REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL AZIZ ANSARI Vs. BHAGWANDAS NATHUBHAI	March 17, 1967
AGRICULTURAL PRODUCE MARKET COMMITTEE AT DAHOD Vs. CONTRACTOR MUNSHI MUSARAF GULAB	July 18, 1967
AJITRAI SHIVPRASAD MEHTA Vs. VASUMATI	June 20, 1967
ALARAKHAN HASSAN Vs. AMIR HUSSAIN ALADMIYA	March 30, 1967
ALIMIYA MAHMADMIYA Vs. SAYED MOHOMED BAQUIR EL EDROOS VALDS SAYED JAFFER EL EDROOS	April 24, 1967
ALUMAL TAHELRAM Vs. MEHTHRAM BASARMAL	March 16, 1967
AMBALAL SARUPCHAND MANIAR Vs. MANIBHAI TULSIBHAI PATEL	January 16, 1967
AMBICA MILLS LTD Vs. SECOND LABOUR COURT	September 15, 1967
BABUBHAI MADHAVLAL PATEL Vs. STATE OF GUJARAT	February 13, 1967
BABUBHAI PRABHUDAS Vs. P C ADELAJI KALUJI	December 16, 1967
BABULAL CHHAGANLAL BAROT Vs. STATE OF GUJARAT	January 11, 1967
BAI DIWALI Vs. KOLI BALA RANCHHOD	November 8, 1967
BAI SARDA Vs. PATEL KESHAVLAL JOITARAM	October 7, 1967
BALKRISHNA DWARKADAS VYAS Vs. GUJARAT HOUSING BOARD	August 29, 1967
BARODA BOROUGH MUNICIPALITY Vs. SOMA BHAIJI	April 26, 1967
BHAILAL TRIBHOVANDAS AND COMPANYMPANY Vs. COMMISSIONER OF INCOME TAX	July 31, 1967
BHUPENDRA CHANDULAL PATEL Vs. STATE OF GUJARAT	September 18, 1967
BRIJCHANDRA GORDHANDAS JAGIRDAR Vs. STATE OF GUJARAT	May 5, 1967
CHAKI JAKERIA ABDULLA Vs. MEMON ISMAIL UMAR	April 7, 1967
CHAMAR JIVABHAI BECHARDAS Vs. CHAMAR HARIJAN KESHARBHAI	September 12, 1967
CHAMPAKLAL PARBHULAL PARIKH Vs. NATVARLAL GORDHANDAS GANDHI	November 24, 1967
CHHAGANLAL KIKABHAI Vs. STATE OF GUJARAT	November 15, 1967
CHHOTALAL JIVABHAI PATEL DR Vs. VADILAL LALLUBHAI MEHTA	September 29, 1967
CHIMANLAL CHHOTALAL Vs. COMMISSIONER OF INCOME TAX	August 4, 1967
CHIMANLAL HARILAL KHARVA Vs. RAMJIBHAI AMBALAL GANDHI	March 30, 1967
CHOOHARMAL WADHURAM Vs. COMMISSIONER OF INCOME TAX	August 14, 1967
CHUNILAL KHUSHALDAS PATEL Vs. COMMISSIONER OF INCOME TAX	July 10, 1967
COMMISSIONER INCOME TAX GUJARAT Vs. HIRALAL MOHANLAL SHAH	July 20, 1967
COMMISSIONER INCOME TAX THE GUJARAT Vs. JIVIBEN SMT	June 20, 1967
COMMISSIONER INCOME TAX THE GUJARAT Vs. JEKISONDAS BHUKHANDAS	June 22, 1967
COMMISSIONER OF INCOME TAX Vs. JIVIBEN	June 20, 1967
COMMISSIONER OF INCOME TAX Vs. KASTURBHAI LALBHAI	June 26, 1967
COMMISSIONER OF INCOME TAX Vs. BHAVNAGAR TRUST CORPORATION PRIVATE LIMITED	July 12, 1967
COMMISSIONER OF INCOME TAX Vs. CHINUBHAI M MODI	July 4, 1967
COMMISSIONER OF INCOME TAX Vs. KOTHARI S C	August 3, 1967
COMMISSIONER OF INCOME TAX Vs. BHANJI KANJIS SHOP	August 7, 1967
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA WIRE HEALDS MANUFACTURING COMPANYMPANY PRIVATE LIMITED	July 28, 1967
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD RANA CASTE ASSOCIATION	July 25, 1967
COMMISSIONER OF INCOME TAX Vs. INDUMATI RATANLAL	October 9, 1967
COMMISSIONER OF WEALTH TAX Vs. ARUNDHATI BALKRISHNA MRS	October 9, 1967
COMMISSIONER OF WEALTH TAX Vs. BHOGILAL MAGANLAL SHAH	August 17, 1967
D C CHHOWALA ASSTT COMMISSIONER OF LABOUR GUJARAT Vs. GUJARAT PAPER MILLS LIMITED	September 21, 1967
D S MERAMWALA BHAYAWALA Vs. BAI SHRI AMARBA JETHSURBHAI	November 10, 1967
DALSUKHJI VARVAJI Vs. STATE OF GUJARAT	February 1, 1967
DAWOOD MAHOMED PATHAN Vs. UNION OF INDIA	September 1, 1967
DAYAPRAKASH TRIKAMBHAI Vs. SPEICAL LAND ACQUISITION OFFICER	April 11, 1967
DESAI NAVINKANT KESARLAL Vs. PRABHAT KABHAI	February 23, 1967
DEVCHAND SHIVRAM PATEL Vs. BAI BABU	March 15, 1967
DHIRAJBEN R AMIN Vs. COMMISSIONER OF INCOME TAX	July 10, 1967
DISTRIBUTORS BARODA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 7, 1967
FIRM OF MOHANLAL NAROTTAMDAS Vs. BECHARDAS KHUSALDAS	February 3, 1967
G L SHUKLA Vs. STATE OF GUJARAT	March 13, 1967
GALABJI KHODAJI Vs. MOOSAMIYA IMAM HAIDERBUX	July 25, 1967
GANDHI BHUPATLAL JAGJIVAN Vs. SHAH SHUKHLAL VARSHIDAS NANALAL	July 19, 1967
GUJARAT STATE CO OPERATIVE LAND MORTGAGE BANK LIMITED Vs. P R MANKAD JUDGE LABOUR COURT RAJKOT	August 25, 1967
GUNVANTLAL MANGALDAS Vs. COMMISSIONER OF INCOME TAX GUJARAT	July 19, 1967
H S SHOBASING AND SONS Vs. SAURASHTRA IRON FOUNDRY AND STEEL WORKS PVT LIMITED	July 14, 1967
HAJARKAN KALUBAVA Vs. KESARKHAN KAYAMKHAN	March 13, 1967
HARIVALLABH CHHOTALAL NAGORI Vs. AHMEDALI RAJABHAI KADIANI	November 30, 1967
HARNAMSING LALSING Vs. GANGARAM ITCHHARAM	October 10, 1967
HATI DEVDAN SARMAN Vs. STATE OF GUJARAT	January 17, 1967
HIRALAL HARGOVINDAS Vs. POPATLAL SANKALCHAND PATEL	August 2, 1967
IBRAHIMBHAI KARIMBHAI CHHIPA Vs. STATE OF GUJARAT	May 4, 1967
ISAC OSMAN HAJI Vs. VALIMOHMAD ISAC	April 26, 1967
ISHWARBHAI DESAIBHAI PATEL Vs. VADILAL LALLUBHAI MEHTA	August 7, 1967
JADEJA MAHIPATSINH BHAVUBHA Vs. STATE OF GUJARAT	October 17, 1967
JAYANTILAL JAGJIVANDAS Vs. RATILAL SOMNATH	March 27, 1967
JAYANTILAL JIVANLAL MISTRI Vs. RATILAL JIVANLAL MISTRI	July 3, 1967
JAYANTILAL VRAJLAL BAROT Vs. STATE OF GUJARAT	July 21, 1967
JETHALAL NANALAL Vs. STATE OF GUJARAT	May 3, 1967
JHALA JAGATSINGJI FALJIBHAI Vs. JHALA AMARSING RAHULSA	April 20, 1967
JILUBHA FATEHSINH PARMAR Vs. A J THAKAR	January 12, 1967
JOSHI RATAASI GOPAJI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	October 4, 1967
KACHARJI HARIJI Vs. STATE OF GUJARAT	June 27, 1967
KANAIYALAL CHIMANLAL MODY Vs. STATE OF GUJARAT	February 7, 1967
KANBI MAVJI KHIMJI Vs. KANBI MANJIBHAI ABJIBHAI	June 24, 1967
KANSARA ABDULREHMAN SADRUDDIN Vs. TRUSTEES OF THE MANIAR JAMAT AHMEDABAD	July 4, 1967
KANSARA KANTILAL FOGATLAL Vs. BAI MANIBEN	June 23, 1967
KASTURBHAI RAMCHAND PANCHAL Vs. MOHANLAL NATHUBHAI	August 16, 1967
KESHAVLAL PARBHUDAS CHOKSHI Vs. MANUBHAI I VYAS	February 2, 1967
KESHAVLAL PEHALADBHAI PATEL Vs. STATE OF GUJARAT	June 8, 1967
KESHAVLAL PEHHALABHAI PATEL Vs. STATE OF GUJARAT	June 7, 1967
KHOJA AHMADALI HAJI JERAJBHAI Vs. HUSSEIN KASU NANGIYA	September 29, 1967
KOLI DAYA MERA Vs. STATE OF GUJARAT	October 5, 1967
KURBANHUSSEIN IBRAHIMJI MITHIBORWALA Vs. COMMISSIONER OF INCOME TAX	June 22, 1967
LALJI HARIDAS Vs. COMMISSIONER OF INCOME TAX	July 27, 1967
LAXMANDAS S O VARANDAL Vs. LACHAMIBAI	February 23, 1967
LAXMIDAS DAMODARDAS Vs. L CHANDRABHAN	September 13, 1967
LILADHAR PATHUBHAI Vs. PRAVINCHANDRA NAGJIBHAI	April 3, 1967
LOHANA VASANTLAL DEVCHAND Vs. STATE OF GUJARAT	July 24, 1967
MADANBHAI RAMJIBHAI PATEL Vs. STATE OF GUJARAT	August 24, 1967
MAGANLAL JAGJIWANDAS Vs. LAKHIRAM HARIDASMAL	August 10, 1967
MAGANLAL KARSANDAS Vs. BEDI GRAM PANCHAYAT	February 16, 1967
MAHMAD UMAR ABDUL RAHIM NARMAVALA Vs. SHAH MANILAL GOKALDAS	July 20, 1967
MAHOMAD USMAN GULAM MOHIUDDIN Vs. DHANSHANKER JAGANNATH BHATT	October 18, 1967
MANEKLAL VALLABHDAS PARIKH AND SONS Vs. COMMISSIONER INCOME TAX GUJARAT	July 10, 1967
MANILAL AMRITLAL THAKKAR Vs. GOVINDLAL CHHAGANLAL SHAH	December 15, 1967
MANILAL R PANDYA FOOD INSPECTOR AHMEDABAD Vs. CHIMANLAL PARSHOTTAMDAS	May 5, 1967
MANKA HARI Vs. STATE OF GUJARAT	January 16, 1967
MATUBAI CHUNILAL PATEL Vs. COMMISSIONER OF INCOME TAX	July 11, 1967
MATUBHAI CHUNILAL PATEL Vs. COMMISSIONER OF INCOME TAX AHMEDABAD	July 11, 1967
MODI DAHYABHAI AMBALAL Vs. JAYANTILAL C SHAH	February 24, 1967
MODI MOHANLAL BHAGWANDAS Vs. SHAH KESHAVLAL JETHALAL	March 3, 1967
MOHANLAL NATHUBHAI Vs. R M DESAI DEVELOPMENT COMMISSIONER GUJARAT	September 22, 1967
MUSTAFA ISMAIL Vs. MANISHANKER alias MAHESHKUMAR KESHAVLAL VYAS	March 21, 1967
NAJARKHAN KALUBAVA Vs. KESARKHAN KAYAMKHAN	March 11, 1967
NANALAL HARISHANKER Vs. STATE OF GUJARAT	August 3, 1967
NANDKISHORE SAKARLAL Vs. STATE OF GUJARAT	June 19, 1967
NARANDAS TOLARAM Vs. BHAGSINGH KIRPALSINGH KHALSA	June 7, 1967
NARAYANPRASAD HARIBHAI MAJMUDAR Vs. MERUBHAI RAYABHAI	March 20, 1967
NARHARIBHAI SUKHANAND DAVE Vs. CHATURBHAI DHARAMSINH	September 18, 1967
NAVINCHANDRA BABULAL BHAVSAR Vs. BACHUBHAI DHANABHAI SHAH	March 14, 1967
NAVSING THAVARIA Vs. STATE OF GUJARAT	April 12, 1967
NEW SWADESHI MILLS AHMEDABAD LTD Vs. S K RATTAN	October 13, 1967
PANCHAL KESHAVLAL SOMNATH Vs. CHINUBHAI JAGJIVANDAS	June 26, 1967
PARMAR GOGJI KANA Vs. PARMAR GANESH MOTI	June 20, 1967
PARVATIBEN WD O JOITARAM SAKARCHAND Vs. HIMATLAL HIRALAL AND CO	May 4, 1967
PATEL AND SONS PRIVATE LIMITED J R Vs. COMMISSIONER OF INCOME TAX	August 14, 1967
PATEL DHARAMSHI PREMJI Vs. BAI SAKAR KANJI	April 13, 1967
PATEL HARGOVAN NATHUBHAI Vs. STATE OF GUJARAT	February 2, 1967
PATEL ISHWARBHAI LALLUBHAI Vs. PARASHOTTAM RANCHHODBHAI	February 18, 1967
PATEL KALIDAS DEVRAJ Vs. PATEL KUVERJI ASHARAM	June 22, 1967
PATEL MULCHAND JOITARAM Vs. BAI AMTHI	October 3, 1967
PRAJAPATI GANESHJI IDAJI Vs. HASTUBEN HEMRAJ	March 20, 1967
PREMCHAND JECHAND Vs. K G SANGHRANI ASSISTANT DIRECTOR OFFICE OF THE TEXTILE COMMISSIONER	November 10, 1967
QUAZI REZIUDDIN BADRUDDIN Vs. MAHMAD AMIN HAJI ABDULKADER	May 3, 1967
RAMALAL TRIBHOVANDAS THAKKAR Vs. SHANTABEN	January 20, 1967
RAMANLAL TRIBHOVANDAS THAKKAR Vs. SHANTABEN alias KAMLABEN	January 20, 1967
RAMTAHEL RAMANAND AND ORS Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LTD (CALICO MILLS, AHMEDABAD) AND ANR	October 3, 1967
RAOL SHRI CHANDRASINHJI DILAWARSINHJI Vs. DHANVANTKUNVERBA WD O RAOL SHRI MADHAVSINHJI HEMATSINHJI	June 24, 1967
RATILAL BALABHAI NAZAR Vs. RANCHHODBHAI SHANKERBHAI PATEL	April 26, 1967
S M THAKKAR MRS Vs. M A BAQUI	April 28, 1967
SABUDDIN SHEIKH MANSUR Vs. J S THAKKAR	May 4, 1967
SANATKUMAR BHIKHABHAI PATEL Vs. STATE OF GUJARAT	March 6, 1967
SAURASHTRA SALT MANUFACTURING COMPANY Vs. COMMISSIONER OF INCOME TAX	July 27, 1967
SAURASHTRA SALT MFG CO Vs. COMMISSIONER INCOME TAX GUJARAT	July 27, 1967
SEVANTILAL S SHAH Vs. STATE OF GUJARAT	January 16, 1967
SEVANTILAL S SHAH Vs. STATE OF GUJARAT	January 12, 1967
SHAH CHAMPSHI KUNVERJI Vs. SONI BHAILAL DAMJI	June 19, 1967
SHAH PRABHUDAS ISHWARDAS Vs. SHAH BHOGILAL NATHALAL CO PARCENERS OF A JINT HINDU FAMILY	April 11, 1967
SHAIKH MOHMAD AFZAL SHAIKH MOHMAD HUSAIN Vs. STATE OF GUJARAT	September 22, 1967
SHANTABEN THAKOR WD O CHANDULAL HEMCHAND Vs. NEW RAJPUR MILLS COMPANY LIMITED	April 14, 1967
SHANTILAL R DESAI Vs. P N VYAS	July 4, 1967
SHANTILAL RATNAJI Vs. STATE OF GUJARAT	August 18, 1967
SHARADCHANDRA AMULAKHRAY DESAI Vs. NANA BHURA	February 23, 1967
SHETH GUNVANTLAL MANGALDAS Vs. COMMISSIONER OF INCOME TAX	July 19, 1967
STATE OF GUJARAT Vs. JAMADAR MANSINGRAO BHAGVATRAO	August 10, 1967
STATE OF GUJARAT Vs. JETHANAND KUNDOMAL	February 9, 1967
STATE OF GUJARAT Vs. SHANUBHAI MATUBHAI	January 12, 1967
STATE OF GUJARAT Vs. BATUKBHAI HARGOVIND VORA	January 24, 1967
STATE OF GUJARAT Vs. ALI BIN RAJAK	May 4, 1967
STATE OF GUJARAT Vs. JIVANLAL BHIMJIBHAI	December 5, 1967
STATE OF GUJARAT Vs. PANDYA MOHANLAL UGRESHWAR	October 19, 1967
STATE OF GUJARAT Vs. ONE DEAF AND DUMB MAN	October 20, 1967
STATE OF GUJARAT Vs. RAMANLAL CHIMANLAL KHATRI	November 8, 1967
STATE OF GUJARAT Vs. JETHANAND SHAMALDAS	October 17, 1967
SURENDRASINHAJI JORAWARASINHJI JHALA Vs. U M BHATTA	January 23, 1967
TAKHATSING GULABSING Vs. CHANDULAL SHIVLAL SHAH	October 4, 1967
THAKKAR RAMANLAL SHIVLAL Vs. THAKKAR HIMATLAL RANCHHODDAS	February 18, 1967
THAKOR GAMANSINGJI GULABSINHJI Vs. N V VANIKER D P A JAGIR ABOLITION OFFICER BANASKANTHA	January 31, 1967
THAKORDAS SUGNAMAL Vs. STATE OF GUJARAT	January 28, 1967
UNION OF INDIA Vs. LALJI BHIMJI	April 25, 1967
UNITED INDUSTRIES Vs. DALWADI AND CO	November 15, 1967
VASAVA NAROTTAM UNJU Vs. SHAH AMBALAL MAGANLAL	December 2, 1967
VIJAYKUMAR K SHAH Vs. FIRM OF PARI NARESHCHANDRA	February 8, 1967
VORA IBRAHIM AKBARALI Vs. STATE OF GUJARAT	July 12, 1967
VORA SALEHBHAI GULAMBHAI Vs. STATE OF GUJARAT	July 12, 1967
WINTEX MILLS Vs. N C KANDOLA, ASSISTANT COLLR OF EX, BARODA	September 2, 1967
YADURAY BANSI SADAVRATI Vs. SUNDERBAI	March 28, 1967

Year 1967 of HIGH COURT OF GUJARAT

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