REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDULAHED MOULVI ABDULSAMAD Vs. GULAMAHMED GULAMNABI BARDOLIWALA	April 9, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. UNITED COMMERCIAL COMPANY	November 26, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CLOTH TRADERS PRIVATE LIMITED	November 28, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BIBIJIWALA A A TRUST	November 29, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOOLCHAND JAIKISHANDAS AND COMPANY	December 7, 1973
AHMEDABAD COTTON MFG COMPANY LIMITED Vs. UNION OF INDIA	December 14, 1973
AKBARALI HUSSAINBHAI Vs. ABDULGAFIR MAHMODKHAN MULTANI	February 2, 1973
AMBALAL MAGANLAL Vs. UNION OF INDIA	November 14, 1973
ANJAR MUNICIPALITY Vs. GAURISHANKER PURSHOTTAM JOSHI	July 27, 1973
ASSOCIATED CEMENT COMPANY LIMITED Vs. CHHAYA GRAM PANCHAYAT	December 7, 1973
BABUBHAI RATANCHAND Vs. BAI SHARDA WD O MOTILAL JESINGBHAI	January 30, 1973
BABULAL VADILAL Vs. AMBICA IRON AND STEEL WORKS AND RE ROLLING IN RE	May 4, 1973
BAI CHAMPA WD O MANEKLAL CHUNILAL Vs. CHANDRAKANT HIRALAL DAHYABHAI SODAGAR	February 20, 1973
BAI CHANDAN WD O GHANSHYAM CHHOTALAL PATEL Vs. GODHRA BOROUGH MUNICIPALITY	August 23, 1973
BAI GANGA WD O KHODA CHHAGAN Vs. BAI KAMLA	January 24, 1973
BALARAM S Vs. COMMISSIONER OF INCOME TAX	August 22, 1973
BHAGWANDAS NARAYANDAS Vs. COMMISSIONER OF INCOME TAX	June 18, 1973
BHAGWANJI DEVRAJ Vs. UNION OF INDIA	November 2, 1973
BHOGILAL HARILAL DAVE Vs. STATE OF GUJARAT	January 22, 1973
BIPINCHANDRA PURSHOTTAMDAS PATEL Vs. JASHVANT LALBHAI NAIK	May 3, 1973
CET Vs. THAKORE SAHEB OF LAKHTAR H H	December 7, 1973
CHANCHALBEN Vs. SHAILESHKUMAR PANDURAO THAKORE	March 6, 1973
CHANDANBEN Vs. RECEIVERS APPOINTED	May 1, 1973
CHHOTALAL AND COMPANY Vs. INCOME TAX OFFICER	December 18, 1973
COMMISSIONER INCOME TAX GUJARAT I Vs. AHMEDABAD CONTROLLED IRON AND STEEL REG STOCK HOLDERS ASSOCIATION PVT LIMITED	September 10, 1973
COMMISSIONER OF GIFT TAX Vs. CHHOTALAL MOHANLAL	October 8, 1973
COMMISSIONER OF GIFT TAX Vs. PADMABEN HIRALAL SMT	December 17, 1973
COMMISSIONER OF INCOME TAX Vs. JARI MERCHANTS ASSOCIATION	December 15, 1973
COMMISSIONER OF INCOME TAX Vs. TRINITY TRADERS	December 6, 1973
COMMISSIONER OF INCOME TAX Vs. HIDES AND LEATHER PRODUCTS PRIVATE LIMITED	December 4, 1973
COMMISSIONER OF INCOME TAX Vs. ELECON ENGINEERING COMPANY LIMITED	September 11, 1973
COMMISSIONER OF INCOME TAX Vs. NANALAL TRIBHOVANDAS	September 12, 1973
COMMISSIONER OF INCOME TAX Vs. BROACH DT CO OP COTTON SALES GINNING AND PRESSING SOCTY LIMITED	September 24, 1973
COMMISSIONER OF INCOME TAX Vs. HASANALI KHANBHAI AND SONS	September 25, 1973
COMMISSIONER OF INCOME TAX Vs. NAVINCHANDRA TRIBHOVANDAS SHAH	September 25, 1973
COMMISSIONER OF INCOME TAX Vs. PREMRAJ GANPATRAJ AND COMPANY	August 30, 1973
COMMISSIONER OF INCOME TAX Vs. DHANJI SHAMJI	August 30, 1973
COMMISSIONER OF INCOME TAX Vs. HARIVADAN TRIBHOVANDAS	September 4, 1973
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD CONTROLLED IRON AND STEEL REG STOCKHOLDERS ASSOCIATION	September 10, 1973
COMMISSIONER OF INCOME TAX Vs. GUJARAT TEXTILE COMPANY PRIVATE LIMITED	September 10, 1973
COMMISSIONER OF INCOME TAX Vs. OCHHAVLAL PANALAL KOTHARI	April 5, 1973
COMMISSIONER OF INCOME TAX Vs. BHATT S P	March 7, 1973
COMMISSIONER OF INCOME TAX Vs. KIRANCHANDRA MADHUSUDAN PATEL	March 8, 1973
COMMISSIONER OF WEALTH TAX Vs. PHIROZSHA PESTANJI	April 6, 1973
COMMISSIONER OF WEALTH TAX Vs. ARVIND NAROTTAM	October 1, 1973
COMMISSIONER OF WEALTH TAX Vs. HARSHADLAL MANILAL	November 6, 1973
COMMISSIONER OF WEALTH TAX Vs. JAYANTILAL AMRATLAL	December 13, 1973
CONTROLLER OF ESTATE DUTY Vs. DILHARSHANKER C BHACHECH	December 19, 1973
CONTROLLER OF ESTATE DUTY Vs. KANTILAL BHAILAL DAVE	December 5, 1973
CONTROLLER OF ESTATE DUTY Vs. N A MERCHANT	November 8, 1973
DARBAR SAHEB HARISHCHANDRA SINHJI DANSINHJI Vs. SURAJ BHAN ITO	November 16, 1973
DHANJI MAVJI Vs. GADHVI GOVIND JIVA	January 21, 1973
DIGVIJAY CEMENT COMPANY, SIKKA, JAMNAGAR Vs. GUJARAT ELECTRICITY BOARD, BARODA AND OTHERS	October 17, 1973
DINESH MILLS LIMITED Vs. UNION OF INDIA	March 6, 1973
EXTRUSION PROCESSES PRIVATE LIMITED Vs. N R JADHAV	February 8, 1973
GAGU ALIAS NAVGHAN RANDHIR Vs. STATE OF GUJARAT	July 4, 1973
GANGABEN PUNJABHAI AMIN Vs. NARAYAN SONIA	August 8, 1973
GANPATRAO JAYAVANTRAO DESHMUKH Vs. SAGNUBAI RAMCHANDRA YADAV	August 20, 1973
GHANCHI AMATHALAL MAGANLAL Vs. MEHTA POPATLAL MANGALJI	July 31, 1973
GUJARAT ELECTRICITY BOARD Vs. RAJRATNA NARANBHAI MILLS COMPANY LIMITED IN LIQUIDATION	November 3, 1973
HANSRAJ DEVRAM Vs. STATE OF GUJARAT	July 13, 1973
HARICHAND RATANCHAND Vs. VIRBALA	September 14, 1973
HARISH AND CO Vs. STATE OF GUJARAT	June 28, 1973
HARJI CHAKU Vs. MAMLATDAR LALPUR	January 18, 1973
HIRANAND SHYAMDAS Vs. ASSISTANT COMMISSIONER OF SALES TAX	August 8, 1973
ISHWARLAL GULABDAS Vs. SURAT MUNICIPAL CORPORATION	November 22, 1973
J K BARDOLIA MILLS Vs. M L KHUNGER DEPUTY COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	November 2, 1973
JASHWANTLAL NATVERLAL THAKKAR Vs. SUSHILABEN MANILAL DANGERWALA	December 7, 1973
JINTAN CLINICAL THERMOMETER CO INDIA PRIVATE LIMITED Vs. UNION OF INDIA	April 17, 1973
JIVATBEN ALIAS SHAMUBEN WD O KACHRAJI JIVAJI Vs. MANAGER THE SARASPUR CO OP SUPPLY SOCIETY LIMITED	April 19, 1973
K S NAIR Vs. OIL AND NATURAL GAS COMMISSION	January 11, 1973
KANBI RAMJI HIRJI Vs. KANBI RAMJI GOPAL	March 15, 1973
KARAMCHAND PREMCHAND PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 6, 1973
KARSANDAS BHAGWANDAS PATEL Vs. SHAH G V ITO	June 22, 1973
KASHIGAR RATNAGAR Vs. STATE OF GUJARAT	August 27, 1973
KESHAVLAL TRIKAMLAL Vs. INDIAN OVERSEAS BANK LIMITED	February 21, 1973
KHATANA SANKALABHAI DOSABHAI Vs. JESINGBHAI DEVRAM THAKKAR	December 15, 1973
KRIL STANDARD PRODUCTS PRIVATE LIMITED Vs. STATE OF GUJARAT	August 24, 1973
KUMBHAR PRAGJI BECHAR Vs. PAREKH HARILAL JAGJIVAN	March 13, 1973
LALSING KISHANSING Vs. POLICE SUB INSPECTOR RAJKOT	November 16, 1973
LAXMANBHAI HIRJIBHAI Vs. STATE OF GUJARAT	January 29, 1973
LAXMIKANT AMRITLAL UPADHYAY Vs. DRUMADGAURI JAGDISHCHANDRA	July 30, 1973
LILABEN AMBADAS CHANDORKER Vs. STATE OF GUJARAT	November 26, 1973
LUHAR BHIMJI GOVIND Vs. MANSUKHLAL KESHAVLAL	March 14, 1973
MAGANLAL CHHOTALAL CHHATRAPATI Vs. BHALCHANDRA CHHAGANLAL SHAH	August 24, 1973
MAHESHKUMAR DHIRAJLAL THAKKAR Vs. STATE OF GUJARAT	July 27, 1973
MAHILA SAHKARI UDYOG MANDIR Vs. BAPUBHAI MOHANBHAI	April 19, 1973
MAHOMED KASAM ABUBAKAR BHAVNAGARI Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD	February 19, 1973
MANEKLAL BHAGWANDAS Vs. SHETH N N ITO	September 6, 1973
MANEKLAL NARANDAS Vs. GAJARABEN WIDOW OF CHUNILAL MANEKLAL	December 5, 1973
MANGALSING NARANSING SIKH Vs. NANIBAI WD O LAXMANBHAI KUBERBHAI SONI	June 21, 1973
MANGILAL CHAMANAJI Vs. STATE OF GUJARAT	December 20, 1973
MANIBEN CHHOTUBHAI Vs. KACHARABHAI BHULABHAI	June 22, 1973
MANILAL GAFOORBHAI SHAH Vs. COMMISSIONER OF INCOME TAX	June 28, 1973
MANJULA ZAVERILAL KOTHARI MRS Vs. ZAVERILAL VITHALDAS KOTHARI	August 8, 1973
MANSURI ISMAIL GULAMNABI Vs. VITHALBHAI LALJIBHAI	September 27, 1973
MASRANI KHODIDAS DURLABHJI Vs. GOKALDAS M PATEL	September 11, 1973
MERANI RANIBAI ATA Vs. MER KHIMA JAKHRA	October 8, 1973
MINOCHA V P ITO Vs. INCOME TAX APPELLATE TRIBUNAL	October 11, 1973
MIRCHUMAL SAMANDAS Vs. UNION OF INDIA	March 30, 1973
MISTRY LALJI KUNVERJI Vs. BHATIA DUNGERSHI JIVANDAS	January 30, 1973
MOHMED AND COMPANY H Vs. COMMISSIONER OF INCOME TAX	March 12, 1973
MRUDULA NARESHCHANDRA SMT Vs. CONTROLLER OF ESTATE DUTY	June 28, 1973
NANAVATI JAYANTILAL CHUNILAL Vs. SHAH ASHABHAI MAHIJIBHAI PAH FOR SHAH RA	April 17, 1973
NANDLAL KHODIDAS BAROT Vs. V B BUCH COLLECTOR MEHSANA	January 17, 1973
NARUBHA RAMSANG Vs. STATE OF GUJARAT	April 5, 1973
NAZARALI KAZAMALI Vs. FAZLANBIBI	December 10, 1973
NEON MOTOR STORES Vs. ALLIANCE STORES TRADING COMPANY LIMITED	April 6, 1973
NEW ASHAPURI CO OPERATIVE HOUSING SOCIETY LIMITED Vs. ARVINDKUMAR MANILAL PATEL	August 27, 1973
PADMAVATI JAYKRISHNA SMT Vs. COMMISSIONER OF INCOME TAX	December 3, 1973
PANCHAL HASMUKHLAL BABULAL ALIAS TRIBHOVANDAS Vs. VITHALBHAI NAGARDAS PARMAR	June 21, 1973
PATEL CHANDUBHAI K Vs. STATE OF GUJARAT	November 28, 1973
PATEL D V AND COMPANY Vs. COMMISSIONER OF INCOME TAX	September 14, 1973
PATEL MAGANBHAI BAPUJIBHAI Vs. PATEL ISHWARBHAI MOTIBHAI	August 23, 1973
PETLAD NAGARPALIKA PETLAD Vs. RAJRATNA NARANBHAI MILLS COMPANY LIMITED IN LIQUIDATION	September 18, 1973
PHAGUNMAL LAHIRUMAL Vs. KHAJUMAL KALACHAND	March 5, 1973
PHERUMAL PARASRAM Vs. KAMLABAI PANJUMAL	September 5, 1973
PHONIX ASSURANCE COMPANY LIMITED Vs. SHUSHILABEN SHANTILAL MEHTA	April 10, 1973
PRAVINABEN Vs. SURESHBHAI TRIBHOVAN	July 30, 1973
PREM GOVINDRAM SAJNANI Vs. H M METHWANI	February 2, 1973
PUNJIBEN Vs. MOHANLAL MANSUKHBHAI GANDHI	May 2, 1973
PURSHOTTAM DHANJI VED Vs. N GOPALSWAMI COLLECTOR KUTCH	December 19, 1973
RABARI NAGJIBHAI HARIBHAI Vs. BAI ZABER	February 10, 1973
RAHIMBHAI KARIMBHAI NAGRIWALA Vs. B B PATEL	November 5, 1973
RAI AND SONS PRIVATE LIMITED Vs. TRIKAMJI KANJI GAJJAR AND SONS	November 2, 1973
RAJ KAPOOR Vs. NARENDRA ALIAS NARANBHAI NAGARDAS	July 20, 1973
RAJNAGAR BOBBIN WORKS Vs. AHMEDABAD MUNICIPAL CORPORATION	October 10, 1973
RAJNAGAR VAKTAPUR GINNING PRESSING AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 13, 1973
RAMAGAURI GIRDHARLAL Vs. NAROTTAM NARANDAS	October 8, 1973
RANA GOKALDAS ZINABHAI Vs. DADHRA THAKORLAL CHUNILAL DECD	August 17, 1973
RASIKLAL AMRITLAL DOSHI AND Vs. STATE OF GUJARAT	October 10, 1973
RASIKLAL CHUNILAL DHRUVA Vs. MAHESHWARI MILLS LIMITED	October 9, 1973
SAKARLAL CHUNILAL Vs. CONTROLLER OF ESTATE DUTY	June 26, 1973
SAKINABIBI WD O BELIM GULAMHUSSEN MAHAMADMIYA Vs. GORDHANBHAI PRABHUDAS PATEL	March 1, 1973
SALES TAX OFFICER, PETLAD Vs. RAJRATNA NARANBHAI MILLS CO. LTD.	September 12, 1973
SAYAJI IRON AND ENGINEERING WORKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 17, 1973
SHAH AND MAKATI BROS Vs. SADURAO HUSEINRAO	February 6, 1973
SHAH KAUSHIKKUMAR RATILAL A REGD FIRM Vs. UNION OF INDIA	June 19, 1973
SHAH PURSHOTTAMDAS GHELABHAI Vs. COMMISSIONER OF INCOME TAX	June 20, 1973
SHAIKH KASAMBHAI NURBHAI Vs. JENATBIBI	March 26, 1973
SHANABHAI P PATEL Vs. UPADHYAYA R K ITO	August 20, 1973
SHANTILAL BHAILAL GANDHI Vs. MAHENDRA NAGINLAL DESAI	March 17, 1973
SHASHTRI SADHU ANANDPRIYADASJI GURU SHRI MUKTAJIVANDASJI Vs. PATEL ATMARAM REVANDAS	March 23, 1973
SHIVDATT TUKARAM SONI Vs. DOLATSING BALUBHAI	September 17, 1973
SHREE RAM INDUSTRIES Vs. STATE OF GUJARAT	June 28, 1973
SHRENIK KASTURBHAI Vs. COMMISSIONER OF WEALTH TAX	September 5, 1973
SHUSHILA KESARBHAI Vs. BAI LILAVATI	May 4, 1973
SMT. VIMLABEN VASHRAMBHAI AND ORS. Vs. THE GUJARAT HOUSING BOARD AND ORS.	February 16, 1973
SOJA DUDH UTPADAK SAHAKARI MANDALI LIMITED Vs. DISTRICT REGISTRAR MEHSANA	November 14, 1973
SOMABHAI ISHWARBHAI BHAGAT Vs. NATWERLAL CHHANALAL AND CO	September 14, 1973
STATE OF GUJARAT Vs. DASHARATHLAL FAKIRBHAI	September 14, 1973
STATE OF GUJARAT Vs. PATEL PRAMUKHLAL GORDHANDAS	October 30, 1973
STATE OF GUJARAT Vs. BATUK HIRALAL MEHTA	October 30, 1973
STATE OF GUJARAT Vs. PATEL MOHANBHAI MATHURBHAI	July 23, 1973
STATE OF GUJARAT Vs. PATEL MANU RANCHHOD	July 11, 1973
STATE OF GUJARAT Vs. CHELABHAI BHANABHAI PRAJAPATI	July 4, 1973
STATE OF GUJARAT Vs. JAYANTILAL BHIMJI AND SONS	July 5, 1973
STATE OF GUJARAT Vs. JAMNAGAR MOTOR STORES	June 26, 1973
STATE OF GUJARAT Vs. MAHAVIR OIL MILLS	June 27, 1973
STATE OF GUJARAT Vs. GUJARAT ENGINEERING COMPANY	June 25, 1973
STATE OF GUJARAT Vs. JAYANT CHEMICAL WORKS PVT LTD	June 22, 1973
STATE OF GUJARAT Vs. RAMANLAL VITHALDAS	April 12, 1973
STATE OF GUJARAT Vs. SOMABHAI LALBHAI	March 27, 1973
STATE OF GUJARAT Vs. MANSHUKHLAL KHIMCHAND DESAI	March 13, 1973
STATE OF GUJARAT Vs. CHIMANLAL MAGANLAL SHAH	February 6, 1973
SURESHCHANDRA BOTHALAL Vs. STATE OF GUJARAT	November 2, 1973
TAJBHAI ALIBHAI Vs. COMMISSIONER OF GIFT TAX	October 5, 1973
TARABEN SAKARLAL SHAH Vs. SHAH JETHALAL MAGANLAL	August 29, 1973
TEXTILE LABOUR ASSOCIATION, AHMEDABAD Vs. AHMEDABAD MILL OWNERS ASSOCIATION, AHMEDABAD	September 3, 1973
THAKORLAL CHUNILAL BARRISTER Vs. ISHWARLAL UTTAMRAM	September 6, 1973
UNION OF INDIA Vs. NEW VIJAY WEAVING WORKS	August 16, 1973
VALBAI WD O SHAH UMERSHI LADHA Vs. JADEJA SAHEBJI RAVAJI	December 20, 1973
VALLABHDAS NANDLAL PANCHAMIYA Vs. MANSUKHLAL BHAGWANJI	March 14, 1973
VASANJI KEVALBHAI Vs. DAHIBEN WD O OF RANCHHODJI JIVANJI	April 26, 1973
VASANT TRADING CORPORATION Vs. DHAMANVALA ARVIND SILK MILLS	September 10, 1973
VILAS UDYOG LIMITED Vs. PRAG VANASPATI PRODUCTS	July 5, 1973
VILCO LABORATORIES Vs. STATE OF GUJARAT	April 23, 1973
VINODKUMAR RATILAL Vs. COMMISSIONER OF INCOME TAX	December 6, 1973
VRAJLAL CHHAGANLAL Vs. SHARIFF B A CIT	December 24, 1973

Year 1973 of HIGH COURT OF GUJARAT

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