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ABDUL GAFAR Vs. STATE OF GUJARAT
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April 27, 1962 |
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AHMED NOOR KARIMBHAI Vs. STATE OF GUJARAT
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April 26, 1962 |
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AHMEDMIYAN BHAIMIYA Vs. STATE OF GUJARAT
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October 3, 1962 |
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ALL INDIA THEATRES SYNDICATE PRIVATE LIMITED Vs. PATEL MANUBHAI CHHOTALAL
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January 16, 1962 |
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AMBALAL NARANDAS PATEL Vs. DAHIBEN DAHYABHAI PATEL
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September 20, 1962 |
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ASHRAFMIYA SAIDUMIYA Vs. STATE OF GUJARAT
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February 1, 1962 |
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BAI CHANCHAL WIDOW OF CHHAGANBHAI JIBHAI Vs. BAI SURAJ WIDOW OF RANCHHODBHAI CHHAGANBHAI
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September 25, 1962 |
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BAI DHULI Vs. PATEL MOTIBHAI REVANDAS
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February 27, 1962 |
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BAI HAJRABIBI Vs. SHAIKH HAMED HUSEIN
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July 18, 1962 |
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BAI KAMALA WD O CHOKSHIWALA MANGALDAS RANCHHODDAS Vs. OCHHAVLAL CHHAGANLAL
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April 10, 1962 |
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BAI MANGU Vs. SHAH PARSHOTTAMDAS TRIKAMLAL
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March 22, 1962 |
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BAI MENA Vs. PATEL VITHALBHAI SHAMBHUBHAI
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January 15, 1962 |
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BALUBHAI DAHYABHAI SHROFF Vs. GOVINDBHAI DAYALBHAI
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May 1, 1962 |
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BATUK JAMNADAS Vs. STATE OF GUJARAT
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August 6, 1962 |
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BHAILAL MANILAL Vs. AMRITLAL LALLUBHAI SHAH
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September 6, 1962 |
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BHAISHANKER AVALRAM JOSHI Vs. STATE OF BOMBAY
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June 24, 1962 |
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BHARAT PRAKASHAN Vs. COMMISSIONER OF INCOME TAX
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November 9, 1962 |
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BHIKHABHAI KALIDAS Vs. VALI ISA PATEL AND CO A FIRM
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November 6, 1962 |
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BHIL UKEDIA UMEDIA Vs. BAI GAJARABAI BHULABHAI
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September 14, 1962 |
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BIPINKUMAR ALIAS RANCHHODLAL MADHAVDAS Vs. STATE OF GUJARAT
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March 2, 1962 |
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CHAMPAKLAL CHHOTALAL SUTARIA Vs. SHAH AMARCHAND VAJECHAND A REGISTERED FIRM
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June 26, 1962 |
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CHANDRIKA CHINUBHAI PATEL Vs. STATE OF GUJARAT
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November 16, 1962 |
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CHARAN MISRI Vs. STATE OF GUJARAT
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March 23, 1962 |
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CHATURSING GOVINDJI Vs. STATE OF GUJARAT
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November 16, 1962 |
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CHHANA KIKA Vs. KALA CHHIMA
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April 10, 1962 |
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COLLECTOR OF SALES TAX THE BOMBAY Vs. ABDUL REHMAN ALLADIN
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November 30, 1962 |
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COMMISSIONER INCOME TAX THE Vs. GIRDHARLAL HARIVALLABHDAS MILLS COMPANY LIMITED
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October 3, 1962 |
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COMMISSIONER OF EXPENDITURE TAX THE GUJARAT Vs. MANORAMA SARABHAI SMT
|
December 7, 1962 |
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COMMISSIONER OF INCOME TAX Vs. GIRDHARLAL HARIVALLABHADAS MILLS COMPANY LIMITED
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October 3, 1962 |
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COMMISSIONER OF INCOME TAX Vs. JAGDISH MILLS LIMITED
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October 18, 1962 |
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COMMISSIONER OF INCOME TAX Vs. MOOSA HAJI AHMED
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November 26, 1962 |
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COMMISSIONER OF SALES TAX THE GUJARAT Vs. SUMATILAL POPATLAL AND CO
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December 5, 1962 |
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COMMISSIONER OF WEALTH TAX Vs. RAIPUR MANUFACTURING CO LTD
|
October 16, 1962 |
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COMMISSIONER OF WEALTH TAX Vs. AJIT MILLS LIMITED
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October 17, 1962 |
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CWT Vs. RAIPUR MFG COMPANY LIMITED
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October 18, 1962 |
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DALICHAND MOTICHAND Vs. COMMISSIONER OF INCOME TAX
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November 2, 1962 |
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DAYASHANKAR NANALAL Vs. HARISHANKAR GANPATRAM THAKKAR
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March 16, 1962 |
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DEVNARAYAN RAMSUMAR TEWARI Vs. STATE OF BOMBAY NOW GUJARAT
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September 12, 1962 |
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DHAGAD AMBALAL BHAILALBHAI Vs. BAI NARMADA WD O PARSHOTTAM DAHYABHAI
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January 29, 1962 |
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DHRANGADHRA TRADING COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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November 26, 1962 |
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DILIPSINHJI P DESAI AND BROS Vs. COMMISSIONER OF INCOME TAX
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November 8, 1962 |
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FALI PHIROJSHAH CONTRACTOR Vs. PHIROJSHAH PESTONJI CONTRACTOR
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October 15, 1962 |
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FIDA HUSEIN MAHOMEDALI ANTELAWALA Vs. GOKALDAS
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September 11, 1962 |
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FIDUHUSEN ABDULALI Vs. STATE
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March 9, 1962 |
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FULCHAND PURSHOTTAM Vs. VASAVADA I T O
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September 27, 1962 |
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GAUTAM SARABHAI Vs. CIT
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December 7, 1962 |
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GHANCHI LAXMICHAND AMBARAM Vs. TULSIDAS MADHAVDAS
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January 24, 1962 |
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GLAMOUR CLEANERS Vs. CHANDRAKANT CHHOTALAL GANDHI
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April 30, 1962 |
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GOVERNMENT OF GUJARAT Vs. HEAD CONSTABLE DHARMAJI FATAJI
|
June 24, 1962 |
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GULABCHAND MAKANJI DEGAMWALA Vs. MOTAPONDHA VIBHAG TENANTS CO OP AGRICULTURAL SOCIETY LIMITED
|
January 10, 1962 |
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GYANSING PRABHATSINGH Vs. STATE
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January 25, 1962 |
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H H MAHARAO SHREE MADANSINHJI SAHEB OF KUTCH Vs. STATE OF GUJARAT
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October 13, 1962 |
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HAJI GULAMNABI HAJI SAFIBHAI Vs. VORA ABBASBHAI ALIMAHOMED
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August 14, 1962 |
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HARIHAR CHATURBHAI PATEL Vs. UNION OF INDIA
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November 7, 1962 |
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HASANALLI ABDULALLI MALABARI Vs. SHANTILAL BHAIDAS MARFATIA
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April 16, 1962 |
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HUSEIN NABI BUX Vs. MODHIA CHHOTALAL MANSUKHLAL MORARJI
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May 4, 1962 |
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IBRAHIM AKBARALI Vs. STATE OF GUJARAT
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July 16, 1962 |
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ICHHARAM DAMODARDAS Vs. KANTILAL NATHUBHAI
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March 22, 1962 |
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INDULAL K YAGNIK Vs. STATE
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May 4, 1962 |
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INDULAL YAGNIK Vs. STATE OF GUJARAT
|
May 4, 1962 |
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JAMADAR SULEMAN BACHUMIYA Vs. MAHAVIR MATHADIN
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February 5, 1962 |
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JASWANTLAL CHUNILAL BRAHMBHAI Vs. NARSINHBHAI NATHABHAI PATEL
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March 2, 1962 |
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JASWANTRAI JETHALAL Vs. VIMAL
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April 30, 1962 |
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JAWAHER PANALAL Vs. SUB DIVISIONAL MAGISTRATE
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January 24, 1962 |
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JAWANSINGH RAMSINGH Vs. STATE OF GUJARAT
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September 20, 1962 |
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JAYANTILAL AMRATLAL SHODHAN Vs. F N RANA COMMISSIONER BARODA DIVISION
|
September 14, 1962 |
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JINABHAI AMBARAM SURTI Vs. STATE OF GUJARAT
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August 2, 1962 |
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JITENDRA AMULAKHRAI Vs. STATE OF GUJARAT
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December 14, 1962 |
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KAILASH ENGINEERING CO Vs. STATE OF GUJARAT
|
December 14, 1962 |
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KALICHARAN BHAJANLAL BHAYYA Vs. BAI MAHALAXMI
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April 4, 1962 |
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KALU KHODA Vs. STATE
|
March 7, 1962 |
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KANBI BECHAR LALA Vs. STATE OF GUJARAT
|
March 12, 1962 |
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KANCHANLAL SOMALAL CHOKSHI Vs. STATE OF GUJARAT
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January 19, 1962 |
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KANJI LALJI KANBI Vs. HARJI DEVRAJ KANBI
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January 15, 1962 |
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KANTILAL KHIMCHAND Vs. STATE OF GUJARAT
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August 30, 1962 |
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KANUBHAI PRABHUDAS Vs. STATE OF GUJARAT
|
October 19, 1962 |
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KASNA RUPLA Vs. MAKAN KHUSAL
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March 7, 1962 |
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KESHARIBHAI JESINGBHAI Vs. BAI LILAVATI WD O GABHAI JESINGBHAI
|
February 7, 1962 |
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KHAKHAR SHIVLAL VALLABHAJI Vs. MISTRY RAMJIBHAI DHANJIBHAI
|
March 6, 1962 |
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KHUMAN HATHIA NAJA Vs. PATEL GIGABHAI SHAMLA
|
March 20, 1962 |
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KIRATSINHJI ANADSINHJI JADEJA Vs. KANA VELA PATEL
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October 17, 1962 |
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KRISHNA RANGNATH MUDHOLKAR Vs. GUJARAT UNIVERSITY
|
January 24, 1962 |
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KUMBHAR RAMJI JADAV Vs. STATE OF GUJARAT
|
May 3, 1962 |
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LABHABHAI VITHALDAS Vs. LAXMIDAS VITHALDAS
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August 29, 1962 |
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LALJI KANJI Vs. V T SHAH
|
October 18, 1962 |
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LALPRATAPSING SHIVSAHAYSING Vs. STATE OF GUJARAT
|
September 16, 1962 |
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MADHUBHAI RAMBHAI PATEL Vs. CHIMANBHAI KASHIBHAI PATEL
|
April 3, 1962 |
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MAFATLAL KANTILAL AND CO OIL MILLS Vs. STATE OF GUJARAT
|
December 13, 1962 |
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MAHENDRA RATILAL PATEL Vs. PATEL NAGINDAS KESHAVLAL
|
May 1, 1962 |
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MANILAL MAGANLAL MISTRY Vs. JASUMATIBEN
|
July 25, 1962 |
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MEHR BHIMA VIRAM Vs. MEHR JETHA GIGA
|
February 17, 1962 |
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MISTRI PARSHOTTAM JINABHAI Vs. SHAH MOTICHAND SHAMJI A DHARMADA TRUST
|
March 19, 1962 |
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MIYABHAI PIRBHAI Vs. STATE OF GUJARAT
|
April 11, 1962 |
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MOHMAD AHMED VALI MOHMAD Vs. RANCHHODDAS TRIBHOVANDAS
|
April 18, 1962 |
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NADIAD BOROUGH MUNICIPALITY Vs. NADIAD ELEC COMPANY LIMITED
|
March 27, 1962 |
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NARHARILAL KUBERDAS PATEL Vs. MANILAL BHOGILAL
|
December 12, 1962 |
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NATHUBHAI GULABDAS Vs. BHAKHIBHAI MULJIBHAI
|
December 4, 1962 |
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NATWARLAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1962 |
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NEW PRAJAPAT TILES CO Vs. DERASARI LABHSHANKER HIMATLAL
|
November 20, 1962 |
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PARSHOTTAM PARBHUDAS Vs. BAI MOTI
|
March 27, 1962 |
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PATEL CHUNIBHAI JIVABHAI Vs. STATE OF GUJARAT
|
September 17, 1962 |
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PATEL GANDALAL SOMNATH Vs. STATE OF GUJARAT
|
March 22, 1962 |
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PATEL J R AND SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 19, 1962 |
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PATEL NARHARILAL KUBERDAS Vs. PARTNERS OF THE FIRM OF PARI BHOGILAL AMRATLAL: I MANILAL
|
December 12, 1962 |
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PITAMBERDAS BHIKHABHAI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
October 31, 1962 |
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PUJARI RAVIGAR KUBERGAR Vs. SHUKLA PRANSHANKER KESHANKER
|
March 23, 1962 |
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RAICHAND AMULAKH SHAH Vs. UNION OF INDIA
|
September 13, 1962 |
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RAJKOT BOROUGH MUNICIPALITY Vs. BHAVAN KHENGAR CHOTLIA
|
October 18, 1962 |
|
RAJKOT MUNICIPALITY Vs. HAKIM MAHETABALI IMAMUDDIN
|
January 10, 1962 |
|
RAMJIBHAI HANSIJIBAHI PATEL Vs. CIT
|
November 1, 1962 |
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RATANBAI VALLABHDAS BHATIA Vs. THACKER KHETSI MANSANGH
|
April 27, 1962 |
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S MANUEL RAJ Vs. J MANILAL AND CO
|
August 29, 1962 |
|
SAHEBKHAN UMERKHAN Vs. STATE OF GUJARAT
|
September 10, 1962 |
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SAMATKHAN GULABKHAN MALEK Vs. NANUBHA BAPAJI THAKORE
|
September 12, 1962 |
|
SARAFALLI TAYABALLI Vs. MUNI CORPN AHMEDABAD
|
November 21, 1962 |
|
SAVITABEN Vs. DALAL RAMANLAL VRINDAVANDAS
|
November 26, 1962 |
|
SAYAJI MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 7, 1962 |
|
SHAH AMBALAL CHHOTALAL Vs. SHAH BABALDAS DAHYABHAI
|
April 12, 1962 |
|
SHAH JAGMOHANDAS PURSHOTTAMDAS Vs. JAMNADAS VRAJLAL GANDHI
|
November 12, 1962 |
|
SHAH KANTILAL MANILAL Vs. KOTHARI GOPALDAS BAPUBHAI
|
February 27, 1962 |
|
SHAH MAFATLAL MULCHAND A FIRM Vs. PATEL JIVABHAI LALLUBHAI
|
January 12, 1962 |
|
SHAH SHANTILAL CHUNILAL Vs. SHAH SHANTILAL FULCHAND
|
August 30, 1962 |
|
SHAH TRIBHUVANDAS LALLUBHAI Vs. SHAH CHHITALAL CHUNILAL
|
December 5, 1962 |
|
SHANTILAL CHUNILAL SHAH Vs. SHANTILAL FULCHAND SHAH
|
August 30, 1962 |
|
SHIRAJUDDIN BADARALI Vs. SOMAJI FULAJI
|
April 6, 1962 |
|
SHIVRAJPUR SYNDICATE LIMITED Vs. MOHANLAL NATHABHAI
|
May 1, 1962 |
|
SHRIMALI RASIKLAL RAJABHAI Vs. BAI AMBA
|
March 14, 1962 |
|
STAE OF GUJARAT Vs. NATVARSINGH REVABHAI ZALA
|
February 23, 1962 |
|
STATE Vs. HARILAL JETHALAL
|
March 1, 1962 |
|
STATE Vs. BABAJI GALAJI
|
January 25, 1962 |
|
STATE Vs. KANASARA MANILAL BHIKHALAL
|
June 21, 1962 |
|
STATE OF GUJARAT Vs. KANSARA MANILAL BHIKHALAL
|
June 21, 1962 |
|
STATE OF GUJARAT Vs. LASANMAL MANUMAL
|
August 28, 1962 |
|
STATE OF GUJARAT Vs. SAMA KASAM SIDHIK
|
November 1, 1962 |
|
STATE OF GUJARAT Vs. SHYAMLAL MOHANLAL
|
October 11, 1962 |
|
STATE OF GUJARAT Vs. KALU KHODA
|
March 7, 1962 |
|
STATE OF GUJARAT Vs. HIRALAL JETHALAL
|
March 1, 1962 |
|
STATE OF GUJARAT Vs. MANGALDAS AMULAKHRAI
|
December 3, 1962 |
|
STATE OF GUJARAT Vs. BAVABHAI NAGJIBHAI
|
December 14, 1962 |
|
SUNILCHAND C MAZMUDAR Vs. ARYODAYA SPG AND WVG MILLS COMPANY LIMITED
|
October 19, 1962 |
|
SURAJBEN RATILAL ANANDRAO Vs. RAICHAND GULABCHAND SHAH
|
September 26, 1962 |
|
TAJ IRON AND STEEL WORKS P LIMITED Vs. MORVI IRON SYNDICATE P LIMITED
|
November 6, 1962 |
|
THACKER CHATRABHUJ GOKULDAS Vs. THACKER KHATAU MOTIRAM
|
January 17, 1962 |
|
THAKORDAS PARBHUDAS Vs. MANILAL KUNVERJI DESAI
|
February 14, 1962 |
|
TRIBHUVANDAS LALLUBHAI SHAH Vs. CHHITALAL CHUNILAL SHAH
|
December 5, 1962 |
|
U BHUKHANDAS D CHEVLI AND CO Vs. UNION OF INDIA
|
March 12, 1962 |
|
UMEDCHAND MAKANJI JHAVERI Vs. MISTRY LALJI JHINA
|
August 27, 1962 |
|
UNION OF INDIA Vs. BAPULAL HARIPRASAD
|
January 9, 1962 |
|
UNION OF INDIA Vs. DAYABHAI LAXMAN RAJKOT
|
January 11, 1962 |
|
VADILAL MALUKCHAND Vs. UGARCHAND PITAMBARDAS
|
March 26, 1962 |
|
VALI MAHOMED ADAM Vs. STATE OF GUJARAT
|
February 23, 1962 |
|
VALIBHAI OMARJI Vs. STATE OF GUJARAT
|
February 13, 1962 |
|
VASAVA MOHAN MOTI Vs. INDRAVADAN KUBERDAS SAMPATRAM
|
August 20, 1962 |
|
VASUDEV DEVNATH PANDYA Vs. KARSAN KAMSHI BHARWAD
|
March 15, 1962 |
|
VIKRAMSINHJI BANEHSINHJI Vs. DUDA DEVSHI
|
March 20, 1962 |
|
WESTERN RAILWAY ADMINISTRATOR THE Vs. PATEL ISHVERBHAI CHHAGANBHAI
|
September 4, 1962 |
|
ZANDARAM JOITARAM Vs. PRAHLADRAO VITHALRAO
|
November 22, 1962 |