REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL REHMAN HAJI MIYA Vs. V P MINOCHA ITO	October 11, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SUBHLAXMI MILLS LIMITED	September 30, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NAGINDAS KILABHAI AND COMPANY	October 5, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AHMEDABAD DISTRICT CO OPERATIVE BANK LIMITED	August 22, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAXMI AGENTS LIMITED	September 2, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DESAI BROS	September 5, 1974
ADITYA RAMKRISHNA Vs. STATE OF GUJARAT	August 20, 1974
AHMEDABAD ELECTRICITY LTD. Vs. GUJARAT ELECTRICITY BOARD, BARODA	August 27, 1974
AHMEDABAD SARANGPUR MILLS COMPANY LIMITED Vs. MANOHAR A S ITO	September 24, 1974
ALIMIYA MIRUMIYA SAIYED Vs. KASAI MOHMEDHUSEN IBRAHIM	November 18, 1974
AMBALAL MANILAL MAKWANA Vs. KHAMBHAT TALUKA SAHKARI KVS LIMITED	August 22, 1974
AMRELI VISTAR KADVA PATEL GNATI KELAVANI PRACHAR MANDAL SNCHALIT VIDYARTHI ASHRAM Vs. DISTRICT MAGISTRATE AMRELI	February 18, 1974
ARCOY INDUSTRIES Vs. UNION OF INDIA W RLY	February 11, 1974
ARUNDHATI BALKRISHNA Vs. COMMISSIONER OF INCOME TAX	August 26, 1974
ARUNDHATI BALKRISHNA SMT Vs. G M SINGHVI ITO	November 1, 1974
ARUNKUMAR PRITAMLAL Vs. RAMANLAL BHAGUBHAI	January 21, 1974
B C DWIVEDI MINIMUM WAGES INSPECTOR MEHSANA Vs. TALUKA DEVELOPMENT OFFICER VIJAPUR	October 15, 1974
B M RANA DR Vs. AHMEDABAD MUNICIPAL CORPORATION	October 7, 1974
BABUBHAI GIRDHARBHAI PATEL Vs. MANIBHAI ASHABHAI PATEL	September 4, 1974
BABUBHAI KARIMBHAI JASANI Vs. VORA DAUDJI AMIJI SINCE DECD	October 21, 1974
BABUBHAI MULCHANDDAS KAPADIA Vs. ISHWARLAL DEVCHAND KABRAWALA	May 1, 1974
BAI AIMAI GUSTADJI KARAKA Vs. GIFT TAX OFFICER	February 19, 1974
BAI ANNAPURNA SHANTILAL Vs. KANTILAL LALJIBHAI	July 30, 1974
BALKRISHNA RECHHODLAL SHAH Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	December 18, 1974
BHAGWANDAS GURNOMAL Vs. STATE OF GUJARAT	April 26, 1974
BHAGWANJI MURUBHAI SODHA Vs. HINDUSTAN TILES AND CEMENT INDUSTRIES JAMNAGAR	December 10, 1974
BHARATKUMAR MANILAL DALAL Vs. CONTROLLER OF ESTATE DUTY	November 4, 1974
BHOGILAL JETHALAL PATEL Vs. YUSUFBHAI RAMANBHAI GAJIAWALA	June 18, 1974
C K PATEL AND S S TAMBE OFFICIAL LIQUIDATORS BARODA BATTERIES CO LTD Vs. REGISTRAR OF COMPANIES AHMEDABAD	August 13, 1974
CHANDRAKANTA JAYRAMBHAI AMIN AND ANR. Vs. PRAVIN MANGALDAS AND ORS.	February 15, 1974
CHANDULAL GORDHANDAS Vs. AHMEDABAD MUNICIPAL CORPORATION	July 23, 1974
CHENAJI CHATURJI PARMAR Vs. AJITKUMAR UJMASHI KHANDERIA	January 23, 1974
CHHAGANLAL MANSUKHLAL Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE DOHAD	November 1, 1974
CHHANUBEN WD O VRAJLAL MORAR SWAMI Vs. MANUBHAI PRABHUDAS ACHARYA	July 31, 1974
CHHOTALAL AND CO ESSO Vs. COMMISSIONER OF INCOME TAX	August 20, 1974
CHIMANLAL NARSIBHAI PATEL Vs. AMRATLAL CHHOTALAL SHAH	March 21, 1974
CHUNILAL PRAGJIBHAI PATEL Vs. MOTIBHAI BAJIBHAI	March 27, 1974
COMMISSIONER OF GIFT TAX Vs. AMBALAL SARABHAI EXECUTORS AND TRUSTEES OF THE ESTATE OF LATE	October 10, 1974
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED	September 23, 1974
COMMISSIONER OF INCOME TAX Vs. GARDEN SILK WVG FACTORY	September 26, 1974
COMMISSIONER OF INCOME TAX Vs. KOHINOOR FLOUR MILLS	August 23, 1974
COMMISSIONER OF INCOME TAX Vs. SHARMA CONSTRUCTION COMPANY	August 23, 1974
COMMISSIONER OF INCOME TAX Vs. DINESHCHANDRA INDUSTRIES	September 3, 1974
COMMISSIONER OF INCOME TAX Vs. RAJKOT SEEDS OIL AND BULLION MERCHANTS ASSOCIATION LIMITED	January 31, 1974
COMMISSIONER OF INCOME TAX Vs. ELECON ENGINEERING COMPANY LIMITED	February 5, 1974
COMMISSIONER OF WEALTH TAX Vs. ARUNDHATI BALKRISHNA TRUST SMT	August 30, 1974
COMMISSIONER OF WEALTH TAX Vs. SHIRINBANOO SMT	October 8, 1974
D N DHOLAKIA DR Vs. STATE OF GUJARAT	January 22, 1974
DAHYABHAI MOTIRAM DECD Vs. NATHUBHAI BHIMBHAI NAIK	July 3, 1974
DARBAR PRATAPSINHJI AHMEDABAD Vs. COMMISSIONER OF INCOME TAX GUJARAT	October 4, 1974
DEEPAK INDUSTRIES Vs. STATE OF GUJARAT	June 26, 1974
DHABHI LALJI KALIDAS Vs. RAMNIKLAL SOMCHAND MEHTA	June 24, 1974
DHARAMAHI POLABHAI Vs. RAMJIBHAI JIVABHAI	March 20, 1974
DOLATSING PRABHATSING RANA Vs. CHIEF CONTROLLING REVENUE AUTHORITY FOR THE STATE OF GUJARAT	September 10, 1974
FATMABAI ABDULKADAR Vs. SHYAMAL GHOSH	December 12, 1974
GORDHANBHAI CHHOTABHAI PATEL Vs. RAMJI MANDIR AHMEDABAD TRUST	August 27, 1974
GORDHANBHAI KAHANDAS DALWADI Vs. ANAND MUNICIPALITY ANAND	November 25, 1974
GOVARDHANBHAI SOMABHAI PATEL Vs. PARSHOTTAM URNEDBHAI	November 29, 1974
GUJARAT DISTRIBUTORS Vs. STATE OF GUJARAT	August 14, 1974
HARMADIA VIVIDH KARYAKARI SAHAKARI MANDLI LTD Vs. COMMISSIONER OF SALES TAX	June 18, 1974
HASTIMAL ASALDAS Vs. STATE OF GUJARAT	February 15, 1974
HATHISING MANUFACTURING COMPANY LTD. Vs. STATE	December 10, 1974
HIRALAL NANSA BHAVSAR Vs. STATE OF GUJARAT	May 3, 1974
J D PATEL Vs. UNION OF INDIA	December 11, 1974
JAGJIVANDAS MULCHAND CHOKSHI Vs. SONI MANILAL MOHANLAL	June 21, 1974
JAYANTILAL CHUNILAL PANCHOLI Vs. BAI JASHODA	June 18, 1974
JAYANTILAL KESHAVLAL PATEL Vs. DEVSHI CHAKUBHAI	July 12, 1974
JAYANTILAL MOHANLAL PATEL Vs. ERIC RENISON COMMISSIONER OF POLICE AHMEDABAD	February 6, 1974
JAYANTILAL PURSHOTTAMDAS PATEL Vs. STATE OF GUJARAT	January 16, 1974
JEKISONDAS MAGANLAL Vs. ABDUL REHMAN HAJI AHMEDBHAI	August 9, 1974
JETHANAND DULHAMUMAL LALVANI Vs. PRATAPRAY PARSHOTTAM PROPRIETOR OF PARSHOTAM HEMCHAND BHAVNAGAR	August 14, 1974
JOSHI INDULAL VALLABRAM Vs. STATE OF GUJARAT	December 5, 1974
KANCHANLAL TRIKAMLAL PATEL Vs. SHYAMAL GHOSH DISTRICT MAGISTRATE SURAT	October 24, 1974
KANJI HIRAJIBHAI GONDALIA MANAGER VAHIVATKARTA OF THE PREMISES BELONGING TO SHRI RAJKOT HALARI VANAND COMMUNITY RAJKOT Vs. JIVRAJ DHARAMSHI	September 20, 1974
KANTILAL C SHAH Vs. CHARITY COMMISSIONER	November 19, 1974
KANTILAL DAHYABHAI SHAH ALIAS K D DASADIA Vs. TEJ PRAKASH TAX RECOVERY OFFICER AHMEDABAD	October 28, 1974
KESHAVLAL LAXMANDAS PATEL Vs. NARSINHBHAI KALIDAS PATEL	August 17, 1974
KESHAVLAL PARAGJI Vs. GUJARAT REVENUE TRIBUNAL	November 27, 1974
KISHANCHAND WADHUMAL Vs. K M SATWANI M A C T AHMEDABAD RURAL	September 3, 1974
KOLI BHUPAT MULJI Vs. STATE OF GUJARAT	December 10, 1974
KRISHNA GOPAL JOSHI Vs. ANNYONYA SAHAYYAKARI MANDALI BARODA	November 21, 1974
KRISHNAKUMAR MILLS CO. LTD. Vs. STATE	July 15, 1974
KUSUMBEN POPATLAL SMT Vs. MAHENDRAKUMAR PARMANANDDAS POPAT	July 11, 1974
KUSUMGAURI WD O GANPATRAM THAKORDAS Vs. UMIABEN	July 18, 1974
LALCHAND JEMATMAL Vs. NANABHAI RANCHHODAS	October 4, 1974
LAXMI WEAVING FACTORY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	October 24, 1974
LAXMIBEN Vs. CHANDRAVADAN CHHOTALAL SORATWALLA	March 27, 1974
LILAVANTI DHIRAJLAL BORADIYA Vs. SONI HARJIVAN DEVJIBHAI	July 16, 1974
MAGANBHAI ZAVERBHAI PATEL Vs. RAMESHBHAI BECHARDAS SHAH	November 22, 1974
MAHADEV MOPTA Vs. STATE OF GUJARAT	August 9, 1974
MANCHHARAM SOBHRAJ Vs. JAMNADAS MULCHAND	June 25, 1974
MANGALAJI SURAJI Vs. GOVINDLAL SAMALDAS SONI	August 1, 1974
MANILAL BHANABHAI PATEL Vs. KAUL	September 3, 1974
MEMON ADAMBHAI HAJI ISMAIL Vs. BHAIYA RAMDAS BADIUDAS	April 24, 1974
MOHMEDMIYA MOHMED SADIK Vs. STATE OF GUJARAT	August 30, 1974
MORVI COTTON MERCHANTS INDUSTRIAL CORPORATION LTD Vs. STATE OF GUJARAT	July 3, 1974
MULCHAND LAXMICHAND SHAH Vs. SHETH BHIKHCHAND TRILOKCHAND	April 8, 1974
MUNICIPAL CORPORATION OF AHMEDABAD Vs. KUMBHNATH CO OPERATIVE HOUSING SOCIETY LIMITED	June 27, 1974
MURTUJAKHAN JORAVARKHAN BABI NAWAB OF RADHANPUR Vs. MUNICIPAL CORPORATION OF AHMEDABAD	September 16, 1974
NAGINDAS MULCHANDDAS JARIWALA Vs. STATE OF GUJARAT	July 17, 1974
NAHAN FOUNDRY A LIMITED COMPANY IN HIMACHAL PRADESH Vs. MOHANLAL KHIMJIBHAI AND SONS	March 6, 1974
NANDLAL D MEHTA DR Vs. KANTILAL JESHANKER VYAS	June 27, 1974
NARANBHAI DAHYABHAI PATEL Vs. SULEMAN ISAPJI DADABHAI	April 26, 1974
NARANDAS BAPALAL DANDWALA Vs. LAND ACQUISITION OFFICER AHMEDABAD	December 20, 1974
NARESHCHANDRA CHINUBHAI PATEL Vs. STATE OF GUJARAT	November 25, 1974
NATHANI SHIVANKUMAR GHANSHYAMDAS Vs. SHAH DHANALAL MANEKLAL	June 18, 1974
NAUSHIR MARAFATIA AND CO Vs. BANK OF BARODA LIMITED	April 10, 1974
NAVJIVAN PAPER MART Vs. RAJKOT VIBHAGIYA NAGRIK SAHKARI BANK LIMITED	May 2, 1974
NAVNITLAL SAKARLAL Vs. COMMISSIONER OF WEALTH TAX	July 2, 1974
NAYAK KALIDAS MOTIRAM Vs. MENABEN	April 10, 1974
NEW ASARWA MANUFACTURING COMPANY LTD Vs. STATE OF GUJARAT	June 25, 1974
NEW BRAHMA KSHATRIA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. GOVINDLAL NARBHERAM THAKORE DECD	January 17, 1974
OFFICIAL LIQUIDATORS, BARODA BATTERIES LTD. Vs. REGISTRAR OF COMPANIES, GUJARAT STATE	August 13, 1974
P G TEXTILE MILLS PVT LTD Vs. UNION OF INDIA	November 19, 1974
PADMAVATI JAYKRISHNA Vs. COMMISSIONER OF WEALTH TAX	August 29, 1974
PATEL ATMARAM NATHUDAS SINCE DECD Vs. PATEL BABUBHAI KESHAVLAL	April 26, 1974
PATEL BECHARBHAI LAVJIBHAI SINCE DECD Vs. MODH PATEL KHUSHALBHAI RAVJIBHAI	August 22, 1974
PATEL CHHOTABHAI SHANKERBHAI Vs. PATEL SHANTABHAI NARSHIBHAI DECD	April 11, 1974
PATEL CHUNIBHAI DHANJIBHAI Vs. PATEL VALLABHBHAI AMBALAL	June 26, 1974
PORBANDAR NAGAR PALIKA Vs. V G PATEL CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972	December 3, 1974
PRAGJIBHAI KESURBHAI PATEL Vs. STATE OF GUJARAT	August 14, 1974
PREMIER INSURANCE COMPANY LIMITED Vs. GAMBHIRSING GALABSING PADHIAR	August 6, 1974
PRESIDENT KALOL DISTRICT MUNICIPALITY KALOL Vs. BAI CHAMPA	October 14, 1974
RAIJIBHAI RAMATUBHAI GOHEL Vs. KHODABHAI GIRDHARBHAI BRAMBHATT	August 27, 1974
RAJU V.B. Vs. CHIEF ELECTORAL OFFICER, STATE OF GUJARAT	December 19, 1974
RAMA KRISHNA WIRE WORKS Vs. P.T. POHOWALA ASSISTANT COLLECTOR OF CENTRAL EXCISE	December 6, 1974
RAMBHAI PUNJABHAI VINCHIYA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD	May 3, 1974
RAMESH C MASHRUWALA Vs. STATE OF GUJARAT	April 19, 1974
RAMPURI KALUPURI SWAMI Vs. NATHALAL ISHWARBHAI HARGOVANBHAI SHAH	December 24, 1974
RASIKLAL SHANKERLAL SONI Vs. NATVERLAL SHANKERLAL UPADHAYA	September 21, 1974
RASULBHAI MURADBHAI SINDHA Vs. SHYAMAL GHOSH DISTRICT MAGISTRATE SURAT	December 5, 1974
RASULKHANJI SARDAR MAHOMAD KHANJI Vs. H P RATHOD 3RD SPECIAL LAND ACQUISITION OFFICER AHMEDABAD	November 1, 1974
REHANA RAHIMBHAI KASAMBHAI Vs. TRANSPORT MANAGER, AHMEDABAD MUNICIPAL TRANSPORT SERVICE, AHMEDABAD	July 29, 1974
S. DAYAL Vs. AMBALAL KUBERDAS PATEL	May 2, 1974
SAKARLAL BALABHAI Vs. INCOME TAX OFFICER	November 4, 1974
SAURASHTRA KHANDSARI MANUFACTURERS ASSOCIATION Vs. SALES TAX OFFICER VERAVAL	August 13, 1974
SCIENTIFIC AND GLASS LABORATORIES Vs. STATE OF GUJARAT	June 21, 1974
SHAH PRAVINCHAND HARAKHCHAND Vs. STATE OF GUJARAT	April 18, 1974
SHAMJI KARSAN Vs. STATE OF GUJARAT	May 2, 1974
SHANABHAI DESAIBHAI PATEL Vs. CHHOTABHAI SHANKERBHAI	February 18, 1974
SHANTILAL CHANDRASHANKER Vs. BAI BASI WD O BHURA ANOP	August 27, 1974
SHETH CHIMANLAL AMBALAL Vs. SHAH HASMUKHLAL alias HASUBHAI KESHAVLAL	December 21, 1974
SHIRISHKUMAR MAYACHANDBHAI MODI Vs. COLLECTOR BANASKANTHA DISTRICT	March 15, 1974
SIRINBAI D DARUWALA MRS Vs. EDALJI DHANJISHA ANKLESHARIA DR	March 14, 1974
SMT. RANJANBALA PRABHASHANKAR JOSHI Vs. THE STATE OF GUJARAT AND ANOTHER	April 14, 1974
SNEHALKUMAR SARABHAI Vs. ECONOMIC TRANSPORT ORGANISATION	March 18, 1974
SONI JAGJIVAN NARSI Vs. MANCHHABEN ODHAVJI	July 12, 1974
SPORTS CLUB OF GUJARAT LTD Vs. COMMISSIONER OF SALES TAX GUJARAT AHMEDABAD	June 20, 1974
STAR ENGINEERING WORKS LIMITED Vs. OFFICIAL LIQUIDATOR OF KRISHANKUMAR MILLS COMPANY LIMITED	July 9, 1974
STATE OF GUJARAT Vs. SAKURBHAI ABEDBHAI	June 20, 1974
STATE OF GUJARAT Vs. GOLDEN METAL INDUSTRIES	June 21, 1974
STATE OF GUJARAT Vs. NAVALKISHOR DAMODARDAS PATEL	February 12, 1974
STATE OF GUJARAT Vs. MOHANLAL KUBERDAS UPADHYAYA	January 22, 1974
STATE OF GUJARAT Vs. IBRAHIM MOHMAD	February 1, 1974
STATE OF GUJARAT Vs. DAHIBEN WD O PREMCHANDBHAI KALIDAS THAKKAR	March 19, 1974
STATE OF GUJARAT Vs. D K PATEL AND CO	August 13, 1974
STATE OF GUJARAT Vs. ISMAIL MOHMED LAKHAN	September 25, 1974
SUKETU JAYANTILAL SHAH Vs. CONTROLLER OF ESTATE DUTY	October 9, 1974
THAKKAR ISHWARLAL HARGOVANDAS Vs. PANCHAL GIRDHARLAL RAICHAND	August 14, 1974
THAKKAR POPATLAL JADAVJI Vs. THAKKAR DURLABHJI DHARAMSHI	June 25, 1974
TRIBHOVANDAS KHUSALDAS Vs. MULCHANDBHAI DAMODARDAS	August 17, 1974
TULSIDAS NARSIDAS Vs. SPECIAL LAND ACQUISITION OFFICER, AHMEDABAD	December 16, 1974
UMARFARUK MOHMEDSAFI Vs. STATE OF GUJARAT	September 18, 1974
UNION OF INDIA Vs. R P VYAS	July 16, 1974
UNION OF INDIA Vs. MANSUKHLAL JETHALAL	April 24, 1974
UNION OF INDIA, NEW DELHI Vs. JYOTI LIMITED, BARODA	September 12, 1974
VAGHELA VAKHATSINH AGARSINH Vs. PARMAR LALJI KHODIDAS	February 18, 1974
VAKHATSINH SOMSINH Vs. STATE OF GUJARAT	December 3, 1974
VALLABHDAS MANJIBHAI DHOLAKIA Vs. COMMISSIONER OF INCOME TAX	February 6, 1974
VANLILA VADILAL SHAH Vs. MAHENDRAKUMAR J SHAH	February 18, 1974
VIRUBHAI H PATEL Vs. SHAIKH MOHAMMAD SAYED	October 1, 1974
ZENOLIA NAIR Vs. HASMUKHRAI HARJIVAN BIBOI	September 13, 1974

Year 1974 of HIGH COURT OF GUJARAT

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