REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K MEHTA ASST COLLECTOR OF CUSTOMS Vs. RAMESHCHANDRA GOKALDAS THAKKER	March 31, 1976
A P JAIN Vs. C N JOTWANI INSPECTOR	March 23, 1976
ABDUL LATIF IDUBHAI Vs. STATE OF GUJARAT	November 26, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ARVIND MILLS LIMITED	March 29, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. TARUN COMMERCIAL MILLS LIMITED	March 22, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PATEL AND CO I M	May 3, 1976
AHER RANA UKA Vs. MER VEJA DUDA	July 19, 1976
ALEMBIC CHEMICAL WORKS COMPANY LIMITED Vs. STATE OF GUJARAT	August 20, 1976
AMUBIBI WD O SHEIKHAMU SHEIKHMAHOMED Vs. NAGRI MILLS COMPANY LIMITED	August 10, 1976
ANANDJI HARIDAS AND CO PRIVATE LIMITED Vs. STATE OF GUJARAT	April 30, 1976
ANJAR MUNICIPALITY Vs. RUPAREL DHARAMSHI NARANJI	November 20, 1976
ARJAN KHIMA JHALA Vs. SHRI VRAJLAL HARIDAS HOLERA. FOOD INSPECTOR, VRAJLAL AND ANOTHER	March 10, 1976
ASHWIN CHANDULAL SHAH Vs. STATE OF GUJARAT	January 13, 1976
ASIAN STEEL AND METALS P LTD Vs. PARI MAGANLAL HIRALAL	August 3, 1976
AUTOMOTIVE MANUFACTURERS LTD Vs. NANALAL PANACHAND VAKHARIA	August 30, 1976
B K MYSOREWALA SMT Vs. STATE OF GUJARAT	July 21, 1976
BAI HALIMA WD O VALIMOHMED DOSTMOHMED SINCE DECD Vs. MOHMEDBHAI RAJEBHAI	March 8, 1976
BALKRISHNA SAKALCHAND SHAH Vs. MOHAMED IKBAL MOHMED HUSEN	March 25, 1976
BALUBHAI AMIDAS KHRISTI Vs. STATE OF GUJARAT	July 13, 1976
BAPULAL KALIDAS SINCE DECD Vs. BAI KASHIBEN WD O CHIMANLAL CHHAGANLAL	October 11, 1976
BARODA GOODS TRANSPORT SERVICE Vs. UNION OF INDIA	July 8, 1976
BHAGWATIPRASAD GORDHANDAS BHATT Vs. STATE OF GUJARAT	July 20, 1976
BHAILALBHAI GOVINDBHAI Vs. BAI NANDUBA WD O GULABSING MOHANSING	October 18, 1976
BHANUBHAI RAMBHAI Vs. STATE OF GUJARAT	February 4, 1976
BHAVNAGAR VEGETABLE PRODUCTS LIMITED IN THE MATTER OF Vs. STATE OF GUJARAT	December 24, 1976
BOMBAY CONDUCTORS AND ELECTRICALS (PVT ) LTD Vs. UNION OF INDIA	March 17, 1976
BRAHMCHARI SATYANARAYAN MAHARAJ Vs. KANTILAL L DAVE	April 19, 1976
BRITISH INDIA INSURANCE COMPANY LTD. Vs. MINOR KHAGESH DEVENDRAPRASAD JANI AND ORS.	October 4, 1976
CHAMPAKLAL DAHYABHAI NATALI Vs. SARASWATIBEN	October 14, 1976
CHHAGANBHAI P OZA Vs. AHMEDABAD JESUIT SCHOOLS SOCIETY	December 22, 1976
CHIEF CONTROLLING REVENUE AUTHORITY Vs. CHATURBHUJ alias BACHUBHAI TRIBHOVANDAS THAKKAR	February 24, 1976
CHIEF CONTROLLING REVENUE AUTHORITY AHMEDABAD Vs. NUTAN MILLS LIMITED AHMEDABAD	October 5, 1976
CHOKSHI METAL REFINERY Vs. COMMISSIONER OF INCOME TAX	March 31, 1976
CHUNILAL VAIDYA Vs. H J D PENHA	March 22, 1976
CIBATUL LIMITED Vs. UNION OF INDIA AND ORS	December 14, 1976
COMMISSIONER OF INCOME TAX Vs. MANILAL SOMNATH	March 25, 1976
COMMISSIONER OF INCOME TAX Vs. TARUN COMMERCIAL MILLS COMPANY LIMITED	April 1, 1976
COMMISSIONER OF INCOME TAX Vs. RAMJIBHAI HIRJIBHAI AND SONS	April 6, 1976
COMMISSIONER OF INCOME TAX Vs. PRAKASH INDUSTRIES	April 14, 1976
COMMISSIONER OF INCOME TAX Vs. CELLULOSE PRODUCTS OF INDIA LIMITED	April 15, 1976
COMMISSIONER OF INCOME TAX Vs. BIPINBHAI VADILAL	February 20, 1976
COMMISSIONER OF INCOME TAX Vs. S L M MANEKLAL INDUSTRIES LIMITED	February 12, 1976
COMMISSIONER OF INCOME TAX Vs. POONJABHAI VANMALIDAS	February 27, 1976
COMMISSIONER OF INCOME TAX Vs. SUBHLAXMI MILLS LIMITED	January 27, 1976
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED	January 29, 1976
COMMISSIONER OF INCOME TAX Vs. GUJARAT AUTOMOBILES	January 12, 1976
COMMISSIONER OF INCOME TAX Vs. LAXMI CEMENT DISTRIBUTORS PRIVATE LIMITED	January 12, 1976
COMMISSIONER OF INCOME TAX Vs. PESTONJI BHICAJEE	January 19, 1976
COMMISSIONER OF INCOME TAX Vs. NATU HANSRAJ	January 19, 1976
COMMISSIONER OF INCOME TAX Vs. VANIA SILK MILLS PRIVATE LIMITED	January 22, 1976
COMMISSIONER OF INCOME TAX Vs. MAFATLAL CHANDULAL AND COMPANY LIMITED	June 28, 1976
D L VYAS Vs. ARVINDBHAI HARIBHAI DESAI	February 2, 1976
DALWADI JAYANTILAL DAHYABHAI Vs. MANISHANKER MANEKLAL PANDYA	December 9, 1976
DAS AND COMPANYMPANY Vs. COMMISSIONER OF INCOME TAX	March 15, 1976
DAYALAL GANGARAM Vs. BHIMANI BHUPATRAI CHUNILAL	October 19, 1976
DEEPAK NITRITE LIMITED Vs. GUJARAT STATE FERTILIZER CORPORATION COMPANY LIMITED	August 12, 1976
DEVJI MEGHJI GANGAR Vs. LALMIYA MOSAMMIYA SINCE DECD	July 30, 1976
DIWANJI GANDAJI JADEV Vs. KADI MUNICIPALITY	October 1, 1976
DR. MEHTA RUPABEN ISHWARBHAI AND OTHERS Vs. THE STATE OF GUJARAT AND OTHERS	March 24, 1976
DUNGARLAL HARICHAND Vs. STATE OF GUJARAT	August 4, 1976
EUROPEAN GRAIN AND SHIPPING CO LONDON Vs. MORVI VEGETABLE PRODUCTS LIMITED	August 16, 1976
EXECUTIVE ENGINEER, KADANA DAM AND ANR. Vs. PHEBIBEN AND ORS.	November 5, 1976
GENERAL MANAGER, WESTERN RAILWAY Vs. MRS. MENACA D. MACWAN AND ORS.	February 6, 1976
GOLDEN TOBACCO CO. LTD., BOMBAY Vs. UNION OF INDIA	September 8, 1976
GOSWAMI VRAJRAIJI RANCHHODLALJI MAHARAJ SHRI Vs. CONTROLLER OF ESTATE DUTY THE	April 14, 1976
GOVERNMENT OF GUJARAT Vs. AMRAJI MOTIJI THAKOR	November 18, 1976
GUJARAT GINNING AND MFG COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 5, 1976
HAJI ALIYAS YAKUB SINCE DECEASED BY BIS HEIRS HAJI ABDALGANI HAJI ALIYAS AND ANR. Vs. AYASABAI ISMAIL	December 21, 1976
HAJUBEN SULEMAN Vs. IBRAHIM GANDABHAI	August 31, 1976
HARIBHAI KESHAVLAL GAJJAR Vs. STATE OF GUJARAT	October 13, 1976
HARIJAN VITHALBHAI MADHAVBHAI Vs. KRISHNAMURTHY THE COLLECTOR BARODA	July 17, 1976
HARJI HIRA Vs. VASTA ARJAN	January 23, 1976
HASUMKH ENGINEERING WORKS Vs. BABUBHAI CHHOTALAL AMIN	November 24, 1976
HIMATGIRI MOHANGIRI Vs. SHRI PAVARI K.S. AND/OR HIS SUCCESSOR IN OFFICE, INSPECTOR GENERAL OF POLICE, AHMEDABAD AND ANOTHER	November 17, 1976
HINDUSTAN BROWN BOVERI LTD Vs. C A PANCHAL	May 4, 1976
HIRABEN Vs. PRAGJIBHAI SHANKERBHAI	November 19, 1976
HUNDRAJ CHHANGOMAL AND CO Vs. UNION OF INDIA	October 21, 1976
INDIAN RAYON CORPORATION LTD Vs. VERAVAL PATAN JOINT MUNICIPALITY	August 6, 1976
INDUMATI BABUBHAI KAPADIA Vs. NAGINDAS UTTAMRAM DUDHWALA	July 26, 1976
IRON ROLLING MILLS PVT LTD Vs. V C GHOSE, ASSISTANT COLLECTOR, CENTRAL EXCISE, AHMEDABAD	July 15, 1976
JADAVJI DEVSHANKER SINCE DECD Vs. JIVIBEN LAVJI RUGHNATH	July 20, 1976
JADEJA SHIVUBHA DOLUBHA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD	April 23, 1976
JAYANTILAL KALABHAI MEHTA Vs. RATILAL GULABDAS MEHTA	May 3, 1976
JITENDRA NATVERLAL THAKER Vs. HIRABAG CO OPERATIVE HOUSING SOCIETY LIMITED	October 20, 1976
KALIDAS DAMODARDAS Vs. STATE OF GUJARAT	February 12, 1976
KALIDAS MOTIRAM PATEL Vs. MAKIBAI RUSTOMJI VIMADALAL	September 30, 1976
KALU RAGHAV Vs. STATE OF GUJARAT	April 30, 1976
KANSARA MOHANLAL KANJI Vs. CHHIPA DARJI NATHUBHAI	April 2, 1976
KANTILAL DAMODARDAS Vs. STATE OF GUJARAT	March 12, 1976
KANTILAL DAMODARDAS Vs. STATE OF GUJARAT	October 8, 1976
KANTILAL MANILAL MEHTA Vs. ASSESSOR AND COLLECTOR AHMEDABAD MUNICIPAL CORPORATION	December 15, 1976
KESHAVLAL VITHALDAS Vs. COMMISSIONER OF INCOME TAX	March 18, 1976
KIRIT CHHAGANLAL GADHVI Vs. GUJARAT UNIVERSITY AHMEDABAD	October 8, 1976
KIRITKUMAR MOHANLAL SHAH Vs. STATE OF GUJARAT	August 3, 1976
KOLI GAJU ZINA Vs. KOLI SAMANT BHIKHA	March 31, 1976
KOTTAM RAJU VIKRAM RAO Vs. STATE OF GUJARAT	May 26, 1976
LALJI PURSHOTTAM Vs. THACKER MADHAVJI MEGHAJI	June 24, 1976
LUHAR JAGJIVANBHAI RAMJIBHAI Vs. MUKUNDLAL PITAMBARDAS SHAH	June 30, 1976
MAHALAXMI PNEUMATIC ROLLER FLOUR MILLS P LTD Vs. STATE OF GUJARAT	July 20, 1976
MALANGBHAI GABUBHAI Vs. DHANKORBEN WD O JINABHAI ZAVERBHAI	March 23, 1976
MANAGER RAJKOT DIST GOPALAK CO OP MILK PRODUCERS UNION Vs. RAJKOT MUNICIPAL CORPORATION	February 25, 1976
MANEKLAL PRABHUDAS PRAJAPATI Vs. V A SHAIKH MINES SUPERVISOR	August 17, 1976
MANGALDAS PITAMBERDAS RANA Vs. NALINKUMAR MUGALLAL JAYASWAL	November 23, 1976
MARGHABHAI KISHANBHAI PATEL AND COMPANY Vs. COMMISSIONER OF INCOME TAX	February 16, 1976
MIYA MOHAMED ABDULKARIM JARIWALA Vs. COLLECTOR OF SURAT	October 21, 1976
MOCHI NARSINHBHAI GANDABHAI Vs. SHAH MOTILAL HIMATLAL	November 29, 1976
MOHANLAL MANSUKHBHAI GANDHI Vs. PUNJIBEN	February 17, 1976
MOHANLAL MOTILAL SEVAK Vs. BHIKHABHAI HIMATLAL SEVAK	March 21, 1976
MOHANLAL POPATBAI PATEL Vs. THE GUJARAT STATE ROAD TRANSPORT CORPORATION AND ANOTHER	May 7, 1976
MOTILAL AMBAIDAS Vs. COMMISSIONER OF INCOME TAX	February 27, 1976
MULSING DHULAJI Vs. MUNICIPAL CORPORATION OF AHMEDABAD	December 8, 1976
MUNICIPAL CORPORATION OF AHMEDABAD Vs. SARDAR PRITAMSINGH PIYARESINGH	February 18, 1976
NANDANVAN CO OPERATIVE HOUSING SOCIETY LIMITED Vs. AHMEDABAD MUNICIPAL CORPORATION	November 26, 1976
NANDUBEN DAYALJI Vs. BHATIA RANCHHODDAS LALJI	April 8, 1976
NARANDAS MANILAL Vs. RATANBAI HARIDAS SINCE DECD	February 18, 1976
NARODA NAGAR PANCHAYAT AHMEDABAD Vs. STATE OF GUJARAT	August 12, 1976
NAVINCHANDRA A SHAH Vs. MODASA NAGAR PANCHAYAT	July 1, 1976
OMKAR ENGINEERING WORKS Vs. SUPERINTENDENT OF C EX, ANAND	March 3, 1976
PANKAJ OIL MILLS Vs. COMMISSIONER OF INCOME TAX	May 6, 1976
PATEL AMBALAL MANILAL Vs. DESAI JAGDISHCHANDRA NAGINLAL	January 15, 1976
PATEL CHANDUBHAI BHAILALBHAI Vs. KHENGARBHAI JERAMJI PUROHIT	November 12, 1976
PATEL MOHANLAL PRABHUDAS Vs. BAI RAI WD O PATEL JETHABHAI KISHORDAS	April 5, 1976
PATEL NAROTTAMDAS SHANKERLAL Vs. BABABHAI JOITARAM PATEL	January 30, 1976
PATEL PARSHOTAMDAS CHATURDAS Vs. UNION OF INDIA	July 30, 1976
PATEL PURBAI HARJI Vs. KUTCH DIST PANCHAYAT	December 23, 1976
PRABHUDAS CHHAGANLAL Vs. BABUBHAI VIRABHAI MISERIA	September 20, 1976
PRAKASH SURYA Vs. RASIKLAL ISHVERLAL MEHTA	November 18, 1976
PRAKASH SURYA Vs. RASIKLAL ISHVERLAL MEHTA	November 17, 1976
PRANJIVAN AVICHAL PITHADIA Vs. BAI DHIRAJBEN BHAGWANJI	September 22, 1976
PRATAPRAI MUGATLAL JANI Vs. VORA MR DISTRICT ADM OFFICER DISTRICT EDUCATION COMMITTEE JAMNAGAR	January 16, 1976
PRATAPRAI SHAMBHUPRASAD PANDYA Vs. BHAVNAGAR DISTRICT SCHOOL BOARD, BHAVNAGAR AND OTHERS	August 2, 1976
PREM CONDUCTORS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	March 22, 1976
PUNJABHAI PRABHUDAS AND CO Vs. SAKINABEN MOHAMABHAI	April 29, 1976
PURSHOTTAM S ISRANI Vs. H M SINGH REGIONAL DIRECTOR FOOD	December 7, 1976
RAJKOT NAGRIK SAHAKARI BANK LIMITED Vs. RAJKOT DISTRICT CO OPERATIVE BANK LIMITED	August 16, 1976
RAM KRISHANADASJI GURU MADHAVDASJI Vs. CHARITY COMMISSIONER	December 23, 1976
RAMBHAI JETHABHAI PATEL Vs. COMMISSIONER OF INCOME TAX	June 28, 1976
RAMI DAHYABHAI SOMABHAI Vs. RAMI JAGJIVAN MOTIBHAI	November 16, 1976
RAMNIKLAL CHHOTALAL Vs. COMMISSIONER OF GIFT TAX	April 6, 1976
RAMNIKLAL DWARKADAS MODI Vs. MOHANLAL LAXMICHAND	October 14, 1976
S.D. SHARMA AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS	December 8, 1976
SAIYED MOHAMMAD ABDULLAMIYA URAIZEE Vs. AHMEDABAD MUNICIPAL CORPORATION	August 26, 1976
SANKALCHAND HIMATLAL SHETH Vs. UNION OF INDIA	November 4, 1976
SARABHAI CHEMICALS LTD Vs. AMBARAM AMTHARAM PATEL	April 1, 1976
SARLA SHYAMASUNDER PUROHIT SMT Vs. ANANDRAI HARISHANKER TRIVEDI	May 6, 1976
SATSANGI SHISHUVIHAR KELAVANI TRUST Vs. P N PATEL	July 5, 1976
SAYED MOHOMED BAQUIR Vs. STATE OF BOMBAY NOW GUJARAT	September 23, 1976
SHAH DAHYABHAI PREMCHAND Vs. MOHANLAL PITAMBARDAS	November 5, 1976
SHAHIBAG ENTREPRENEURS P. LTD. Vs. STATE	April 21, 1976
SHAKURMIYA IMAMMIYA SHAIKH AND ORS. Vs. MINOR SURENDRA SINGH RUP SINGH AND ORS.	December 23, 1976
SHERU ALIAS SHEHRA GUSTADJI Vs. GUSTADJI UKKADJI KADODWALA	November 23, 1976
SHRI SUMANLAL PRABHULAL SHUKLA Vs. STATE OF GUJARAT AND ANOTHER	May 7, 1976
SHRI. N.D. SHAH AND OTHERS Vs. THE STATE OF GUJARAT AND OTHERS	January 29, 1976
SIM MANEKLAL INDUSTRIES LTD. Vs. V.K. JAIN	July 9, 1976
SOMABHAI CHATURBHAI PATEL Vs. STATE OF GUJARAT	March 26, 1976
STATE OF GUJARAT Vs. THAKAR LALSHANKER UMIYASHANKER	March 24, 1976
STATE OF GUJARAT Vs. RAVINDRA THAKIYA KENY SHRI	March 25, 1976
STATE OF GUJARAT Vs. AMBALAL RAMJIBHAI	March 29, 1976
STATE OF GUJARAT Vs. CHANDUBHAI BHEMABHAI PARMAR	March 22, 1976
STATE OF GUJARAT Vs. DAHYABHAI DESAIBHAI PARMAR	March 23, 1976
STATE OF GUJARAT Vs. HARIBHAI MOTICHAND	April 19, 1976
STATE OF GUJARAT Vs. KESHAVRAM SHIVRAM DEVMURARI	September 14, 1976
STATE OF GUJARAT Vs. BABUSING FATESING	September 14, 1976
STATE OF GUJARAT Vs. VINAY VITHALDAS SHAH	August 4, 1976
STATE OF GUJARAT Vs. GODHRA BOROUGH MUNICIPALITY	August 6, 1976
SUKHDEV RATILAL PATEL Vs. CHAIRMAN BANK OF BARODA	February 23, 1976
SUMANLAL SHIVLAL GHEEWALA Vs. STATE OF GUJARAT	February 3, 1976
SUMATILAL SARABHAI Vs. MANORAMA JAYANTILAL SHAH SMT	December 23, 1976
SURAT JARI VEPARI MANDAL Vs. STATE OF GUJARAT	September 28, 1976
TAHERBHAI FIDAALI KHAMBATI Vs. ABADIN FIDAALI KHAMBATI	July 30, 1976
TEXTILE AND ALLIED RESEARCH ORGANISATION Vs. R R SAHAE REGIONAL PROVIDENT FUND COMMI GUJARAT	July 14, 1976
TEXTILE LABOUR ASSOCIATION AHMEDABAD Vs. ASHOK MILLS LIMITED AHMEDABAD	August 5, 1976
THAKKAR BABULAL DAYASHANKER Vs. MEHTA NATWARLAL KALURAM	March 29, 1976
THE GUJARAT STATE SALES TAX NON Vs. THE STATE OF GUJARAT AND ANOTHER	December 20, 1976
TOPANDAS KUNDANMAL Vs. COMMISSIONER OF INCOME TAX	March 17, 1976
TRILOKCHAND CHUNILAL Vs. COMMISSIONER OF INCOME TAX	March 15, 1976
U H SHAH Vs. ABDULHABIB ABDULMAJEED	March 10, 1976
UDAYAN CHINUBHAI Vs. COMMISSIONER OF INCOME TAX	April 27, 1976
UNION OF INDIA Vs. KARSANDAS JETHABHAI AND CO	January 31, 1976
UNION OF INDIA Vs. NEW SHORROCK SPG AND MFG COMPANY LIMITED	August 10, 1976
UNION OF INDIA Vs. KANCHANLAL TRIKAMLAL	July 23, 1976
USHABEN NAVINCHANDRA TRIVEDI Vs. BHAGYALAXMI CHITRA MANDIR	February 12, 1976
VALUBHA MAHUBHA Vs. CONTRACTOR DANUBHA DEVUBHA	September 27, 1976
VASAVA HIRABEN WD O CHHAGANBHAI RAIJIBHAI Vs. ISHWARBHARTI KARSANBHARTI GAUSWAMI	March 17, 1976
VIKRAM MILLS LIMITED Vs. INCOME TAX OFFICER	February 26, 1976
VIRMATI RAMKRISHNA Vs. COMMISSIONER OF INCOME TAX GUJARAT III	February 3, 1976
VORA GULAMBHAI HAJI KARIMBHAI Vs. SHIVAJI KOYAJI PARMAR	March 17, 1976
YASINMIAN AMIRMIAN FAROQUI Vs. I A SHAIKH	January 21, 1976

Year 1976 of HIGH COURT OF GUJARAT

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