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ABBASALI YUSUFALI Vs. FAZALALI ISUFALI
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July 24, 1961 |
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ALLANUR RASULLA Vs. BALCHAND RAMJI
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October 27, 1961 |
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AMARSHI JERAM Vs. HAZRAT AND COMPANY
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March 15, 1961 |
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AMBELAL MAKANJI Vs. MANILAL NARHARISHANKER
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March 2, 1961 |
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APABHAI HEMABHAI Vs. STATE OF GUJARAT
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February 16, 1961 |
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ASHOKBHAI CHIMANBHAI HUF Vs. COMMISSIONER INCOME TAX AHMEDABAD
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April 17, 1961 |
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BAI MARU Vs. SAIYAD LATIFALLI AKBARALI
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September 5, 1961 |
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BARODA CITY ICE COMPANY Vs. COMMISSIONER OF INCOME TAX
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April 17, 1961 |
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BHAILAL MOHANLAL PATEL Vs. JADURAI R VYAS
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October 13, 1961 |
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BHAIYA PUNJALAL BHAGWANDIN Vs. DAVE BHAGWATIPRASAD PRABHUPRASAD
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October 10, 1961 |
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BHATT NANALAL BHOGILAL Vs. CHANDULAL BHAILAL PATEL
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October 23, 1961 |
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C N BROS Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
|
January 10, 1961 |
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CHANDUBHAI JETHABHAI DESAI Vs. STATE OF GUJARAT
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September 29, 1961 |
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CHANDULAL DAHYABHAI Vs. STATE OF GUJARAT
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February 27, 1961 |
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CHAUDHARI ABHERAJ HEMRAJ Vs. COLLECTOR MEHSANA
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August 23, 1961 |
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CHIMANLAL BHOGILAL SHAH Vs. PANDURAO BHAILAL DESAI PRESIDENT AHMEDABAD CRIMINAL COURTS BAR ASSOCIATION
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March 9, 1961 |
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CHIMANLAL KODARLAL Vs. DISTRICT DEPUTY COLLECTOR ANAND
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September 6, 1961 |
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CHOKSI BHUDARBHAI MATHURBHAI Vs. PURSHOTTAMDAS BHOGILALA
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February 7, 1961 |
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CHUNILAL CHHAGANLAL Vs. STATE OF GUJARAT
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February 24, 1961 |
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COMMISSIONER OF INCOME TAX Vs. ABDUL RAHIM A AND COMPANY
|
April 4, 1961 |
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COMMISSIONER OF INCOME TAX Vs. A ABDUL RAHIM AND COMPANY
|
April 5, 1961 |
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COMMISSIONER OF INCOME TAX Vs. VIRAMGAM MILLS COMPANY LIMITED
|
April 11, 1961 |
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DAHYABHAI NATHUBHAI Vs. SULEMAN ISAJI DADABHAI
|
October 4, 1961 |
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DALAL AND CO Vs. UNION OF INDIA
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April 28, 1961 |
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DAVE SADASHIV JAYKRISHNA Vs. RANA GOVUBHA ALIAS VELUBHA JESHIBHAI
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November 28, 1961 |
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DEVA HARBHAM LANDHA Vs. MER MALDE RAJA
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February 27, 1961 |
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DHADHAL SURAGBHAI KALABHAI Vs. SONI VINODCHANDRA PRANLAL
|
September 1, 1961 |
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DINKARRAY RUGHNATH Vs. STATE OF GUJARAT
|
August 8, 1961 |
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DIST DY COLLECTOR ANAND Vs. PATEL PUNJABHAI MATHURBHAI
|
August 29, 1961 |
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FATEMAHOMED MAHAMADHUSSEIN BARAFWALLA Vs. BAI JINATBIBI
|
October 27, 1961 |
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FIRM OF HABIBBHAI GULAM MOHMAD Vs. MUNICIPAL CORPORATION AHMEDABAD
|
October 31, 1961 |
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GOKALDAS KALYANJI Vs. MOHANLAL MANJIBHAI
|
August 21, 1961 |
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GULABCHAND ZAVERCHAND MEHTA Vs. PATEL KURJI BHAGWANJI KALARIA
|
October 11, 1961 |
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GURIYA BUCHA Vs. STATE OF GUJARAT
|
March 23, 1961 |
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HARIJ GRAM PANCHAYAT Vs. THAKKAR LAKHIRAM RAMJI
|
June 20, 1961 |
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HARIPRASAD JAYANTILAL AND CO LTD Vs. V S GUPTA INCOME TAX OFFICER AHMEDABAD
|
January 17, 1961 |
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HARSADRAI RAGHANATHJI DESAI Vs. PARAGJI HIRABHAI
|
January 24, 1961 |
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HEMAJI TARSANJI Vs. STATE OF GUJARAT
|
January 25, 1961 |
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HIMATSINGH SHIVSING Vs. STATE OF GUJARAT
|
March 20, 1961 |
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JADEJA PRAVINSINHJI ANANDSINHJI Vs. JADEJA MANGALSINHJI SHIVSINHJI
|
September 6, 1961 |
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JAGMOHANDAS JAGJIVANDAS MODY Vs. STATE OF BOMBAY NOW GUJARAT
|
July 20, 1961 |
|
JAMNA Vs. HAJI AHMED HAJI YAKUB
|
August 11, 1961 |
|
JAYANTILAL AMRATLAL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 13, 1961 |
|
JOGTA KIKLA Vs. STATE OF GUJARAT
|
August 16, 1961 |
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JUVANSINHJI BALUSINHJI Vs. BALBHADRASINHJI INDRASINHJI
|
June 23, 1961 |
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KADERBHAI PEERBHAI Vs. HUSENABU CHANDBHAI
|
July 24, 1961 |
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KADIA HARILAL PURSHOTTAM Vs. KADIA LILAVATI GOKULDAS
|
February 1, 1961 |
|
KALYAN INDUSTRIES LIMITED Vs. STATE OF BOMBAY NOW GUJARAT
|
February 23, 1961 |
|
KAMALASHANKER BHULESHANKER DAVE Vs. STATE OF GUJARAT
|
September 28, 1961 |
|
KAMALSINGH SITALSING Vs. STATE OF GUJARAT
|
October 24, 1961 |
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KANTILAL DEEPCHAND MANIAR Vs. JAYANT T JADAV HON SECRETARIES ANTI T B HOSPITAL AND ANTI T B CLINIC ASSOCIATION
|
July 18, 1961 |
|
KESHAVLAL LALLUBHAI PATEL Vs. COMMISSIONER OF INCOME TAX
|
April 28, 1961 |
|
KRISHNA GURUDAYAL SHARMA Vs. HANSRAJ JIWANDAS
|
January 11, 1961 |
|
KUBERBHAI SHIVDAS Vs. MANANT PURSHOTTAMDAS KALYANDAS
|
April 19, 1961 |
|
KUMBHAR NARSI BECHAR Vs. STATE OF GUJARAT
|
March 16, 1961 |
|
KUSUMGAURI RAMRAY MUNSHI SMT Vs. SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
|
September 25, 1961 |
|
LALBHAI POPATLAL SHAH Vs. CENTRAL BANK OF INDIA LIMITED
|
July 21, 1961 |
|
LALU JELA Vs. STATE OF GUJARAT
|
September 16, 1961 |
|
LALU JELA Vs. STATE OF GUJARAT
|
November 24, 1961 |
|
LAVJIBHAI NARANBHAI Vs. RAMJIBHAI HETABHAI
|
August 2, 1961 |
|
LILADHAR HANSRAJ Vs. SHAH VALLAMJI KHETSHI
|
April 17, 1961 |
|
MADHAJI LAKHIRAM Vs. MASHRUBHAI MAHADEVBHAI RABARI
|
December 7, 1961 |
|
MAGAN RAISING Vs. STATE OF GUJARAT
|
June 14, 1961 |
|
MAGANLAL BECHARDAS Vs. SHAH KESHARIMAL DALICHAND
|
March 9, 1961 |
|
MAHARAJA SALT WORKS COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 5, 1961 |
|
MAHMED HUSEN KURBAN HUSEN MITHIBORWALA Vs. STATE OF GUJARAT
|
July 14, 1961 |
|
MALEK SHRI KAMALKHANJI JIWANKHANJI Vs. EXPENDITURE TAX OFFICER WARD C SURENDRANAGAR
|
December 7, 1961 |
|
MANUBHAI TRIBHOVANDAS PATEL Vs. STATE OF GUJARAT
|
June 16, 1961 |
|
MIYANA HASAM ABDULLA Vs. STATE OF GUJARAT
|
June 28, 1961 |
|
MOCHI MOTILAL JAGJIVANDAS Vs. STATE OF GUJARAT
|
February 24, 1961 |
|
MODI FULCHAND NARSIDA Vs. NAVNITLAL RANCHHODDAS
|
October 27, 1961 |
|
MODI NATHUBHAI MOTILAL Vs. CHHOTUBHAI MANIBHAI DESAI
|
July 27, 1961 |
|
MOHAN SHANIYA Vs. STATE OF GUJARAT
|
July 14, 1961 |
|
MOHANLAL CHHAGANLAL MITHAIWALA Vs. VIPINCHANDRA R GANDHI
|
February 28, 1961 |
|
MOHANLAL DHANJIBHAI MEHTA Vs. CHUNILAL B MEHTA
|
July 5, 1961 |
|
MOHANLAL NANALAL SHARMA Vs. STATE OF GUJARAT
|
June 28, 1961 |
|
MOTIBHAI TRIKAMBHAI Vs. CHHOTALAL MANGALBHAI PARMAR
|
November 1, 1961 |
|
MOTILAL HARILAL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 3, 1961 |
|
MOTISINGH GAMBHIRSING Vs. STATE OF GUJARAT
|
February 24, 1961 |
|
MULJIBHAI AND SHIVABHAI A REGISTERED FIRM Vs. UNION OF INDIA
|
July 31, 1961 |
|
NADIAD BOROUGH MUNICIPALITY Vs. PARIKH JITENDRA KANAIYALAL
|
November 15, 1961 |
|
NAGINDAS KESHAVLAL Vs. STATE OF GUJARAT
|
February 22, 1961 |
|
NAGINLAL NANDLAL Vs. STATE OF GUJARAT
|
July 6, 1961 |
|
NAISHADRAI HIRALAL JOSHI Vs. BOMBAY STATE CO OP LAND MORTGAGE BANK LIMITED
|
August 9, 1961 |
|
PANCHAL MOHANLAL ISHWARDAS Vs. MAHESHWARI MILLS LIMITED
|
July 13, 1961 |
|
PARBAT LAXMAN Vs. STATE OF GUJARAT
|
April 8, 1961 |
|
PARIKH KALABHAI BODABHAI Vs. VILLAGE PANCHAYAT OF PATDI
|
November 23, 1961 |
|
PARVATIBEN BHANABHAI PATEL Vs. JUGABHAI JEEBHAI
|
August 17, 1961 |
|
PATEL CHHAGAN RAGHAV Vs. BHARWAD POLA GHUGHA
|
October 25, 1961 |
|
PATEL KHUSHALBHAI ASHABHAI Vs. BODAL GRAM VIKAS SAHAKARI MANDAL LIMITED
|
October 24, 1961 |
|
PATEL SHANABHAI GALABHAI Vs. PATEL CHATURBHAI LALLUBHAI
|
July 4, 1961 |
|
PINJARE KARIMBHAI DEDUBHAI Vs. SHUKLA HARIPRASAD MANISHANKAR
|
December 5, 1961 |
|
PRABHUDAS UTTAMDAS Vs. LAVAR BAI UJI WD O LAVAR GODAD ATMARAM
|
October 26, 1961 |
|
RABARI KHODA MESUR Vs. GAJANAN SAHKARI PEDHI LIMITED PATAN
|
November 21, 1961 |
|
RAISING MOHMIA Vs. STATE OF GUJARAT
|
March 17, 1961 |
|
RAISING MOHMIA Vs. STATE OF GUJARAT
|
March 20, 1961 |
|
RAMCHAND NIHALCHAND ADVANI Vs. ANANDLAL BAPALAL KOTHARI
|
April 11, 1961 |
|
RAMJI SAMJI BHATT Vs. COLLECTOR MADHYA SAURASHTRA RAJKOT
|
July 18, 1961 |
|
RAMPYARE RAMSHARMA Vs. STATE OF GUJARAT
|
April 24, 1961 |
|
RANCHHOD BHALAJI Vs. MODI KUBERDAS HARGOVANDAS
|
February 7, 1961 |
|
RANCHHOD BHALAJI Vs. MODI KUBERDAS HARGOVANDAS
|
November 21, 1961 |
|
RATHOD BHOJAJI SHANTUJI Vs. PATHAN NASIRKHAN KESHARKHAN
|
September 20, 1961 |
|
RATILAL SAKARLAL Vs. GANDABHAI MULJIBHAI
|
July 21, 1961 |
|
RAVAL PRABHULAL BAPALAL Vs. BAI GODAVRI
|
October 24, 1961 |
|
RINARBAI RAMBHAI Vs. STATE OF BOMBAY NOW GUJARAT
|
April 6, 1961 |
|
RUXMANIBEN WD O OF TRIBHOVANDAS JETHABHAI Vs. MINOR NARMADA
|
August 17, 1961 |
|
SAINIK KANAIYALAL KALUMAL Vs. STATE OF GUJARAT
|
August 2, 1961 |
|
SAJUBHA JEHABHAI Vs. CHUDASAMA JILUBHA HATHIBHAI
|
October 25, 1961 |
|
SHAH HIRALAL VIRCHAND Vs. PATEL VITHALBHAI VAGHAJIBHAI
|
February 9, 1961 |
|
SHAH MOHANLAL MANILAL Vs. FIRM OF DHIRUBHAI BAVAJIBHAI
|
February 21, 1961 |
|
SHAH NANALAL MANEKLAL Vs. PATEL CHHOTUBHAI DESAIBHAI
|
January 25, 1961 |
|
SHANTILAL KHIMCHAND Vs. MULCHAND DALICHAND
|
July 18, 1961 |
|
SHETH SUKHALAL PARSHOTTAM Vs. SURENDRANAGAR JOINT MUNICIPALITY
|
February 10, 1961 |
|
SIDHPUR MILLS COMPANY LIMITED Vs. STATE
|
June 26, 1961 |
|
SITARAM MOTIRAM JAIN Vs. COMMISSIONER OF INCOME TAX
|
March 29, 1961 |
|
STAE OF GUJARAT Vs. RAOJIBHAI MOTIBHAI PATEL
|
January 23, 1961 |
|
STATE Vs. AMRATLAL MAGANLAL
|
November 24, 1961 |
|
STATE OF GUJARAT Vs. GOPICHAND HARDASMAL
|
December 1, 1961 |
|
STATE OF GUJARAT Vs. UKAJI DEVAJI
|
September 22, 1961 |
|
STATE OF GUJARAT Vs. DIWANJI GARDHARJI
|
October 6, 1961 |
|
STATE OF GUJARAT Vs. BAVA BHADYA
|
July 18, 1961 |
|
STATE OF GUJARAT Vs. DHULAJI BAVAJI
|
July 19, 1961 |
|
STATE OF GUJARAT Vs. JAMNADAS VASANJI
|
August 14, 1961 |
|
STATE OF GUJARAT Vs. ABDUL SATAR HAJI IBRAHIM PATEL
|
September 12, 1961 |
|
STATE OF GUJARAT Vs. JETHALAL GHELABHAI PATEL
|
February 10, 1961 |
|
STATE OF GUJARAT Vs. DOHANA JAMNADAS
|
February 3, 1961 |
|
STATE OF GUJARAT Vs. MADHUBHARTI CHELABHARTHI
|
January 13, 1961 |
|
STATE OF GUJARAT Vs. BAI DIWALIBEN NAGINDAS
|
February 17, 1961 |
|
STATE OF GUJARAT Vs. NAGESHWAR SOMESHWAR
|
February 24, 1961 |
|
STATE OF GUJARAT Vs. VENISHANKAR KALIDAS BHATT
|
March 6, 1961 |
|
STATE OF GUJARAT Vs. BAI RANI
|
April 5, 1961 |
|
STATE OF GUJARAT Vs. PINGAL RAMDE
|
July 13, 1961 |
|
STATE OF GUJARAT Vs. DHIRIA BHAVJI
|
April 24, 1961 |
|
STATE OF GUJARAT Vs. KANBI UMA MAHADEVA
|
April 27, 1961 |
|
STATE OF GUJARAT Vs. KARIM MAMAD
|
April 12, 1961 |
|
STATE OF GUJARAT Vs. GORDHANDAS KESHAVJI GANDHI
|
October 31, 1961 |
|
SULEMAN USMANBHAI MEMON Vs. STATE OF GUJARAT
|
February 27, 1961 |
|
SURROTTAMBHAI PURSHOTTAMBHAI HATHISING Vs. RAVICHAND UMEDCHAND
|
October 25, 1961 |
|
SWARANSING LAXMANSING Vs. BOMBAY GARAGE AHMEDABAD LIMITED
|
February 7, 1961 |
|
T P KUMARAN Vs. R KOTHANDARAMAN CIT GUJARAT
|
October 7, 1961 |
|
TRIBHOVANDAS SOMABHAI PATEL Vs. UMEDBHAI SHIVABHAI PATEL
|
October 26, 1961 |
|
VAKHATSINGHJI VAJESINHJI Vs. STATE OF GUJARAT
|
January 12, 1961 |
|
VALA PUNA Vs. PUNJA MAVJI
|
November 14, 1961 |
|
VALI ISA MAHMED Vs. STATE OF GUJARAT
|
November 13, 1961 |
|
VALLABH ALIAS MUNNA GOVAN Vs. STATE
|
March 22, 1961 |
|
VINUBHAI HARILAL PANCHAL Vs. N H SHETHNA DEPUTY COMMISSIONER OF POLICE
|
April 3, 1961 |
|
VITHALRAO ANNASAHES GAEKWAD Vs. ABBASBHAI ABDULHUSEN
|
September 22, 1961 |
|
VORA FIDAALI BADRUDDIN MITHAIBHARWALA Vs. STATE OF BOMBAY
|
January 24, 1961 |
|
VRAJLAL MOHANLAL Vs. DISTRICT MAGISTRATE RAJKOT
|
September 12, 1961 |
|
YUSUF IBRAHIM MANSURI Vs. STATE OF GUJARAT
|
August 29, 1961 |
LOGIN