Vs. STATE OF GUJARAT	January 29, 1992
MAKWANA SAMBHUBHAI CHETHABHAI Vs. STATE OF GUJARAT	April 21, 1992
MANA DIRECTOR GUJARAT WATER RESOURCES DEV CORPO LIMITED Vs. KANAIYALAL AMBALAL SHAH	July 13, 1992
MANAGER PANCHASARA JAIN DERASAR PATNA DIST Vs. MAHMADKHA GAJIKHA BALOCH	November 26, 1992
MANGERAM DAULATRAM AGARWAL Vs. UNION OF INDIA	September 2, 1992
MANHERLAL MULCHAND GANDHI Vs. SAVITABEN MULCHAND GANDHI	December 24, 1992
MANIGAURI T PANCHAL LATE Vs. CONTROLLER OF ESTATE DUTY	January 28, 1992
MANOHAR JAMATMAL SINDHI Vs. RANGUBA WD O RAJPUJI PABAJI VIHOL	December 10, 1992
MANOJ A CHHARA Vs. STATE OF GUJARAT	August 5, 1992
MAVJI KANJI JUNGI Vs. PREMJI PUNJA HODAS	March 18, 1992
MAVJIBHAI RUDABHAI DAFDA Vs. MANJI SOMA DANGAR	October 19, 1992
MAZDOOR SABHA Vs. STATE OF GUJARAT	January 16, 1992
MEGHAJI GODADJI THAKORE Vs. STATE OF GUJARAT	March 20, 1992
MEHERBANOO G WADIWALLA Vs. WEALTH TAX OFFICER	January 22, 1992
MEMAN MAMAD HAJI ABDUL SAKUR Vs. ABDUL GAFAR HAJI ABDUL SAKUR	November 27, 1992
MEMON NOORMOHMAD ADAM SINCE DECEASED THROUGH HIS HEIRS AND LEGAL REPRESENTATIVES MEMON KHATIJABAI ABUBAKAR & OTHERS Vs. MIYANJI ABDULKADER NANAMIYAN AND OTHERS	July 23, 1992
MER RAMDE VEJANANDBHAI Vs. HARSHADBHAI PARBATBHAI	March 26, 1992
MIHIR TEXTILE LIMITED Vs. NARAYANSING LAYAKSHSING	November 11, 1992
MILAN CINEMA SURENDRANAGAR Vs. PRESCRIBED OFFICER	July 27, 1992
MINAL A MEHTA Vs. CONTROLLER OF ESTATE DUTY	September 14, 1992
MISCELLANEOUS MAZDOOR SABHA Vs. STATE OF GUJARAT	January 16, 1992
MODI RAMSINGBHAI MAHADEVBHAI Vs. BHABHAR NAGAR PANCHAYAT	March 10, 1992
MOHAMAD SABIR YUSUFBHAI AND ANOTHER Vs. COMMISSIONER OF POLICE, AHMEDABAD CITY AND OTHERS	April 2, 1992
MOHANBHAI GEMABHAI Vs. BALUBHAI SAVJIBHAI	September 28, 1992
MOHANLAL JERAM MISTRY Vs. HARILAL MOTICHAND MANIYAR	June 22, 1992
MOHMAD YUSUF SALEMOHMAD MEMAN Vs. DISTRICT MAGISTRATE AND COLLECTOR JAMNAGAR	August 19, 1992
MOHMEDHUSEN HAJI VAFATI Vs. SURFUNISA ABDULMAJID	July 20, 1992
MULCHAND N SUKHWANI Vs. STATE BANK OF INDIA & ORS	January 22, 1992
MUNICIPAL CORPORATION OF AHMEDABAD Vs. MANISH ENTERPRISES LIMITED	June 26, 1992
MUNICIPAL CORPORATION OF AHMEDABAD Vs. CENTRAL BANK OF INDIA NAVRANGPURA BRANCH AHMEDABAD	June 26, 1992
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. CANARA BANK	June 19, 1992
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. CALICO DYEING AND PRINTING WORKS AHMEDABAD	December 24, 1992
N K PARMAR Vs. STATE OF GUJARAT	September 10, 1992
N. N. PATEL & OTHERS Vs. STATE OF GUJARAT	September 3, 1992
NALINCHANDRA SHANKERLAL VAIDYA Vs. INSTITUTE OF COMPANY SECRETARY OF INDIA NEW DELHI	March 4, 1992
NANDKISHORE SHANTILAL PAREKH Vs. COMMISSIONER OF INCOME TAX	October 13, 1992
NARANBHAI VIRABHAI AND COMPANY Vs. COMMISSIONER OF INCOME TAX	October 21, 1992
NARAYAN SADHASHIV MOHITE Vs. BARODA MUNICIPAL CORPORATION	March 26, 1992
NARESHBHAI KANODIA AND ANOTHER Vs. ANILKUMAR PRABHUDAS BAROT AND ANOTHER	December 1, 1992
NARESHKUMAR HARMANBHAI BRAHMBHATT Vs. STATE OF GUJARAT	December 30, 1992
NATHABHAI M PATEL Vs. STATE OF GUJARAT	July 29, 1992
NATHALAL JETHALAL Vs. COMMISSIONER OF INCOME TAX	August 10, 1992
NATVARSINH RAMSINH RATHOD Vs. STATE OF GUJARAT	March 31, 1992
NATVERLAL DAHYABHAI MEHTA LATE Vs. CONTROLLER OF ESTATE DUTY	September 14, 1992
NAVINBHAI BHOGILAL SONI Vs. STATE OF GUJARAT	October 16, 1992
NAVINCHANDRA K CHAVDA Vs. RANGE FOREST OFFICER	September 29, 1992
NAVJIVAN KELAVANI MANDAL & OTHERS Vs. STATE OF GUJARAT & OTHERS	October 22, 1992
NAVKETAN PHARMA AND CHEM WORKS Vs. MINOR KETANKUMAR DAMJI SHAH	July 6, 1992
NAVSARI COTTON AND SILK MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 8, 1992
NEW INDIA INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	October 14, 1992
NIRANJAN DAYABHAI CHOKSHI Vs. UNION OF INDIA	May 8, 1992
NIRMALABEN Vs. NITIN MAKWANA	December 15, 1992
NITABEN ABHAYBHAI MEHTA Vs. STATE OF GUJARAT	July 10, 1992
NITUBHA GUMANSANG RANA Vs. VAJUBHA GUMANSANG	September 23, 1992
NYAMATKHAN JAMIYATKHAN PATHAN Vs. STATE OF GUJARAT	June 23, 1992
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. AMARSING PRATAPSING SIKLIKER	October 12, 1992
P J SACHINWALA Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR U L C SURAT	February 11, 1992
P S PATEL Vs. GUJARAT STATE LAND DEVELOPMENT CORPORATION	March 26, 1992
PAG PRECISION BEARING LIMITED Vs. SALES TAX OFFICER	February 13, 1992
PAREKH HASMUKHRAY NAGARDAS Vs. ABEDABEN NOORKHAN	November 26, 1992
PAREKH MULCHAND DHAVAN AND COMPANY Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR	December 22, 1992
PATEL NANJIBHAI MANUBHAI Vs. DISTRICT DEVELOPMENT OFFICER PANCHMAHALS	March 12, 1992
PATEL PRAVINKUMAR SOMNATTH Vs. GUJARAT STATE LAND DEVELOPMENT CORPORATION LIMITED	March 26, 1992
PHYSICAL RESEARCH LABORATORY Vs. PHYSICAL RESEARCH LABORATORY UNION	July 17, 1992
POPATLAL PREMCHAND SHETH Vs. DHANJIBHAI AND SONS	March 26, 1992
PRABHAKAR KESHAVRAO AGASHE Vs. KESHAVRAO MADHAVRAO AGASHE	September 4, 1992
PRADIP CHANDULAL PATEL Vs. KARODE P G	March 16, 1992
PRADIP RAMANLAL SHETH Vs. UNION OF INDIA	July 9, 1992
PRAFULBHAI GORDHANDAS DANI Vs. SHAH PANNALAL MANILAL	July 21, 1992
PRAKASH CHEMICALS PRIVATE LIMITED Vs. KRISHNASINGH SATASINGH KAANIYARA	April 28, 1992
PRASHANT MANUBHAI VORA Vs. STATE OF GUJARAT	November 20, 1992
PRATAPBHAI V TRIVEDI Vs. PRIYAMVADA alias GHAMU PRATAPBHAI TRIVEDI	July 21, 1992
PRAVINSINH SHAMANTSINH SOLANKI Vs. STATE OF GUJARAT	January 10, 1992
PRITHAVIRAJ DAHYABHAI Vs. STATE OF GUJARAT	February 25, 1992
PURIBEN MANILAL PATEL Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR U L C AHMEDABAD	March 12, 1992
PURSHOTTAMDAS KUBERDAS SONI Vs. GULABCHAND RAMJIBHAI SHAH	December 11, 1992
R A MALAGI Vs. GUJARAT UNIVERSITY	October 6, 1992
R A PATEL Vs. STATE OF GUJARAT	July 8, 1992
R K PRAJAPATI Vs. STATE OF GUJARAT	March 24, 1992
RABARI BAI JUBABEN Vs. HARSHADBHAI NATVERBHAI AMIN	June 25, 1992
RADHABEHN Vs. MULJI KANJI DHORD	February 11, 1992
RAISNI KARSAN GARVA Vs. STATE OF GUJARAT	May 19, 1992
RAISNI KARSAN GARVA Vs. STATE OF GUJARAT	June 19, 1992
RAJAN P SHAH Vs. INCOME TAX OFFICER	January 9, 1992
RAJENDRAPRASAD SHANKERLAL RAJORA Vs. STATE OF GUJARAT	June 26, 1992
RAJINDRA DYEING AND PRINTING MILLS Vs. UNION OF INDIA	May 8, 1992
RAJNAGAR TEXTILE MILLS, AHMEDABAD Vs. KALIDAS MOTIBHAI	August 20, 1992
RAJNIKANT N DAVE Vs. LILABEN WD O KHELDAS GHANSHYAMDAS TILVANI	December 17, 1992
RAMABEN Vs. STATE OF GUJARAT	September 9, 1992
RAMANBHAI ASHABHAI PATEL Vs. DISTRICT DIVISION OFFICER KHEDA	November 11, 1992
RAMANLAL AMARSHI SHAH Vs. MAHENDRAPRASAD AMBAPRASAD BAROT	July 2, 1992
RAMESHCHANDRA DAHYABHAI MODI Vs. STATE OF GUJARAT	April 28, 1992
RAMESHCHANDRA K PATWA Vs. VITHALDAS CHIMANLAL	September 10, 1992
RAMJIBHAI MORARBHAI PATEL Vs. ADDI DEV COMMISSIONER	January 7, 1992
RANA RAMANLAL KALIDAS Vs. RANA PURSHOTTAM KESHAVLAL AND OTHERS	August 26, 1992
RANG TOURING TALKIES Vs. M C NAIK	December 17, 1992
RANGE FOREST OFFICER Vs. NORUBHA JILUBHA PARMAR	November 27, 1992
RASHIDA MOHMEDALI ISAP Vs. RASIKLAL MANILAL RAVAL	October 22, 1992
RASULBHAI PIRBHAI SHAIKH Vs. JASUMATIBEN INDRAVADAN TRIVEDI WD O INDRAVADAN SHANKARLAL	December 18, 1992
RATANSINH PRATAPSINH BARIA EX POLICE CONSTABLE AHMEDABAD Vs. STATE OF GUJARAT	July 10, 1992
RATILAL AMARSHI CHAWDA Vs. STATE OF GUJARAT	December 7, 1992
RHITU AGGARWAL Vs. STATE OF GUJARAT	August 11, 1992
ROSHNI JAGDEEP SHAH Vs. JAGDEEP VRAJLAL SHAH	December 8, 1992
RUSTOM SPINNERS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 30, 1992
S J SINGH Vs. STATE OF GUJARAT	August 4, 1992
S M DUBEY Vs. STATE OF GUJARAT	November 23, 1992
S N JEJURKAR Vs. DIRECTOR NATIONAL CADET CORPORATIONS	November 9, 1992
SADGURU SWAMI MORALI MANOHARDASJI Vs. MAHESHCHANDRA TULSIDAS JALPURA	June 29, 1992
SAFIMIYA G MALEK Vs. STATE OF GUJARAT	March 24, 1992
SAKARPATAL VIBHAG JANGAL KAMDAR SAHAKARI MANDALI LIMITED Vs. INCOME TAX OFFICER	March 25, 1992
SAMA RAYEB SAHEB Vs. STATE OF GUJARAT	October 7, 1992
SANDEEP PRITPAL SING KHANUJA Vs. C D R WELLINGTON INSPECTOR OF CUSTOMS PRE AHMEDABAD	May 6, 1992
SANJIV TEXTILE PRIVATE LIMITED AHMEDABAD Vs. STATE BANK OF INDIA	June 22, 1992
SANJIVKAR SHANTIKAR CHRISTIAN Vs. COLLECTOR	May 8, 1992
SANKHWAR SURENDRAKUMAR MOTILAL Vs. CONVENOR SECRETARY ADMISSION COMMITTEE	September 4, 1992
SANTOSH RAMPRASAD SHARMA Vs. DEPUTY COMMISSIONER OF POLICE	April 3, 1992
SARABHAI MACHINERY Vs. REGIONAL PROVIDENT FUND COMMISSIONER	February 24, 1992
SATISHCHANDRA NAGINLAL JAISWAL Vs. STATE OF GUJARAT & OTHERS	September 7, 1992
SATYENDRAKUMAR PARBATSINH ZALA Vs. SECRETARY GOVERNMENT OF GUJARAT EDUCATION DEPARTMENT	December 4, 1992
SAURASHTRA CALCINE BAUXITE AND ALLIED INDUSTRIES Vs. STATE OF GUJARAT	September 9, 1992
SAURASHTRA CEMENT & CHEMICAL INDUSTRIES LTD Vs. INCOME-TAX OFFICER, JAMNAGAR	January 20, 1992
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. INCOME TAX OFFICER	January 28, 1992
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LTD. RANAVAV Vs. UNION OF INDIA & ORS.	September 2, 1992
SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED Vs. UNION OF INDIA	August 26, 1992
SAURASHTRA PAPER AND BOARD MILLS PRIVATE LIMITED RAJKOT Vs. STATE OF GUJARAT	February 14, 1992
SECOND ADDITIONAL SPECIAL LAND ACQUISITION OFFICER, COLLECTOR OFFIC, GHEEKANTA, AHMEDABAD Vs. LAGHUBHAI NANUBHAI	March 5, 1992
SHAKARIBEN Vs. COMMISSIONER OF POLICE AHMEDABAD CITY	April 1, 1992
SHAMJIBHAI MANJIBHAI PATEL Vs. COMMISSIONER OF POLICE CITY OF AHMEDABAD	April 29, 1992
SHANKERBHAI C BARIA Vs. STATE OF GUJARAT	March 5, 1992
SHANTILAL KALYANJI PANDIT Vs. STATE OF GUJARAT	July 29, 1992
SHILPA BANSILAL SHAH Vs. BANSILAL K SHAH	September 8, 1992
SHRI GURU ASHISH WIRE INDUSTRIES Vs. STATE OF GUJARAT	February 6, 1992
SIDDARTH ESTATE AGENCY Vs. AJAY APARTMENTS CO OPERATIVE SOCIETY LIMITED	December 24, 1992
SIDI BADSHAH KALU JAHANGIR Vs. STATE OF GUJARAT	December 18, 1992
SIRAJKHAN BAUDDINKHAN Vs. STATE OF GUJARAT	September 18, 1992
SODHA PARMAR Vs. STATE OF GUJARAT	November 30, 1992
SODHA PARMAR CHHANABHAI GANDABHAI Vs. STATE OF GUJARAT	December 1, 1992
SONAJI VALAJI THAKOR Vs. THE DISTRICT MAGISTRATE, MEHSANA	May 6, 1992
SONAL AVINASH THAKKAR Vs. DEAN BARODA MEDICAL COLLEGE	October 8, 1992
SPECIAL LAND ACQUISITION OFFICER KHEDA Vs. SHANTIBHAI JIVABHAI PATEL	November 13, 1992
STAR OF GUJARAT TEXTILE MILLS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER AHMEDABAD	July 14, 1992
STATE OF GUJARAT Vs. MOHANLAL VALJI	April 29, 1992
STATE OF GUJARAT Vs. DALPATSING MAFASING	June 15, 1992
STATE OF GUJARAT Vs. MALTIBEN VALJIBHAI SHAH	June 18, 1992
STATE OF GUJARAT Vs. O P GOYAL	May 4, 1992
STATE OF GUJARAT Vs. KOLI KARSAN GEMARBHAI	August 18, 1992
STATE OF GUJARAT Vs. KISHANLAL JAGANATH	September 4, 1992
STATE OF GUJARAT Vs. KESHAVLAL MAGANBHAI JOGANI	February 14, 1992
STATE OF GUJARAT Vs. KUMBHAR DHIRAJLAL MOHANLAL	January 20, 1992
STATE OF GUJARAT Vs. CHHOTALAL VALLABHJI BRAHMIN	March 6, 1992
STATE OF GUJARAT Vs. RAJPUT BHIKHAJI KALUJI	March 6, 1992
STATE OF GUJARAT Vs. VIR VASRAO SHANKERRAO PATIL	March 4, 1992
STATE OF GUJARAT Vs. NATHABHAI MANJIBHAI	March 11, 1992
STATE OF GUJARAT Vs. PATEL HARIBHAI BHAYCHANDAS	March 17, 1992
STATE OF GUJARAT Vs. KHIMABHAI NATHABHAI BHARWAD	March 20, 1992
STATE OF GUJARAT Vs. GANDHI COLD DRINK HOUSE AHMEDABAD	November 12, 1992
STATE OF GUJARAT Vs. LALITKUMAR MANHARLAL SHAH	November 23, 1992
STATE OF GUJARAT Vs. LAXMANSING SARTANSING	December 7, 1992
STATE OF GUJARAT Vs. ASHISH B GANDHI	December 21, 1992
STATE OF GUJARAT Vs. ISHWARLAL KHUMCHAND SHAH	December 22, 1992
STATE OF GUJARAT Vs. LAXMAN ANAND AND COMPANY	December 11, 1992
STATE OF GUJARAT Vs. BACHMIYA MUSAMIYA	December 8, 1992
STATE OF GUJARAT Vs. SOMABHAI DHURABHAI SINDHAVA	December 16, 1992
STATE OF GUJARAT Vs. VINOD HARGOVANDAS	December 16, 1992
STATE OF GUJARAT Vs. MIT-N-MIR PRIVATE LIMITED	September 29, 1992
STATE OF GUJARAT Vs. SATWARA KALYANJI MAVJI	September 30, 1992
STATE OF GUJARAT Vs. ZALAWAR PETROLEUM CO	November 11, 1992
STATE OF GUJARAT Vs. RAJESH BUILDERS	November 9, 1992
STATE OF GUJARAT Vs. S O TRIVEDI	September 21, 1992
STATE OF GUJARAT Vs. ELECON ENGINEERING COMPANY LIMITED	August 6, 1992
STATE OF GUJARAT Vs. BHAGYODAYA OIL MILL, JAMNAGAR	April 3, 1992
STATE OF GUJARAT Vs. GAUTAM KALUBHAI KOLI PATEL	November 24, 1992
STATE OF GUJARAT Vs. ALAMKHAN MAHMADJAN PATHAN & OTHERS	December 14, 1992
STATE OF GUJARAT Vs. PRIYAKANT TRIBHOVANDAS	March 10, 1992
STATE OF GUJARAT Vs. SURESHCHANDRA BECHARLAL DAVE	February 19, 1992
STATE OF GUJARAT Vs. SANJAY KISHAN CORPORATION AND OTHERS	March 18, 1992
STATE OF GUJARAT Vs. SULEMAN HAJI ISAK	July 24, 1992
SUMRA UAKUB IBRAHIM Vs. LENGAY ABDULKARIM UMAR	December 18, 1992
SUN PHARMACEUTICAL INDUSTRIES Vs. CIBA GEIGY LIMITED	April 9, 1992
SUPER ALLOYS METALS PVT LTD Vs. STATE OF GUJARAT	February 5, 1992
SUPREME TYRESOLES Vs. SALES TAX OFFICER	February 10, 1992
SWADESHI INDUSTRIES Vs. I T SETTLEMENT COMMISSION	July 8, 1992
SWAMINARAYAN EDUCATION TRUST Vs. STATE OF GUJARAT	November 12, 1992
SYNBIOTICS LTD Vs. COMMISSIONER OF INCOME TAX	August 24, 1992
TAUFIKHHUSSEIN G. SINDHI Vs. DEPUTY INDUSTRIES COMMISSIONER	January 18, 1992
TESTEELS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 10, 1992
TEXTILE LABOUR ASSOCIATION Vs. OFFICIAL LIQUIDATOR AND OTHERS	October 19, 1992
THAKARSI LALLUBHAI KACCHIYA Vs. STATE OF GUJARAT & ANOTHER	January 30, 1992
THAKKAR PRANJIVANDAS HARGOVINDAS Vs. STATE OF GUJARAT	August 17, 1992
THAKORE LAXMANJI ALIAS ANGI RAJUJI Vs. STATE OF GUJARAT	February 14, 1992
THAKORLAL V PATEL Vs. LT COL SYED BADRUDDIN	September 7, 1992
TRIKAMLAL MANILAL SHAH Vs. MUSAMIYA IMAM HAIDERBUX RAZVI	January 17, 1992
TRIMBAK RAMCHANDRA PATEL Vs. CHHOTABHAI SHANKARBHAI DALWADI	August 19, 1992
TULSHI DHARMSI Vs. STATE OF GUJARAT	August 28, 1992
UMAKANT C ACHARYA Vs. SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED JUNAGADH	January 30, 1992
UNION BANK OF INDIA Vs. B. H. PARMAR, INSPECTING OFFICER (COURT FEES)	February 4, 1992
UNION OF INDIA Vs. RAMJISINGH TILAKDHARI SINGH	August 19, 1992
UNITED INDIA FIRE AND GENL. INS. CO. LTD. Vs. NANIBEN	October 7, 1992
UNITED INDIA INSURANCE COMPANY LIMITED Vs. THAKOR SWARUPJI DHIRAJI	July 10, 1992
URMILABEN WD/O. TULSIDAS BIHARILAL Vs. STATE OF GUJARAT	July 17, 1992
V. C. PANDYA Vs. STATE OF GUJARAT & OTHERS	September 14, 1992
VADI AND PATWA CIVIL ENGINEERING AND BUILDING Vs. UNION OF INDIA	September 8, 1992
VADODARA MUNICIPAL CORPORATION KAMDAR KARMACHARI UNION Vs. MUNICIPAL CORPORATION OF VADODARA	February 6, 1992
VALJIHHAI RANCHHODBHAI PATEL Vs. COMMISSIONER OF POLICE AHMEDABAD CITY	April 24, 1992
VALLABH GLASS WORKS LIMITED Vs. INCOME TAX OFFICER	February 27, 1992
VALLABHBHAI KALYANBHAI SUTARIYA Vs. DIVISIONAL CONTROLLER G S R T C RAJKOT	September 14, 1992
VAPI PAPER MILLS LTD Vs. SALES TAX OFFICER 2 VAPI DISTRICT BULSAR	January 9, 1992
VARIETY STEEL INDUSTRIES Vs. STATE OF GUJARAT	August 7, 1992
VASRAM GAGJI Vs. STATE OF GUJARAT	June 29, 1992
VATATI LALMOHMED Vs. SARFUNNISSA ABDULMAJID	July 20, 1992
VIJAY RAMBRAJ YADAV Vs. COMMISSIONER OF POLICE AHMEDABAD CITY	June 15, 1992
VIJAYSINH AMARSINH AND CO Vs. HINDUSTAN ZINC LIMITED	April 3, 1992
VIMPSON PRECISION PRIVATE LIMITED Vs. STATE OF GUJARAT	December 10, 1992
VINODRAI N RATNOTAR Vs. STATE OF GUJARAT	June 30, 1992
VISHNU KHANDSARI UDYOG Vs. GOVERNMENT OF GUJARAT	January 18, 1992
VRINDAVAN STUDIOS PRIVATE LIMITED Vs. STATE OF GUJARAT	September 7, 1992
WIPRO LIMITED Vs. UNION OF INDIA	January 22, 1992
YAMUNA RESTAURANT Vs. COMMISSIONER OF INCOME TAX	February 7, 1992
YOGESHKUMAR KANTILAL SHAH Vs. GUJARAT STEEL TUBES LIMITED	October 15, 1992
ZALA KRISHNA VIJAYSINH Vs. STATE OF GUJARAT	March 16, 1992
ZALA VADHUBHA NANUBHA Vs. STATE OF GUJARAT	November 11, 1992

Year 1992 of HIGH COURT OF GUJARAT

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