AHER MALDA DADA Vs. STATE OF GUJARAT
|
October 27, 1971 |
AMARSING RATANSING Vs. GOSAI MOHANGIR SOMVARGIR
|
July 8, 1971 |
AMBALAL MORARJI SONI Vs. UNION OF INDIA
|
July 20, 1971 |
AMBEE INDIA PVT Vs. RAO RAJA JAMIRSINHJI DOLATSINHJI
|
September 23, 1971 |
AMIN SHUSHILABEN CHANDRAKANT Vs. AMIN BHASKAR PURSHOTTAM
|
January 19, 1971 |
AMRATLAL MULJIBHAI THAKKAR Vs. AMBALAL RANCHHODLAL THAKKAR
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December 8, 1971 |
AMRATLAL RAMANLAL Vs. STATE OF GUJARAT
|
July 21, 1971 |
AMRITLAL CHHAGANLAL Vs. COMMISSIONER OF INCOME TAX
|
September 6, 1971 |
ANANDLAL DOSABHAI Vs. STATE OF GUJARAT
|
February 12, 1971 |
ANANT MILLS LTD Vs. CITY DEPUTY COLLECTOR AHMEDABAD
|
November 30, 1971 |
ARYA SATYADEV DHANJIBHAI Vs. BHAILALBHAI ISHWARBHAI
|
January 28, 1971 |
BABURAO VITHAL SURVADE Vs. STATE OF GUJARAT
|
October 26, 1971 |
BACHUMIAN HAMIDMIAN Vs. STATE OF GUJARAT
|
June 15, 1971 |
BAI NEKSABIBI WD O MAHMADKHAN HAJI KARIMKHAN Vs. KASHIBEN
|
March 9, 1971 |
BARKU KRISHNA Vs. STATE OF GUJARAT
|
March 25, 1971 |
C B PANDEY Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
October 5, 1971 |
CHARITY COMMISSIONER THE Vs. HARIDAS NARANDAS
|
January 27, 1971 |
CHHOTU BHAGIRATH Vs. STATE OF GUJARAT
|
September 1, 1971 |
CHHOTUBHAI BABARBHAI PATEL Vs. STATE OF GUJARAT
|
November 12, 1971 |
CHIMANLAL CHHELDAS PATEL Vs. LILACHAND VENIRAM PANCHAL
|
July 15, 1971 |
CHORYASI TALUKA DUDH VECHAN KARNARI SAHAKARI MANDLI LTD Vs. SURAT DISTRICT CO OP MILK PRODUCERS UNION
|
October 5, 1971 |
CHOTILA GRAM PANCHAYAT, CHOTILA Vs. JATASHANKAR N. DAVE AND OTHERS
|
November 15, 1971 |
CIBATUL LIMITED Vs. UNION OF INDIA
|
February 21, 1971 |
COLABA LAND AND MILLS CO. LTD. Vs. V.J. PILANI
|
February 3, 1971 |
COMMISSIONER OF INCOME TAX Vs. MOHANBHAI PAMABHAI
|
September 24, 1971 |
COMMISSIONER OF INCOME TAX Vs. RAMJI DAYAWALA AND SONS PRIVATE LIMITED
|
August 27, 1971 |
COMMISSIONER OF INCOME TAX Vs. LAKHDHIR LALJI
|
September 17, 1971 |
COMMISSIONER OF INCOME TAX Vs. HIMATLAL BHAGUBHAI
|
September 17, 1971 |
COMMISSIONER OF INCOME TAX Vs. GURJARGRAVURES PVT LTD
|
September 14, 1971 |
COMMISSIONER OF INCOME TAX Vs. RAIPUR MANUFACTURING COMPANY LIMITED
|
September 15, 1971 |
COMMISSIONER OF INCOME TAX Vs. MAYUR MADHUKANT MEHTA
|
August 20, 1971 |
COMMISSIONER OF INCOME TAX Vs. KHETSHIBHAI MADHANI
|
August 23, 1971 |
COMMISSIONER OF WEALTH TAX Vs. MANNA G SARABHAI KUM
|
September 22, 1971 |
D MAYAVANSHI Vs. K S PAWRI IGP GUJARAT
|
February 2, 1971 |
D S VIRANI Vs. COMMISSIONER OF INCOME TAX
|
September 16, 1971 |
DHIRAJLAL NATVARLAL Vs. REKHABEN
|
November 24, 1971 |
DHRANGADHRA CHEMICAL WORKS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 7, 1971 |
DILIPBHAI CHHOTALAL DAVE Vs. STATE OF GUJARAT
|
June 25, 1971 |
DOSHI KANTILAL KANAIYALAL Vs. MODIYA CHANDULAL CHHOTALAL RANCHHODDAS
|
December 12, 1971 |
ESSO STANDARD EASTERN INC Vs. S K GANGOPADHYAY
|
January 22, 1971 |
FAIZUBHAI MAHMADBHAI Vs. BALKRISHNA NARADLAL BHATT
|
March 6, 1971 |
FARSUBHAI ALTAPBHAI SAIYED Vs. DURLABHBHAI BHAGABHAI PATEL
|
December 4, 1971 |
FARSUBHAI ALTAPBHAI SAIYED AND ORS. Vs. DOLLABHAI BHAGABHAI PATEL
|
December 14, 1971 |
GUJARAT ELECTRICITY BOARD Vs. S A JAIS AND CO
|
July 28, 1971 |
H B JOSHI Vs. STATE OF GUJARAT
|
June 28, 1971 |
HASANKHAN KALEKHAN Vs. STATE OF GUJARAT
|
April 12, 1971 |
HASMUKHLAL N VAKILNA Vs. BHAIRAVNATHSINGH ITO SURAT
|
October 5, 1971 |
HIRAGAR DAYAGAR Vs. RATANLAL CHUNILAL
|
October 26, 1971 |
INDULAL KANAIYALAL YAGNIK Vs. PRASANDAS D PATWARI
|
November 10, 1971 |
JAGANNATH L PANDYA Vs. MANILAL NATHULAL
|
July 12, 1971 |
JAI HIND PRINTING PRESS Vs. COMMISSIONER OF INCOME TAX
|
September 3, 1971 |
JAMNADAS JOITARAM SINCE DECD Vs. DEVJI BHANA
|
July 17, 1971 |
JANKHAN KALUKHAN Vs. STATE OF GUJARAT
|
October 6, 1971 |
JASHBHAI GORDHANBHAI PATEL Vs. HASHMUKHLAL KALIDAS PATEL
|
April 29, 1971 |
JAYANTILAL KESHAVLAL JANI Vs. STATE OF GUJARAT
|
February 18, 1971 |
JESINGJI KHODAJI Vs. RAMESHCHANDRA KANTILAL SHAH
|
November 17, 1971 |
JETHALAL MOTILAL Vs. STATE OF GUJARAT
|
September 27, 1971 |
KAMRUDDIN HAJI ABDUL HAMID Vs. HUSENSHAH JAMALSHAH
|
March 26, 1971 |
KANBI RANCHHOD HARJI Vs. STATE OF GUJARAT
|
April 20, 1971 |
KANTILAL AMBALAL SHAH Vs. I G PATEL
|
July 23, 1971 |
KHIMJI JIVA Vs. NARENDRAKUMAR MAGANLAL SHAH
|
January 25, 1971 |
KODARBHAI BECHARBHAI PATEL Vs. MOHANBHAI MOTIBHAI PATEL
|
December 1, 1971 |
KOLI ODHA SAMAT Vs. BAI BALU JERAM
|
September 28, 1971 |
KUBERDAS HARGOVINDDAS INAMDAR Vs. LILARAM CHIBHADMAL
|
February 11, 1971 |
KURJI JINABHAI KOTECHA Vs. AMBALAL KANJIBHAI PATEL
|
July 28, 1971 |
LALLUBHAI KESHAVRAM JOSHI Vs. NIRMALABEN JOSHI
|
August 3, 1971 |
LIFE INSURANCE CORPORATION OF INDIA Vs. KASTURBEN NARANBHAI VADHIA
|
November 25, 1971 |
LILARAM JAMIATRAI Vs. MEGHRAJ HARDASMAL KALWANI
|
September 1, 1971 |
MADHAVJI MEGHAJI Vs. LALJI PURSHOTTAM
|
June 18, 1971 |
MAHAMMADMIYA KALUMIYA Vs. MAJIDKHAN DILDARKHAN
|
March 31, 1971 |
MAHANT RATANDASJI SEVADASJI Vs. BABUBHAI KRISHNASHANKER DAVE
|
December 3, 1971 |
MAHARANA MILLS PRIVATE LIMITED Vs. HARVADAN MANHARRAI
|
September 22, 1971 |
MALAHAVARAO BHAGWANDAS KHARADE Vs. STATE OF GUJARAT
|
February 8, 1971 |
MALI KODARBHAI MOTIBHAI Vs. STATE OF GUJARAT
|
February 11, 1971 |
MANGALJIBHAI ROOPAJIBHAI Vs. STATE OF GUJARAT
|
December 24, 1971 |
MANIBHAI SADARAM PATEL Vs. STATE OF GUJARAT
|
March 19, 1971 |
MANUBHAI TRIBHOVANDAS PATEL Vs. STATE OF GUJARAT
|
September 28, 1971 |
MEHBOOB USMANBHAI Vs. STATE OF GUJARAT
|
November 16, 1971 |
MER ARJAN LAKHA Vs. ADMINISTRATOR GHED BAGASARA KVKS MANDALI LIMITED
|
February 10, 1971 |
MOHAN GANDA Vs. DRIVER GARASIYA KESHUBHAI SHIVUBHA
|
December 14, 1971 |
MOHANLAL NARANDAS Vs. STATE OF GUJARAT
|
August 23, 1971 |
MOTIBHAI RAMABHAI Vs. PANACHAND MOHANLAL SHAH
|
December 9, 1971 |
MOTILAL LALCHAND SHAH Vs. L.M. KAUL
|
August 21, 1971 |
MUMTAJALI MOHSINALI Vs. KARIMUNESA HASSANALI
|
April 20, 1971 |
NAIABHAI RANCHHOD Vs. STATE OF GUJARAT
|
October 4, 1971 |
NARAYANBHAI MAHIJIBHAI PATEL Vs. DOLATRAM CHAUHARMAL
|
September 22, 1971 |
NATHU ALIAS DADU GIGA Vs. STATE OF GUJARAT
|
July 7, 1971 |
NATWARLAL CHATRABHUJ SHAH Vs. STATE OF GUJARAT
|
January 29, 1971 |
NEW PRABHAT TILES WORKS Vs. PRAJAPATI TILES COMPANY MORVI
|
December 13, 1971 |
P H PARMAR Vs. UNION OF INDIA
|
November 30, 1971 |
PANDYA VINODRAI RAMRAI Vs. LAVAR PRABHUDAS NATHURAM
|
June 16, 1971 |
PARASRAM MANJIMAL Vs. KALOL MUNICIPALITY KALOL
|
October 8, 1971 |
PARSHOTTAM SOMA Vs. STATE OF GUJARAT
|
April 28, 1971 |
PATEL BACHUBHAI Vs. BAI LALITA
|
July 14, 1971 |
PATEL CHATURBHAI NANABHAI Vs. PATEL MOHANBHAI NANABHAI
|
December 14, 1971 |
PATEL HATHIBHAI DWARKADAS Vs. PATEL KHODABHAI HARGOVANDAS
|
April 19, 1971 |
PATEL MILLS CO LTD Vs. TEXTILE LABOUR ASSOCIATION
|
June 18, 1971 |
PATEL NARANBHAI JINABHAI Vs. PATEL GOPALDAS VENIDAS
|
December 16, 1971 |
PATEL SHANABHAI VITHALBHAI Vs. PATEL BAKORBHAI VITHALBHAI
|
September 4, 1971 |
PATEL VALLABHABHAI DESAIBHAI Vs. PATEL MANUBHAI CHHOTALAL
|
November 19, 1971 |
PITAMBER SHIVLAL Vs. PATEL HARGOVANBHAI AMTHABHAI
|
August 17, 1971 |
PURSHOTTAM GULAB BUDH Vs. GOVERNMENT OF INDIA
|
April 22, 1971 |
R.C. CHINOY Vs. STATE OF GUJARAT AND ANOTHER
|
April 16, 1971 |
RAJMAL SHAMJI BHANSALI Vs. PATEL MANRUPJI RANCHHODJI
|
July 25, 1971 |
RAKESH GUNVANTLAL GANDHI Vs. STATE OF GUJARAT
|
August 20, 1971 |
RAMJI VIRJI Vs. KADARBHAI ESUFALI
|
January 25, 1971 |
RANJITSINGH GOPALSINGH Vs. MEENAXIBEN RAJMAL MEHTA
|
October 28, 1971 |
SAHERA ALIAS SHRU GUSTADJI KADODWALA Vs. GUSTADJI UKADJI KADODWALA
|
August 9, 1971 |
SALIM MOHMAD Vs. STATE OF GUJARAT,
|
December 18, 1971 |
SATYA VIJAY PATEL HINDU DHARAMSHALA TRUST Vs. COMMISSIONER OF INCOME TAX
|
December 18, 1971 |
SHAH JITUBHAI KESHAVLAL Vs. BABUBHAI BHAIJIBHAI
|
December 20, 1971 |
SHIVLAL MAFATAL Vs. MAFATLAL AMBARAM
|
December 22, 1971 |
SHUBHKARAN RAMESHWARLAL AGARWAL Vs. DURGAPRASAD PVT LIMITED
|
July 12, 1971 |
SHUKLA RAMANUJACHARYA GOVINDACHARYA Vs. N N SHAH
|
February 17, 1971 |
SONI VRAJLAL JETHALAL Vs. SONI JADAVJI GOVINDJI
|
July 8, 1971 |
SPECIAL LAND ACQUISITION OFFICER BARODA Vs. SHUSHILABEN CHHAGANLAL THAKKAR
|
July 28, 1971 |
SPECIAL LAND ACQUISITION OFFICER THE BARODA Vs. FULABHAI JIVABHAI
|
June 15, 1971 |
STATE OF GUJARAT Vs. SHANTABEN
|
June 14, 1971 |
STATE OF GUJARAT Vs. GEORGE FERNANDES
|
March 9, 1971 |
STATE OF GUJARAT Vs. CHANDRASING PRABHATSING SOLANKI
|
January 13, 1971 |
STATE OF GUJARAT Vs. ANILKUMAR UMEDBHAI
|
August 5, 1971 |
STATE OF GUJARAT Vs. BHARWAD VAJA DHARA
|
August 12, 1971 |
STATE OF GUJARAT Vs. PANCHA JIVA
|
June 23, 1971 |
STATE OF GUJARAT Vs. ABDUL REHMAN ISMAIL GURJI
|
June 25, 1971 |
STATE OF GUJARAT Vs. VRAJLAL HANSRAJ SANGHRAJKA
|
July 23, 1971 |
STATE OF GUJARAT Vs. LOHANA DHIRAJLAL MOHANLAL
|
October 1, 1971 |
STATE OF GUJARAT Vs. SHAH CONSTRUCTION CO
|
September 27, 1971 |
STATE OF GUJARAT Vs. VEDVA VAGHARI MOTI NAGJI
|
August 30, 1971 |
STATE OF RAJASTHAN Vs. RUSTAMJI SAVKASHA
|
December 21, 1971 |
STATE TRADING CORPORATION OF INDIA LIMITED Vs. RAJRATNA NARANBHAI MILLS LIMITED
|
February 26, 1971 |
SUDHAKAR KASHIRAM ALIAS KASHINATH BHAVSAR Vs. NAGINDAS ATMARAM
|
April 22, 1971 |
SWASTIK ENGINEERING WORKS Vs. COMMISSIONER OF INCOME TAX
|
September 8, 1971 |
THAKKAR ANANDJI PARSHOTTAM Vs. DHARAMSHI KALABHAI
|
July 28, 1971 |
THAKORPRASAD TRIBHOVANDAS PANDYA Vs. STATE OF GUJARAT
|
August 21, 1971 |
THAKORPRASAD TRIBHOVANDAS PANDYA Vs. STATE OF GUJARAT
|
August 28, 1971 |
TRUPTIBEN PADMAKANT DIXIT Vs. PADMAKANT HARIKANT DIXIT
|
November 24, 1971 |
TRUSTEES OF RELIGIOUS PUBLIC TRUST OF SALAM JAMADARS MOSQUE Vs. VAGHRI SANA RATNA
|
October 29, 1971 |
UNION OF INDIA Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
August 30, 1971 |
UNION OF INDIA Vs. VULCAN INSURANCE CO LTD
|
November 19, 1971 |
UTTAMLAL JETHALAL SHAH Vs. BALUCHAND TARACHAND
|
February 19, 1971 |
VANKAR BHANA RAMA Vs. BAI LADU
|
November 24, 1971 |
VORA ISMAILBHAI SULEMANBHAI Vs. PATEL DAHYABHAI BAPUJIBHAI
|
July 26, 1971 |
WADHVAN CITY MUNICIPALITY AT WADHAVAN CITY SURENDRANGAR Vs. ZALAWAD ELECTRIC SUPPLY CO
|
March 4, 1971 |
ZINABHAI RANCHHODJI DARJI Vs. STATE OF GUJARAT
|
February 18, 1971 |