|
(DR.) VIPUL @ VITHAL RAIYABHAI SANGANI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AND OTHERS
|
October 14, 1987 |
|
A N MEMAN Vs. HIGH COURT OF GUJARAT
|
September 7, 1987 |
|
ABDUL GANI ABDUL KARIM MANSURI Vs. GULAMNABI ABDUL KARIM VOHRA
|
November 17, 1987 |
|
ABDUL HAMIDKHAN PATHAN Vs. STATE OF GUJARAT
|
April 15, 1987 |
|
ABDUL LATIF ABDUL WAHAB SHAIKH Vs. STATE OF GUJARAT
|
July 15, 1987 |
|
ABHILASH TEXTILE Vs. RAJKOT MUNICIPAL CORPORATION
|
August 5, 1987 |
|
AHMED HUSEN ALIAS KALIO SHAIKH HUSEN SHAIKH Vs. COMMISSIONER OF POLICE AHMEDABAD
|
December 3, 1987 |
|
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. UNION OF INDIA
|
August 26, 1987 |
|
AKUMAL DHIRUMAL BALANI Vs. ARVINDKUMAR RAJENDRABHAI HARIBHAKTI
|
September 16, 1987 |
|
AMBICA TUBEWELL CO JOTANA Vs. STATE OF GUJARAT
|
November 26, 1987 |
|
AMRITBHAI GHELABHAI PATEL Vs. STATE OF GUJARAT
|
March 17, 1987 |
|
AMU MAVJI KHAVAS Vs. STATE OF GUJARAT
|
December 10, 1987 |
|
ASSISTANT COLLECTOR OF CUSTOMS KUTCH Vs. SURENDRA PRAGGAR GOSAI
|
October 9, 1987 |
|
B R ACHARYA Vs. STATE OF GUJARAT
|
September 30, 1987 |
|
B S MARVE Vs. STATE OF GUJARAT
|
December 14, 1987 |
|
BABUBHAI GULAMBHAI GOAS Vs. STATE OF GUJARAT
|
March 30, 1987 |
|
BABUL PARMAJI SHAH Vs. STATE OF GUJARAT
|
February 17, 1987 |
|
BALASINOR NAGRIK SAHAKARI BANK LIMITED Vs. STATE OF GUJARAT
|
May 1, 1987 |
|
BANASKANTHA DISTRICT FIRE WORKS ASSISTANT Vs. DISTRICT MAGISTRATE BANASKANTHA
|
October 5, 1987 |
|
BHANUPRASAD CHHOTALAL SHROFF Vs. KACHHIYA AMRITLAL GORDHANDAS
|
October 1, 1987 |
|
BHIPAT VIRA Vs. STATE OF GUJARAT
|
February 24, 1987 |
|
BIPINCHANDRA G DALAL Vs. STATE OF GUJARAT
|
June 16, 1987 |
|
BODU TARMAMAD Vs. DISTRICT SUPERINTENDENT OF POLICE JAMNAGAR
|
July 17, 1987 |
|
BORICHA VALABHAI NATHUBHAI Vs. STATE OF GUJARAT
|
July 8, 1987 |
|
CHAIRMAN OIL AND NATURAL GAS COMMISSION Vs. R A PARMAR
|
June 19, 1987 |
|
CHAKUBHAI PANCHABHAI Vs. STATE OF GUJARAT
|
March 13, 1987 |
|
CHAMPAKLAL J GADANI Vs. STATE OF GUJARAT
|
August 21, 1987 |
|
CHANDRAKANT NAGINDAS MODI Vs. STATE OF GUJARAT
|
December 15, 1987 |
|
CHANDRIKABEN NAVNITLAL DAVE Vs. STATE OF GUJARAT
|
October 1, 1987 |
|
CHHAGANBHAI KHUSHALBHAI PATEL Vs. ZAVERBHAI HATHIBHAI
|
October 9, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. LEENA A SARABHAI
|
August 11, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. DEEPAK TEXTILE INDUSTRIES LIMITED
|
August 18, 1987 |
|
COMMISSIONER OF INCOME TAX Vs. HARIKISHAN JETHALAL PATEL
|
April 9, 1987 |
|
COWASJEE NUSSERWANJI DINSHAW Vs. INCOME TAX OFFICER
|
March 18, 1987 |
|
DAHYABHAI M PATEL Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR UNIT NO 2 VADODARA
|
September 8, 1987 |
|
DAMOR FATAJI Vs. STATE OF GAJARAT AND OTHERS
|
March 27, 1987 |
|
DASHA SHRIMALI AND VANIK JAIN VIDYARTHI BHUVAN TRUST RAJKOT Vs. STATE OF GUJARAT
|
September 28, 1987 |
|
DER PUNJA FOGAL Vs. DISTRICT MAGISTRATE RAJKOT
|
November 26, 1987 |
|
DHIREN HARILAL GARASIA DR Vs. MANSU alias MINA CHAMANLAL DANGI
|
September 10, 1987 |
|
DHRANGADHRA MUNICIPALITY Vs. DHRANGADHRA CHEMICAL WORKS LIMITED
|
July 1, 1987 |
|
DHRANGADHRA MUNICIPALITY Vs. DHRANGADHRA CHEMICAL WORKS LIMITED
|
July 6, 1987 |
|
DIGVIJAY CEMENT CO LTD Vs. STATE OF GUJARAT
|
October 13, 1987 |
|
DILIP DINESHCHAND VAIDYA DR Vs. BOARD OF MANAGEMENT SHETH V S HOSPITAL AHMEDABAD
|
November 11, 1987 |
|
DINESHCHANDRA C. SHETH Vs. MAHESHCHANDRA C. SHAH
|
April 7, 1987 |
|
DINESHKUMAR HIMATLAL NIMAVAT Vs. STATE OF GUJARAT
|
June 30, 1987 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. MANGUBEN WD O RAMBHAI VISUBHAI PRAJAPATI
|
April 17, 1987 |
|
DIVYA VASUNDHARA FINANCIERS PRIVATE LIMITED IN RE Vs. STATE OF GUJARAT
|
September 7, 1987 |
|
GANDALAL NAROTTAMDAS PATEL Vs. MEHSANA NAGAR PALIKA
|
November 30, 1987 |
|
GENEST ENGINEERS PVT. LIMITED Vs. UNION OF INDIA
|
August 5, 1987 |
|
GONDAL VIBHAG NAGRIK SAHAKARI BANK LTD Vs. COLLECTOR AND ASSTT. SUPDT. OF STAMPS
|
June 16, 1987 |
|
GOVINDBHAI KANABHAI MARU Vs. N K DESAI DISTRICT JUDGE NAROL AHMEDABAD
|
August 31, 1987 |
|
GOVINDBHAI SOMABHAI NAI Vs. STATE OF GUJARAT
|
April 3, 1987 |
|
GUJARAT DALIT CIVIL AND CONSTITUTIONAL RIGHTS PRATIPADAN SAMITI Vs. UNION OF INDIA
|
November 27, 1987 |
|
GUJARAT ELECTRICITY BOARD Vs. PATAN NAGARPALIKA PATAN
|
April 27, 1987 |
|
GUJARAT MAJDOOR PANCHAYAT AHMEDABAD Vs. STATE OF GUJARAT
|
September 3, 1987 |
|
GUJARAT MARITIME BOARD AND ANOTHER Vs. BABUBHAI JOITARAM PATEL
|
April 2, 1987 |
|
GUJARAT UNIVERSITY Vs. CHETAN N SAVLA
|
December 30, 1987 |
|
H A MEHTA Vs. STATE OF GUJARAT
|
April 30, 1987 |
|
H S LASKARI SUPERINTENDENT OF CUSTOMS JUNAGADH Vs. STATE OF GUJARAT
|
September 14, 1987 |
|
HAMIDULLA Vs. STATE OF GUJARAT
|
September 3, 1987 |
|
HARESH K JANI Vs. SARABHAI RAMANBHAI SHAH
|
April 28, 1987 |
|
HARIJAN BECHAR BADHA Vs. STATE OF GUJARAT
|
July 8, 1987 |
|
HARIJAN BOOT HOUSE AHMEDABAD Vs. REGISTRAR OF FIRMS
|
September 11, 1987 |
|
HARISH C. RASKAPOOR AND ORS. Vs. JAFERBHAI MOHMEDBHAI CHHATPAR, DIVYA VASUNDHARA FINANCIERS P. LTD.
|
September 2, 1987 |
|
HARIVADAN MANEKLAL MODY Vs. CHANDRASINH CHANDRASINH PARMAR
|
September 18, 1987 |
|
HASMUKHLAL RAICHAND SHAH Vs. ARVINDBHAI MOHANLAL KAPADIA
|
December 4, 1987 |
|
HASMUKHLAL RAICHAND SHAH Vs. ARVINDBHAI MOHAN LAL KAPADIA
|
September 3, 1987 |
|
HIMATLAL J VAKHARIA Vs. URBAN LAND TRIBUNAL
|
September 23, 1987 |
|
INDIAN OIL CORPORATION LTD Vs. GANDHI TRAVELS AND TOURS BARODA
|
December 3, 1987 |
|
J D SHETH Vs. STATE OF GUJARAT
|
December 5, 1987 |
|
J S VYAS Vs. COLLECTOR AHMEDABAD
|
September 30, 1987 |
|
J V PUWAR DY S P BARODA Vs. STATE OF GUJARAT
|
April 24, 1987 |
|
JADIBEN HIRABHAI VEKARIA Vs. COMPETENT AUTHORITY AND DY. COLLECTOR (ULC), RAJKOT AND ANOTHER
|
August 31, 1987 |
|
JASHVIDYABEN C MEHTA Vs. COMMISSIONER OF INCOME TAX
|
September 29, 1987 |
|
JAYANTILAL GOVINDJI KUNDLIYA Vs. STATE OF GUJARAT
|
September 23, 1987 |
|
JAYSHREE J SOLANKI MISS Vs. STATE OF GUJARAT
|
December 24, 1987 |
|
JITENDRA R SUKHADIA Vs. ALEMBIC CHEMICAL WORKS COMPANY LIMITED
|
May 1, 1987 |
|
JITSINGH CHHATRASINGH RATHOD Vs. STATE OF GUJARAT
|
September 3, 1987 |
|
JIVRAJBHAI VRAJLAL PATEL Vs. STATE OF GUJARAT
|
September 16, 1987 |
|
K N SUTHAR Vs. S J MUNSHA
|
November 4, 1987 |
|
KADIWALA BHARATKUMAR JAMIYATRAM Vs. CHAUHAN SHRI ASSISTANT SECRETARY GUJARAT SECONDARY EDUCATION BOARD GANDHINAGAR
|
May 1, 1987 |
|
KANAKSINH HATHISINH JADEJA Vs. BALBHADRASINH NARENDRASINH JHALA
|
August 19, 1987 |
|
KANTILAL CHANDULAL SHAH Vs. C J JOSE
|
March 5, 1987 |
|
KANTILAL RAJHURAM THAKKAR Vs. DIRECTOR OF AGRICULTURAL MARKETING AND RURAL FINANCE GUJARAT
|
December 2, 1987 |
|
KARNALSINGH Vs. STATE OF GUJARAT
|
March 25, 1987 |
|
KASTURBHAI MULCHAND Vs. PROVISIONAL LIQUIDATOR OF THE AHMEDABAD SHREE RAMKRISHNA MILLS COMPANY LIMITED
|
October 5, 1987 |
|
KESHUBHAI KARSANBHAI KOLI Vs. STATE OF GUJARAT
|
August 12, 1987 |
|
KHIMJI RAJA HARIJAN Vs. DISTRICT MAGISTRATE BHAVNAGAR
|
October 16, 1987 |
|
KHUSHALIBEN ASHUMAL VARIANI Vs. MANILAL PRABHUDAS CHAUHAN
|
June 16, 1987 |
|
KIKABHAI UKABHAI PATEL Vs. STATE OF GUJARAT
|
December 16, 1987 |
|
KISHOR BHANUPRASAD DAVE Vs. COMMISSIONER OF POLICE AHMEDABAD
|
October 15, 1987 |
|
KOLI JESA ARJAN Vs. STATE OF GUJARAT
|
September 11, 1987 |
|
KUMUDINIBEN D CHOPDE Vs. AHMEDABAD MUNICIPAL CORPORATION
|
September 28, 1987 |
|
KWALITY PULP AND PAPER MILLS VAPI Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION VAPI
|
October 1, 1987 |
|
LALITSHANKER THAKORBHAI DESAI Vs. STATE OF GUJARAT
|
November 10, 1987 |
|
M D JUVEKAR Vs. MODERN BAKERIES INDIA LIMITED AHMEDABAD
|
October 8, 1987 |
|
MADAN MAGAN PATEL Vs. H R GEHLOT COMMISSIONER OF POLICE SURAT
|
July 28, 1987 |
|
MAFATLAL DAMODARDAS PAREKH Vs. UNION OF INDIA
|
June 16, 1987 |
|
MAGANLAL HARISHANKER JANI Vs. STATE OF GUJARAT
|
November 2, 1987 |
|
MAHENDRA Vs. MEHTA MOHANLAL MATHURDAS
|
October 13, 1987 |
|
MAHENDRA MILLS LTD Vs. UNION OF INDIA
|
November 21, 1987 |
|
MAJOR PARVESH CHANDER SURI Vs. UNION OF INDIA
|
July 15, 1987 |
|
MANGALSINGH BHANSINGH RATHOD Vs. STATE OF GUJARAT
|
December 17, 1987 |
|
MANHARLAL I SHAH Vs. YOGESHKUMAR KANAIYALAL SARAIA
|
January 21, 1987 |
|
MARKLAND PRIVATE LIMITED Vs. STATE OF GUJARAT
|
September 8, 1987 |
|
MEHENDRA MILLS LTD. Vs. UNION OF INDIA
|
December 5, 1987 |
|
MEHSANA DISTRICT CO OPERATIVE SALES AND PURCHASE UNION LIMITED Vs. STATE OF GUJARAT
|
December 21, 1987 |
|
MEHTA VIJAY RASIKLAL Vs. STATE OF GUJARAT
|
March 19, 1987 |
|
MOTILAL GAJARBHAI CHASISIYA Vs. STATE OF GUJARAT
|
July 27, 1987 |
|
MUKTINAGAR CO OPERATIVE HOUSING SOCIETY LIMITED Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR AHMEDABAD
|
October 5, 1987 |
|
MUNICIPAL AND PANCHAYAT EMPLOYEES Vs. STATE OF GUJARAT
|
March 27, 1987 |
|
N G KOTLE Vs. AHMEDABAD MUNICIPAL CORPORATION
|
July 14, 1987 |
|
NAGINDAS KESHAVLAL MEHTA Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR RAJKOT
|
September 24, 1987 |
|
NARANBHAI KHEMDAS PATEL Vs. STATE OF GUJARAT
|
October 10, 1987 |
|
NARANBHAI KHEMDAS PATEL Vs. STATE OF GUJARAT AND ANOTHER
|
October 16, 1987 |
|
NARSING N GAMIT Vs. STATE OF GUJARAT
|
December 28, 1987 |
|
NAVALBHAI KARSANBHAI CHAUHAN Vs. DIGVIJAY WOOLLEN MILLS LIMITED
|
August 4, 1987 |
|
NAVINCHANDRA DAHYABHAI PATEL Vs. STATE OF GUJARAT
|
June 16, 1987 |
|
NAVNITLAL L KHAKHKHAR Vs. HASMUKHLAL G SOLANKI
|
July 23, 1987 |
|
NEHRU MARG CABIN ASSOCIATION Vs. MODASA NAGAR PALIKA
|
October 1, 1987 |
|
NEW BANK OF INDIA EMPLOYEES UNION Vs. UNION OF INDIA
|
August 31, 1987 |
|
NEW JALARAM PARK CO OP HOUSING SOCIETY LIMITED Vs. RAMCHANDRA M CHAUHAN
|
September 23, 1987 |
|
NOORMOHMAD ISMAIL SHAIKH Vs. COMMISSIONER OF POLICE VADODARA
|
December 3, 1987 |
|
ORIENTAL INSURANCE CO. LTD. Vs. BALINDRA NATH SHARMA AND OTHERS
|
August 28, 1987 |
|
P I SHUKLA Vs. TRIBHOVANDAS HARGOVANDAS
|
December 10, 1987 |
|
P K DESAI Vs. BANK OF BARODA BOMBAY
|
August 31, 1987 |
|
P N ROAL Vs. STATE OF GUJARAT
|
July 2, 1987 |
|
PARLE BEVERAGES PRIVATE LIMITED Vs. THAKORE PRATAPJI KACHARAJI
|
September 28, 1987 |
|
PARLE REVARAGES PRIVATE LIMITED Vs. THAKORE PRATAPJI KACHARAJI
|
September 25, 1987 |
|
PARSHOTTAM DAHYABHAI CHUNARA Vs. STATE OF GUJARAT
|
December 1, 1987 |
|
PATEL EVELIN RANCHHODBHAI Vs. GUJARAT AYURVED UNIVERSITY JAMNAGAR
|
July 2, 1987 |
|
PATEL GORDHAN KADVABHAI Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR RAJKOT
|
September 24, 1987 |
|
PATEL PARSHOTTAMDAS VANMALIDAS Vs. GUJARAT ELECTRICITY BOARD
|
February 17, 1987 |
|
PERISHA P PANCHAL MISS Vs. GUJARAT STATE CIVIL SUPPLIES CORPORATION GANDHINAGAR
|
November 9, 1987 |
|
PRS PANIKAR Vs. OIL AND NATURAL GAS COMMISSION
|
August 26, 1987 |
|
PUJAJI DHULAJI THAKOR Vs. STATE OF GUJARAT
|
September 23, 1987 |
|
PUNAMBHAI G KACHHIA Vs. DIRECTOR OF TECHNICAL EDUCATION
|
July 30, 1987 |
|
QUALITY STEELS AND FORGINGS LIMITED Vs. GUJARAT ELECTRICITY BOARD
|
October 13, 1987 |
|
R S JAGTAP Vs. STATE OF GUJARAT
|
December 15, 1987 |
|
RAGHUVIRSINH AMARSINH JADEJA BROTHER OF DETENU HARISHCHANDRA A JADEJA Vs. UNION OF INDIA
|
September 8, 1987 |
|
RAJENDRAKUMAR NATVARLAL SHAH Vs. STATE OF GUJARAT
|
November 21, 1987 |
|
RAJKOT CANCER SOCIETY Vs. MUNICIPAL CORPORATION RAJKOT
|
July 1, 1987 |
|
RAJNIKANT AMBALAL PATEL Vs. STATE OF GUJARAT
|
August 19, 1987 |
|
RAJU @ RANESH AMRUTLAL JAIN Vs. STATE OF GUJARAT
|
October 15, 1987 |
|
RAJYA TULSIBHAI PATEL Vs. BANNER ENTERPRISE
|
August 10, 1987 |
|
RAMANBHAI NAVSUBHAI KUKANA Vs. STATE OF GUJARAT
|
April 2, 1987 |
|
RAMESHBHAI LALLUBHAI LUNI Vs. DEVRAJ BHALABHAI
|
September 21, 1987 |
|
RAMESHCHANDRA DHIRAJLAL VANKAWALA @ BALAK Vs. COMMISSIONER OF POLICE, SURAT AND OTHERS
|
November 26, 1987 |
|
RAMSING NENASING RAO Vs. STATE OF GUJARAT
|
August 7, 1987 |
|
RANJENBEN RAJSINH DIXIT Vs. CHANDRAKANT AMARSINH PATEL
|
April 8, 1987 |
|
RAVI CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX
|
December 24, 1987 |
|
REGIONAL DIRECTOR E S I C AHMEDABAD Vs. BATULBIBI WD O HAIDERKHAN MIRKHAN
|
June 29, 1987 |
|
RESERVE BANK OF INDIA BOMBAY Vs. HARISIDH CO OPERATIVE BANK LIMITED
|
September 4, 1987 |
|
SALAMKHAN BACHCHEKHAN PATHAN Vs. COMMISSIONER OF POLICE BARODA
|
December 7, 1987 |
|
SALEMAMAD SULEMAN GADH Vs. HOME MINISTRY DEPUTY SECRETARY GANDHINAGAR
|
March 25, 1987 |
|
SALIM RAJMAHMAD PATHAN Vs. STATE OF GUJARAT
|
December 15, 1987 |
|
SANJIV TEXTILE PVT LTD , AHMEDABAD Vs. STATE BANK OF INDIA
|
February 6, 1987 |
|
SARDAR KARANALSINGH GILL Vs. STATE OF GUJARAT
|
March 25, 1987 |
|
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 22, 1987 |
|
SAYAJI IRON & ENGG. CO. LTD. & ORS. Vs. D.C. VKINAND & ORS.
|
April 3, 1987 |
|
SHANTILAL NATHALAL KHACHARIA Vs. STATE OF GUJARAT
|
October 15, 1987 |
|
SHAUKAT ALI SABBAT ALI Vs. STATE OF GUJARAT
|
February 19, 1987 |
|
SHAVJI KANJI Vs. KANAKBHAI SURENDRABHAI
|
September 24, 1987 |
|
SHREE RAM MILLS LTD. Vs. JAGJIVANBHAI RANCHHODJI AHIR AND ANOTHER
|
August 4, 1987 |
|
SMT. LAXMIBAI JAMAIATMAL Vs. RAMESHLAL KOTUMAL
|
March 5, 1987 |
|
SPORTS CLUB OF GUJARAT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 8, 1987 |
|
STATE BANK OF INDIA Vs. K.YOGEE
|
May 5, 1987 |
|
STATE OF GUJARAT Vs. BHAGWANJI PITAMBER
|
November 26, 1987 |
|
STATE OF GUJARAT Vs. ROYAL TAILOR
|
September 15, 1987 |
|
STATE OF GUJARAT Vs. RANDHIR BABDA GORDHANBHAI SINGAL
|
January 20, 1987 |
|
STATE OF GUJARAT Vs. BABU alias RONI MANILAL
|
January 21, 1987 |
|
STATE OF GUJARAT Vs. ANWAR HASAM SUBHANIA
|
July 2, 1987 |
|
STATE OF GUJARAT Vs. IBRAHIM ALIAS KADAR BHATTI
|
July 20, 1987 |
|
STATE OF GUJARAT Vs. NARESHBHAI alias NARANBHAI JIVANJIBHAI HARIJAN
|
December 22, 1987 |
|
STATE OF RAJASTHAN Vs. GUJARAT STATE CONSTRUCTION CORPORATION LIMITED GANDHINAGAR
|
September 15, 1987 |
|
SUNDER HOTCHAND ASRANI Vs. K. M. BHATT, PROVIDENT FUND COMMISSIONER
|
April 24, 1987 |
|
SURENDRANAGAR DISTRICT PANCHAYAT EMPLOYEES UNION AND OTHERS Vs. SURENDRANGAR DISTRICT PANCHAYAT THROUGH THE SECRETATY AND OTHERS
|
November 16, 1987 |
|
U K ACHARYA Vs. STATE OF GUJARAT
|
November 7, 1987 |
|
UNION OF INDIA Vs. MAJOR VIRENDRARAI J KHAROD
|
July 15, 1987 |
|
USMANBHAI DAWOODBHAI MEMON Vs. STATE OF GUJARAT
|
June 15, 1987 |
|
USMANBHAI PAREEDBHAI Vs. STATE OF GUJARAT
|
June 12, 1987 |
|
V K BHATT PROVIDENT FUND COMMISSIONER AHMEDABAD Vs. MANEKCHOWK AND AHMEDABAD MFG COMPANY LIMITED
|
August 26, 1987 |
|
VADILAL POCHABHAI THAKKAR Vs. STATE OF GUJARAT
|
September 21, 1987 |
|
VAGHARI KARSAN BIJAL Vs. STATE OF GUJARAT
|
November 25, 1987 |
|
VIJAYA BANK AHMEDABAD Vs. STATE OF GUJARAT
|
August 1, 1987 |
|
VINODKUMAR HEMATRAM DAVE Vs. JANSEVA EDUCATION FOUNDATION
|
February 24, 1987 |
|
VITHALBHAI BABALDAS PATEL Vs. CHAIRMAN OIL AND NATURAL GAS COMMISSION DEHRADUN
|
September 22, 1987 |
|
VITHALBHAI NAGARBHAI PATEL Vs. STATE OF GUJARAT
|
September 9, 1987 |
|
VXL INDIA LIMITED Vs. INCOME TAX OFFICER
|
September 14, 1987 |