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ALAMKHAN UMARBHAI Vs. STATE OF GUJARAT
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September 16, 1960 |
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AMBALAL MOTIBHAI PATEL Vs. STATE OF GUJARAT
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June 30, 1960 |
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AMRITLAL HARIBHAI DESAI Vs. STATE OF BOMBAY NOW GUJARAT
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December 7, 1960 |
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ANAND MUNICIPALITY Vs. UNION OF INDIA
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July 28, 1960 |
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BABAR BECHAR Vs. STATE OF GUJARAT
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June 27, 1960 |
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BACHU LAKHMAN Vs. STATE OF GUJARAT
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July 22, 1960 |
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BACHUBHAI ALIAS KIRITKUMAR GOPALDAS Vs. DHANLAXMI
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December 12, 1960 |
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BAI CHANDAN Vs. SHETH RAJAKBHAI KARIMBHAI
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September 7, 1960 |
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BAI CHATURI Vs. STATES
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June 27, 1960 |
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BAI DAHI Vs. BAI SADA
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September 5, 1960 |
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BAI KHATIJA Vs. STATE OF GUJARAT
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September 20, 1960 |
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BAI PREMBAI ZAVER Vs. KOLI TAPUR RATNA
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June 22, 1960 |
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BAI SHAKRI Vs. NEW MANEKCHOWK MILLS LIMITED
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September 27, 1960 |
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BAI SHAKRI Vs. NEW MANEKCHOWK MILLS COMPANY LTD
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September 28, 1960 |
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BHAKTIARKHAN KHWAJA NAUSADKHAN Vs. UNION OF INDIA
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October 13, 1960 |
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BHANUSHANKER AMBALAL JOSHI Vs. LAXMAN KALA
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July 28, 1960 |
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BHAT PARBHA RUDA Vs. STATE OF GUJARAT
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October 6, 1960 |
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BHATT SHANTILAL NATHJI Vs. DAVE GAJANAND RANCHHOD
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December 6, 1960 |
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CHAMPAKLAL NEMCHAND Vs. STATE OF GUJARAT
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December 8, 1960 |
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CHANDULAL MOHANLAL Vs. STATE OF BOMBAY NOW GUJARAT
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September 12, 1960 |
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CHATURJIBHAI NATHABHAI SECRETARY JASDAN MUNICIPALITY Vs. STATE OF GUJARAT
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December 13, 1960 |
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CHHANALAL A PATEL Vs. STATE OF GUJARAT
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September 15, 1960 |
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CHIMANBHAI KASHIBHAI PATEL Vs. JASHBHAI MOTIBHAI
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September 16, 1960 |
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DADIA OTTAMCHAND MOTICHAND Vs. HEMKUNVER POPATLAL
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November 18, 1960 |
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DAHYAJI KALAJI PARMAR Vs. DAHIBEN
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June 17, 1960 |
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DAHYALAL JETHALAL Vs. PATEL MANILAL JIWANBHAI
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July 28, 1960 |
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DAMANBHAI CHHABILDAS DHRUV RECEIVER OF THE FIRM VIRCHAND DHARAMCHAND Vs. SHAH TRIBHOVANDAS BALCHAND
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December 20, 1960 |
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DESAI KANTILAL MAGANLAL Vs. NADIAD BOROUGH MUNICIPALITY
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October 12, 1960 |
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DHARAMDAS SHAMLAL Vs. DISTRICT MAGISTRATE AHMEDABAD
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July 26, 1960 |
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DHOLIA RAVJI Vs. STATE OF GUJARAT
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August 29, 1960 |
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DINKERRAY RUGANATH MEHTA Vs. STATE OF GUJARAT
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July 29, 1960 |
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FULABHAI KALIDAS Vs. BHIKABHAI GADBADBHAI
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November 25, 1960 |
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GANDA KALA Vs. STATE OF BOMBAY NOW GUJARAT
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June 20, 1960 |
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GIRDHARLAL GANPATRAM Vs. MUNICIPAL CORPORATION AHMEDABAD
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August 9, 1960 |
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GOHEL DHULABHAI KALLUBHAI Vs. GOHEL MABHAI HIMATSING
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December 5, 1960 |
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GOVIND NATHA Vs. STATE OF GUJARAT
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September 13, 1960 |
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HAJI AHMEDMIYA MANIAR Vs. FATAMABU ABUBAKAR MORRISWALA
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September 26, 1960 |
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HAJI ISAB HAJI MAHOMED Vs. STATE OF GUJARAT
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August 22, 1960 |
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HEMRAJSINHJI PRAVINSINHJI Vs. INSPECTOR GENERAL OF POLICE AHMEDABAD
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November 23, 1960 |
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HUTHEESING MANUFACTURING COMPANY LIMITED Vs. AMBALAL M SHAH
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December 6, 1960 |
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INDIAN EXTRACTIONS P LIMITED Vs. A V VYAS
|
August 29, 1960 |
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ISMAIL NOORMOHMAD Vs. KHOJA HABIBBHAI ZAVERBHAI
|
July 5, 1960 |
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JAGJIVANDAS BHIKABHAI Vs. GUMANBHAI NAROTTAMDAS
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December 5, 1960 |
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JAY GUJARAT PRAKASHAN LIMITED Vs. HARIPRASAD HARGOVINDDAS PANDYA
|
June 16, 1960 |
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JAYANTILAL JERAM Vs. BOMBAY REVENUE TRIBUNAL
|
June 22, 1960 |
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JILEKHABAI ADREMAN Vs. COMPETENT OFFICER
|
November 30, 1960 |
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JIVANSINHJI TAKHATSINHJI Vs. DEVUBHAI MADHAVSINHJI
|
August 5, 1960 |
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JOSHI JAYANTILAL LAXMISHANKER Vs. STATE OF GUJARAT
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November 28, 1960 |
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KADI MUNICIPALITY Vs. NEW CHHOTALAL MILLS COMPANY LIMITED
|
October 6, 1960 |
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KANBI KURJI DUDA Vs. STATE OF GUJARAT
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June 28, 1960 |
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KAPILABEN CHIMANLAL KOTHARI Vs. COMMISSIONER OF REVENUE
|
September 14, 1960 |
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KASTURBHAI LALBHAI SHRI Vs. GUJARAT UNIVERSITY
|
July 26, 1960 |
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KRISHNAKANT MAGANBHAI Vs. STATE
|
October 14, 1960 |
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KUMAR SHRI BHOJRAJSINHJI K ZALA Vs. STATE OF GUJARAT BOMBAY
|
July 12, 1960 |
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MADANLAL MATHURDAS Vs. CHUNILAL ITO
|
June 14, 1960 |
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MALIK VAGHJI BAWAJI Vs. PATEL HIRJI NATHU
|
June 29, 1960 |
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MANGALBHAI FATEHSINGH CHAUHAN Vs. BAI NANIBA
|
August 8, 1960 |
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MANGUBHAI RANCHHODJI DESAI Vs. ALIBHAI NOURMOHAMAD
|
November 14, 1960 |
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MANILAL MAGANLAL Vs. KALIDAS MANILAL
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September 2, 1960 |
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MINOR BHOPO FAKIRBHAI Vs. MANI
|
December 5, 1960 |
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MOTILAL VITHALBHAI PATEL Vs. STATE OF GUJARAT
|
November 8, 1960 |
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MUNICIPAL CORPORATION AHMEDABAD Vs. HARILAL SHANKARBHAI MODI
|
December 21, 1960 |
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MUNICIPAL CORPORATION AHMEDABAD Vs. GANDHI SHANTILAL GIRDHARLAL
|
November 17, 1960 |
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MUNICIPAL CORPORATION AHMEDABAD Vs. PATEL PRABHUDAS DHANJIBHAI
|
August 18, 1960 |
|
N RAMANLAL AND CO Vs. KIRCHAND SUNDERJI OF MORBI
|
October 3, 1960 |
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NARANBHAI DEVABHAI Vs. STATE OF GUJARAT
|
December 2, 1960 |
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NATWARLAL BALABHAI SHAH Vs. DAKOR CO SALE AND GINNING AND PRESSING SOCIETY LIMITED
|
November 9, 1960 |
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OSWAL DAMJI TEJSI Vs. STATE OF GUJARAT
|
August 9, 1960 |
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PARMA MOTIJI HARJI Vs. ANAND PRASAD HIRALAL TRIVEDI
|
November 8, 1960 |
|
PARMAR GOGJI KANA Vs. PARMAR GANESH MOTI
|
June 20, 1960 |
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PARSHOTTAMDAS RATANLAL Vs. STATE OF BOMBAY NOW GUJARAT
|
July 22, 1960 |
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PRESIDENT DISTRICT LOCAL BOARD MEHSANA Vs. SUMANT GOVARDHANRAY MEHTA EX CHIEF OFFICER
|
November 8, 1960 |
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PUNJALAL MOHANLAL Vs. STATE OF GUJARAT
|
August 5, 1960 |
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RAJKOT MOTOR TRANSPORT CO PRIVATE LIMITED Vs. APPELLATE COMMITTEE OF STATE TRANSPORT AUTHORITY
|
November 24, 1960 |
|
RAMANLAL NAGARDAS SHETH Vs. M S PALNITKAR COLLECTOR MEHSANA DISTRICT
|
November 8, 1960 |
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RAMJI UKABHAI PARMAR Vs. MANILAL PURUSHOTTAMDAS SOLANKI
|
July 20, 1960 |
|
RAMNATH AGARWAL Vs. G S IYER COLLECTOR OF CUSTOMS KANDLA
|
September 8, 1960 |
|
RAMSING BHADRASING Vs. STATE OF GUJARAT
|
July 7, 1960 |
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RANA JATUBHA CHAKUBHA Vs. P M SHAH
|
November 4, 1960 |
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RANCHHODDAS KHIMJI ASHERE Vs. TEMPTON JEHANGIR
|
December 21, 1960 |
|
RASHIKLAL BHAGWATLAL DAVE Vs. LAIKS UMED BHIL
|
July 8, 1960 |
|
RUKMANIBAI Vs. STATE OF GUJARAT
|
August 17, 1960 |
|
SHAH CHINUBHAI JIVANLAL Vs. STATE OF GUJARAT
|
July 29, 1960 |
|
SINDHI FATANDAS CHIMANLAL Vs. STATE OF GUJARAT
|
August 5, 1960 |
|
SONI TRIBHOVANDAS KALIDAS Vs. LIMBDI MUNICIPALITY
|
November 18, 1960 |
|
STAE OF GUJARAT Vs. PATEL HARMANBHAI NATHABHAI
|
December 6, 1960 |
|
STATE Vs. HARIJAN KACHARA SADA
|
August 5, 1960 |
|
STATE Vs. KOLIS HIRA BHAGA AND ORS.
|
July 26, 1960 |
|
STATE OF GUJARAT Vs. CHANDUBHAI GORDHANBHAI
|
December 8, 1960 |
|
STATE OF GUJARAT Vs. SEVAMAL PEVAMAL
|
December 12, 1960 |
|
STATE OF GUJARAT Vs. HERIA GIMBA
|
November 18, 1960 |
|
STATE OF GUJARAT Vs. DRIVER MOHMAD VALLI
|
November 25, 1960 |
|
STATE OF GUJARAT Vs. BAIJNATH BALSARAI
|
November 30, 1960 |
|
STATE OF GUJARAT Vs. MEMON GAFAR TARMOHMED
|
July 29, 1960 |
|
STATE OF GUJARAT Vs. KACHARA SADA
|
August 5, 1960 |
|
STATE OF GUJARAT Vs. DUNGARIA MAHALA
|
July 15, 1960 |
|
STATE OF GUJARAT Vs. HIRA BHAGA
|
July 26, 1960 |
|
STATE OF GUJARAT Vs. KARSON ZAVER
|
July 27, 1960 |
|
STATE OF GUJARAT Vs. RAIJIBHAI CHATURBHAI SOLANKI
|
July 8, 1960 |
|
STATE OF GUJARAT Vs. MOHAN HIRA
|
July 8, 1960 |
|
STATE OF GUJARAT Vs. SEPOY BHAIMIA NATHU
|
July 11, 1960 |
|
STATE OF GUJARAT Vs. RASULKHAN CHANDKHAN
|
June 14, 1960 |
|
STATE OF GUJARAT Vs. MOHANLAL NARANDAS
|
August 12, 1960 |
|
STATE OF GUJARAT Vs. KARAMSHI PUNA
|
August 12, 1960 |
|
STATE OF GUJARAT Vs. POPAT BIJAL
|
October 13, 1960 |
|
STATE OF GUJARAT Vs. HAJI MAHOMED HAJI ABDERAHIM
|
September 29, 1960 |
|
STATE OF GUJARAT Vs. BHARATSING ODHARSING
|
September 19, 1960 |
|
STATE OF GUJARAT Vs. SUBRATI SIRAJUDDIN
|
September 22, 1960 |
|
STATE OF GUJARAT Vs. MALI PANCHA VAGHA KHANDEK
|
September 23, 1960 |
|
VASHRAM KALA Vs. P M SHAH
|
July 1, 1960 |
LOGIN