|
ABDUL SATAR JAJI IBRAHIM Vs. SHAH MANILAL TALAKCHAND
|
August 31, 1968 |
|
ADAM AHMED Vs. STATE OF GUJARAT
|
February 2, 1968 |
|
ADAMBHAI RANABHAI Vs. REGIONAL TRANSPORT AUTHORITY RAJKOT
|
January 30, 1968 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. JOITARAM GANESH
|
April 15, 1968 |
|
AMBALAL ALIAS AJAYKUMAR DWARKADAS AMIN Vs. KHEMBAI
|
March 20, 1968 |
|
AMBALAL RANCHHODDAS DECD Vs. SHAMJIBHAI LADHABHAI PATEL
|
February 13, 1968 |
|
ANIL STARCH PRODUCTS LIMITED Vs. STATE OF GUJARAT
|
July 18, 1968 |
|
ASHOKKUMAR GORDHANBHAI Vs. STATE OF GUJARAT
|
July 31, 1968 |
|
B DAR LABORATORIES Vs. STATE OF GUJARAT
|
June 19, 1968 |
|
B KANJIBHAI Vs. MOHANRAJ RAJENDRAKUMAR
|
July 9, 1968 |
|
BABUSING JODHASING JAMADAR Vs. STATE OF GUJARAT
|
March 14, 1968 |
|
BAI CHAMPA WD O NATVARLAL MOHANLAL Vs. DWARKADAS MOHANLAL
|
October 24, 1968 |
|
BAI CHANCHALBEN WD O BHIKHABHAI KALANDAS Vs. BURJORJI DINSHAWJI SETHNA
|
November 18, 1968 |
|
BAI CHANDANBEN JIVANLAL Vs. JOSHI L D COLLECTOR BHAVNAGAR
|
October 8, 1968 |
|
BAI FATMA WD O SULEMAN KASIM SIMJI Vs. ISMAIL HAFIZ GULAM MOHMAD SIMJI
|
February 16, 1968 |
|
BAI GALAL RAMSHI Vs. VRAJLAL ICHHASHANKER
|
April 5, 1968 |
|
BAI JADAV Vs. DURLABH RANCHHOD
|
December 10, 1968 |
|
BAI JAYABEN GIRJASHANKER OZA Vs. BAI BHANUMATI DAMJI
|
February 13, 1968 |
|
BAI KANKU Vs. VICTORBHAI KANJIBHAI KHRISTI
|
January 16, 1968 |
|
BAI KASHIBA WD O BALDEVDAS HATHIBHAI Vs. THAKOR FULABHAI MATHURBHAI
|
November 11, 1968 |
|
BAI LALITA Vs. SHARDABEN
|
July 23, 1968 |
|
BAI VASANTI WD O PATEL ISHVARLAL CHIMANLAL Vs. SURYAPRASAD ISHWARLAL
|
April 16, 1968 |
|
BALAMAL MATLOMAL Vs. STATE OF GUJARAT
|
February 28, 1968 |
|
BALDEVBHAI NATHABHAI Vs. STATE OF GUJARAT
|
August 2, 1968 |
|
BHARAT SURYODAYA MILLS CO LTD Vs. MOHATTA BROS
|
April 1, 1968 |
|
BHARATKUMAR CHINUBHAI Vs. COMMISSIONER OF INCOME TAX
|
August 30, 1968 |
|
BHARUCHA P M AND COMPANYMPANY Vs. VENKATESAN G S ITO
|
October 11, 1968 |
|
BIHARILAL KANAIYALAL DR Vs. STATE OF GUJARAT
|
August 1, 1968 |
|
BUDHUKHOKHAR SHAHBHAI Vs. STATE OF GUJARAT
|
October 25, 1968 |
|
CET Vs. AMBALAL SARABHAI
|
September 11, 1968 |
|
CHAMPAKLAL SOHANLAL Vs. J H SHAH
|
July 9, 1968 |
|
CHANDAN METAL PRODUCTS PVT LTD Vs. STATE OF GUJARAT
|
July 3, 1968 |
|
CHHATRASING RUPSINH BHALAVAT Vs. STATE OF GUJARAT
|
February 9, 1968 |
|
CHITRANJAN MANILAL SHAH Vs. MANE PATIL COLLECTOR OF AHMEDABAD
|
December 11, 1968 |
|
CHUNILAL DAHYABHAI Vs. DHARAMSHI NANJI
|
May 1, 1968 |
|
COLLECTOR OF BARODA Vs. HARIDAS MAGANLAL PARIKH
|
July 26, 1968 |
|
COLLECTOR OF PANCHMAHALS Vs. DESAI KESHAVLAL PANALAL DECD
|
August 13, 1968 |
|
COMMISSIONER OF EXPENDITURE TAX GUJARAT I AHMEDABAD Vs. AMBALAL SARABHAI
|
September 18, 1968 |
|
COMMISSIONER OF GIFT TAX Vs. KARNAJI LUMBAJI
|
September 19, 1968 |
|
COMMISSIONER OF INCOME Vs. SAKARLAL BALABHAI
|
January 17, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. ALEMBIC GLASS INDUSTRIES LIMITED
|
October 3, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. KARAMCHAND PREMCHAND PRIVATE LIMITED
|
September 4, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. SAKARLAL BALABHAI
|
January 15, 1968 |
|
COMMISSIONER OF INCOME-TAX Vs. ARVIND NARROTTAM
|
August 22, 1968 |
|
COMMISSIONER OF SALES TAX Vs. ANIL CO-OPERATIVE CREDIT SOCIETY
|
November 11, 1968 |
|
COMMISSIONER OF SALES TAX Vs. GODREJ SOAP PVT LTD
|
June 26, 1968 |
|
COMMISSIONER OF WEALTH TAX Vs. KESHAV MILLS COMPANY LIMITED
|
September 9, 1968 |
|
CONTROLLER OF ESTATE DUTY Vs. CHANDRAVADAN AMRATLAL BHATT
|
October 4, 1968 |
|
CONTROLLER OF ESTATE DUTY Vs. HUSENBHAI MOHAMEDBHAI BADRI
|
October 3, 1968 |
|
DAHYA REVLA Vs. REVA CHHITA
|
January 16, 1968 |
|
DHULABHAI KALUBHAI Vs. GANESHBHAI FULABHAI
|
February 15, 1968 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. HIMATRAM RAMDAS
|
October 30, 1968 |
|
FULSINH KESRISINHJI Vs. VALLABHDAS HARGOVANDAS
|
June 19, 1968 |
|
GANIBHAI MUSABHAI Vs. STATE OF GUJARAT
|
March 20, 1968 |
|
GANPATRAO DIYAJIRAO Vs. ABDUL HAMID HAJI AHMAD
|
September 25, 1968 |
|
H H MAHARAO SHRI MADANSINHJI SAHEB OF KUTCH Vs. STATE OF GUJARAT
|
July 31, 1968 |
|
HARJI HIRA RABARI Vs. E N RENISON DEPUTY COMM OF POLICE
|
April 25, 1968 |
|
HEIRS OF LATE JATASHANKER Vs. HEIRS OF LATE MAVJI
|
March 14, 1968 |
|
INDRAVADAN PARSHOTTAMDAS DESAI Vs. INDRAVADAN ABMALAL MEHTA
|
January 23, 1968 |
|
JATASHANKER FULCHAND MEHTA Vs. MAVJI TRIKAM
|
March 14, 1968 |
|
JAYABEN GIRJASHANKAR OZA Vs. BHANUMATI DAMJI
|
February 13, 1968 |
|
JAYANTILAL AMRUTLAL SHODHAN Vs. UNION OF INDIA
|
March 14, 1968 |
|
JAYANTILAL THAKORDAS Vs. STATE OF GUJARAT
|
July 2, 1968 |
|
JAYKANT HARKISHANDAS SHAH Vs. DURGASHANKER VALJI PANDYA
|
December 3, 1968 |
|
JENATBIBI Vs. KASAMBHAI NURBHAI RADHANPURI
|
September 25, 1968 |
|
JESHINGBHAI NATHUBHAI Vs. STATE OF GUJARAT
|
September 2, 1968 |
|
JHALAWAR ELECTRIC POWER SUPPLY COMPANY LIMITED Vs. WADHWAN CITY MUNICIPALITY
|
March 21, 1968 |
|
KALARIA OIL MILLS Vs. STATE OF GUJARAT
|
July 10, 1968 |
|
KANJI MULJI KANANI Vs. MANGLABEN PARMANAND
|
July 8, 1968 |
|
KANTILAL TRIKAMLAL Vs. CONTROLLER OF ESTATE DUTY
|
September 26, 1968 |
|
KARIO ALIAS MANSIGH MALU Vs. STATE OF GUJARAT
|
September 10, 1968 |
|
KHAMBHALIA MUNICIPALITY Vs. CHUNILAL BHAGWANJI
|
November 16, 1968 |
|
KHUBCHANDANI MEHERCHAND Vs. HIRALAL DAYALAL
|
November 26, 1968 |
|
KIKABHAI BHAGUBHAI Vs. COMMISSIONER OF WEALTH TAX
|
September 18, 1968 |
|
KIKABHAI SAMSUDDIN Vs. CONTROLLER OF ESTATE DUTY
|
October 10, 1968 |
|
KISHORCHANDRA BHANUSHANKER Vs. BHAVNAGAR MUNICIPALITY
|
October 8, 1968 |
|
KOLI TRIKAM JIVRAJ Vs. STATE OF GUJARAT
|
January 12, 1968 |
|
L N BHAGWATI Vs. PRABHAKAR MADHAVRAV JAMBEKAR
|
March 12, 1968 |
|
LALLUBHAI NARANBHAI Vs. STATE OF GUJARAT
|
April 17, 1968 |
|
LALMIYA SULAMHUSEN Vs. SHAIKH AHMED SHAIKH DAWOOD
|
March 20, 1968 |
|
LAXMIBEN GIRDHARLAL HEIRS OF DECD DR GIRDHARLAL Vs. STATE OF GUJARAT
|
August 6, 1968 |
|
LAXMIDAS RAMJI Vs. BAI SAVITA TULIDAS LOHANA
|
September 17, 1968 |
|
LILLAPORE GRAM PANCHAYAT Vs. ZINABHAI KALIDAS
|
November 18, 1968 |
|
M B THARADA Vs. STATE OF GUJARAT
|
September 2, 1968 |
|
MADHAVJI KHATAU KATIRA Vs. TRIKAMDAS NARANDAS TANNA
|
June 28, 1968 |
|
MAFATLAL KHODIDAS Vs. GIRDHARLAL DHURABHAI
|
November 26, 1968 |
|
MAGANLAL NARANDAS THAKKAR Vs. ARJAN BHANJI KANBI
|
December 10, 1968 |
|
MAGANLAL SHIVLAL Vs. MEMON DAUDBHAI MITHABHAI
|
December 12, 1968 |
|
MAHMADHUSEIN KURBANHUSEIN MITHIBORWALA Vs. ONALI FIDAALI
|
November 6, 1968 |
|
MAKWANA MOHANLAL PUNABHAI Vs. C H DAVE
|
September 27, 1968 |
|
MANASVI D M Vs. COMMISSIONER OF INCOME TAX
|
August 30, 1968 |
|
MANEKLAL NATTHALAL JINGAR Vs. OCHHAVLAL CHHAGANLAL
|
December 3, 1968 |
|
MANHARLAL MANILAL SHAH Vs. OFFICIAL LIQUIDATOR
|
July 25, 1968 |
|
MANHARLAL MANILAL SHAH Vs. OFFICIAL LIQUIDATOR THE RAJ RATNA NARANBHAI MILLS COMPANY LIMITED
|
June 18, 1968 |
|
MANHERLAL H BAROT Vs. RAVJI JADAV
|
March 14, 1968 |
|
MANIBHAI SHIVABHAI Vs. STATE OF GUJARAT
|
December 4, 1968 |
|
MANILAL BHULABHAI SOLANKI Vs. R PARTHSARTHI COLLECTOR OF BULSAR
|
November 26, 1968 |
|
MANSA NAGAR PANCHAYAT Vs. A K CHAKRAVARTY DISTRICT DEVELOPMENT OFFICER MEHSANA
|
July 19, 1968 |
|
MANSHANKAR PRABHASHANKER DWIVEDI Vs. STATE OF GUJARAT
|
September 9, 1968 |
|
MODI NARANDAS CHHAGANLAL Vs. JAMNADAS MANEKLAL
|
February 1, 1968 |
|
MOHMAD YASIN Vs. STATE OF GUJARAT
|
March 7, 1968 |
|
MRIDULA A SARABHAI Vs. COMMISSIONER OF EXPENDITURE TAX
|
September 18, 1968 |
|
MUKUNDLAL HIRALAL Vs. STATE OF GUJARAT
|
June 28, 1968 |
|
NAGINLAL JORAVARMAL Vs. STATE OF GUJARAT
|
February 27, 1968 |
|
NANJI PANCHA Vs. DAULAL NARAINDAS
|
April 18, 1968 |
|
NARENDRASINGH MOTILAL JOHARY Vs. KARAMCHAND PREMCHAND PVT LIMITED
|
October 4, 1968 |
|
NATVARLAL DAMODARDAS Vs. STATE OF GUJARAT
|
January 31, 1968 |
|
NENCHAND DHULABHAI Vs. STATE OF GUJARAT
|
January 16, 1968 |
|
NEW SAURASHTRA VANASPATI CO MORVI Vs. B A MAHARAJA SALES TAX OFFICER DIVISION I RAJKOT
|
July 11, 1968 |
|
NOORBHAI JAMALBHAI Vs. AMBALAL CHUNILAL
|
August 28, 1968 |
|
OD ZAVERBHAI GOBARBHAI Vs. STATE OF GUJARAT
|
December 5, 1968 |
|
OFFICIAL TRUSTEE Vs. CONTROLLER OF ESTATE DUTY
|
September 25, 1968 |
|
PANNA SANJAY TRUST Vs. COMMISSIONER OF INCOME TAX
|
August 23, 1968 |
|
PARMAR BHIKHABHAI DHULABHAI Vs. STATE OF GUJARAT
|
November 11, 1968 |
|
PATEL LAXMIDAS KARMAN Vs. STATE OF GUJARAT
|
July 8, 1968 |
|
PATEL RATNABHAI UKABHAI Vs. RUPJIBHAI FULJIBHAI VALVI
|
March 26, 1968 |
|
PETLAD BULAKHIDAS MILLS CO LTD Vs. UNION OF INDIA
|
November 22, 1968 |
|
PIRUBHAI RAMJUBHAI MAMOMEDAN Vs. TRIKAMLAL NANJIBHAI
|
December 7, 1968 |
|
POONEKAR V L Vs. COLLECTOR OF CENTRAL EXCISE L S KAUL BARODA AND
|
December 10, 1968 |
|
PRAKASH TRADING CO Vs. STATE OF GUJARAT
|
July 3, 1968 |
|
PRINCE RANJITSINH P GAEKWAD Vs. COMMISSIONER OF WEALTH TAX
|
September 9, 1968 |
|
QHUNA BHIKHA PATEL Vs. STATE OF GUJARAT
|
April 18, 1968 |
|
RAJPUT TEJSINH PRATAPSINGH Vs. STATE OF GUJARAT
|
August 18, 1968 |
|
RAMANLAL GOVINDRAM Vs. AHMEDABAD MUNICIPAL CORPORATION
|
November 20, 1968 |
|
RAMJI POPATBHAI PATEL Vs. JAMNADAS SHAH COMMISSIONER RAJKOT
|
April 16, 1968 |
|
RANCHHODBHAI JETHABHAI Vs. PARSHOTTAM GALABHAI
|
March 29, 1968 |
|
RANCHHODLAL NARANDAS Vs. NATVERLAL CHUNILAL KHAMAR
|
January 24, 1968 |
|
RATIA MOHAN Vs. STATE OF GUJARAT
|
March 6, 1968 |
|
RAVINDRA GUNVANTLAL Vs. CONTROLLER OF ESTATE DUTY
|
September 21, 1968 |
|
SAKARCHAND CHHAGANLAL Vs. CONTROLLER OF ESTATE DUTY
|
October 4, 1968 |
|
SANKALCHAND VARCHHASJI Vs. KHENGARAM VARDHAJI
|
February 19, 1968 |
|
SATUBHA K VAGHELA Vs. MOOSA RAZA THE DISTRICT DEVELOPMENT OFFICER AHMEDABAD
|
February 21, 1968 |
|
SHAH SHIVLAL BHOGILAL Vs. SHAH VADILAL DIPCHAND
|
February 6, 1968 |
|
SHANTABEN S KAPADIA Vs. CONTROLLER OF ESTATE DUTY
|
September 19, 1968 |
|
SHANTI KUSUM DAS GUPTA Vs. OIL AND NATURAL GAS COMMISSION DEHRA DUN UTTAR
|
September 3, 1968 |
|
SHANTILAL CHANDULAL SHAH Vs. INDUSTRIAL COURT AHMEDABAD
|
September 25, 1968 |
|
SHANTILAL RATANJI DESAI Vs. MANGUBHAI CHHOTUBHAI DESAI
|
November 20, 1968 |
|
SHIVKUMAR ATMARAM Vs. STATE OF GUJARAT
|
December 6, 1968 |
|
STATE OF GUJARAT Vs. GIRASIA MANGALSINH KESHUBHA
|
December 13, 1968 |
|
STATE OF GUJARAT Vs. SHAH VELJIBHAI MOTICHAND LUNAWADA
|
November 12, 1968 |
|
STATE OF GUJARAT Vs. SAMAJ ALIAS ISMAIL AHMED
|
February 6, 1968 |
|
STATE OF GUJARAT Vs. BHOGILAL LALLUBHAI PANDYA
|
February 22, 1968 |
|
STATE OF GUJARAT Vs. AMBALAL MANGALDAS PATEL
|
March 6, 1968 |
|
STATE OF GUJARAT Vs. PAGI BHURABHAI RUMALBHAI
|
March 27, 1968 |
|
STATE OF GUJARAT Vs. VORA SAIFUDDIN AKBARALI
|
April 30, 1968 |
|
STATE OF GUJARAT Vs. B G BATWARA AND CO
|
June 19, 1968 |
|
STATE OF GUJARAT Vs. YAKUBBHAI HAJIHAKUMUTDIN AND CO
|
June 21, 1968 |
|
STATE OF GUJARAT Vs. SURAT PANJARAPOLE
|
June 17, 1968 |
|
STATE OF GUJARAT Vs. KESHAVLAL MANGUBHAI
|
June 18, 1968 |
|
STATE OF GUJARAT Vs. HINDUSTAN TRADERS RAJKOT
|
June 21, 1968 |
|
STATE OF GUJARAT Vs. SANT KABIR CEMENT MOULDING WORKS
|
June 26, 1968 |
|
STATE OF GUJARAT Vs. MUKHI STORES
|
November 11, 1968 |
|
SUVARNABEN Vs. RASHMIKANT CHINUBHAI SHAH
|
December 11, 1968 |
|
TARWADI RAVISHANKER MOHANLAL Vs. COLLECTOR PANCHMAHALS
|
June 21, 1968 |
|
TESTEELS LTD Vs. N M DESAI
|
April 5, 1968 |
|
THAKKAR VITHALBHAI HARGOVIND Vs. KACHHIA JAGJIVAN MOTILAL DECD
|
September 24, 1968 |
|
TRILOCHANA GIRDHARLAL PATEL HEIRS OF Vs. STATE OF GUJARAT
|
August 7, 1968 |
|
V L POONEKAR Vs. L S KAUL COLLECTOR CENTRAL EXCISE BARODA
|
December 10, 1968 |
|
VADILAL DIPCHAND Vs. SHIVLAL BHOGILAL
|
February 6, 1968 |
|
ZARIN RUSTOMJI MUNSHI MISS Vs. SANTUBHAI MANILAL PATEL
|
April 24, 1968 |