REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A Vs. B	August 27, 1980
A R SINGH Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT OF GUJARAT	December 11, 1980
A RAMAN AND CO Vs. UNION OF INDIA AND ORS	July 3, 1980
AABEDABEGUM Vs. STATE OF GUJARAT	May 13, 1980
ABDULKARIM MAHMADBHAI KHALIPHA Vs. SULEMAN HAJI ISMAILBHAI	May 1, 1980
ADAMJI M BADRI Vs. LABOUR OFFICER	March 4, 1980
AHEMAD IBRAHIM Vs. KHOKHAR ISSA ABULKARIM	March 11, 1980
AHMEDABAD MFG AND CALICO PTG COMPANY LIMITED Vs. UNION OF INDIA	December 5, 1980
AHMEDABAD MUNICIPAL CORPORATION Vs. NIRANJAN AMBALAL PATEL	March 20, 1980
ALLIED TEXTILE LEATHER INDUSTRIES Vs. UNION OF INDIA	March 6, 1980
AMIN PRAKASH DR Vs. STATE OF GUJARAT	February 28, 1980
AMIRBIBI HAJI ABDUL Vs. SPECIAL LAND ACQUISITION OFFICER AHMEDABAD	December 30, 1980
ANIL STARCH PRODUCTS LIMITED Vs. INCOME TAX OFFICER	February 19, 1980
ARTEX MFG COMPANY Vs. COMMISSIONER OF INCOME TAX	August 28, 1980
ARYODAYA SPG AND WVG CO LTD Vs. UNION OF INDIA AND ORS	September 10, 1980
ASHISH JIVRAJBHAI Vs. ASHWINBHAI HIMATLAL	June 23, 1980
ASHOK JESANG Vs. STATE OF GUJARAT	October 7, 1980
ATUL PRODUCTS LIMITED Vs. INCOME TAX OFFICER	February 18, 1980
B B SHROFF Vs. SARDAR BHILANDWALA PARDI PEOPLES CO OPERATIVE BANK LIMITED	September 11, 1980
B J MEHTA Vs. JANARDAN TULJASHANKER MEHTA	April 22, 1980
B N CHIKARMANE Vs. MODERN SAVINGS AND TRADING UNITS PVT LIMITED	February 21, 1980
BADARJI MANGAJI Vs. DIVISIONAL RLY MANAGER BARODA	December 8, 1980
BAI CHANCHALBEN Vs. RAMANLAL KESHAVLAL SHAH	February 21, 1980
BAI HARIBEN AMBASHANKER WD O SHRI AMBASHANKER DHANJIBHAI Vs. SHANTILAL JADAVJI SHAH	January 16, 1980
BAI RADHA WD O KARSAN KHIMA Vs. NILABEN NANDLAL	April 24, 1980
BAI SAKINABAI TAHERALI MOHAMADALI Vs. GULAM RASUL UMARBHAI SHAIKH	March 28, 1980
BALAPUR VIBHAG JUNGLE KAMDAR MANDALI LIMITED Vs. COMMISSIONER OF INCOME TAX	October 22, 1980
BANSIDHAR PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 12, 1980
BANSIDHAR SPINNING AND WEAVING MILLS PRIVATE LIMITED Vs. INCOME TAX OFFICER	January 11, 1980
BASANT TALKIES BROACH Vs. GOVT LABOUR OFFICER BROACH	March 4, 1980
BHALABHAI DEVABHAI Vs. STATE OF GUJARAT	November 20, 1980
BHALCHANDRA NATHALAL ACHARYA Vs. STATE OF GUJARAT	August 27, 1980
BHANUMATI VITHALDAS GOR AND ORS. Vs. MAGABHAI DHULABHAI AND ORS.	June 20, 1980
BHANUPRASAD MAGANLAL BHATNAGAR DR Vs. PRAVIN TAPUBHAI NAIK	December 4, 1980
BHARAT TOBACCO CO Vs. MAULA SAHEB A JAMADAR	March 20, 1980
BHARWAD VIRA GOVIND Vs. STATE OF GUJARAT	April 4, 1980
BHASKERBHAI G SONEJI Vs. MANAGER GSFC AHMEDABAD	January 25, 1980
BHAVANSINH RAYSINHJI RATHOD Vs. STATE TRANSPORT CORPORATION	December 8, 1980
BHAVNA P PATEL DR MISS Vs. DEAN GOVERNMENT MEDICAL COLLEGE BARODA	February 26, 1980
BHAVSING KANDHAJI RAJPUT Vs. BAPALBHAI MASTIBHAI KHOKHAR	December 23, 1980
BHIL SEVA MANDAL Vs. SHANA DABODA	January 7, 1980
BHOR INDUSTRIES LIMITED Vs. UNION OF INDIA	October 9, 1980
BHUDARBHAI HIRABHAI PATEL Vs. STATE OF GUJARAT	July 9, 1980
BHUPENDRAKUMAR KOHLI Vs. OIL AND NATURAL GAS COMMISSION	February 26, 1980
BIPINBHAI VADILAL Vs. COMMISSIONER OF INCOME TAX	March 6, 1980
BOMIN PRIVATE LIMITED Vs. UNION OF INDIA	April 28, 1980
C V PILLAI Vs. ONGC DEHRADUN	December 31, 1980
CAMA HOTELS LIMITED Vs. STATE OF GUJARAT	July 23, 1980
CAMBAY MUNICIPALITY Vs. VIJAYKUMAR RASIKLAL	January 30, 1980
CENTRAL BANK OF INDIA Vs. GHANSHYAMLAL MOHANLAL JANI	February 6, 1980
CHANDRAKANT CHHOTALAL GANDHI Vs. STATE OF GUJARAT	April 17, 1980
CHANDRAKANT DAMODARDAS Vs. INCOME TAX OFFICER	January 17, 1980
CHANDUBHAI JEMATBHAI Vs. GUJARAT STATE CO OPERATIVE LAND DEV BANK LIMITED SANKHEDA	December 15, 1980
CHANDULAL LALLUBHAI Vs. COMMISSIONER OF INCOME TAX GUJARAT	September 17, 1980
CIBATUL LIMITED Vs. UNION OF INDIA	April 9, 1980
COMMISSIONER OF GIFT TAX Vs. ANSUYA SARABHAI DECD	October 1, 1980
COMMISSIONER OF INCOME TAX Vs. PUSHPAVATI KANTILAL	October 7, 1980
COMMISSIONER OF INCOME TAX Vs. SUESSIN TEXTILE BEARING LIMITED	September 23, 1980
COMMISSIONER OF INCOME TAX Vs. GAUTAM SARABHAI	September 25, 1980
COMMISSIONER OF INCOME TAX Vs. BUDHALAL AMULAKHDAS	September 30, 1980
COMMISSIONER OF INCOME TAX Vs. BHARAT VIJAY MILLS LIMITED	October 10, 1980
COMMISSIONER OF INCOME TAX Vs. CHHOTABHAI JETHABHAI PATEL TOBACCO PRODUCTS COMPANY LIMITED	October 15, 1980
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD KEISER E HIND MILLS COMPANY LIMITED	October 23, 1980
COMMISSIONER OF INCOME TAX Vs. DILIP ENGINEERING WORKS	October 14, 1980
COMMISSIONER OF INCOME TAX Vs. VAC MET CORPORATION PRIVATE LIMITED	October 14, 1980
COMMISSIONER OF INCOME TAX Vs. KARJAN CO OP COTTON SALE GINNING AND PRESSING SOCIETY LIMITED	October 14, 1980
COMMISSIONER OF INCOME TAX Vs. CITY OF AHMEDABAD SPG AND MFG COMPANY LIMITED	October 29, 1980
COMMISSIONER OF INCOME TAX Vs. ALEMBIC CHEMICAL WORKS COMPANY LIMITED	October 30, 1980
COMMISSIONER OF INCOME TAX Vs. HIRALAL MANILAL MODY	September 22, 1980
COMMISSIONER OF INCOME TAX Vs. DASCROI TALUKA CO OP PURCHASE AND SALES UNION LIMITED	September 15, 1980
COMMISSIONER OF INCOME TAX Vs. MINOR BABABHAI ALIAS LAVKUMAR KANTILAL	August 29, 1980
COMMISSIONER OF INCOME TAX Vs. NAGARI MILLS LIMITED	August 29, 1980
COMMISSIONER OF INCOME TAX Vs. ELECON ENGINEERING COMPANY LIMITED	August 25, 1980
COMMISSIONER OF INCOME TAX Vs. MADHUKANT M MEHTA	August 12, 1980
COMMISSIONER OF INCOME TAX Vs. TOLAT R AND COMPANY	August 14, 1980
COMMISSIONER OF INCOME TAX Vs. ALCHEMIC PRIVATE LIMITED	August 19, 1980
COMMISSIONER OF INCOME TAX Vs. SAJJANRAJ DIVANCHAND	August 21, 1980
COMMISSIONER OF INCOME TAX Vs. MCGAW RAVINDRA LABORATORIES INDIA LIMITED	July 16, 1980
COMMISSIONER OF INCOME TAX Vs. CHANDULAL J PATEL	July 10, 1980
COMMISSIONER OF INCOME TAX Vs. NATHALAL DAHYABHAI	July 8, 1980
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED	July 14, 1980
COMMISSIONER OF INCOME TAX Vs. SUMANTBHAI C MUNSHAW	July 25, 1980
COMMISSIONER OF INCOME TAX Vs. GUJARAT MINERAL DEVELOPMENT CORPORATION	July 31, 1980
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY	August 7, 1980
COMMISSIONER OF INCOME TAX Vs. AMITBHAI GUNVANTBHAI	June 18, 1980
COMMISSIONER OF INCOME TAX Vs. OCHHAVLAL LALJIBHAI DHARIA	January 9, 1980
COMMISSIONER OF INCOME TAX Vs. PGNATALE S G	February 25, 1980
COMMISSIONER OF INCOME TAX Vs. AMITBHAI GUNVANTBHAI	June 30, 1980
COMMISSIONER OF INCOME TAX GUJARAT IV Vs. MASCALCHI MARIO	February 25, 1980
COMMISSIONER OF WEALTH TAX Vs. BHAUSAHEB BALASAHEB KADAM	November 5, 1980
COMMISSIONER OF WEALTH TAX Vs. ARVINDBHAI CHINUBHAI	September 26, 1980
COMMISSIONER OF WEALTH TAX Vs. ASHOK K PARIKH	September 25, 1980
CONTROLLER OF ESTATE DUTY Vs. BABUBHAI HARJIVANDAS	September 29, 1980
CONTROLLER OF ESTATE DUTY Vs. BABUBHAI T PANCHAL	October 7, 1980
D N CHATTERJI DR Vs. STATE OF GUJARAT	April 23, 1980
DALSUKHBHAI TRIKAMBHAI PARMAR Vs. STATE OF GUJARAT	January 29, 1980
DARSHAN HOSIERY WORKS Vs. UNION OF INDIA	April 11, 1980
DELHI ADMINISTRATION DELHI Vs. PRATAPCHAND BACHUMAL RAMCHANDANI	June 3, 1980
DHANGAURI VALJI BHATT Vs. DISTRICT PANCHAYAT AMRELI	March 19, 1980
DHANUBEN WD O HIRABHAI DHULABHAI Vs. GOPALBHAI PRABHUBHAI	December 19, 1980
DHARAMCHAND S O GOPI RAM Vs. STATE OF GUJARAT	August 27, 1980
DHORAJI ENGG WORKS RAJKOT Vs. REGIONAL PROVIDENT FUND COMMISSIONER AHMEDABAD	October 16, 1980
DINESHBHAI A PARIKH Vs. KRIPALU CO OPERATIVE HOUSING SOCIETY AHMEDABAD	July 1, 1980
DIVISIONAL CONTROLLER GSRT CORPORATION Vs. BAI JIVIBEN ARJAN	January 25, 1980
DUDHIBEN RAGHAV Vs. NANJI GORDHAN	August 5, 1980
F M KOLIA Vs. MEMBER INDUSTRIAL TRIBUNAL AHMEDABAD	November 28, 1980
F M KOLIA Vs. MANAGER THE TILES AND POTTERY WORKS LIMITED BILIMORA	April 11, 1980
FOOD CORPORATION OF INDIA Vs. GURUKRUPA TRANSPORT CO	December 16, 1980
G B SHEPHARD Vs. STATE OF GUJARAT	June 16, 1980
G S DUGAL AND CO PVT LIMITED Vs. MUNICIPAL CORPORATION AHMEDABAD	August 22, 1980
GABHAJI LILAJI LEGAL HEIR AND REPRESENTATIVE OF DECD LILAJI MOTIJI Vs. VORA SAIYADBHAI KADARBHAIO	February 28, 1980
GIRDHARLAL LAVJIBHAI CHOLERA Vs. BHOGILAL GIRDHARLAL	March 3, 1980
GOLDEN TOBACCO COMPANY LIMITED Vs. UNION OF INDIA	April 15, 1980
GOPAL INDUSTRIAL ESTATE Vs. INCOME TAX OFFICER	January 16, 1980
GORDHANBHAI KAHANDAS DALWADI Vs. COMMISSIONER OF INCOME TAX	October 3, 1980
GOVINDBHAI POPATBHAI KABARIA Vs. RANCHHODBHAI VIRJIBHAI KABARIA	December 23, 1980
GUJARAT AGRO INDUSTRIES Vs. STATE OF GUJARAT	October 7, 1980
GUJARAT AGRO INDUSTRIES CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF AHMEDABAD	September 17, 1980
GUJARAT CO OPERATIVE HOUSING FINANCE SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	August 6, 1980
GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD Vs. ISMAILKHAN ANVARKHAN PATHAN	December 19, 1980
GUJARAT STATE WEIGHTS AND MEASURES REPAIRERS ASSOCIATION Vs. STATE OF GUJARAT	August 12, 1980
GUJARAT UNIVERSITY Vs. SHARAD PRAVINCHANDRA UPADHYAYA	October 1, 1980
H AND R JOHNSON INDIA LIMITED Vs. AHMEDABAD MUNICIPAL CORPORATION	February 26, 1980
H M VARECHA Vs. STATE OF GUJARAT	January 15, 1980
HAJI USMANBHAI HASANBHAI QURESHI Vs. STATE OF GUJARAT	June 17, 1980
HAMIDKHAN SAMSHERKHAN Vs. SPECIAL LAND ACQUISITION OFFICER BROACH	December 3, 1980
HARGOVIND LALLUBHAI INTWALA Vs. A K CHAKRAVARTI	March 11, 1980
HARJIVAN LAXMAN PATEL Vs. STATE OF GUJARAT	March 21, 1980
HARSHAVARDHADITYA RUDRADITYA Vs. JYOTINDRA CHIMANLAL PARIKH	May 2, 1980
HASMUKHLAL HARILAL GHELANI Vs. FAKIR DADASHA KADARSHA	March 3, 1980
HIRALAL CHHOTALAL SHAH Vs. CENTRAL BANK OF INDIA	November 21, 1980
INDRAJIT SINGH Vs. O.N.G.C.	November 27, 1980
JADEJA AJITSINH NATUBHA Vs. STATE OF GUJARAT	April 2, 1980
JALAL PLASTIC INDUSTRIES NAVAGAON RAJKOT Vs. UNION OF INDIA	December 23, 1980
JASDAN ENGG ASSOCIATION Vs. STATE OF GUJARAT	November 27, 1980
JASHWANTSINH PUNJABHAI PARMAR Vs. DOLATSINH SOMABHAI CHAUHAN	August 21, 1980
JAYANTILAL BHOGILAL DESAI Vs. COMMISSIONER OF INCOME TAX	August 22, 1980
JOSHI JASHWANT HARIPRASAD Vs. MUNICIPAL COMMISSIONER AHMEDABAD	December 9, 1980
K A CONTRACTOR Vs. STATE OF GUJARAT	December 4, 1980
K D DWIVEDI KELAVANI MANDAL Vs. STATE OF GUJARAT	December 5, 1980
K P PATEL Vs. GUJARAT SMALL INDUSTRIES CORPORATION LIMITED	June 16, 1980
K T DOCTOR Vs. COMMISSIONER OF INCOME TAX	January 9, 1980
KALUBHAI RAMBHAI KATARIYA Vs. STATE OF GUJARAT	February 1, 1980
KAMLABEN WD O MOHANLAL MANEKLAL SHAH Vs. GUJARAT ELECTRICITY BOARD	April 15, 1980
KAMLESHKUMAR BABULAL PATEL Vs. STATE OF GUJARAT	December 19, 1980
KANTILAL AND CO Vs. STATE OF GUJARAT	August 12, 1980
KANTILAL MANILAL Vs. COMMISSIONER OF INCOME TAX	July 1, 1980
KARADIA JETHA KANA Vs. MANAGING OFFICER CUM COLLECTOR AND SETTLEMENT COMMISSIONER CUM COLLECTOR JUNAGADH	April 2, 1980
KARSANDAS POPATLAL DHINOJA Vs. UNION OF INDIA	September 26, 1980
KASHIBEN WD O GIRDHARBHAI BECHABHAI Vs. PATEL GORDHANBHAI PARSHOTTAMDAS	March 18, 1980
KHIMJIBHAI MEGHJIBHAI PATEL Vs. NASIRUDDIN Z SHAIKH	June 23, 1980
KHODUBHA HARISING GOHEL Vs. UNION OF INDIA	March 17, 1980
KODAVAYUR NARAYAN SHASTRI SUNDRAM Vs. STATE OF GUJARAT	April 2, 1980
KRISHANLAL MAGANLAL VYAS Vs. GANESHBHARTHI JASVANT BHARTHI	April 18, 1980
KUSUM K BHATT DR Vs. GUJARAT UNIVERSITY	October 30, 1980
KUSUM KONVERBA AND OTHERS Vs. UMARBHAI KAMALUDDIN SIPOY AND OTHERS	November 2, 1980
KUSUMBEN MAGANJI Vs. STATE OF GUJARAT	March 28, 1980
KUSUMKUNVERBA WD O NARPATSINH RAMSINH ZALA Vs. UMARBHAI KAMALUDDIN SIPOY	July 31, 1980
LAXMANBHAI KHUMAJI BAROT Vs. BALUBHAI PARSHOTTAMBHAI	March 27, 1980
LAXMICHAND HIRJIBHAI Vs. COMMISSIONER OF INCOME TAX	October 13, 1980
LOHANA GOVIND JAMNADAS Vs. STATE OF GUJARAT	March 31, 1980
M B RISALDAR Vs. RADHESHYAM RAMDHAR	July 3, 1980
M B SHAH Vs. DDO MALPUR	March 31, 1980
M D SHAH PROF Vs. UNION OF INDIA	December 31, 1980
M G PATEL Vs. STATE OF GUJARAT	July 1, 1980
M G PATEL AND CO NAVSARI Vs. ALKA CO OP HOUSING SOCIETY LIMITED NAVSARI	October 16, 1980
M J PUROHIT Vs. EXECUTIVE ENGINEER GONDAL	March 13, 1980
M L MAKWANA Vs. REGISTRAR HIGH COURT OF GUJARAT AHMEDABAD	January 17, 1980
M S UNIVERSITY OF BARODA Vs. SITARAM BHANU MAHARAJ SHIRGARKAR	October 27, 1980
M V SANTHAKUMARI SMT Vs. DHARUJEE CHHOGAJEE	August 12, 1980
MAHEBOOBBHAI JALALBHAI SHAIKH Vs. STATE OF GUJARAT	July 29, 1980
MAHIJIBHAI LAKHABHAI Vs. STATE OF GUJARAT	April 30, 1980
MAJOR I N MALIGI Vs. DIRECTOR GENERAL NCC	July 24, 1980
MANEK JAMSHEDJI RATANSHAH GHEYARA Vs. SPECIAL LAND ACQUISITION OFFICER SURAT	December 18, 1980
MANEKCHOWK AND AHMEDABAD MANUFACTURING CO. LTD. Vs. STATE	October 8, 1980
MANIAR NAROTTAMDAS DHARAMSHI Vs. BARJATYA TRADERS	April 28, 1980
MANSUKHRAM K AND SONS Vs. COMMISSIONER OF INCOME TAX	July 14, 1980
MANUBHAI D SHAH PROF Vs. LIC OF INDIA	June 17, 1980
MATHURDAS MANGALDAS PARKEKH Vs. COMMISSIONER OF INCOME TAX	August 5, 1980
MATUBHAI C PATEL Vs. COMMISSIONER OF INCOME TAX	August 27, 1980
MER NAGAJAN AALA Vs. PUNJA KANA	February 22, 1980
MIR SAHEBMIYA BAHADARMIYA SHEIKH Vs. STATE OF GUJARAT	February 11, 1980
MODERN BOBBIN COMPANY PRIVATE LIMITED Vs. BILLIMORA MUNICIPALITY	April 24, 1980
MOHANLAL NARAYANDAS PATEL Vs. RUSTOM JAHANGIR VAKIL MILLS COMPANY LIMITED	July 11, 1980
MOHANSING SAHEBSING Vs. BABULAL RAMESHWARDAS	October 15, 1980
MONOGRAM MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	August 12, 1980
MOTIBHAI D PATEL DR Vs. COMMISSIONER OF INCOME TAX	October 6, 1980
MOTIBHAI PANCHABHAI KHRISTI Vs. MAGANBHAI DESAIBHAI PATEL	July 25, 1980
NADIAD NAGARPALIKA NADIAD Vs. VITHALBHAI ZAVERBHAI PATEL	January 8, 1980
NAFISABEN Vs. JOHN ALIAS ZENUB ABDULKADAR	December 30, 1980
NAGRI MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	August 5, 1980
NANALAL NAVALNATHJI YOGI Vs. COLLECTOR OF BULSAR	April 25, 1980
NARAYANRAO VASANTRAO KHARDE Vs. MAHARAJASAHEB FATEHSINHRAO PRATAPSINGHRAO GAEKWAD SMT	June 17, 1980
NARENDRAKUMAR CHANDULAL Vs. CHANCHALGAURI RAMANLAL	July 14, 1980
NARSINH NANABHAU PATIL Vs. STATE OF GUJARAT	October 9, 1980
NARSINH REVAJI AYACHI Vs. STATE OF GUJARAT	July 31, 1980
NATHALAL GOVINDJI JHAGADA Vs. STATE OF GUJARAT	September 11, 1980
NATVARLAL C SHAH FOOD INSPECTOR AHMEDABAD Vs. PRABHATBHAI PUNJABHAI	March 7, 1980
NAVASARI OIL, PRODOUCTS LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE, CUSTOMS, NAVASAIR	January 1, 1980
NAVINCHANDRA ISHWARLAL RAVAL Vs. STATE OF GUJARAT	September 30, 1980
NAVINCHANDRA MOHANLAL PARIKH Vs. WEALTH TAX OFFICER	January 10, 1980
NAVNITLAL K ZAVERI Vs. COMMISSIONER OF INCOME TAX	February 28, 1980
NEOMER LIMITED Vs. GOVERNMENT OF INDIA	September 16, 1980
NIRMALA DYEING AND PRINTING MILLS PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER AHMEDABAD	June 23, 1980
NOORMOHMAD HAJI SHAMA Vs. ANAND MOHAN BHARDWAJ	March 12, 1980
P G TEXTILE MILLS LIMITED Vs. VADODARA MUNICIPAL CORPORATION	April 11, 1980
PADMAVATI JAYKRISHNA Vs. COMMISSIONER OF INCOME TAX	July 17, 1980
PALAJI AMRAJI Vs. AHMEDABAD MUNICIPAL CORPORATION	December 17, 1980
PANDIT GANGARAM RAGHUNANDAN BHAIYA Vs. PATEL MOTIBHAI RAMDAS	April 25, 1980
PARIKH RATILAL CHANDULAL AND CO Vs. RAMANBHAI RANCHHODBHAI	September 23, 1980
PARSHOTTAMDAS RAMDAS PATEL Vs. MUNICIPAL CORPORATION AHMEDABAD	September 22, 1980
PATEL HIRALAL RAMLAL Vs. CHANDBIBI PIRUBHAI SMT	September 18, 1980
PATEL RAJESH MOTIBHAI Vs. STATE OF GUJARAT	June 20, 1980
PATEL SHAMBHUBHAI MOTIDAS Vs. KAMUBEN KHODABHAI HEIRS OF DECEASED KHODABHAI SHIVDAS	April 25, 1980
PATEL SHANKERBHAI MAHIJIBHAI Vs. STATE OF GUJARAT	May 1, 1980
POPATBHAI BHIMJIBHAI KABARIA Vs. RANCHHODBHAI VIRJIBHAI KABARIA	December 23, 1980
PRASANNAKANT NILKANTH DAVE Vs. P BACHU NARSI	August 29, 1980
PRITI M DALAL KUM Vs. GUJARAT SECONDARY EDUCATION BOARD	September 24, 1980
PUNIT GHAR GANTI Vs. UNION OF INDIA AND ANR	September 26, 1980
R A PATHAN SMT Vs. DIRECTOR OF TECHNICAL EDUCATION	April 23, 1980
RAINBOW SURGICAL DRESSING MFG CO Vs. UNION OF INDIA	December 30, 1980
RAJAN RAMKRISHNA Vs. COMMISSIONER OF WEALTH TAX	February 29, 1980
RAJENDRA R DAVE Vs. GUJARAT SECONDARY EDUCATION BOARD	September 15, 1980
RAJGOR REVASHANKER KUNVERJI Vs. RAJGOR JASHUBAI WD O VIRJI BHAVANJI	April 30, 1980
RAJKOT LODHIKA SAHAKARI KHARID VECHAN SANGH LIMITED Vs. STATE OF GUJARAT	September 9, 1980
RAJKOT MUNICIPAL CORPORATION Vs. SONIK INDUSTRIES	May 2, 1980
RAJKOT NAGARPALIKA Vs. STATE OF GUJARAT	February 18, 1980
RAMABEN SANTOSHKUMAR MANGATANI SMT Vs. DISTRICT PANCHAYAT KUTCH BHUJ	April 17, 1980
RAMANLAL ZINABHAI JOSHI Vs. NAVSARI NAGARPALIKA	July 2, 1980
RAMPRASAD C DALAL Vs. COMMISSIONER OF INCOME TAX	October 3, 1980
RANJIT HOSIERY MILLS Vs. AHMEDABAD MUNICIPAL CORPORATION	March 5, 1980
RATILAL ALIAS SHANTILAL BHULABHAI DESAI Vs. STATE OF GUJARAT	February 25, 1980
RAVJIBHAI JIVABHAI PATEL Vs. STATE OF GUJARAT	March 6, 1980
REGIONAL DIRECTOR ESI CORPORATION Vs. NEW ASARWA MFG COMPANY LIMITED	February 11, 1980
S C KAUSHIK DR Vs. UNION OF INDIA	July 9, 1980
SABARKANTHA DIST COOP MILK PRODUCERS UNION LIMITED Vs. UNION OF INDIA	December 11, 1980
SANTOSHI EDUCATION TRUST Vs. STATE OF GUJARAT	June 18, 1980
SARABHAI CHEMICALS LIMITED Vs. UNION OF INDIA	April 7, 1980
SARABHAI M CHEMICALS PRIVATE LIMITED Vs. MITTAL P N COMPETENT AUTHORITY	February 5, 1980
SARABHAI M CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 28, 1980
SARABHAI TRIBHOVANDAS Vs. CONTROLLER OF ESTATE DUTY	September 30, 1980
SATISH PLASTICS Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 6, 1980
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. GRAM PANCHAYAT ADITYANA	September 24, 1980
SAYED MOHMAD ZAYAUDDIN SHAH SAHIBMIYAN ALTI Vs. NOORBIBI alias VAZIRANBIBI HASANBHAI	February 26, 1980
SENDHAJI MATHURJI Vs. STATE OF GUJARAT	July 31, 1980
SHADKARAN SHEDURAM Vs. STATE OF GUJARAT	December 11, 1980
SHAH KANTILAL SUKHLAL Vs. KALOL NAGAR PANCHAYAT	December 4, 1980
SHAH MINERALS BHUJ Vs. STATE OF GUJARAT	February 13, 1980
SHAH RAMANLAL SOMCHAND Vs. STATE OF GUJARAT	May 5, 1980
SHALIBHADRA SHAH Vs. SWAMI KRISHAN BHARTI	January 18, 1980
SHANTABEN P GANDHI Vs. COMMISSIONER OF INCOME TAX	June 23, 1980
SHARAD BANSILAL VAKIL Vs. SANKALCHAND HIMATLAL SHETH	August 25, 1980
SHREE VALLABH GLASS WORKS LTD. Vs. COMMISSIONER OF INCOME	July 2, 1980
SOHAL ENGINEERING WORKS Vs. RUSTOM JAHANGIR VAKIL MILLS COMPANY LIMITED	April 3, 1980
SOMABHAI KACHARADAS PATEL Vs. PATEL BECHARBHAI SHAMBHUBHAI	December 5, 1980
SONBAI PETHALJI SMT Vs. STATE OF GUJARAT	October 24, 1980
SONI KESHAVLAL KALIDAS Vs. GUJARAT ELECTRICITY BOARD VERAVAL	April 15, 1980
SONI MOTIBEN Vs. HIRALAL LAKHAMSHI	April 16, 1980
SPECIAL LAND ACQUISITION OFFICER JUNAGADH Vs. POPAT PREMJI	October 29, 1980
SPECIAL LAND ACQUISITION OFFICER SURAT Vs. CHANDULAL JAGJIVANDAS	November 26, 1980
STATE BANK OF INDIA Vs. M V RAVAL	March 3, 1980
STATE OF GUJARAT Vs. K S SURENDRASINHJI MANSINHJI	March 5, 1980
STATE OF GUJARAT Vs. JASHRAJBHAI TAGABHAI GOHIL	March 7, 1980
STATE OF GUJARAT Vs. SHYAM SANTDAS AMBVANI	January 23, 1980
STATE OF GUJARAT Vs. SHAH ACHARYA AND CO	January 25, 1980
STATE OF GUJARAT Vs. THAKARDA MAFAJI TALAJI	January 18, 1980
STATE OF GUJARAT Vs. VRAJLAL ARJANBHAI GOHEL	February 8, 1980
STATE OF GUJARAT Vs. KESHAVLAL KALIDAS PATEL	February 1, 1980
STATE OF GUJARAT Vs. THA HEMTAJI MASANGJI	April 10, 1980
STATE OF GUJARAT Vs. BHIYA HUSEIN KOREJA	April 18, 1980
STATE OF GUJARAT Vs. KUNVERSINH RAGHUBHAI PARMAR	March 31, 1980
STATE OF GUJARAT Vs. SHANABHAI SHANKERBHAI GOHEL	June 27, 1980
STATE OF GUJARAT Vs. RABARI PANCHA PUNJA	May 8, 1980
STATE OF GUJARAT Vs. JIVANLAL CHHOTALAL PATEL	June 13, 1980
STATE OF GUJARAT Vs. KUTUBUDDIN ISAFALI KUSHALGADHWALA	May 1, 1980
STATE OF GUJARAT Vs. HIRABEN MAHENDRAPRASAD	July 16, 1980
STATE OF GUJARAT Vs. PURANI JAGATPAWANDAS GURU BHAKTI JIWANDAS	December 29, 1980
STATE OF GUJARAT Vs. S O TRIVEDI	August 21, 1980
STATE OF GUJARAT Vs. KHODAJI JINAJI AND ANOTHER	August 12, 1980
STATE OF GUJARAT Vs. SHANKER CHHAGAN	February 22, 1980
STATE OF GUJARAT Vs. HARJIVANBHAI DHARAMSHIBHAI VALAND	March 24, 1980
SUHRID GEIGY LIMITED Vs. UNION OF INDIA	September 30, 1980
SUHRID GEIGY LIMITED Vs. UNION OF INDIA	April 7, 1980
SUHRID GIEGY LTD AHMEDABAD Vs. UNION OF INDIA AND ORS	July 4, 1980
SUNNI MUSLIM WAKF COMMITTEE Vs. ABBASALI GULAMALI	August 22, 1980
SUPER STEELS Vs. AHMEDABAD MUNICIPAL CORPORATION	December 8, 1980
SURAT DISTRICT CO OPERATIVE PURCHASE AND SALE UNION LIMITED Vs. INCOME TAX OFFICER	February 28, 1980
SURAT PARSI PANCHAYAT Vs. STATE OF GUJARAT	March 11, 1980
SURESH BABUBHAI MINOR Vs. JANARDAN CHHAGANLAL CHOKHAWALA	July 14, 1980
SURYAKANT RATILAL OZA Vs. JASHUMATI MANISHANKER TRIVEDI	October 8, 1980
SWASTIC PRODUCTS Vs. SUPERINTENDENT OF CENTRAL EXCISE	January 1, 1980
TAXI LUXURY TOURISTS CO OP SOCIETY LIMITED Vs. STATE OF GUJARAT	November 5, 1980
TEJAJI RAVAJI VIHOL Vs. STATE OF GUJARAT	July 24, 1980
THAKORBHAI BHAGABHAI Vs. D	February 18, 1980
THAKORBHAI DAJIBHAI DESAI Vs. STATE OF GUJARAT	July 16, 1980
THE STATE OF GUJARAT Vs. SHRI MAGANBHAI MANUBHAI MODI	August 17, 1980
TORRENT LABORATORIES PVT LIMITED, AHMEDABAD Vs. UNION OF INDIA	October 20, 1980
TRIBHOVANDAS KISHIBHAI PATEL Vs. IVEN DAULAL RAUBENS	September 15, 1980
UDYOMAL NATHUMAL Vs. PREMCHAND TRIKAMDAS BASWANI	March 31, 1980
UMAJI BHUVAN DHARMASHALA TRUST Vs. STATE OF GUJARAT	April 2, 1980
UNION OF INDIA Vs. N P SUMRA	April 18, 1980
UNION OF INDIA Vs. SAHKARI KHAND UDYOG MANDLI LIMITED	May 2, 1980
V J MASARWALA Vs. P SHETH AND CO	December 12, 1980
V R PANDYA Vs. TARABEN HANSRAJ AMIN	February 25, 1980
VALLABH GLASS WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 1, 1980
VALLABH GLASS WORKS LIMITED Vs. UNION OF INDIA	April 21, 1980
VAN AND COMPANY Vs. BABUBHAI LALLUBHAI	August 22, 1980
VASANTLAL CHANDULAL MAJMUDAR Vs. NAVINCHANDRA MANILAL	April 8, 1980
VIJAYCHANDRA VRAJLAL AMBANI Vs. STATE OF GUJARAT	June 17, 1980
VINOD RAO Vs. STATE OF GUJARAT	January 18, 1980
VISHNUBHAI NATVARLAL PATEL Vs. STATE OF GUJARAT	July 23, 1980
VISHNUPRASAD DAHYABHAI BRAHMBHATT Vs. MANGALBHAI MOTIBHAI VALAND	October 7, 1980
VISNAGAR YANTRASHAL VANKER SAHAKARI MANDALI LTD Vs. UNION OF INDIA AND ORS	October 1, 1980
VITHALDAS H DHANJIBHAI BARDANWALA Vs. COMMISSIONER OF INCOME TAX	August 20, 1980
VOLTAMP TRANSFORMERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 9, 1980
VORA SAIYEDBHAI KADARBHAI A PARTNERSHIP FIRM Vs. SAIYED INTAJAM HUSSEN SEDUMIYA	December 17, 1980
WOOD POLYMER LIMITED Vs. BILLIMORA NAGAR PALIKA	November 28, 1980

Year 1980 of HIGH COURT OF GUJARAT

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