|
ABDUL HUSSEIN TAYABHAI Vs. STATE OF GUJARAT
|
October 15, 1966 |
|
ABDUL RAHIM ABDUL SIDIQUE Vs. SHANTILAL VANECHAND
|
November 10, 1966 |
|
ABU UMAR Vs. STATE OF GUJARAT
|
August 25, 1966 |
|
ADAMBHAI HASANBHAI Vs. ADAM MALKA
|
December 6, 1966 |
|
ADESING BAVABHAI Vs. STATE OF GUJARAT
|
October 4, 1966 |
|
AHER SAMAT BHIMA Vs. STATE OF GUJARAT
|
September 19, 1966 |
|
AHMEDABAD SARANGPUR MILLS Vs. D R KOHIL
|
January 20, 1966 |
|
ALIHUSEIN ABBASBHAI Vs. COLLECTOR PANCHMAHALS
|
July 4, 1966 |
|
ALUBHAI MUJATBHAI Vs. STATE OF GUJARAT
|
January 17, 1966 |
|
AMBALAL MANSUKHRAM JOSHI Vs. SPECIAL LAND ACQUISITION OFFICER
|
July 8, 1966 |
|
AMRATLAL MANILAL MODI Vs. CACHRAJI DALAJI
|
September 15, 1966 |
|
BABUBHAI KHUSALDAS GANDHI Vs. SPECIAL LAND ACQUISITION OFFICER CORPORATION AHMEDABAD
|
August 18, 1966 |
|
BABULAL CHHOTALAL Vs. STATE OF GUJARAT
|
October 3, 1966 |
|
BAI HIRALAXMI Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
May 5, 1966 |
|
BAI RANI BAVA Vs. JIVA VARSANG
|
February 10, 1966 |
|
BAI SHANTA Vs. STATE OF GUJARAT
|
February 14, 1966 |
|
BAI ZABU KHIMA Vs. AMARDAS BALAKDAS alias AMARSHI BECHAR
|
March 23, 1966 |
|
BALVANTSINGH BHIMSINGH Vs. N RAMA IYER IGP
|
July 13, 1966 |
|
BANWARILAL Vs. STATE OF GUJARAT
|
March 28, 1966 |
|
BAPUBHAI LUNVIR Vs. R B MEHTA PRESIDENT GUJARAT REVENUE TRIBUNAL
|
September 15, 1966 |
|
BAROT JAGANATH MAGANLAL Vs. PARSHOTTAMDAS NATHUBHAI BRAHMBHATT
|
October 11, 1966 |
|
BASHIR AHMED HAFIZ MEHBUB Vs. STATE OF GUJARAT
|
January 2, 1966 |
|
BAVA DOLATGIRI ITAVAGIRI Vs. STATE OF GUJARAT
|
December 1, 1966 |
|
BHANJI LAVJI Vs. COMMISSIONER OF INCOME TAX
|
February 11, 1966 |
|
BHOGILAL HARGOVANDAS PATEL Vs. STATE OF GUJARAT
|
September 16, 1966 |
|
BHUJ BOROUGH MUNICIPALITY Vs. JOSHI KARUNASHANKER DANJI
|
February 16, 1966 |
|
C C BASU Vs. PATEL DAHYABHAI VAGHJIBHAI
|
July 26, 1966 |
|
C J SHAH Vs. CHHABALAL GANPATLAL
|
September 10, 1966 |
|
CHANDULAL PITAMBERDAS Vs. SPL L A OFFICER EASTERN RLY
|
February 28, 1966 |
|
CHIMANLAL HARGOVANDAS Vs. STATE OF GUJARAT
|
May 3, 1966 |
|
CHUNILAL SHIVLAL Vs. CHIMANLAL NAGINDAS
|
August 10, 1966 |
|
DAHYALAL BAPALAL RAVAL Vs. PATAN MUNICIPALITY
|
September 3, 1966 |
|
DALPATBHAI HEMCHAND Vs. MUNICIPALITY OF CHANASMA
|
August 11, 1966 |
|
DAVE L R Vs. GOVERNMENT OF GUJARAT
|
August 4, 1966 |
|
DHABUBAI WD O NATHUBHAI DUDHABHAI Vs. BAI RATAN WD O HIRABHAI DAHYABHAI
|
September 20, 1966 |
|
DHANABHAI RAIJI Vs. UDESING BHAIJI
|
August 31, 1966 |
|
GAFUR ISMAIL Vs. STATE OF GUJARAT
|
August 12, 1966 |
|
GIRDHARLAL GANPATRAM GANDHI Vs. MUNI CORPO OF AHMEDABAD
|
December 5, 1966 |
|
GODHRA ELECTRICITY COMPANY LIMITED Vs. SOMALAL NATHJI SHIROIYA
|
April 11, 1966 |
|
GORDHANDAS MADHAVJI Vs. VALAMJI KHETSI
|
July 29, 1966 |
|
GOVIND Vs. STATE OF GUJARAT
|
September 2, 1966 |
|
GULAM HUSEIN JIVABHAI Vs. STATE OF GUJARAT
|
January 20, 1966 |
|
GULAM NABI HUSSAIN SHAIKH Vs. A N SOLANKI DISTRICT MAGISTRATE BROACH
|
February 2, 1966 |
|
HAJI ABDUL GAFUR HAJI HUSSENBHAI Vs. AHMEDABAD MUNICIPAL CORPORATION
|
April 29, 1966 |
|
HALAR SALT AND CHEMICAL WORKS Vs. SAIGA AND CO EXPORTS
|
April 4, 1966 |
|
HAROOBHAI M MEHTA Vs. STATE OF GUJARAT
|
January 25, 1966 |
|
IBRAHIM CHHITUBHAI Vs. RECEIVER IN INSOLVENCY A G PANCHOLI
|
June 27, 1966 |
|
ISHWARLAL GIRDHARLAL JOSHI Vs. STATE OF GUJARAT
|
December 13, 1966 |
|
ISMAIL BIJALBHAI Vs. STATE OF GUJARAT
|
September 15, 1966 |
|
J SARABHAI AND CO Vs. NEW SWADESHI MILLS OF AHMEDABAD
|
September 26, 1966 |
|
JAGAT BANDHU JYOTINDRA MOHAN ROY Vs. STATE OF GUJARAT
|
March 28, 1966 |
|
JAYANTILAL ALIAS JAYPRASAD MANSUKHLAL Vs. MEHTA CHHANALAL AMBALAL
|
March 16, 1966 |
|
JAYANTKUMAR RAMPRASAD MEHTA Vs. LILAVATIBEN WD O DEVPRASAD PITAMBERDAS MEHTA
|
June 29, 1966 |
|
JETHAJI SUVAJI Vs. STATE OF GUJARAT
|
January 28, 1966 |
|
JETHALAL SOMESHWAR DAVE Vs. STATE OF GUJARAT
|
April 7, 1966 |
|
JETHANAND KIKAMAL Vs. RAMKRISHNA JETHANAND
|
April 7, 1966 |
|
JIVANJI MALAJI Vs. STATE OF GUJARAT
|
January 18, 1966 |
|
KANBI POKER TEJA LADHA Vs. THAKAR KHERAJ BHANJI
|
January 21, 1966 |
|
KANTILAL AMBALAL Vs. STATE OF GUJARAT
|
June 24, 1966 |
|
KANTILAL AMBALAL Vs. STATE OF GUJARAT
|
April 19, 1966 |
|
KANTILAL SHANKERLAL PANCHAL Vs. CHHOTALAL VAGHAJIBHAI BRAHMBHATT
|
April 14, 1966 |
|
KANUBHAI BALDEVDAS DESAI Vs. STATE OF GUJARAT
|
August 12, 1966 |
|
KESHAVLAL LALLUBHAI PATEL Vs. PATEL BHAILAL NARANDAS
|
August 31, 1966 |
|
KHIMCHAND HARGOVANDAS SHAH Vs. GANCHI VALIBHAI GABABHAI
|
January 27, 1966 |
|
KISHANCHAND KORUMAL Vs. IMDADALI IGP GUJARAT
|
June 30, 1966 |
|
KOLI SONA DEVA DECD Vs. SHAH SOMALAL MATHURDAS
|
August 22, 1966 |
|
LALLUBHAI GIRDHARLAL PARIKH SINCE DECD Vs. ACHARYA SHRI VRIJBHUSHANLALJI BALKRISHNALALJI
|
September 30, 1966 |
|
LALLURAM MOHANLAL Vs. STATE OF GUJARAT
|
August 1, 1966 |
|
LALSANG BHIMJI Vs. HAMIDMIYAN HUSEINMIYAN
|
April 27, 1966 |
|
LAXMANBHAI BHAGWANBHAI SUKHADIA Vs. KUNKAVAV VADIA TALUKA PANCHAYAT
|
August 26, 1966 |
|
LIBERTY TALKIES Vs. STATE OF GUJARAT
|
November 9, 1966 |
|
LILAVATI Vs. SHAH CHAMPAKLAL MANILAL
|
September 22, 1966 |
|
M M PATEL AND CO Vs. UNITED HIRE PURCHASE PVT LIMITED
|
October 19, 1966 |
|
MALEK CHITTU RASUL Vs. PATHAN MAHMADKHAN KALUKHAN
|
February 8, 1966 |
|
MANEKCHOWK AND AHMEDABAD MFG CO LTD Vs. I G THAKORE PRESIDENT INDUSTRIAL COURT
|
November 17, 1966 |
|
MANIBHAI MATHURBHAI Vs. GUJARAT REVENUE TRIBUNAL
|
October 15, 1966 |
|
MANILAL CHHAGANLAL DESAI Vs. UNION OF INDIA
|
September 12, 1966 |
|
MANILAL HARCHAND MEHTA Vs. STATE OF GUJARAT
|
December 9, 1966 |
|
MANSUKHLAL TRIBHOVAN JOSHI Vs. NAGARWALA J D INSPECTOR-GENERAL OF POLICE
|
July 8, 1966 |
|
MARTAND BALWANT RISALDAR Vs. NATHALAL BRIDICHAND
|
August 8, 1966 |
|
MINOCHAR PESTONJI PATEL Vs. A M AMIN
|
September 27, 1966 |
|
MISTRY JETHABHAI NANJIBHAI Vs. BIPINCHANDRA PARSHOTTAM
|
September 2, 1966 |
|
MODI KUBERDAS HARGOVINDDAS Vs. STATE OF BOMBAY NOW GUJARAT
|
November 23, 1966 |
|
MOHAMADSARIF HAKIMJI CHIPPA Vs. STATE OF GUJARAT
|
September 16, 1966 |
|
MOHAN MULJI Vs. SPL L A OFFICER BROACH
|
March 8, 1966 |
|
MOTIBHAI GARBADBHAI Vs. F N RANA COMMISSIONER BARODA DIVISION
|
October 6, 1966 |
|
MUSAMIYA IMAM HAIDERBUX RAZVI Vs. AGRICULTURAL LANDS TRIBUNAL CITY TALUKA AHMEDABAD
|
November 22, 1966 |
|
NADODA KHIMA KESHAR Vs. STATE OF BOMBAY NOW GUJARAT
|
July 5, 1966 |
|
NANDIRAM ALIAS NANDUMAL PARUMAL Vs. STATE OF GUJARAT
|
February 17, 1966 |
|
NARANDAS JECHAND Vs. STATE OF GUJARAT
|
June 8, 1966 |
|
NARENDRAKUMAR JAYANTILAL Vs. STATE OF GUJARAT
|
January 25, 1966 |
|
NATHA MOHAN Vs. BAI SHANTA WD O GORDHANDAS DAMODAR
|
May 6, 1966 |
|
NATHUSING VRIDHSING Vs. VASANTLAL R SHAH
|
October 18, 1966 |
|
NATVARLAL JAYSHANKER TRIVEDI Vs. E F DEBOO
|
February 2, 1966 |
|
NATVERLAL BHIKHALAL SHAH Vs. THAKARDA KHODAJI KALAJI
|
March 1, 1966 |
|
NEW AHMEDABAD BANSIDHAR MILLS PRIVATE LTD Vs. UNION OF INDIA
|
March 17, 1966 |
|
NEW COMMERCIAL MILLS CO LTD Vs. I G THAKORE PRESIDENT INDUSTRIAL COURT
|
April 22, 1966 |
|
OCHHAVLAL JETHALAL DESAI Vs. STATE OF GUJARAT
|
November 22, 1966 |
|
PANCHAL SHANKERLAL MATHURDAS Vs. RANCHHODLAL GOVINDLAL
|
April 26, 1966 |
|
PARI KANTILAL LALBHAI Vs. DEVCHAND NATHALAL PATEL
|
January 15, 1966 |
|
PARI KANTILAL LALBHAI Vs. DEVCHAND NATHALAL PATEL
|
February 2, 1966 |
|
PATEL JASHBHAI REVANDAS Vs. PATEL NARSIBHAI GIRDHARBHAI
|
September 30, 1966 |
|
PATEL MAGANBHI CHATURBHAI Vs. COLLECTOR MEHSANA DISTRICT
|
August 4, 1966 |
|
PATEL MITHABHAI MADHAV DECD Vs. PATEL SOMABHAI MOTIBHAI
|
February 14, 1966 |
|
PATEL PREMJI JIVRAJ Vs. PATEL SHANTILAL KANJI
|
February 8, 1966 |
|
PIRDHANDAS PARSUMAL Vs. HAJRABAI MAHOMAD
|
August 5, 1966 |
|
PRADYUMANSINHJI ARJUNSINHJI JADEJA Vs. PATEL NARSHI THAKARSHI
|
November 25, 1966 |
|
PRAGJI RANCHHOD Vs. BAI MONGHI WD O DOONGERSI DIPCHAND
|
September 27, 1966 |
|
PRITHVI COTTON MILLS LTD Vs. BROACH BOROUGH MUNICIPALITY AND ORS
|
September 10, 1966 |
|
RAMANLAL CHIMANLAL SHAH Vs. STATE OF GUJARAT
|
November 24, 1966 |
|
RAMLOBHOYA THAKORDAS Vs. STATE OF GUJARAT
|
September 9, 1966 |
|
RAMPRASAD DALSUKHRAM SONI Vs. SOMABHAI KACHARABHAI MAKWANA
|
February 6, 1966 |
|
RANA AMERSING GOVINDSING Vs. RANA SAMATSINGH HATHUBHA
|
September 3, 1966 |
|
RANCHHOD FAKIR HALPATI Vs. GAVANBHAI BHIKHABHAI
|
October 14, 1966 |
|
RANCHHODBAI DEASIBHAI PATEL Vs. COLLECTOR OF PANCHAMAHALS
|
April 21, 1966 |
|
RANCHHODBHAI SOMABHAI Vs. J D NAGARWALA IGP GUJARAT
|
July 1, 1966 |
|
RASIKLAL CHHOTALAL SHAH Vs. SULOCHANA
|
October 18, 1966 |
|
SAGGAR GAGU DHULA Vs. SANGAR ABHARAM VELA
|
January 18, 1966 |
|
SARANGPUR COTTON MANUFACTURING CO LTD Vs. DEV KARSAN WD O KRISHNAN VASHRAM
|
August 11, 1966 |
|
SARASWATIBEN D/O MANILAL MAVSANG Vs. THAKORLAL HIMATLAL
|
September 12, 1966 |
|
SHAH RAYSHI HANSRAJ Vs. SHAH KHIMJI MULJI
|
September 22, 1966 |
|
SHIVLAL AMARJI Vs. MAGANLAL LAKHMICHAND
|
March 28, 1966 |
|
SHIVLAL KESHAVLAL SHAH Vs. ADDL SPL LAND ACQUISITION OFFICER
|
November 2, 1966 |
|
SHRI PRITHVI COTTON MILLS Vs. BROACH BOROUGH MUNICIPALITY
|
September 10, 1966 |
|
SOMALAL NATHJIBHAI SIROYIA Vs. ARJANDAS JODHARAM
|
March 2, 1966 |
|
STAE OF GUJARAT Vs. VALA HARISHCHANDRASINHJI DANSINHJI
|
April 4, 1966 |
|
STATE OF GUJARAT Vs. SUTAR BACHU VASTA
|
April 11, 1966 |
|
STATE OF GUJARAT Vs. MAHMAD KASAM
|
June 3, 1966 |
|
STATE OF GUJARAT Vs. PYAREKHAN ALLARAKHAN
|
March 21, 1966 |
|
STATE OF GUJARAT Vs. SAUBHAJYACHAND KANJI
|
February 7, 1966 |
|
STATE OF GUJARAT Vs. PATEL JIVRAJ KHIMJI
|
January 27, 1966 |
|
STATE OF GUJARAT Vs. DEVENDRAPRASAD MAHASUKHRAM
|
February 14, 1966 |
|
STATE OF GUJARAT Vs. BABUSING MEDASING
|
September 9, 1966 |
|
STATE OF GUJARAT Vs. BHUPENDRANATH BHATIA
|
August 5, 1966 |
|
STATE OF GUJARAT Vs. BHIMJI MANJI
|
October 21, 1966 |
|
STATE OF GUJARAT Vs. KANBI NANJI KANJI
|
October 11, 1966 |
|
STATE OF GUJARAT Vs. THAKORBHAI SUKHABHAI
|
October 13, 1966 |
|
STATE OF GUJARAT Vs. BAI RADHA
|
October 13, 1966 |
|
STATE OF GUJARAT Vs. KOLI CHHAGAN JERAM
|
October 6, 1966 |
|
STATE OF GUJARAT Vs. LOHANA LAHKU AMARSHI
|
July 8, 1966 |
|
STATE OF GUJARAT Vs. CHANDULAL VARDHMAN SHAH
|
May 3, 1966 |
|
SULEMANBHAI JIJIBHAI Vs. ISA ADMAL
|
December 1, 1966 |
|
SURAJ MOHAN BABU MISHRA Vs. STATE OF GUJARAT
|
February 3, 1966 |
|
SURESHCHANDRA VADILAL SHAH Vs. SHANTILAL SHANKERLAL
|
April 1, 1966 |
|
TAHERBHAI HEBTULLABHAI Vs. AMBALAL HARILAL SHAH
|
March 25, 1966 |
|
TALSIBHAI RANCHHODBHAI Vs. HIRABHAI KESHAVPURI GOSAI
|
September 28, 1966 |
|
THAKORLAL PARSHOTTAMDAS BHAVSAR Vs. CHANDULAL CHUNILAL BHAVSAR
|
July 6, 1966 |
|
THOBA BHANIA PARDHI Vs. STATE OF GUJARAT
|
September 19, 1966 |
|
UNION OF INDIA Vs. NARENDRA DHIRUBHAI DESAI
|
June 20, 1966 |
|
V TRIBHOVANDAS AND CO Vs. HASMUKHLAL JAYANTILAL
|
December 1, 1966 |
|
VAFATI GOKUL Vs. STATE OF GUJARAT
|
August 26, 1966 |
|
VASANTRAO LAXMANRAO SAHANE Vs. SANGHVI AMRITLAL BECHARLAL
|
February 15, 1966 |
|
VIKYAMAL DATUMAL Vs. STATE OF GUJARAT
|
August 1, 1966 |
|
VITHALBHAI LALLUBHAI PATEL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER
|
July 27, 1966 |
|
VRAJLAL TARACHAND DOSHI Vs. STATE OF GUJARAT
|
July 28, 1966 |
|
WASOO ENTERPRISER Vs. J J OIL MILLS BHAVNAGAR
|
July 26, 1966 |
LOGIN