REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
(SHRI) N. K. PATEL Vs. (THE) STATE OF GUJARAT	September 7, 1983
(SHRI) SHANKAR RANA Vs. GENERAL MANAGER, WESTERN RAILWAY	August 4, 1983
(THE) STATE OF GUJ. Vs. SHRI ZALABHAI RUMALBHAI, SINCE DECD. BY HIS HEIRS AND LEGAL REPRESENTATIVES -1/1 KUMARI JASHIBEN	July 4, 1983
A P JOHN Vs. STATE OF GUJARAT	July 5, 1983
ABASAHEB DINKERRAO BHONSLE Vs. COLLECTOR VALSAD	January 28, 1983
AHER PITHAKERSON Vs. RAJIBAI RAMSI	July 13, 1983
AHMAD ABUBHAI MEMON Vs. STATE OF GUJARAT	December 14, 1983
AHMEDABAD EDUCATION SOCIETY Vs. SHIVPRASAD VALJIBHAI ACHARYA	December 14, 1983
AHMEDABAD MUNICIPAL CONSUMERS CO-OP. STORES LTD. AND OTHERS Vs. AMBALAL MADHABHAI & OTHERS	December 8, 1983
ALKA M SHAH Vs. PURSHOTTAM B PATEL	September 26, 1983
ALKA M. SHAH Vs. PURUSHOTTAM B. PATEL	September 22, 1983
AMBICA MILLS LTD. Vs. STATE	June 15, 1983
AMRITLAL BABUBHAI SADARIYA Vs. GITABEN RANCHHODBHAI PATEL	November 29, 1983
ANANTRAI BHANUSHANKER JOSHI Vs. ADMINISTRATIVE OFFICER, BHAVNAGAR	December 7, 1983
ANANTRAI MOHANLAL MEHTA Vs. HARILAL KALYANJI TAJAWALA	February 18, 1983
ANIL K PATEL Vs. ANAND MUNICIPALITY	August 18, 1983
ANOPKUNVER KANTHA KUNVER Vs. STATE OF GUJARAT	May 4, 1983
ANSARALI RAKSHAK Vs. UNION OF INDIA W RLY	April 1, 1983
ANUP ENGINEERING LIMITED Vs. INCOME TAX OFFICER	February 16, 1983
ARUNABEN MOHANLAL DAVE Vs. UPENDRA RAVISHANKER DAVE AND ANOTHER	April 6, 1983
ARVIND MILLS LIMITED Vs. STATE OF GUJARAT	October 28, 1983
ARYODAYA SPG AND WVG COMPANY LIMITED Vs. INCOME TAX OFFICER	January 17, 1983
ASSOCIATED CEMENT COMPANIES LTD Vs. COLLECTOR JAMNAGAR	November 4, 1983
ASSOCIATION OF NATURAL GAS CONSUMING INDUSTRIES OF GUJARAT Vs. ONGC	July 30, 1983
ATULJI MAGAJI Vs. STATE OF GUJARAT	October 21, 1983
B K SUTHAR Vs. STATE OF GUJARAT	January 27, 1983
BABA VISRAM Vs. DIVISIONAL RAILWAY MANAGER ESTABLISHMENT WESTERN RAILWAY VADODARA	February 18, 1983
BABAR MANDA Vs. BHIMA SURJI	April 12, 1983
BABULAL RAMESHWARLAL Vs. DIGVIJAY PULSE MILL	January 17, 1983
BACHUBHA RAMSANGJI Vs. J R AHIR	September 8, 1983
BAI ANUPA GANPAT Vs. NARESHCHANDRA LALJIBHAI PATEL	March 4, 1983
BAI DHANGAURI WD O NAGINDAS BHAGWANDAS Vs. JAYANTILAL NAGINDAS	August 5, 1983
BAI DHULI WD O NARSIBHAI CHHOTALAL Vs. BAI ICHHA	February 28, 1983
BAI MANI WD O OF SHAH MANGALDAS GOKULDAS Vs. STATE OF GUJARAT	September 15, 1983
BANABIBI SIKANDARKHAN Vs. SIKANDARKHAN UMARKHAN	March 6, 1983
BANABIBI SIKANDARKHAN Vs. SIKANDARKHAN UMARKHAN	March 16, 1983
BENSON KNOCK SEMUAL Vs. STATE OF GUJARAT	September 1, 1983
BHIKHABHAI HARMANBHAI Vs. DAHYABHAI BABABHAI PATEL	January 24, 1983
BHIKHABHAI RAMBHAI Vs. STATE OF GUJARAT	February 10, 1983
BHORANIYA AHMAD ALIBHAI Vs. (M/S.) INDRAKANT SHANTILAL	September 8, 1983
BHUPATLAL GOVINDJI Vs. BHANUMATI DAYALAL	February 22, 1983
BIHARI MILLS LTD. Vs. STATE	February 23, 1983
BIPINCHANDRA M SHETH Vs. GUJARAT STATE FINANCIAL CORPORATION	April 27, 1983
BRIJLAL CHHIBABHAI BHAGAT Vs. RANCHHODBHAI GANDABHAI PRAJAPATI	July 1, 1983
C R SHAH Vs. L C JOSHI	September 20, 1983
CHAMPAK VASHRAM Vs. DHARAMSI POLA	July 8, 1983
CHANDRAPRABHABEN NAVINCHANDRA BHARATIYA SMT Vs. STATE OF GUJARAT	September 8, 1983
CHANDULAL GOKALDAS Vs. GIJUBHAI PURSHOTTAMDAS PATEL	December 29, 1983
CHIMANBHAI BHAGWANBHAI Vs. MATHURBHAI JESANGBHAI SINCE DECEASED BY HIS L.RS.	January 27, 1983
CLOTH TRADERS P LTD Vs. COMMISSIONER OF INCOME TAX	January 13, 1983
COMMERCIAL AHMEDABAD MILLS COMPANY LIMITED Vs. INCOME TAX OFFICER	January 21, 1983
COMMISSIONER OF INCOME Vs. SHRI GIRDHARRAM HARIRAM BHAGAT	December 15, 1983
COMMISSIONER OF INCOME TAX Vs. PURE BEVERAGES LTD	September 21, 1983
COMMISSIONER OF INCOME TAX Vs. GIRDHARRAM HARIRAM BHAGAT	December 9, 1983
COMMISSIONER OF INCOME TAX Vs. TARUN COMMERCIAL MILLS LIMITED	September 21, 1983
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAMBHAI MAGANBHAI HATHEESING HUF	September 21, 1983
COMMISSIONER OF WEALTH TAX Vs. ZAVERBHAI BAPUJI	September 22, 1983
COMMISSIONER OF WEALTH TAX Vs. SADIQALI SAMSUDDIN	November 15, 1983
COMMISSIONER OF WEALTH TAX, GUJARAT Vs. E D ANKLESARIA	September 28, 1983
CONSUMER EDU. AND RESEARCH CENTRE Vs. STATE OF GUJARAT	October 28, 1983
DALSUKHBHAI PITAMBERDAS AND CO Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE	August 12, 1983
DENA BANK Vs. DEVI EXHIBITORS	December 26, 1983
DHANJIBHAI NAGJIBHAI Vs. STATE OF GUJARAT	June 22, 1983
DHARAMSHI POLABHAI Vs. CHAMPAKLAL VASHRAM	April 5, 1983
DHIRAJBEN PRABHUDAS PARMAR Vs. RAMESHCHANDRA SHAMBHULAL YADAV	March 1, 1983
DILIPBHAI BABUBHAI KAPADIA Vs. DISTRICT MAGISTRATE SURAT	December 30, 1983
DISTRICT PANCHAYALBHAVNAGAR Vs. MAHMAD HAJI GAFUR AND CO	August 3, 1983
DR. I. M. PANDVA AND OTHERS Vs. STATE OF GUJARAT AND ANOTHER	July 8, 1983
EMPLOYEES STATE INSURANCE CORPORATION LIMITED Vs. SHERABKHA NASHARKHA	April 27, 1983
FIT TIGHT NUTS AND BOLTS LIMITED Vs. STATE OF GUJARAT	October 28, 1983
FOOD CORPORATION OF INDIA Vs. STATE OF GUJARAT	July 15, 1983
FOOD INSPECTOR BARODA MUNICIPAL CORPORATION Vs. STATE OF GUJARAT	July 29, 1983
G S SHAMBHANI Vs. STATE BANK OF INDIA	November 23, 1983
GABHABHAI HARJIBHAI Vs. THE STATE OF GUJARAT	September 20, 1983
GAMAJI LALU Vs. STATE OF GUJARAT	December 14, 1983
GANESHBHAI GANGABHAI HARIJAN Vs. DISTRICT MAGISTRATE BANASKANTHA	February 28, 1983
GANGABEN J SOLANKI Vs. STATE OF GUJARAT	December 9, 1983
GANPAT RAMANLAL DAVE Vs. DIVISIONAL SUPDT W RLY BARODA	December 26, 1983
GENERAL MANAGER WESTERN RAILWAY BOMBAY Vs. LALA NANDA	February 9, 1983
GHANCHI UMAR MOHMAD Vs. HALUBEN alias JIVU ABRAHAM	July 29, 1983
GHANSHYAM VIJAY OIL MILLS Vs. THACKER RANCHHODDAS RATANSHI	March 18, 1983
GHANSHYAMBHAI DATTARAM BRAHMBHATT Vs. BABUBHAI SHANKARLAL SHAH	August 3, 1983
GIRJASHANKAR PRABHASHANKER RAVAL Vs. MANHARLAL JETASHANKAR DAVE	July 13, 1983
GOPAL THAKERSHI Vs. M/S. DEEPAK SOLVENT PVT. LTD. AND ANOTHER	December 7, 1983
GORDHANBHAI MANJIBHAI DEBARIA Vs. STATE OF GUJARAT	April 26, 1983
GOSWAMI BABUPURI SHANKARPURI Vs. BHAGWATIBEN	March 16, 1983
GOVINDBHAI PARSHOTTAMDAS PATEL Vs. NEW SHORROCK MILLS NADIAD	December 2, 1983
GUJARAT ELECTRICITY BOARD Vs. STATE OF GUJARAT	June 27, 1983
GUJARAT STATE DEPUTY ENGINEERS ASSOCIATION Vs. STATE OF GUJARAT	September 23, 1983
GUJARAT STATE FINANCIAL CORPORATION Vs. NATIONAL RIFLES LIMITED	January 31, 1983
GUJARAT STATE GRAM SEVAK MAHA MANDAL Vs. STATE OF GUJARAT	October 21, 1983
GUJARAT STATE ROAD TRANSPORT CORPN. Vs. G. H. VORA AND OTHERS	December 2, 1983
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HARIBHAI VAILABHBHAI DARJI	March 23, 1983
GUJARAT STATE ROAD TRANSPORT CORPORATION LIMITED Vs. JASHBHAI RAMBHAI	February 8, 1983
GUJARAT WATER SUPPLY SEWERAGE BOARD Vs. UNIQUE ELECTORS GUJARAT PVT LIMITED	March 22, 1983
GUNVANTRAI MANIBHAI DESAI Vs. B NARSINHAMN	December 15, 1983
H R TINDWANI Vs. MANAGER RESERVE BANK OF INDIA AHMEDABAD	November 22, 1983
H U F BAI NANI Vs. BARODA MUNICIPAL CORPORATION	August 30, 1983
HANSABEN GIRISHKUMAR SMT Vs. GIRISHKUMAR BABULAL RAJA	March 9, 1983
HARISHCHANDRA M AVASHIA Vs. MANAGER DISTRICT COLLECTOR AND CLAIMS SETTLEMENT COMMISSIONER	November 16, 1983
HARSUKH HEMCHAND PAREKH Vs. STATE OF GUJARAT	January 25, 1983
HASAMBHAI MOTIBHAI Vs. STATE OF GUJARAT	July 25, 1983
HASMUKHBHAI JUGATRAM RAVAL Vs. COLLECTOR SURAT	March 8, 1983
HIMANSHU PURSHOTTAMDAS BAVISHI DR Vs. STATE OF GUJARAT	April 6, 1983
HIMATLAL GORDHANDAS BHATTI Vs. GOKULBHAI TULSIDAS PATEL	April 22, 1983
HIRJIBHAI LAVJIBHAI LADANI Vs. UPLETA NAGAR PALIKA	November 29, 1983
HUSSEINBHAI AHMEDBHAI MEMON Vs. MANGIBEN WD O LALLUBHAI HOLIBHAI CHAUDHARI	September 16, 1983
I H PATEL Vs. R K MISHRA	September 9, 1983
IBRAHIM SHAH MOHAMAD Vs. NOOR AHMED NOOR MOHAMED	February 14, 1983
ICG TEXTURING INDUSTRY Vs. SURAT MUNICIPAL CORPORATION	August 22, 1983
INDIAN BOBBIN MFG. CO. (PVT.) LTD. Vs. M/S J. MEHTA AND CO., A REGD. FIRM	September 16, 1983
INDIAN PETROCHEMICALS CORPORATION LIMITED Vs. CHUNILAL D PATEL	September 14, 1983
IQBAL IBRAHIM SHAIKH Vs. STATE OF GUJARAT	March 17, 1983
ISMAIL ISAKJI PATEL Vs. STATE OF GUJARAT	February 9, 1983
J LADIES BEAUTY Vs. STATE OF GUJARAT	April 20, 1983
JADAVBEN AND NAGJIBHAI IJWALA EDUCATIONAL AND CHARITABLE TRUST Vs. STATE OF GUJARAT	November 18, 1983
JAGDISHCHANDRA HARGOVINDDAS YAGNIK Vs. STATE OF GUJARAT	September 13, 1983
JAGMOHANDAS PARSHOTTAMDAS SHAH Vs. NADIAD NAGAR PALIKA	August 4, 1983
JAMNADAS NANUBHAI KANSARA Vs. (THE) STATE OF GUJARAT	August 9, 1983
JASUBEN MADHUSUDAN PANDYA Vs. MANHARLAL NARANDAS BHATT	July 7, 1983
JAWANJI THANAJI Vs. (THE) STATE OF GUJARAT	August 5, 1983
JAYANTILAL MANILAL JANI Vs. COMMISSIONER OF AHMEDABAD MUNICIPAL CORPORATION	April 25, 1983
JAYESH A JOSHIPURA Vs. STATE OF GUJARAT	October 9, 1983
JETHALAL RAMCHAND IDANANI Vs. 1/1 FULCHAND MANILAL MEHTA	August 16, 1983
JETHIBEN Vs. MANIBEN	March 18, 1983
JITENDRASINGH SARDARSINGH BARAD Vs. STATE OF GUJARAT	September 14, 1983
JIVIBEN Vs. PATEL DAHYALAL LAKHUDAS	February 8, 1983
JOITABHAI JIVABHAI Vs. MANIBEN BHIKHABHAI AND OTHERS	December 23, 1983
JUSAB USMAN Vs. STATE OF GUJARAT	May 3, 1983
JYOTI LIMITED Vs. JYOTI KARMACHARI SANGH	November 29, 1983
K B DESAI Vs. STATE OF GUJARAT	September 7, 1983
K G JANI Vs. STATE OF GUJARAT	February 24, 1983
K K SHUKLA Vs. DISTRICT JUDGE KUTCH AT BHUJ	February 24, 1983
KAKA BA AND KALA BUDH PUBLIC CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	October 27, 1983
KALAVATI NARBHERAM PANCHAL Vs. SHAMALDAS PUNJALAL PANCHAL	April 6, 1983
KAMLABEN CHHOTABHAI JIVABHAI Vs. SHIVABHAI SOMABHAI PATEL	November 24, 1983
KAMLABEN WD O DECEASED KANTILAL DAMODARDAS Vs. RAMNIKLAL DAMODARDAS	December 1, 1983
KANA MOHAN SUTAR Vs. STATE OF GUJARAT	July 22, 1983
KANCHANLAL BRIJLAL PATEL Vs. KEKI RUSTOMJI DAVAR	April 14, 1983
KANTILAL G SHAH Vs. STATE OF GUJARAT	December 26, 1983
KARSANBHAI KACHARABHAI Vs. AHMEDABAD JUPITER SPG WVG AND MFG MILLS	July 29, 1983
KASHINATH DHONDU Vs. STATE OF GUJARAT	March 2, 1983
KETAN SHIVKUMAR TRIVEDI Vs. GUJARAT HIGHER SECONDARY EDUCATION BOARD GANDHINAGAR	June 28, 1983
KHARAWALA L B Vs. INCOME TAX OFFICER	January 10, 1983
KHARVA HIRALAL DAMJI Vs. VICHAI RATNABASH SHRI	January 25, 1983
KHUSHALDAS VRAJLAL CHOKSHI Vs. STATE OF GUJARAT	December 12, 1983
KIRTIKUMAR DHANJIBHAI PATEL Vs. MULJIBHAI PARBATBHAI PATEL	July 4, 1983
KIRTIKUMAR GANDALAL SHAH Vs. INDIAN OIL CORPORATION LIMITED	March 30, 1983
KULSAMBIBI Vs. NOOR AHMED NOOR MOHMED	December 26, 1983
KUMUDBHAI MANGALBHAI TALPADA Vs. SURUBHA JHALAL DSP KAIRA	November 15, 1983
KUSUM NITIN DIWANJI MRS Vs. GUJARAT SECONDARY EDUCATION BOARD	February 28, 1983
LAXMANBHAI LALLUBHBAI LODHA Vs. NANDLAL BUDHALAL RANA	April 11, 1983
LUHANA CHANDULAL DAYALJI Vs. STATE OF GUJARAT	December 9, 1983
M B RISALDAR Vs. DEVIRAM CHHITAMAL	June 23, 1983
M L MAKWANA Vs. DISTRICT JUDGE JAMNAGAR	December 21, 1983
M S DESAI AND CO NADIADWALA Vs. HINDUSTAN PETROLEUM CORPORATION	December 21, 1983
M. V. PANDYA Vs. STATE OF GUJARAT	September 15, 1983
M.L. MAKWANA Vs. THE DISTRICT JUDGE AND ANR.	February 21, 1983
M/S. ARCOY INDUSTRIES Vs. THE STATE OF GUJARAT	August 8, 1983
MAHENDRAKUMAR CHANDULAL Vs. CENTRAL BANK OF INDIA	March 30, 1983
MAHIPATRAY M MEHTA DR Vs. HAJI JUMA VALIMAMAD	September 14, 1983
MAHOMADSHARIF KASAMJI RANGWALA Vs. AMIBAI ALLABUX RANGWALA	June 27, 1983
MALTI VAHUJI WD O GOSWAMI GOVERDHANDASJI Vs. MAHARAJ SHRI NATWARGOPALJI GOSWAMI	January 20, 1983
MANGALBHAI SHANABHAI PARMAR Vs. STATE OF GUJARAT	April 29, 1983
MANJI BADIYCI Vs. STATE OF GUJA RAT	December 7, 1983
MANJULABEN JAYANTILAL HEIRS OF DECD KAKUBHAI ALIAS JAYANTILAL BHANUBHAI Vs. LAXMIBAI SHIVJI	July 14, 1983
MANJULABEN RATILAL NAVIK SMT Vs. STATE OF GUJARAT	July 21, 1983
MAYABHAI RAGHAVBHAI Vs. PANCHOLI DHULA AMRA	December 30, 1983
MEHSANA DIST CENTRAL CO OPERATIVE BANK LIMITED Vs. REGISTRAR CO OP SOCIETIES	June 13, 1983
MEHTA CORPORATION PRIVATE LIMITED Vs. ROHIT MILLS LIMITED AHMEDABAD	December 30, 1983
MENABEN Vs. SHANTABEN BABARBHAI	July 26, 1983
MISTRY VIJUBHAI MULCHANDDAS Vs. STATE OF GUJARAT	October 28, 1983
MOHAMMAD HUSSAIN SULEMAN SHAIKH Vs. BATUKBHAI VALJIBHAI	August 22, 1983
MOHANLAL GOSAIBHAI BHAGAT Vs. STATE OF GUJARAT	February 7, 1983
MOHATTA BROTHERS Vs. COMMISSIONER OF INCOME TAX	November 23, 1983
MOHMED AKHTAR HUSSEIN Vs. STATE	June 8, 1983
MOTIBHAI BIJALBHAI BHOI Vs. SAKINABIBI W/O. SADATALI SAHEBALI	February 18, 1983
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. BHAGWANDAS PARUMAL	February 28, 1983
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. DENA BANK	March 8, 1983
N C PATEL Vs. STATE OF GUJARAT	August 30, 1983
N D PATEL AND COMPANY Vs. MANUBHAI KARSANBHAI PARMAR	September 20, 1983
N H DHYANI Vs. DENA BANK	December 16, 1983
N K MEHTA Vs. STATE OF GUJARAT	November 25, 1983
N M MANDALIA Vs. BHAVNAGAR MUNICIPALITY	December 6, 1983
N R JOSHI Vs. STATE OF GUJARAT	November 25, 1983
N R PATHAK Vs. STATE OF GUJARAT	January 11, 1983
N S MADHAVAN Vs. PHYSICAL RESEARCH LABORATORY	July 6, 1983
NAGARBHAI MOTIBHAI MAKWANA AND CO Vs. DISTRICT PANCHAYAT MEHSANA	March 15, 1983
NAGINDAS J MEHTA Vs. STATE OF GUJARAT	November 30, 1983
NANABHAI SHANKERBHAI VASAVA Vs. COMMANDANT GROUP X UKAI	February 1, 1983
NARENDRA BHIMABHAI PATEL Vs. STATE OF GUJARAT	August 1, 1983
NARMADABEN Vs. SHRIMALI ARVINDBHAI NAGAR DAS	April 12, 1983
NARSI DEVJI VAKARIA Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD	February 25, 1983
NARSINHBHAI DAHYABHAI VAGHELA Vs. STATE OF GUJARAT	April 20, 1983
NATUBHAI DAHYABHAI PATEL Vs. A AYANGER DISTRICT DEVELOPMENT OFFICER SABARKANTHA	December 15, 1983
NATWARLAL KESHAVLAL SHETH Vs. JAMNAGAR MUNICIPALITY	June 17, 1983
NAVNITLAL GIRDHARLAL CONTRACTOR Vs. AVDHUT TRANSPORT CO	June 17, 1983
NIRANJAN AMRITLAL Vs. MANHARLAL JIVANLAL PARIKH	April 29, 1983
NIRMALABEN MANILAL DOSHI HEIRS OF MANILAL HIRALAL Vs. STATE OF GUJARAT	September 16, 1983
NITABEN Vs. DHIRENDRA CHANDRAKANT SHUKLA	August 4, 1983
OFFICER ON SPECIAL DUTY LAND ACQUISITION GIDC Vs. KACHRABHAI CHUNTHAB	April 1, 1983
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. HUSSEINBHAI ABDULBHAI SHAIKH	June 26, 1983
P K DAS GUPTA Vs. JAYSUKHLAL MAHASHANKER	March 3, 1983
P M GHIYA Vs. COMMISSIONER OF INCOME TAX	November 16, 1983
P P PRABHAKARAN Vs. MEDICAL OFFICER IN CHARGE	August 30, 1983
P S PARMAR Vs. STATE OF GUJARAT	January 10, 1983
PANDIT AMULAKHCHAND BANSIDHAR BHARGAV Vs. RANCHHODBHAI MANIBHAI PATEL	January 12, 1983
PANDIT AMULAKHCHAND BANSIDHAR BHARGAV Vs. RANCHHODBHAI MANIBHAI PATEL	April 1, 1983
PARSOTTAMDAS KHEMCHANDDAS PATEL Vs. SMT. PRABHUTA PANCHOLI	July 6, 1983
PATEL ARVINDBHAI BABARBHAI Vs. VINA	April 25, 1983
PATEL DEVABHAI BHAWANBHAI Vs. HARIJAN MERABHAI SAVABHAI	September 22, 1983
PATEL ENGINEERING COMPANY LIMITED Vs. RATHI C B	January 25, 1983
PATEL ENGINEERING COMPANY LIMITED Vs. C B RATHI	February 14, 1983
PATEL HARILAL MOHANLAL JIVANI Vs. STATE OF GUJARAT	August 11, 1983
PATEL ISHWARLAL NANSHA Vs. PATEL GOVINDLAL NANSHA	September 20, 1983
PATEL MAGANBHAI BAPUJIBHAI Vs. PATEL ISHWARBHAI MOTIBHAI	April 20, 1983
PATEL MEGHJI DAYAL Vs. PATEL JIVRAJ PRAGJI	April 12, 1983
PATEL NARANBHAI MOTIBHAI Vs. BARAIYA ASHABHAI DHULABHAI	July 18, 1983
PATEL RAMANBHAI MATHURBHAI Vs. SOLANKI SHANABHAI NARANBHAI	January 18, 1983
PATEL RAMCHANDBHAI SIVRAMDAS Vs. PATEL RAMBHAI BAJIDAS	March 1, 1983
PATEL RAMJIBHAI BHAGWANBHAI Vs. SHARDABEN SITARAM PATEL	July 20, 1983
PATEL VINUBHAI NATHUBHAI Vs. THAKKAR JAYANTILAL CHHAGANLAL	April 29, 1983
PORBANDAR NAGARPALIKA Vs. ABDUL SHAKUR HAJI ALI JHAVERI	July 15, 1983
PRABHODHRAI DHIRAJRAM NAYAK Vs. DISTRICT PANCHAYAT SURAT	March 1, 1983
PRABHUDAS KALYANJI Vs. HAJI HASAN HAJI YUSUF MAKLAI	January 21, 1983
PRAFULCHANDRA KANTILAL BHOJAK Vs. RAMESHCHANDRA PHARELAL SHAH	July 8, 1983
PRAKASH KAUR WD O AJITSING HARNAMSING Vs. SOHANSINGH KHADAKSING	August 18, 1983
PRAKASHBHAI KANJIBHAI SOLANKI Vs. STATE OF GUJARAT	September 9, 1983
PRAVIN SONEJI VICE PRESIDENT JAMNAGAR SHOPPING AND GENERAL EMPLOYEES UNION Vs. J M BAXI AND CO	September 20, 1983
PUNABHAI DHEDUBHAI BARAIYA Vs. PATEL CHHAGANBHAI PARSHOTAMDAS	March 3, 1983
R M AGRAVAT R R SHAH ASST COMMISSIONER AHMD Vs. DISTRICT JUDGE JAMNAGAR SUKAR NARAYAN BAKHIA	September 12, 1983
R R CHAUHAN Vs. STATE OF GUJARAT	August 11, 1983
R.J. SOLANKI Vs. GITA TRANSPORT CO.	June 24, 1983
RADHABAI WD/O HARI VITTHU Vs. GANUBHAI KRISHNABAI	January 17, 1983
RAMABEN AMRUTLAL BHAVSAR Vs. STATE OF GUJARAT	September 8, 1983
RAMABEN RAMSHURBHAI AND OTHERS Vs. VALABHAI PUNABHAI GANDHAVI AND ANOTHER	January 24, 1983
RAMBHAI MANJA NAYAK Vs. UNION OF INDIA	January 12, 1983
RAMESHCHANDRA ATMARAM Vs. STATE OF GUJARAT	October 10, 1983
RASHMIKANT RAMANLAL SONI Vs. CENTRAL BOARD FOR WORKERS EDUCATION	April 7, 1983
RASULMIYA REHMANMIYA Vs. PATEL LALBHAI SHANKERBHAI	January 21, 1983
RATILAL HIRALAL PATEL Vs. STATE OF GUJARAT	February 23, 1983
RAVJIBHAI MAGANBHAI Vs. STATE OF GUJARAT	September 8, 1983
REGIONAL DIRECTOR ESI CORPORATION AHMEDABAD Vs. NEW ASARWA MFG COMPANY LIMITED	March 3, 1983
ROHIT VASAVADA Vs. GENERAL MANAGER IFFCO KALOL	October 13, 1983
RUPABEN WD O KATHTHU DHANJI Vs. BABUBHAI DEOJIBHAI	January 17, 1983
S H SHIREKAR Vs. UNION OF INDIA	September 20, 1983
S J WAGHELA Vs. STATE OF GUJARAT	January 17, 1983
S R PATEL Vs. STATE OF GUJARAT	January 21, 1983
S R VAISHNAV Vs. UNION OF INDIA	December 14, 1983
SABERA Vs. HUSEN ABDUL MAJID KHATUDA	August 16, 1983
SAFAL KELVANI MANDAL Vs. STATE OF GUJARAT	September 1, 1983
SARANGPUR COTTON MANUFACTURING COMPANY LIMITED Vs. INCOME TAX OFFICER	January 17, 1983
SARDAR GURACHARANSING JAIMALSING Vs. SARDAR JASHWANTSING SUNDERSING	September 21, 1983
SARDAR VALLABHBHAI PATEL MEMORIAL SOCIETY Vs. STATE OF GUJARAT	March 30, 1983
SAROJBEN PRAVINCHANDRA KINARIWALA Vs. STATE OF GUJARAT	August 12, 1983
SATISHCHANDRA BHAILALBHAI SHAH Vs. STATE OF GUJARAT	December 12, 1983
SAVJI NAVAGHAN Vs. STATE OF GUJARAT	December 12, 1983
SHAH JIRJI BHARA Vs. JADEJA MAMUBHA PABAJI	February 7, 1983
SHAH MAHENDRAKUMAR NAGINDAS Vs. STATE OF GUJARAT	January 12, 1983
SHAKARIBEHN W/O TITIBHAI HATHIBHAI Vs. LALABHAI AMRUTLAL PATEL	September 21, 1983
SHANKARLAL MOHANLAL Vs. KEDARMAL FULCHAND	February 7, 1983
SHANTABEN ATMARAM CHAVDA Vs. REVABEN GHHOTALAL	August 8, 1983
SHARDULKUMAR JAYANTKUMAR PASAWALA Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY	August 22, 1983
SHASHIKANT KANUBHAI Vs. STATE OF GUJARAT	July 5, 1983
SHEEDA KHATUN MOHMAD ATHAR Vs. MOHMAD ATHAR MOHMAD TAHER	March 17, 1983
SHEELVANTI BEGRAJ PUNJABI Vs. GIRDHARILAL BEGRAJ PUNJABI	September 6, 1983
SHIVLAL FAKIRBHAI (SINCE DECD.) THROUGH HIS HEIRS AND LEGAL REPRESENTATIVES MANCHHABEN SHIVLAL Vs. DAHIBEN D/O VALLABHBHAI NARANBHAI	September 13, 1983
SHRIJI NIVAS CO-OP HOUSING SOCIETY Vs. VITHALBHAI NARSIBHAI PATEL	August 30, 1983
SINDH RESETTLEMENT CORPO LIMITED Vs. AMBAVI RANGHU	January 28, 1983
SIZING MATERIALS CHEMICALS AND ELECTRONIC PRIVATE LIMITED Vs. ASITKUMAR RAMESHCHANDRA MEHTA	April 14, 1983
SOMIBEN MATHURBHAI VASAVA Vs. LALJI HAKKA PARMAR LEATHER WORKS COMPANY	November 22, 1983
SONI NATVERLAL PRABHUDAS Vs. STATE OF GUJARAT	January 31, 1983
STANDARD DUE CHEM Vs. UNION OF INDIA	July 26, 1983
STATE BANK OF INDIA Vs. PREMCO SAW MILL	July 22, 1983
STATE OF GUJARAT Vs. RANA BABUBHAI VARDHIRAM	July 26, 1983
STATE OF GUJARAT Vs. IBRAHIM SUMAR	August 2, 1983
STATE OF GUJARAT Vs. SHIVSHANKER GAURISHANKER MEHTA	August 3, 1983
STATE OF GUJARAT Vs. MOTILAL HIMATLAL SHAH	June 30, 1983
STATE OF GUJARAT Vs. JAGUBHAI NAGARJI MISTRY	July 1, 1983
STATE OF GUJARAT Vs. PATEL KESHAVLAL HIRALAL	June 27, 1983
STATE OF GUJARAT Vs. NAZIRBHAI KASAMBHAI VORA	July 13, 1983
STATE OF GUJARAT Vs. B C DWIVEDI	April 7, 1983
STATE OF GUJARAT Vs. RANJITSINH JIVANJI VAGHELA	January 13, 1983
STATE OF GUJARAT Vs. LAKHIRAM SHIVRAM	February 23, 1983
STATE OF GUJARAT Vs. SARABHAI CHIMANLAL SHETH AND CO	November 24, 1983
STATE OF GUJARAT Vs. ROHIT	September 16, 1983
STATE OF GUJARAT Vs. SATAR IBRAHIM	August 12, 1983
STATE OF GUJARAT Vs. ROHIT alias RATILAL RANCHHODBHAI	September 15, 1983
STATE OF GUJARAT Vs. BAI KOKILA JANAKRAY	December 19, 1983
STATE OF GUJARAT Vs. LAKHIRAM SHIVRAM	December 23, 1983
STATE OF GUJARAT Vs. KISHORCHANDRA A CHHAYA	December 2, 1983
STATE OF GUJARAT Vs. KISHORCHANDRA AJITRAI	December 3, 1983
STATE OF GUJARAT Vs. RAMA BAHABHAI VERCHIRAM	July 23, 1983
STATE OF GUJARAT Vs. PURANI JAGATPA WANDAS GURU BHAKTI JIWANDAS	December 29, 1983
SUDHABEN VISHNUPRASAD SHUKLA KUM Vs. REGIONAL PASSPORT OFFICER AHMEDABAD	May 2, 1983
SUKHDEV C DAVE Vs. UNION OF INDIA	September 7, 1983
SUNDERLAL NANALAL (HUF) Vs. COMMISSIONER OF INCOME TAX	September 20, 1983
SUNDERLAL NANALAL HUF Vs. COMMISSIONER OF INCOME TAX	September 19, 1983
SURTI CLOTH AND PRINTING WORKS Vs. AHMEDABAD NEW COTTON MILLS COMPANY LIMITED NO 1	February 24, 1983
SWASTIK TEXTILES ENGINEERS PRIVATE LIMITED Vs. RAJENSINGH SANTSINGH	December 6, 1983
T C BHARGAV Vs. STATE OF GUJARAT	September 6, 1983
T. L. MISTRY Vs. STATE OF GUJARAT	August 8, 1983
TANUMATI ASHWIN SHAH Vs. AHSHUIN NEMCHAND SHAH	December 1, 1983
TATA CHEMICALS LIMITED Vs. KAILASH C ADHVARYU	November 23, 1983
THAKKAR MAHENDRAPRASAD BAPALAL Vs. STATE OF GUJARAT	December 6, 1983
THAKORE HATHAJI DHANAJI Vs. RAVAL SHANTILAL VENIRAM	April 6, 1983
THAM BAHADUR GAURANG Vs. UNION OF INDIA	August 10, 1983
TRAN DEVADI MANDIR TRUST Vs. DILIPKUMAR BABULAL SHAH	July 13, 1983
UKA MEGHJI Vs. PATEL JIVRAJ PRAGJI	April 12, 1983
UKABHAI BECHARBHAI Vs. STATE OF GUJARAT	September 2, 1983
UNION OF INDIA Vs. AMBALAL SARABHAI ENTERPRISES LIMITED	July 30, 1983
UNION OF INDIA Vs. NEW INDIA INDUSTRIES LIMITED	February 22, 1983
UNION OF INDIA Vs. TATA CHEMICALS LTD	January 31, 1983
UNION OF INDIA Vs. ZENITH SILK MILLS	August 17, 1983
UNION OF INDIA Vs. PANKAJ PRANJIVAN DAMANI	October 13, 1983
USHA RATILAL DAVE Vs. ARUN B DAVE	July 8, 1983
USMAN ROJAN Vs. E S I CORPORATION	April 12, 1983
V M VANKAR MACWANA Vs. INDIAN FARMERS FERTILISER	February 2, 1983
VADHERE DEVUBHAI GOVINDJI Vs. RAMESHWARPURI RATANPURI	July 18, 1983
VADILAL V BRAHMBHATT Vs. UNION OF INDIA	November 17, 1983
VAGHARI KALA BHIKHA Vs. STATE OF GUJARAT	August 5, 1983
VAJIR NAGJI KESHARJI Vs. STATE OF GUJARAT	April 11, 1983
VANRAJSINH PRABHATSINH GOHIL Vs. STATE OF GUJARAT	September 8, 1983
VIHABHAI RAMDAS PATEL Vs. HEMTUJI SHIVAJI DABHI	October 26, 1983
VIHABHAI RAMDAS PATEL Vs. HEMTUJI SHIVAJI DABHI AND ANR.	October 27, 1983
VINABEN JIVANLAL SUTHAR Vs. YASHWANT KUMAR PANNALAL SUTHAR AND ANOTHER	March 28, 1983
VIPINBHAI R PAREKH Vs. GENERAL MANAGER WESTERN RLY	April 4, 1983
VIPRA BHIKHALAL MAYASHANKER Vs. STATE OF GUJARAT	January 19, 1983
VISHNUPRASAD DAHYABHAI BRAHMBHATT Vs. STATE OF GUJARAT	June 21, 1983
VITHALBHAI BHAILALBHAI PATEL Vs. T V KRISHNAMURTHY	December 9, 1983
VORA AMINABAI IBRAHIM Vs. HEIRS OF DECD. SUGRABAI YUSUFALI MAKATI VORA MOHMEDALI ZAFARBHAI	February 17, 1983
VYARA NAGAR PANCHAYAT Vs. VYARA TALUKA PANCHAYAT	September 21, 1983
ZAINUBBIBI Vs. STATE OF GUJARAT	August 24, 1983

Year 1983 of HIGH COURT OF GUJARAT

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