REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL HAKIM AHMAD Vs. DISTRICT SUPDT OF POLICE	January 31, 1977
AHER HAMIR DUDA Vs. AHER DUDA ARJAN	February 7, 1977
AHMEDABAD ADVANCE MILLS CO LTD Vs. SUNDARBHAI BUDHABHAI	December 7, 1977
AHMEDABAD COTTON MFG COMPANY LIMITED Vs. UNION OF INDIA	April 13, 1977
AHMEDABAD KELAVANI TRUST Vs. STATE OF GUJARAT	September 27, 1977
AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED Vs. KALOL MUNICIPALITY KALOL	October 20, 1977
AHMEDABAD MUNICIPAL CORPORATION Vs. NIRANJAN H SHAH	August 8, 1977
AMBALAL PURSHOTTAMDAS KACHHIA Vs. CHIMANBHAI SHIVABHAI alias BHAGWANDAS	January 21, 1977
AMINABIBI Vs. HAVABIBI	August 8, 1977
AMRUTLAL MANGALJI JOSHI Vs. ARAB TIMBDI JUTH SEVADAYI SAHAKARI MANDALI LIMITED	July 13, 1977
ANIL JAYANTILAL VYAS Vs. SUDHABEN DAUGHTER OF NATVARLAL DAHYABHAI MEHTA	March 11, 1977
ARVIND MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 14, 1977
ARVINDKUMAR CHANDULAL PATHAK Vs. KRISHNAKANT JAGMOHANDAS MAJMUDAR	December 9, 1977
ASHVINKUMAR NARMADASHANKER DAVE Vs. KRISHNACHANDRA NARMADASHANKER DAVE	December 6, 1977
ATMARAM MOHANLAL PANCHAL Vs. GUNVANTIBEN alias GEETABEN WD O SURENDRAKUMAR ATMARAM PANCHAL	February 22, 1977
BABOO HUSAIN Vs. N P NOPANY	August 16, 1977
BAI MANI Vs. KHIMA PARBAT SUVAGIA	April 4, 1977
BAI NANI WD O DEVCHAND NANABHAI Vs. MANILAL LALLUBHAI	April 13, 1977
BAI RAMILABEN Vs. KANTILAL SHANKERLAL	August 29, 1977
BALUBHAI MAGANLAL GHASWALA Vs. STATE OF GUJARAT	June 12, 1977
BARKATALI ABDULRAHIM KASAMWALINI Vs. SOHINIBEN JETHALAL PARIKH	June 28, 1977
BATA INDIA LTD., CALCUTTA Vs. B.H. NATHANI	August 4, 1977
BHARAT GINNING FACTORY Vs. COTTON CORPORATION OF INDIA LIMITED	September 27, 1977
BHARAT TILES AND MARBLE PVT LIMITED Vs. BHARAT TILES MANUFACTURING COMPANY	February 18, 1977
BHIKHOOBHAI N SHAH Vs. COMMISSIONER OF INCOME TAX	September 7, 1977
BHOR INDUSTRIES LIMITED Vs. STATE OF GUJARAT	January 10, 1977
BOARD OF TRUSTEES OF PORT OF KANDLA Vs. M RAMABRAHMAN	November 21, 1977
CHANDRAVATI ATMARAM PATEL Vs. COMMISSIONER OF INCOME TAX	September 15, 1977
CHARUTAR VIDYA MANDAL Vs. MIRANMIYA REHMUMIYA MALAK	July 7, 1977
CHAUHAN RAJENDRASINHJI TAKHATSINHJI Vs. STATE OF GUJARAT	December 20, 1977
CHHAGANLAL DEVCHAND Vs. NAVALKUNVAR TALAKCH	April 13, 1977
CHHOTALAL MAGANLAL BADRANIWALA Vs. MAYUR SILK MILLS	October 18, 1977
CHINUBHAI KESHAVLAL NANAVATI Vs. K J MEHTA COMMI FOR TAKING ACCOUNTS	August 10, 1977
COLLECTOR COURT OF WARDS MANAGING PROPERTY OF PATEL RATILAL MITHABHAI Vs. SONABEN	April 21, 1977
COMMISSIONER OF INCOME TAX Vs. JYOTI LIMITED	June 21, 1977
COMMISSIONER OF INCOME TAX Vs. SWASTIK TEXTILE TRADING COMPANY PRIVATE LIMITED	July 15, 1977
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE WAREHOUSING CORPORATION	July 19, 1977
COMMISSIONER OF INCOME TAX Vs. SATELLITE ENGINEERING LIMITED	July 21, 1977
COMMISSIONER OF INCOME TAX Vs. VAC MET CORPORATION PRIVATE LIMITED	July 27, 1977
COMMISSIONER OF INCOME TAX Vs. BALABHAI AND COMPANY	August 4, 1977
COMMISSIONER OF INCOME TAX Vs. VANIA SILK MILLS PRIVATE LIMITED	August 5, 1977
COMMISSIONER OF INCOME TAX Vs. RATANLAL LALLUBHAI	August 1, 1977
COMMISSIONER OF INCOME TAX Vs. MOTILAL HIRABHAI SPG AND WVG COMPANY LIMITED	August 2, 1977
COMMISSIONER OF INCOME TAX Vs. DINESHCHANDRA SUMATILAL	July 28, 1977
COMMISSIONER OF INCOME TAX Vs. PREMJI GOPALBHAI	August 30, 1977
COMMISSIONER OF INCOME TAX Vs. DRAPCO ELECTRIC CORPORATION	August 25, 1977
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL MACHINERY MANUFACTURING PRIVATE LIMITED	October 3, 1977
COMMISSIONER OF INCOME TAX Vs. PRAKASH TRADING COMPANY	August 31, 1977
COMMISSIONER OF INCOME TAX Vs. KAMALINI KHATAU	December 23, 1977
COMMISSIONER OF WEALTH TAX Vs. ARUNDHATI BALKRISHNA TRUST	April 6, 1977
DHAMI NAVNITBHAI AMRATLAL Vs. BHAGVANLAL CHHAGANLAL	July 4, 1977
DOLATRAI HARJIVAN BIBODI Vs. KANTILAL SUKHLAL SHAH DR	April 22, 1977
FATEMAHMED ABA Vs. JUSEB GANI MEMON AND OTHERS	April 1, 1977
GANDHI PARK CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF GUJARAT	January 24, 1977
GAURISHANKER ALIAS BABULAL GOVINDJI Vs. BHIKHALAL CHHAGANLAL	June 23, 1977
GODAVARIBEN HIMATLAL Vs. PARIKH SOMALAL alias NATVARLAL HIMMATLAL	March 28, 1977
GORDHAN BECHARBHAI Vs. AMRELI MUNICIPALITY	December 23, 1977
GRAM PANCHAYAT MANEKWADA DIST AMRELI Vs. PATEL BHURA RAMJI BHENSANIA	July 13, 1977
GUJARAT BANK WORKERS UNION Vs. JAMNAGAR DISTRICT CO OP BANK LIMITED	April 28, 1977
GUJARAT GINNING AND MFG COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	March 24, 1977
GUJARAT MACHINE TOOLS INDUSTRIES Vs. STATE OF GUJARAT	August 3, 1977
GUJARAT SAFE DEPOSIT COMPANY LIMITED Vs. MUSTAFA MOHMED DABHI	November 21, 1977
GUJARAT STATE FINANCIAL CORPORATION Vs. RECHAN RIVETS	April 5, 1977
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. P S DUBE	July 28, 1977
GULABRAI KALIDAS NAIK Vs. LAXMIDAS LALLUBHAI PATEL	May 6, 1977
H J RAVAL FOOD INSPECTOR MUNICIPAL CORPORATION SURAT Vs. SHASHIKANT AMARSINBHAI AJMERA	January 11, 1977
H. M. CHANDRASEKHAR Vs. M.D. PATEL AND OTHERS	August 9, 1977
H. P. CHOTHIA Vs. THE UNION OF INDIA AND OTHERS	March 18, 1977
HAMUMIYA BACHUMITA Vs. MEHDIHUSEN GULAMHUSEN	September 12, 1977
HARIVADAN K DESAI Vs. LIFE INSURANCE CORPORATION OF INDIA	January 28, 1977
HASANAND PINJOMAL Vs. COMMISSIONER OF INCOME TAX	July 1, 1977
HASMUKHLAL C SHAH Vs. STATE OF GUJARAT	August 30, 1977
HAVABEN KARIMBHAI BELIM Vs. RAZAKBHAI alias BACHUBHAI KARIMBHAI BELIM	September 21, 1977
IBRAHIM HAJI MUSA HAJI RASUL SAMOL Vs. SUGRABIBI	December 12, 1977
IMPA WEAVING FACTORY SURAT Vs. REGIONAL PROVIDENT FUND COMMISSIONER AHMEDABAD	April 6, 1977
INDIAN OIL AND PRODUCE EXPORTERS ASSOCIATION Vs. VELJI SHAMJI AND CO	January 19, 1977
INDRADAMAN AMRITLAL Vs. ANANDLAL NANDLAL KAVI AND OTHERS	October 14, 1977
INDRAVIJAYSINHJI MANUBHAI RANA Vs. STATE OF GUJARAT	August 2, 1977
ISAQMAHMAD ABIBIJI Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO. (LTD.)	March 18, 1977
ISHWARBHAI RAMBHAI PATEL Vs. SHYAMAL GHOSH	October 17, 1977
JAM SHRI SATJI DIGVIJAYASINGJI Vs. DAUD TAIYAB	August 22, 1977
JAY BHARAT INDUSTRIES Vs. R T ENGG AND ELECTRONICS COMPANY	July 29, 1977
JETHABHAI DUDHABHAI Vs. BAI HARKHA	August 31, 1977
JETHALAL LALLUBHAI Vs. BARODA MUNICIPAL CORPORATION	December 12, 1977
JITENDRA JAYANTILAL JOSHI Vs. STATE OF GUJARAT	December 21, 1977
JIVIBEN LAVJI RAGANATH Vs. JADAVJI DEVSHANKER	June 22, 1977
KAVITA BENEFITS PRIVATE LIMITED PETITIONER J C GATHA REGISTRAR OF COMPANIES Vs. STATE OF GUJARAT	April 12, 1977
KHERUNISSA ALLIBHAI SMT Vs. COMMISSIONER OF INCOME TAX AHMEDABAD	December 8, 1977
LAXMANGIRI SHIVGIRI GOSAI Vs. STATE OF GUJARAT	November 19, 1977
M. M. VALAND Vs. STATE OF GUJARAT AND ANOTHER	June 21, 1977
MADHAV NARHARI DESHMUKH Vs. STATE OF GUJARAT	April 27, 1977
MAHAGUJARAT HAWKERS VEPARI MAHAJAN Vs. AHMEDABAD MUNICIPAL CORPORATION	August 3, 1977
MAKATI NANCHAND KAKALDAS Vs. CHAMPAKLAL CHHOTALAL KAPADIA	October 18, 1977
MALEK BAVAJI AMARKHAN Vs. BAI SONBAI	March 30, 1977
MEGJIBHAI KHIMJI VIRA Vs. CHATURBHAI TALJABHAI	February 14, 1977
MEHMOODMIYA KADRI Vs. SIRISHKUMAR MODI	April 13, 1977
MEHTA PARIKH AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	August 29, 1977
MEMON HAJI OOMER NOORMAMAD PATEL Vs. MEMON BAI HAJI AISHA SULEMAN	August 16, 1977
MISTRY BHIKHALAL BHOVAN Vs. SUNNI VORA NOORMAMAD ABDUL KARIM	December 7, 1977
MOHANLAL MAGANLAL SINDHI Vs. STATE OF GUJARAT	April 20, 1977
N C DABHI Vs. STATE OF GUJARAT	July 6, 1977
NANUMAL RIJUMAL Vs. LILARAM VENSIMAL	January 28, 1977
NARENDRA AMRATLAL DALAL Vs. STATE OF GUJARAT	September 14, 1977
NARMADASHANKER MAKANJI RAVAL Vs. NIRANJAN AMBALAL THAKORE	December 2, 1977
NATHU MANCHHU Vs. STATE OF GUJARAT	April 15, 1977
NAVINCHANDRA SHAKERCHAND SHAH Vs. AHMEDABAD CO OP DEPARTMENT STORES LIMITED	March 17, 1977
NAVJIVAN CONSTRUCTION CO Vs. KANTILAL GANDALAL SANGHVI	August 16, 1977
NEW GREAT INSURANCE CO OF INDIA LIMITED Vs. VITHALDAS DHANJIBHAI	September 27, 1977
P V DOSHI Vs. COMMISSIONER OF INCOME TAX	August 3, 1977
PANCHAL PURSHOTTAMBHAI CHANDULAL Vs. PATEL BHAGUBHAI ALIAS BHAGVANBHAI SHIVABHAI	April 6, 1977
PARDI ZANKHRI, NES KARANJ GROUP DUDH AND SAKBHAJI SAHKARI MANDLI LTD. Vs. GOVINDJI BBAGWANJI AND ANR.	January 31, 1977
PARSOTTAMBBAI EANBHAI AND ORS. Vs. PANCBIBEN ALIAS RATANBEN AND ORS.	February 3, 1977
PATEL MANILAL CHHAGANLAL Vs. MUNICIPAL CORPORATION SURAT	October 10, 1977
PATEL PANUBHAI SHANABHAI Vs. GUJARAT REVENUE TRIBUNAL	January 10, 1977
PATEL PARSHOTTAMDAS CHATURBHAI Vs. HARIJAN SHAKARBHAI LAKHABHAI	August 23, 1977
PATEL PARSHOTTAMDAS CHHELDAS Vs. STATE OF GUJARAT	August 25, 1977
PRAVINCHANDRA SAMALDAS PATEL Vs. SARASWATIBEN RANCHHODBHAI	December 25, 1977
PRAVINKUMAR VALLABHDAS MINOR Vs. CHHOTALAL PARMANANDAS AND CO	July 12, 1977
PUNDRIKLAL M BAPALAL Vs. GUJARAT ELECTRICITY BOARD	December 31, 1977
R M GAJJAR Vs. STATE OF GUJARAT	May 4, 1977
R P PATEL JMFC SAVARKUNDLA Vs. STATE OF GUJARAT	August 19, 1977
RAMESHCHANDRA BHIKHABHAI PATEL Vs. SAKRIBEN WD O MANEKLAL MAGANLAL PATEL	December 8, 1977
RANA MAFATLAL GORDHANBHAI Vs. MAHENDRABHAI BABUBHAI	June 24, 1977
RASIKLAL CHANDULAL SHAH Vs. NEW SHORROCK SPINNING AND MFG COMPANY LIMITED	April 27, 1977
RASIKLAL CHANDULAL SHAH Vs. NEW SHORROCK SPINNING AND MANUFACTURING COMPANY LI	April 4, 1977
RASIKLAL LALLUBHAI SHAH Vs. CONTROLLER OF ESTATE DUTY	May 5, 1977
REGISTRAR OF COMPANIES Vs. NAVJIVAN TRADING FINANCE PVT. LTD.	August 17, 1977
REGISTRAR OF COMPANIES, GUJARAT Vs. KAVITA BENEFIT PVT. LTD.	April 12, 1977
S D SHARMA Vs. THAKORLAL CHHAGANLAL	February 28, 1977
S R PATEL Vs. MANAGER SHARDA VIDYALAYA	August 24, 1977
SANTOSHBHAI GUNVANTRAI KAMDAR Vs. STATE OF RAJASTHAN	December 22, 1977
SARVAIYA BALUBHA DIPSINH Vs. SURESHCHANDRA B. AGRAVAT AND ORS.	September 9, 1977
SATYADEV CHAMBERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 29, 1977
SHAH OCHHAVLAL MOTILAL Vs. KANSARA DHANLAXMI BECHARLAL	December 19, 1977
SHANABHAI MATHURBHAI PATEL Vs. M A PANCHAL	December 2, 1977
SHANABHAI SHIVABHAI THAKORE Vs. MUKESHBHAI RAMANBHAI	January 28, 1977
SHANKERLAL H DAVE Vs. COMMISSIONER OF INCOME TAX	July 11, 1977
SHANTABEN NAROTTAMDAS Vs. CONTROLLER OF ESTATE DUTY	May 5, 1977
SHARDABEN JAYANTILAL SHAH Vs. R S BELSARE	June 30, 1977
SHRIMATI KANTABEN CHAMPAKLAL Vs. D.V. MISTRI, FOOD INSPECTOR, AHEMEDABAD MUNICIPAL CORPORATION AND ANOTHER	October 26, 1977
SIMATUL CHEMICAL INDUSTRIES PVT LIMITED Vs. CIBATUL LIMITED	August 9, 1977
SITARAM NANDRAM Vs. JASUBHAI RAGHUBHAI JANI	February 28, 1977
STATE OF GUJARAT Vs. MAHARAJA BOOK DEPOT	February 17, 1977
STATE OF GUJARAT Vs. CHIMANLAL GORDHANBHAI	October 12, 1977
STATE OF GUJARAT Vs. VIJAY BABURAO TAKLE	October 13, 1977
STATE OF GUJARAT Vs. KANTILAL PRATAPJI	November 18, 1977
SUDHAKAR MANIBHAI AND KULINSINGH MANIBHAI Vs. COMMISSIONER OF WEALTH TAX	April 7, 1977
SWASTIK OIL INDUSTRIES Vs. STATE OF GUJARAT	August 26, 1977
THAKORE OMKARSINHJI RANJITSINHJI Vs. STATE OF GUJARAT	July 22, 1977
THAVRAJI JIVAJI MOTHALIA AND ANOTHER Vs. K.N. DANGERWALA, AND/OR HIS SUCCESSOR	September 1, 1977
UKADBHAI VALLABHBHAI HALPATI Vs. NAVRANG TRANSPORT	September 23, 1977
UMARMIYA BAVAMIYA Vs. BAI MONGHI WD O GOBARKHANA THE DECD	January 18, 1977
UTTAMBHAI RANCHHODDAS GANDHI Vs. STATE OF GUJARAT	March 15, 1977
V C SHROFF Vs. GUJARAT ELECTRICITY BOARD	November 17, 1977
VASANI AND COMPANY Vs. COMMISSIONER OF INCOME TAX	July 29, 1977
VISHVANATH VAIRUPATHI KITTUR Vs. STATE OF GUJARAT	October 5, 1977
VRAJLAL JAGJIVANDAS PANDYA Vs. JASWANTLAL SHIVLAL	January 12, 1977
WOOD POLYMER LIMITED IN RE AND BENGAL HOTELS PRIVATE LIMITED Vs. IN RE	January 31, 1977
WOOLLEN MILL KAMDAR SANGH Vs. STATE OF GUJARAT	April 29, 1977
YASHINKHAN AHMEDKHAN Vs. HUSHANBHAI RAJABBHAI	August 11, 1977
YASWANTI R BHATT Vs. COMMISSIONER OF WEALTH TAX GUJARAT	April 7, 1977
Z A CHINWALA Vs. MINOO JAL PARDIWALA	December 2, 1977
ZABUBEN DEUJI WD O HARJIVAN GHELABHAI Vs. MANSUKHLAL BHAGVANDAS	January 27, 1977
ZIYAYUDDIN SADRUDDIN Vs. STATE OF GUJARAT	November 25, 1977

Year 1977 of HIGH COURT OF GUJARAT

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