|
A K SHIMPI Vs. STATE OF GUJARAT
|
September 13, 1982 |
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ABDUL HAMIDKHAN AMIRKHAN PATHAN Vs. MANMOHAN SING COMMISSIONER OF POLICE
|
August 11, 1982 |
|
ABDUL LATIF VALIMOHMED Vs. SHAH KALIDAS MULJI AND CO
|
November 23, 1982 |
|
AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED Vs. UNION OF INDIA
|
October 26, 1982 |
|
AHMEDABAD STEEL CRAFT AND ROLLING MILLS Vs. STATE OF GUJARAT
|
January 11, 1982 |
|
AJARAMBHAI AND MULJIBHAI ANR Vs. UNITED INDIA INSURANCE CO LTD
|
April 21, 1982 |
|
ALARAKHA ALI Vs. SINDHI IBRAHIM KASAM
|
November 24, 1982 |
|
ALI AMAD Vs. SINDHI EBRAHIM KASAM
|
November 24, 1982 |
|
AMARA LAKHMAN Vs. SHAH RUPSHI MERAG
|
December 20, 1982 |
|
AMARSING RATANSING Vs. UNION OF INDIA
|
December 30, 1982 |
|
AMBASHANKER GAURISHANKER PANDYA Vs. D G VALAVADIA
|
April 12, 1982 |
|
AMBICA METAL YARN MFG CO Vs. SUPERINTENDENT CENTRAL EXCISE
|
January 15, 1982 |
|
AMRITLAL V RAICHURA Vs. PATTANI SIDIQ ISMAIL
|
December 1, 1982 |
|
AMTHIBAI SMT WD O JESANGBHAI NATHUBHAI Vs. PATEL SHANKERBHAI PURUSHOTTAMDAS
|
July 28, 1982 |
|
ANANDILAL KASHIPRASAD Vs. UNION OF INDIA
|
December 8, 1982 |
|
ANANDLAL B KOTHARI DR Vs. NIRANJAN S KOTHARI
|
November 24, 1982 |
|
ANARKALI SARABHAI Vs. COMMISSIONER OF INCOME TAX
|
June 18, 1982 |
|
ANIL ICE FACTORY Vs. UNION OF INDIA
|
August 31, 1982 |
|
ANIL STARCH PRODUCTS LIMITED Vs. GUJARAT LABOUR WELFARE BOARD
|
December 6, 1982 |
|
ANILKUMAR B LASKARI Vs. COMMISSIONER OF INCOME TAX
|
August 11, 1982 |
|
ANUP ENGINEERING LIMITED Vs. CONTROLLER OF PATENTS NEW DELHI
|
February 19, 1982 |
|
ARUNABEN WD O KANUBHAI SHAKARCHAND DARJI Vs. MEHOMMODBHAI IMAMALI KAJI
|
July 6, 1982 |
|
ASHABHAI RAMABHAI Vs. STATE OF GUJARAT
|
June 24, 1982 |
|
ASHWINKUMAR BHAGWANLAL MEHTA Vs. JAGRUTI ASHVINKUMAR MEHTA FOR HERSELF AND ALSO AS GUARDIAN OF VISHAL AND
CHINTAN
|
October 14, 1982 |
|
ASIATIC LABOUR CORPORATION Vs. UNION OF INDIA
|
May 7, 1982 |
|
ASSTT COLLECTOR OF CUSTOMS Vs. KASAM MAMAD SUBHANIYA
|
December 31, 1982 |
|
ATUL PRODUCTS LIMITED Vs. ATUL DYES
|
June 30, 1982 |
|
BABUBHAI JASHBHAI PATEL Vs. UNION OF INDIA
|
September 2, 1982 |
|
BABUBHAI NAGINDAS SHAH Vs. STATE OF GUJARAT
|
December 28, 1982 |
|
BABUBHAI RATNABHAI CHAVDA Vs. STATE OF GUJARAT
|
November 23, 1982 |
|
BAI DAHI Vs. HIRALAL CHELABHAI LAKDAWALA
|
July 30, 1982 |
|
BAI DAHIBEN Vs. JESINGBHAI BIJALBHAI
|
August 20, 1982 |
|
BAI MIRAT WD O MOHANLAL Vs. VYAS PRAHLADJI MOHANLAL
|
December 14, 1982 |
|
BAI UGRI WD O PATEL BHAVANBHAI HARISING Vs. KHEMABHAI SHAMALBHAI
|
April 29, 1982 |
|
BANK OF BARODA Vs. MANVA BONE MILLS
|
December 21, 1982 |
|
BHAILALBHAI KANJIBHAI PATEL Vs. DIRECTOR OF STATE LOTTERIES
|
January 12, 1982 |
|
BHALCHANDRA N. VAKIL Vs. CHANDULAL MOHANLAL DARJI
|
August 27, 1982 |
|
BHARAT CHEMICAL WORKS BARODA Vs. GUJARAT STATE FINANCIAL CORPORATION
|
August 17, 1982 |
|
BHARAT OIL DEPOT Vs. PARI PRAFULCHANDRA KANTILAL
|
December 15, 1982 |
|
BHARAT SALES LIMITED Vs. STATE OF GUJARAT
|
February 17, 1982 |
|
BHARVAD DEVA SUKHA Vs. STATE OF GUJARAT
|
November 23, 1982 |
|
BHIMSING SARDARSING Vs. DISTRICT SUPDT OF POLICE
|
March 25, 1982 |
|
BHUPENDRA MULJIBHAI SHAH Vs. KHAN TRANSPORT CO
|
December 2, 1982 |
|
BHUPENDRA MULJIBHAI SHAH Vs. KHAN TRANSPORT CO. AND ORS.
|
November 30, 1982 |
|
BHUPENDRA RASIKLAL KAPADIA Vs. JAYANTILAL VRAJLAL SHAH
|
August 24, 1982 |
|
BRAHMBHATT AMBALAL ASHABHAI Vs. SPECIAL SECRETARY REVENUE DEPARTMENT
|
December 29, 1982 |
|
C Vs. BAR COUNCIL
|
October 1, 1982 |
|
C R SONS AND CO Vs. STATE OF GUJARAT
|
February 16, 1982 |
|
CHANDRASHEKHAR MADHUSUDAN Vs. SUBHAS SHANKER SHIRKE
|
June 25, 1982 |
|
CHANDRAVATI FAKIRCHAND ZAVERI Vs. STATE OF GUJARAT
|
January 28, 1982 |
|
CHARULATABEN M GOHIL SMT Vs. SURENDRANAGAR JOINT MUNICIPALITY
|
August 17, 1982 |
|
CHAUDHARI GHEMERBHAI PUNJABHAI Vs. CHAUDHARI BABUBHAI HEMTABHAI
|
November 24, 1982 |
|
CHAUHAN RANCHHODBHAI FATEHSINH Vs. VALAND KESHAVLAL NATHALAL
|
December 31, 1982 |
|
CHIMANBHAI R PATEL Vs. ANAND MUNICIPALITY
|
September 24, 1982 |
|
CHODHARI FULJIBHAI MOTIBHAI Vs. FAKIR MOHMAD SAIYAD ALI SAIYED
|
March 15, 1982 |
|
COMMISSIONER OF INCOME Vs. SARABHAI SONS LTD.
|
August 2, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. GODHRA ELECTRICITY COMPANY LIMITED
|
February 24, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SPUNPIPE AND CONSTRUCTION CO BARODA PRIVATE LIMITED
|
February 10, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SARABHAI SONS LIMITED
|
July 30, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. GORDHANBHAI JETHABHAI
|
July 1, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SINDHU VIDYA MANDAL TRUST
|
July 6, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. LAKHTAR COTTON PRESS COMPANY PRIVATE LIMITED
|
June 30, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. DHIRAJBEN R AMIN
|
June 24, 1982 |
|
COURT COMMITTEE OF DIVYA VASUNDHARA FINANCIERS PRIVATE LIMITED Vs. KAMLAKAR NARAYAN SAMANT
|
May 3, 1982 |
|
D B SHAH Vs. STATE OF GUJARAT
|
July 19, 1982 |
|
DAHIBEN WD O KARSANBHAI RAGHABHAI Vs. JESINGBHAI BIJALBHAI
|
August 20, 1982 |
|
DALPATBHAI BHIKHABHAI PATEL Vs. DISTRICT MAGISTRATE SURAT
|
October 15, 1982 |
|
DAMODAR BOGHABHAI PRAJAPATI Vs. LALSA AMAR
|
December 9, 1982 |
|
DAYALAL TRIKAMLAL MALI Vs. HARJIVANDAS MADHAVJI MALI
|
February 19, 1982 |
|
DEENDAYAL KISHANCHAND Vs. STATE OF GUJARAT
|
December 14, 1982 |
|
DEVIKADEVI Vs. STATE OF GUJARAT
|
June 14, 1982 |
|
DIAMOND TRANSPORT CO Vs. STATE OF GUJARAT
|
December 1, 1982 |
|
FAKIRBHAI CHHAGANLAL Vs. RANJIT RATILAL
|
August 20, 1982 |
|
FULJIBHAI MOTIBHAI GOVABHAI DELA Vs. FAKIRMOHMAD SAIYADALI SAIYED AND ORS.
|
March 15, 1982 |
|
G H SHETH Vs. STATE OF GUJARAT
|
June 16, 1982 |
|
GIRJAPRASAD SUNDERLAL AGRAWAL Vs. MOTIBHAI FULABHAI PATEL & CO
|
November 3, 1982 |
|
GOVIND KARSAN AND CO Vs. STATE OF GUJARAT
|
October 1, 1982 |
|
GUJARAT ELECTRICITY BOARD Vs. MAHESHKUMAR AND CO
|
March 25, 1982 |
|
GUJARAT HOUSING BOARD Vs. C G DESAI
|
January 13, 1982 |
|
GUJARAT INDUSTRIAL INVESTMENT CORPN. LTD. Vs. SHRI KIRITBHAI MANIBHAI PATEL
|
October 5, 1982 |
|
GUJARAT MINERAL DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1982 |
|
GUJARAT MINERAL DEVELOPMENT CORPORATION LTD. Vs. COMMISSIONER OF INCOME-TAX, GUJARAT
|
August 10, 1982 |
|
GUJARAT STATE FERTILIZERS COMPANY LIMITED Vs. INCOME TAX OFFICER
|
July 8, 1982 |
|
GUJARAT STATE FINANCIAL CORPORATION Vs. SECOND EXTRA ASSTT JUDGE VADODARA
|
June 24, 1982 |
|
GUJARAT STATE FINANCIAL CORPORATION Vs. LOTUS HOTELS PVT LIMITED
|
January 25, 1982 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. N M DESAI
|
August 3, 1982 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JAMNADAS BECHARBHAI
|
August 5, 1982 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHAGVANJI VASHRAM
|
November 22, 1982 |
|
GUJARAT STATE TEXTILE CORPORATION LIMITED Vs. NEW JEHANGIR VAKIL MILLS COMPANY LIMITED BHAVNAGAR
|
August 17, 1982 |
|
GUNVANTLAL MAGANLAL PANDYA Vs. PRANABKUMAR KAMDA KINKER MUKHARJEE
|
December 23, 1982 |
|
GYAN CHAND CHATTAR Vs. UNION OF INDIA
|
December 27, 1982 |
|
H T GURSAHANEY Vs. STATE OF GUJARAT
|
May 4, 1982 |
|
HARBHAJANSING DUNASINGH SARARY Vs. SURYAKANT MULSHANKER KAKA
|
March 11, 1982 |
|
HARISHBHAI LAXMANBHAI PATEL Vs. STATE OF GUJARAT
|
July 8, 1982 |
|
HARKORBEN DALJIBHAI AND ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
June 24, 1982 |
|
HARNAMSHI B DIGWA Vs. THACKER VALJI KUNVERJI DECD
|
July 20, 1982 |
|
HARSHADKUMAR SUNDARLAL DALAL Vs. HASMUKHBEN WD O CHIMANLAL BHOGILAL DESAI
|
November 5, 1982 |
|
HIMAT POPATLAL RAVAL Vs. STATE OF GUJARAT
|
October 29, 1982 |
|
HIMATLAL MAGANLAL Vs. RAMESHCHANDRA NATVERLAL
|
July 21, 1982 |
|
HIND MAZDOOR SABHA Vs. DISTRICT COLLECTOR RAJKOT
|
June 22, 1982 |
|
ISHWARBHAI NARSINHBHAI PATEL Vs. RAMBHAI DAHYABHAI PATEL
|
September 6, 1982 |
|
ISHWARLAL Vs. COMMISSIONER OF INCOME TAX
|
July 2, 1982 |
|
ISMAIL KASAM KHOKHAR Vs. KHATUN ALARAKHA
|
December 6, 1982 |
|
J D PATHAK Vs. V S BAROT
|
June 16, 1982 |
|
JAGANNATH KESHAVLAL BAROT Vs. RASIKLAL SOMALAL PANDYA
|
April 27, 1982 |
|
JAGATBHAI PUNJABHAI PALKHIWALA Vs. VIKRAMBHAI PUNJABHAI PALKHIWALA
|
March 26, 1982 |
|
JAGMOHANSINGH ALIAS CHHOTU MAHIPALSING Vs. STATE OF GUJARAT
|
November 2, 1982 |
|
JAI HIND PRINTING PRESS Vs. STATE OF GUJARAT
|
October 12, 1982 |
|
JAYANTILAL MOHANLAL Vs. BAI DAHI alias PUTLIBAI WD O NARSHI RAMJI
|
June 30, 1982 |
|
JAYANTILAL NARANBHAI SHAH Vs. DHOLKA MUNICIPALITY
|
December 6, 1982 |
|
JETHALAL MULCHAND Vs. STATE OF GUJARAT
|
October 4, 1982 |
|
JHALA MANSANGJI KALYANSANGJI Vs. MAHOBATSANG MADARSANG JHALA
|
April 7, 1982 |
|
JIVIBEN CHANA SMT Vs. SHAH KARSAN LAKHA
|
October 11, 1982 |
|
JYOTSNABEN NAROTTAMDAS Vs. COMMISSIONER OF INCOME TAX
|
June 17, 1982 |
|
KALAVAD VANIK SANGH Vs. KALAVAD NAGAR PANCHAYAT
|
August 25, 1982 |
|
KALIDAS SARUPCHAND THAKKAR Vs. RAJUBEN MAHADEVBHAI THAKKAR
|
April 13, 1982 |
|
KALUBHAI KARSANBHAI Vs. BAI JIVIBEN RAMJI
|
September 29, 1982 |
|
KALYANJI VASRAM Vs. MATHURDAS PRANJIVAN LOHANA
|
November 23, 1982 |
|
KAMLABEN WD O NARANBHAI JHINABHAI Vs. PATEL GOPALDAS VENIDAS
|
August 16, 1982 |
|
KANTILAL CHUNILAL Vs. MODASA NAGAR PANCHAYATMODASA
|
December 2, 1982 |
|
KANTILAL MANSUKHRAM THAKKAR Vs. J M PATEL REGISTRAR CO OP SOCIETIES MEHSANA
|
March 29, 1982 |
|
KANTILAL R SHAH Vs. STATE OF GUJARAT
|
July 6, 1982 |
|
KARSANBHAI RAGHABHAI AND OTHERS Vs. JESINGBHAI BIJALBHAI
|
August 20, 1982 |
|
KASTURBHAI MAYABHAI Vs. COMMISSIONER OF INCOME TAX
|
June 16, 1982 |
|
KHIMJI KURJIBHAI Vs. STATE OF GUJARAT
|
June 23, 1982 |
|
KHODABHAI MANIBHAI Vs. UNITED INDIA INSURANCE CO LTD
|
December 21, 1982 |
|
KHRISTI RAVJIBHAI FULABHAI Vs. KHRISTI ZAVERBHAI MITHABHAI
|
December 10, 1982 |
|
KOLI JAGJIVAN RAJA MAKWANA Vs. STATE OF GUJARAT
|
November 29, 1982 |
|
LALMOHAN CONFECTIONARY WORKS Vs. STATE OF GUJARAT
|
February 3, 1982 |
|
LAXMIBEN BHUPATBHAI Vs. STATE OF GUJARAT
|
April 6, 1982 |
|
LAXMIBEN MAGAN PARSHOTTAM Vs. MAGJIBHAI BIJIYABHAI
|
September 7, 1982 |
|
LAXMIBEN WD O CHINUBHAI BAPALAL MODI Vs. MANIBEN WD O GIRDHARLAL BAPALAL MODI
|
May 3, 1982 |
|
LAXMICHAND JETHALAL BHALAKIA Vs. STATE OF GUJARAT
|
March 24, 1982 |
|
LILADE SITADE PAVAIYA Vs. STATE OF GUJARAT
|
September 3, 1982 |
|
LINKAN JIVANJI VAGHELA Vs. KESHAVBHAI NANABHAI PATEL
|
October 14, 1982 |
|
MADHINABHAI HIMATBHAI Vs. GUJARAT ELECTRICITY BOARD BARODA
|
October 12, 1982 |
|
MAGANLAL BAVABHAI PATEL Vs. STATE OF GUJARAT
|
July 31, 1982 |
|
MAGANLAL SUKHDEVBHAI KATARA Vs. COMMISSIONER OF POLICE AHMEDABAD
|
June 16, 1982 |
|
MAHENDRA SHANTILAL SHAH Vs. UNION OF INDIA
|
February 10, 1982 |
|
MAHENDRALAL KANAIYALAL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER
|
July 1, 1982 |
|
MAHESH HARILAL KHAMAR Vs. B N NARASIMHAN
|
March 3, 1982 |
|
MANAGER AUTOMOTIVE MFGR LTD Vs. BHARATKUMAR MOHANLAL SHAH
|
December 2, 1982 |
|
MANGALDAS MOHANLAL PATEL Vs. UNION OF INDIA
|
January 28, 1982 |
|
MANGALDAS NENUMAL Vs. HASUMATI JASHWANTRAI
|
September 24, 1982 |
|
MANGALPRASAD JETHALAL UPADHYAY Vs. THAKKAR ANANDJI RANCHHODDAS
|
July 22, 1982 |
|
MANHARLAL GHIMANLAL BANDARIA Vs. THE SURAT PEOPLES CO-OP. BANK LTD
|
October 6, 1982 |
|
MANIBEN ALIAS MADHUBEN MOTIGIR GOSWAMI Vs. MANIBHAI MOHANGIR GOSWAMI
|
December 23, 1982 |
|
MANIBHAI BABUBHAI PATEL Vs. SOMABHAI CHHANABHAI PATEL
|
December 10, 1982 |
|
MANSINGH R PARMAR Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD
|
July 12, 1982 |
|
MEHSANA DISTRICT SHANKER-4 SEEDS PRODUCE AND SALE CO-OPERATIVE SOCIETY LTD Vs. STATE OF GUJARAT
|
August 10, 1982 |
|
MER JIVA PATA Vs. MER MANDAN MULU
|
August 31, 1982 |
|
MINOR JAYESH J. BARVE THROUGH HIS GUARDIAN FATHER Vs. THE GUJARAT SECONDARY BOARD
|
November 26, 1982 |
|
MOHAMAD HANIF USMANBHAI Vs. SONI NURMOHAMAD USMANBHAI AND BROS
|
December 20, 1982 |
|
MOTILAL MADHAVLAL CHAUHAN Vs. PADMABEN
|
February 5, 1982 |
|
MUKHI TAPOOBHAI KESHAVJI Vs. GONDAL MUNICIPALITY
|
July 20, 1982 |
|
MUKUNDLAL NANALAL CHANAWALA Vs. BHAGVATSING DHANSING GADARIA
|
July 28, 1982 |
|
MUKUNDRAI JIVRAM PANDIT Vs. STATE OF GUJARAT
|
March 31, 1982 |
|
MULJIBHAI AJARAMBHAI HARIJAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
April 21, 1982 |
|
MUNICIPAL CORPN. OF THE CITY OF AHMEDABAD Vs. PUSPAVATI HANDRAJ THAKUR
|
December 1, 1982 |
|
N D SHARMA Vs. STATE OF GUJARAT
|
February 26, 1982 |
|
N H DAVE Vs. MOHMED AKHTAR HUSSAIN alias IBRAHIM alias IQBAL alias KADAR AMAD WAGHER BHATTI
|
August 20, 1982 |
|
N J MANKAD Vs. STATE OF GUJARAT
|
December 8, 1982 |
|
N L RAMANI Vs. INDIAN FARMERS FERTILIZER CO OPERATIVE LIMITED KANDLA
|
June 14, 1982 |
|
NADIRSHA HIRJI BARIA Vs. NIRANJANKUMAR alias NIRESHKUMAR DHARAMCHAND SHAH
|
November 30, 1982 |
|
NANDLAL DAHYALAL SHAH Vs. LALCHAND MOTICHANDBHAI
|
October 13, 1982 |
|
NARANBHAI NATHABHAI KOLI Vs. MODHIA PANALAL MAGANLAL
|
April 9, 1982 |
|
NARANBHAI SADABHAI PARMAR Vs. BAROT NANDLAL KHODIDAS
|
December 31, 1982 |
|
NATIONAL INSURANCE CO Vs. MINOR RAMANBHAI FULABHAI BHOI
|
March 30, 1982 |
|
NATVARLAL M BADIANI Vs. JERAMBHAI AMAD
|
August 10, 1982 |
|
NATVCRLAL V. SHAH Vs. SECRETARY, EDUCATION DEPARTMENT, GANDHINAGAR
|
November 26, 1982 |
|
NATVERLAL GOVANBHAI GAJJAR Vs. DIRECTOR OF TECHNICAL EDUCATION AHMEDABAD
|
December 8, 1982 |
|
NAVUBA GOKALJI CHAVADA SMT Vs. RETURNING OFFICER
|
March 23, 1982 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NATHIBEN CHATRABHUJ SMT
|
January 19, 1982 |
|
NEW SHORROCK MILLS Vs. SOMABHAI MATHURBHAI PATEL
|
June 15, 1982 |
|
OFFICER ON SPECIAL DUTY LAND ACQUISITION AHMEDABAD Vs. GORDHANBHAI BHALABHAI PATEL
|
October 29, 1982 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO Vs. SHANKARBHAI PUNABHAI
|
December 29, 1982 |
|
P. A. JHALA Vs. THE STATE OF GUJARAT AND OTHERS
|
December 28, 1982 |
|
PANDYA RASIKLAL RANCHHODBHAI Vs. PUNJIBEN AMRATLAL SHAH
|
December 29, 1982 |
|
PANDYA RASIKLAL RANCHHODBHAI Vs. SAKRIBEN KESHAVLAL
|
December 29, 1982 |
|
PARESHKUMAR MAHENDRABHAI SHAH Vs. STATE OF GUJARAT
|
August 20, 1982 |
|
PARIKH AMRATLAL RAMANLAL Vs. RAMI MAFATLAL GIRDHARLAL
|
February 5, 1982 |
|
PARMAR HIMATBHAI JINABHAI Vs. GOHIL RAMSINGBHAI BECHARBHAI
|
December 28, 1982 |
|
PATEL DASHRATHBHAI MOHANBHAI AND OTHERS Vs. BHAGAT TRIKAMBHAI BHAILAL AND ANOTHER
|
October 8, 1982 |
|
PATEL JASMAT SANGHAJI Vs. GUJARAT ELECTRICITY BOARD
|
January 11, 1982 |
|
PATEL JAYANTILAL SENDHIDAS Vs. AMBALAL MAGANLAL KOTHARI
|
June 22, 1982 |
|
PATEL KESHAVLAL VENIDAS Vs. KACHARAJI NANAJI THAKORE
|
May 6, 1982 |
|
PATEL KODARBHAI JIVABHAI Vs. STATE OF GUJARAT
|
November 22, 1982 |
|
PATEL TEA MART Vs. STATE OF GUJARAT
|
February 23, 1982 |
|
PHYSICAL RESEARCH LABORATORY Vs. BHAT GOPALAK AND GANOTIYAS SAHKARI KHETI MANDALI LIMITED
|
November 30, 1982 |
|
POPATLAL NARANBHAI PATEL Vs. NAVCHETAN HIGH SCHOO TRUST
|
March 17, 1982 |
|
PRABHAT SILK MILLS AND COTTON MILLS COMPANY LIMITED Vs. UNION OF INDIA
|
March 9, 1982 |
|
PRABHULAL MOTILAL Vs. CHANDRAKANT AMRATLAL DOSHI
|
March 19, 1982 |
|
PRADYUMAN SINH INDRASINH Vs. STATE OF GUJARAT
|
March 30, 1982 |
|
PRAKASH TEXTILE GUJ PRIVATE LIMITED Vs. STATE OF GUJARAT
|
July 28, 1982 |
|
PREMLATA NILAMCHAND SHARMA Vs. HIRABHAI RANCHHODBHAI PATEL
|
March 12, 1982 |
|
R A MASKATI Vs. FAKIRCHAND MAGANLAL
|
September 22, 1982 |
|
R M AGRAVAT Vs. DISTRICT JUDGE JAMNAGAR
|
August 20, 1982 |
|
R P JANI Vs. UNION OF INDIA
|
September 27, 1982 |
|
RAHULBHAI M GODADHARA Vs. VIJAY MAFATLAL SHAH
|
December 14, 1982 |
|
RAMAKANT D TRIPATHI Vs. CENTRAL BANK OF INDIA
|
April 13, 1982 |
|
RAMANLAL NAGINDAS JARIWALA Vs. STATE BANK OF INDIA UDHANA
|
September 14, 1982 |
|
RAMBHAI JHENIDAS PANCHAL Vs. LALITABEN WD O RAMANLAL PANCHAL
|
September 20, 1982 |
|
RAMESHBHAI AMRITLAL CHHATRAL Vs. STATE OF GUJARAT
|
December 31, 1982 |
|
RAMESHCHANDRA SHAMBHUBHAI YADAV DR Vs. DHIRAJGAURI
|
July 21, 1982 |
|
RAMNIKLAL JADAVJI KANAKIA Vs. PANCHOLI DULABHAI
|
November 5, 1982 |
|
RAMSANG GABABHAI VASAVA Vs. DISTRICT REGISTRAR OF CO OPERATIVES AND APPELLATE OFFICER VADODARA
|
October 22, 1982 |
|
RASIKLAL V. SHAH Vs. SHRI BHIKHABHAI S. PATEL
|
September 13, 1982 |
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RATILAL B SHAH AND CO Vs. PARI PRAFULCHANDRA KANTILAL
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December 15, 1982 |
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RATNAPRABHABAI Vs. TULSIDAS V PATEL
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March 11, 1982 |
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S K NARAYANAN Vs. INDIAN INSTITUTE OF MANAGEMENT AHMEDABAD
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October 13, 1982 |
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S T DASADIA Vs. COMMISSIONER SURAT MUNICIPAL CORPORATION
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December 10, 1982 |
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SAIFUDDIN MOSINALI Vs. VORA RAJABALI TAIYABALI
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October 20, 1982 |
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SAIYED MOONNAUDDIN RIZAUDDIN Vs. NURJAHANBEGUM SAYED MAYUDDIN AND ANOTHER
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October 7, 1982 |
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SAKINABIBI GULABBHAI CHAUHAN Vs. HASAMKHAN MAHIMKHAN
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March 31, 1982 |
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SARANGPUR COTTON MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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June 24, 1982 |
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SAVITABEN LAGHARBHAI Vs. MANJI RAMJI CHAVDA
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August 19, 1982 |
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SHANTIBHAI SOMABHAI RAVAL Vs. MADHUKANT T SHUKLA
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August 19, 1982 |
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SHETH KANTILAL CHUNILAL Vs. MODASA NAGAR PANCHAYAT
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December 2, 1982 |
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SINHA WATCHES INDIA PRIVATE LIMITED Vs. GUJARAT STATE FINANCIAL CORPORATION
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April 9, 1982 |
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SPECIAL LAND ACQUISITION OFFICER MAHI KADANA COMMAND AREA Vs. RATILAL NARSINHBHAI PATEL
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July 7, 1982 |
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SPECIAL LAND ACQUISITION OFFICER, KAIRA Vs. JAYANTILAL RATILAL PATEL
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October 11, 1982 |
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SPECIAL MAMLATDAR Vs. JAM GAGUBHA NARANJI
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December 30, 1982 |
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SPECIAL RECOVERY OFFICER LAND DEVELOPMENT BANK LTD Vs. KOLI RAMSHI BHIKHA
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November 29, 1982 |
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STATE BANK OF INDIA Vs. GUJARAT OIL ENGINES PVT LIMITED
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December 7, 1982 |
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STATE OF GUJARAT Vs. NEW SWADESHI MILLS
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December 23, 1982 |
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STATE OF GUJARAT Vs. BOMBAY METAL ALLOYS AND MFG CO PVT LTD
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November 2, 1982 |
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STATE OF GUJARAT Vs. PRATAPSINHJI RAMSINHJI VASAVA
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October 26, 1982 |
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STATE OF GUJARAT Vs. JANAK BALMUKUND KHATRI
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October 29, 1982 |
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STATE OF GUJARAT Vs. CHANDRAPRAKASH SHETHIA
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September 29, 1982 |
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STATE OF GUJARAT Vs. K R NAYAR
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October 7, 1982 |
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STATE OF GUJARAT Vs. VOGUE GARMENTS
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July 8, 1982 |
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STATE OF GUJARAT Vs. ABDUL RAHIM ABDULLABHAI RANGINWALA
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July 8, 1982 |
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STATE OF GUJARAT Vs. BUDHABHAI BHALABHAI
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July 8, 1982 |
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STATE OF GUJARAT Vs. BHAGUBHAI RAMJIBHAI
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July 14, 1982 |
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STATE OF GUJARAT Vs. LAKHA MANA
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July 15, 1982 |
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STATE OF GUJARAT Vs. JANTA PAUVA FACTORY PARDI
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June 17, 1982 |
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STATE OF GUJARAT Vs. DHIRAJLAL CHHOTALAL THAKKAR
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April 7, 1982 |
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STATE OF GUJARAT Vs. SURABHAI MAFATBHAI
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April 21, 1982 |
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STATE OF GUJARAT Vs. HIRALAL MOTILAL ADVANI
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March 9, 1982 |
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STATE OF GUJARAT Vs. KOLITHAD JUTH SEVADAYI SAHAKARI MANDALI LTD
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February 24, 1982 |
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STATE OF GUJARAT Vs. GUJARAT SMALL INDUSTRIES CORPORATION LTD
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March 3, 1982 |
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STATE OF GUJARAT Vs. WOOD POLYMER LTD
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March 5, 1982 |
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STATE OF GUJARAT Vs. VIJAPUR TALUKA RETI-KANKRE UDYOG KAMDAR SAHAKARI MANDALI LTD
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March 5, 1982 |
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STATE OF GUJARAT Vs. NAGIN AMARA VASAVA
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February 4, 1982 |
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STATE OF GUJARAT Vs. PREMIER AUTO ELECTRICALS LIMITED
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January 25, 1982 |
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STATE OF GUJARAT Vs. SHASHIKANT KESHAVLAL PARMAR
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January 19, 1982 |
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STATE OF GUJARAT Vs. SUKHRAM JAGANNATH
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January 15, 1982 |
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STATE OF GUJARAT Vs. ANGADIA KANTILAL SOMABBAI AND OTHERS
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June 25, 1982 |
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STATE OF GUJARAT Vs. BHAVANI INDUSTRIES AND ORS.
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December 23, 1982 |
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SUBHASH IRON AND STEEL ROLLING INDUSTRIES Vs. STATE OF GUJARAT
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February 9, 1982 |
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SUKAR NARAYAN BAKHIA Vs. RAJNIKANT R SHAH
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August 6, 1982 |
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SUMANLAL P SHUKLA Vs. STATE OF MAHARASHTRA
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December 15, 1982 |
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SUNILKUMAR S P SINHA Vs. INDIAN OIL CORPORATION LIMITED
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August 6, 1982 |
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SURAT GOODS TRANSPORT CO PRIVATE LIMITED Vs. ASHARAM SOMESHWAR SUTHAR
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July 12, 1982 |
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SURESH CHHAGANLAL LUHANA Vs. D K DHAGAL
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August 2, 1982 |
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SURESHBHAI K DESAI Vs. STATE OF GUJARAT
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December 21, 1982 |
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SUSHILABEN WIFE OF DHIRUBHAI BHOGILAL GANDHI Vs. ANANDILAL BAPALAL
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October 18, 1982 |
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SUTHAR KANUBHAI MOHANBHAI Vs. MAHENDRABHAI DAHYABHAI DESAI
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September 15, 1982 |
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SWAMI MICK MONASSAN Vs. POPATLAL P MISTRY
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November 1, 1982 |
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TARAMATI Vs. MODEPUTY BACHUBHAI SANKALCHAND
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August 16, 1982 |
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TEJUBAI Vs. GENERAL MANAGER WESTERN RAILWAY BOMBAY
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August 20, 1982 |
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THAKKAR LILADHAR VAGHJIBHAI Vs. JAMNAGAR JILLA SAHAKARI KHARID VECHAN SANGH LIMITED
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November 5, 1982 |
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THAKOR DUNGARJI VALJI Vs. T V KRISHNAMURTI
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April 19, 1982 |
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THE STATE OF GUJARAT Vs. PATEL RAMESHBHAI CHATURBHAI
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November 25, 1982 |
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THE UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD., MADRAS Vs. SOMABHAI PRABHATBHAI GOHEL AND OTHERS
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October 15, 1982 |
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TRIBHOVAN C PANCHAL Vs. LADHIBEN
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June 23, 1982 |
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TULSIDAS GIRDHARLAL Vs. SHANTILAL KARSANDAS
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December 1, 1982 |
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U K DESAI Vs. GUJARAT ELECTRICITY BOARD
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July 14, 1982 |
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UNION OF INDIA Vs. MANEKCHOWK AND AHMEDABAD MFG COMPANY LIMITED
|
June 14, 1982 |
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UNION OF INDIA Vs. OWNER AND PARTIES INTERESTED IN MOTOR VESSEL M V HOEGH ORCHID
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May 4, 1982 |
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UNION OF INDIA Vs. GAJU BHAGWAN
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September 6, 1982 |
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UNION OF INDIA Vs. BABUBAHI RAMJIBHAI PATEL
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January 20, 1982 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAYABEN WD O MOHANBHAI RATANJI
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January 20, 1982 |
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VADILAL DAIRY FROZEN FOOD INDUSTRIES Vs. UNION OF INDIA
|
September 30, 1982 |
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VADODARA JILLA HYBRID UTPADKONI SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
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February 23, 1982 |
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VAGHRI MAGAN JAKSHI Vs. STATE OF GUJARAT
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June 18, 1982 |
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VALLABH GLASS WORKS LTD Vs. STATE OF GUJARAT
|
February 1, 1982 |
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VARDHABHAI GORDHANBHAI Vs. GANGABEN
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September 24, 1982 |
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VARSHA ENGINEERING PRIVATE LIMITED Vs. VIJAY TRADERS
|
July 6, 1982 |
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VASANTBHAI VARDHABHAI PATEL Vs. STATE OF GUJARAT
|
November 24, 1982 |
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VASAVA CHATURBHAI JIVANBHAI Vs. PATEL DAHYABHAI LALLUBHAI
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October 21, 1982 |
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VIKRAM COOPERATIVE BANK LIMITED Vs. DIST. REGISTRAR OF COOP. SOCIETIES
|
December 17, 1982 |
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VIKRAM K SHAH DR Vs. STATE OF GUJARAT
|
October 12, 1982 |
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VISHNUPRASAD DAHYABHAI BRAHMBHATT Vs. STATE OF GUJARAT
|
December 13, 1982 |
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VORA GAFURBHAI AJAMBHAI HEIRS OF DECD VOHRA GAFURBHAI AJAMBHAI Vs. VORA KADARBHAI USMANBHAI
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September 16, 1982 |
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YUSUFBHAI MAHAMUD HAFEZI Vs. STATE OF GUJARAT
|
October 15, 1982 |
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ZANDALA SEVA SAHAKARI MANDLI LIMITED Vs. B NARSINHAMAN DIRECTOR OF AGRICULTURE MARKETING AND RURAL FINANCE
|
June 21, 1982 |
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