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ABBAS HASAM GHANCHI Vs. STATE OF GUJARAT
|
December 26, 1990 |
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ABIDALI USMANALI SAIYED Vs. DISTRICT MAGISTRATE KAIRA
|
March 6, 1990 |
|
ADAM HASAN RAJANI Vs. STATE OF GUJARAT
|
November 15, 1990 |
|
AHER NARAN VIJANAND Vs. STATE OF GUJARAT
|
March 29, 1990 |
|
AHER RAJASHI DEVAYAT Vs. STATE OF GUJARAT
|
September 14, 1990 |
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AHMEDABAD MILITARY AND RIFLE TRAINING ASSOCIATION Vs. HARSIDHBHAI GOVINDLAL SHAH
|
April 18, 1990 |
|
AKBAR HAIDER BALECH Vs. GOVT OF INDIA
|
November 28, 1990 |
|
AKHIL BHARAT PRAVAS CO Vs. STATE OF GUJARAT
|
December 15, 1990 |
|
ALA RAMJI Vs. STATE OF GUJARAT
|
September 12, 1990 |
|
AMBALAL SARABHAI ENTERPRISES LIMITED BARODA Vs. UNION OF INDIA
|
November 27, 1990 |
|
AMITABH BANDOPADHYAY Vs. STATE OF GUJARAT
|
April 10, 1990 |
|
APEX ELECTRICALS PVT. LTD. Vs. UNION OF INDIA
|
March 23, 1990 |
|
ARVIND BALASHANKER JOSHI Vs. STATE OF GUJARAT
|
June 11, 1990 |
|
ARVINDKUMAR JASRAM GUPTA Vs. STATE OF GUJARAT
|
February 13, 1990 |
|
ASHOK G. CHAUHAN Vs. STATE OF GUJARAT
|
September 5, 1990 |
|
ASHOK GANDALAL @ CHAPPO Vs. DISTRICT MAGISTRATE, JAMNAGAR & OTHERS
|
February 9, 1990 |
|
ASHOKSINH GOPALSINH JADEJA Vs. D H BRAHMBHATT
|
April 2, 1990 |
|
ATTARHUSEN BADAMIA HUSSENI Vs. STATE OF GUJARAT
|
April 30, 1990 |
|
B K SHUKLA Vs. NATVERLAL RATANJI KEVAT
|
July 3, 1990 |
|
BABU APA Vs. STATE OF GUJARAT
|
July 16, 1990 |
|
BABU HAJIAMMANUTALLA ANSARI Vs. STATE OF GUJARAT
|
March 6, 1990 |
|
BAHAUDDIN HASNABHAI CHAUHAN Vs. DIRECTOR OF MUNICIPALITIES GUJARAT STATE
|
January 17, 1990 |
|
BAI JIVIBEN WIFE OF MOTIBHAI JIVABHAI Vs. SAKHIA SOMSINH MOHANSINH
|
July 13, 1990 |
|
BALUBHAI JETHABHAI SHAH Vs. CHHAGANBHAI BAMANBHAI
|
July 25, 1990 |
|
BARIA GUMAN HAMJI Vs. RAJANIKANT J SHAH
|
December 5, 1990 |
|
BHANA GUMAN PATEL Vs. DEPUTY CONSERVATOR OF FORESTS
|
September 4, 1990 |
|
BHANIBEN MAKANBHAI TANDEL Vs. STATE OF GUJARAT
|
September 18, 1990 |
|
BHANUBHAI CHHOTABHAI PATEL Vs. MUNICIPAL CORPORATION OF THE CITY OF BARODA
|
August 10, 1990 |
|
BHARAT SALT AND CHEMICAL INDUSTRIES MUNDRA KUTCH LIMITED Vs. STATE OF GUJARAT
|
November 29, 1990 |
|
BHAVNAGAR BRICKS MANUFACTURING CO Vs. BANK OF BARODA
|
April 2, 1990 |
|
BHAVNAGAR SALT AND INDUSTRIAL WORKS PRIVATE LIMITED Vs. GUJARAT ELECTRICITY BOARD BHAVNAGAR
|
January 17, 1990 |
|
BILLIMORA PARSI JARTHOSTI ANJUMAN TRUST FUND Vs. SAVAKSHA GAYOMAL DANDIWALLA
|
August 31, 1990 |
|
BORICHA P M Vs. SR REGIONAL MANAGER FOOD CORPORATION OF INDIA
|
April 30, 1990 |
|
C N CHAVDA Vs. DIRECTOR GENERAL OF POLICE GUJARAT
|
December 2, 1990 |
|
CENTURY MINERALS AND CHEMICALS LIMITED JAMNAGAR Vs. KOLI GORDHAN LAXMANBHAI
|
November 13, 1990 |
|
CHANDRAKANT BHAILAL PATEL Vs. T V KRISHNAMURTHY
|
July 30, 1990 |
|
CHANDRAKANT TUKARAM NIKAM Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
September 27, 1990 |
|
CHANDULAL JETHALAL JAISWAL Vs. COMMISSIONER OF POLICE VADODARA
|
January 12, 1990 |
|
CHAVAS RAMJI MAVJI Vs. KHAVAS SHANTILAL KANJI
|
November 14, 1990 |
|
CHEMICOAT LTD. Vs. UNION OF INDIA
|
December 10, 1990 |
|
CHUNIGAR UMRAOGAR GOSAI Vs. DISTRICT MAGISTRATE RAJKOT
|
December 19, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. GOSAR FAMILY TRUST
|
October 4, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. GRACE PAPER INDUSTRIES PRIVATE LIMITED
|
March 9, 1990 |
|
D T MAKWANA Vs. STATE OF GUJARAT
|
August 22, 1990 |
|
D. G. DESOUZA Vs. DIRECTOR GENERAL OF POLICE, AHMEDABAD
|
November 20, 1990 |
|
DAHYABHAI GOKALBHAI Vs. STATE OF GUJARAT
|
September 4, 1990 |
|
DAMABHAI BHAGWANBHAI TANDEL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
July 13, 1990 |
|
DARJI BIPINCHANDRA BHIKHALAL Vs. STATE OF GUJARAT
|
February 21, 1990 |
|
DATTU NATHU KUDEKAR Vs. NATIONAL INSURANCE COMPANY LIMITED
|
December 11, 1990 |
|
DELUX LAND ORGANIZERS Vs. STATE OF GUJARAT
|
August 22, 1990 |
|
DHIRAJLAL GANDABHAI Vs. STATE OF GUJARAT
|
December 19, 1990 |
|
DHIRAJLAL JASMATBHAI VIRADIYA Vs. GUJARAT STATE FINANCE CORPORATION
|
July 16, 1990 |
|
DHULIBEN MAHIJIBHAI Vs. MAHIJIBHAI KISABHAI CHAUHAN
|
December 18, 1990 |
|
DIPABHAI MOHANBHAI PARMAR Vs. STATE OF GUJARAT
|
June 19, 1990 |
|
DIPAK VEGETABLE OIL INDUSTRIES LIMITED Vs. UNION OF INDIA
|
January 30, 1990 |
|
EVERGREEN APARTMENT CO OP HOUSING SOCIETY Vs. SPECIAL SECRETARY REVENUE DEPARTMENT GUJARAT STATE
|
August 16, 1990 |
|
FIRE SERVICE STAFF ASSOCIATION Vs. AHMEDABAD MUNICIPAL CORPORATION
|
August 22, 1990 |
|
FIRE SERVICE STAFF ASSOCIATION AHMEDABAD Vs. AHMEDABAD MUNICIPAL CORPORATION
|
July 24, 1990 |
|
G D ZALA Vs. REGIONAL MANAGER, STATE BANK OF INDIA
|
September 3, 1990 |
|
GORDHANBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
|
September 5, 1990 |
|
GOVIND TRANSPORT COMPANY Vs. CHUNAKI ALIAS THANKI
|
December 4, 1990 |
|
GUJARAT AGRO INDUSTRIES CORPORATION AHMEDABAD Vs. UNION OF INDIA
|
December 15, 1990 |
|
GUJARAT ELECTRICITY BOARD UKAI Vs. HIND MAZDOOR SABHA
|
December 15, 1990 |
|
GUJARAT POLLUTION CONTROL BOARD BARODA Vs. INDIAN CHEMICALS MANUFACTURER VADODARA
|
June 11, 1990 |
|
GUJARAT STATE RETIRED PROFESSORS ASSOCIATION Vs. STATE OF GUJARAT
|
August 21, 1990 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION, AHMEDABAD Vs. BHIKUBHAI N. SUM AND ANOTHER
|
December 24, 1990 |
|
GUJARAT UNIVERSITY Vs. SIDA NITINKUMAR LAXMANBHAI
|
June 18, 1990 |
|
GUJARAT WATER SUPPLY AND SEWERAGE BOARD GANDHINAGAR Vs. SUNDARDAS HUKUMATRAM SHIVANANI
|
December 10, 1990 |
|
GULABBHAI BUDHABHAI PATEL Vs. DISTRICT MAGISTRATE SURAT
|
June 12, 1990 |
|
HAIDERKHAN LALKHAN PATHAN Vs. STATE OF GUJARAT
|
February 9, 1990 |
|
HARIJAN RATILAL MALABHAI Vs. STATE OF GUJARAT
|
July 16, 1990 |
|
HARISHCHANDRA L PATEL Vs. MADHAVSINH SOLANKI
|
January 6, 1990 |
|
HARSHABEN Vs. PRAFULCHANDRA SHANTILAL SHAH
|
October 5, 1990 |
|
HIMADRI TEXTILE MILLS Vs. JITENDRA HIRABHAL
|
December 27, 1990 |
|
HIRABHAI NANUBHAI DESAI Vs. STATE OF GUJARAT
|
April 26, 1990 |
|
HIRALAL UDAYRAM Vs. STATE OF GUJARAT
|
March 23, 1990 |
|
HYDERKHAN LALKHAN PATHAN Vs. STATE OF GUJARAT
|
November 7, 1990 |
|
INDIAN FARMERS FERTILIZERS CO OPERATIVE LIMITED Vs. UNION OF INDIA
|
November 12, 1990 |
|
IQBALMOHMAD YUSUFALI PATEL Vs. DEPUTY DISTRICT DEVELOPMENT OFFICER REVENUE
|
September 17, 1990 |
|
ISHWARSINH M RAJPUT Vs. STATE OF GUJARAT
|
November 5, 1990 |
|
J S KALAL Vs. GUJARAT MINERAL DEVELOPMENT CORPORATION
|
December 28, 1990 |
|
J.B. KHARWAR SONS Vs. UNION OF INDIA
|
May 4, 1990 |
|
J.M. MEHTA Vs. STATE OF GUJARAT
|
December 20, 1990 |
|
JARDULLAKHAN HANIFKHAN PATHAN Vs. STATE OF GUJARAT
|
March 6, 1990 |
|
JASARAJ JETHAMAL Vs. ASSISTANT COLLECTOR OF CUSTOMS KANDLA
|
November 22, 1990 |
|
JASHBHAI MOTIBHAI PATEL Vs. HASMUKHBHAI RAVJIBHAI PATEL
|
June 22, 1990 |
|
JASHUBHAI HIRALAL GANDHI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR AHMEDABAD
|
March 23, 1990 |
|
JASRAJ JETHAMAL Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
November 23, 1990 |
|
JAY BHARAT SAW MILLS Vs. BABULAL AMBALAL SODH PARMAR
|
December 17, 1990 |
|
JAYABEN WD O DEVA GOVIND Vs. K B HARIHARDAS
|
August 17, 1990 |
|
JAYANTILAL AND CO Vs. GARASIA RAJVIRBA UDESINH
|
November 23, 1990 |
|
JAYBHARAT SAW MILL Vs. BABULAL AMBALAL SODH PARMAR
|
December 4, 1990 |
|
JENABAI WD O ABDUL KARIM MUSA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
December 27, 1990 |
|
JERAM BHANJI Vs. COLLECTOR OF JUNAGADH
|
March 28, 1990 |
|
JIVAMAL JETHAMAL Vs. MOHMAD ALIABDULLA
|
July 7, 1990 |
|
K N PATEL Vs. STATE OF GUJARAT
|
June 18, 1990 |
|
K S JHALA Vs. N H HOKABAJ
|
August 10, 1990 |
|
KADARBHAI PIRUBHAI SHAIKH Vs. STATE OF GUJARAT
|
November 7, 1990 |
|
KALABHAI Vs. TARABEN WD O GORDHANBHAI MANGALBHAI
|
August 17, 1990 |
|
KALIDAS PUNJABHAI VYAS Vs. GIRDHARBHAI PARSOTAM KRISTI
|
August 27, 1990 |
|
KAMAL SINGH BENGALI Vs. GUJARAT PUBLIC SERVICE COMMISSION
|
August 30, 1990 |
|
KANABHAI BHEMABHAI BHARWAD Vs. GOTABHAI FULABHAI WAGHARI
|
November 30, 1990 |
|
KANDARPAKUMAR KRISHNAKUMAR DHOLAKIA Vs. GUJARAT PUBLIC SERVICE COMMISSION
|
March 7, 1990 |
|
KANDARPKUMAR KRISHNAKUMAR DHOLAKIA Vs. GUJARAT PUBLIC SERVICE COMMISSION
|
July 12, 1990 |
|
KANDLA STEVEDORES ASSOCIATION LIMITED KANDLA Vs. UNION OF INDIA
|
November 26, 1990 |
|
KANTABEN WD O DAHYABHAI MAGANBHAI Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
|
December 27, 1990 |
|
KANTIBHAI NAGARBHAI KHRISTI Vs. KANTIBHAI PUNJABHAI THAKOR
|
December 3, 1990 |
|
KANTIBHAI PARMABHAI VANKAR Vs. DISTRICT SUPERINTENDENT OF POLICE SABARKANTHA
|
July 7, 1990 |
|
KANTIJI CHANDUJI PARMAR Vs. STATE OF GUJARAT
|
February 12, 1990 |
|
KANTILAL DHANJI NAROLA Vs. COLLECTOR AMRELI
|
June 21, 1990 |
|
KAUSHIKKUMAR @ GOPALDAS Vs. STATE OF GUJARAT
|
October 4, 1990 |
|
KHETSHI MEGHJI CHARLA Vs. GALA NANJI KHETSI
|
April 20, 1990 |
|
KHIMJI SIDDIK Vs. STATE OF GUJARAT
|
November 9, 1990 |
|
KIKABHAI UKABHAI PATEL Vs. STATE OF GUJARAT
|
March 2, 1990 |
|
KIRTISINH G RANA Vs. STATE OF GUJARAT
|
May 4, 1990 |
|
KISHANLAL DHIRAJLAL VYAS Vs. OIL AND NATURAL GAS COMMISSION
|
March 21, 1990 |
|
KISHOREKUMAR Vs. RAJESHKUMAR JAYPRAKASH AGARWAL
|
October 30, 1990 |
|
KISHORKUMAR VENILAL PATEL Vs. DAYASWARUP BHAILALBHAI RAO
|
October 8, 1990 |
|
KOLI MANSUKH RANA Vs. PATEL NATHA RAMJI
|
December 19, 1990 |
|
KOLI NAGJIBHAI VARJAN Vs. STATE OF GUJARAT
|
November 6, 1990 |
|
KUMAR GANGARAM Vs. ESTATE OFFICER GUJARAT HOUSING BOARD RAJKOT
|
March 2, 1990 |
|
KUTUBUDDIN KASAMBHAI NAGORI Vs. THE STATE OF GUJARAT
|
November 22, 1990 |
|
KWALITY SILK MILLS Vs. UNION OF INDIA
|
May 3, 1990 |
|
LADUBA Vs. BALVANTSING BHIMSING RANA
|
April 16, 1990 |
|
LALITABEN TULSIDAS Vs. AHMEDABAD MUNICIPAL CORPORATION AHMEDABAD
|
December 17, 1990 |
|
LAXMANBHAI JAGJIVAN SONI Vs. JAMNADAS JAGJIVAN SONI
|
September 11, 1990 |
|
LILUBHA MAHOBATSINH Vs. STATE OF GUJARAT
|
August 22, 1990 |
|
M D PARMAR Vs. STATE OF GUJARAT
|
March 21, 1990 |
|
MADHUBEN NATWARLAL Vs. PRAJAPATI PARSOTTAM TULSIDAS
|
February 21, 1990 |
|
MADHUPKUMAR J PREM Vs. AMRUT NATHU
|
February 16, 1990 |
|
MAHEBUBSHA GULABSHA Vs. STATE OF GUJARAT
|
January 30, 1990 |
|
MAHENDRABHAI JAIRAMBHAI UMREDKAR Vs. DIRECTOR, EMPLOYMENT AND TRAINING AND OTHERS
|
August 9, 1990 |
|
MAHENDRAKUMAR VEERABHAI MAKWANA Vs. STATE OF GUJARAT
|
September 1, 1990 |
|
MAHESH SHAMBHUPRASAD JOSHI Vs. K S VERMA MUNICIPAL COMMISSIONER BHAVNAGAR
|
March 29, 1990 |
|
MAHIPATSINH PANCHAJI JADEJA Vs. STATE OF GUJARAT
|
January 8, 1990 |
|
MAHMED AKHTAR HUSEIN ALIAS KADAR BHATTI Vs. STATE OF GUJARAT
|
July 9, 1990 |
|
MANAGER, CENTURY MINERALS AND CHEMICALS Vs. KOLI GORDHAN LAXMANBHAI AND ANR.
|
November 13, 1990 |
|
MANEKLAL KANTILAL AND COMPANY Vs. ISHWARLAL HARJIVANDAS
|
November 7, 1990 |
|
MANEKLAL KARSANDAS DAVDA Vs. STATE OF GUJARAT
|
April 25, 1990 |
|
MANEKLAL SAKARCHAND ZAVERI Vs. ASSISTANT CHARITY COMMISSIONER SURAT VIBHAG
|
December 15, 1990 |
|
MANGALBHAI A PATEL Vs. GUJARAT UNIVERSITY
|
August 9, 1990 |
|
MANGUBHAI MANSUKHRAM PANDYA Vs. PRANJIVAN TRIBHOVANDAS PUROHIT
|
November 23, 1990 |
|
MANILAL JADVAJI SHARMA Vs. STATE OF GUJARAT
|
December 17, 1990 |
|
MANSUKHLAL POPATLAL KANAKHRA Vs. STATE OF GUJARAT
|
January 30, 1990 |
|
MAVA ARJAN PARMAR Vs. COMMISSIONER OF POLICE AHMEDABAD
|
November 6, 1990 |
|
MAYUDDIN ABBASMIYA MALCK Vs. SHANABHAI SHANKERBHAI VALAND
|
December 24, 1990 |
|
MINOR BINABEN ARVINDKUMAR TRIPATHI Vs. RANJANBEN
|
November 22, 1990 |
|
MINOR LALA MEHUR RABARI Vs. SHITALDAS JETHANAND SINDHI
|
December 26, 1990 |
|
MOHAD HUSSEIN MIYA MOHMAD SHAIKH Vs. VALCHAND SUKHLAL JANI
|
October 9, 1990 |
|
MOHAN BHAGWAN PANNA Vs. STATE OF GUJARAT
|
December 18, 1990 |
|
MOHANLAL HEMRAJ KHATRI Vs. THE STATE OF GUJARAT
|
September 6, 1990 |
|
MOHMAD HUSAIN CHHOTUMIYA SHAIKH Vs. TARABEN MANILAL SHAH
|
December 13, 1990 |
|
MOHMED RAFIQ HUSSEINMIYA THAKORE Vs. STATE OF GUJARAT
|
July 24, 1990 |
|
MRUDULA INDULAL BHATT Vs. TRUSTEES OF NUTAN KUMAR BALMANDIR JUNAGADH
|
November 23, 1990 |
|
MULCHANDBHAI SHOBHRAJMAL GANVANI Vs. SECRETARY TO GOVERNMENT OF GUJARAT
|
November 6, 1990 |
|
MULUBHAI MALBHAI Vs. STATE OF GUJARAT
|
July 3, 1990 |
|
N D D B EMPLOYEES UNION Vs. STATE OF GUJARAT
|
November 21, 1990 |
|
N S SHAH Vs. C M TRIVEDI
|
December 27, 1990 |
|
NAGAR PRATHMIK SHIKSHAN SAMITI BARODA Vs. KANCHANBEN DAHYABHAI MISTRI
|
April 12, 1990 |
|
NANDAJI NARANJI MARWADI Vs. STATE OF GUJARAT AND OTHERS
|
May 4, 1990 |
|
NARAYANBHAI AJMALBHAI CHAVDA Vs. STATE OF GUJARAT
|
July 17, 1990 |
|
NARBHARAM PITAMBARDAS SONI Vs. UNION OF INDIA
|
December 26, 1990 |
|
NATHALAL MANILAL PATEL Vs. A R BANERJEE DEV COMMISSIONER
|
November 12, 1990 |
|
NATIONAL INSURANCE CO.LTD. RAJKOT Vs. MEETABEN LALJIBHAI
|
January 6, 1990 |
|
NATWARSINH A CHAUHAN Vs. NIRANJANBHAI K SHAH
|
November 17, 1990 |
|
NATWARSINH A CHAUHAN Vs. NIRANJANBHAI K SHAH
|
November 19, 1990 |
|
NAZIR AHMED FAKIRMOHMAD Vs. RAMSHANKAR BAIJNATH SHARMA
|
December 26, 1990 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SHANTABEN
|
July 19, 1990 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ASHOKBHAI RANCHHODBHAI PATEL
|
August 9, 1990 |
|
NIJAR RAMJAN Vs. STATE OF GUJARAT
|
February 7, 1990 |
|
NILESHKUMAR RAMESHCHANDRA DHRUV Vs. STATE OF GUJARAT
|
March 26, 1990 |
|
NILESHKUMAR RAMESHCHANDRA DHRUV Vs. STATE OF GUJARAT
|
May 26, 1990 |
|
NIRANJAN MILLS LTD. Vs. UNION OF INDIA
|
January 19, 1990 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. SUNDERBAI RAMJI
|
November 16, 1990 |
|
P M BORICHA Vs. SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA
|
April 30, 1990 |
|
P. S. SHASTRI Vs. PRINCIPAL, GUJARAT COLLEGE, AHMEDABAD
|
March 16, 1990 |
|
PAK PRODUCTS AHMEDABAD Vs. UNION OF INDIA
|
August 25, 1990 |
|
PANATAR ARVINDBHAI RATILAL Vs. STATE OF GUJARAT
|
December 7, 1990 |
|
PANCHAL GORDHANDAS RANCHHODBHAI Vs. MOCHI SHANTILAL HARGOVANDAS
|
September 7, 1990 |
|
PANKAJ BHATRI Vs. CHAIRMAN ONGC
|
August 9, 1990 |
|
PARMAR GOVIND JESANG Vs. PARMAR AJMAL ARJAN
|
July 19, 1990 |
|
PARSHOTTAMDAS RAMDAS PATEL Vs. MUNICIPAL CORPORATION OF AHMEDABAD
|
September 22, 1990 |
|
PATEL BHAGABHAI SHAMALBHAI Vs. THIRD SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
|
November 21, 1990 |
|
PATEL CHANDUBHAI ISHVARBHAI Vs. PATEL MOTIBHAI LALLUBHAI
|
December 19, 1990 |
|
PATEL DHANA DAL INDUSTRIES Vs. CENTRAL MANAGER AND DEPUTY INDUSTRIES COMMI JAMNAGAR
|
November 27, 1990 |
|
PATEL LALJI DEVJI Vs. STATE OF GUJARAT
|
June 26, 1990 |
|
PATEL RAMJI JASRAJ Vs. HARIJAN MITHA DUDA
|
August 8, 1990 |
|
PATEL VIRCHANDBHAI MADABHAI Vs. STATE OF GUJARAT
|
June 14, 1990 |
|
POKHRAJBHAI SOHANBHAI CHANDEL Vs. DISTRICT MAGISTRATE SURAT
|
November 6, 1990 |
|
PORBANDAR NAGARPALIKA Vs. STATE OF GUJARAT
|
July 9, 1990 |
|
PRABHUDAS LALJI UDESHI AND OTHERS Vs. STATE OF GUJARAT & ANOTHER
|
November 28, 1990 |
|
PRAFUL KESHAVJI THAKKAR Vs. UNION OF INDIA
|
February 20, 1990 |
|
PRAKASHKUMAR J GANDHI Vs. STATE OF GUJARAT
|
August 8, 1990 |
|
PRASANT M BHANSALI DR Vs. GUJARAT UNIVERSITY
|
March 17, 1990 |
|
PRASHANT PRAVINBHAI KANABAR Vs. GUJARAT UNIVERSITY
|
April 11, 1990 |
|
PROLITE ENGINEERING CO Vs. UNION OF INDIA
|
March 23, 1990 |
|
PUNJABHAI VIHALBHAI JADAV Vs. ASSISTANT GENERAL MANAGER INDIAN OVERSWAS BANK MADRAS
|
April 5, 1990 |
|
RAJAI TIRATHDAS RUPCHAND AND CO Vs. LAXMANBHAI VCRSIMAL RAJAI
|
December 6, 1990 |
|
RAJKUMAR MOTWANI Vs. DEAN MEDICAL COLLEGE S S G HOSPITAL BARODA
|
June 29, 1990 |
|
RAKESHSING JAGJYOTSING CHRISTIAN Vs. STATE OF GUJARAT
|
September 1, 1990 |
|
RALLIS INDIA LTD Vs. UNION OF INDIA
|
July 17, 1990 |
|
RAMA NAGJI Vs. STATE OF GUJARAT
|
February 7, 1990 |
|
RAMA PACKAGING AHMEDABAD Vs. UNION OF INDIA
|
May 1, 1990 |
|
RAMANBHAI SHIVABHAI PRAJAPATI Vs. STATE OF GUJARAT
|
March 16, 1990 |
|
RAMANLAL B JARIWALA Vs. DISTRICT MAGISTRATE SURAT
|
November 22, 1990 |
|
RAMBHAI ALIAS RAMLO KHIMCHAND Vs. STATE OF GUJARAT
|
June 14, 1990 |
|
RAMESHBHAI MAGANBHAI Vs. COMMISSIONER OF POLICE SURAT CITY
|
July 9, 1990 |
|
RAMILABEN WIFE OF MANILAL GANESHBHAI PATEL Vs. STATE OF GUJARAT
|
February 20, 1990 |
|
RAMJIBHAI HARKHABHAI Vs. SECOND EXTRA SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
|
November 14, 1990 |
|
RAMUJI MAGANJI Vs. STATE OF GUJARAT AND OTHERS
|
March 19, 1990 |
|
RAVAL MANEKLAL MOTIRAM Vs. STATE OF GUJARAT
|
September 1, 1990 |
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RISHI ENTERPRISES BOMBAY Vs. STATE OF GUJARAT
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April 2, 1990 |
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RODAJI MAHAJI Vs. STATE OF GUJARAT
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November 6, 1990 |
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SABBIRBHAI YAKUBBHAI SHAIKH Vs. STATE OF GUJARAT
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July 31, 1990 |
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SABIR MOHYUDDIN SHAIKH Vs. COMMISSIONER OF POLICE SURAT
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June 15, 1990 |
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SADIQ RAMI GULAM HUSSEIN Vs. STATE OF GUJARAT
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December 5, 1990 |
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SAKINABIBI WD O FAKIRMOHMED CHANDBHAI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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December 11, 1990 |
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SARDARKHAN NIWAZKHAN PATHAN Vs. STATE OF GUJARAT
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June 7, 1990 |
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SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. UNION OF INDIA
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December 12, 1990 |
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SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED Vs. STATE OF GUJARAT
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November 29, 1990 |
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SAVITABEN Vs. STATE OF GUJARAT
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February 28, 1990 |
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SHANKARBHAI BHULABHAI PATEL Vs. GOVERNMENT OF GUJARAT
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July 12, 1990 |
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SHANKER BECHAR KAHAR Vs. STATE OF GUJARAT
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March 3, 1990 |
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SHANKERBAG CO OPERATIVE HOUSING SOCIETY LIMITED Vs. KUMARI SAROJBEN MAGANBHAI
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November 21, 1990 |
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SHANKERBHAI MATHURBHAI PATEL Vs. RAMANLAL VRAJLAL PATEL
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October 10, 1990 |
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SHANKERLAL AMBALAL Vs. UNION OF INDIA
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March 26, 1990 |
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SHANTABEN AMBALAL SUTARIA Vs. VALJIBHAI HARJIBHAI PATEL
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December 19, 1990 |
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SHANTIVAN CORPORATION Vs. SUB REGISTRAR
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November 9, 1990 |
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SHIRISH MADHAVDAS PARIKH Vs. STATE OF GUJARAT
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February 9, 1990 |
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SHISHIRKUMAR SHARADCHANDRA SEN Vs. BINA ASHWINKUMAR BHAUMIK
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September 27, 1990 |
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SIDA NITINKUMAR LAXMANBHAI DR Vs. GUJARAT UNIVERSITY
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May 17, 1990 |
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SOMNATH RAMCHANDRA VERMA Vs. COMMISSIONER OF POLICE
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November 7, 1990 |
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SPECIAL LAND ACQUISITION OFFICER Vs. PUNJABHAI NARSHIBHAI PATEL
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December 7, 1990 |
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STADFAST PAPER MILLS Vs. UNION OF INDIA
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December 3, 1990 |
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STATE OF GUJARAT Vs. PRABHUDAS KALIDAS & COMPANY, MAHESANA
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July 19, 1990 |
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STATE OF GUJARAT Vs. RAMBHABEN JESABHAI
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December 15, 1990 |
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STATE OF GUJARAT Vs. RAMANBHAI R PANDYA
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November 9, 1990 |
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STATE OF GUJARAT Vs. SHYAMSUNDER BASALAL
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November 16, 1990 |
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STATE OF GUJARAT Vs. KRISHNA ENGINEERING WORKS
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October 11, 1990 |
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STATE OF GUJARAT Vs. MAHAVIR PRASAD JAIN
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October 11, 1990 |
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STATE OF GUJARAT Vs. PATEL NARAN DEVJI
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September 24, 1990 |
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STATE OF GUJARAT Vs. HEIRS OF RAMSINGH LAXMANSINGH
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June 15, 1990 |
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STATE OF GUJARAT Vs. CHHANABHAI MANGALBHAI
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June 21, 1990 |
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STATE OF GUJARAT Vs. THAKORLAL KESHAVLAL RANA
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July 30, 1990 |
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STATE OF GUJARAT Vs. STHANAKVASI JAIN MOTA SANGH
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July 25, 1990 |
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STATE OF GUJARAT Vs. MER PRABAT RAMAJI
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September 1, 1990 |
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STATE OF GUJARAT Vs. RATILAL UTTAMCHAND MORABIA
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September 3, 1990 |
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STATE OF GUJARAT Vs. UTTAM BHIKHU PRAJAPATI
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August 10, 1990 |
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STATE OF GUJARAT Vs. BABUJI alias MULSING DHUDAJI
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August 13, 1990 |
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STATE OF GUJARAT Vs. RAMJI DEVSI BHIL alias CHAKLA
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February 16, 1990 |
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STATE OF GUJARAT Vs. BHARAT ALIAS BHUPENDRA ALIAS HAKA NARANBHAI
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January 25, 1990 |
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STATE OF GUJARAT Vs. ABDULRASID IBRAHIM MANSURI
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January 22, 1990 |
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STATE OF GUJARAT Vs. RAMJI DEVSI BHIL
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February 18, 1990 |
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STATE OF GUJARAT Vs. COROMANDAL INVESTMENT PVT LTD
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March 16, 1990 |
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STATE OF GUJARAT Vs. BEAS INVESTMENT PVT LTD
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March 12, 1990 |
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STATE OF GUJARAT Vs. RAJENDRA KHODABHAI DESHDIA
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March 13, 1990 |
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STATE OF GUJARAT Vs. R L PATEL
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April 4, 1990 |
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STATE OF GUJARAT Vs. BAPUJI SAVAJI
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March 26, 1990 |
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STATE OF GUJARAT Vs. PANUBHAI alias PANIYO KOLAJI BHIL
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April 10, 1990 |
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STATE OF GUJARAT Vs. LUHANA PRABHUDAS VRAJLAL
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April 10, 1990 |
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SURAJMAL KANAIYALAL SONI Vs. STATE OF GUJARAT
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January 22, 1990 |
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SURAT DISTRICT PANCHAYAT Vs. DEVELOPMENT COMMISSIONER GANDHINAGAR
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December 21, 1990 |
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SURAT TEXTILE MARKET CO OPERATIVE SHOPS AND WARHOUSES SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF SURAT
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November 8, 1990 |
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SURESH HARIBHAI MARATHI Vs. DEPUTY COMMISSIONER OF POLICE SURAT CITY
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November 17, 1990 |
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SURESH JUGALKISHORE Vs. SUPERINTENDENT CENTRAL PRISON AHMEDABAD
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December 6, 1990 |
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SUSHILABEN BHUPATBHAI THADESHWAR Vs. UNION OF INDIA
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May 4, 1990 |
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TALAB UMAR BHAYA Vs. STATE OF GUJARAT
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December 17, 1990 |
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TULSIDAS MADHAVDAS SHARMA Vs. SHANTABEN TULSIDAS SHARMA
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December 27, 1990 |
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UNION BANK OF INDIA Vs. NARENDRA PLASTICS BHAVNAGAR
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August 12, 1990 |
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UNION BANK OF INDIA Vs. HEMANTBHAI RANCHHODBHAI VEGAD
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September 1, 1990 |
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UNION BANK OF INDIA Vs. NARENDRA PLASTICS AND OTHERS
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June 12, 1990 |
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UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. BHAVNAGAR Vs. GOHEL JANKBAWD/O. KARANSINGH PATHUBHA, AND ANOTHER
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July 19, 1990 |
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VADIA GRAM PANCHAYAT Vs. NAJA NARAN
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September 28, 1990 |
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VAGHARI JENABHAI ATABHAI Vs. VAGHARI JESANGBHAI UGRABHAI
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February 26, 1990 |
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VAJUBAHEN NAGARDAS SHAH Vs. NARMADASHANKER DAYASHANKER RAVAL AND OTHER
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January 12, 1990 |
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VAKHATSING NAGJIBHAVA RANA Vs. APPELLATE OFFICER AND DISTRICT REGISTRAR, CO-OPERATIVE SOCIETIES, BHARUCH
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January 11, 1990 |
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VALSAD JILLA SAHAKARI BANK LIMITED Vs. D K PATEL
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August 29, 1990 |
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VIDYADEVI WD/O DHARMARAJPRASAD Vs. BUDDH-E-SULEMAN KURESHI
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August 16, 1990 |
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VIKRAM MAYA MAIYA Vs. STATE OF GUJARAT
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April 2, 1990 |
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VIMLABEN BHUPATSINH BAROT Vs. DISTRICT COLLECTOR AHMEDABAD
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March 31, 1990 |
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WHITCO LIMITED Vs. UNION OF INDIA
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January 18, 1990 |
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YUSUFBHAI NOORMOHMED NANDOLIYA Vs. STATE OF GUJARAT
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November 5, 1990 |