|
(M/S.) SOMNATH BRICKS WORKS Vs. STATE OF GUJARAT
|
August 3, 1984 |
|
A Vs. B
|
April 13, 1984 |
|
A B GAJJAR Vs. UNION OF INDIA
|
September 10, 1984 |
|
ABDUL KADER YAKUBBHAI SHAIKH MALDE GHUSA Vs. STATE OF GUJARAT
|
October 19, 1984 |
|
ABHAY MILLS LIMITED Vs. STATE OF GUJARAT
|
January 12, 1984 |
|
AHMED AHAIYAT SAIYED Vs. IBRAHIM BHACHAL SHAH
|
February 13, 1984 |
|
AHMEDABAD JESUIT SCHOOLS SOCIETY Vs. STATE OF GUJARAT
|
August 21, 1984 |
|
AHMEDBHAI AND CO. Vs. NIRMALABEN
|
July 20, 1984 |
|
ALKA CERAMICS Vs. GUJARAT STATE FINANCIAL CORPORATION
|
November 20, 1984 |
|
ALLARAKHA IBRAHIM MAJETHIA Vs. UNION OF INDIA
|
December 11, 1984 |
|
AMBALAL RANCHHODLAL PATEL Vs. BHIKHABHAI PUNJABHAI
|
November 13, 1984 |
|
AMBUBHAI AND DIWANJI Vs. GUJARAT MAZDOOR PANCHAYAT
|
September 13, 1984 |
|
AMRELI DIST CO OPERATIVE SALE AND PURCHASE UNION LIMITED Vs. STATE OF GUJARAT
|
July 17, 1984 |
|
ANANDILAL HARILAL PATEL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER, AHMED
|
July 17, 1984 |
|
ANIL VASUDEV SALGAONKAR Vs. KERMEEN FOODS P. LTD.
|
December 4, 1984 |
|
ANOPKUNVAR KANTAKUNVAR HIJDA Vs. STATE OF GUJARAT
|
September 26, 1984 |
|
ARJANBHAI BHIKHABHAI Vs. BABUSING RAMSING
|
April 20, 1984 |
|
ARVINDKUMAR JWALAPRASAD Vs. CHINUBHAI BABALDAS SHAH
|
October 10, 1984 |
|
ASHOK DAGA Vs. STATE OF GUJARAT
|
June 27, 1984 |
|
ASHOKKUMAR NATVARLAL COMPANY Vs. KHAMAR HARILAL MAGANLAL
|
August 3, 1984 |
|
ATHERTON AND CO PRIVATE LIMITED Vs. RAINBOW SURGICAL DRESSING MANUFACTURING CO
|
February 3, 1984 |
|
ATIC EMPLOYEES UNION Vs. STATE OF GUJARAT
|
April 4, 1984 |
|
B M CHUDASAMA ASSTT COLLECTOR OF CUSTOMS BHAVNAGAR Vs. ISMAIL HUSSAIN KOREJA
|
January 24, 1984 |
|
B M DARJI FOOD INSPECTOR AHMEDABAD MUNICIPAL CORPORATION Vs. BIHARILAL KARULAL
|
April 20, 1984 |
|
B R ACHARYA Vs. STATE OF GUJARAT
|
November 9, 1984 |
|
BABUBHAI HAJIBHAI Vs. STATE OF GUJARAT
|
May 2, 1984 |
|
BACHU LAXMAN Vs. UNION OF INDIA
|
February 9, 1984 |
|
BACHUBHAI BHIKHABHAI Vs. STATE OF GUJARAT
|
February 7, 1984 |
|
BADRIDAN BHERAVADAN GADHAVI Vs. STATE OF GUJARAT
|
August 9, 1984 |
|
BALKISHAN CHATRABHUJ THACKER Vs. DEVABAI WD O OF JADAVJI
|
November 9, 1984 |
|
BALU RAMU MACCHI Vs. STATE OF GUJARAT
|
October 17, 1984 |
|
BALU RAMU MACHHI Vs. STATE OF GUJARAT
|
October 18, 1984 |
|
BARDOLIA TEXTILE MILLS Vs. INCOME TAX OFFICER
|
August 29, 1984 |
|
BARODA CATTLE SUPPLIERS ASSOCIATION Vs. STATE OF GUJARAT
|
November 30, 1984 |
|
BARODA MUNICIPAL CORPORATION Vs. PATEL DAHYABHAI GORDHANBHAI
|
April 13, 1984 |
|
BAYAD GRAM PANCHAYAT Vs. STATE OF GUJARAT
|
May 4, 1984 |
|
BHAGUBHAI H. DEVANI Vs. PORBANDAR
|
February 21, 1984 |
|
BHAKTIBHAI GOPALJI BHAKTA Vs. COLLECTOR OF SURAT
|
September 3, 1984 |
|
BHARAT C. MEHTA Vs. STATE OF GUJARAT
|
July 18, 1984 |
|
BHARAT VIJAY MILLS LIMITED Vs. INCOME TAX OFFICER
|
July 26, 1984 |
|
BHARATKUMAR PREMJI CHAUHAN Vs. GURUKRUPA ALLUMINIUM CORPORATION
|
July 30, 1984 |
|
BHAVNAGAR SALT AND INDUSTRIAL WORKS PVT LTD Vs. UNION OF INDIA
|
June 27, 1984 |
|
BHOPA SARA BHARWAD AND Vs. STATE OF GUJARAT
|
January 19, 1984 |
|
BIHARILAL V VAISHNAV Vs. STATE OF GUJARAT
|
January 20, 1984 |
|
BIPINCHANDRA JUGALDAS SONI Vs. GUJARAT STATE CO OPERATIVE COTTON FEDERATION
|
October 16, 1984 |
|
C V KOTECHA Vs. HALAR SALT AND CHEMICAL WORKS
|
December 11, 1984 |
|
CHAMANBHAI GANGARAM VANKAR Vs. STATE OF GUJARAT
|
April 12, 1984 |
|
CHAMAR VASHRAM CHHAGANBHAI Vs. PARMAR SURESH RAMJI
|
April 16, 1984 |
|
CHANCHALGAURI RAMANLAL Vs. NARENDRAKUMAR CHANDULAL
|
November 7, 1984 |
|
CHANDRAKANT DAHYABHAI MEHTA Vs. THE STATE OF GUJARAT AND ANOTHER
|
August 17, 1984 |
|
CHANDRAKANT G. DESAI Vs. STATE OF GUJARAT
|
January 25, 1984 |
|
CHAUHAN HUSAINBHAI ALIBHAI Vs. STATE OF GUJARAT
|
March 14, 1984 |
|
CHETAN TEXTILES BOMBAY Vs. JETHABHAI HIRJI AND CO
|
July 6, 1984 |
|
CHHABILDAS SHANTILAL PATEL Vs. STATE OF GUJARAT
|
November 23, 1984 |
|
CHHOTALAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 18, 1984 |
|
CHIMANBHAI ASHABHAI PATEL Vs. MANAGER FEDERATION OF CO OP STORES LIMITED NADIAD
|
November 16, 1984 |
|
CHIMANRAO BABERAO FATHER OF PRISONSER DATTARAO CHIMANRAO Vs. STATE OF GUJARAT
|
December 5, 1984 |
|
CHUDASAMA SHAMBHAJI KALUBHA Vs. STATE OF GUJARAT
|
July 10, 1984 |
|
COMMERCIAL AHMEDABAD MILLS CO. LTD. Vs. STATE
|
December 6, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. CELLULOSE PRODUCTS OF INDIA LIMITED
|
April 19, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. LILAVATI THAKORELAL PATEL
|
February 20, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. SAVITABEN N AMIN
|
September 24, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. GAUTAM SARABHAI
|
July 27, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. KARAMCHAND PREMCHAND PRIVATE LIMITED AND VICE VERSA
|
July 27, 1984 |
|
D J VAGHELA Vs. KANTIBHAI
|
January 25, 1984 |
|
D S VASAVADA VICE PRESIDENT G R C EMPLOYEES UNION Vs. CHIEF INSPECTOR BOMBAY SHOPS AND ESTABLISHMENTS ACT
|
January 31, 1984 |
|
D.S. SANDU Vs. STATE OF GUJARAT
|
December 21, 1984 |
|
DAHIBEN Vs. METHILAL DAHYALAL PATEL
|
December 19, 1984 |
|
DAHYABHAI WAGHJIBHAI Vs. BABUBHAI JETHABHAI PARMAR
|
June 19, 1984 |
|
DAJIBHAI KANJIBHAI TANDEL Vs. MAMLATDAR AND A L T PARDI
|
June 27, 1984 |
|
DASHRATHLAL JESINGHBHAI Vs. BAI GANGA
|
April 4, 1984 |
|
DAUDBHAI ISMAILBHAI DESAI Vs. IBRAHIM MOHAMEDBHAI DESAI
|
June 25, 1984 |
|
DEPUTY SECRETARY REVENUE DEPARTMENT URBAN LAND CEILING Vs. N K CORPORATION
|
November 12, 1984 |
|
DEVJIBHAI MOHANBHAI NAIK Vs. STATE OF GUJARAT
|
February 23, 1984 |
|
DHIRENDRA GABHARUBHAI KACHAR Vs. SAURASHTRA UNIVERSITY
|
March 5, 1984 |
|
DHRANGADHRA CHEMICAL WORKS PRAKASHBHAI KANJIBHAI SOLANKI Vs. STATE OF GUJARAT
|
November 27, 1984 |
|
DHRANGADHRA T S K Vs. SANGH LTD
|
July 13, 1984 |
|
DHRANGADHRA TALUKA SAHAKARI KHARID VHECHAN SANGH LIMITED Vs. RAMPRATAP HAKIMCHAND AND COMPANY
|
July 13, 1984 |
|
DIGVIJAY B MAJMUDAR Vs. UNION OF INDIA
|
April 23, 1984 |
|
DILIP SHAH Vs. GUJARAT UNIVERSITY
|
February 21, 1984 |
|
DIVYA VASUNDHARA FINANCE PVT. LTD. Vs. SMT. CHAMPABEN GAMANLAL GHEEWALA
|
April 23, 1984 |
|
DOHAD NAGARPALIKA Vs. MAHENDRAKUMAR NANALAL
|
December 7, 1984 |
|
DR. A.N. BANERJEE, BULSAR Vs. STATE OF GUJARAT AND ANOTHER
|
October 18, 1984 |
|
DR. KIRITKUMAR D. GOR Vs. TRUSTEES OF SARASPUR DHARMADA TRUST
|
February 20, 1984 |
|
DWARKADAS GURUMUKHDAS AGRAVAL Vs. BHANUBEN
|
November 20, 1984 |
|
FATEHSINHRAO PRATAPSINHRAO GAEKWAD Vs. SAVJIBHAI HARIBHAI PATEL
|
March 30, 1984 |
|
FATMABIBI MEHBOOBBHAI QURESHI Vs. PUNJAB NATIONAL BANK
|
February 20, 1984 |
|
FILMISTAN DISTRIBUTORS INDIA PVT LTD Vs. HANSABEN BALDEVDAS SHIVLAL
|
November 23, 1984 |
|
FILOMA PATHUBHAI PATEL AND OTHERS Vs. AMBALAL D. BHAGAT AND OTHERS
|
May 2, 1984 |
|
FOOD CORPORATION OF INDIA Vs. DYANUBA K NIKAM
|
September 21, 1984 |
|
FRANCIS DIAS Vs. NARDE SUMATILAL MALABHAI
|
September 17, 1984 |
|
G A PARMAR Vs. STATE OF GUJARAT
|
October 18, 1984 |
|
G A PARMAR Vs. STATE OF GUJARAT
|
February 7, 1984 |
|
GANDABHAI BAKORBHAI Vs. KESHAVLAL HARILAL
|
July 19, 1984 |
|
GHARDA CHEMICALS P. LTD. Vs. ANAND DYES INDUSTRIES P. LTD.
|
October 17, 1984 |
|
GOPAL KHESHI MASURA Vs. UNION OF INDIA
|
September 28, 1984 |
|
GOPAL T MADNANI Vs. STATE OF GUJARAT
|
November 7, 1984 |
|
GOPALBHAI PARSHOTTAMDAS CHAUHAN Vs. STATE OF GUJARAT
|
March 13, 1984 |
|
GOVINDBHAI JIVABHAI PATEL Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
March 19, 1984 |
|
GRAM PANCHAYAT, UMBERGAON Vs. NAVIN C. MEHTA
|
February 17, 1984 |
|
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
June 28, 1984 |
|
GUJARAT STATE CO OPERATIVE MARKETING FEDERATION Vs. R H BHATT BOARD OF NOMINEES CO OP SOCIETIES
|
March 12, 1984 |
|
GUJARAT STATE FINANCIAL CORPORATION Vs. JAYSHREE INDUSTRIES RAJKOT
|
December 5, 1984 |
|
GUJARAT STATE ROAD TRANSPORT Vs. YUVRAJ SHRI DIGVIJAYSINH
|
March 26, 1984 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PATEL NARAANGBHAI RAMJIBHAI
|
February 24, 1984 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KALUBHAI JIVABHAI BAJANIA
|
March 20, 1984 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION, AHMEDABAD Vs. RUPSINH VEGHJI RATHOD
|
September 27, 1984 |
|
GUJCHEM DISTILLERS INDIA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 26, 1984 |
|
GULABBHAI NANUBHAI MULTANI Vs. NAVSARI NAGARPALIKA
|
October 10, 1984 |
|
H G PATEL DR Vs. K S PARIKH DR MRS
|
December 14, 1984 |
|
HARENDRA GANGADAS DOSHI Vs. ADD SECRETARY TO THE GOVERNMENT OF INDIA
|
December 5, 1984 |
|
HARIGANGABEN W/O HARIKISHAND Vs. ALI MUSA MAROTHI
|
February 2, 1984 |
|
HARISHCHANDRA M AVASHIA Vs. MANAGER DISTRICT COLLECTOR AND CLAIMS SETTLEMENT COMMISSIONER
|
December 6, 1984 |
|
HARISHCHANDRA PAIKURAO NARVATE Vs. VIMALABEN MARUTIRAO
|
November 22, 1984 |
|
HARSHACHANDRA HARIBHAI PATEL Vs. IBRAHIM HAJI KHUBANBHAI
|
July 10, 1984 |
|
HASMUKH D DESAI AND CO Vs. BHIMBHAI RANCHHODJI VASHI
|
November 23, 1984 |
|
HASMUKHKUMAR ISHWARBHAI PATEL Vs. STATE OF GUJARAT
|
April 23, 1984 |
|
IMAMMIYA SADRUMIYA MALEK Vs. MAHMADHUSEN NABIBBHAI SHAIKH
|
April 5, 1984 |
|
INDIAN OIL CORPORATION LIMITED Vs. CAPT JOGENDRANATH CHOPRA
|
March 16, 1984 |
|
INDRAVADAN H SHAH Vs. STATE OF GUJARAT
|
December 17, 1984 |
|
INDUBEN ALIAS DHANBAI Vs. SAIYED MAHMAD JIYA
|
September 10, 1984 |
|
INDULAL G TRIVEDI Vs. GENERAL MANAGER WESTERN RAILWAY BOMBAY
|
March 30, 1984 |
|
ISHVERBHAI BHAGUBHAI Vs. SPECIAL SECRETARY REVENUE DEPARTMENT
|
March 2, 1984 |
|
J S PANDYA MRS Vs. DIRECTOR GENERAL OF POLICE AND INSPECTOR GENERAL OF POLICE GUJARAT STATE
|
November 14, 1984 |
|
JAGATBHAI PUNJABHAI PALKHIWALA Vs. VIKRAMBHAI PUNJABHAI PALKHIWALA
|
March 12, 1984 |
|
JAGATBHAI PUNJABHAI PALKHIWALA Vs. VIKRAMBHAI PUNJABHAI PALKHIWALA
|
March 9, 1984 |
|
JAI RANCHHOD BHOGILAL SEVAK Vs. THAKORELAL PRANJIVANDAS JUMKHAWALAL
|
July 4, 1984 |
|
JASHPAL SINH Vs. STATE OF GUJARAT
|
November 23, 1984 |
|
JASHWANTLAL SHOUBHAGYACHAND SHAH Vs. KANTILAL TRIBHOVANDAS AMIN
|
February 8, 1984 |
|
JASMAT PARSHOTTAM GANESH Vs. STATE OF GUJARAT
|
September 19, 1984 |
|
JASUMATI AMRATLAL CHATURAS Vs. AMRITLAL CHATURDAS AND
|
August 3, 1984 |
|
JAYANT VRAJLAL AJMERA Vs. JAYANTKUMAR MOTICHAND DOSHI
|
November 7, 1984 |
|
JAYANTILAL MANEKLAL SONI AND ORS. AND AMRITLAL CHANDMAL JAIN Vs. UNION OF INDIA
|
January 18, 1984 |
|
JESANGBHAI DESAIBHAI PATEL Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
March 19, 1984 |
|
JETHALAL GIRDHARLAL Vs. STATE OF GUJARAT
|
February 6, 1984 |
|
JETHALAL RAGHUNATH Vs. K H SOJITRA
|
April 27, 1984 |
|
JHATLOMAL KAKUMAL Vs. SHOBHRAJ THARYAMAL DALWANI
|
March 23, 1984 |
|
JIVABHAI PITAMBARBHAI DECD Vs. MANEK JAMSHEDJI RATANSHA GIARA
|
August 3, 1984 |
|
JIVRAJ JUTHA Vs. STATE OF GUJARAT
|
June 22, 1984 |
|
JODHA VASTA Vs. ASSISTANT ENGINEER WESTERN RAILWAY DHOLA JUNCTION
|
August 28, 1984 |
|
JUGALDAS AMRITLAL Vs. HARILAL TALAKCHAND AND ORS.
|
November 27, 1984 |
|
JUSAB HAJI ISMAIL Vs. ADDL SECRETARY GOVERNMENT OF INDIA
|
December 28, 1984 |
|
K C SAKSENA ASSISTANT COLLECTOR CUSTOMS Vs. VIRBHADRASINHJI K GOHEL
|
November 23, 1984 |
|
K D SHAH Vs. STATE OF GUJARAT
|
January 16, 1984 |
|
KAKOSHI VIBHAG BUFFALO SALVAGE COMMISSION AGENT Vs. STATE OF GUJARAT
|
February 23, 1984 |
|
KAMLESHKUMAR KISHANCHAND RAMCHANDANI Vs. CHELABHAI KHUSHALBHAI RAMI DECD
|
October 1, 1984 |
|
KAMUBEN BHIMABHAI Vs. LAKHABHAI VITHALBHAI
|
April 2, 1984 |
|
KANAIYALAL PRAGJIBHAI KHAKHKHAR Vs. SALES TAX OFFICER AMRELI
|
December 21, 1984 |
|
KANBI VAJU VASTA Vs. KANBI POPAT VASTA
|
October 15, 1984 |
|
KANKARIA APARTMENT CO OPERATIVE HOUSING SOCIETY LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
March 20, 1984 |
|
KANTIBHAI JUVABHAI CHAUHAN Vs. STATE OF GUJARAT
|
November 6, 1984 |
|
KANU MOHAN MARATHA Vs. STATE OF GUJARAT
|
March 23, 1984 |
|
KANUBHAI FULCHAND SHAH Vs. RAMDAS RAMASHRE AND OTHERS
|
March 10, 1984 |
|
KAVIRAJ RAMLAL CHATURBHUJ Vs. PRANT OFFICER DAHOD PRANT
|
June 26, 1984 |
|
KHEDA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. BHARGAV BALWANTRAI VYAS
|
January 31, 1984 |
|
KHODA DHOR PANJARA POLE SANSTHA RADHANPUR Vs. STATE OF GUJARAT
|
July 24, 1984 |
|
KIRIT P BUDHBHATTI Vs. CENTRAL BOARD OF DIRECT TAXES
|
September 12, 1984 |
|
KIRITKUMAR D GOR DR Vs. TRUSTEES OF SARASPUR DHARMADA TRUST
|
February 20, 1984 |
|
KIRTIKUMAR DHANJIBHAI MOHAYA Vs. V K TRIVEDI SALES TAX OFFICER 1 UNJHA DISTRICT MEHSANA
|
October 3, 1984 |
|
KIRTIKUMAR DHANJIBHAI MOMAYA Vs. U K TRIVEDI SALES TAX OFFICER UNJHA
|
October 10, 1984 |
|
KISHORE AND CO Vs. KARSANBHAI DESALBHAI
|
April 6, 1984 |
|
KISHORECHAND MANSUKHLAL JOSHI Vs. STATE OF GUJARAT
|
February 17, 1984 |
|
KOLI MADHA JINA Vs. STATE OF GUJARAT
|
June 19, 1984 |
|
KOLI NANA BHANA Vs. STATE OF GUJARAT
|
June 22, 1984 |
|
KOLI NANJI MOTIR Vs. STATE OF GUJARAT
|
April 30, 1984 |
|
KORES INDIA LTD Vs. WANKANER MUNICIPALITY
|
March 12, 1984 |
|
KOTHARI AND ASSOCIATES Vs. STATE OF GUJARAT
|
March 26, 1984 |
|
KRISHNA CHEMICALS Vs. STATE OF GUJARAT
|
December 21, 1984 |
|
KURESHI HUSSAINBHAI MOTIBHAI Vs. SAIYAD SIDAR KESHARBHAI
|
July 18, 1984 |
|
KURJIBHAI DHANJIBHAI PATEL Vs. STATE OF GUJARAT
|
December 4, 1984 |
|
L CHHOTALAL AND CO Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
|
April 18, 1984 |
|
LAJJASHANKER KESHAVJI JOSHI Vs. STATE OF GUJARAT
|
October 19, 1984 |
|
LAKSHMANSINH HIMATSINHJI VAGHELA DR Vs. NARESHKUMAR CHANDRASHANKER ZALA
|
January 12, 1984 |
|
LALBHAI B PATEL Vs. MEHSANA DISTRICT PANCHAYAT
|
August 28, 1984 |
|
LALBHAI TALSIBHAI PATEL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
|
November 15, 1984 |
|
LALJIBHAI LAXMIDAS MANEK Vs. STATE OF GUJARAT
|
July 6, 1984 |
|
LATILUNNISA USMANKHAN Vs. SAIYED ASHRAFALI AHMEDALI
|
January 21, 1984 |
|
LAXMANDAS CHELARAM Vs. HEMDAS HAUROMAL
|
March 16, 1984 |
|
LILABEN RAMNIKLAL Vs. VITHALDAS TULSIDAS
|
April 27, 1984 |
|
LOHANA GOMTIBAI MADHAVJI DECD HER HEIRS AND LRS VRAJLAL DUNGARSI Vs. POKARAN BRAHMIN RAMANKANTA RATILAL
|
October 16, 1984 |
|
M H PANDYA Vs. TAX RECOVERY OFFICER
|
December 26, 1984 |
|
M J NINAMA Vs. POST MASTER GENERAL AHMEDABAD
|
February 16, 1984 |
|
M J PATHAKJI PROF Vs. UNION OF INDIA
|
July 9, 1984 |
|
M K JANI Vs. STATE OF GUJARAT
|
April 6, 1984 |
|
MADANMOHAN KISHANLAL Vs. COMMISSIONER OF INCOME TAX
|
June 26, 1984 |
|
MADHUKANTABEN NAGINDAS SHETH Vs. ARVINDLAL KANTILAL AND CO
|
June 27, 1984 |
|
MADHUKAR SADASHIV VAGHDE Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
|
March 22, 1984 |
|
MAGANBHAI CHHOTUBHAI PATEL Vs. MANIBEN ALIAS KIKIBEN MAGANBHAI PATEL
|
November 19, 1984 |
|
MAGANLAL GANGARAM Vs. VASANTLAL KASHIRAM RUPAWALA
|
March 12, 1984 |
|
MAHAMED JAMALBHAI Vs. STATE OF GUJARAT
|
November 29, 1984 |
|
MAHANT MADHAVRAMJI DURGARAMJI SINCE DEED, THROUGH RAMKISHOR Vs. AMBALAL NAGARJI NAIK
|
December 20, 1984 |
|
MAHENDRAKUMAR SHIVARAM PRAPATI Vs. STATE OF GUJARAT
|
November 16, 1984 |
|
MAHESH R DESAI DR Vs. AHMEDABAD MUNICIPAL CORPORATION
|
September 26, 1984 |
|
MANGALBHAI RAYAJIBHAI MISTRI Vs. SPECIAL SECRETARY REVENUE DEPARTMENT GUJARAT STATE
|
September 4, 1984 |
|
MANIBHAI PUNJABHAI AMIN Vs. NATVERLAL MANILAL AMIN
|
January 20, 1984 |
|
MANIKLAL SONI, Vs. UNION OF INDIA,
|
January 18, 1984 |
|
MANJULABEN RAMANLAL AMIN Vs. VISHNUPRASAD BALDEVDAS
|
December 28, 1984 |
|
MANSURI VALIBHAI JAMALBHAI Vs. NOORBHAI JETHARBHAI
|
August 10, 1984 |
|
MANUBHAI CHHOTABHAI PATEL Vs. STATE OF GUJARAT
|
June 29, 1984 |
|
MARIAMBEN AMIRBHAI Vs. STATE OF GUJARAT
|
December 6, 1984 |
|
MARTIBEN THAVRA LAKHMA Vs. KISAN OIL MILL
|
October 11, 1984 |
|
MEGHABHAI MOTIBHAI Vs. STATE OF GUJARAT
|
October 11, 1984 |
|
MINISH K SHETH Vs. STATE OF GUJARAT
|
March 26, 1984 |
|
MINOR FAROOQUE S O NOORMOHAMMED Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
September 18, 1984 |
|
MITHU BAVA PADHIYAR Vs. STATE OF GUJARAT
|
August 8, 1984 |
|
MOHAMED ABDULLA Vs. EMPLOYEE STATE INSURANCE CORPORATION AHMEDABAD
|
March 1, 1984 |
|
MOHAMMEDUMAR MOHAMMEDHUSEN Vs. DEPUTY POLICE COMMISSIONER BARODA
|
September 11, 1984 |
|
MOHAN VASTA Vs. STATE OF GUJARAT
|
August 14, 1984 |
|
MOHANLAL PREMJIBHAI THAKKAR Vs. SHAH ATULKUMAR KANTILAL
|
March 21, 1984 |
|
MOHANLAL SITARAM LADDA Vs. SMT. RAMABAI AND OTHERS
|
December 1, 1984 |
|
MOHINI BHIRYOMAL HINGORANI Vs. BHANUBHAI MANILAL PATEL
|
April 4, 1984 |
|
MOHINI BHIRYOMAL HINGORANI Vs. BHANUBHAI MANILAL PATEL
|
April 3, 1984 |
|
MORVI MUNICIPALITY Vs. J N GANATRA
|
August 17, 1984 |
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MOTILAL SHAMALDAS MAKWANA Vs. RECOVERY MAMLATDAR AHMEDABAD
|
December 27, 1984 |
|
N H UPADHYAYA AND ANOTHER Vs. UNION OF INDIA
|
February 13, 1984 |
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N M RAJGURU Vs. GUJARAT UNIVERSITY AHMEDABAD
|
February 7, 1984 |
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N N PARMAR Vs. J K DAVE
|
November 14, 1984 |
|
N V ASHAR Vs. STATE OF GUJARAT
|
March 6, 1984 |
|
NALINBHAI THAKORBHAI MEHTA Vs. LAXMIBEN GORDHANDAS PATEL
|
December 20, 1984 |
|
NARAYAN POTTERY WORKS Vs. REGIONAL PROVIDENT FUND COMMISSIONER GUJARAT STATE AHMEDABAD
|
December 7, 1984 |
|
NARAYANBAHI RAMABHAI Vs. STATE OF GUJARAT
|
November 29, 1984 |
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NARENDRA A DALAL Vs. STATE OF GUJARAT
|
February 1, 1984 |
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NARESHKUMAR KIKABHAI TANDEL Vs. STATE OF GUJARAT
|
January 30, 1984 |
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NAROTTAMDAS L SHAH Vs. PATEL MAGANBHAI REVABHAI
|
May 3, 1984 |
|
NAROTTAMDAS L SHAH Vs. SUBANALI NAZARALI
|
August 23, 1984 |
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NASIMBANU MINOR GIRL THROUGH FATMABEN Vs. YUSUFBHAI ISMAILBHAI MUNSHI AND ANOTHER
|
August 3, 1984 |
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NATHEKHAN SOJALKHAN BIHARI Vs. MAMLATDAR VADGAM
|
June 18, 1984 |
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NATHUBHAI ALIAS NATWERBHAI Vs. CHANDRA QUARRY
|
April 5, 1984 |
|
NATIA JIRIA Vs. STATE OF GUJARAT
|
March 1, 1984 |
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NATIONAL INSURANCE CO. LTD Vs. JALUBEN
|
June 30, 1984 |
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NATUBHAI ANOPSING JADEJA Vs. STATE OF GUJARAT
|
December 28, 1984 |
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NATVERBHAI S MAKWANA Vs. UNION BANK OF INDIA
|
March 22, 1984 |
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NAVJIVAN MILLS LTD. Vs. STATE
|
November 13, 1984 |
|
NEW INDIA ASSURANCE CO. LTD Vs. GUNWANTI HEMRAJ
|
April 4, 1984 |
|
NEW INDIA ASSURANCE CO. LTD Vs. BHANUBHAI DHULABHAI BHARWAD
|
January 10, 1984 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. STATE OF GUJARAT
|
December 5, 1984 |
|
NEW SWADESHI MILLS OF AHMEDABAD LTD. AND MANJUSHRI TEXTILES Vs. STATE
|
October 16, 1984 |
|
NILESHKUMAR HARGOVINDBHAI Vs. A K PRADHAN
|
July 27, 1984 |
|
NIRANJAN JAYANTILAL TOLIA Vs. OFFICIAL LIQUIDATOR, TRIMURTHY AGRO-CHEMICAL LTD.
|
September 4, 1984 |
|
OFFICIAL LIQUIDATOR, TRIMURTHY AGRO-CHEMICAL LTD. Vs. NIRANJAN JAYANTILAL TOLIA
|
April 2, 1984 |
|
ORIENT TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 14, 1984 |
|
P CHIDAMBARAM Vs. JOINT CIVIL JUDGE JD NAROL AHMEDABAD
|
September 20, 1984 |
|
P K JAIN Vs. UNION OF INDIA
|
August 24, 1984 |
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PAMJIBHAI LALBHAI PATEL Vs. SHANTABEN MANILAL JASHKANBHAI PATEL
|
April 25, 1984 |
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PAREKH NAVNITLAL HIRALAL Vs. BHAGWATRAI MAGANLAL JARIWALA
|
March 14, 1984 |
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PARMAR SMITABEN KHEMCHANDBHAI Vs. GUJARAT NURSING COUNCIL
|
July 16, 1984 |
|
PARSHOTTAMBHAI NAVALRAM KHEMANI Vs. STATE OF GUJARAT
|
August 9, 1984 |
|
PARVATIBEN CHANDRASHANKER TRIVEDI SMT Vs. SPECIAL RECOVERY OFFICER
|
August 31, 1984 |
|
PATEL BABABHAI TRIBHOVANDAS Vs. KANTILAL BHAICHAND
|
December 10, 1984 |
|
PATEL BACHUBHAI BHURABHAI Vs. STATE OF GUJARAT
|
May 4, 1984 |
|
PATEL MULJI KHODA Vs. MOHAN RAMJI SUTHAR
|
January 19, 1984 |
|
PATEL SHANKERBHAI BHAILALBHAI Vs. BARODA DISTRICT PANCHAYAT
|
March 12, 1984 |
|
PATEL ZINABHAI VIRJIBHAI Vs. SANTOKBEN VIRJIBHAI AND OTHERS
|
August 16, 1984 |
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PIRSAHABMIYA MOHMEDMIYA Vs. SOMABHAI HARIBHAI PATEL
|
March 15, 1984 |
|
PORBANDAR COMMERCIAL CO OPERATIVE BANK LIMITED Vs. BHANJI LAVJI
|
July 4, 1984 |
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PRABHASHANKAR SHANKARLAL JOSHI Vs. FULSINHJI KESHARISINHJI PARMAR
|
June 27, 1984 |
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PRABHUDAS H THAKKER Vs. P K DATTA
|
December 6, 1984 |
|
PRABHUDAS HIRALAL RATHOD Vs. CITY DEPUTY COLLECTOR AHMEDABAD
|
January 13, 1984 |
|
PRADIP Vs. GUJARAT UNIVERSITY
|
September 18, 1984 |
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PRAHLADBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
|
April 16, 1984 |
|
PRANSHANKAR Vs. FULSINHJI
|
June 27, 1984 |
|
PRASAD MILLS LTD. Vs. PARIKH AGENCIES
|
December 20, 1984 |
|
PRATAP V SONI Vs. GANDHIDHAM DEVELOPMENT AUTHORITY
|
July 16, 1984 |
|
PRAVINKUMAR SHANTILAL SHAH Vs. STATE OF GUJARAT
|
January 19, 1984 |
|
PREMBHAI GOVANBHAI Vs. DIYARBHAI RAMBHAI
|
February 28, 1984 |
|
PRESIDENTKANKARIA APARTMENT CO-OPERATIVE HOUSING SOCIETY Vs. CHIEF CONTROLLING REVENUE AUTHORITYAHMEDABAD
|
March 20, 1984 |
|
PROPRIETARY HIGH SCHOOL Vs. STATE OF GUJARAT
|
July 23, 1984 |
|
PUNAMBHAI KHODABHAI PARMAR Vs. G KENEL CONSTRUCTION
|
February 20, 1984 |
|
PUNJA GOKAL Vs. STATE OF GUJARAT
|
June 21, 1984 |
|
R Y VAIDYA Vs. UNION OF INDIA
|
September 18, 1984 |
|
R.K. GOSWAMI Vs. K.M. RAVAL
|
November 20, 1984 |
|
RABARI VARVA JESANG Vs. STATE OF GUJARAT
|
March 27, 1984 |
|
RAHIM VALI MASTER Vs. STATE OF GUJARAT
|
February 8, 1984 |
|
RAJAN SILK Vs. INCOME TAX OFFICER
|
June 22, 1984 |
|
RAJAT HIRABHAI MOTIBHAI Vs. DEPUTY COLLECTOR LAND ACQUISITION AND REHABILITATION PANAM PROJECT GODHRA
|
November 14, 1984 |
|
RAJESHKUMAR SACHIDE Vs. STATE OF GUJARAT
|
February 10, 1984 |
|
RAJPUT CHHAGANBHAI JIVABHAI Vs. (THE) STATE OF GUJARAT
|
September 19, 1984 |
|
RAJUL CO OP HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
August 2, 1984 |
|
RAMESHCHANDRA RANCHHODDAS Vs. HARIDAS NARANDAS
|
February 3, 1984 |
|
RAMGIRI KESHAVGIRI GOSWAMI Vs. K M RAVAL DEPUTY CONSERVATOR OF FOREST EXTENSION MEHSANA
|
November 20, 1984 |
|
RAMJIBHAI LALBHAI PATEL Vs. SHANTABEN
|
April 25, 1984 |
|
RAMSING PRAHLADSING CHAUHAN Vs. STATE OF GUJARAT
|
April 12, 1984 |
|
RANCHHODBHAI LALLUBHAI PATEL Vs. STATE OF GUJARAT
|
June 21, 1984 |
|
RASIKLAL MOHANLAL SHAH Vs. MOHANLAL NARANDAS GANDHI
|
October 19, 1984 |
|
RATILAL DEVABHAI NAVIK Vs. STATE OF GUJARAT
|
February 17, 1984 |
|
RAVINDRA C MEHTA Vs. MUSTA HUSEIN
|
February 8, 1984 |
|
S K PATEL Vs. SECRETARY INDIAN COUNCIL OF AGRICULTURAL RESEARCH
|
March 30, 1984 |
|
S TRIPATHI Vs. STATE OF GUJARAT
|
November 29, 1984 |
|
S.A. JOSHI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
November 19, 1984 |
|
SAIYAD HUSAIN SAIYAD UMAR Vs. STATE OF GUJARAT
|
October 16, 1984 |
|
SAIYED ABDUL RAHEMAN SAIYED NOORMOHMAD DECD Vs. NIZAMUDDIN SARFUDDIN
|
July 12, 1984 |
|
SAMADHIYALA GRAM PANCHAYAT BHAVNAGAR Vs. STATE
|
July 11, 1984 |
|
SARABHAI CHEMICALS Vs. SUBHASH N PANDYA
|
January 31, 1984 |
|
SARABHAI CHEMICALS STAFF ASSOCIATION Vs. SARABHAI CHEMICALS
|
January 31, 1984 |
|
SARANGPUR COTTON MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1984 |
|
SARDARKUNJ CO OPERATIVE HOUSING SOCIETY LIMITED Vs. RAMABHAI JETHABHAI PATEL
|
June 21, 1984 |
|
SARJUBHAIYA MATHURBHAIYA KAHAR Vs. DEPUTY COMMISSIONER OF POLICE VADODARA
|
March 3, 1984 |
|
SAROJ RAMESH DR Vs. STATE OF GUJARAT
|
February 16, 1984 |
|
SAROJBEN THAKORBHAI PATEL SMT Vs. THAKORBHAI ISHWARBHAI PATEL
|
September 11, 1984 |
|
SATHWARA RAMESHKUMAR DALSUKHBHAI Vs. GUJARAT VIDYAPITH
|
November 22, 1984 |
|
SAVITABEN ISHWARLAL Vs. SURAT MUNICIPAL CORPORATION
|
November 21, 1984 |
|
SETU MADHAVRAO Vs. FOOD CORPN OF INDIA
|
April 25, 1984 |
|
SHABBUDDIN PANNUNIA Vs. STATE OF GUJARAT
|
November 27, 1984 |
|
SHAH DAHYABHAI LALLUBHAI Vs. SHAH SHAMBHULAL TULSIDAS
|
December 21, 1984 |
|
SHAH JITENDRA NANALAL Vs. PATEL LALLUBHAI ISHVERBHAI
|
April 10, 1984 |
|
SHAH JUGALDAS AMRITLAL Vs. SHAH HARILAL TALAKCHAND
|
November 27, 1984 |
|
SHANKARBHAI DEVJIBHAI PATEL Vs. SABARKANTHA JILLA SAHAKARI KHARID VECHAN SANGH LIMITED
|
February 23, 1984 |
|
SHANKERPURI CHANPURI GOSWAMI Vs. SHAIKH ABDULHAKIM ASMADMAHAMAD
|
December 20, 1984 |
|
SHANTILAL AMBALAL PANCHAL Vs. STATE OF GUJARAT
|
February 8, 1984 |
|
SHANTILAL NAGARDAS SHAH Vs. VORA RAHIMBHAI JUSABHA
|
March 16, 1984 |
|
SHERASIYA SAJI ALAVADI MOMIN Vs. STATE OF GUJARAT
|
December 7, 1984 |
|
SHIVABHAI ZAVERBHAI PATEL Vs. RESERVE BANK OF INDIA
|
December 3, 1984 |
|
SHOBHANABEN D. DANGE Vs. CHIEF MEDICAL OFFICER
|
June 21, 1984 |
|
SHRAVANKUMAR MAHADEV DEKOTE Vs. ARVIND MILLS LIMITED AHMEDABAD
|
September 26, 1984 |
|
SHREE BILESHWAR KHAND UDYOG KHEDUT SAHKARI MANDALI LTD Vs. STATE OF GUJARAT
|
March 19, 1984 |
|
SIEMENS INDIA LIMITED Vs. STATE OF GUJARAT
|
April 20, 1984 |
|
SINDHI KASAM MOTI Vs. M. N. BUCH
|
July 5, 1984 |
|
SINDHI OSMAN NATHUBHAI Vs. HARUN MAMAD CHAKI
|
February 21, 1984 |
|
SIZING MATERIALS CHEMICALS & ELECTRONIC LTD. Vs. ASITKUMAR RAMESHCHANDRA MEHTA
|
March 15, 1984 |
|
SONGADH GROUP GRAM PANCHAYATSONGADH Vs. RANIANLAL ISHVERLAL PATEL
|
April 11, 1984 |
|
SONI AMRATLAL GOVINDJI Vs. SONI PREMCHAND POPATLAL
|
September 27, 1984 |
|
SPORTS CLUB OF GUJARAT Vs. STATE OF GUJARAT
|
December 5, 1984 |
|
STATE OF GUJARAT Vs. ALAMZEBKHAN JANGREZKHAN ALI
|
December 4, 1984 |
|
STATE OF GUJARAT Vs. CHANDU KACHARA ALIAS KESRA
|
November 19, 1984 |
|
STATE OF GUJARAT Vs. BHAVJIDAN CHANDIDAN CHARAN
|
February 14, 1984 |
|
STATE OF GUJARAT Vs. BHIMABHAI KALIDAS PATEL
|
December 21, 1984 |
|
STATE OF GUJARAT Vs. M K PATEL AND CO
|
October 11, 1984 |
|
STATE OF GUJARAT Vs. AHIR VISA RAWAT
|
October 15, 1984 |
|
STATE OF GUJARAT Vs. KOLI MANU RAVJI
|
October 1, 1984 |
|
STATE OF GUJARAT Vs. SHANABHAI BHAIJIBHAI PATEL
|
August 7, 1984 |
|
STATE OF GUJARAT Vs. AMARSINH BHIMSINH GHARIA
|
January 25, 1984 |
|
STATE OF GUJARAT Vs. MANSUKHLAL LOVCHAND CHOKSI
|
August 31, 1984 |
|
STATE OF GUJARAT Vs. KAMA KALU PALAS BHIL
|
September 1, 1984 |
|
STATE OF GUJARAT Vs. SAROJBEN V MEHTA
|
February 14, 1984 |
|
STATE OF GUJARAT Vs. GOPALDAS KALIDAS HARIJAN
|
February 15, 1984 |
|
STATE OF GUJARAT Vs. MAHENDRASINGH HETUBHA JADEJA
|
February 28, 1984 |
|
STATE OF GUJARAT Vs. THAKORE SHAKRAJ KHODAJI
|
February 9, 1984 |
|
STATE OF GUJARAT Vs. KATHI RAMKU ALIGBHAI
|
February 3, 1984 |
|
STATE OF GUJARAT Vs. MADHA BHANA
|
January 31, 1984 |
|
STATE OF GUJARAT Vs. BABU TAPU
|
January 20, 1984 |
|
STATE OF GUJARAT Vs. JAY SINGH DALUBHAI BHARIYA
|
January 23, 1984 |
|
STATE OF GUJARAT Vs. KANUBHAI SHAMALBHAI PATEL
|
January 11, 1984 |
|
STATE OF GUJARAT Vs. KAMA KALU PALAS BHIL
|
January 9, 1984 |
|
STATE OF GUJARAT Vs. CHANDUBHAI DAHYABHAI PATEL
|
January 9, 1984 |
|
STATE OF GUJARAT Vs. KATHI AMERU BHIMABHAI
|
July 6, 1984 |
|
STATE OF GUJARAT Vs. VINAY RAJKUMAR SHARMA
|
November 9, 1984 |
|
STATE OF GUJARAT Vs. ANVER MOHMADBHAI KOTHAWALA
|
November 9, 1984 |
|
STATE OF GUJARAT Vs. AHMEDABAD EAGLE ENGG. ENTERPRISE PRIVATE LIMITED AND OTHERS
|
December 11, 1984 |
|
STATE OF GUJARAT Vs. SHANTILAL @ KANTILAL RAMJIBHAI
|
July 3, 1984 |
|
STATE THROUGH D.S.P. RURAL Vs. NARISHVARBHAI DESAIBHAI AND ORS.
|
October 10, 1984 |
|
STEEL PIPE AND FABRICATION WORKS Vs. STATE OF GUJARAT
|
April 12, 1984 |
|
SUBHADRABEN JOITARAM PATEL Vs. CHANDRAKANT BEACHARDAS PATEL AND ANOTHER
|
August 10, 1984 |
|
SUGANLAL GOVINDRAM Vs. GENERAL MANAGER, WESTERN RAILWAY, BOMBAY AND ANOTHER
|
March 29, 1984 |
|
SUKAR NARAN BAKHIA Vs. R P SHAH
|
April 25, 1984 |
|
SUKARBHAI BHALUBHAI KUKANA Vs. STATE OF GUJARAT
|
July 12, 1984 |
|
SUKHABHAI ALIAS SUKHA DHANJIBHAI CHAUDHARY Vs. STATE OF GUJARAT
|
January 20, 1984 |
|
SUNDERLAL TRIBHOVANDAS Vs. PADMABEN W/O SUNDERLAL TRIBHOVANDAS
|
December 17, 1984 |
|
SURAT MUNICIPAL CORPORATION Vs. RAMESHCHANDRA SHANTILAL PARIKH
|
August 9, 1984 |
|
SURENDRABHAI BABUBHAI PATEL Vs. STATE OF GUJARAT
|
November 14, 1984 |
|
SURESH SHANTARAM JOSHI Vs. REGIONAL MANAGER BANK OF MAHARASHTRA BARODA
|
November 23, 1984 |
|
SURESH SHARMA Vs. NAWAL JHABOO LAL JAM
|
January 17, 1984 |
|
SURTI VALLABHBHAI LALLUBHAI Vs. ADDL MAMLATDAR CHORYASI
|
December 4, 1984 |
|
SUSHILAHEN NAGINDAS Vs. SHATILAL RANGILDAS
|
January 18, 1984 |
|
SWASTIC TEXTILE COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1984 |
|
T R S NAIR Vs. STATE OF GUJARAT
|
January 13, 1984 |
|
TAKHATBEN Vs. JASHUBHAI PRABHATSINH RATHOD
|
September 24, 1984 |
|
TAKHUBHA PRATAPSING Vs. MAHIPATSINH BHAVSINH
|
February 27, 1984 |
|
TARAGAURI KALYANJI KHIMANI Vs. DISTRICT PANCHAYAT, JAMNAGAR
|
February 17, 1984 |
|
THAKOR KANJIBHAI SHAKARABHAI Vs. THAKOR AMBARAM KANJIBHAI
|
December 20, 1984 |
|
THAKORE CHANDRASINH TAKTSINH Vs. STATE OF GUJARAT
|
December 28, 1984 |
|
THAKORE SHRI HIMATSINH BHUPATSINH Vs. STATE OF GUJARAT
|
October 10, 1984 |
|
THAKORLAL AMBALAL PATEL Vs. NAGARBHAI PARSHOTTAM
|
September 19, 1984 |
|
THAKORLAL M. KHAMBHOLJA Vs. STATE OF GUJARAT
|
January 31, 1984 |
|
TOLARAM GANGARAM Vs. INCOME TAX OFFICER
|
August 10, 1984 |
|
TRIKAMBHAI . NARANBHAI SOLANKI PETITIONER Vs. SHRI S. R. RAO, . COLLECTOR, AMRELI
|
August 18, 1984 |
|
TSHERING TENDUF LA AHMEDABAD Vs. UNION OF INDIA
|
July 3, 1984 |
|
UNION OF INDIA Vs. NARAYANBHAI
|
July 5, 1984 |
|
UNION OF INDIA Vs. NARAYANBHAI KESHAVLAL PATEL
|
April 26, 1984 |
|
UNION OF INDIA Vs. ABDULKADAR ABDULGANI HASMANI
|
May 2, 1984 |
|
UNION OF INDIA Vs. BHARAT VIJAY MILLS COMPANY LIMITED
|
April 6, 1984 |
|
UNION OF INDIA Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING CO. LTD.
|
April 6, 1984 |
|
UNION OF INDIA Vs. URVISH SNUFF FACTORY
|
September 27, 1984 |
|
UNION OF INDIA Vs. JITENDRA SHANTILAL BHATT
|
December 17, 1984 |
|
UNION OF INDIA (UOI) AND ANR. Vs. SHANTABEN AND ORS.
|
January 23, 1984 |
|
UPENDRA CHAMANLAL SEHGAL Vs. STATE OF GUJARAT
|
August 13, 1984 |
|
VAGHARI DHANABHAI BHALABHAI Vs. STATE OF GUJARAT
|
September 5, 1984 |
|
VASANTI MAHENDRA SHAH SMT Vs. ALL INDIA HANDLOOM FABRICS MARKETING CO OPERATIVE SOCIETY LIMITED
|
August 31, 1984 |
|
VASANTLAL CHHOTALAL KHANDWALA Vs. STATE OF GUJARAT
|
March 22, 1984 |
|
VASUDEV CHUNILAL PANCHOLI Vs. STATE OF GUJARAT
|
January 27, 1984 |
|
VASUDEV SAKARBHAI MODI Vs. SPECIAL SECRETARY REVENUE DEPARTMENT
|
June 27, 1984 |
|
VIJAY CHAMPAKLAL SHAH Vs. ADD SECRETARY TO THE GOVERNMENT OF INDIA
|
November 13, 1984 |
|
VILIYAM YOHANBHAI Vs. STATE OF GUJARAT
|
February 14, 1984 |
|
VINAYKUMAR TRIBHOVANDAS PATEL Vs. ADDITIONAL DEVELOPMENT COMMISSIONER
|
March 6, 1984 |
|
VINUBHAI JATASHANKER DAVE Vs. DHOLKA NAGAR PALIKA
|
February 3, 1984 |
|
VINUBHAI LAVJIBHAI BAVISHI Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR AHMEDABAD
|
January 18, 1984 |
|
VYARA AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. VYARA NAGAR PANCHAYAT
|
September 20, 1984 |
LOGIN