|
A C PATEL Vs. MAJMUDAR N N ITO ASST
|
February 21, 1978 |
|
ABDULALI YUSUFALI Vs. ABDULHUSAN TAIYABALI DHALRIA
|
April 21, 1978 |
|
ABDULGANI ALIAS GANI ISMAIL Vs. JAISWAL CHIMANLAL MANEKLAL
|
July 17, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DOSHI M K
|
October 5, 1978 |
|
ADDL COMMR OF INCOME TAX GUJARAT Vs. SPECIALITY PAPER LIMITED
|
October 19, 1978 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. AMINABIBI
|
April 17, 1978 |
|
AKBAR HUSSEIN GULAM HUSSEIN Vs. APPELLATE AUTHORITY FOR PAYMENT OF GRATUITY AHMEDABAD
|
July 28, 1978 |
|
AKHILESH CHANDRA BHARGAVA Vs. UNION OF INDIA AND ANOTHER
|
January 12, 1978 |
|
AMBABEN BAVABHAI JADAV Vs. V V RAMSUBARAO
|
December 22, 1978 |
|
AMBABEN WD O MANILAL JIVABHAI CHAUHAN Vs. USMANBHAI AMIRMIYA SHEIKH
|
May 4, 1978 |
|
AMBABEN WD O MANILAL JIVABHAI CHAUHAN Vs. USMANBHAI AMIRMIYA SHEIKH
|
June 27, 1978 |
|
AMBALAL VALLAVBHAI PATEL Vs. MANGALBHAI DHULABHAI BHOI
|
February 1, 1978 |
|
AMBICA WOOD WORKS Vs. STATE OF GUJARAT
|
December 4, 1978 |
|
AMUL RAMESHCHANDRA GANDHI Vs. ABBASBHAI KASAMBHAI DIWAN
|
May 1, 1978 |
|
ANAND TALUKA CO-OPERATIVE COTTON-SALE GINNING AND PRESSING SOCIETY LTD Vs. STATE OF GUJARAT
|
November 29, 1978 |
|
ANANTRAY JATASHANKER TRIVEDI Vs. BANK OF BARODA
|
October 17, 1978 |
|
ANUP ENGINEERING LIMITED Vs. UNION OF INDIA
|
June 16, 1978 |
|
ARIVND BOARDS AND PAPER PRODUCTS LTD. Vs. M.T. KESHRUWALA, INCOME-TAX OFFICER, WARD A
|
February 16, 1978 |
|
ARJUNSINGH JEHALJI GURJAR DR Vs. STATE OF GUJARAT
|
August 10, 1978 |
|
ARVIND BOARDS AND PAPER PRODUCTS LIMITED Vs. KESHRUWALA M T ITO
|
February 15, 1978 |
|
ATAM SUGNOMAL POHANI Vs. THE GUJARAT ELECTRICITY BOARD, BARODA AND ANOTHER
|
February 6, 1978 |
|
B R KULKARNI DR Vs. GOVERNMENT OF GUJARAT
|
February 16, 1978 |
|
BABIBEN RIKHAVCHAND DOSHI Vs. DEPUTY COLLECTOR THARAD
|
July 31, 1978 |
|
BABU MANSA Vs. AHMEDABAD MUNICIPAL CORPORATION
|
April 5, 1978 |
|
BAI MANI WD O SUKHA RANCHHOD Vs. SPECIAL LAND ACQUISITION OFFICER BROACH
|
February 27, 1978 |
|
BARODA MUNICIPAL CORPORATION Vs. HINDUSTAN CONDUCTORS PVT LIMITED
|
June 19, 1978 |
|
BHAKTIBAI MOHANLAL PATEL Vs. PARI VITHALDAS GOPALDAS
|
September 12, 1978 |
|
BHALCHANDRA GOPALRAV TAMBEKAR Vs. DAKOR TOWN MUNICIPALITY
|
September 12, 1978 |
|
BHARAT PETROLEUMS Vs. COMMISSIONER OF INCOME TAX
|
October 5, 1978 |
|
BHARAT PREMJIBHAI Vs. AHMEDABAD MUNICIPAL CORPORATION
|
April 10, 1978 |
|
BHARAT SURYODAYA MILLS COMPANY LIMITED Vs. VAISHNAV C N
|
November 30, 1978 |
|
BHARAT TEXTILE WORKS Vs. INCOME TAX OFFICER
|
February 22, 1978 |
|
BHARATBHAI KASTURCHAND SHAH Vs. MAFATBHAI BABABHAI MAKWANA
|
August 2, 1978 |
|
BHASKARBHAI KHANDUBHAI DESA Vs. REMANIAL NATHUBHAI PATEL
|
April 18, 1978 |
|
BHATT CHIMANLAL RATANJI Vs. PATEL NANU LADHU
|
August 7, 1978 |
|
BIHARILAL NATHURAM MALI Vs. HIRALAL BIHARILAL MALI
|
September 20, 1978 |
|
CHAIRMAN SARVAJANIK EDUCATION SOCIETY SURAT Vs. JASHVANTRAI GULABRAI DESAI
|
April 18, 1978 |
|
CHARITY COMMISSIONER GUJARAT STATE Vs. RUSTOM FARAMROZ DABOO
|
August 24, 1978 |
|
CHATURBHAI BECHARBHAI PATEL Vs. STATE OF GUJARAT
|
October 17, 1978 |
|
CHATURJI AMARJI Vs. AHMAD RAHIMBUX
|
April 3, 1978 |
|
CHHOTALAL PRABHUDAS Vs. COMMISSIONER OF INCOME TAX
|
October 10, 1978 |
|
CHIMANBHAI ASHABHAI PATEL Vs. STATE OF GUJARAT
|
April 25, 1978 |
|
CIBATUL LIMITED Vs. UNION OF INDIA AND ORS
|
January 1, 1978 |
|
CO OPERATIVE BAR ASSOCIATION Vs. UNDER SECRETARY TO THE GOVERNMENT
|
August 14, 1978 |
|
COMMISSIONER INCOME TAX GUJARAT II Vs. TRUSTEES OF SHRI MANEKLAL CHUNILAL SHAH TRUST
|
August 23, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. MANEKLAL CHUNILAL SHAH TRUST TRUSTEES OF SHRI
|
August 22, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. RASIKLAL BALABHAI
|
October 12, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. TRINITY TRADERS
|
October 13, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. CIBATUL LIMITED
|
October 18, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. VINAYCHAND HARILAL
|
October 17, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. CHUDGAR RANCHHODLAL JETHALAL
|
September 21, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. MANU ENGINEERING WORKS
|
September 21, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. KAIRA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED
|
March 24, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. NAVNITLAL SAKARLAL
|
January 25, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. RAMANBHAI B AMIN
|
March 11, 1978 |
|
DAMYANTI HASMUKHLAL PATEL Vs. SOUTH GUJARAT UNIVERSITY, SURAT AND OTHERS
|
May 5, 1978 |
|
DASA SORATHIYA VANIK GNATI Vs. STATE OF GUJARAT
|
February 27, 1978 |
|
DEVIDAS MANHARLAL DADIYA Vs. AHER GHELUBHAI RAMBHAI
|
December 6, 1978 |
|
DEVRAJBHAI VALABHAI Vs. ADDITIONAL DEVELOPMENT COMMISSIONER GUJARAT
|
March 15, 1978 |
|
DHOBI RAHEMAN PIRBHAI DECD Vs. TAHERALI HASANALI
|
November 8, 1978 |
|
DINESH SHIVSHANKER JANI Vs. STATE OF GUJARAT
|
December 12, 1978 |
|
DIPCHAND PYARELAL Vs. THAKKAR HASMUKHLAL KESHAVLAL
|
September 8, 1978 |
|
DOSAN NOORMOHMED HASAN Vs. VAJIRBHAI ALIMAD AMI
|
June 29, 1978 |
|
GARIADHAR GRAM PANCHAYAT Vs. NANUBHAI S. DESAI
|
February 6, 1978 |
|
GLAXO LABORATORIES INDIA LTD Vs. STATE OF GUJARAT
|
December 1, 1978 |
|
GOMANBHAI G PATEL Vs. VALAVADI VIBHAG SARVAJANIK KELAVANI MANDAL
|
August 8, 1978 |
|
GUJARAT MINERAL DEVELOPMENT CORPORATION Vs. VARJUBHAI LALLUBHAI BHIL
|
April 21, 1978 |
|
GUJARAT STATE FERTILISERS CO LTD Vs. DEEPAK NITRITE LIMITED
|
April 21, 1978 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PATEL AUTOMOBILES
|
November 13, 1978 |
|
GUNVANTRAY MANILAL DESAI Vs. DIRECTOR OF AGRICULTURAL GUJARAT MARKETING AND RURAL FINANCE GUJARAT STATE
|
February 6, 1978 |
|
H P THAKORE Vs. STATE OF GUJARAT
|
April 28, 1978 |
|
HAKIM A SHAH Vs. STATE OF GUJARAT
|
July 20, 1978 |
|
HANSRAJ C PATEL DR Vs. DARJI NARSI DAMJI
|
August 11, 1978 |
|
HARIJAN UKA AMRA Vs. CHAMAR DHUDA VIRA
|
July 11, 1978 |
|
HARYANT C SHELAT Vs. STATE OF GUJARAT
|
April 28, 1978 |
|
HIMATSINH BHAIJIBHAI Vs. MANHARSINH ABHESINH
|
August 7, 1978 |
|
ILABEN RAMANLAL ZARIWALA Vs. UNION OF INDIA
|
November 30, 1978 |
|
J M PARMAR Vs. STATE OF GUJARAT
|
December 14, 1978 |
|
J P STEEL INDUSTRIES Vs. STATE OF GUJARAT
|
February 20, 1978 |
|
JAGDISH RAVINDRABHAI SHAH Vs. M/S. CHOKSHI CHANDULAL GOKALDAS
|
October 18, 1978 |
|
JAGUBHAI HAMIRBHAI SHAIKHVA Vs. DEPUTY COMMISSIONER OF POLICE, AHMEDABAD AND ANOTHER
|
February 7, 1978 |
|
JAMALUDIN G PAINTER Vs. MUNICIPAL CORPORATION OF AHMEDABAD
|
October 17, 1978 |
|
JAMNA MANGAJI Vs. VAKTAVARMAL GANGARAM
|
October 19, 1978 |
|
JASVANTBHAO CHIMANLAL DESAI AND OTHERS Vs. STATE OF GUJARAT AND OTHERS
|
February 14, 1978 |
|
JIVANBHAI KHUSHALBHAI Vs. GULAM MOHMED FAROOKH GULAM MOHINDDIN SHAIKH
|
November 27, 1978 |
|
K.C. PARMAR Vs. DIRECTOR OF FISHERIES, GOVERNMENT OF GUJARAT AND OTHERS
|
February 16, 1978 |
|
KALINDI INVESTMENT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 3, 1978 |
|
KANTILAL AMRATLAL Vs. SNEHLATA VIPINCHANDRA MEHTA
|
August 14, 1978 |
|
KANTILAL MAGANLAL SHAH Vs. RATILAL KESHAVLAL KHATWALA
|
June 26, 1978 |
|
KANUBHAI SANKALCHAND PATEL HEIR OF DECD SANKALCHAND MANILAL MUKHI Vs. NAYANKUNJ CO OPERATIVE HOUSING SOCIETY LIMITED
|
January 23, 1978 |
|
KASAMKHAN RASULKHAN PATHAN Vs. STATE OF GUJARAT
|
November 8, 1978 |
|
KHALID IBRAHIM BEG Vs. STATE OF GUJARAT
|
September 29, 1978 |
|
KHARVA GIGABHAI MAVJI Vs. SONI JAGJIVAN KANJI
|
August 11, 1978 |
|
KHATUBAI NATHU SUMRA Vs. RAJGO MULJI NANJI
|
November 10, 1978 |
|
KHUSMANBEN BANKULAL Vs. BABUBHAI RANGILDAS
|
April 17, 1978 |
|
KISHORSINH SYAMSINH THAKUR Vs. STATE OF GUJARAT
|
August 1, 1978 |
|
KUMARI JAYSHREE CHANDRACHUD DIXIT Vs. STATE OF GUJARAT
|
September 20, 1978 |
|
KUMBHAR GAMNAJI RATNAJI Vs. GURDIPSINH AMARSINH
|
December 13, 1978 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SAUBHAGYACHAND T VASA
|
July 18, 1978 |
|
M D PARMAR Vs. Y B ZALA
|
September 5, 1978 |
|
M G MODI, SUPERINTENDENT (P & J), CENTRAL EXCISE Vs. VITHALBHAI NARSIBHAI PATEL AND STATE OF GUJARAT
|
January 1, 1978 |
|
M K JANARDAN Vs. UNION OF INDIA
|
March 30, 1978 |
|
M M PANDYA FOOD INSPECTOR BARODA Vs. BHAGWANDAS CHIRANJILAL
|
December 5, 1978 |
|
MADHUKAR MANILAL MODI Vs. COMMISSIONER OF WEALTH TAX
|
February 16, 1978 |
|
MAGANBHAI MADHAVBHAI PATEL Vs. PATEL DHULABHAI CHUNIBHAI
|
June 29, 1978 |
|
MAGANLAL LALBHAI PATEL Vs. STATE OF GUJARAT
|
May 1, 1978 |
|
MAHAVIR TRANSPORT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1978 |
|
MANAGEMENT OF BANK OF BARODA Vs. WORKMEN OF BANK OF BARODA
|
December 15, 1978 |
|
MANBA BIKHA Vs. UNION OF INDIA
|
March 24, 1978 |
|
MANEKLAL HARILAL SPG AND MFG COMPANY LIMITED Vs. UNION OF INDIA
|
August 10, 1978 |
|
MANIBEN Vs. RAMANBHAI CHHITUBHAI PATEL
|
December 5, 1978 |
|
MANILAL KHETABHAI UDEL Vs. STATE OF GUJARAT
|
August 10, 1978 |
|
MANUBHAI SOMABHAI SHAH Vs. BIPINCHANDRA JAGMOHANDAS PARIKH
|
October 4, 1978 |
|
MARTAND BALVANT RISALDAR Vs. HASANBHAI GULAMHUSAIN HEMANI
|
March 10, 1978 |
|
MARTAND BALVANT RISALDAR Vs. CHHAGANLAL AMBALAL GANDHI
|
February 27, 1978 |
|
MASTER SILK MILLS PRIVATE LIMITED Vs. DHARAMDAS HARGOVINDAS MEHTA
|
December 21, 1978 |
|
MEHTA BRORS LABELLA SURAT Vs. STATE OF GUJARAT
|
December 15, 1978 |
|
MER JESA KACHRA Vs. MERANI JAYANI LAKHMAN SINCE DECD
|
June 28, 1978 |
|
MERCURY PHARMACEUTICALS INDUSTRIES Vs. STATE OF GUJARAT
|
December 5, 1978 |
|
MOGHAL MAMADBEG SHERBAG Vs. A W P DAVID
|
December 8, 1978 |
|
MOHAN GAMIRA Vs. STATE OF GUJARAT
|
August 10, 1978 |
|
MOHANBHAI DUNGARBHAI PARMAR Vs. Y B ZALA
|
September 15, 1978 |
|
MOHANLAL MANKELAL SHAH Vs. BAI MANIBEN
|
December 27, 1978 |
|
MUNICIPAL CORPORATION OF AHMEDABAD Vs. JYOTINDRA HARIPRASAD MEHTA
|
July 6, 1978 |
|
N K DHOLAKIA Vs. STATE OF GUJARAT
|
December 20, 1978 |
|
NAJMUDIN I BHARMAL AND OTHERS Vs. CHAROTAR GRAMODDHAR SAHAKARI MANDALI LTD AND OTHER
|
October 20, 1978 |
|
NANALAL AMARDAS NIMAVAT Vs. STATE OF GUJARAT
|
February 7, 1978 |
|
NANIKRAM SOBHARAJ MILLS PRIVATE LIMITED Vs. KIRTIDEV CHINUBHAI
|
July 7, 1978 |
|
NANJI KALUBHAI OIL MILL Vs. STATE OF GUJARAT
|
November 20, 1978 |
|
NARANDAS VALLABHRAM PARMAR AND ANR Vs. UNION OF INDIA AND ORS
|
January 1, 1978 |
|
NARSINHBHAI GOVINDBHAI RANK Vs. DEVSHI LAXMIDAS DEDANIA
|
November 15, 1978 |
|
NATHALAL CHHAGANLAL Vs. KOLI KARSAN LAVJI
|
April 27, 1978 |
|
NATHUBHAI RAMBHAI Vs. BHAIDAS RANCHHODDAS SINCE DECD
|
October 13, 1978 |
|
NAUTAMBHAI RASIKBHAI Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
|
December 1, 1978 |
|
NIRMALADEVI DILIPKUMAR GANDHI Vs. GULAMNABI USMANBHAI SHAIKH
|
April 27, 1978 |
|
NIZAMUDDIN SULEMAN Vs. NEW SHORROCK SPG AND MFG MILLS COMPANY LIMITED
|
November 24, 1978 |
|
NOWROJI N VAKIL AND CO Vs. STATE OF GUJARAT
|
November 27, 1978 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. GANCHI RAMANLAL KANTILAL
|
July 10, 1978 |
|
PALITANA NAGARPALIKA Vs. ARISA BHUWAN JAIN DHARAMSHALA
|
August 2, 1978 |
|
PALLAVI S MAYOR KUM Vs. COMMISSIONER OF INCOME TAX
|
September 20, 1978 |
|
PARDI NAGAR PANCHAYAT Vs. KHANDUBHAI DAHYABHAI DESAI
|
April 18, 1978 |
|
PARMAR CHIMANBHAI GHEMABHAI Vs. PASIBEN
|
February 23, 1978 |
|
PARVATISHANKER MULSHANKER Vs. PRAFULCHANDRA RAVJIBHAI PATEL
|
November 17, 1978 |
|
PATEL KANJI VIRJI BHAYANI DECD Vs. PATEL MOHANLAL DEVRAJ GOVANI
|
November 22, 1978 |
|
PATEL KASHIRAM LAVJIRAM Vs. NAROTTAMDAS BECHARDAS
|
June 19, 1978 |
|
PATEL LILABHAI HIRABHAI Vs. STATE OF GUJARAT
|
September 4, 1978 |
|
PATEL MANILAL HARJIVANDAS Vs. GANGABEN GANESHBHAI
|
April 7, 1978 |
|
PATEL PARSHOTTAM AMBAVI Vs. PATEL HANSRAJ VALJI BHALODIA
|
August 21, 1978 |
|
PATEL PURSHOTTAMDAS MOTILAL Vs. PATEL CHHOTABHAI MOTIBHAI
|
November 15, 1978 |
|
POONJABHAI VANMALIDAS Vs. WEALTH TAX OFFICER
|
February 17, 1978 |
|
PRABHAT SOLVENT EXTRACTION INDUSTRIES PVT LTD Vs. STATE OF GUJARAT
|
December 15, 1978 |
|
PREMCHAND GORDHANDAS VALIA Vs. RAJPIPLA NAGRIK SAHAKARI BANK LIMITED
|
August 22, 1978 |
|
RABARI KHIMA GANDA Vs. STATE OF GUJARAT
|
November 16, 1978 |
|
RAMANBHAI TRIKAMLAL Vs. VAGHRI VAGHABHAI OGHABHAI
|
November 13, 1978 |
|
RAMANLAL RANCHHODDAS SHAH Vs. ASTHI GUSTADJI RUSTOMJI
|
April 12, 1978 |
|
RAMESHCHANDRA RAMANBHAI PATEL Vs. COLLECTOR KHEDA
|
January 31, 1978 |
|
RAMESHCHANDRA TUKARAM TALEKAR Vs. STATE OF GUJARAT
|
December 6, 1978 |
|
RAMJI MANDIR NARSINHJI Vs. NARSINH NAGAR alias TEKRI COOP HOUSING SO LIMITED
|
December 1, 1978 |
|
RASIKLAL RANCHHODBHAI PATEL Vs. COMMISSIONER OF WEALTH TAX
|
September 19, 1978 |
|
RASIKLAL S GANDHI Vs. STATE OF GUJARAT
|
October 19, 1978 |
|
S L M MANEKLAL INDUSTRIES LTD Vs. STATE OF GUJARAT
|
December 18, 1978 |
|
SANKALCHAND VALJIBHAI PATEL Vs. J P CHAVDA
|
May 31, 1978 |
|
SARABHAI HATHISING Vs. SHAH RATILAL NATHALAL SHARE BROKER
|
August 16, 1978 |
|
SATISH HABIB JECOB ROMA Vs. STATE OF GUJARAT
|
July 26, 1978 |
|
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 16, 1978 |
|
SAVITABEN TRIBHOVANDAS Vs. HEMKUNVERBEN LAXMICHAND
|
February 6, 1978 |
|
SHAH BABULAL SOMALAL Vs. SHAH KANTILAL HARGOVANDAS
|
July 13, 1978 |
|
SHANTILAL JADAVBHAI PATEL Vs. STATE OF GUJARAT
|
October 11, 1978 |
|
SHIVKOR MOTASING SMT Vs. RAMNARESH MUNSISING
|
January 16, 1978 |
|
STATE BANK VIRAM CO OP HOUSING SO AHMEDABAD Vs. PANKAJ AND COMPANY
|
January 24, 1978 |
|
STATE OF GUJARAT Vs. JESINGBHAI CHHITABHAI
|
January 27, 1978 |
|
STATE OF GUJARAT Vs. SUNDERLAL KARSHANJI MIN
|
February 7, 1978 |
|
STATE OF GUJARAT Vs. AMBALAL MAGANLAL
|
February 17, 1978 |
|
STATE OF GUJARAT Vs. MOHANDAS MANUMAL
|
February 27, 1978 |
|
STATE OF GUJARAT Vs. SAIYAD AGA MOHMED SAIYED MOHMAD
|
February 22, 1978 |
|
STATE OF GUJARAT Vs. NANUSING alias RANMALSING
|
March 9, 1978 |
|
STATE OF GUJARAT Vs. NATWARLAL PITAMBERDAS SHAH
|
March 22, 1978 |
|
STATE OF GUJARAT Vs. ALI UMAR MANGALJI
|
June 21, 1978 |
|
STATE OF GUJARAT Vs. PITOLWALA AUTO CENTRE CO
|
October 18, 1978 |
|
STATE OF GUJARAT Vs. SHANKERLAL D DESAI
|
October 17, 1978 |
|
STATE OF GUJARAT Vs. SENDHAJI MOHANJI
|
September 29, 1978 |
|
STATE OF GUJARAT Vs. JONSING GANGUSING RAJPUR
|
August 24, 1978 |
|
STATE OF GUJARAT Vs. RAMJI MANDIR TRUST BARODA
|
August 29, 1978 |
|
STATE OF GUJARAT Vs. NARAYAN TRADERS
|
December 21, 1978 |
|
STATE OF GUJARAT Vs. THAKOR DOLATSINH JIVANSINH
|
November 24, 1978 |
|
STATE OF GUJARAT Vs. HINDUSTAN PETROLEUM CORPN
|
December 6, 1978 |
|
STATE OF GUJARAT Vs. SUKAN INDUSTRIES
|
December 7, 1978 |
|
STATE OF GUJARAT Vs. LAX TOOLS MANUFACTURERS
|
December 4, 1978 |
|
STATE OF GUJARAT Vs. INDEQUIP ENGINEERING LIMITED
|
November 14, 1978 |
|
STATE OF GUJARAT Vs. K MADHAVAN
|
November 3, 1978 |
|
STATE OF GUJARAT Vs. BOARD OF TRUSTEES OF PORT OF KANDLA
|
October 20, 1978 |
|
STATE OF GUJARAT Vs. DILIPKUMAR KIRITKUMAR AND CO
|
November 23, 1978 |
|
STATE OF GUJARAT Vs. PREMIER AUTO ELECTRIC LTD
|
November 20, 1978 |
|
SUHRID GEIGY LTD Vs. STATE OF GUJARAT
|
April 20, 1978 |
|
SULEMAN HAJI ABDUL SATARA Vs. MIYA MOHMED HAJI PIRMOHMED SILKWALA
|
July 13, 1978 |
|
SUPER DIAMOND TOOLS Vs. STATE OF GUJARAT
|
November 3, 1978 |
|
SURESH RAMANLAL PATEL Vs. STATE OF GUJARAT
|
September 27, 1978 |
|
THAKKER NARENDRAKUMAR T LALWANI Vs. JOSHI RAMPRASAD MOHANLAL
|
December 22, 1978 |
|
THE STATE OF GUJARAT AND ANR. Vs. M. A. KADRI AND ORS.
|
February 28, 1978 |
|
UNION CO OPERATIVE INSURANCE SOCIETY LIMITED Vs. BHARTIBEN WD O HASMUKHLAL NARMADASHANKAR
|
March 24, 1978 |
|
UNION OF INDIA Vs. K MANSUKHRAM AND SONS
|
September 8, 1978 |
|
UNION OF INDIA Vs. HARSHADRAY JAYANTILAL AND CO
|
August 22, 1978 |
|
UNION OF INDIA Vs. TRANSMERINE SHIPPING AGENCIES LTD.
|
July 18, 1978 |
|
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. MINAXIBEN HARISHCHANDRA JOSHI
|
August 7, 1978 |
|
UPLETA MUNICIPALITY Vs. YUNUS HAJI ADAM FULARA
|
June 28, 1978 |
|
VAJUBHAI VASHRAM Vs. PARIKH MOHANLAL RANCHHODDAS
|
September 14, 1978 |
|
VALLABH GLASS WORKS LTD. Vs. UNION OF INDIA
|
November 22, 1978 |
|
VANITABEN BHAISHANKER PANDYA Vs. DIVALIBEN PREMJI
|
August 3, 1978 |
|
VANKER KUBER JETHA Vs. VANKER LILABEN RAJA
|
October 16, 1978 |
|
VASUKI CARBORUNDUM WORKS Vs. STATE OF GUJARAT
|
November 17, 1978 |
|
VASUKI EXHIBITORS Vs. THANGADH GRAM PANCHAYAT
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June 16, 1978 |
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VIJAYSINHJI VITHALRAO KHASGIWALA SINCE DECD Vs. MINOR KAUSHIKCHANDRA NATWARLAL BUMIA
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March 21, 1978 |
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VIRBHADRASINHJI K GOHIL DR Vs. R RAMBHADRAN
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November 26, 1978 |
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VIRJI LAVJI MAKWANA Vs. RAINBOW SCREEN SHADES
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September 12, 1978 |
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VISU CASEMENT PRIVATE LIMITED Vs. ENGINEERING MAZDOOR SANGH BARODA
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November 16, 1978 |
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VORA ISUFALI BABUJI Vs. PIEJARA GAFAR DOWOOD
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February 9, 1978 |