REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A P SHAH Vs. B M INSTITUTE OF MENTAL HEALTH	July 26, 1985
ABDUL KADER YAKUBBHAI SHAIKH Vs. STATE OF GUJARAT	January 24, 1985
ABDUL RASID ABDUL HAMID SHAIKH Vs. COMMISSIONER OF POLICE AHMEDABAD CITY	September 24, 1985
ACHALSINHJI KESHRISINHJI AND COMPANY Vs. COMMISSIONER OF INCOME TAX	September 13, 1985
AHMED YUSUF KATCHI Vs. ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA	January 18, 1985
AHMEDABAD ADVANCE MILL CO Vs. CHATURBHAI RANCHHODBHAI	March 22, 1985
AJIT K SHAHANI Vs. GUJARAT PUBLIC SERVICE COMMISSION	November 8, 1985
AMBALAL MANIBHAI PATEL Vs. STATE OF GUJARAT	August 9, 1985
AMBALAL RANJI JAIN Vs. RANJANA AMTALAL JAIN	September 9, 1985
AMBALAL SARABHAI ENTERPRISES LTD. Vs. SWASTIK HOUSEHOLD AND INDUSTRIAL PRODUCTS PVT. LTD.	December 13, 1985
AMBICA MILLS LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED	February 7, 1985
AMDIBEGUM Vs. STATE OF GUJARAT	September 20, 1985
AMIN ALIAS BALAM NUROHMED MEMON Vs. B K JHA COMMISSIONER OF POLICE AHMEDABAD	December 2, 1985
AMIT PROCESSORS PVT. LTD. Vs. UNION OF INDIA	March 4, 1985
AMRUTLAL KESHAVBHAI PATEL Vs. ISMAIL IBRAHIM BADAT	July 3, 1985
ANJANABEN PANKAT KUMAR SHAH Vs. PANKAT KUMAR JAYANTILAL SHAH	November 19, 1985
ANOPSINH JATUBHA Vs. V K GUPTA DISTRICT POLICE OFFICER JAMNAGAR	April 2, 1985
ANSUYABEN AMTHARAM PATEL Vs. SAKRALAL MANGAL DAS PATEL	November 18, 1985
ANSUYABEN HEMANTSINGH JADEJA Vs. ANIRUDHSINH HARISINH ZALA	October 3, 1985
ANUJKUMAR RAVJIBHAI PATEL Vs. STATE OF GUJARAT	February 6, 1985
ARUNODAYA MILLS LTD. Vs. UNION OF INDIA	April 15, 1985
ARVIND C SHAH DR Vs. STATE OF GUJARAT	December 2, 1985
ARYODAYA SPINNING AND WEAVING CO. LTD. Vs. STATE	January 4, 1985
ASHWIN N PAREKH Vs. UNION OF INDIA	July 3, 1985
ASIA FOUNDATION AND CONSTRUCTIONS LIMITED Vs. STATE OF GUJARAT	May 3, 1985
ASIA FOUNDATIONS AND CONSTRUCTIONS LTD. BOMBAY AND OTHERS Vs. STATE OF GUJARAT AND ANOTHER	July 31, 1985
ASSOCIATED CEMENT COMPANY LIMITED Vs. STATE OF GUJARAT	March 22, 1985
ASSOCIATION OF OFFICERS GSFC BARODA Vs. GUJARAT STATE FERTILIZERS COMPANY LIMITED	October 10, 1985
ATUL P PATHAKJI Vs. VICE CHANCELLOR SOUTH GUJARAT UNIVERSITY	June 26, 1985
AYUBKHAN ALIAS PAPU NAVABKHAN PATHAN Vs. STATE OF GUJARAT	November 6, 1985
AZIZ TRADERS Vs. CHAIRMAN GUJARAT ELECTRICITY BOARD	May 4, 1985
B D PATEL Vs. DENA BANK	February 28, 1985
B R ACHARYA Vs. STATE OF GUJARAT	January 16, 1985
BABABHAI BHAIJIBHAI Vs. NAISHADHRAI DEVENDRARAI	February 22, 1985
BABABHAI BHAIJIBHAI Vs. STATE OF GUJARAT	February 22, 1985
BABAKHAN ALIAS NARSINGH GULAMMOHAMAD PATHAN Vs. STATE OF GUJARAT	October 25, 1985
BABU AMIRMIYA A SHEIKH Vs. STATE OF GUJARAT	August 1, 1985
BABUBHAI SATYAMRAI RAI Vs. STATE OF GUJARAT	May 3, 1985
BABULAL SUNDARJI BHUNSHALI Vs. STATE OF GUJARAT	November 29, 1985
BAI CHANCHAL Vs. MOTIBHAI JHAVERBHAI DECD	August 13, 1985
BAI LAXMIBEN Vs. BHARATBHAI	September 6, 1985
BAI MANI WD O JAKHLABHAI HURJIBHAI Vs. EXECUTIVE ENGINEER IRRIGATION PROJECT DIVISION SIX BARODA	September 4, 1985
BAI VANA Vs. PAVANSINGH HARISINGH CHAUHAN	March 4, 1985
BALUBHAI MURADBHAI SINDHA Vs. STATE OF GUJARAT	January 25, 1985
BANK OF BARODA Vs. TIGER ELECT MOTORS COMPANY	March 25, 1985
BANK OF BARODA Vs. RABARI BACHUBHAI HIRABHAI	October 11, 1985
BANK OF BARODA Vs. THAKKAR CHANDULAL ISHWARBHAI	June 27, 1985
BARODA CEMENT AND CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX	December 9, 1985
BARODA MUNICIPAL CORPORATION Vs. GUJARAT ELECTRICITY BOARD	April 12, 1985
BASIRAN BIBI Vs. RAFI MIYA JIVA MIYA MULLECK	April 11, 1985
BAVABHAI SUKHABHAI PATEL SARPANCH OF HARIA GRAM PANCHAYAT Vs. STATE OF GUJARAT	July 8, 1985
BHALOD GRAM PANCHAYAT Vs. STATE OF GUJARAT	September 17, 1985
BHANUPRASAD MANISHANKER RAVAL Vs. STATE OF GUJARAT	February 8, 1985
BHANVARLAL LALCHAND SHAH Vs. KANAIYALAL NATHALAL INTWALA	September 24, 1985
BHARATKUMAR ARVINDKUMAR DAVE Vs. COMMISSIONER OF POLICE AHMEDABAD	July 9, 1985
BHARATKUMAR THAKORDAS MANJARWALA Vs. GUJARAT ELECTRICITY BOARD BARODA	July 11, 1985
BHAVNAGAR DISTRICT CO OP BANK LTD Vs. GOVERNMENT OF GUJARAT	July 15, 1985
BHAVNAGAR DISTRICT CO OPERATIVE BANK LIMITED Vs. H M JOSHI	June 25, 1985
BHIKHABHAI NARSIBHAI POWER OF ATTORNEY HOLDER OF VALLABHBHAI PARSHOTTAMBHAI Vs. FARDUNJI RUSTAMJI ADAJANIA	June 27, 1985
BILLIMORA ENGINEERING MART Vs. COMMISSIONER OF INCOME TAX	July 20, 1985
BILLIMORA TOWN MUNICIPALITY Vs. SAURASHTRA TOBACCO STORES	March 28, 1985
BIPIN TEXTILE DYEING AND PRINTING INDUSTRIES Vs. STATE OF GUJARAT	February 8, 1985
BOARD OF TRUSTEES KANDLA PORT TRUST Vs. MULRAJ ASHOKKUMAR MATHREJA	August 26, 1985
BOMIN PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 22, 1985
CANARA BANK Vs. GORDHANDAS DAMODARDAS	February 19, 1985
CAPTOCAPS PRIVATE LIMITED Vs. UNION OF INDIA	February 27, 1985
CENTRAL BANK OF INDIA KUTCH Vs. P R GARMENTS INDUSTRIES PVT LIMITED	March 15, 1985
CHANDRA KUMARI Vs. MAHIPATSINH KALUBHA RANA	September 3, 1985
CHANDRAKANT AMBALAL GANDHI Vs. B K JHA COM OF POLICE AHMD CITY	August 12, 1985
CHANDRAKANT RATILAL BHAVSAR Vs. HASUMATI SOMCHAND BHAVSAR	March 28, 1985
CHANDRIKABEN CHHANALAL PATEL Vs. RAMESHCHANDRA CHANDILAL PATEL	September 30, 1985
CHANDUBHAI CHHITTABHAI Vs. STATE OF GUJARAT	August 28, 1985
CHANDULAL ALIAS MAGANLAL DEVCHAND Vs. B B CHAVDA SUPERINTENDENT OF CUSTOM	September 25, 1985
CHATRASINH MANSINH MAHIDA Vs. INDRAVADAN RATILAL PATEL	August 16, 1985
CHATURBHAI DESAIBHAI PATEL Vs. STATE OF GUJARAT	July 12, 1985
CHIMANBHAI K PATEL Vs. COMMISSIONER OF WEALTH TAX	June 19, 1985
CHIMANLAL ESTATE OWNERS ASSOCIATION Vs. AHMEDABAD MUNICIPAL CORPORATION	December 17, 1985
CHINUBHAI MOHANBHAI PATEL Vs. AHMEDABAD MUNICIPAL TRANSPORT	December 9, 1985
CHOKSI CHINUBHAI AMBALAL Vs. POLICE COMMISSIONER AHMEDABAD CITY	January 11, 1985
CHOTUMAL SUGANSINGH RAJPUT Vs. STATE OF GUJARAT	October 28, 1985
COMBINED ENTERPRISES Vs. VIMLABEN NAGINBHAI PATEL	May 3, 1985
COMMERCIAL AHMEDABAD MILLS COMPANY LIMITED Vs. STATE OF GUJARAT	September 17, 1985
COMMISSIONER OF INCOME TAX Vs. JAMNABAI TOPANDAS	September 27, 1985
COMMISSIONER OF INCOME TAX Vs. KHODIDAS MOTIRAM PANCHAL	October 1, 1985
COMMISSIONER OF INCOME TAX Vs. NAMLABHAI BHANABHAI	October 1, 1985
COMMISSIONER OF INCOME TAX Vs. IMTIAZ U DIGMAR SHRI	October 9, 1985
COMMISSIONER OF INCOME TAX Vs. VISNAGAR TALUKA MAZDOOR SAHAKARI MANDALI LIMITED	October 3, 1985
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MASKATI CLOTH DEALERS CO OP WAREHOUSE SOCIETY LIMITED	October 8, 1985
COMMISSIONER OF INCOME TAX Vs. M K BROTHERS	October 25, 1985
COMMISSIONER OF INCOME TAX Vs. KUTCH OIL AND ALLIED INDUSTRIES PRIVATE LIMITED	October 21, 1985
COMMISSIONER OF INCOME TAX Vs. SHANTILAL RUGNATHJI DESAI	October 23, 1985
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED	November 7, 1985
COMMISSIONER OF INCOME TAX Vs. SANDEEP BIPINCHANDRA	September 5, 1985
COMMISSIONER OF INCOME TAX Vs. AVKASH NIDHI	September 4, 1985
COMMISSIONER OF INCOME TAX Vs. VAKHARIA COTTON TRADERS	September 6, 1985
COMMISSIONER OF INCOME TAX Vs. CHUNILAL M PANDYA	June 18, 1985
COMMISSIONER OF INCOME TAX Vs. INDRADAMAN AMRATLAL	June 26, 1985
COMMISSIONER OF INCOME TAX Vs. MEHTA TRANSPORT COMPANY	July 17, 1985
COMMISSIONER OF INCOME TAX Vs. RAMANBHAI B AMIN	July 11, 1985
COMMISSIONER OF INCOME TAX Vs. VALLABHDAS MANJIBHAI	July 11, 1985
COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA BUILDERS	June 27, 1985
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY CEMENT COMPANY LIMITED	July 4, 1985
COMMISSIONER OF INCOME TAX Vs. KODANDAS CHANCHLOMAL	June 28, 1985
COMMISSIONER OF INCOME TAX Vs. GANGA CHARITY TRUST FUND	October 23, 1985
COMMISSIONER OF WEALTH TAX Vs. GOVINDRAM TOPANDAS	June 25, 1985
COMMISSIONER OF WEALTH TAX Vs. KASTURBHAI MAYABHAI SHRI	November 5, 1985
D N ANERAO Vs. MAHESHKUMAR KANTILAL SONI	February 20, 1985
D S VASAVADA Vs. REGIONAL PROVIDENT FUND COMMISSIONER GUJARAT	January 29, 1985
DAHYABHAI SHANABHAI RATHOD Vs. RAMCHANDRA SAKALCHAND PATEL	September 13, 1985
DARBARA SINGH AND CO Vs. STATE OF GUJARAT	December 24, 1985
DATTU CHIMANRAO MARATHA Vs. STATE OF GUJARAT	September 24, 1985
DHARAMJI FATAJI HEAD CONSTABLE Vs. STATE OF GUJARAT	April 4, 1985
DHOLIBEN VALABHAI Vs. MANSUKHBHAI BHAICHAND	July 2, 1985
DILIPSING DARSHANSINGH BHARODIYA Vs. COMMISSIONER OF POLICE, AHMEDABAD	October 23, 1985
DINKARRAI ANANTRAI MANKAD Vs. INCOME TAX OFFICER	January 17, 1985
DYNAMO DILECTRICS Vs. UNION OF INDIA	February 14, 1985
EX MAJOR VIRENDRA RAI J KHAROD Vs. UNION OF INDIA	June 17, 1985
FARUKBHAI MOHMADBHAI SURTI Vs. MINOR AJAY RAVINDRAKUMAR	July 17, 1985
FOOD CORPORATION OF INDIA EMPLOYEES UNION AHMEDABAD UNIT Vs. FOOD CORPORATION OF INDIA	September 24, 1985
FULAJI OKHAJI THAKORE Vs. UNION OF INDIA	January 4, 1985
GAFURBHAI HUSSAINBHAI SHAIKH Vs. YUSUF IBRAHIM PATEL	December 12, 1985
GAJANAND MAGANLAL MEHTA Vs. STATE OF GUJARAT	October 17, 1985
GANDHI HAVABHAI HUSSA Vs. GANDHI GHULAMHUSSAIN RASOOLBHAI MUSA	September 27, 1985
GANESH LAND ORGANISATION Vs. COMMISSIONER OF INCOME TAX	June 26, 1985
GANESHBHAI KARSANBHAI PRAJAPATI Vs. STATE BANK OF INDIA	January 16, 1985
GANESHBHAI KESHAVBHAI VAGHARI Vs. STATE OF GUJARAT AND ANOTHER	August 2, 1985
GAUTAM TRANSPORT Vs. HUSEIN AHMEDA	November 29, 1985
GENERAL INSURANCE SOCIETY Vs. MINALBEN	February 27, 1985
GHANCHI GAFAR BACHU Vs. STATE OF GUJARAT	March 4, 1985
GHUNARA CHHAGAN KARSEN Vs. THE STATE OF GUJARAT	July 4, 1985
GIRISHBHAI BABUBHAI RAJA Vs. HANSABEN GIRISHCHANDRA	November 22, 1985
GOPALDAS BAKUBHAI RANA Vs. LUNAVADA NAGAR PANCHAYAT	February 4, 1985
GOPALDAS BECHARBHAI Vs. CHANDRA PRABHAJI	August 26, 1985
GORA VIBHAG JUNGLE KAMDAR MANDALI Vs. COMMISSIONER OF INCOME TAX	September 19, 1985
GOVINDBHAI MULJIBHAI PARMAR Vs. J MAHAPATRA DEPUTY POLICE COMMISSIONER AHMEDABAD CITY	October 31, 1985
GUJARAT HOUSING BOARD Vs. NAGAJIBHAI LAXMANBHAI	September 19, 1985
GUJARAT MINERAL DEVELOPMENT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT	August 19, 1985
GUJARAT SACHIVALAYA AND ALLIED OFFICES STENOGRAPHERS ASSOCIATION Vs. STATE OF GUJARAT	July 19, 1985
GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. BHARAT PETROLEUM CORPORATION LIMITED	December 18, 1985
GUJARAT STATE ROAD TRANSPORT Vs. DHULJIBHAI DHULABHAI PATEL	October 16, 1985
GUJARAT STATE ROAD TRANSPORT Vs. RASIKLAL JADAVJI PATEL	December 23, 1985
GUJARAT STATE ROAD TRANSPORT Vs. MINAXIBEN RANCHHODBHAI CHAUHAN	September 30, 1985
GUJARAT STATE ROAD TRANSPORT Vs. LAXMIDEVI JANAKSINHJI	September 10, 1985
GUJARAT STATE ROAD TRANSPORT Vs. SUGRBANU W/O IMAMUDDIN	February 21, 1985
GUJARAT STATE ROAD TRANSPORT Vs. JAGANNATH GORAKHANATH	October 16, 1985
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHETNA TRAVEL SERVICE	May 3, 1985
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PRAVINKUMAR MANILAL DESAI AND ANR.	December 2, 1985
GUJARAT VIDEO ASSOCIATION Vs. STATE OF GUJARAT	March 4, 1985
GULABDAS MAGANLAL GANJAWALA Vs. B NARSIMHAN COLLECTOR SURAT	July 31, 1985
GULAMALI GULAMNABI SHAIKH Vs. MUNICIPAL COMMISSIONER	December 23, 1985
HABIBULLA KALYANI Vs. STATE OF GUJARAT	January 9, 1985
HALIMBAI KASAMBHAI Vs. HASAMBHAI OSMANBHAI	October 11, 1985
HANIFABIBI Vs. BASIRKHAN ALIKHAN PATHAN AND ANOTHER	February 22, 1985
HARFULSINH RAMJIBHAI AHIR Vs. NIRMALA DEVI	July 2, 1985
HARIJAN PALJI GOVIND Vs. STATE OF GUJARAT	February 25, 1985
HAROON RAIDHAN SAMA Vs. STATE OF GUJARAT	November 29, 1985
HARSHADBHAI C PATEL Vs. INDRAVADAN P SHAH	November 25, 1985
HASHMUKHLAL HARJIVANDAS SANGHVI Vs. ISHWARLAL JETHALAL PAREKH	September 23, 1985
HASMUKHLAL RAICHAND Vs. CHANDRAKANT MAHENDRALAL	November 29, 1985
HASSAIN @ HASAN HANNU HAJI Vs. FATMABIBI	December 3, 1985
HEIRS OF DECD MOHOMADBHAI UMARBHAI PATHAN Vs. SHAH FULCHAND KASTURCHAND	January 22, 1985
HEMANTKUMAR DAHYABHAI PRAJAPATI Vs. STATE OF GUJARAT	February 25, 1985
HIMATLAL JIVABHAI PATEL Vs. FOOD CORPORATION OF INDIA	December 11, 1985
HUSEINMIYA SAFIMIYA Vs. HABIBSHA HASAMSHA FAKIR	June 25, 1985
IN RE : SIDDHPUR MILLS CO. LTD. Vs. STATE	July 19, 1985
INDRAVADAN JOSHI PRESIDENT GUJARAT STATE NON GOVERNMENT ADHYAPAN MANDIR KARMACHARI SANGH Vs. GOVERNMENT OF GUJARAT	February 21, 1985
INDULAL KANJI PAREKH Vs. COMMISSIONER OF INCOME TAX	September 12, 1985
INTIYAZALI SALIMUDDIN SAIYED Vs. DEPUTY POLICE COMMISSIONER BARODA	June 22, 1985
ISMAIL MAHMMED SHEKH Vs. SUB DIVISIONAL MAGISTRATE	April 30, 1985
J S SOLANKI Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS	September 16, 1985
JAIL REFORMS COMMITTEE Vs. THE STATE OF GUJARAT	January 31, 1985
JAISU AND CO Vs. MEERA AGENCY	August 28, 1985
JAMNADAS VAGHJIBHAI PATEL Vs. KARAMSAD URBAN CO OP BANK LIMITED	September 13, 1985
JANAKKUMAR MANUBHAI SHUKLA Vs. A MYANGER DISTRICT DEVELOPMENT OFFICER BULSAR	July 15, 1985
JANI NAVTAMLAL VENISHANKER Vs. VIVEKANAND CO OPERATIVE HOUSING SOCIETY SURENDRANAGAR	April 29, 1985
JANKI Vs. SARDARNAGAR MUNICIPALITY	January 18, 1985
JARINABEN JAFFRBAI AJMERI Vs. JAFARBHAI ABDULBHAI AJMERI AND OTHERS	June 25, 1985
JASUMATI GORHANBHAI VAGHELA Vs. PRIYAKANT MEGHIJIBHAI VAGHELA AND ANOTHER	September 20, 1985
JAYANTILAL CHHAGANLAL PANCHAL Vs. SHIRISH SHANTILAL PANDYA	August 26, 1985
JAYANTILAL DWARKADAS PATEL Vs. STATE OF GUJARAT	August 8, 1985
JAYANTILAL TRIBHOVANBHAI Vs. KIRIT M. SHAH AND ORS.	June 17, 1985
JAYDEV SHRICHAND DAMANI Vs. STATE OF GUJARAT	January 24, 1985
JAYESH HEMCHANDRA BELSARE Vs. REGISTRAR BHAVNAGAR UNIVERSITY	November 1, 1985
JAYSHRIBEN KANAIYALAL MALVIYA Vs. KANAIYALAL SHAMBHUBHAI MALVIYA AND ANOTHER	October 9, 1985
JAYVANDANA Vs. GUJARAT HOUSING BOARD	July 17, 1985
JETHABHAI CHHAGANBHAI CHAMAR Vs. A K SHAH ADD DISTRICT REGISTRAR OF CO OP SOCIETIES	July 3, 1985
JILLA PANCHAYAT Vs. BABLIBEN DHIRUBHAI	July 9, 1985
JINA MERU Vs. NARSHINHBHAI MATHURBHAI	July 9, 1985
JITUBHAI JIBHAIBHAI SOLANKI Vs. DISTRICT MAGISTRATE KHEDA	October 14, 1985
JOSHI CHHAGANLAL GARBADDAS DECD Vs. RAISING KHODASING	July 23, 1985
K L GADHVI Vs. CHIEF CONSERVATOR OF FOREST	January 18, 1985
KABHAI @ KALUSINH MOTISINH AND ANOTHER Vs. THE STATE OF GUJARAT	October 15, 1985
KAILASHBEN ARVINDKUMAR JOSHI Vs. ARVINDBHAI RATILAL JOSHI	January 1, 1985
KAIRA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX	October 18, 1985
KALAVATIBEN Vs. GUJARAT STATE ROAD TRANSPORT	August 8, 1985
KALOL NAGARPALIKA Vs. SHAH PRIYAVADAN BHAILALBHAI	June 24, 1985
KANCHANBHAI RAOJIBHAI AMIN Vs. UNION OF INDIA	January 18, 1985
KANTI MANEKLAL RANA Vs. COMMISSIONER OF POLICE VADODARA	December 20, 1985
KANTILAL DHARAMDAS KACHORIYA Vs. CHIEF OFFICER PALANPUR NAGAR PALIKA	December 4, 1985
KANTILAL JASAMATBHAI BHUT Vs. GENERAL MANAGER JILLA UDYOG KENDRA JUNAGADH	August 13, 1985
KANUBHAI RAMJIBHAI RABARI Vs. KALABHAI JAISINGBHAI	September 9, 1985
KAPADWANJ NAGARPALIKA Vs. BHARAT PETROLEUM CORPORATION LIMITED	December 11, 1985
KARSAN HIRA VADHIA Vs. K S DILIPSINHJI ADDL SECRETARY TO GOVERNMENT OF INDIA	March 14, 1985
KASAM IBRAHIM HUSSEIN BATHIA Vs. PROJECT MANAGER OIL AND NATURAL GAS COMMISSION ANKLESHWAR	August 12, 1985
KATHI HARSUR RUKHAD Vs. STATE OF GUJARAT	October 4, 1985
KEDARNATH TUKARAM NIKAM Vs. PRATAPRAO KHANDERAO TAKARE	September 6, 1985
KESHAVA LAL MULJIBHAI PATEL Vs. MINOR SHARDA	September 27, 1985
KHUSHAL JETHA PARMAR Vs. COMMISSIONER OF POLICE	December 12, 1985
KIRITKUMAR KANTILAL MALANI Vs. STATE OF GUJARAT	March 12, 1985
KISHORBHAI VERIBHAI PATEL Vs. STATE OF GUJARAT	October 25, 1985
KOLI VASHRAM PUNJA Vs. STATE OF GUJARAT	January 16, 1985
KULSUM Vs. ISMAILBHAI MOHMEDBHAI MALEK	July 15, 1985
KUSUMBEN Vs. ANIL KUMAR VINODRAI KAMDAR	September 9, 1985
LALBHAI TALSIBHAI PATEL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD	January 21, 1985
LAXMI FILM LABORATORY AND STUDIOS PRIVATE LIMITED Vs. STATE OF GUJARAT	September 6, 1985
LAXMICHAND VARDHAJI Vs. COLLECTOR OF BANASKANTHA	October 21, 1985
LIBERAL ENGINEERING WORKS Vs. COMMISSIONER OF INCOME TAX	June 20, 1985
LILABEN HAZARAK CHANDBHAI Vs. LALJIBHAI HIRABHAI BHAGAT	June 28, 1985
LILADHAR KHODAJI VAGHELA Vs. DIPANKOR BASU DEVELOPMENT COMMISSIONER	August 20, 1985
LILADHARBHAI KHODAJI VAGHELA Vs. S JAGDISHAN DISTRICT DEVELOPMENT OFFICER PALANPUR	March 29, 1985
LOK ADHIKAR SANGH Vs. STATE OF GUJARAT	January 30, 1985
M G ANAND Vs. STATE OF GUJARAT	September 23, 1985
M P RAMANANDI Vs. GUJARAT STATE WAREHOUSING CORPORATION	March 28, 1985
M S UPADHYAY Vs. MISTRI JAYANTILAL HARGOVINDDAS	January 16, 1985
MACHINE PRODUCTS (T) PRIVATE LIMITED Vs. UNION OF INDIA	March 27, 1985
MADHUBALA NATVARLAL HINDOCHA Vs. THE STATE OF GUJARAT	June 18, 1985
MADHUSUDAN VEGETABLE PRODUCTS COMPANY LIMITED Vs. RUPA CHEMICALS VAPI	August 8, 1985
MAHENDRA P DESAI Vs. STATE OF GUJARAT	February 15, 1985
MAHENDRABHAI SHANTILAL PANDYA Vs. AMARSING MOHANSING THAKORE AND OTHERS	February 21, 1985
MALGANBHAI RASULBHAI Vs. PUSHPAVADAN MANILAL DESAI SINCE DECD	July 29, 1985
MALGANBHAI RASULBHAI Vs. PUSHPAVADAN MANILAL DESAI	July 26, 1985
MANIBEN Vs. GOPALBHAI PUNJABHAI DHANKA	July 12, 1985
MANSINGH CHHAJURAM YADAV Vs. STATE OF GUJARAT	February 22, 1985
MANSUKHLAL A DOSHI Vs. STATE OF GUJARAT	November 8, 1985
MANUBHAI BABUBHAI PATEL Vs. DEPUTY CONSERVATOR OF FORESTS VALSAD	February 13, 1985
MEENABEN DHURABHAI RATHOD Vs. BACHUBHAI DAYALJI PATEL	July 12, 1985
MEENABEN THAKORBBAI PATEL Vs. UNION OF INDIA	March 19, 1985
MEHTA PARIKH AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 26, 1985
MER KARSAN DULE Vs. DISTRICT MAGISTRATE JUNAGADH	November 6, 1985
MERABHAI CHUGHABHAI KUVADIA Vs. STATE OF GUJARAT	November 23, 1985
MIRABEN BHUPATRAI PANDYA Vs. GYANDEV BALVANTRAI UPADHYAY	November 18, 1985
MOHAMMAD MUSA MOHAMAD YAKUB Vs. STATE OF GUJARAT	January 23, 1985
MOHANLAL CHUNILAL Vs. K M CHAUHAN FOOD INSPECTOR AHMEDABAD MUNICIPAL CORPORATION	September 13, 1985
MOHANLAL RANCHHODLAL SHAH Vs. COMMISSIONER OF POLICE	December 17, 1985
MOHMAD RAFIQ ALIAS CHINO MOHMAD SAFI Vs. STATE OF GUJARAT	October 9, 1985
MOHMAD UMAR GULAM RASUL VORA Vs. DISTRICT COLLECTOR KHEDA	October 11, 1985
MOHMED KASAM IMMAMUDDIN SHAIKH Vs. STATE OF GUJARAT	December 5, 1985
MOHOMADBHAI UMARBHAI PATHAN (DECEASED) REPRESENTED BY HEIRS Vs. SHAH FULCHAND KASTURCHAND	January 22, 1985
MULJIBHAI HARJIBHAI PATEL Vs. STATE OF GUJARAT	April 16, 1985
MULJIBHAI HARJIBHAI PATEL Vs. STATE OF GUJARAT	February 5, 1985
MUNNALAL PRABHUDAS SHARMA Vs. UNION OF INDIA	September 23, 1985
NAGINDAS TARACHAND KOTHARI Vs. STATE OF GUJARAT	October 8, 1985
NALINKANT J. BAXI, AHMEDABAD Vs. CHAIRMAN AND MANAGING DIRECTOR, BANK OF INDIA, BOMBAY AND OTHERS	August 7, 1985
NANDKISHORE SAKARLAL Vs. CONTROLLER OF ESTATE DUTY	October 3, 1985
NARAN ANAPPA SHETHI Vs. JAYANTILAL CHUNILAL SHAH	July 10, 1985
NARANBHAI RAMJIBHAI KHARADI Vs. STATE OF GUJARAT	September 30, 1985
NARBHESINH GNANSINGH Vs. STATE OF GUJARAT	February 6, 1985
NARENDRA G BHATT Vs. P N ROYCHAUDHARY	November 20, 1985
NARHARIPRASAD H JANI Vs. STATE OF GUJARAT	July 5, 1985
NATIONAL DAIRY DEVELOPMENT BOARD Vs. NATIONAL DAIRY DEVELOPMENT BOARD EMPLOYEES UNION AHMEDABAD	April 15, 1985
NATIONAL INSURANCE CO. Vs. HEMATSINH NANBHA SAARVAIYA	August 30, 1985
NATIONAL INSURANCE CO. LTD Vs. NATHIBAI	February 12, 1985
NATIONAL INSURANCE COMPANY Vs. RAJENDRA HEMATSINH	August 30, 1985
NATIONAL INSURANCE COMPANY Vs. PUNABHAI ZERABHAI KOLI	March 12, 1985
NATVARLAL MAGANLAL AMIN DECD Vs. AMIN THAKORBHAI MAGANBHAI	February 12, 1985
NAVSARI WASTE COTTON PRODUCTS Vs. COMMISSIONER OF INCOME TAX	September 13, 1985
NEW INDIA ASSURANCE CO. LTD Vs. GUJARAT STATE ROAD TRANSPORT	October 18, 1985
NEW INDIA ASSURANCE CO. LTD Vs. SHAKUBEN	February 12, 1985
NEW INDIA ASSURANCE CO. LTD Vs. MANJULABEN	December 11, 1985
NEW INDIA ASSURANCE CO. LTD Vs. RAJUBEN RAMBHAI	October 17, 1985
NEW INDIA ASSURANCE CO. LTD. Vs. MANOHAR LAL LILARAM	December 17, 1985
NEW INDIA ASSURANCE CO. LTD. Vs. RAMBAHADURSINGH GHANDRAPAISINGH RAJPUT	November 25, 1985
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MODI NARAYANBHAI MAGANBHAI	August 14, 1985
NEW INDIA INSURANCE CO. LTD Vs. AMRATLAL NATHALAL	April 4, 1985
NEW SWADESHI MILLS OF AHMEDABAD LTD. Vs. DYE-CHEM CORPORATION	January 2, 1985
NITABEN POPATLAL SHAH Vs. RAMESHKUMAR VADILAL SHAH	July 11, 1985
NITIN I TRIVEDI Vs. EXECUTIVE ENGINEER MECHANICAL GUJARAT MARITIME BOARD	May 2, 1985
OLD GOVERNMENT QUARTERS EMPLOYEES CULTURAL ASSOCIATION Vs. STATE OF GUJARAT	July 17, 1985
ORIENT MIDDLE EAST LINES LTD Vs. BRACE TRANSPORT CORPORATION OF MONROVIA	April 19, 1985
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. YUSUF MUSA CHANDKI	March 26, 1985
P P F AND S B K Vs. S MANDLI LTD	November 27, 1985
PATEL AND COMPANY Vs. COMMISSIONER OF INCOME TAX	September 16, 1985
PATEL BHAILALBHAI TALSIBHAI Vs. CHANDULAL GIRDHARLAL	December 18, 1985
PATEL C J AND COMPANY Vs. COMMISSIONER OF INCOME TAX	June 18, 1985
PATEL CHHOTABHAI SOMABHAI DECD Vs. JAISWAL KESHAVLAL RAMDAYAL DECD	August 1, 1985
PATEL NAGJI MADHU Vs. BAI RAJUBAI HEIRS OF DECEASED MASUBAI WD O UNAD VAJSUR	February 18, 1985
PATEL RAMANLAL ISHWARDAS Vs. PATEL AMTHABHAI NAROTTAMDAS	November 28, 1985
PATEL TRADERS Vs. PATEL AMBARAM THAKARSHI	January 22, 1985
PATEL VARYABHAI JESANGDAS Vs. STATE OF GUJARAT	August 23, 1985
PATEL VIMLABEN BHAILALBHAI Vs. MOTAVAR CHHOTABHAI ISHWARBHAI	September 25, 1985
PINALSHAH HAJI JAMALSHAH Vs. STATE OF GUJARAT	December 12, 1985
PITAMBER CHIBBA TANDEL Vs. UNION OF INDIA	January 3, 1985
POORNIMA M SHAH DR Vs. GUJARAT STREE KELAVANI MANDAL	December 4, 1985
POPATLAL RATILAL Vs. STATE OF GUJARAT	September 12, 1985
PRABHUBHAI RANCHHODHBHAI PATEL Vs. STATE OF GUJARAT	July 9, 1985
PRAKASH NAVNITBHAI IN RE Vs. STATE OF GUJARAT	August 5, 1985
PRAKASHCHANDRA KANTILAL Vs. SHANTILAL RANGILDAS	March 20, 1985
PRAMOD GOHEL Vs. DIVYABEN TUSHAR JHALA	December 26, 1985
PRAVINCHANDRA RAVJIBHAI AMIN Vs. BABUBHAI CHHOTABHAI PATEL	December 18, 1985
PROJECT MANAGER OIL AND NATURAL GAS COMMISSION Vs. KHEMSINGH RAMSINGH	June 25, 1985
PUNIBEN Vs. STATE OF GUJARAT	August 28, 1985
PUNJA VARVA CHAWDA Vs. K.S. DILIP SINHII	March 19, 1985
PURBAI NARJI Vs. KUTCH DIST PANCHAYAT	January 1, 1985
PUSHPABEN GOPALJI Vs. KANAKKUMAR AMRATLAL MEHTA	July 12, 1985
R BASU Vs. STATE OF GUJARAT	January 21, 1985
R G MAKWANA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	November 19, 1985
R M BAJPAEE Vs. STATE OF GUJARAT	June 28, 1985
RAFIA SULTAN WD O MIRZA SULTAN ALI BAIG SMT Vs. OIL AND NATURAL GAS COMMISSION	August 1, 1985
RAJ KUMAR MITHUMAL GOPLANI Vs. STATE OF GUJARAT	January 1, 1985
RAJ KUMAR MITHUMAL GOPLANI Vs. STATE OF GUJARAT	February 1, 1985
RAJABALI NAZARALI AND SONS Vs. COMMISSIONER OF INCOME TAX	August 28, 1985
RAJABALI NAZARALI AND SONS Vs. COMMISSIONER OF INCOME TAX	September 2, 1985
RAJAN PRIYADARSHI DY COMMISSIONER OF POLICE AHMEDABAD Vs. PREMILABEN INDRAVADAN PATEL	August 23, 1985
RAJPUT RANJITSING JATUBHA Vs. VINAY VYAS SUB DIVISIONAL MAGISTRATE PALANPUR	December 4, 1985
RAMABHAI CHHIPABHAI KOLI Vs. NATHABHAI MAVJIBHAI PARMAR	December 3, 1985
RAMCHANDRA SOMCHAND PATEL Vs. P. S. MEDORA AND OTHERS	October 17, 1985
RAMESH CHANDRA GUPTA Vs. UNION OF INDIA	October 31, 1985
RAMESH KUMAR BABULAL UPADHYAY Vs. NILABEN RAMNIKLAL RAJYA GURU	August 8, 1985
RAMESHCHANDRA JIVANJI BHAVSAR Vs. COMMISSIONER OF INCOME TAX SURAT	August 19, 1985
RAMESHGIRI DOLATGIRI VADALA Vs. RAMJI NATHABHAI	February 28, 1985
RAMJIBHAI DAHYABHAI Vs. COMMISSIONER OF INCOME TAX	June 25, 1985
RAMNIKLAL MANILAL BHATT Vs. RAMANLAL NATHUBHAI KAPADIYA	February 25, 1985
RANCHHODBHAI KESHAVLAL KADIA Vs. DAMODAR VELJIBHAI MISTRY	September 11, 1985
RANCHHODBHAI MADHABHAI PATEL Vs. SECOND SP LAND ACQUISITION OFFICER DISTRICT AHMEDABAD	July 3, 1985
RANJIT SOAP FACTORY Vs. INDUSTRIES COMMISSIONER AHMEDABAD	February 1, 1985
RASHMIKANT BABUBHAI PATEL Vs. GUJARAT ELECTRICITY BOARD	January 25, 1985
REHMAN SULEMAN Vs. FARIDMIYAN ASHRAMIYAN PATHAN	October 18, 1985
RELIANCE TEXTILE INDUSTRIES LTD. Vs. STATE	July 19, 1985
S D DAYAL Vs. STATE OF GUJARAT	April 2, 1985
S H SANGHVI Vs. STATE OF GUJARAT	October 3, 1985
SAHKAR OCTROI COMPANY Vs. RAJULA NAGAR PANCHAYAT	October 15, 1985
SAIYAD MOHAMAD BAKER EL EDROOS DECD Vs. ABDULHABIB BIN HASAN ARAB	August 12, 1985
SAKINABIBI Vs. HASAMKHAN RAHIMKHAN	September 6, 1985
SANYOJAN CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SURAJBEN WD O GOVINDBHAI PRABHUDAS	September 25, 1985
SARDARSINGH DEVISINGH Vs. DISTRICT SUPERINTENDENT OF POLICE SABARKANTHA	July 5, 1985
SARYUBEN Vs. BHARAT KUMAR MUKUNDRAI VYAS	June 19, 1985
SAUDAGARSING CHHAJUSING Vs. JASHODABEN	February 22, 1985
SAUDAGARSING CHHAJUSING AND ORS. Vs. JASHODABEN AND ANR.	February 25, 1985
SAYED KHERSHA SAJANSHAH MUTAWALLI Vs. BHUJ MUNICIPALITY	February 4, 1985
SAYED YASIN SAYED MOHMAD Vs. BAI CHANI	July 10, 1985
SECOND SPL. LAND ACQUISITION OFFICER, AHMEDABAD Vs. SHANKARBHAI ADARBHAI PATEL, GANDHI NAGAR	April 30, 1985
SHAH OCHHAVLAL MOTILAL Vs. KANSARA DHANLAXMI BECHARLAL	December 10, 1985
SHAHBUDDIN ISMAILBHAI GHASWALA Vs. KESHAVLAL LALLUBHAI TANDEL	November 26, 1985
SHAIKH MOHAMMEDBHIKHAN HUSSAINBHAI Vs. MANAGER CHANDRABHANU CINEMA	October 18, 1985
SHAMBHUPRASAD CHHOTALAL RAVAL DECD Vs. MADHUSUDAN GIRDHARLAL ACHARYA	March 12, 1985
SHANTABEN Vs. STATE OF GUJARAT	January 4, 1985
SHANTILAL CHHAGANLAL TALATI Vs. ASHOKBHAI CHIMANLAL DESAI	September 4, 1985
SHANTILAL MOHANLAL Vs. AHER BAWANJI MALDE	January 31, 1985
SHANTUKKUMAR LAXMIKANT SHARMA Vs. SHAH KUMUDCHANDRA VALCHANDBHAI	September 9, 1985
SHIVRAM ANTAIAH SHETTY Vs. CHIMANLAL AMBALAL TRIVEDI	November 19, 1985
SHOBHAN BHALKA KOLI Vs. MENABEN KALIA RUMALIA	September 3, 1985
SHREE PRAKASH TEXTILES P LTD Vs. UNION OF INDIA AND ORS	March 8, 1985
SIDHA ABHU IBRAHIM Vs. ASSTT COLLECTOR OF CUSTOMS	April 17, 1985
SITABEN Vs. RAMESHBHAI MANGANBHAI PARMAR	January 1, 1985
SOM BAHADUR GURUNG Vs. STATE OF GUJARAT	December 13, 1985
SOMABHAI RUVABHAI GAMIT Vs. AYYUBBHAI MUSTUFABHAL SHEIKH	March 11, 1985
STATE OF GUJARAT Vs. PATEL SHANKERLAL BHABHAIDAS	December 17, 1985
STATE OF GUJARAT Vs. AHMEDABAD MUNICIPAL CORPORATION	December 17, 1985
STATE OF GUJARAT Vs. HARISHBHAI NARSINHBHAI	July 22, 1985
STATE OF GUJARAT Vs. MANZOORALI ALIBAX	January 22, 1985
STATE OF GUJARAT Vs. MANZOORALI ALIBAX	January 21, 1985
STATE OF GUJARAT Vs. BATO ALIAS KASAM JUSAB	January 3, 1985
STATE OF GUJARAT Vs. R BASU	March 29, 1985
STATE OF GUJARAT Vs. P D ANKLESARIA	November 27, 1985
STATE OF GUJARAT Vs. KARAMSI NAYABHAI PATEL	October 8, 1985
STATE OF GUJARAT Vs. THAKORE VANUJI KALSING	September 13, 1985
STATE OF GUJARAT Vs. SHANABHAI DESAIBHAI PARMAR	September 2, 1985
STATE OF GUJARAT Vs. IQBAL ISMAIL VORA	September 20, 1985
STATE OF GUJARAT Vs. NATVARLAL GIRDHARDAS AND OTHER	August 23, 1985
STATE OF GUJARAT Vs. HANSA VISANJI RANA	April 29, 1985
STATE OF GUJARAT Vs. BHAGBATI PRASAD GANPATRAM UPADHYAYA	October 15, 1985
STATE OF GUJARAT COLLECTOR SURAT Vs. MANSUKHLAL RAMJIBHAI PROPRIETOR RAMANI KIRANA STORES	September 24, 1985
SUBODHCHANDRA CHAMPAKLAL MEHTA Vs. KESHAVLAL JESHINGBHAI PATEL	December 6, 1985
SUKHLAL DEVRAM PATEL Vs. STATE OF GUJARAT	August 29, 1985
SULEMAN ISA Vs. UNION OF INDIA	October 15, 1985
SUMRA ABU HAJI Vs. HIMATSINHJI JUVANSINHJI JADEJA	January 3, 1985
SUNALI TEXTILE CORPORATION Vs. UNION OF INDIA AND ORS	July 4, 1985
SUPDT. OF POST OFFICES Vs. PRATAP GHELABHAI MARU	October 14, 1985
THAKORLAL PRANLAL DESAI Vs. STATE OF GUJARAT	December 20, 1985
TRIBHOVANDAS VITHALDAS Vs. COMMISSIONER OF INCOME TAX	July 4, 1985
UGANDA INDUSTRIES COMPANY Vs. COMMISSIONER OF INCOME TAX	June 28, 1985
UNION OF INDIA Vs. N N PRAJAPATI	July 18, 1985
UNION OF INDIA Vs. YOGENDRASINGH SAHEBSINGH VARMA	June 26, 1985
UNION OF INDIA Vs. BAPU CHUNDAMAN PATIL	August 23, 1985
UNION OF INDIA Vs. PANKAJ OIL CAKE INDUSTRIES	August 2, 1985
UNITED INDIA FIRE AND GENERAL Vs. ISMAIL ALIBHAI SAPA	March 4, 1985
UNITED INDIA FIRE AND GENERAL Vs. NARENDRA KUMAR DEVSHI	December 17, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. Vs. HEMLATA	August 13, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. Vs. BHAGWANJI NATHUBHAI AND ORS., LABHUBEN NARAN	January 25, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. BACHU KABA SATROTIA	August 14, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LT Vs. BAI SHANTA AND OTHERS	February 11, 1985
UNITED INDIA INSURANCE COMPANY LIMITED Vs. REVABEN RANCHHODBHAI PATEL	August 16, 1985
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAGATSINH VALSINH	October 14, 1985
UNITEX DYEING AND PRINTING MILLS PRIVATE LIMITED Vs. UNION OF INDIA	July 5, 1985
URMILABEN CHAMPAKLAL JAISWAL Vs. COMMISSIONER OF POLICE BARODA	October 31, 1985
V S MAKWANA Vs. JAGDISHKUMAR KARSANDAS	September 30, 1985
VAKHATSINH SAMANTSINH PARMAR Vs. MUGUTLAL LALDAS TRIVEDI	July 8, 1985
VALIBEN HIRABHAI BAJANIA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD	December 24, 1985
VARSANJI ATAJI Vs. STATE OF GUJARAT	December 27, 1985
VIDYA VIKAS KELAVANI TRUST Vs. GHANSHYAMBHAI MARGHABHAI PATEL	November 27, 1985
VISHNU B SEERNANI Vs. K NARASHIMHAN SPECIAL SECRETARY GOVERNMENT OF INDIA	August 9, 1985
VISHWAMBHAR HEMANDAS Vs. NARENDRA JETHALAL GAJJAR	June 28, 1985
VITHALBHAI MANUBHAI Vs. MANJULABEN WD O SOMABHAI VIRJIBHAI VASAVA	August 16, 1985
VRAJLAL LAXMIDAS LADANI Vs. ABDULHASAN DECD	October 14, 1985
VYAS B N Vs. COMMISSIONER OF INCOME TAX	July 1, 1985
WHITCO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BARODA	October 3, 1985
YAKUBALI AHMED SAGIR Vs. RASIDABANU	September 3, 1985
ZARIN NOORMAMAD KASAM Vs. STATE OF GUJARAT	October 3, 1985

Year 1985 of HIGH COURT OF GUJARAT

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