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ABDUL AZIZ UMARBHAI KARKOON Vs. STATE OF GUJARAT
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June 15, 1965 |
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ACHARYA SHRI DEVENDRAPRASADJI VASUDEVPRASADJI MAHARAJ PANDE Vs. SADHU MUKTAJIVANDASJI GURU ISHWARDASJI
|
December 3, 1965 |
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AHMEDABAD MISCELLANEOUS INDUSTRIAL WORKERS UNION Vs. AHMEDABAD ELECTRICITY COMPANY LTD
|
October 14, 1965 |
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ALJIBHAI NARSINHBHAI SOLANKI Vs. CHHAGANBHAI K PATEL
|
April 21, 1965 |
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AMARSINHJI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 24, 1965 |
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AMBALAL ASHARAM JOSHI Vs. STATE OF GUJARAT
|
June 11, 1965 |
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AMIRKHAN F PATHAN Vs. STATE OF GUJARAT
|
October 14, 1965 |
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ANIL STARCH PRODUCTS Vs. I G THAKORE INDUSTRIAL COURT GUJARAT
|
April 15, 1965 |
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ANIL STARCH PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 6, 1965 |
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ARETHIA SAVA VISHRAM Vs. MALI HARI BHUVA
|
August 26, 1965 |
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ARVIND MILLS LTD Vs. STATE OF GUJARAT
|
October 5, 1965 |
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ARVIND MILLS LTD Vs. STATE OF GUJARAT
|
July 21, 1965 |
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BABUBHAI SHANKERLAL SONI Vs. STATE OF BOMBAY NOW GUJARAT
|
December 24, 1965 |
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BABULAL PITAMBARDAS GANDHI Vs. BAI MANI WD O PRAHLADBHAI BAROT
|
July 1, 1965 |
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BAI MANGU Vs. BAI VIJI
|
July 7, 1965 |
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BAI NANDA WD O BHOI SHANA KALYAN Vs. PATEL SHIVABHAI SHANKERBHAI
|
November 22, 1965 |
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BAJ SARASWATI JESHANKAR Vs. AGENT BHARATKHAND TEXTILE MANUFACTURING CO LTD
|
March 5, 1965 |
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BALDEVDAS SHIVLAL Vs. FILMISTAN DISTRIBUTORS PVT LIMITED
|
October 8, 1965 |
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BAPALAL GODADBHAI KOTHARI Vs. CHARITY COMMISSIONER GUJARAT
|
July 30, 1965 |
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BAXI MIR VAHIDUDDINKHAN Vs. STATE OF GUJARAT
|
July 30, 1965 |
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BHAICHANDBHAI MAGANLAL SHAH Vs. STATE OF GUJARAT
|
December 3, 1965 |
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BHANUPRASAD HARIPRASAD DAVE Vs. STATE OF GUJARAT
|
September 10, 1965 |
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BHIKUBHAI RANCHHODJI DESAI Vs. STATE OF GUJARAT
|
September 21, 1965 |
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BHOGILAL LAXMICHAND Vs. STATE OF GUJARAT
|
October 15, 1965 |
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CENTRAL INDIA INSURANCE COMPANY LIMITED Vs. DADI MAJUKJI BHESAMIA
|
August 27, 1965 |
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CHANDRAKANT HARMANDAS Vs. CHARITY COMMISSIONER OF GUJARAT
|
March 8, 1965 |
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CHHABILADAS MANGALDAS Vs. LUHAR KOHAN ARJA
|
August 3, 1965 |
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CHHAGANLAL HARILAL BHOJAK Vs. STATE OF GUJARAT
|
July 15, 1965 |
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CHHAGANRAM NATHURAM PANDYA Vs. NAGINLAL SAMPATRAM
|
July 2, 1965 |
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CHINUBHAI GOPALDAS Vs. STATE OF GUJARAT
|
January 8, 1965 |
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COLLECTOR OF AHMEDABAD THE Vs. DEEPAK TEXTILE INDUSTRIES PVT LIMITED
|
November 25, 1965 |
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COMMISSIONER OF INCOME TAX Vs. JETHALAL ZAVERCHAND PATIALA
|
November 2, 1965 |
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COMMISSIONER OF INCOME TAX Vs. ARUN INDUSTRIES
|
August 18, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. SHIVLAL DAYARAM PANCHAL
|
September 16, 1965 |
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COMMISSIONER OF INCOME TAX Vs. PATEL L A
|
September 6, 1965 |
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COMMISSIONER OF INCOME TAX Vs. AJAY PRINTERY PRIVATE LIMITED
|
September 17, 1965 |
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COMMISSIONER OF INCOME TAX Vs. HARJIVANDAS VITHALDAS
|
October 1, 1965 |
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COMMISSIONER OF INCOME TAX Vs. KHARWAR B M
|
September 22, 1965 |
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COMMISSIONER OF INCOME TAX Vs. KESHAVLAL CHANDULAL
|
September 9, 1965 |
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COMMISSIONER OF WEALTH TAX Vs. ASHOKKUMAR RAMANLAL
|
November 5, 1965 |
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COMMISSIONER OF WEALTH TAX GUJARAT AHMEDABAD Vs. ASHOK KUMAR RAMANLAL
|
November 4, 1965 |
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DADIA BHAILAL MOTICHAND Vs. VANAD MAGANLAL HIRABHAI
|
January 6, 1965 |
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DAYALBHAI MADHAVJI VADERA Vs. COMMISSIONER OF INCOME TAX
|
August 17, 1965 |
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DIGVIJAYSINHJI HAMIRSINHJI Vs. H K OZA
|
January 22, 1965 |
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DINKER MANISHANKAR BHATT Vs. K C SAGAR
|
February 19, 1965 |
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DIWALI Vs. MOHANBAWA ISHVARBAVA
|
March 16, 1965 |
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FAZALBHAI AMIRBHAI Vs. BARODA BOROUGH MUNICIPALITY
|
December 8, 1965 |
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FIRM MYSTERY RAJIBHAI SAVJIBHAI AND BROS Vs. STATE OF GUJARAT
|
July 13, 1965 |
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G K MAZUMDAR FOOD INSPECTOR Vs. MOHMAD KASAM
|
June 23, 1965 |
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GIRDHARLAL AMRATLAL SHODHAN Vs. STATE OF GUJARAT
|
April 2, 1965 |
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GOHEL HIMATSINGH LAKHAJI Vs. PATEL MOTILAL GARBARDAS
|
March 26, 1965 |
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GOPICHAND KHOOBCHAND SHARMA Vs. WORKS MANAGER LOCO SHOPS WESTERN RAILWAY
|
June 26, 1965 |
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GOVINDBHAI KALIDAS PATEL DECD Vs. UNION OF INDIA
|
December 22, 1965 |
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GOVINDSHRAM HOTEL Vs. STATE OF GUJARAT
|
October 29, 1965 |
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GULABCHAND BAPALAL MODI Vs. MUNICIPAL CORPORATION AHMEDABAD
|
December 7, 1965 |
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HAJI BEGUM Vs. RAISANG BECHAR
|
June 29, 1965 |
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HARISH KUMAR BAPALAL Vs. CHHANALAL RANCHHODLAL
|
January 13, 1965 |
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HIRACHAND KIKABHAI Vs. CHANDRASEN MOTICHAND
|
September 3, 1965 |
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ISHWARLAL NANDLAL MAULA Vs. STATE OF MAHARASHTRA NOW GUJARAT
|
November 22, 1965 |
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ISMAIL HAJI MOHAMMAD ABRAHANI Vs. STATE OF BOMBAY NOW GUJARAT
|
October 11, 1965 |
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ISMAIL IBRAHIM Vs. FIRM OF RATILAL JASHWANTLAL
|
October 1, 1965 |
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ISMAILBHAI GAFOORBHAI VORA Vs. V R PARTHSARTHY THE DISTRICT MAGISTRATE KAIRA
|
January 12, 1965 |
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JAGJIVANDAS BHIKHABHAI Vs. GUMANBHAI NAROTTAMDAS
|
March 25, 1965 |
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JITUBHA KALYANSANG Vs. PARMAR RANUBHA NARSANGJI
|
August 6, 1965 |
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KABHAI PAHADSING Vs. BHUPAT LALLU
|
July 13, 1965 |
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KAMLABEN KESHARICHAND NATHCHAND Vs. GUJARAT REVENUE TRIBUNAL
|
February 10, 1965 |
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KANAIYALAL MANEKLAL CHINAI Vs. STATE OF GUJARAT
|
July 30, 1965 |
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KANBI VAGHJI SAVJI Vs. STATE OF GUJARAT
|
October 13, 1965 |
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KANJI RANCHHOD Vs. COMMISSIONER OF INCOME TAX
|
October 7, 1965 |
|
KANTI MANEKLAL RANA Vs. COMMISSIONER OF POLICE, VADODARA
|
December 20, 1965 |
|
KANTILAL POPATLAL SHAH Vs. STATE OF GUJARAT
|
April 20, 1965 |
|
KARANSINGH BALUBHA Vs. STATE OF GUJARAT
|
September 3, 1965 |
|
KASHIPURI RAJPURI Vs. RABARI MELA SALA
|
September 2, 1965 |
|
KESHAVLAL MANORDAS PATEL Vs. ATMARAM DAJIBHAI
|
December 15, 1965 |
|
KHEMCHAND DAYALJI AND CO Vs. MOHMADBHAI CHANDBHAI
|
September 3, 1965 |
|
KHODIYAR POTTERY WORKS LTD , SIHOR Vs. ITS WORKMEN
|
August 5, 1965 |
|
KOLI GATOR SURA Vs. STATE OF GUJARAT
|
October 27, 1965 |
|
KOLI RAJA SARWAN Vs. STATE OF GUJARAT
|
December 1, 1965 |
|
KOLI RAJA SARWAN Vs. STATE OF GUJARAT
|
February 1, 1965 |
|
KRISHNADAS VITHALDAS SANJANWALA Vs. STATE OF GUJARAT
|
October 15, 1965 |
|
LALBHAI DALPATBHAI AND CO Vs. CHITTARANJAN CHANDULAL PANDYA
|
April 14, 1965 |
|
LALJI HARIDAS Vs. MULJI MANILAL KAMDAR PARTNER OF MULJI TULIDAS CO
|
July 9, 1965 |
|
LALSING KESHRISING REHVAR Vs. VALLABHDAS SHANKERLAL THEKDI
|
December 22, 1965 |
|
MAHARAJKUMAR SHRI PRAMODSINHJI OF RAJPIPLA Vs. STATE OF GUJARAT
|
June 17, 1965 |
|
MAHENDRAKUMAR GULABCHAND MERCHANT Vs. STATE OF GUJARAT
|
November 12, 1965 |
|
MAJOOR SAHKARI BANK LTD Vs. JASMAT GOPAL
|
April 23, 1965 |
|
MANGU Vs. VIJLI
|
July 7, 1965 |
|
MANJI DHARMSHI Vs. PATEL KADVA BHADA
|
November 10, 1965 |
|
MAUN HAKMICHAND JAGJIVAN Vs. MAUN VANMALI JAGJIVAN
|
October 1, 1965 |
|
MIYABHAI JAMALBHAI Vs. KARIMBHAI MAHOMEDBHAI
|
November 15, 1965 |
|
MOHANLAL KHUSHALBHAI Vs. YAKUBKHAN PIRKHAN
|
July 6, 1965 |
|
MOHANLAL MAGANLAL THAKKAR Vs. STATE OF GUJARAT
|
April 19, 1965 |
|
MOHMAD ALLABUX ALIAS BABU KANSARA Vs. STATE OF GUJARAT
|
February 3, 1965 |
|
MOTIBHAI GOPALBHAI Vs. GUJARAT REVENUE TRIBUNAL
|
December 9, 1965 |
|
MOTISING CHHAGUSING VAGHELA Vs. S D MEHTA
|
September 21, 1965 |
|
MULSHANKER SOMNATH Vs. AGENT BHARATKHAND TEXTILE MANUFACTURING COMPANY LIMITED
|
March 5, 1965 |
|
NAGIN SOMA Vs. STATE OF GUJARAT
|
August 19, 1965 |
|
NARANLAL MOHANLAL PURANI Vs. AZAMKHAN AHMEDKHAN
|
June 22, 1965 |
|
NEW JEHANGIR VAKIL MILLS Vs. COMMISSIONER OF INCOME TAX
|
December 24, 1965 |
|
NYALCHAND MALUKCHAND DAGLI Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1965 |
|
PADMAVATI JAYKRISHNA TRUST Vs. COMMISSIONER OF WEALTH TAX
|
November 8, 1965 |
|
PARSHOTTAM VERIBHAI PATEL Vs. STATE OF GUJARAT
|
March 16, 1965 |
|
PARSOTTAMDAS NATHUBHAI BRAHMABHAT Vs. D S PATEL
|
October 30, 1965 |
|
PATEL GORDHANBHAI VAGHJIBHAI Vs. VAGHRI RANCHHODBHAI SAMTABHAI DECD
|
November 24, 1965 |
|
PATHAK HAYGRIV VISHWANATH Vs. PATHAK THAKORLAL MANILAL
|
November 15, 1965 |
|
PHIROJSHAH PESTONJI CONTRACTOR Vs. RAMNATH JANARDA PRABHAU
|
March 12, 1965 |
|
PRAVINCHANDRA RAMNARAYAN BHATT Vs. STATE OF GUJARAT
|
July 20, 1965 |
|
PUNAMCHANDRA REVASHANKAR JOSHI Vs. RAMJIBHAI MAGANLAL
|
December 23, 1965 |
|
PUNJABHAI DAHYABHAI PATEL Vs. SHAH JAYANTILAL MAGANLAL
|
July 16, 1965 |
|
RAMANLAL CHIMANLAL Vs. STATE OF GUJARAT
|
June 15, 1965 |
|
RANCHHOD ZINA Vs. PATANKAR SHRI COLLECTOR BROACH
|
November 30, 1965 |
|
RASIKLAL MANILAL Vs. STATE OF GUJARAT
|
November 4, 1965 |
|
RASULMIYA MOHMED UMAR Vs. VORA SAKURBHAI MOHMED
|
December 16, 1965 |
|
RATILAL BHOGILAL SHAH Vs. STATE OF GUJARAT
|
February 12, 1965 |
|
RATILAL FULCHAND Vs. PARIKH INDRAVADAN MANILAL
|
June 29, 1965 |
|
RAVISHANKER KESHAVJI DAVE Vs. STATE OF GUJARAT
|
September 3, 1965 |
|
SAKARLAL BALABHAI AND CO Vs. COMMISSIONER OF INCOME-TAX GUJARAT
|
September 1, 1965 |
|
SAKARLAL BALABHAI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 30, 1965 |
|
SAM M HAEEMS Vs. SAMSON J BENJAMIN
|
August 23, 1965 |
|
SAM M HAEEMS Vs. SAMSON J BENJAMIN
|
April 2, 1965 |
|
SARVODAYA MOTOR WORKS Vs. STATE OF GUJARAT
|
October 8, 1965 |
|
SAYED MOHMED BAQUIR EL EDROOS Vs. STATE OF BOMBAY NOW GUJARAT
|
July 20, 1965 |
|
SAYED RAHMANMIYA MUSTAFAMIYA Vs. STATE OF GUJARAT
|
July 23, 1965 |
|
SHAH CHHABILDAS MANGALDAS Vs. LUHAR MOHAN ARJAN
|
August 3, 1965 |
|
SHAMJI KHIMA Vs. STATE OF GUJARAT
|
October 12, 1965 |
|
SIDDIMIYA GULAMMOHMAD Vs. ASSTT COLLECTOR ANAND
|
June 22, 1965 |
|
SINDHI MOOSA TAIYAB Vs. STATE OF BOMBAY NOW STATE OF GUJARAT
|
November 24, 1965 |
|
SIRAJBHAI GULAMBHAI Vs. STATE OF GUJARAT
|
August 31, 1965 |
|
SOLANKI KALABHAI GAGABHAI Vs. STATE OF GUJARAT
|
August 3, 1965 |
|
SOMGIR ALIAS MANGALPURI KARIBHARTHI Vs. STATE OF GUJARAT
|
November 2, 1965 |
|
STATE OF BOMBAY Vs. CHATRABHUJ NENSHI
|
March 22, 1965 |
|
STATE OF GUJARAT Vs. PATEL CHHOTABHAI BHAIJIBHAI
|
March 29, 1965 |
|
STATE OF GUJARAT Vs. CHAUDHRI PATEL BECHAR PUNJAJI
|
May 17, 1965 |
|
STATE OF GUJARAT Vs. S P NAIR
|
March 18, 1965 |
|
STATE OF GUJARAT Vs. GIRJASHANKER VANMALIDAS JOSHI
|
February 11, 1965 |
|
STATE OF GUJARAT Vs. RANCHHOD BHULA RABARI
|
January 22, 1965 |
|
STATE OF GUJARAT Vs. HARJIVANDAS DALICHAND
|
June 21, 1965 |
|
STATE OF GUJARAT Vs. KESHAVLAL AND SONS
|
October 14, 1965 |
|
STATE OF GUJARAT Vs. THACKER KAKU alias KESHAVJI MADHAVJI
|
September 16, 1965 |
|
STATE OF GUJARAT Vs. GOVINDLAL MANILAL SHAH
|
September 15, 1965 |
|
STATE OF GUJARAT Vs. AMBALAL MAGANLAL SHAH
|
October 11, 1965 |
|
STATE OF GUJARAT Vs. LALJIBHAI CHATURBHAI
|
October 5, 1965 |
|
STATE OF GUJARAT Vs. SHAH LAKHAMSHI AMARSHI
|
December 24, 1965 |
|
SUMANLAL BHAGWANDAS KAPADIA Vs. NAGINLAL BHAGWANDAS KAPADIA
|
December 2, 1965 |
|
SURESHCANDRA BHULABHAI JARIWALA Vs. MAGANLAL LALLUBHAI
|
December 17, 1965 |
|
TEMPTON JEHANGIR FRAZER Vs. RANCHHODDAS KHIMJI ASHER
|
April 19, 1965 |
|
THACKER AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 16, 1965 |
|
THAKARDA VALAJI BHAVANJI Vs. STATE OF GUJARAT
|
March 20, 1965 |
|
TULSIDAS VITHALDAS Vs. UNION OF INDIA
|
September 21, 1965 |
|
UDESING PRATAPSING Vs. STATE OF GUJARAT
|
July 14, 1965 |
|
UMIYABEN Vs. AMBALAL LAXMIDAS
|
March 31, 1965 |
|
UNION OF INDIA Vs. GOPALDAS VARANDMAL
|
August 13, 1965 |
|
UNION OF INDIA Vs. CASAM MOHMAD AJAM ISMAIL
|
December 15, 1965 |
|
VINODCHANDRA HIRALAL GANDHI Vs. VIVEKANAND MILLS LIMITED
|
April 14, 1965 |
|
VIR VIKRAMSINHJI MULVAJI JADEJA Vs. CHUNILAL DAHYABHAI PATEL
|
July 27, 1965 |
|
VISHWA AND CO Vs. STATE OF GUJARAT
|
October 13, 1965 |
|
VITHAL CHHAGAN AND SONS Vs. STATE OF GUJARAT
|
October 8, 1965 |
|
VORA SIRAJUDIN KALIMUDDIN Vs. SAFKATHASSEIN BADRUDDIN
|
November 22, 1965 |
|
WEST INDIA COTTON ASSOCIATION LIMITED Vs. K C RAO ITO
|
December 7, 1965 |
LOGIN