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A FIRM OF RAMPRASAD CHHOTALAL Vs. BAI REVA
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April 18, 1969 |
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AHMEDABAD MISCELLANEOUS INDUSTRIES WORKERS UNION Vs. ELECTRICITY MAJDOOR SABHA
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April 1, 1969 |
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AMBALAL KHODABHAI AND CO Vs. R PRASAD COLLECTOR OF CENTRAL EXCISE BARODA
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July 16, 1969 |
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ANANT MILLS COMPANY LIMITED Vs. MUNICIPAL CORPORATION FOR THE CITY OF AHMEDABAD
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October 27, 1969 |
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ARVINDBHAI MOTIBHAI PATEL Vs. HARGOVIND PARSHOTTAM PATEL
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July 10, 1969 |
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ASSISTANT COLLECTOR CUSTOMS BARODA Vs. MUKBUJUSEIN IBRAHIM PIRJADA
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February 7, 1969 |
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ATUL DRUG HOUSE LTD. Vs. STATE
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December 18, 1969 |
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BABAR SOMLA KAMLI Vs. GANPAT NARAYAN MOHITE
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January 9, 1969 |
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BABUBHAI HARGOVINDDAS Vs. STATE OF GUJARAT
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April 18, 1969 |
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BABULAL TULSIDAS Vs. SAYLA GRAM PANCHAYAT DIST SURENDRANAGAR
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August 25, 1969 |
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BACHUBHA RAMSINHJI Vs. SHIVLAL SHRI IPS
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June 26, 1969 |
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BALWANTRAI CHUNILAL BHATT Vs. STATE OF GUJARAT
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July 11, 1969 |
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BALWANTRAI K SHUKLA Vs. DALWADI DAHYA CHHAGAN
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December 8, 1969 |
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BHANBAI MAVJI Vs. KANBI KARSAN DEVRAJ
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June 17, 1969 |
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BHASKAR GUPTA AND ORS. Vs. STATE OF GUJARAT AND ORS.
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June 24, 1969 |
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CHANDRAKANT HIMATLAL Vs. HARJIVANDAS K KARELIA DR
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February 28, 1969 |
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CHHAGANJI KHENGARJI Vs. STATE OF GUJARAT
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August 22, 1969 |
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CHHAGANLAL PRATAPCHAND Vs. STATE OF GUJARAT
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December 24, 1969 |
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CHHITUBHAI GHELABHAI PATEL Vs. STATE OF GUJARAT
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May 2, 1969 |
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CHHOTALAL VAGHJIBHAI Vs. VIVEKANAND MILLS COMPANY LIMITED
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May 1, 1969 |
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CHIMANBHAI DADUBHAI DESAI Vs. CHATURBHAI P PATEL DISTRICT REGISTRAR CO OPERATIVE SOCIETIES
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December 24, 1969 |
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CHUNILAL MOTIRAM TAMAKUWALA Vs. M B SHELAT
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November 13, 1969 |
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COMMISSIONER OF GIFT TAX Vs. TARAMATI HARIPRASAD VASA MRS
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May 2, 1969 |
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COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA ENGINEERING COMPANY LIMITED
|
October 1, 1969 |
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D R OZA Vs. GOVERNMENT OF GUJARAT REVENUE AND AGRICULTURAL DEPARTMENT
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August 27, 1969 |
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DALICHAND VIRCHAND SHROFF DECD Vs. BABULAL RAJMAL
|
July 1, 1969 |
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DEVDUTT KISHORILAL PANDIT Vs. STATE OF GUJARAT
|
July 4, 1969 |
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DIGVIJAYSINHJI SALT WORKS LTD Vs. STATE OF GUJARAT
|
March 10, 1969 |
|
DIGVIJAYSINHJI SALT WORKS PRIVATE LIMITED THE Vs. STATE OF GUJARAT
|
June 17, 1969 |
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DINSHAWJI BAMANJI DALAL Vs. STATE OF GUJARAT
|
March 20, 1969 |
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DOONGARSEE AND SONS Vs. STATE OF GUJARAT
|
April 25, 1969 |
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DOSABHAI RATANSHA KERAVALA Vs. STATE OF GUJARAT
|
April 25, 1969 |
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EAST INDIA CO Vs. OFFICIAL LIQUIDATOR RAJRATNA MILLS LIMITED
|
June 25, 1969 |
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FAKIRCHAND MAKANDAS Vs. JAGADGURU SHANKERACHARYA
|
August 13, 1969 |
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FATUMAL DAYARAM Vs. RAEL SAMSON
|
October 8, 1969 |
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FIRM OF FAKIRCHAND MAKANDAS Vs. SHRI JAGADGURU SHANKARACHARYA ABHINAYA SACHIHIDAVAND TIRTH
|
August 13, 1969 |
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GAFURBHAI DAUDBHAI Vs. STATE OF GUJARAT
|
September 10, 1969 |
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GAUTAMLAL NARANLAL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
|
March 14, 1969 |
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GELA HIRA RABARI Vs. S V PANDYA
|
August 5, 1969 |
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GHANCHI VORA SAMSUDDIN ISABHAI Vs. STATE OF GUJARAT
|
February 11, 1969 |
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GOVINDSINGH RAMSINGHBHAI VAGHELA Vs. G SUBBA RAO ASSTT COLLECTOR DHOLKA
|
August 18, 1969 |
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GULABCHAND BHUDARBHAI SONI Vs. STATE OF GUJARAT
|
July 10, 1969 |
|
HARILAL GANGARAM Vs. STATE OF GUJARAT
|
January 10, 1969 |
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HARISING HARNAMSING KHOSLA DR Vs. E F DEBOO COMMISSIONER OF POLICE AHMEDABAD
|
July 11, 1969 |
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HARISINGH HARNAMSINH KHALSA DR Vs. STATE OF GUJARAT
|
October 7, 1969 |
|
HIMATLAL K SHAH Vs. DEBU SHRI POLICE COMMISSIONER AHMEDABAD
|
December 12, 1969 |
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HIMATLAL RATILAL RAJYAGOR Vs. STATE OF GUJARAT
|
October 13, 1969 |
|
INDERLAL PANWARMAL Vs. KHIALDAS SHEWARAM
|
September 30, 1969 |
|
ISMAIL SULEMAN BHAYAT Vs. STATE OF GUJARAT
|
March 10, 1969 |
|
JAFARABAD MUNICIPALITY Vs. KATHIAWAR INDUSTRIES LIMITED
|
January 18, 1969 |
|
JAYANTILAL AMRATLAL SHODHAN Vs. UNION OF INDIA
|
July 24, 1969 |
|
JAYANTILAL PARSHOTTAMDAS KAPALI Vs. STATE OF GUJARAT
|
March 6, 1969 |
|
JHALA UMEDSINHJI MERUBHABHAI Vs. INDUMATI MARKANDRAY TRIVEDI
|
November 26, 1969 |
|
JIVAN LALLU Vs. STATE OF GUJARAT
|
November 14, 1969 |
|
KALIDAS ALIAS UTTAMRAM NAGINDAS Vs. BALABHAI MOTIRAM
|
January 9, 1969 |
|
KANTABEN JAYANTIAL SONI Vs. RANJITLAL NATVERLAL SONI
|
August 18, 1969 |
|
KANTABEN WD O KALYANJI MOTICHAND Vs. DASHA SHRIMALI VANIK GNATI
|
January 7, 1969 |
|
KANTILAL DAMODARDAS Vs. STATE OF GUJARAT
|
July 2, 1969 |
|
KAUSHIKPRASAD CHANDULAL MAHADEVIA Vs. AHMEDABAD MUNICIPAL CORPORATION
|
July 8, 1969 |
|
KHACHAR RANA LAXMAN Vs. DHADHAL HATHIYABHAI MULUBHAI
|
April 28, 1969 |
|
KIRITSINHJI BHAGWATSINHJI Vs. PHARAMROJ PIROJSHAH WADIA
|
March 25, 1969 |
|
KRISHNA CINEMA Vs. STATE OF GUJARAT
|
August 13, 1969 |
|
LUVANA THAKARSI ALIAS SHANKERLAL KARSANDAS Vs. BHATIA HIRJI DAMODAR
|
November 25, 1969 |
|
M B KHARADE Vs. STATE OF GUJARAT
|
July 8, 1969 |
|
M/S. INDEQUIP LTD. Vs. M/S. MANECKCHOWK AND AHMEDABAD MANUFACTURING CO. LTD., BY PROVISIONAL LIQUIDATOR
|
December 10, 1969 |
|
MAGANLAL BUDHAIABHAI PATEL Vs. BAI DAHI
|
December 1, 1969 |
|
MANSUKHLAL VALLABHDAS Vs. MANGALABEN JERAMBHAI
|
August 6, 1969 |
|
MEHBOOBMIYA HASUMIYA Vs. STATE OF GUJARAT
|
April 23, 1969 |
|
MEHTA KESHAVLAL PRAGJI Vs. BHATIA DWARKADAS GOKALDAS
|
January 16, 1969 |
|
MOCHI DAMJIBHAI TRIKAMBHAI Vs. DAVE MANSUKHLAL ALIAS PUNJALAL GANGRAM
|
November 8, 1969 |
|
MOHANLAL JESINGBHAI Vs. P J PATEL TOWN DEVELOPMENT OFFICER AHMEDABAD MUNICIPAL CORPORATION
|
August 19, 1969 |
|
MOHANSING UMEDSING Vs. DULLABHBHAI JERAMBHAI
|
August 19, 1969 |
|
MOHMEDKHAN JAMIYATKHAN Vs. DADAMIYAN MOHMADMIYAN
|
July 28, 1969 |
|
MORARJI JIVANDAS Vs. THAKKAR TULSIDAS DEVJI
|
January 9, 1969 |
|
MULCHAND DASUMAL PARDASANI Vs. UNION OF INDIA
|
June 16, 1969 |
|
MUMAN HABIB NASIR KHANJI Vs. STATE OF GUJARAT
|
September 6, 1969 |
|
MUMAN KAMAL SABEDI PATEL Vs. STATE OF GUJARAT
|
October 8, 1969 |
|
MUSAMIYAN IMAM HAIDARBAX RAZVI SAJJADANASHIN OF HAZRAT PIR SHAH ALAM ROZA TRUST Vs. STATE OF GUJARAT
|
November 24, 1969 |
|
NADIAD ELECTRIC CO Vs. NADIAD BOROUGH MUNICIPALITY NADIAD
|
October 14, 1969 |
|
NANIBEN Vs. MAGANBHAI DURLABHBHAI
|
November 21, 1969 |
|
NANUBHAI NAGARJI DESAI Vs. STATE OF GUJARAT
|
April 23, 1969 |
|
NAVNITLAL MANILAL SHAH AND ANOTHER Vs. ATUL DRUG HOUSE AND ANOTHER
|
December 19, 1969 |
|
NEW SHORROCK SPG AND MFG CO LTD Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
July 4, 1969 |
|
NOORMOHMED ALIAS NOOKA AYUB Vs. STATE OF GUJARAT
|
January 17, 1969 |
|
OJAS CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 6, 1969 |
|
PATEL BECHAR NARSING Vs. STATE OF GUJARAT
|
August 19, 1969 |
|
PATEL PRABHUDAS DWARKADAS Vs. DHOLASAN GRAM PANCHAYAT DHOLASAN
|
July 23, 1969 |
|
POPATLAL RAVCHAND BHAU Vs. DASHA PORWAD JAIN CO OPERATIVE HOUSING SOCIETY LIMITED
|
January 29, 1969 |
|
PRAJARAM VITHALJI SHETH Vs. MAGANLAL VITHALJI SHETH
|
March 21, 1969 |
|
RAMANLAL CHHAGANLAL BHAVSAR Vs. P M DESAI
|
August 1, 1969 |
|
RAMSHREE MAHAVIR Vs. GIRDHARILAL BHOLANATH AGARWAL
|
December 9, 1969 |
|
RANCHHODLAL KHUMAJI JOSHI Vs. STATE OF GUJARAT
|
January 10, 1969 |
|
RATILAL MOTIRAM Vs. NATHUBHAI JETHABHAI
|
October 30, 1969 |
|
SAURASHTRA IRON FOUNDRY AND STEEL WORKS PRIVATE LIMITED Vs. BHAVNAGAR NAGARPALIKA
|
January 16, 1969 |
|
SHANTILAL NANABHAI Vs. MUNICIPAL CORPORATION
|
September 17, 1969 |
|
SHASHIKANT MOHANLAL DESAI Vs. STATE OF GUJARAT
|
January 7, 1969 |
|
SHUKLA A R DR Vs. COMMISSIONER OF GIFT TAX
|
May 2, 1969 |
|
SOJITRA MOHAN HARIBHAI Vs. VALA VISAMAN KALUBHAI
|
December 19, 1969 |
|
STATE OF GUJARAT Vs. MANCHHARAM CHHATUMAL LUWANA
|
December 10, 1969 |
|
STATE OF GUJARAT Vs. KANBI VALLABHA
|
October 28, 1969 |
|
STATE OF GUJARAT Vs. VIJAY SEWING MACHINE CO
|
October 30, 1969 |
|
STATE OF GUJARAT Vs. VAGHARI MOHAN BANA
|
September 16, 1969 |
|
STATE OF GUJARAT Vs. FULSINH BHIMSINH
|
August 26, 1969 |
|
STATE OF GUJARAT Vs. N VISWANATHA PROJECT MANAGER ONGC
|
June 27, 1969 |
|
STATE OF GUJARAT Vs. BHARWAD POPAT ZINA
|
July 7, 1969 |
|
STATE OF GUJARAT Vs. NEW SWADESHI MILLS
|
August 12, 1969 |
|
STATE OF GUJARAT Vs. SOMA JIVA
|
January 7, 1969 |
|
SUKHRAM ATMARAM Vs. SAMBHAJI MULUJI
|
August 8, 1969 |
|
SUPERINTENDENT CUSTOMS AND CENTRAL EXCISE VAPI Vs. RAICHAND LAKHAMSING SHAH
|
August 28, 1969 |
|
SURESHCHANDRA DHIRAJLAL STORE Vs. K K SHROTRIYA DISTRICT DEPUTY COLLECTOR
|
July 4, 1969 |
|
TEJA MOHAN Vs. MANGUBHAI MEHTA FOOD INSPECTOR AHMEDABAD MUNICIPAL CORPORATION
|
August 12, 1969 |
|
THAKARANI SHRI GUMANKUNVERBA KARAMSINHJI Vs. STATE OF GUJARAT
|
August 28, 1969 |
|
THE STATE OF GUJARAT Vs. JAYANTILAL KESHAVJI MEHTA
|
July 22, 1969 |
|
VAGHELA DAHYABHAI CHATURBHAI Vs. STATE OF GUJARAT
|
April 28, 1969 |
|
VAJESING MATHURSING Vs. STATE OF GUJARAT
|
July 9, 1969 |
|
VALJI MULJI SONEJI Vs. STATE OF GUJARAT
|
March 18, 1969 |
|
VASHRAM DAYA HARIJAN Vs. BIJAL DEVA HARIJAN
|
December 9, 1969 |
|
VILLAGE PANCHAYAT JASPUR Vs. STATE OF GUJARAT
|
April 29, 1969 |
|
VORA MULLA TAHERALI MULLA AKBARALI Vs. MANORANJAN BARUA
|
February 3, 1969 |
LOGIN