REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
(THE) ARVIND BOARDS AND PAPER PRODUCTS LTD. Vs. THE COMMISSIONER OF INCOME TAX GUJARAT-IV AHMEDABAD	October 20, 1981
A C GOVIND Vs. STATE OF GUJARAT	August 18, 1981
A K ROY CHOUDHURY Vs. UNION OF INDIA	January 21, 1981
A S RAJARA ALIAS RAJA VAMSHYAM Vs. JOITARAM RAWABHAI PATEL	February 6, 1981
A.C. GOVIND Vs. STATE	August 19, 1981
ABDULKADAR AHMED TURAVA Vs. LALLA ABDULRASHID	April 10, 1981
AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	May 6, 1981
AHMEDABAD MFG AND CALICO PTG COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF AHMEDABAD	April 15, 1981
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. MANEKBEN WD O VITHALBHAI DAMAJI CHAVDA	January 13, 1981
ALARAKHA NAZAR MAHMAD Vs. STATE OF GUJARAT	January 19, 1981
AMINAKHATUN WD O MAHMUDUSMAN GULAMRASUL Vs. FAKRUSHA BISMILLAHSHAH FAKIR	December 31, 1981
AMRUTLAL SAREMAL Vs. DEVIBEN DULLABHBHAI SHANDARI SMT	March 13, 1981
ANANTRAY LALJI PANDYA Vs. STATE OF GUJARAT	December 10, 1981
APOORVA SHANTILAL HUF Vs. COMMISSIONER OF WEALTH TAX	August 5, 1981
APOORVA SHANTILAL SHAH HUF Vs. COMMISSIONER OF INCOME TAX GUJARAT	July 9, 1981
ARUNDHATI BALKRISHNA Vs. COMMISSIONER OF INCOME TAX	August 14, 1981
ARVIND A PATEL Vs. DEAN BJ MEDICAL COLLEGE AHMEDABAD	January 30, 1981
ARVIND BOARDS AND PAPER PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX	October 19, 1981
ARVIND CHANDULAL Vs. COMMISSIONER OF INCOME TAX	August 18, 1981
ARVIND MILLS LIMITED Vs. UNION OF INDIA	July 30, 1981
ARVIND MILLS LIMITED Vs. R M GANDHI	February 4, 1981
ARVINDKUMAR J SAHEBA Vs. COMMISSIONER OF INCOME TAX	January 29, 1981
ASHOK JESANG Vs. STATE OF GUJARAT	April 2, 1981
ATUL GUNVANTRAI BHATT Vs. COMMISSIONER OF POLICE AHMEDABAD	March 9, 1981
B N CHIKARMANE Vs. SWASHRAYA BENEFIT PRIVATE LIMITED	April 24, 1981
BABUBHAI PARSHOTTAMDAS PATEL Vs. STATE OF GUJARAT	July 9, 1981
BABULAL RATILAL GOHIL AND OTHERS Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, AHMEDABAD, AND ANOTHER	February 25, 1981
BACHUBHAI MANSUKHBHAI BHAVSAR Vs. COMMISSIONER OF POLICE	October 13, 1981
BAI AMINA Vs. STATE OF GUJARAT	August 27, 1981
BAI RAI WD O PATEL KACHARABHAI JOITARAM Vs. PATEL KESHAVLAL DUNGARDAS	December 9, 1981
BAI SHANTABEN HARPALSINGH Vs. BAI AMRIT AMBA	January 15, 1981
BALDEVBHAI NATVERLAL BAROT Vs. STATE OF GUJARAT	August 20, 1981
BANSIBHAI ASHABHAI PATEL Vs. STATE OF GUJARAT	October 19, 1981
BANSILAL NARBHERAM Vs. STATE OF GUJARAT	April 6, 1981
BAVJIBHAI MORARBHAI Vs. JAGUBHAI FAKIRBHAI	January 22, 1981
BHARATKUMAR JAIMANISHANKER MEHTA Vs. STATE OF GUJARAT	November 19, 1981
BHAVNAGAR VEGETABLE PRODUCTS LTD Vs. NATIONAL DAIRY DEVELOPMENT BOARD ANAND	January 20, 1981
BHIKHAJI VAGHAJI Vs. L K BAROT	July 22, 1981
BHIMRAJ SAREMAL Vs. CONTROLLER OF ESTATE DUTY	February 2, 1981
BIPINCHANDRA P SINGWALA Vs. NAVIN FLUORINE INDUSTRIES	March 27, 1981
BOMANJI RUSTOMJI GINWALA Vs. IBRAHIM VALI MASTER	March 28, 1981
C J THAKOR Vs. AHMEDABAD DISTRICT PANCHAYAT	November 18, 1981
C O KAKKAD Vs. STATE OF GUJARAT	January 20, 1981
CHHOTABHAI JETHABHAI PATEL AND COMPANYMPANY Vs. COMMISSIONER OF INCOME TAX	January 22, 1981
COMMISSIONER OF INCOME TAX Vs. COTTON FABRICS LIMITED	February 11, 1981
COMMISSIONER OF INCOME TAX Vs. MANSURALI VALIBHAI DUDHANI	March 9, 1981
COMMISSIONER OF INCOME TAX Vs. MANEKLAL HARILAL SPG AND MFG COMPANY LIMITED	March 16, 1981
COMMISSIONER OF INCOME TAX Vs. BHARAT MACHINERY AND HARDWARE MART	March 16, 1981
COMMISSIONER OF INCOME TAX Vs. NAVSARI COTTON AND SILK MILLS LIMITED	March 23, 1981
COMMISSIONER OF INCOME TAX Vs. SURENDRA GULABCHAND MODI	March 24, 1981
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD KAISER I HIND MILLS COMPANY LIMITED	March 24, 1981
COMMISSIONER OF INCOME TAX Vs. SHAH DOSHI AND COMPANY	March 24, 1981
COMMISSIONER OF INCOME TAX Vs. ABDUL RAZAK AND COMPANY	February 12, 1981
COMMISSIONER OF INCOME TAX Vs. GOVINDLAL MATHURBHAI OZA	February 16, 1981
COMMISSIONER OF INCOME TAX Vs. D N MEHTA	February 18, 1981
COMMISSIONER OF INCOME TAX Vs. MEHTA D N	February 18, 1981
COMMISSIONER OF INCOME TAX Vs. SHANTILAL BHOGILAL NANAVATI	March 18, 1981
COMMISSIONER OF INCOME TAX Vs. KESHAVLAL PRABHUDAS SHAH	April 3, 1981
COMMISSIONER OF INCOME TAX Vs. SUHRID GEIGY LIMITED	April 14, 1981
COMMISSIONER OF INCOME TAX Vs. SARIFABIBI MOHMED IBRAHIM	April 17, 1981
COMMISSIONER OF INCOME TAX Vs. SATELITE ENGINEERING LIMITED	April 3, 1981
COMMISSIONER OF INCOME TAX Vs. AMI DYESTUFF CORPORATION	April 9, 1981
COMMISSIONER OF INCOME TAX Vs. GUNVATLAL JIVANLAL FAMILY TRUST	July 13, 1981
COMMISSIONER OF INCOME TAX Vs. GUNVANTLAL JIVANLAL FAMILY TRUST	July 14, 1981
COMMISSIONER OF INCOME TAX Vs. VALLABH GLASS WORKS LIMITED	July 8, 1981
COMMISSIONER OF INCOME TAX Vs. SULEMAN ABDUL SATTAR	April 29, 1981
COMMISSIONER OF INCOME TAX Vs. SARABHAI	April 30, 1981
COMMISSIONER OF INCOME TAX Vs. KARTIKEY V SARABHAI	May 4, 1981
COMMISSIONER OF INCOME TAX Vs. ORIENT PROSPECTING COMPANY	June 15, 1981
COMMISSIONER OF INCOME TAX Vs. TENSILE STEEL LIMITED	June 16, 1981
COMMISSIONER OF INCOME TAX Vs. JITENDRA RAMNIKLAL	June 19, 1981
COMMISSIONER OF INCOME TAX Vs. ASHWIN M PATEL	June 19, 1981
COMMISSIONER OF INCOME TAX Vs. VALIMOHMED AHMEDBHAI	July 17, 1981
COMMISSIONER OF INCOME TAX Vs. KHODIYAR POTTERY WORKS	July 20, 1981
COMMISSIONER OF INCOME TAX Vs. SHAH K K DR	July 28, 1981
COMMISSIONER OF INCOME TAX Vs. ASHALAND CORPORATION	July 21, 1981
COMMISSIONER OF INCOME TAX Vs. BHAVNAGAR CHEMICAL WORKS 1946 LIMITED	August 17, 1981
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY CEMENT COMPANY LIMITED	August 3, 1981
COMMISSIONER OF INCOME TAX Vs. SHREE DIGVIJAY CEMENT CO LTD	August 3, 1981
COMMISSIONER OF INCOME TAX Vs. SHANTILAL AND COMPANY C	August 28, 1981
COMMISSIONER OF INCOME TAX Vs. C SHANTILAL AND COMPANY	August 31, 1981
COMMISSIONER OF INCOME TAX Vs. MAHENDRAKUMAR MITHARMAL	August 27, 1981
COMMISSIONER OF INCOME TAX Vs. NANDINIBEN NAROTTAMDAS	September 11, 1981
COMMISSIONER OF INCOME TAX Vs. SIDDHARTH J DESAI	September 18, 1981
COMMISSIONER OF INCOME TAX GUJARAT III Vs. GRANULATED FERTILIZERS AND FEEDS PRIVATE LIMITED	April 9, 1981
COMMISSIONER OF INCOME-TAX, GUJARAT Vs. K K SHAH HARIBALA K SHAH AND ORS	March 28, 1981
COMMISSIONER OF WEALTH TAX Vs. F P GAEKWAD	August 6, 1981
COMMISSIONER OF WEALTH TAX Vs. GAEKWAD F P H H MAHARAJA	August 6, 1981
COMMISSIONER OF WEALTH TAX Vs. SENATKUMAR JAYANTILAL	August 13, 1981
COMMISSIONER OF WEALTH TAX Vs. CHHATRSHAL SINHJI D ZALA	July 20, 1981
CONSUMER EDUCATION AND RESEARCH CENTRE Vs. STATE OF GUJARAT	June 23, 1981
DAHIBEN WD O HIRABHAI MOTIBHAI PATEL Vs. CHITRABHAI CHAKABHAI MAKWANA	August 31, 1981
DARBAR SHIVRAJKUMAR Vs. COMMISSIONER OF GIFT TAX	April 22, 1981
DHANGAURIBEN WD O VANMALIBHAI RATANJI CHAUHAN Vs. MULCHAND NAGARJI SHETH	June 30, 1981
DHIRAJLAL MADHAVLAL BHARATI Vs. R S SHUKLA THE PRESIDING OFFICER FIRST LABOUR COURT AHMEDABAD	March 12, 1981
DIGVIJAY CEMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	July 31, 1981
DIGVIJAYSINHJI K S Vs. COMMISSIONER OF WEALTH TAX	August 12, 1981
DINKAR SHIVRAM Vs. STATE OF GUJARAT	November 24, 1981
DIVYAJIT MEHTA Vs. S S KATARA	June 16, 1981
DOSHI MOHANLAL DURLABHJI Vs. SAVARKUNDLA MUNICIPALITY	March 26, 1981
F M KOLIA Vs. G S BAROT	April 20, 1981
G R CONSTRUCTIONS Vs. INCOME TAX OFFICER	February 2, 1981
GAEKWAD INVESTMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX GUJARAT	February 6, 1981
GANDABHAI JINABHAI Vs. DALPATBHAI HEIRS AND LRS OF DECD RAMUBHAI FAKIRBHAI	September 9, 1981
GARDEN SILK WEAVING FACTORY Vs. COMMISSIONER OF INCOME TAX	July 28, 1981
GUJARAT ELECTRICITY BOARD Vs. CONSUMER EDUCATION AND RESEARCH CENTRE	April 20, 1981
GUJARAT SMALL SCALE INDUSTRIES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	July 27, 1981
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KESHAVLAL SOMNATH PANCHAL	January 20, 1981
GUJARAT UNIVERSITY Vs. SONAL P SHAH	September 16, 1981
GULAM RASUL KHATAB HUSSAIN Vs. STATE OF GUJARAT	October 22, 1981
GUNVANTLAL KESHAVLAL Vs. CONTROLLER OF ESTATE DUTY	August 13, 1981
GURU INDUSTRIES Vs. K J RAVAL S T O JAMNAGAR	December 3, 1981
HARGOVANBHAI J PATEL Vs. LANVA DUDH UTPADAK CO OP SOCIETY LIMITED	January 27, 1981
HARISH MANSUKHLAL Vs. HANSAGAVRI RAMSHANKER	February 17, 1981
HARSHVADAN MANGALDAS Vs. INCOME TAX OFFICER, AHMEDABAD	August 20, 1981
HASUMATIBEN WD O PRANJIVANDAS NAROTTAMDAS DESAI Vs. AMBALAL KRISHNALAL PARIKH	August 5, 1981
HEMCHANDBHAI & CO Vs. STATE OF GUJARAT	December 8, 1981
HIMATLAL AMRATLAL KOTECHA Vs. STATE OF GUJARAT	February 13, 1981
HIMATRAM MATHURDAS AND COMPANY Vs. COMMISSIONER OF INCOME TAX	February 13, 1981
HIRABEN BHAGA Vs. GSRT CORPORATION	June 29, 1981
HOTEL ALANKAR Vs. COMMISSIONER OF INCOME TAX	February 23, 1981
HUKUMAT RAI Vs. STATE OF GUJARAT	December 2, 1981
HUSENA HASANALI PULAVWALA Vs. SABBIRBHAI HASANALI PULAVWALA	March 11, 1981
IMAMBHAI GULAMHUSEIN SHAIKH Vs. REGIONAL PROVIDENT FUND COMMISSIONER	November 2, 1981
INDRAVADAN OCCHAVLAL MODI Vs. VADODARA MUNICIPAL CORPORATION	April 29, 1981
ISHWARLAL PRANJIVANDAS Vs. LABHSHANKER HARGOVINDDAS BHATT	December 17, 1981
JAMNADAS BHAICHAND SHAH Vs. BHAVNABEN NANUBHAI	August 6, 1981
JAYANTILAL AMRITLAL Vs. COMMISSIONER OF WEALTH TAX	June 25, 1981
JAYENDRABHAI C PARIKH DR Vs. SARDAR PATEL UNIVERSITY	July 1, 1981
JEANIE D KARAKA Vs. CONTROLLER OF ESTATE DUTY	April 24, 1981
JOB HAMINGTON Vs. COMMISSIONER OF POLICE AHMEDABAD	October 15, 1981
K H SHUKLA Vs. STATE OF GUJARAT	January 30, 1981
K PATEL AND CO Vs. SHAH MAHESHKUMAR RATILAL A FIRM	October 7, 1981
KALIDAS KARSANBHAI CHAVDA Vs. RETURNING OFFICER VADODARA JILLA PANCHAYAT ELECTIONS	February 5, 1981
KALURAM BHERUJI Vs. BAI PARVATI WIFE OF MAHAVIRSINGH KHUSHALSINGH	August 31, 1981
KALYANBHAI TRIKAMLAL SHAH Vs. COMMISSIONER OF WEALTH TAX	August 13, 1981
KANTU CHHAGAN Vs. STATE OF GUJARAT	August 14, 1981
KARAMCHAND PREMCHAND PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 14, 1981
KARTIKEY Vs. COMMISSIONER OF INCOME TAX	August 6, 1981
KESHAVLAL PUNJARAM Vs. COMMISSIONER OF INCOME TAX	July 16, 1981
KHIMJI BHIMJI MAJITHIA Vs. TARABEN LALJI SONI	December 22, 1981
KHUSAD GRAM PANCHAYAT Vs. AHMEDBHAI VAJIRBHAI	April 7, 1981
KIKUBHAI ALIAS NIKABHAI FAKIRBHAI PATEL Vs. MAFATLAL FINE SPG AND MFG COMPANY LIMITED	July 7, 1981
KIRITKUMAR D VYAS Vs. STATE OF GUJARAT	December 18, 1981
KOTHARI OIL PRODUCTS CO RAJKOT Vs. STATE OF GUJARAT	July 16, 1981
KUTUBUDDIN SARFUDDIN MUNSHI Vs. SHRIMATIBEN INDUPRASAD	March 27, 1981
LAKHANI AND CO Vs. NATIONAL TEXTILE CORPORATION	April 8, 1981
LALLUBHAI CHHOTABHAI Vs. VITHALBHAI PARSHOTTAMBHAI	November 3, 1981
LOTUS HOTELS PRIVATE LIMITED Vs. GUJARAT STATE FINANCIAL CORPORATION	February 2, 1981
MAGANBHAI BHIKHABHAI MISTRI Vs. OLPAD TALUKA AZADDIN	July 15, 1981
MAGANBHAI MADHABHAI Vs. AMBALAL BHIKHABHAI PATEL	October 7, 1981
MAHADEV TRUST Vs. COMMISSIONER OF INCOME TAX	January 29, 1981
MAHARANI VIJAYKUNVERBA SAHEB OF MORVI Vs. COMMISSIONER INCOME TAX GUJARAT	August 14, 1981
MAHENDRA MILLS LIMITED Vs. STATE OF GUJARAT	September 29, 1981
MALHOTRA IRON AND STEEL INDUSTRIES Vs. M M GUPTA	September 30, 1981
MANIBHAI MOTIBHAI PATEL Vs. COMMISSIONER OF INCOME TAX	February 26, 1981
MANIBHAI SHANKERBHAI PATEL Vs. SWASHRAY CONSTRUCTION CO	April 3, 1981
MANSATTA INDUSTRIES PVT LTD Vs. STATE OF GUJARAT	December 18, 1981
MANSUKHLAL PRABHUDAS BHOGAYATA Vs. JAGJIVANDAS JAMNADAS TANNA	April 10, 1981
MARAKKA WD O MUNNISWAMI RAMSWAMI Vs. SANTOSH BENEFIT PVT LIMITED	March 20, 1981
MARIYAM JUSAB SMT Vs. HEMATLAL RATILAL	July 8, 1981
MEERABEN P DESAI Vs. UNION OF INDIA	January 27, 1981
MER MALDE KARNA Vs. DISTRICT MAGISTRATE JUNAGADH	October 1, 1981
MOHATTA BROS Vs. CHATURBHAIDAS CHIMANLAL	April 7, 1981
N. M. KHAN NADIAD Vs. STATE OF GUJARAT AND ORE.	April 13, 1981
NAGINBHAI DEVSHIBHAI SANGHVI Vs. RAMNIKLAL PAUN	February 19, 1981
NAGINBHAI RANCHHODLAL PRAJAPATI ETC. Vs. RAVJIBHAI HIMATLAL BAROT AND ORS.	July 9, 1981
NARAKKA WIDOW OF MUNNISWAMI RAMASWARNI Vs. SANTOSH BENEFIT (PVT.) LTD.	March 20, 1981
NARENDRAKUMAR PRANLAL GANDHI Vs. STATE OF GUJARAT	July 30, 1981
NATIONAL INSURANCE CO Vs. DIWALIBEN WD O VANABHAI LALUBHAI	April 15, 1981
NATVARLAL JEKISANDAS Vs. BAI GIRJA AND ANOTHER	October 12, 1981
NATVERLAL JEKISANDAS Vs. BAI GIRJA	October 13, 1981
NAVJIVAN MILLS CO. LTD. Vs. UNION OF INDIA	August 19, 1981
NIRMA CHEMICAL WORKS Vs. UNION OF INDIA	August 7, 1981
OMKAR ESTATE CORPORATION Vs. COMMISSIONER OF INCOME TAX	February 11, 1981
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. RABARI GANDU PUNJA	March 19, 1981
PARMANAND G MAKHIJA DR Vs. STATE OF GUJARAT	March 10, 1981
PATEL HIRABHAI CHHAGANLAL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	February 6, 1981
PATEL PRABHUDAS MADHAVDAS Vs. BAI SHIVKORE WD O BHUDAR RANCHHOD	March 16, 1981
POKARDAS AND BRORS Vs. STATE OF GUJARAT	September 16, 1981
POPATLAL PARSHOTTAMDAS SHAH Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD	March 16, 1981
PRABHATSING NATHUBHAI MAHIDA Vs. SHANTILAL NAGJIBHAI THAKORE	April 16, 1981
PRABHUDAS THAKKAR COLLEGE OF ARTS Vs. STATE OF GUJARAT	May 5, 1981
PRABHUDASBHAI BHIKHABHAI PATEL Vs. STATE OF GUJARAT	January 22, 1981
PRAHLADBHAI VITHALBHAI SUTHAR Vs. RETURNING OFFICER MODASA NAGAR PANCHAYAT	January 22, 1981
PRATAPRAI ARJANDAS DHAMEJA Vs. JIVKUVARBA BHUPATSINGH	April 20, 1981
PRATAPRAI ARJANDAS DHAMEJA AND ANOTHER Vs. BHUPATSING GAGJI (DECEASED BY L.RS.) AND OTHERS	April 20, 1981
PRATAPSINHJI N DESAI Vs. COMMISSIONER OF INCOME TAX	January 23, 1981
PRATAPSINHJI N. DESAI Vs. COMMISSIONER OF INCOME-TAX, GUJARAT-III	January 28, 1981
PRAVIN C SONEJI Vs. RANJITSINH DOLATSINH DODIA	February 6, 1981
PRAVINCHANDRA JIVRAJ MEHTA Vs. LALBHAI MELABHAI VASAVA	February 19, 1981
PRAVINKUMAR LALCHAND SHAH Vs. STATE OF GUJARAT	August 3, 1981
PROJECT MANAGER ONGC Vs. LALCHAND VAJIRCHAND CHANDNA	January 21, 1981
R J LAKHIA Vs. STATE OF GUJARAT	November 4, 1981
R M PARMAR Vs. GUJARAT ELECTRICITY BOARD BARODA	December 1, 1981
RAJ RATNA SETH SHRI NANJIBHAI KALIDAS MEHTA Vs. ASHOK BHASIN	August 4, 1981
RAJNIKANT JESHINGBHAI SHETH Vs. RAMESHCHANDRA KANTILAL BHATT	June 15, 1981
RAJPIPLA MUNICIPALITY Vs. MANEKBEN WD O CHUNILAL SHAH	March 3, 1981
RAMAGAURI JAMNADAS PATEL MRS Vs. STATE OF GUJARAT	February 13, 1981
RAMALAXMI JIVRAJ Vs. COMMISSIONER OF WEALTH TAX	April 11, 1981
RAMNIKLAL J DAFTARY Vs. CONTROLLER OF ESTATE DUTY	April 22, 1981
RAMNIKLAL MOHANLAL PANDIT Vs. C J JOSE DEPUTY SECRETARY FOOD AND CIVIL SUPPLIES DEPARTMENT	January 28, 1981
RANCHHODBHAI SOMABHAI Vs. BABUBHAI BHAILALBHAI	November 12, 1981
RASIKLAL CHHAGANLAL MEHTA IN RE Vs. STATE	August 19, 1981
RATHWA MOHANSING CHHOTUBHAI Vs. AMARSINGBHAI VIRAYABHAI RATHWA	January 28, 1981
RATILAL DOSABHAI TANNA Vs. ABDULHUSEIN HASANALI	June 22, 1981
RAVJIBHAI BHIKHABHAI PATEL Vs. CHIEF OFFICER BILLIMORA NAGAR PALIKA	August 19, 1981
RUKSHAMANIBEN WD O GOVINDBHAI CHATURBHAI PATEL Vs. MASARAJI AMARAJI THAKORE	September 4, 1981
S K PATEL FAMILY TRUST PROPRIETOR OF NIRMA CHEMICAL WORKS Vs. UNION OF INDIA	August 7, 1981
SADGUNABEN AMRUTLAL Vs. EMPLOYEES STATE INSURANCE CORPORATION	May 5, 1981
SAHADEO NARAIN CHITRAVANSI Vs. CHAIRMAN BOARD OF GOVERNERS SAINIK SCHOOL SOCIETY NEW DELHI	March 13, 1981
SALAMBIN AMAR DOWDI Vs. HUSEINBIN SALAM DOWDI	April 1, 1981
SAMEEN BANU MAKRANI Vs. STATE OF GUJARAT	March 11, 1981
SANJIV P DESAI DR Vs. DEAN AND THE MEMBER OF THE BARODA MEDICAL COLLEGE COUNCIL	January 15, 1981
SARVODAYA KELAVANI MANDAL Vs. GUJARAT SECONDARY EDUCATION BOARD	July 3, 1981
SAVARKUNDLA NAGARPALIKA Vs. MANINAGAR NIVAS NIRMAN SAHKARI MANDLI LIMITED	January 20, 1981
SERCON PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 12, 1981
SHAH VISANJI DUNGARSHI Vs. JOSHI BHARA DAHYA	July 17, 1981
SHANTILAL MANIBHAI PATEL Vs. LAXMI FILM LABORATORY AND STUDIOS PVT LIMITED	November 13, 1981
SHARDABEN NITINRAI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD	March 27, 1981
SHARDADEVI K SHARMA SMT Vs. MANAGER NAVJIVAN GIRLS HIGH SCHOOL DAHOD	February 4, 1981
SHASHIKANT VRAJLAL PAREKH Vs. STATE OF GUJARAT	December 1, 1981
SHETH CHINUBHAI CHIMANLAL Vs. STATE OF GUJARAT	August 21, 1981
SIDDHARTH MOHANLAL SHARMA Vs. SOUTH GUJARAT UNIVERSITY	October 23, 1981
SIGNATH DUDH UTPADAK MANDALI Vs. NARMADA DUDH UTPADAK MANDALI	July 21, 1981
SIMAC GROUP INDIA PRIVATE LIMITED Vs. VERB DEUTSCHE SEEREEDERAI	April 2, 1981
SOMABHAI VAJABHAI Vs. BABUBHAI BHAILALBHAI	November 12, 1981
SONAL V SHAH MISS Vs. GUJARAT UNIVERSITY	August 18, 1981
SONAL V SHAH MISS Vs. HONBLE THE CHIEF JUSTICE	September 9, 1981
STATE OF GUJARAT Vs. OIL AND NATURAL GAS COMMISSION	September 22, 1981
STATE OF GUJARAT Vs. PUSH COLOUR AND CHEMICAL CO	September 23, 1981
STATE OF GUJARAT Vs. BHAND JUSAB MAMAD	October 22, 1981
STATE OF GUJARAT Vs. SECRETARY LSW AND TD DEPT	August 19, 1981
STATE OF GUJARAT Vs. WALTER PAUL MASTER	August 20, 1981
STATE OF GUJARAT Vs. NARESHKUMAR AND BRORS	August 25, 1981
STATE OF GUJARAT Vs. GHANSHYAM STORES	August 25, 1981
STATE OF GUJARAT Vs. NARANBHAI SADABHAI PARMAR	July 23, 1981
STATE OF GUJARAT Vs. MAGANBHAI JETHABHAI VAGHELA	November 13, 1981
STATE OF GUJARAT Vs. MINU CHEMICAL PVT LTD	December 18, 1981
STATE OF GUJARAT Vs. BHIKHUBHAI AND SONS	December 22, 1981
STATE OF GUJARAT Vs. SHAH BHAGWANJI MANEKCHAND	December 24, 1981
STATE OF GUJARAT Vs. CONSUMER EDUCATION AND RESEARCH CENTRE	June 23, 1981
STATE OF GUJARAT Vs. ANGADIA KANTILAL SOMABHAI	June 17, 1981
STATE OF GUJARAT Vs. DUSHYANTBHAI NAGJIBHAI PATEL	February 2, 1981
STATE OF GUJARAT Vs. LALLU BUDHIA	February 18, 1981
SUKAR NARAYAN BAKHIA Vs. RAJNIKANT R SHAH	August 21, 1981
SULOCHNABCN PRANJIVAN PATEL Vs. BHAILALBHAI SHANTILAL PATEL	October 19, 1981
SUMATILAL CHIMANLAL SHAH Vs. CONTROLLER OF ESTATE DUTY	July 7, 1981
TAIYABJI LUKMANJI Vs. COMMISSIONER OF INCOME TAX	April 16, 1981
TEKCHAND BAJAJ Vs. INTERNATIONAL CORPORATION	April 8, 1981
THACKER NARANJI PRADHAN Vs. SHOPS INSPECTOR GANDHIDHAM MUNICIPALITY	May 5, 1981
TUNGBHADRA INDUSTRIES LIMITED Vs. NATIONAL DAIRY DEVELOPMENT BOARD	August 19, 1981
UNITED INDIA FIRE AND GENERAL INSURANCE CO., LTD., JAMNAGAR Vs. SURINDARSINH GURASINH AND OTHERS	February 20, 1981
UNITED INDIA GENERAL INSURANCE COMPANY LIMITED Vs. SHANTABEN JERAMBHAI PARMAR	July 23, 1981
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SURINDERSINH GURASINH	February 28, 1981
URMILA RATILAL Vs. COMMISSIONER OF INCOME TAX	June 17, 1981
USHA RAMCHANDRA KULKARNI Vs. SHANTARAM KASHIRAM GOTRI	April 10, 1981
VAGRI KHODABHAI HASUBHAI Vs. MOHMEDHUSEN ABDULBHAI BAKARWALA	March 6, 1981
VASUDEV TRIKAMAL BHATT Vs. IBRAHIMBHAI NASHIRBHAI MATIA	February 3, 1981
VELJEE SHAMJEE Vs. VELJEE SHAMJEE	August 18, 1981
VIJAYSINH MOHANSING SOLANKI Vs. TRANSPORT MANAGER AMTS	November 18, 1981
VIMALBHAI NAGINDAS SHAH Vs. COMMISSIONER OF INCOME TAX	February 26, 1981
VITHALDAS AND CO Vs. STATE OF GUJARAT	October 14, 1981

Year 1981 of HIGH COURT OF GUJARAT

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