|
A L VORA SUPDT CENTRAL EXCISE Vs. RAMJIBHAI KUBERBHAI
|
August 31, 1970 |
|
ACHARYA MAHARAJSHRI NARENDRAPRASADJI ANANDPRASAD MAHARAJ Vs. STATE OF GUJARAT
|
September 3, 1970 |
|
AHMEDBHAI ABDULGANI MEMON Vs. STATE OF GUJARAT
|
November 25, 1970 |
|
AHMEDBHAI ABDULKADAR Vs. CUSTODIAN OF EVACUEE PROPERTY AND REGIONAL SETTLEMENT
|
April 29, 1970 |
|
AJIT MILLS LTD Vs. R P LAXPAT ASSTT COLLECTOR CENTRAL EXCISE AHMEDABAD
|
July 29, 1970 |
|
AJITSING HAKAMSING Vs. LABHKAUR
|
August 12, 1970 |
|
ALEMBIC GLASS INDUSTRIES LTD Vs. COMMISSIONER OF SALES TAX
|
November 12, 1970 |
|
AMARSINHJI MILLS LIMITED Vs. SANALAL G PATVI DECD
|
March 12, 1970 |
|
ANIRUDH ASHARAM VYAS Vs. DEEPAK KANTILAL GHIYA
|
August 17, 1970 |
|
ATUL PRODUCTS LTD. Vs. D.R. KOHLI, COLLECTOR OF CENTRAL EXCISE, BARODA
|
April 1, 1970 |
|
B SHAH AND CO SURAT Vs. STATE OF GUJARAT
|
November 30, 1970 |
|
BACHUBHAI BABABHAI Vs. RATILAL N SHAH
|
March 11, 1970 |
|
BAI CHANCHAL GUARDIAN OF MINOR RAMESHCHANDRA PRANSHANKER Vs. MANISHANKER MADHAVRAM
|
July 24, 1970 |
|
BAI DAHIBA HEIR AND L R OF DECD AMBALAL MAGANLAL DESAI Vs. JITENDRA KANAIYALAL PARIKH
|
December 21, 1970 |
|
BAI DAMYANTI Vs. PUSPABEN GUNVANTRAI RAVAL
|
September 21, 1970 |
|
BAI DEVKABAI Vs. SHAH SHAMJI MULJI
|
July 13, 1970 |
|
BAI FULI Vs. TATARPURA NO 2 TALUKA VADODARANI VIVIDH KARYAKARI SAHAKARI MANDALI LIMITED
|
July 21, 1970 |
|
BAI MEGHI SAJAN Vs. HARIJAN NEJA KHIMA
|
August 4, 1970 |
|
BAI PARSAN GOPALJI Vs. BHAGWANDAS NARSIDAS DECD
|
April 28, 1970 |
|
BHAGWANJI BAWANJI PATEL Vs. STATE OF GUJARAT
|
February 24, 1970 |
|
BHAGWANJI HIMATSINHJI Vs. GUJARAT REVENUE TRIBUNAL
|
July 21, 1970 |
|
BHARAT PRIVATE LIMITED Vs. UNION OF INDIA
|
July 10, 1970 |
|
BHAVNAGAR MUNICIPALITY Vs. NAVNITRAI DIPCHAND
|
November 23, 1970 |
|
BHIMJI KARSAN Vs. NANDUBEN NAGJI
|
February 20, 1970 |
|
CET Vs. SHETH MOTILAL KARSONDAS
|
November 6, 1970 |
|
CHANCHALBEN WD O DAHYABHAI DESAIBHAI Vs. GUJARAT REVENUE TRIBUNAL
|
July 22, 1970 |
|
CHANDRA VILAS HOTEL Vs. THE COMMISSIONER OF SALES TAX
|
November 18, 1970 |
|
CHANDRAKANT MADHAVRAO BHAIBER Vs. GAJENDRAKUMAR SUNDERLAL SHAH
|
July 13, 1970 |
|
CHANDRAKANT RATANSHI KOTHARI Vs. RATANSHI DAMJI KOTHARI
|
February 19, 1970 |
|
CHEHRABHAI KALUBHAI Vs. GOVINDBHAI HIRABHAI
|
September 15, 1970 |
|
CHHABILDAS MEHTA MLA Vs. GUJARAT LEGISLATIVE ASSEMBLY GUJARAT STATE
|
May 2, 1970 |
|
CHIMANLAL MAGANLAL SHAH Vs. SHANTILAL CHHAGANLAL SHAH
|
July 21, 1970 |
|
CHOOHARMAL WADHURAM Vs. COMMISSIONER OF INCOME TAX
|
October 8, 1970 |
|
COMMISSIONER OF EXPENDITURE TAX II Vs. SHETH MOTILAL KARSONDAS
|
December 11, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. TIKYOMAL JASANMAL
|
October 15, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. AMIN R M
|
October 16, 1970 |
|
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA ENGINEERING COMPANY
|
September 11, 1970 |
|
COMMISSIONER OF SALES TAX Vs. BHARAT IRON
|
November 20, 1970 |
|
COMMISSIONER OF SALES TAX GUJARAT Vs. ASHA WATCH CO
|
November 21, 1970 |
|
COMMISSIONER OF SALES TAX GUJARAT STATE Vs. INDIA CUTLERY STORES SURAT
|
December 7, 1970 |
|
COMMISSIONER OF SALES TAX, GUJARAT STATE, AHMEDABAD Vs. K.B. MEHTA & COMPANY, AHMEDABAD
|
December 5, 1970 |
|
COMMISSIONER OF WEALTH TAX Vs. SAYAJI MILLS LIMITED
|
November 4, 1970 |
|
COMMISSIONER OF WEALTH TAX Vs. NARANDAS MOTILAL
|
September 14, 1970 |
|
COMMISSIONER OF WEALTH TAX Vs. ANARKALI SARABHAI
|
September 17, 1970 |
|
D S PATEL AND CO Vs. GUJARAT STATE TEXTILE CORPORATION LIMITED
|
September 30, 1970 |
|
DABHOI MUNICIPALITY THE Vs. V R NAYAK DISTRICT REGISTRAR OF CO OPERATIVE SOCIETIES BARODA
|
March 13, 1970 |
|
DAHYABHAI LIMJIBHAI DECD Vs. AMARCHAND JAGJIVAN
|
January 20, 1970 |
|
DAHYABHAI SOMABHAI Vs. RAMAJI KESARJI
|
July 21, 1970 |
|
DAKOR UMRETH ELECTRICITY COMPANY LIMITED Vs. STATE OF GUJARAT
|
October 19, 1970 |
|
DALLUMIYA LALMIYA MALEK Vs. STATE OF GUJARAT
|
August 31, 1970 |
|
DANIRAIJI VRAJLALJI Vs. VAHUJI MAHARAJ CHANDRAPRABHA
|
April 16, 1970 |
|
DHARAMPUR LEATHER CLOTH CO P LTD Vs. A B PATEL, INSP OF C EX , SURAT
|
July 30, 1970 |
|
DHARI GRAM PANCHAYAT Vs. SAFAI KAMDAR MANDAL RAJKOT
|
April 28, 1970 |
|
DHIRAJLAL MAGANLAL DESAI Vs. KAMUBEN
|
February 20, 1970 |
|
DIWAN KALUSHA AHMEDSHA Vs. VANIKAR MR COLLECTOR OF KAIRA
|
March 10, 1970 |
|
FABRICS PRIVATE LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER KAIRA
|
October 15, 1970 |
|
FULABHAI GOVINDBHAI Vs. KAIRA DISTRICT TOBACCO MARKET COMMITTEE
|
February 9, 1970 |
|
G H SAIYAD Vs. SITABEN GOPALDAS
|
November 14, 1970 |
|
GANDHI GOPALDAS GORDHANDAS Vs. BAI LALITABAI MARGHABHAI
|
June 30, 1970 |
|
GOKALDAS AMARSHI Vs. PORBANDAR CITY MUNICIPALITY
|
July 20, 1970 |
|
GOPALBHAI CHHAGANLAL SONI Vs. STATE OF GUJARAT
|
November 24, 1970 |
|
GOSWAMI BRIJRATANLALJI MAHARAJ Vs. COMMISSIONER OF WEALTH TAX
|
October 17, 1970 |
|
GUJARAT BEEDI KARKHANA OWNERS ASSOCIATION Vs. UNION OF INDIA
|
October 15, 1970 |
|
GULAM HUSEN JIVABHAI Vs. STATE OF GUJARAT
|
March 3, 1970 |
|
GUNVANTRAY RAVISHANKER RAVAL Vs. STATE OF GUJARAT
|
April 7, 1970 |
|
HAJAM HUSSEIN DADU Vs. BAI KUNVERBAI PRABHUDAS
|
September 24, 1970 |
|
HASMUKHBHAI DHANJIBHAI ZAVERI Vs. R PARTHSARTHY
|
March 5, 1970 |
|
HEIRS OF DECD MOHANLAL LAVJI Vs. MUKTABAI SHAMJI
|
November 3, 1970 |
|
HIRALAL BHAGWANJI CONTRACTOR Vs. KANTILAL RANGILDAS MAHERBAN
|
September 18, 1970 |
|
HIRJI VIRJI TRANSPORT Vs. BASIRANBIBI WD O MOHAMEDMIYA MOHAMEDHUSSEIN MUNSHI
|
December 17, 1970 |
|
INDRAKANT M PATEL Vs. STATE OF GUJARAT
|
April 29, 1970 |
|
INSPECTOR OF FACTORIES THE JUNAGADH Vs. GORDHANDAS PURSHOTTAMDAS
|
April 16, 1970 |
|
ISABHAI MUSABHAI PATEL Vs. AHMEDABAD MUNICIPAL CORPORATION
|
February 16, 1970 |
|
ISHA VALIMAHMAD AND ANOTHER Vs. HAJI GULAM MOHAMAD HAJI DADA WAKF BY ITS SOLE TRUSTEE BY HIS CONSTITUTED ATTORNEY HAJI MOHAMAD AHMED AND ANOTHER
|
March 23, 1970 |
|
ISHA VALIMOHMED Vs. HAJI GULAM MOHMAD HAJI DADA WAKF
|
March 3, 1970 |
|
ISHVERLAL AND BROS Vs. SETH N N ITO
|
June 25, 1970 |
|
J D KAPADIA Vs. UNION OF INDIA
|
April 8, 1970 |
|
J R VAKHARIA AND SONS PRIVATE LIMITED Vs. KANTILAL TEJAJI PA H H OF FULCHAND DEVCHAND
|
March 13, 1970 |
|
JASHWANT KHIMABHAI BARIYA Vs. STATE OF GUJARAT
|
September 18, 1970 |
|
JAYANTILAL DAHYABHAI Vs. ANILKUMAR DAHYABHAI AND ANOTHER
|
February 10, 1970 |
|
JENABAI MOHMED Vs. GULAMABBAS ISMAILJI
|
November 19, 1970 |
|
JETHALAL TRIBHOVANDAS VALAND Vs. VIPINCHANDRA RAMANLAL GANDHI
|
April 14, 1970 |
|
JIVANLAL MAGANLAL PATEL Vs. MANGALDAS JOSHI
|
July 2, 1970 |
|
K A PATEL Vs. STATE OF GUJARAT
|
September 21, 1970 |
|
KAKVANI HASUMAL LILARAM Vs. BHAKHRANI GAFAR ALIMOHAMED
|
July 6, 1970 |
|
KANBI LADHA UKEDA Vs. JOSHI JESTARAM GANGARAM
|
June 22, 1970 |
|
KANBI RAMJI DUNGAR Vs. STATE OF GUJARAT
|
October 7, 1970 |
|
KANTILAL J SANGHAVI DR Vs. VINAY SHARMA
|
July 23, 1970 |
|
KASHIBEN Vs. STATE OF GUJARAT
|
September 22, 1970 |
|
KASTURBHAI LALBHAI Vs. MALHOTRA R K ITO
|
June 23, 1970 |
|
KESHUBHAI SOMNATH Vs. STATE OF GUJARAT
|
September 25, 1970 |
|
KHATIJA ABDULLA IBRAHIM TAI SMT Vs. NATIONAL TOBACCO COMPANY OF INDIA LIMITED CALCUTTA
|
December 18, 1970 |
|
KHIMCHAND PARSHOTTAM Vs. SHAH BHUPATRAY NATHALAL
|
January 21, 1970 |
|
KHOJA MUSHABHAI GULAMHUSEINBHAI Vs. CHARITY COMMISSIONER GUJARAT STATE AHMEDABAD
|
July 28, 1970 |
|
KUBERDAS HARGOVANDAS MODI Vs. K N LALCHANDANI ITO
|
June 24, 1970 |
|
MADANLAL MATHURDAS Vs. INCOME TAX OFFICER RAJKOT
|
April 10, 1970 |
|
MADHUBEN Vs. THAKARDA LAKHAJI SENDHAJI
|
March 5, 1970 |
|
MAHENDRA MILLS LIMITED Vs. DESAI P B AAC
|
June 24, 1970 |
|
MANAGING HEIRS OF DECD CHOKSHI MADHAVLAL CHUNILAL Vs. PARMAR MOTISING MADHAVSING
|
August 26, 1970 |
|
MANUBHAI D SHAH Vs. STATE OF GUJARAT
|
September 25, 1970 |
|
MARGHABHAI BABARBHAI PATEL Vs. PARIKH R M ITO
|
April 9, 1970 |
|
MEHTA JAGJIVAN VANECHAND Vs. DOSHI VANECHAND HARAKHCHAND
|
June 29, 1970 |
|
MODJI LADHUJI Vs. K P VASU NAMBEESAN
|
July 1, 1970 |
|
MOTIBHAI NARSHIBHAI Vs. JIVTI BHAGWANJI
|
March 18, 1970 |
|
MOTILAL HIRABHAI SPINNING AND WEAVING CO., LTD. Vs. XYZ
|
July 23, 1970 |
|
MOTILAL SANKALCHAND JAIN Vs. MUNICIPAL CORPORATION AHMEDABAD
|
March 3, 1970 |
|
MUMAN HASANALI MOHMADALI Vs. STATE OF GUJARAT
|
March 26, 1970 |
|
NAGRI MILLS CO LTD Vs. TEXTILE LABOUR ASSOCIATION AHMEDABAD
|
July 15, 1970 |
|
NAROTTAMDAS L SHAH Vs. STATE OF GUJARAT
|
November 4, 1970 |
|
NATUBHAI MANILAL DESAI Vs. FAKRUDDIN KALUMIYA SAYED
|
March 3, 1970 |
|
NATWARLAL JERAMBHAI PATEL Vs. STATE OF GUJARAT
|
April 17, 1970 |
|
NAVJIVAN MILLS CO. LTD Vs. KOHINOOR MILLS CO. LTD., BOMBAY
|
September 9, 1970 |
|
PANALAL BALABHAI ZAVERI Vs. STATE OF GUJARAT
|
March 30, 1970 |
|
PARI JIVANLAL JETHALAL DECD Vs. MANHARLAL BHAGWANJI alias BHAGVANDAS JETHALAL
|
July 15, 1970 |
|
PARSHOTTAM MOTIBHAI PATEL Vs. ISHWARBHAI LALLUBHAI BIN DALABHAI
|
March 3, 1970 |
|
PARSHURAM POTTERY WORKS COMPANY LIMITED Vs. TRIVEDI D R WTO
|
August 6, 1970 |
|
PATAN ALI HUSSAIN Vs. KAJI MUSTAFAMIYAN AJAMMIYAN
|
April 2, 1970 |
|
PATEL AMBA NATHA Vs. PATEL VIRJI DEVJI
|
March 12, 1970 |
|
PATEL KHEMABHAI HARGOVANDAS Vs. JANTRAL VILLAGE PANCHAYAT
|
July 8, 1970 |
|
PATEL RAMJIBHAI DANABHAI Vs. A S TAMBE SALES TAX OFFICER ANAND
|
July 8, 1970 |
|
PATHAN BAJITKHAN KAYAMKHAN Vs. SHAH MANEKLAL HARILAL
|
December 9, 1970 |
|
PATNI ALI HUSSEIN Vs. MUSTAFAMIYAN AJAMMIYA
|
April 2, 1970 |
|
PIUSH BHAGABHAI Vs. D P JOSHI
|
July 15, 1970 |
|
PRAJAPATI CHAKU VIRJI Vs. PATEL AMBA GANPATRAM
|
November 4, 1970 |
|
PRAMANIK STORES Vs. COMMISSIONER OF SALES TAX STATE OF GUJARAT
|
November 22, 1970 |
|
R.C. MEHTA AND CO. Vs. HIMABHAI MANUFACTURING CO. LTD.
|
July 7, 1970 |
|
RAM NARAIN AND CO Vs. UNION OF INDIA
|
August 17, 1970 |
|
RAMANLAL BHOGILAL PATEL Vs. N H SETHNA
|
July 2, 1970 |
|
RAMBHAI HASARAM CHANDANI Vs. KHENGAR MAHIJI
|
March 10, 1970 |
|
RAMJIBHAI KALIDAS Vs. DESAI I G ITO
|
July 1, 1970 |
|
RAMSINHJI VIRAJI RATHOD, PARMANAND SOCIETY Vs. THE STATE OF GUJARAT AND ANR.
|
July 15, 1970 |
|
RANCHHODBHAI BHAIJIBHAI PATEL Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1970 |
|
RASIKLAL PATEL Vs. KAILASGAURI RAMANLAL MEHTA
|
September 23, 1970 |
|
RATILAL JIVAN Vs. STATE OF GUJARAT
|
April 3, 1970 |
|
RUBY LABORATORIES Vs. COMMISSIONER OF SALES TAX
|
November 26, 1970 |
|
SABARMATI RETI UDYOG KAMDAR SAHAKARI MANDAL LTD Vs. COMMISSIONER OF SALES TAX GUJARAT STATE
|
December 9, 1970 |
|
SARABHAI NAROTTAM Vs. DAVE PRAHLADRAI SHIVSHANKER
|
February 4, 1970 |
|
SARASWATIBEN Vs. MAFATLAL GOPALDAS PATEL
|
February 2, 1970 |
|
SAYED MOHOMED BAQUIR EL EDROOS VALDE SAYED JAFFER EL EDROOS SAJJADNASHIN OF EDROOS GADI Vs. ALIMIYA MAHMADMIYA
|
September 14, 1970 |
|
SHAH MULCHAND MOHANLAL Vs. SHAH DAMODARDAS AMTHACHAND
|
September 15, 1970 |
|
SHAH RAICHAND AMULAKH DECD Vs. UNION OF INDIA
|
January 31, 1970 |
|
SHAH RASIKLAL CHUNILAL Vs. SINDHI SHYAMLAL MULCHAND
|
November 11, 1970 |
|
SHANKERRAO RAMRAO MAIRAL Vs. SUMATI BHIKAJI KHISTE
|
February 24, 1970 |
|
SHANTILAL JETHALAL VYAS Vs. STATE OF GUJARAT
|
June 17, 1970 |
|
SHANTILAL POPATLAL KOTAK Vs. RAMNIKLAL MOHANLAL ASHRA
|
August 21, 1970 |
|
SHARDABEN WD O SITARAM MOHANLAL Vs. M I PANDYA
|
January 23, 1970 |
|
SHASHIKANT GOPALDAS AND CO Vs. SPECIAL L A OFFICER AHMEDABAD
|
April 3, 1970 |
|
STADFAST PAPER MILLS Vs. D.R. KOHLI, FORMER COLLECTOR OF CENTRAL EXCISE, BARODA
|
July 22, 1970 |
|
STAR RADIO ELECTRIC CO Vs. COMMISSIONER OF SALES TAX GUJARAT
|
November 13, 1970 |
|
STATE OF GUJARAT Vs. LAKHU NAROTTAM
|
November 13, 1970 |
|
STATE OF GUJARAT Vs. KARIMBHAI JAMALBHAI MEMON
|
October 12, 1970 |
|
STATE OF GUJARAT Vs. SARABHAI CHEMICALS
|
November 3, 1970 |
|
STATE OF GUJARAT Vs. DASHRATHLAL NATWARLAL PATEL
|
August 28, 1970 |
|
STATE OF GUJARAT Vs. SANGHAR IBRAHIM LADHA
|
March 9, 1970 |
|
STATE OF GUJARAT Vs. SHAH DINESHCHANDRA MOHANLAL
|
March 4, 1970 |
|
STATE OF GUJARAT Vs. NATHUBHAI MANILAL DESAI
|
July 7, 1970 |
|
STATE OF GUJARAT Vs. KANTILAL SHIVLAL
|
December 10, 1970 |
|
STATE OF GUJARAT Vs. MANEKLAL ROOGNATH
|
December 2, 1970 |
|
SURAT TEXTILE MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1970 |
|
SURAT VENKAR SAHAKARI SANGH LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 9, 1970 |
|
SYEDNA MOHAMED BURHANUDDIN THE 52ND DAI UL MULTAQ AND HEAD OF THE DAWOODI BOHRA COMMUNITY Vs. CHARITY COMMISSIONER GUJARAT STATE AHMEDABAD
|
April 23, 1970 |
|
THAKARDA JENAJI BAJAJI Vs. STATE OF GUJARAT
|
October 21, 1970 |
|
THAKKER PRABHURAM NAGJI Vs. BAI GANGABEN WD O NAROTTAMDAS LALJIBHAI
|
June 22, 1970 |
|
TRIBHOVANDAS JAMNADAS KANSARA Vs. STATE OF GUJARAT
|
February 12, 1970 |
|
TRIBHOVANDAS PURSHOTTAMDAS THAKKAR Vs. CHIMANLAL KESHAVLAL RANA
|
August 21, 1970 |
|
UNION MEDICAL AGENCY Vs. STATE OF GUJARAT
|
November 16, 1970 |
|
USMAN ALIAS USMANGANI NURMOHMAD Vs. N T CHINOY DEPUTY COMMISSIONER OF POLICE
|
January 27, 1970 |
|
VADILAL SODA ICE FACTORY Vs. COMMISSIONER OF INCOME TAX
|
September 10, 1970 |
|
VARIETY BODY BUILDERS Vs. COMMISSIONER OF SALES TAX, GUJARAT
|
November 9, 1970 |
|
VELO INDUSTRIES Vs. COLLECTOR BHAVNAGAR
|
October 5, 1970 |
|
VELO INDUSTRIES Vs. COLLECTOR BHAVNAGAR
|
September 30, 1970 |
|
VICAS TRACTORS Vs. COMMISSIONER OF SALES TAX
|
November 21, 1970 |
|
VIKYAMAL DAKUMAL Vs. PRAKASHSING ATMASING
|
March 18, 1970 |
|
VOHARA ABBASALI MAHOMADALLI LAKHAWALA Vs. STATE OF GUJARAT
|
June 18, 1970 |
|
VRAJLAL DAMODAR Vs. STATE OF GUJARAT
|
February 16, 1970 |
|
VRAJLAL MAKANDAS VALIYA Vs. L D JOSHI COLLECTOR DISTRICT BHAVNAGAR
|
October 5, 1970 |
|
VRAJLAL TRIKAMLAL Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1970 |