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A C JOSHI CITY DEPUTY COLLECTOR AHMEDABAD Vs. SHUKLA RAMANUJACHARYA
|
April 4, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOHANLAL P JAIN
|
August 26, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHARAT VIJAY MILLS LIMITED
|
September 10, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HARJIVANDAS HATHIBHAI
|
September 17, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RANJITSINHJI OIL MILLS PRIVATE LIMITED
|
September 19, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RUSTAM JEHANGIR VAKIL MILLS LIMITED
|
November 6, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ROHIT MILLS LIMITED
|
November 7, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MILLOWNERS ASSOCIATION
|
November 13, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANDULAL C SHAH
|
November 19, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NAGARDAS BECHARDAS PRIVATE LIMITED
|
December 2, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MUKUR CORPORATION
|
December 18, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAXMI AGENTS PRIVATE LIMITED
|
December 19, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME-TAX, GUJARAT, AHMEDABAD Vs. SARABHAI MAYABHAI
|
September 1, 1975 |
|
AHER GHELA RAMSHI Vs. STATE OF GUJARAT
|
August 27, 1975 |
|
AJAM MOHAMMAD HATIN Vs. YUSUF MOHAMMAD BHARUCHA
|
January 10, 1975 |
|
ALEMBIC CHEMICALS WORKS CO LTD Vs. UNION OF INDIA
|
July 19, 1975 |
|
AMRATLAL HARIVALLABHDAS Vs. JUNA MADHUPURA VYAPARI MAHAJAN LIMITED
|
August 27, 1975 |
|
AMTHIBEN MAGANLAL WD O MAGANLAL PRANLAL MISTRY Vs. SUPERINTENDENT GEOLOGY ONGC
|
July 29, 1975 |
|
ARUN MILLS LIMITED Vs. CHANDRAPRASAD C TRVIEDI DR
|
March 17, 1975 |
|
ARUNA MILLS LIMITED Vs. INDUSTRIAL TRIBUNAL AND ANR
|
December 20, 1975 |
|
ATMARAM PARSHOTTAM AND ANOTHER Vs. THE STATE OF GUJARAT
|
February 11, 1975 |
|
B.L. SHUKLA Vs. FATMABAI ISMAIL
|
January 9, 1975 |
|
BABULAL CHHOTALAL SHARMA Vs. STATE OF GUJARAT
|
January 22, 1975 |
|
BABURAM BALMUKUND Vs. JAINARAYAN SUSHILKUMAR
|
September 17, 1975 |
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BAI AMBUBIBI HAKIMKHAN Vs. SAYED HAIDERMIYA BAVDINMIYA
|
November 11, 1975 |
|
BAI CHANDANBEN JAMNADAS Vs. I G THAKORE
|
July 11, 1975 |
|
BANK OF BARODA LIMITED Vs. MAHINDRA UGINE STEEL COMPANY LIMITED
|
September 30, 1975 |
|
BANK OF BARODA LTD. Vs. MAHINDRA UGINE STEEL CO. LTD.
|
April 7, 1975 |
|
BARODA BOARD AND PAPER MILLS LIMITED Vs. INCOME TAX OFFICER
|
October 15, 1975 |
|
BARODA MUNICIPAL CORPORATION Vs. STATE OF GUJARAT
|
October 16, 1975 |
|
BARODA MUNICIPAL CORPORATION Vs. RAJABABU BAPALAL HARIBHAKTI
|
March 25, 1975 |
|
BARODA MUNICIPAL CORPORATION Vs. J D DESAI ASST JUDGE BARODA
|
March 25, 1975 |
|
BARODA S AND W MILLS COMPANY LIMITED Vs. BARODA S AND W RAJRATNA SHETH ZAVERCHAND LAXMICHAND CO OP CREDIT SOCIETY LIMITED BARODA
|
April 28, 1975 |
|
BECHAR KESHAVJI PATEL Vs. STATE OF GUJARAT
|
July 4, 1975 |
|
BOARD OF TRUSTEES OF PART OF KANDLA Vs. STATE OF GUJARAT
|
August 5, 1975 |
|
BOMBAY MINERAL SUPPLY COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1975 |
|
C K SHAH PROVIDENT FUND INSPECTOR Vs. NATSON MANUFACTURING COMPANY PRIVATE LIMITED
|
August 6, 1975 |
|
CELLULOSE PRODUCTS OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 15, 1975 |
|
CHAMAR GOVINDBHAI HIRABHAI SINCE DECD Vs. HARIJAN TABABHAI ALABHAI
|
December 5, 1975 |
|
CHANDAN METAL PRODUCTS PVT LIMITED Vs. ENGINEERING KAMDAR UNION BARODA
|
January 29, 1975 |
|
CHATURBHAI ASHABHAI PARMAR Vs. MOTIBHAI JORABHAI PATEL
|
August 6, 1975 |
|
CHHAGANBHAI ZINABHAI PATEL Vs. VALLABHBHAI VIRAMBHAI
|
July 25, 1975 |
|
CHIEF CONTROLLING REVENUE AUTHORITY GUJARAT Vs. MAHESH FAKIRCHAND MEHTA
|
December 16, 1975 |
|
CHUDASMA JASUBHAI MANUBHA Vs. CHUDASMA RAISINH BAPUBHA
|
December 4, 1975 |
|
CHUNILAL JASHRAJ LODHA Vs. MUNSHI MAHMADHUSAIN SHAIKH
|
February 1, 1975 |
|
COLLECTOR JAMNAGAR Vs. TARABAI LALJI
|
August 14, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. KHEDUT SAHAKARI KHAND UDYOG MANDLI
|
August 25, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. BACHUBHAI NAGINDAS SHAH
|
September 24, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. BABUBHAI MANSUKHBHAI DR
|
September 19, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. NAROTTAMDAS K NAWAB
|
September 22, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. ROYAL MOTOR CAR CO
|
September 1, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. ALEMBIC GLASS INDUSTRIES LIMITED
|
November 20, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. MANEKLAL HARILAL SPG AND MFG COMPANY LIMITED
|
November 24, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. SABARKANTHA ZILLA KHARID VECHAN SANGH LIMITED
|
September 3, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. ARVIND NAROTTAM LALBHAI DALPATBHAI VADA
|
October 6, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. TENSILE STEEL LIMITED
|
October 8, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. MIHIR TEXTILES LIMITED
|
November 11, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. PATEL BROTHERS AND COMPANY LIMITED
|
November 12, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. SERCON PRIVATE LIMITED
|
November 12, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. THOBHANDAS JIVANLAL GAJJAR
|
November 12, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. COTTON FABRICS LIMITED
|
December 22, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE WAREHOUSING CORPORATION
|
December 8, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. CAMBAY ELECTRIC SUPPLY INDUSTRIAL COMPANY LIMITED
|
December 11, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. OCHHAVLAL AND COMPANY R
|
December 3, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. BOMBAY MINERAL SUPPLY COMPANY PRIVATE LIMITED
|
December 15, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. AMBIKA MILLS LIMITED
|
December 26, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. AMUL TRANSMISSION LINE HARDWARE PRIVATE LIMITED
|
December 26, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. STEEL CAST CORPORATION
|
December 17, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. RASHMI TRADING
|
December 23, 1975 |
|
COMMISSIONER OF INCOME TAX GUJARAT IV Vs. SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED
|
August 25, 1975 |
|
COMMISSIONER OF INCOME TAX GUJARAT-II, AHMEADABAD Vs. DAMJIBHAI AND BROTHERS, ATUL.
|
September 23, 1975 |
|
D C VARMA Vs. BHAGWANJI VIRJI
|
October 9, 1975 |
|
D P SOLANKI ASST COLLECTOR OF CUSTOMS Vs. BAI PALI
|
July 18, 1975 |
|
DEEPABHAI RANCHHODBHAI Vs. SUTHAR RATILAL MANGALBHAI
|
July 30, 1975 |
|
DEEPAK PRINTERY AHMEDABAD Vs. FORWARD STATIONERY MART
|
February 6, 1975 |
|
DUDHIBEN DHARAMSHI Vs. NEW JEHANGIR VAKIL MILLS LTD
|
December 15, 1975 |
|
FATEHSINH MADHUSINH RATHOD Vs. COMMI OF POLICE
|
February 27, 1975 |
|
GAEKWAR MILLS LTD Vs. STATE OF GUJARAT
|
August 6, 1975 |
|
GOPALBHAI KARAMSHIBHAI PATEL Vs. C M JOSHI DEPUTY SECRETARY REVENUE DEPARTMENT
|
February 14, 1975 |
|
GOPALDAS DAHYABHAI LAVSI Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1975 |
|
GULABRAI KALIDAS NAIK Vs. LAXMIDAS LALLUBHAI PATEL
|
June 26, 1975 |
|
HARILAL JERAM SINGALA Vs. DHARAMSI KANJI
|
February 4, 1975 |
|
HEMAT RAMJI Vs. STATE OF GUJARAT
|
February 25, 1975 |
|
HEMLATABEN MANHARLAL SONI Vs. STATE OF GUJARAT
|
November 26, 1975 |
|
HIMATLAL DURGAPRASAD Vs. J M AVLANI OCTROI OFFICER RAJKOT
|
July 16, 1975 |
|
INAYATKHAN MOHMED AJAN KHAN Vs. STATE OF GUJARAT
|
February 27, 1975 |
|
J M A RAJU Vs. KRISHNAMURTHY BHATT
|
August 12, 1975 |
|
JAYANTILAL RATILAL THAKKAR Vs. STATE OF GUJARAT
|
June 23, 1975 |
|
JAYANYILAL L. PATEL AND ANOTHER Vs. MAHINDER SINGH, SR. DIVISIONAL COMMERCIAL SUPERINTENDENT, W. RLY. BARODA ANS ORS.
|
April 28, 1975 |
|
JAYVADAN GAMANLAL HEIRS OF DECD GAMANLAL Vs. NANABHAI MAKANDAS MEHTA
|
July 2, 1975 |
|
JUGATAMBALAL J GANDHI Vs. STATE OF GUJARAT
|
October 15, 1975 |
|
JYOTI SWITCHGEARS LIMITED Vs. KAIRA JILLA FACTORY KAMDAR UNION
|
October 22, 1975 |
|
JYOTI SWITCHGEARS LIMITED Vs. CHIEF INSPECTOR OF FACTORIES
|
November 13, 1975 |
|
KANBI DEVJI VALJI Vs. KANBI SHAMJI SHIVJI
|
December 23, 1975 |
|
KANDLA PORT TRUST Vs. B R HERMAN MOHATTA INDIA PVT LIMITED
|
July 7, 1975 |
|
KARIM ABDULLA Vs. BAI HOORBAI JAMA
|
July 18, 1975 |
|
LAXMAN POPATBHAI SOLANKI Vs. STATE OF GUJARAT
|
March 3, 1975 |
|
LAXMIKANT ALIAS ARVINDBHAI CHANDULAL PARIKH Vs. COLLECTOR OF ASST SUPDT OF STAMPS AHMEDABAD
|
December 16, 1975 |
|
M F PANIKER Vs. PIRAJI MORAJI
|
December 15, 1975 |
|
MACHI BHIKHABHAI KILABHAI Vs. MACHI PARSHOTTAMBHAI SOMABHAI
|
April 16, 1975 |
|
MADHUBEN MAHENDRA GOSWAMI Vs. MAHENDRA AMRUTGAR GOSWAMI
|
April 22, 1975 |
|
MAGANBHAI VANARSHIBHAI PATEL Vs. STATE OF GUJARAT
|
February 11, 1975 |
|
MANJULABEN Vs. CTA PILLAY
|
March 27, 1975 |
|
MANSUKHLAL Vs. M V SHAH HATHISING MFG COMPANY LIMITED
|
May 7, 1975 |
|
METALLICA PRODUCTS Vs. SUPERINTENDENT, CENTRAL EXCISE AND ORS
|
February 5, 1975 |
|
MOHANLAL MOJILAL JAVERI Vs. INCOME TAX OFFICER AHMEDABAD
|
October 15, 1975 |
|
MONOGRAM MILLS LTD Vs. STATE OF GUJARAT
|
January 30, 1975 |
|
MORVI MERCANTILE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 29, 1975 |
|
MULRAJ JETHABHAI HEIRS OF DECD JETHABHAI NARANJI RAJADA Vs. SHIVKUMAR BHAGVANDAS
|
September 1, 1975 |
|
NAGARDAS BECHARDAS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 24, 1975 |
|
NAMAMAL PESSUMAL Vs. STATE OF GUJARAT
|
March 12, 1975 |
|
NANBA WD O DECD HEMATSINH MALUBHA Vs. AJITSINGH NOGHUBHA
|
December 2, 1975 |
|
NARANDAS HARGOVINDDAS Vs. GUJARAT SALES TAX TRIBUNAL
|
December 16, 1975 |
|
NAROTTAMDAS MAYABHAI SHAH Vs. ANUBHAI SARABHAI SHAH
|
December 23, 1975 |
|
NATHUBHAI VAMALIDAS Vs. RAMANLAL PENUBHAI
|
March 17, 1975 |
|
NATIONAL CLOTH PRINTING WORKS, AHMEDABAD Vs. UNION OF INDIA
|
February 3, 1975 |
|
NATVERLAL PRABHASHANKER TRIVEDI Vs. SECRETARY TO THE GOVERNMENT OF GUJARAT
|
January 13, 1975 |
|
NATWARLAL AMBALAL AND CO Vs. D CHATURBHAI
|
August 11, 1975 |
|
NAVSARI COTTON SILK MILLS LTD Vs. STATE OF GUJARAT
|
August 7, 1975 |
|
NEW INDIA INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 23, 1975 |
|
NEW SWADESHI MILLS LTD Vs. S SEN SUCCESSOR IN OFFICE OF S K RATTAN SUPERINTENDENT OF POLICE CALCUTTA
|
March 25, 1975 |
|
NIRMALA BHANJI Vs. JAYANTILAL VITHALDAS
|
October 20, 1975 |
|
ODHAVJI NARSI RAJGOR Vs. STATE OF GUJARAT
|
April 2, 1975 |
|
ORGANIC CHEMICALS Vs. STATE OF GUJARAT
|
July 10, 1975 |
|
PANCHMAHALS STEELS LIMITED Vs. UNIVERSAL STEEL TRADERS
|
August 5, 1975 |
|
PARSING SARDAR PARMAR AND ANR. Vs. RUDDAJI PANNAJI AND ANR.
|
October 20, 1975 |
|
PATEL BHOGILAL MANORDAS Vs. DEVELOPMENT COMMISSIONER GUJARAT
|
July 15, 1975 |
|
PATEL GORDHANBHAI GARBADBHAI Vs. PATEL BHAGWANDAS SANABHAI
|
April 16, 1975 |
|
PRAVINCHANDRA SHAMALDAS PATEL Vs. SARASWATIBEN RANCHHODBHAI
|
December 23, 1975 |
|
PURANI DHIRAJLAL AMRITLAL Vs. MEHTA SHANKLESHWAR ADITRAM SINCE DECD
|
January 10, 1975 |
|
PUSHPABEN KANTILAL SHAH Vs. K N ZUTSHI
|
December 15, 1975 |
|
R BALASUBRAMANIAN Vs. CARBORUNDUM UNIVERSAL LIMITED OKHA
|
August 20, 1975 |
|
R. BALASUBRAMANIAN Vs. CARBORANDUM UNIVERSAL LTD., OKHA
|
August 19, 1975 |
|
RABARI HAMIRA HENGOL Vs. BAI MANI KASALA
|
August 12, 1975 |
|
RABARI KARSAN GOVE Vs. STATE OF GUJARAT
|
September 25, 1975 |
|
RAJ MADHAVSANG GULABSANG Vs. PARMAR RANCHHODBHAI GALABSANG
|
July 28, 1975 |
|
RAJABHAI RANMAL MORI Vs. MEMBERS OF THE MANAGING COMMITTEE OF SHRI UNA TALUKA SKVS LIMITED
|
July 22, 1975 |
|
RAMCHANDRA BALENDRA MISHRA Vs. THE STATE OF GUJARAT
|
January 9, 1975 |
|
RAMESH NANU Vs. STATE OF GUJARAT
|
September 26, 1975 |
|
RANA RAMANLAL CHUNILAL Vs. RANA CHUNILAL RANCHHODDAS SINCE DECD
|
August 20, 1975 |
|
RASIKLAL CHANDULAL SHAH Vs. NEW SHORROCK SPN AND MFG COMPANY LIMITED
|
April 18, 1975 |
|
RATANSINH KARANBHAI NAKUM Vs. ISADKHAN GULAMKHAN
|
August 20, 1975 |
|
RAVINDRA MOTILAL SHAH Vs. CHINUBHAI CHIMANLAL DALAL
|
September 10, 1975 |
|
RAVJIBHAI DESAIBHAI PATEL Vs. RAJPATH CO OP SOCIETY
|
December 1, 1975 |
|
RUKAIYABIBI WD O SAMSUDDIN JIVAJI RAJA Vs. VOHRA ABDULBHAI ISUFALLY
|
September 19, 1975 |
|
SAGAR TALKIES BARODA Vs. YOGESHKUMAR AMBALAL THAKKAR
|
August 13, 1975 |
|
SAIYAD MOHIYUDDIN ALIAS LYAKATHUSSAIN SAIYEDHUSAEIN Vs. STATE OF GUJARAT
|
February 3, 1975 |
|
SAIYADMOHMAD ALARAKH Vs. PRAVINLAL MADHAVLAL BHATT
|
October 10, 1975 |
|
SANGAR GAGU DHULA Vs. SANGAR ABHARAM VELA
|
December 20, 1975 |
|
SARABHAI MANAGEMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1975 |
|
SATAJI NATHAJI Vs. STATE OF GUJARAT
|
July 24, 1975 |
|
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. STATE OF GUJARAT
|
June 20, 1975 |
|
SHANKERBAG CO OPERATIVE HOUSING SOCIETY LIMITED Vs. KUMARI SAROJBEN MAGANBHAI BY HER NEXT FRIEND MAGAN
|
November 29, 1975 |
|
SHARDA EDUCATION TRUST Vs. STATE OF GUJARAT
|
February 28, 1975 |
|
SHARMA METAL ROLLING MILLS Vs. BHAVNAGAR NAGARPALIKA
|
August 25, 1975 |
|
SHRI JAYANT H. SHUKLA Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMDABAD (NOW SUPERSEDED) THROUGH ADMINISTRATOR OF THE MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD AND ANOTHER
|
September 4, 1975 |
|
SHRI M.N. MEWADA Vs. STATE OF GUJARAT AND ANOTHER
|
September 24, 1975 |
|
SHRI N.S. VATSRAJ Vs. UNION OF INDIA AND OTHERS
|
August 29, 1975 |
|
SHRIRAM HARICHAND GUJARAL Vs. STATE OF GUJARAT
|
September 23, 1975 |
|
STATE OF GUJARAT Vs. HASAM ALI SHORAT
|
September 22, 1975 |
|
STATE OF GUJARAT Vs. AMARSINGH CHOTHABHAI
|
August 18, 1975 |
|
STATE OF GUJARAT Vs. NARAN GIGU SANGAR
|
October 20, 1975 |
|
STATE OF GUJARAT Vs. LAXMAN JIVAN
|
October 21, 1975 |
|
STATE OF GUJARAT Vs. HIRASING KESARISING SOLANKI
|
November 6, 1975 |
|
STATE OF GUJARAT Vs. BHUPENDRAKUMAR HARGOVINDAS SHAH
|
December 2, 1975 |
|
STATE OF GUJARAT Vs. B J BHATT DR
|
November 19, 1975 |
|
STATE OF GUJARAT Vs. INDRAVADAN HARILAL MODY
|
February 26, 1975 |
|
STATE OF GUJARAT Vs. SHIRINBAI PIROJSHAH WADIA
|
February 19, 1975 |
|
STATE OF GUJARAT Vs. PATEL DEVJIBHAI KHIMJIBHAI
|
February 15, 1975 |
|
STATE OF GUJARAT Vs. NATVERLAL D SHAH
|
February 7, 1975 |
|
STATE OF GUJARAT Vs. SALEHBHAI MULLA MOHOMEDALI SINCE DECD
|
February 10, 1975 |
|
STATE OF GUJARAT Vs. VORA JAYANTILAL CHHOTALAL
|
January 10, 1975 |
|
STATE OF GUJARAT Vs. MANHARLAL AMBALAL SONI
|
July 7, 1975 |
|
STATE OF GUJARAT Vs. DHIRAJLAL AMRATLAL KANSARA
|
June 20, 1975 |
|
STATE OF GUJARAT Vs. MULJI HANSRAJ
|
December 22, 1975 |
|
STATE OF GUJARAT Vs. KEKHUSHRU ARDESHAR BHUJWALA
|
December 12, 1975 |
|
STATE OF GUJARAT Vs. SHRI ASHWIN CHANDULAL SHAH AND ANOTHER
|
November 7, 1975 |
|
SUTHAR DAHYABHAI GIRDHARBHAI Vs. SUTHAR PURSOTTAMDAS GIRDHARBHAI SINCE DECD
|
March 21, 1975 |
|
TAJMOHMAD HUSSAINKHAN PATHAN Vs. V J RAGHUVANSHI
|
January 10, 1975 |
|
TASVEER KENDRA Vs. STATE OF GUJARAT
|
August 4, 1975 |
|
THACKER DUNGERSHI PARSHOTTAM Vs. THACKER DAMJI VIRJI
|
February 17, 1975 |
|
THE MUNICIPAL COMMISSIONER Vs. PATEL ENGINEERING CO. LTD. AND ORS.
|
November 24, 1975 |
|
THE STATE OF GUJARAT Vs. AHMEDKHAN ABDULLAH AND ANOTHER
|
February 21, 1975 |
|
UDAYAN GIRIJAPRASAD Vs. SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
|
July 15, 1975 |
|
UMEDSINH VAKMATJI JADEJA Vs. STATE OF GUJARAT
|
February 4, 1975 |
|
UNION OF INDIA Vs. CARDA MYLIAN SP SPINNING COMPANY LIMITED
|
October 6, 1975 |
|
VASANTLAL DHANSUKHLAL JARIWALA Vs. G N DIKE SECRETARY TO GOVERNMENT OF GUJARAT
|
June 19, 1975 |
|
VIKAS TRADERS Vs. STATE OF GUJARAT
|
July 31, 1975 |
|
VILAS VASANTRI SHASHTRAI MINOR Vs. VASANTRAI VISHNU SHASHTRI
|
January 23, 1975 |
|
VILESHKUMAR SHANTILAL ACHARYA Vs. DHANSUKHLAL J GAJJAR
|
November 10, 1975 |