REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A J PATEL AND ORS Vs. STATE OF GUJARAT AND ORS	April 18, 1963
A S RAZVI Vs. DIVISIONAL ENGINEER TELEGRAPHS AHMEDABAD	September 3, 1963
AHMEDABAD MUNI CORPN Vs. SHETH MANILAL JESHINGBHAI	January 15, 1963
AMBALAL SHIVLAL Vs. D M VIN	October 3, 1963
AMBICA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 30, 1963
AMBICA MILLS LIMITED Vs. STATE OF GUJARAT	November 15, 1963
AMBIKA MILLS LIMITED Vs. CIT	August 30, 1963
AMRATLAL RAVJIBHAI Vs. PARI PARSHOTTAMDAS HARIVALLABHDAS	April 30, 1963
ASOKA MILLS LIMITED Vs. INDUSTRIAL COURT	September 10, 1963
AYER RAVJI VASTA Vs. JOSHI GOPALJI KHIMJI	January 9, 1963
B M KHARWAR Vs. RAMANLAL MOTIRAM	September 27, 1963
BACHIBAI ALIAS KUNVERBAI WD O SHAH THAKERSHI NENSHI Vs. SHAH VIRJI DEVJI	January 25, 1963
BAHADURBHAI DAYABHAI AMIN Vs. AMBALAL UMEDDAS SHAH	January 21, 1963
BAI ASMALBAI WD O VORA MAHOMEDALLI EBRAHIMJI Vs. ESMAILJI ABDULLALLI	March 12, 1963
BAI GANGA Vs. HARIJAN GHIMAN SHANKER	April 5, 1963
BAI HANIFA JUSAB Vs. MEMO DADA A GANI	May 3, 1963
BAI MANCHHA WD O NATHUBHAI BHAGWANJI Vs. SARDAR SAJJADNASHIN SAIYAD MAHOMED BAKAR EL EDRUS	October 5, 1963
BAI PANI Vs. GULAMNABI DAHYABHAI	January 10, 1963
BHACHIBAI ALIAS KUNVERBAI WIDOW OF SHAH THAKERSHI NENSHI Vs. SHA VIRJI DEVJI	January 25, 1963
BHALCHANDRA Vs. STATE OF GUJARAT	February 18, 1963
BHARATKHAND TEXTILE MFG CO Vs. STATE OF GUJARAT	November 22, 1963
BHIKHABHAI JETHABHAI Vs. J V VYAS ADDITIONAL COLLECTOR	March 7, 1963
BHULABHAI DAHYABHAI Vs. P L GANDHI	April 9, 1963
BHURABHAI MUGARBHAI Vs. STATE OF GUJARAT	November 12, 1963
BIPINCHANDRA SHANTILAL BHATT Vs. MADHURIBEN B BHATT	March 22, 1963
CAPTAIN R S SAXENA Vs. STATE OF GUJARAT	September 10, 1963
CHANDULAL HARJIVANDAS Vs. COMMISSIONER OF INCOME TAX	September 9, 1963
CHANDULAL JETHALAL JAYASWAL Vs. STATE OF GUJARAT	August 26, 1963
CHANDULAL SHIVLAL Vs. COMMISSIONER OF WEALTH TAX	September 26, 1963
CHHAGANLAL SUSHIRAM Vs. BAI PARVATI	October 31, 1963
CHHOTALALDAYALJI Vs. BAI LABHKUNVER DAHYABHAI	January 21, 1963
CHHOTU ALIAS PARIA CHHAGAN Vs. STATE OF GUJARAT	February 4, 1963
CHHOTU KALU IMPERIAL TOBACCO COMPANY OF Vs. LABOUR COURT	September 10, 1963
COLABA LAND AND MILLS COMPANY LIMITED Vs. VASANT INVESTMENT CORP LIMITED	July 12, 1963
COMMISSIONER INCOME TAX GUJARAT Vs. ROHIT MILLS LIMITED	August 25, 1963
COMMISSIONER OF INCOME TAX Vs. ROHIT MILLS LIMITED	August 26, 1963
COMMISSIONER OF INCOME TAX Vs. KANTILAL NATHUCHAND	September 13, 1963
COMMISSIONER OF INCOME TAX Vs. RAJMITRA BHAILAL AMIN CHARITABLE TRUST	September 3, 1963
COMMISSIONER OF INCOME TAX Vs. JAYANTILAL AMRATLAL	September 5, 1963
COMMISSIONER OF INCOME TAX Vs. SPUNPIPE AND CONSTRUCTION COMPANY LIMITED	September 19, 1963
COMMISSIONER OF INCOME TAX, BOMBAY NORTH, AHMEDABAD Vs. TEJAJI FARASRAM KHARAWALA LTD	September 6, 1963
COMMISSIONER OF WEALTH TAX Vs. ANKLESARIA DR E D	September 26, 1963
COMMISSIONER OF WEALTH TAX Vs. HARSHAD RAMBHAI PATEL	September 24, 1963
COMMISSIONER OF WEALTH TAX THE GUJARAT Vs. E D ANKALESARIA DR	September 28, 1963
DAHYABHAI MATHURBHAI PATEL Vs. BHAISHANKER PITAMBER	January 25, 1963
DEVKISHAN FATEHCHAND Vs. BAI MARIAMBAI WD O HAJI GAFFAR	January 14, 1963
DHRANGADHRA CHEMICAL WORKS LTD Vs. I G THAKORE INDUSTRIAL TRIBUNAL	February 6, 1963
FIRM OF AMRATLAL RAVJIBHAI Vs. FIRM OF PARI PARSHOTTAMDAS HARIVALLABHADAS	April 30, 1963
GANPATSINH KALYANSINH THAKORE Vs. SHANTILAL KALYANSINH THAKORE	December 6, 1963
GIRDARDAS AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 28, 1963
GIRDHARLAL GHELABHAI Vs. COMMISSIONER OF INCOME TAX	August 22, 1963
GOVERNMENT PLEADER Vs. KOLI NANJI BHAGWAN	December 14, 1963
GUNVANTRAY MAGANLAL MEHTA Vs. BAI PRABHA KESHAVJI	January 28, 1963
HABATULLAH HAJI FAZALE HUSSAIN Vs. STATE OF GUJARAT	September 10, 1963
HANUMANTTA RAMCHANDRA Vs. STATE OF GUJARAT	May 2, 1963
HASMUKHBHAI MANMOHANDAS PATEL Vs. PUNAMCHAND KALIDAS	July 10, 1963
HIRA BASIYA Vs. STATE OF GUJARAT	March 29, 1963
HIRJI MADHA Vs. NAGJI KURJI	April 18, 1963
INDUSTRIAL MACHINERY MANUFACTURERS PRIVATE LIMITED Vs. STATE OF GUJARAT	November 1, 1963
ISHWARLAL KASANJI NAIK Vs. STATE OF GUJARAT	July 11, 1963
ISMAIL FAKIR MAYAT Vs. STATE OF GUJARAT	October 30, 1963
JADEJA MERAMANJI PRAGAJI Vs. STATE OF GUJARAT	February 7, 1963
JAMNADAS JETHANAND Vs. RAM AIYAR	July 23, 1963
JASHWANTLAL MANILAL SHAH Vs. BAI KAMALA	July 31, 1963
JASMAL NAVNITLAL CHIMANLAL Vs. DESAI HARIBHAI ZAVERBHAI	November 15, 1963
JASWANTLAL LINABHAI Vs. NICHHABHAI VALLABHBHAI	April 17, 1963
JAYANTI LUXMAN Vs. STATE OF GUJARAT	March 21, 1963
JAYANTILAL AMRATLAL SHODHAN Vs. F N RANA	December 5, 1963
KANKU Vs. KHRISTI SHANABHAI FULABHAI	May 3, 1963
KANTILAL BABULAL Vs. H C PATEL SALES TAX OFFICER SURAT	December 2, 1963
KANTILAL CHANDULAL PATWA Vs. CHHOTALAL SHANKERLAL TRIVEDI	April 9, 1963
KANTILAL KESHAVLAL Vs. PRABODHCHANDRA PANACHAND	December 20, 1963
KANTILAL MATHURDAS PARIKH Vs. VILLAGE PANCHAYAT OF SHIVRAJPUR	July 25, 1963
KESHAVLAL TRIKAMLAL Vs. STATE OF GUJARAT	February 15, 1963
KHANT JADAV NAJA Vs. PATEL RAJA KACHRA RAKHOLIA	April 23, 1963
KRISHNARAO BALWANTRAO UDAR Vs. FATESINGH GEMALSING RANA	December 20, 1963
LALJIBHAI JODHABHAI BAR Vs. VINODCHANDRA JETHALAL PATEL	March 28, 1963
LALLUBHAI VIRCHAND Vs. RATILAL BHIKHABHAI	February 8, 1963
MADHUSUDAN DAHYABHAI PATEL Vs. MANILAL HARILAL PATEL	January 30, 1963
MAGANLAL RAMBHAI GANDHI Vs. AMBICA MILLS LTD	September 19, 1963
MAHENDRA RAMBHAI PATEL Vs. CONTROLLER OF ESTATE DUTY, GUJARAT STATE	October 28, 1963
MANILAL RAMCHAND Vs. COMMISSIONER OF INCOME TAX	August 27, 1963
MANKAD J G Vs. COMMISSIONER OF INCOME TAX	September 3, 1963
MATHURADAS GOVINDDAS Vs. G N GADGIL INCOME TAX OFFICER SPECIAL INVESTIGATION OFFICER AHMEDABAD	December 19, 1963
MATHURDAS GOVINDDAS Vs. G N GADGIL ITO	December 18, 1963
MEHTA GUNVANTRAY MAGANLAL Vs. BAL PRABHA KESHAVJI	January 28, 1963
MER RANMAL VEMAN Vs. MER VAJSHI PARBAT	April 24, 1963
MOHOMED YUSUF Vs. JIVRAJ PREMJIBHAI	January 24, 1963
NARENDRA MANUBHAI GHAEL Vs. BHIKHABHAI BHUKHANDAS MODI	February 20, 1963
NAROTAMDAS BHIKHABHAI Vs. STATE OF GUJARAT	September 2, 1963
NATWARLAL DAMODARDAS Vs. PADARDI VIBHAG CO OPERATIVE MULTIPURPOSE SOCIETY LIMITED	November 8, 1963
NATWARLAL MOHANLAL KHARADI Vs. STATE OF GUJARAT	November 22, 1963
NAVNITLAL GORDHANDAS DECD Vs. KESHAVLAL MAGANLAL SUTAR	January 28, 1963
NOORMIYA AHMADMIYA Vs. STATE OF GUJARAT	November 27, 1963
PARUBAI MANILAL BRAHMIN Vs. BALDEVDAS ZAVERBHAI TAPODHAN POWER OF ATTORNEY HOLDER OF MEHTA HARILAL KALIDAS	April 22, 1963
PATANWADIA BUDHAJI BAKORJI Vs. DESAI SHANTILAL KISHORDAS	April 16, 1963
PATEL DAHYABHAI MATHURBHAI Vs. DOLIA BHAISHANKER PITAMBER	January 25, 1963
PATEL MANGALBHAI NATHABHAI Vs. STATE OF GUJARAT	December 12, 1963
PATEL RAOJIBHAI KALIDAS Vs. STATE OF GUJARAT SACHIVALAYA	July 30, 1963
PETLAD BULKHIDAS MILLS CO LTD Vs. UNION OF INDIA	September 30, 1963
PETLAD TURKEY RED DYE WORKS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD	September 10, 1963
PRAFULLAVADAN DINKERRAY SAIYED Vs. CHOKSHI BHUDERBHAI MATHURBHAI	August 1, 1963
PRAHLADBHAI SATARAMDAS Vs. ASHABAI TRIKAMJI	December 10, 1963
PRATAPGIRI SHIVGIRI Vs. STATE OF GUJARAT	November 4, 1963
PRAVIN BROS Vs. STATE OF GUJARAT	November 4, 1963
R C TRUST Vs. RAMCHANDRA J AGARWAL	February 6, 1963
RAJKOT SEEDS OIL AND BULLION MERCHANTS ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX	August 28, 1963
RAMESHCHANDRA BALABHAI DESAI Vs. PADMABEN KALIDAS DESAI	January 8, 1963
RATILAL KHUSHALDAS PATEL Vs. COMMISSIONER OF INCOME TAX	September 20, 1963
SAIYAD ALI EBRAHIM Vs. STATE	April 11, 1963
SALMAN RAJE Vs. MADHAVSANG BANESANG	February 6, 1963
SARASWATIBAN LALLUBHAI PARIKH Vs. KANTILAL PURSHOTTAMDAS	October 10, 1963
SAVABHAI NANJIBHAI Vs. D M VIN PRESIDING OFFICER FIRST LABOUR COURT	September 27, 1963
SHAH HIRALAL HIMATLAL Vs. M G PATHAK	April 1, 1963
SHAH YESHWANT MAGANLAL Vs. TRUSTEES OF TRUST SHAH MAGANLAL KHUSHALDAS	July 25, 1963
STAE OF GUJARAT Vs. PATEL PARSHOTTAMBHAI DESAIBHAI	November 8, 1963
STATE Vs. RAMPRAKASH P PURI	November 20, 1963
STATE OF BOMBAY NOW STATE OF GUJARAT Vs. AMARSINH RAVAL	January 16, 1963
STATE OF GUJARAT Vs. MOHAMEDELI ABDULLABHAI PANWALA	January 18, 1963
STATE OF GUJARAT Vs. CHANDRAMANISHANKER JADHAVLAL SANGHVI	February 6, 1963
STATE OF GUJARAT Vs. JAYANTILAL GOKULDAS	March 30, 1963
STATE OF GUJARAT Vs. MADHAVBHAI NAROTTAM	March 12, 1963
STATE OF GUJARAT Vs. SHANTABEN	August 6, 1963
STATE OF GUJARAT Vs. ASANDAS KIMMATRAI KEVALRAMANNI	August 28, 1963
STATE OF GUJARAT Vs. J L VAKHARIA	August 22, 1963
STATE OF GUJARAT Vs. V L VAKHARIA	August 22, 1963
STATE OF GUJARAT Vs. KAMLASHANKER BHULESHWAR	April 16, 1963
STATE OF GUJARAT Vs. RAMANLAL SANKALCHAND AND CO	November 8, 1963
STATE OF GUJARAT Vs. JAGANBHHAI BNAGWANBHAI	November 4, 1963
STATE OF GUJARAT Vs. MARTANDRAI GANGASHANKAR SHASTRY	December 12, 1963
STATE OF GUJARAT Vs. HIRALAL DEVJI	December 20, 1963
STATE OF GUJARAT Vs. CHANDULAL BHIKHALAL	December 16, 1963
STATE OF GUJARAT Vs. BHIKHUBHAI RANCHHODJI DESAI	September 3, 1963
STATE OF GUJARAT Vs. KANAIYALAL PRABHUDAS	September 4, 1963
SURENDRA MAGANLAL KATHIA Vs. BAI NARMADA WD O JETHALAL KHEMCHAND	January 31, 1963
TATA CHEMICALS LIMITED Vs. KAILASH C ADHVARYU	November 23, 1963
THAKORLAL AMARTLAL VAIDYA HOLDER OF POWER OF ATTORNEY OF MAHARAJKUMAR INDRAJITSINHJI Vs. GUJ REV TRIBUNAL	February 18, 1963
UPLETA MUNICIPALITY Vs. SOBHAGCHAND PANACHAND	September 30, 1963
VAISWANER TRADING CO Vs. STATE OF GUJARAT	October 31, 1963
VIKRAM MILLS COMPANY LTD Vs. INDUSTRIAL COURT N A VYAS	August 8, 1963
VRAJLAL BHUKHANDAS Vs. STATE OF GUJARAT	November 1, 1963
YUSUFBHAI ISMAILBHAI Vs. VAKIL MOHANLAL	September 18, 1963
ZAVERCHAND LAXMICHAND AND COMPANY Vs. COMMISSIONER OF INCOME TAX	September 12, 1963

Year 1963 of HIGH COURT OF GUJARAT

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