| Case Title | Date |
|---|---|
| BAI KANTA MOTICHAND Vs. AMRATLAL | August 4, 1952 |
| BHARWAD CHANIA MERU Vs. STATE OF SAURASHTRA | February 8, 1952 |
| DHADHAL KANTHAD VALEG Vs. SAURASHTRA STATE | June 23, 1952 |
| GOHEL UMEDSING NARUBHA Vs. STATE | January 19, 1952 |
| IBRAHIM A. KARIM Vs. STATE | October 6, 1952 |
| SANGHAR UMAR RANMAL Vs. STATE | July 7, 1952 |
| STATE Vs. VIPRA CHHAGANLAL KALIDAS | September 23, 1952 |
| STATE Vs. HAKU KHODA | September 23, 1952 |
| STATE Vs. PITAMBAR SAVJIBHAI | October 11, 1952 |
| STATE Vs. KOLI AMRA | July 7, 1952 |
| STATE Vs. TALSHI SADUL | January 31, 1952 |
| STATE Vs. MAGANLAL PANACHAND | July 26, 1952 |
| STATE Vs. HIMATLAL MOTILAL | November 17, 1952 |
| STATE Vs. BAI NARMADA SHIVSHANKER | January 21, 1952 |
| VIPRA MANISHANKAR VAGHJI Vs. SHAVJI GOVINDA | December 17, 1952 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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