REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A A JARIWALA Vs. STATE OF GUJARAT	November 19, 1964
A A JARIWALA AND BROS Vs. STATE OF GUJARAT	November 16, 1964
ACHARYA D V PANDE Vs. COMMISSIONER OF INCOME TAX	September 16, 1964
ADAM ASMAL ABHRAM DADABHAI Vs. HIRALAL CHIMANLAL THAKORE	April 10, 1964
AHER HARSUR DESA Vs. PINJAR JHINA GOLAN	January 14, 1964
AHMEDABAD MILLOWNERS ASSOCIATION THE Vs. I G THAKORE PRESIDENT INDUSTRIAL COURT	April 30, 1964
AHMEDABAD MUNICIPAL CORPORATION AHMEDABAD Vs. JHAVERI KESHAVLAL LALLUBHAI	August 11, 1964
AHMEDABAD SARANGPUR MILLS CO LTD Vs. I G THAKORE	October 17, 1964
AHMEDABAD SILK FACTORY PRIVATE LIMITED THE Vs. COMMISSIONER OF SALES TAX AHMEDABAD	November 12, 1964
AMBALAL JIVABHAI PATEL Vs. INCOME TAX OFFICER	February 27, 1964
AMBUBHAI SOMABHAI PATEL Vs. KAPILABEN MULSHANKER VYAS	July 20, 1964
AMRITLAL GOKALDAS MEHTA Vs. STATE OF BOMBAY	April 6, 1964
ANANDILAL HARILAL PATEL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD	July 17, 1964
ARUNA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 18, 1964
BAI CHANCHAL WD O KABHAI ALIAS KALIDAS KRISHNARAM DECEASED SUBSTITUTED Vs. GANPATRAM JADAVJI THAKER	March 4, 1964
BAI KAILAS GOURI WD O ISHWARLAL RANCHHODLAL Vs. PATEL SHANABHAI NATHABHAI	January 10, 1964
BAI KAMLA WD O JUGALDAS JAMNADAS Vs. B R MANE PATIL COMPETENT AUTHORITY AHMEDABAD	November 25, 1964
BAPALAL KHUSHALIDAS GOSALIA Vs. R PRASAD COLLECTOR OF CENTRAL EXCISE BARODA	March 11, 1964
BARODA TRADERS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 29, 1964
C GOKALDAS AND CO Vs. STATE OF GUJARAT	November 16, 1964
CHANDA WD O MANJULAL VADILAL Vs. RAMANLAL MANJULAL PATEL	January 13, 1964
CHANDRAKUNVERBA Vs. RANDHIRSINHJI CHANDRASINHJI	July 16, 1964
CHARITY COMMISSIONER OF BOMBAY Vs. CHANDRAKANT HARMANDAS	July 30, 1964
CHELARAM HASOMAL Vs. STATE OF GUJARAT	November 20, 1964
CHHITABHAI UKABHAI Vs. NAGINLAL MANCHHARAM DAVE	July 3, 1964
CHIMANLAL B. JOSHI Vs. NAGRASHNA (M.N.), SECOND LABOUR COURT, AHMEDABAD	October 23, 1964
CHIMANLAL BHOGILAL PANCHANI Vs. CHANDANBEN MANCHAND SHAH	August 11, 1964
CHUNILAL HARAKCHAND Vs. STATE OF GUJARAT	November 24, 1964
COLLECTOR OF MEHSANA THE Vs. BHARAT VIJAY MILLS LIMITED	March 2, 1964
COMMISIONER OF INCOME TAX Vs. BAI VINA	October 22, 1964
COMMISSIONER OF INCOME TAX Vs. SHANTILAL PUNJABHAI	October 1, 1964
COMMISSIONER OF INCOME TAX Vs. SANDESH LIMITED	October 7, 1964
COMMISSIONER OF INCOME TAX Vs. VORA L H	September 18, 1964
COMMISSIONER OF INCOME TAX Vs. TEJAJI FARASRAM KHARAWALA LIMITED	September 6, 1964
COMMISSIONER OF WEALTH TAX Vs. NEW RAJPUR MILLS LIMITED	October 27, 1964
DAHYALAL AMRATLAL BHAGAT Vs. BAI MADHUKANTA	June 22, 1964
DARSHAN SURENDRA PAREKH Vs. COMMISSIONER OF EXPENDITURE TAX	October 26, 1964
DHRANGADHRA TRADING COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 8, 1964
DIGVERENDRASINHJI OF BANSDA H H Vs. COMMISSIONER OF INCOME TAX	August 21, 1964
DOSHIBAI KHANNA Vs. SANDHI SULEMAN GULMAMAD	December 12, 1964
F Y KHAMBHATY Vs. COMMISSIONER OF INCOME TAX	October 20, 1964
FIRM OF FAKIRBHAI KARSANJI Vs. GULABBHAI KHANDUBHAI DESAI	January 7, 1964
GIRASIA LAKHUBHA PATHUBHA Vs. STATE OF GUJARAT	September 22, 1964
GIRDHARLAL GHELABHAI Vs. CIT	August 22, 1964
GIRDHARLAL LALJIBHAI Vs. M N NAGRASHNA	January 8, 1964
GOSWAMI MAHARAJ GOVINDRAIJI RANCHHODLALJI MAHARAJ Vs. COMMISSIONER INCOME TAX GUJARAT	August 27, 1964
GOSWAMI MAHARAJ RANCHHODRAIJI GOVINDLALJI Vs. COMMISSIONER OF INCOME TAX	August 27, 1964
GOVINDLAL BHIKHABHAI Vs. STATE OF GUJARAT	June 26, 1964
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT AUTHORITY	July 20, 1964
H H IQBAL MOHMAD KHAN Vs. CONTROLLER OF ESTATE DUTY GUJARAT AHMEDABAD	February 19, 1964
H H MAHARAJASAHEB DIGVERENDRASINGHJI Vs. COMMISSIONER OF INCOME TAX	August 22, 1964
HARIPRASAD RAGHURAM DAVE Vs. STATE OF GUJARAT	August 28, 1964
HATIMA EBRAHIM Vs. ISABAI ABDUL KARIM	August 13, 1964
HAZRAT PIRMOHAMED SHAH SAHEB ROJA COMMITTEE Vs. COMMISSIONER OF INCOME TAX GUJARAT	September 25, 1964
HIMATSINGH BADHARSING Vs. STATE OF GUJARAT	February 13, 1964
HIRALAL HARJIVANDAS Vs. STATE OF GUJARAT	March 6, 1964
HIRALAL HIMATLAL SHAH Vs. BANSILAL CHHAGANLAL SHAH	August 19, 1964
HIRALAL VALLABHRAM Vs. SHETH KASTURBHAI LALBHAI	June 18, 1964
IBRAHIM ISABHAI Vs. UNION OF INDIA	April 9, 1964
INDUPRASAD DEVSHANKER BHATT Vs. J P JANI INCOME TAX OFFICER	December 15, 1964
ISMAIL AHMED Vs. STATE OF GUJARAT	January 21, 1964
ISMAIL RASUL SHAIKH Vs. STATE OF GUJARAT	January 9, 1964
JAMNADAS CHHOTALAL DESAI Vs. C L NANGIA DEPUTY COLLECTOR CENTRAL EXCISE	July 31, 1964
JANSATTA KARYALAYA Vs. COMMISSIONER OF INCOME TAX GUJARAT	August 19, 1964
JAWAHARLAL GULABCHAND Vs. SURAT DAIRY COMPANY LIMITED	February 21, 1964
JAYANTILAL PURSHOTTAMDAS Vs. STATE OF GUJARAT	February 6, 1964
JAYANTILAL RUPCHAND SHAH Vs. STATE OF GUJARAT	October 1, 1964
JAYANTILAL TRAMBAKLAL PATEL Vs. B M GANDHI THE SALES TAX OFFICER RECOVERY BRANCH	December 4, 1964
JOSHI KANTILAL VADILAL Vs. MEHTA GIRDHARLAL DAYARAM	January 30, 1964
KADI MUNICIPALITY Vs. NEW CHHOTALAL MILLS COMPANY LTD	July 27, 1964
KAJAJI RAMJI Vs. STATE OF GUJARAT	January 20, 1964
KALUBHAI KESRISINGH MAHIDA Vs. STATE OF GUJARAT	November 26, 1964
KESARICHAND AMRUTLAL SHAH Vs. SAKARCHAND MANEKCHAND CHANDIALI	August 3, 1964
KESHAVLAL GIRDHARLAL GANDHI Vs. PATEL VITHALBHAI SHANKARBHAI DECEASED HIS HEIRS BAI SURAJ	April 2, 1964
KHURESHI IBRAHIM AHMEDA Vs. AHMED HAJI KHANMAHOMAD	June 19, 1964
KUMBHAR MUSA ALIB Vs. STATE OF GUJARAT	June 29, 1964
LALJIMAL PREMSUKHDAS Vs. B K KOMBRABAIL DIV SUPERINTENDENT WR	October 1, 1964
LAXMANDAS SEJRAM Vs. COMMISSIONER OF INCOME TAX	September 4, 1964
M DADUBHAI AND CO Vs. C C TRIVEDI	November 27, 1964
MAFATLAL MANILAL SHAH Vs. C C SHAH	August 18, 1964
MAGANLAL HARIBHAKTI Vs. GIRIRAJ A PARIKH	December 7, 1964
MANILAL BHUKHANDAS CHEVLI Vs. INDUSTRIAL COURT GUJARAT	February 5, 1964
MANILAL MAGANLAL Vs. STATE OF GUJARAT	November 9, 1964
MARSDEN SPG CO LTD Vs. L V POL SUPDT CENTRAL EXCISE TEX AHMEDABAD	November 18, 1964
MEHRAMANSINHJI ALIAS MAHAMMED MASOOD JALULLUDDIN THAKORE Vs. STATE OF BOMBAY NOW GUJARAT	August 14, 1964
MEHTA JIVANLAL VASANTJI Vs. TRUTEES OF GAYATRI MANDIR	September 16, 1964
MER VAS DEVA Vs. STATE OF GUJARAT	May 1, 1964
MOHANLAL MAGANLAL Vs. SAVITABEN alias SHANTABEN	September 15, 1964
MOHANLAL MEGANLAL Vs. SAVITABEN	September 15, 1964
MOHMADMIYA KASAMMIYA Vs. INDUSTRIAL COURT GUJARAT	March 17, 1964
MULU LAXMAN Vs. STATE OF GUJARAT	April 6, 1964
MUNICIPAL CORPORATION AHMEDABAD Vs. PREMCHAND MAHASUKHRAM	April 29, 1964
NATHALAL DHANJIBHAI Vs. MAJUMDAR K P ITO	December 11, 1964
NATWARLAL VITHALDAS PATEL Vs. MUNICIPALITY OF VADNAGAR	October 23, 1964
NAVANAGAR TRANSPORT AND INDUSTRIES LIMITED Vs. M M PARIKH INCOME TAX OFFICER	February 21, 1964
PANDYA MANUBHAI MULJIBHAI ALIAS HIMATLAL Vs. UMRETH TOWN MUNICIPALITY	January 20, 1964
PAREKH RAMNIKLAL GORDHANDAS Vs. JAISWAL MATHURLAL SHANKERLAL	August 27, 1964
PARMAR TEJA KAMA Vs. GADHECHA MANILAL SHAVCHAND	July 7, 1964
PATEL KANCHANBHAI MANGALBHAI Vs. MANEKLAL MAGANLAL GANDHI	March 24, 1964
PATEL PRATAPSINH HIRABHAI Vs. PANCHMAHALS DISTRICT PANCHAYAT GODHRA	October 21, 1964
PATEL RAGHAV NATHA Vs. G F MANKODI COMMISSIONER RAJKOT	July 27, 1964
PIRBHAI JANUBHAI SHAIKH Vs. B R MANEPATIL COLLECTOR OF AHMEDABAD	December 10, 1964
PRABHUDAS JAGJIVANDAS Vs. INCOME TAX OFFICER	February 25, 1964
PRABHUDAS RAMJI Vs. COMMISSIONER OF INCOME TAX	October 16, 1964
PUNJA MAVA Vs. STATE OF GUJARAT	April 15, 1964
PURSHOTTAM ALIAS GAGUBHAI LADHABHAI Vs. STATE OF GUJARAT	August 31, 1964
RAJKUNVERBA WD O JADEJA PRATAPSINHJI KHANJI Vs. RANDHIRSINHJI KALYANSINHJI	April 6, 1964
RAMAN A AND COMPANY Vs. INCOME TAX OFFICER	December 18, 1964
RAMGOPAL AND SONS Vs. SALES TAX OFFICER	November 27, 1964
RAMPRASAD DALSUKHRAM SONI Vs. SOMABHAI KACHARABHAI MAKWANA	February 6, 1964
RASIKLAL CHIMANLAL NAGRI Vs. COMMISSIONER OF WEALTH TAX	November 10, 1964
RAYMA JUSAB ALIMAMAD Vs. STATE OF GUJARAT	September 14, 1964
S TAJBHAI AND SONS Vs. STATE OF GUJARAT	November 18, 1964
SAKARLAL NARANLAL Vs. COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD	September 1, 1964
SAMPATRAJ CHHOGALALJI Vs. V S PATEL SALES TAX OFFICER	December 4, 1964
SARASWATI OIL MILLS Vs. STATE OF GUJARAT	November 14, 1964
SARASWATIBEN LALLUBHAI PARIKH Vs. KANTILAL PURSHOTTAM PATEL	February 3, 1964
SATUBHA K VAGHELA Vs. SAYLA TALUKA PANCHAYAT	October 6, 1964
SAYAJI MILLS LTD Vs. STATE OF GUJARAT	November 30, 1964
SEHJATKHAN JUMMAKHAN Vs. STATE OF GUJARAT	July 14, 1964
SHAH JAYANTILAL BAPULAL Vs. THAKORE BHARATSINH DAMANSINH	September 27, 1964
SHANKERLAL LALLUBHAI SINCE DECASED Vs. BAI JIVKOR	December 15, 1964
SHASHIBALA NAVNITLAL Vs. COMMISSIONER OF INCOME TAX	September 12, 1964
SHETH MOHANLAL GANPATRAM Vs. SAYAJI JUBILEE COTTON AND JUTE MILLS COMPANY LIMITED	February 18, 1964
SHIVABHAI CHHOTABHAI Vs. RAVJIBHAI MOTIBHAI	September 25, 1964
SINDHU RESETTLEMENT CORPORATION LTD., ADIPUR Vs. THAKORE	June 30, 1964
STATE OF BOMBAY NOW THE STATE OF GUJARAT Vs. ISHWARLAL NANDLAL MAULA	February 25, 1964
STATE OF GUJARAT Vs. AMRUTLAL PRABHUDAS	January 21, 1964
STATE OF GUJARAT Vs. RAMESHBHAI PARMANAND SHAH	January 17, 1964
STATE OF GUJARAT Vs. HEMANG PRAMESHRAI DESAI	January 17, 1964
STATE OF GUJARAT Vs. GANDHI JAYANTILAL SANKALCHAND	January 11, 1964
STATE OF GUJARAT Vs. M A PLEADER	June 24, 1964
STATE OF GUJARAT Vs. MUNIRUDDIN SHABHUDDIN	August 5, 1964
STATE OF GUJARAT Vs. CHAMPAKLAL SOMABHAI SONI	August 17, 1964
STATE OF GUJARAT Vs. CHHOTALAL PITAMBARDAS	November 20, 1964
STATE OF GUJARAT Vs. UMEDRAM LALLUBHAI	November 23, 1964
STATE OF GUJARAT Vs. TAMAKUWALA AND SONS	November 19, 1964
STATE OF GUJARAT Vs. AMBALAL VITHALDAS	October 23, 1964
STATE OF GUJARAT Vs. PATEL KALIDAS NARANBHAI	December 18, 1964
SUBODHCHANDRA HIMATLAL Vs. I G THAKORE PRESIDENT INDUSTRIAL COURT GUJARAT	November 30, 1964
SWASTIK OIL MILLS Vs. STATE OF GUJARAT AHMEDABAD	October 21, 1964
SWASTIK TEXTILE TRADING COMPANY LIMITED Vs. UNION OF INDIA	November 16, 1964
TARAMATI PRANLAL SHAH Vs. ADDL DISTRICT MAGISTRATE KUTCH	February 14, 1964
THAKKAR KALYANJI KHESTI Vs. THAKKAR LILADHAR CHHAGANLAL DECEASED HENCE HIS HEIRS	August 12, 1964
THAKORE SAHEBKHANJI HEMATKHANJI Vs. STATE OF GUJARAT	July 17, 1964
THAKRANI GULABKUNVERBA Vs. STATE OF GUJARAT	August 27, 1964
UMRAOMIYA AKBARMIYA MALEK Vs. BHULABHAI MATHURBHAI PATEL	July 28, 1964
VAHIWATDARS OF AMBAJI TEMPLE Vs. COMMISSIONER OF INCOME TAX	October 13, 1964
VAJSI DEVA MEHR Vs. STATE OF GUJARAT	April 15, 1964

Year 1964 of HIGH COURT OF GUJARAT

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