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LARUA SAMABAI SAMITI LIMITED Vs. STATE OF ASSAM
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January 29, 2026 |
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ABDUL AJID @ MD. HARZID ALI Vs. UNION OF INDIA
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May 5, 2026 |
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ABDUL KADIR Vs. UNION OF INDIA
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February 12, 2026 |
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ABDUL KALAM Vs. UNION OF INDIA
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February 24, 2026 |
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ABDUL REJJAK Vs. UNION OF INDIA
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January 6, 2026 |
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ABDUR RAHIM Vs. STATE OF ASSAM
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January 22, 2026 |
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ABHIJIT CHAKRABORTY Vs. BIKRAMPUR CO-OP SOCIETIES LTD
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April 7, 2026 |
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ABHIJIT KUMAR BARUA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
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February 13, 2026 |
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ABHIJIT PAUL Vs. STATE OF ASSAM
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April 30, 2026 |
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ABU ANSAR AZAD Vs. STATE OF ASSAM
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January 22, 2026 |
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ABU SAMAD CHOUDHURY Vs. JAMIR UDDIN
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January 6, 2026 |
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ABUL BASFAR Vs. STATE OF ASSAM
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April 20, 2026 |
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ABUL KASEM Vs. STATE OF NAGALAND
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May 20, 2026 |
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AGLOWMED LTD. Vs. STATE OF ASSAM
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February 24, 2026 |
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AJAY KUMAR GUPTA Vs. STATE OF ASSAM
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April 22, 2026 |
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AKABBAR ALI Vs. STATE OF ASSAM
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March 11, 2026 |
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ALI HUSSAIN Vs. STATE OF ASSAM
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January 9, 2026 |
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ALI HUSSAIN Vs. UNION OF INDIA
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March 12, 2026 |
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ALOKE KUMAR GHOSHAL Vs. INDIAN INSTITUTE OF TECHNOLOGY
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February 7, 2026 |
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ALOM UDDIN LASKAR Vs. STATE OF ASSAM
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March 13, 2026 |
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AMAL KANTA DAS Vs. STATE OF ASSAM
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February 6, 2026 |
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AMAL KUMAR BORUAH Vs. STATE OF ASSAM
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February 7, 2026 |
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AMAR DEKA Vs. STATE OF ASSAM
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February 13, 2026 |
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AMELA KHATUN Vs. UNION OF INDIA
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May 13, 2026 |
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AMINA BEGUM Vs. UNION OF INDIA
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January 7, 2026 |
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AMINUL HOQUE Vs. STATE OF ASSAM
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January 9, 2026 |
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AMIR ALI Vs. UNION OF INDIA
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June 15, 2026 |
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AMIR BHUYAN Vs. STATE OF ASSAM
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January 30, 2026 |
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AMIT JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
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January 30, 2026 |
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ANANTA KUMAR ROY @ ANANTA MANDAL Vs. UNION OF INDIA
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April 8, 2026 |
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ANIL NARZARY Vs. UNION OF INDIA
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January 8, 2026 |
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ANJALI DAS Vs. STATE OF ASSAM
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January 19, 2026 |
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ANJAN KUMAR BHATTACHARJEE Vs. STATE OF ASSAM
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February 24, 2026 |
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ANOWAR HUSSAIN CHOUDHURY Vs. STATE OF ASSAM
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February 19, 2026 |
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ANSHU KUMAR Vs. UNION OF INDIA
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April 24, 2026 |
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ANWAR HUSSAIN CHOUDHURY Vs. STATE OF ASSAM
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May 7, 2026 |
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AOICHARJYA JIBON BARUAH Vs. STATE OF ASSAM
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April 1, 2026 |
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APTAR ALI Vs. UNION OF INDIA
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June 10, 2026 |
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ARAB ALI Vs. UNION OF INDIA
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January 29, 2026 |
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ARBINDO MANDAL Vs. STATE OF ARUNACHAL PRADESH
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January 7, 2026 |
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ARCHANA GOGOI Vs. STATE OF ASSAM
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April 23, 2026 |
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ARHANGBA Vs. STATE OF NAGALAND
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May 25, 2026 |
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ARIJIT SONAR Vs. RAJ CHAKRABORTY
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January 28, 2026 |
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ARUNACHAL UNIVESITYOF STUDIES Vs. STATE OF ARUNACHAL PRADESH
|
May 5, 2026 |
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ARUP DAS Vs. UNION OF INDIA
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February 12, 2026 |
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ASHABUL HUSSAIN Vs. STATE OF ASSAM
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May 8, 2026 |
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ASHIK UDDIN Vs. STATE OF ASSAM
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February 18, 2026 |
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ASHOK DOKA Vs. LEZEN GYADI
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March 19, 2026 |
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ASPEE AGRO EQUIPMENT PVT. LTD. Vs. STATE OF ASSAM
|
March 30, 2026 |
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ASSADUL ISLAM @ ASADUL ISLAM Vs. STATE OF ASSAM
|
May 15, 2026 |
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ASSAM CRICKET ASSOCIATION Vs. UNION OF INDIA
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April 30, 2026 |
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ATUL CHANDRA DAS Vs. STATE OF ASSAM
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January 5, 2026 |
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AYATAN NESSA @ AITON NESSA Vs. UNION OF INDIA
|
February 17, 2026 |
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AYSHA KHATUN Vs. STATE OF ASSAM
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February 5, 2026 |
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AYSHA KHATUN Vs. STATE OF ASSAM
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February 23, 2026 |
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B. K. CONSTRUCTION Vs. UNION OF INDIA
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May 6, 2026 |
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BABNA MAHATO @ BABON Vs. STATE OF ASSAM
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April 30, 2026 |
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BABUL DAS Vs. STATE OF ASSAM
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May 15, 2026 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. GIRIKANTA MAHANTA
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February 18, 2026 |
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BAKUL CHANDRA HAZARIKA Vs. STATE OF ASSAM
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March 11, 2026 |
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BAPPI SARKAR Vs. STATE OF ASSAM
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February 6, 2026 |
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BARASHA BORAH BORDOLOI Vs. STATE OF ASSAM
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April 22, 2026 |
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BARUN BASUMATARY Vs. BODOLAND TERRITORIAL COUNCIL
|
April 2, 2026 |
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BASIRAN NESSA Vs. UNION OF INDIA
|
February 9, 2026 |
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BATGAON NAYAPARA MEEN SAMABAI SAMITTEE LIMITED Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED
|
April 21, 2026 |
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BHASKAR JYOTI NATH Vs. STATE OF ASSAM
|
April 29, 2026 |
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BHOLLA SANKAR SINGH Vs. STATE OF ASSAM
|
May 12, 2026 |
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BHUPESH ARORA Vs. DIRECTORATE OF ENFORCEMENT
|
January 29, 2026 |
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BHUPESH CHANDRA DAS Vs. STATE OF ASSAM
|
January 22, 2026 |
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BHUSAN KUMAR SINGH Vs. STATE OF ASSAM
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February 12, 2026 |
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BIMAN ROY Vs. STATE OF ASSAM
|
February 10, 2026 |
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BIPIN GOGOI Vs. PRADIP BORA
|
January 6, 2026 |
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BIPIN KUMAR Vs. STATE OF ASSAM
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April 28, 2026 |
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BIREN NAG Vs. STATE OF ASSAM
|
July 23, 2026 |
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BISHNU DEKA Vs. STATE OF ASSAM
|
January 28, 2026 |
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BISHNU DUTTA Vs. STATE OF ASSAM
|
March 24, 2026 |
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BISHU DHALI Vs. STATE OF ASSAM
|
February 6, 2026 |
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BISWAJIT DAS Vs. STATE OF ASSAM
|
February 20, 2026 |
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BIYOLA BARUAH Vs. UNION OF INDIA
|
February 6, 2026 |
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C. LIANHLUNA Vs. SECRETARY TO THE GOVERNMENT OF MIZORAM
|
March 3, 2026 |
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CHANAKYA MONI RAJ BORAH @ CHAYANIKA Vs. STATE OF ASSAM
|
January 30, 2026 |
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CHANDRA KANTA SAIKIA Vs. BHABAKANTA BORAH
|
February 10, 2026 |
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CHANDRAWATI SRIVASTAV Vs. UNION OF INDIA
|
March 26, 2026 |
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CHARU TECHNOLOGY (PVT. ) LTD. Vs. STATE OF ASSAM
|
April 27, 2026 |
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CHEPE WETSA Vs. STATE OF NAGALAND
|
March 25, 2026 |
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CHIKORAM GOWALA @ BUI KARBI ANGLONG Vs. STATE OF ASSAM
|
February 19, 2026 |
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CHULEIMAN HUSSAIN Vs. STATE OF ASSAM
|
February 25, 2026 |
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CREATION ADVERTISING Vs. UNION OF INDIA
|
May 6, 2026 |
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DAYAL CONSTRUCTIONS Vs. STATE OF ASSAM
|
February 19, 2026 |
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DEBANANDA CHANGMAI Vs. STATE OF ASSAM
|
January 21, 2026 |
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DEVENDRA KUMAR YADAV Vs. STATE OF ASSAM
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April 27, 2026 |
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DHAJEN CHIRING Vs. STATE OF ASSAM
|
April 28, 2026 |
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DHANJIT SARMA Vs. UNION OF INDIA
|
March 6, 2026 |
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DIGANTA BORAH Vs. STATE OF ASSAM
|
June 4, 2026 |
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DIGANTA BORUAH Vs. STATE OF ASSAM
|
April 29, 2026 |
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DILIP KUMAR DEVASARMA Vs. STATE OF ASSAM
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May 22, 2026 |
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DILIP PAUL Vs. STATE OF ASSAM
|
January 9, 2026 |
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DIPAK NAYAK Vs. STATE OF ASSAM
|
April 27, 2026 |
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DIPAK SUBEDAR Vs. STATE OF ASSAM
|
May 14, 2026 |
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DIPANNITA JAISWAL Vs. STATE OF ASSAM
|
February 4, 2026 |
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DOTHANGLEN Vs. STATE OF MIZORAM
|
May 25, 2026 |
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DWIMU BORO Vs. BHARAT PETROLEUM CORPORATION LTD.
|
January 6, 2026 |
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DWIPRAHAR DAS Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 23, 2026 |
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DYOTIKANA MEDHI Vs. SARITA DEVI JAIN
|
May 11, 2026 |
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E. VICTOR JAMI Vs. STATE OF NAGALAND
|
June 11, 2026 |
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EASTERN KARBI ANGLONG COLLEGE Vs. STATE OF ASSAM
|
March 5, 2026 |
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EKTA SHAKTI FOUNDATION Vs. STATE OF ASSAM
|
April 6, 2026 |
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ENGINEERING PROJECT (INDIA) LIMITED Vs. J.A. BROTHERS
|
March 24, 2026 |
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EX CONSTABLE GD UJJAL SINGHA Vs. UNION OF INDIA
|
April 29, 2026 |
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F. LALTLANKIMA Vs. STATE OF MIZORAM
|
February 13, 2026 |
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FAKRUL ISLAM Vs. STATE OF ASSAM
|
March 27, 2026 |
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FARID ALI Vs. STATE OF ASSAM
|
April 23, 2026 |
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FARISH Vs. UNION OF INDIA
|
January 6, 2026 |
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FATEMA BIDHABA Vs. UNION OF INDIA
|
March 26, 2026 |
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FATIMA BIBI Vs. UNION OF INDIA
|
March 7, 2026 |
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FAZIL AHMED BARBHUIYA Vs. RUHANA BEGOM LASKAR
|
August 17, 2026 |
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FERDAUS RAHMAN MAZUMDER Vs. STATE OF ASSAM
|
March 13, 2026 |
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FIROZ AHMED Vs. STATE OF ASSAM
|
May 7, 2026 |
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GAURIPUR COOP. FISHERY SOCIETY LTD. (M/S) Vs. STATE OF ASSAM
|
May 5, 2026 |
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GAUTAM BANERJEE Vs. UNION OF INDIA
|
March 12, 2026 |
|
GB LOGISTICS COMMERCE LTD. Vs. UNION OF INDIA
|
June 18, 2026 |
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GENERAL MANAGER, ROSEKANDY TEA ESTATE Vs. STATE OF ASSAM
|
March 5, 2026 |
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GOKUL GOSWAMI Vs. UNION OF INDIA
|
February 10, 2026 |
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GOLAP HUSSAIN Vs. ROUSHANARA BEGUM
|
March 23, 2026 |
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GOPAL SARKAR Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
|
March 31, 2026 |
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GUNAJIT NATH Vs. HITESH DAS
|
January 9, 2026 |
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GUWAHATI WELFARE ASSOCIATION FOR RICKSHAW DRIVERS Vs. STATE OF ASSAM
|
June 15, 2026 |
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H.B.ENGINEERS Vs. MAHARISHI RAM RAJ VEDIC EDUCATION PVT. LTD.
|
June 12, 2026 |
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HABUNG LAILANG Vs. UNION OF INDIA
|
January 28, 2026 |
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HALEMA KHATOON @ HALIMA KHATUN Vs. UNION OF INDIA
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May 25, 2026 |
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HAMEDUR ISLAM Vs. STATE OF ASSAM
|
March 19, 2026 |
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HANIF ALI Vs. STATE OF ASSAM
|
January 29, 2026 |
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HAREJ ALI Vs. UNION OF INDIA
|
March 7, 2026 |
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HASANUR RAHMAN Vs. STATE OF ASSAM
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April 6, 2026 |
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HATEM ALI Vs. UNION OF INDIA
|
June 19, 2026 |
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HAUKHENKHAMA Vs. STATE OF MIZORAM
|
February 25, 2026 |
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HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. ANOWARA BEGUM
|
January 8, 2026 |
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HEMEN CHANDRA DAS Vs. RAMESH CHANDRA KHAKHLARI
|
February 5, 2026 |
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HEMEN MAHANTA Vs. STATE OF ASSAM
|
April 23, 2026 |
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HITESH BARMAN Vs. STATE OF ASSAM
|
May 26, 2026 |
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HOTEL BRIDEWAY Vs. UNION OF INDIA
|
May 12, 2026 |
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IMDADUL HOQUE SARKAR ALIAS EMDADUL HOQUE SARKAR Vs. STATE OF ASSAM
|
February 24, 2026 |
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INDIAN OIL CORPORATION Vs. ESTEEM PROJECTS PRIVATE LIMITED
|
April 20, 2026 |
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INDIAN OIL CORPORATION LTD. Vs. SADGURU ENGINEERS AND ALLIED SERVICES PVT. LTD.
|
July 28, 2026 |
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INDRAJEET KUMAR MAHATO Vs. GOVERNMENT OF ASSAM
|
June 11, 2026 |
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ISMAIL ALI Vs. STATE OF ASSAM
|
May 12, 2026 |
|
ISMOTARA BEGUM Vs. STATE OF ASSAM
|
April 23, 2026 |
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ITI LTD. Vs. UNION OF INDIA
|
March 20, 2026 |
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JAFOR ALI Vs. STATE OF ASSAM
|
May 18, 2026 |
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JAHINDRA BRAHMA Vs. STATE OF ASSAM
|
April 30, 2026 |
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JAHIR ISLAM Vs. STATE OF ASSAM
|
February 13, 2026 |
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JAHNABEE SAIKIA Vs. NATIONAL INVESTIGATION AGENCY
|
May 12, 2026 |
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JAI PRAKASH SARMA Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
June 9, 2026 |
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JAINUL HAQUE BARLASKAR Vs. STATE OF ASSAM
|
May 22, 2026 |
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JALAL HUSSAIN BARRBHUIYA Vs. STATE OF MIZORAM
|
February 9, 2026 |
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JANIK ALI Vs. DIVISIONAL MANAGER ORIENTAL
|
March 5, 2026 |
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JATAN SAHA Vs. STATE OF ASSAM
|
March 13, 2026 |
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JAYGUN BIBI Vs. UNION OF INDIA
|
March 7, 2026 |
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JEHIRUL ISLAM Vs. STATE OF ASSAM
|
April 23, 2026 |
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JIBON ALI Vs. UNION OF INDIA
|
May 8, 2026 |
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JIND SURGICALS Vs. STATE OF ASSAM
|
March 25, 2026 |
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JITU DUTTA Vs. STATE OF ASSAM
|
February 10, 2026 |
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JOY BRATA KUNDU Vs. STATE OF ASSAM
|
May 19, 2026 |
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JUMAR ALI Vs. SHEIKH ABDULLAH
|
April 8, 2026 |
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JYOTIRMOY CHOUDHARY Vs. STATE OF ASSAM
|
March 13, 2026 |
|
JYS CONSTRUCTION Vs. GENERAL MANAGER
|
February 5, 2026 |
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KALYAN GOGOI Vs. STATE OF ASSAM
|
May 11, 2026 |
|
KAMMINLEN TOUTHANG SOLET Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
January 29, 2026 |
|
KANDARPA DAS Vs. CHANCELLOR, GAUHATI UNIVERSITY
|
May 25, 2026 |
|
KANTIRAM DAS Vs. BOBY DAS
|
April 6, 2026 |
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KHABIR UDDIN AHMED Vs. STATE OF ASSAM
|
February 7, 2026 |
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KHANINDRA DEKA Vs. STATE OF ASSAM
|
January 6, 2026 |
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KIRAN SINGHA Vs. STATE OF ASSAM
|
May 13, 2026 |
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KISHORE SAIKIA Vs. ASSAM PUBLIC SERVICE COMMISSION
|
January 20, 2026 |
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KUARIPUKHURI HIGH SCHOOL A. Vs. ABDUL JALIL
|
April 6, 2026 |
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KUMAR SANJIT KRISHNA Vs. DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA
|
March 27, 2026 |
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KUNAL KAUSHIK KASHYAP Vs. STATE OF ASSAM
|
January 30, 2026 |
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KUSHAL NATH Vs. STATE OF ASSAM
|
February 12, 2026 |
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L. NOKMAN WANGSHU Vs. STATE OF NAGALAND
|
March 26, 2026 |
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LAKHI PRASAD DAS Vs. STATE OF ASSAM
|
March 17, 2026 |
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LALHRIATPUII Vs. GAUHATI HIGH COURT
|
April 6, 2026 |
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LALITESWAR SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 4, 2026 |
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LALNUNZAWMA Vs. STATE OF MIZORAM
|
February 13, 2026 |
|
LALSANGLORA Vs. STATE OF MIZORAM
|
June 12, 2026 |
|
LALU TANTI @ AJIT TANTI Vs. STATE OF ASSAM
|
January 21, 2026 |
|
LAMA TENZIN Vs. UNION OF INDIA
|
February 11, 2026 |
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LANUTOSHI Vs. STATE OF NAGALAND
|
May 18, 2026 |
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LAXMI KARUWA Vs. STATE OF ASSAM
|
January 9, 2026 |
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LEGAL HEIRS OF ABDUL ROUF BORBHUIYA Vs. LEGAL HEIRS OF IBRAHIM ALI BARBHUIYA
|
May 18, 2026 |
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LEGAL HEIRS OF JAGANMOY PAUL Vs. RASHESWAR PAUL
|
March 24, 2026 |
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LEGAL HEIRS OF NABAM TAPIN Vs. STATE OF ASSAM
|
March 10, 2026 |
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LEGAL HEIRS OF RAMANI HAZARIKA Vs. UNION OF INDIA
|
March 10, 2026 |
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LIKHA NEGA Vs. STATE OF ARUNACHAL PRADESH
|
January 21, 2026 |
|
LOKESH ANAND SINGHAL Vs. PRIDE REALTY
|
July 31, 2026 |
|
LOKESH ANAND SINGHAL Vs. PRIDE REALTY
|
March 31, 2026 |
|
M/S. ARYA ERECTORS INDIA PVT. LTD. Vs. STATE ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY SEIAA
|
February 11, 2026 |
|
MADHU RAM DEKA Vs. STATE OF ASSAM
|
January 22, 2026 |
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MAFIZUDDIN HUSSAIN ALI Vs. LEGAL HEIRS OF LATE SARIPON NESSA
|
May 7, 2026 |
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MAHABIR PRASAD AGARWALLA Vs. STATE OF ASSAM
|
February 27, 2026 |
|
MAHESH KUMAR CHANANI Vs. UNION OF INDIA
|
May 4, 2026 |
|
MAHIBUL HOQUE @ MOHIBUL HOQUE Vs. STATE OF ASSAM
|
June 16, 2026 |
|
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. Vs. HAKIM UDDIN
|
January 8, 2026 |
|
MAHLEQUA MAHBOOBULLAH Vs. STATE OF ASSAM
|
February 13, 2026 |
|
MAITRAYEE CHAKRAVARTY Vs. STATE OF ASSAM
|
January 9, 2026 |
|
MALABYA BORAH Vs. STATE OF ASSAM
|
February 13, 2026 |
|
MANAGEMENT OF ASSAM CARBON PRODUCTS LTD. Vs. ASSAM CARBON WORKERS AND EMPLOYEES UNION
|
May 15, 2026 |
|
MANGRA ORANG Vs. STATE OF ASSAM
|
February 3, 2026 |
|
MANMOHAN BHARALI Vs. STATE OF ASSAM
|
February 11, 2026 |
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MANSUR ALI Vs. STATE OF ASSAM
|
June 26, 2026 |
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MAONGSUNEP AO Vs. STATE OF NAGALAND
|
March 23, 2026 |
|
MARJAN BEGUM Vs. STATE OF ASSAM
|
June 11, 2026 |
|
MARK M. HUMTSOE Vs. STATE OF NAGALAND
|
March 5, 2026 |
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MAYA BRAHMA BARMAN Vs. STATE OF ASSAM
|
February 3, 2026 |
|
MAYA DAS Vs. UNION OF INDIA
|
April 30, 2026 |
|
MCLEOD RUSSEL INDIA LIMITED Vs. STATE OF ASSAM
|
March 6, 2026 |
|
MD HAIDOR ALI Vs. STATE OF ASSAM
|
February 11, 2026 |
|
MD KARI ALIAS MD JIYAUDDIN Vs. UNION OF INDIA
|
January 22, 2026 |
|
MD. ABDUL HUSSAIN ALIAS ABDUL HASEN Vs. UNION OF INDIA
|
April 24, 2026 |
|
MD. JAHARUL ALI @ JAHERUL ISLAM Vs. UNION OF INDIA
|
April 21, 2026 |
|
MD. MANNAS ALI Vs. UNION OF INDIA
|
June 2, 2026 |
|
MD. MIZANUL HOQUE Vs. STATE OF ASSAM
|
February 24, 2026 |
|
MD. SHAFIQUR RAHMAN CHOUDHURY Vs. MD. BAHARUL ISLAM CHOUDHURY
|
February 18, 2026 |
|
MD. SHAH ALAM Vs. STATE OF ASSAM
|
February 4, 2026 |
|
MEDICURE CENTRE Vs. STATE OF ASSAM
|
February 18, 2026 |
|
MERIBENI SHITIRI Vs. UNION OF INDIA
|
May 19, 2026 |
|
METAL SYNDICATE Vs. UNION OF INDIA
|
June 5, 2026 |
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MILI CHAUDHURY HAZARIKA Vs. STATE OF ASSAM
|
February 4, 2026 |
|
MIRIJA BEGUM Vs. STATE OF ASSAM
|
February 26, 2026 |
|
MODON URANG Vs. STATE OF ASSAM
|
May 8, 2026 |
|
MOHOSIN AHMED LASKAR Vs. STATE OF ASSAM
|
May 29, 2026 |
|
MOKLISH AHMED BARBHUIYA Vs. STATE OF ASSAM
|
May 19, 2026 |
|
MOKSEDUL HOQUE Vs. STATE OF ASSAM
|
January 9, 2026 |
|
MONOWARA KHATUN Vs. UNION OF INDIA
|
February 9, 2026 |
|
MONU TANTI Vs. STATE OF ASSAM
|
January 9, 2026 |
|
MRIDUL HAZARIKA Vs. STATE OF ASSAM
|
January 6, 2026 |
|
MS. GENUS POWER INFRASTRUCTURE Vs. STATE OF ASSAM
|
April 21, 2026 |
|
MUKESH JALAN Vs. STATE OF ASSAM
|
February 27, 2026 |
|
MUKUL SK@ MUKUL HUSSAIN Vs. STATE OF ASSAM
|
January 22, 2026 |
|
MUMSU BORANG Vs. STATE OF ARUNACHAL PRADESH
|
February 27, 2026 |
|
NAKAP HINA NABAM Vs. STATE OF ARUNACHAL PRADESH
|
March 31, 2026 |
|
NANDAN MAZUMDER Vs. SHILPI MAZUMDER
|
February 16, 2026 |
|
NANDITA SINHA Vs. BISHU SINHA
|
February 9, 2026 |
|
NAOREM ARUN SINGH ALIAS NEOREM ARUN SINGH Vs. UNION OF INDIA
|
August 18, 2026 |
|
NARAYAN CHANDRA DEY Vs. D. S. REALTORS
|
February 19, 2026 |
|
NARAYAN PRASAD RABHA Vs. STATE OF ASSAM
|
January 30, 2026 |
|
NARJINA Vs. STATE OF ASSAM AND
|
January 28, 2026 |
|
NASIMUDDIN Vs. UNION OF INDIA
|
February 17, 2026 |
|
NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT LIMITED Vs. SH. T. ZAHLUTA
|
January 30, 2026 |
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NATIONAL INVESTIGATION AGENCY Vs. BISHNU NARZARY
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January 30, 2026 |
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NAWAZ SHRIF Vs. STATE OF ASSAM
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February 5, 2026 |
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NIRMAL DUTTA Vs. STATE OF ASSAM
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February 16, 2026 |
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NITUL SARMAH Vs. STATE OF ASSAM
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January 9, 2026 |
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NOOR MOHAMMAD Vs. STATE OF ASSAM
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May 5, 2026 |
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NORBU SAIDU Vs. STATE OF ARUNACHAL PRADESH
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January 21, 2026 |
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NRIPEN CHANDRA DAS Vs. UMA KANTA BARMAN
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March 19, 2026 |
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NRIPEN RABHA Vs. STATE OF ASSAM
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March 17, 2026 |
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NUMALIGARH REFINERY LIMITED Vs. STATE OF ASSAM
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February 27, 2026 |
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NUR ALOM Vs. UNION OF INDIA
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May 7, 2026 |
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NUR SEIKH Vs. UNION OF INDIA
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February 6, 2026 |
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OM PRAKASH SAH Vs. STATE OF NAGALAND
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July 20, 2026 |
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ORIENTAL INSURANCE CO. LTD. Vs. SARASWATI HALOI
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May 11, 2026 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. SHEELA PORJA
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June 16, 2026 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. PUTULI BARMAN
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March 24, 2026 |
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PALLAB BORKAKOTY Vs. STATE OF ASSAM
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June 8, 2026 |
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PARIMAL DEBNATH Vs. STATE OF ASSAM
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February 12, 2026 |
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PARMESHWARI TEA COMPANY Vs. STATE OF ASSAM
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January 6, 2026 |
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PD SAVERA LLP Vs. GALACON INFRASTRUCTURE AND PROJECTS PVT. LTD.
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January 9, 2026 |
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PEOPLE FOR ANIMALS Vs. NEIZEVOLIE KUOTSU
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April 22, 2026 |
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PETRO DUMPUM ENTERPRISES Vs. UNION OF INDIA
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May 7, 2026 |
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PHANI CHANDRA DAS Vs. SUNIL DAS
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January 30, 2026 |
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PIJUSH KANTI CHOWDHURY Vs. STATE OF ASSAM
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February 17, 2026 |
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PIYAR UDDIN LASKAR Vs. STATE OF ASSAM
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March 10, 2026 |
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POBITRA GOGOI Vs. STATE OF ASSAM
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January 20, 2026 |
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PRADIP BARMAN Vs. KRISHNA SINGHA
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June 1, 2026 |
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PRAFULLA KALITA Vs. STATE OF ASSAM
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February 23, 2026 |
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PRASANTA KUMAR BORAH Vs. STATE OF ASSAM
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March 20, 2026 |
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PRASUN BANIK Vs. STATE OF ASSAM
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February 26, 2026 |
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PRATAP BORTHAKUR Vs. STATE OF ASSAM
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February 24, 2026 |
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PRATYUSH PRATIM DEBNATH Vs. STATE OF ASSAM
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April 7, 2026 |
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PRAVA RANI BASUMATARY Vs. STATE OF ASSAM
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February 23, 2026 |
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PRINCIPAL, WEST GUWAHATI COMMERCE COLLEGE Vs. N.F. RAILWAY, MALIGAON
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April 23, 2026 |
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PROMOD CHANDRA KAKATI Vs. STATE OF ASSAM
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January 30, 2026 |
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PROTIMA BORAH Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 18, 2026 |
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PULAK DEKA Vs. STATE OF ASSAM
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June 19, 2026 |
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PURNIMA NANDI Vs. STATE OF ASSAM
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January 29, 2026 |
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PUSPA BORGOHAIN Vs. STATE OF ASSAM
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June 12, 2026 |
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RAFIK ALI Vs. STATE OF ASSAM
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February 26, 2026 |
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RAJAT RABHA Vs. STATE OF ASSAM
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January 9, 2026 |
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RAJEEV GOSWAMI Vs. ON THE DEATH OF RADHIKA PRASAD KHOUND
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February 5, 2026 |
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RAJESH KUMAR MORE Vs. VIR VIJAY GARODIA
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March 30, 2026 |
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RAJU CHOWHAN Vs. INDIAN OIL CORPORATION LIMITED
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February 18, 2026 |
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RAM KRISHNA DUTTA Vs. BIMAL PHUKAN @ BIPIN BHARALI
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March 16, 2026 |
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RAM LOCHAN CHOUDHURY Vs. STATE OF ASSAM
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February 25, 2026 |
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RAM PUKAR ROY Vs. STATE OF ASSAM
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April 23, 2026 |
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RAMEN TALUKDAR Vs. STATE OF ASSAM
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January 29, 2026 |
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RAMEN TANTI Vs. STATE OF ASSAM
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April 2, 2026 |
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RAMNGAIZUALA Vs. STATE OF MIZORAM
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May 15, 2026 |
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RANA CONSTRUCTION AND ENGINEERS PVT. LTD. Vs. STATE OF ASSAM
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January 22, 2026 |
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RANA DEB SAIKIA Vs. UNION OF INDIA
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February 10, 2026 |
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RANJAN DEKA Vs. STATE OF ASSAM
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January 30, 2026 |
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RANJAN KUMAR DAS Vs. STATE OF ASSAM
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March 26, 2026 |
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RATAN MEDHI Vs. STATE OF ASSAM
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January 30, 2026 |
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RATUL BORA Vs. UNION OF INDIA
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April 7, 2026 |
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RATUL BORGOHAIN Vs. OFFICE OF THE INSURANCE OMBUDSMAN
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February 19, 2026 |
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REEMA BODO Vs. KRISNA BAYAN DAS
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April 27, 2026 |
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REZZAK ALI Vs. PRINCIPAL SECRETARY, COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
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February 3, 2026 |
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RIVA BORKATAKY Vs. STATE OF ASSAM
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February 13, 2026 |
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RUNUMI PRIYA DEVI Vs. STATE OF ASSAM
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May 20, 2026 |
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RUPALI BHATTACHARJEE Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 6, 2026 |
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RUPAM NATH Vs. PIYA NATH
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March 30, 2026 |
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S. S. ENTERPRISE Vs. UNION OF INDIA
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February 3, 2026 |
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SABDUL ALI Vs. STATE OF ASSAM
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April 29, 2026 |
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SADDAM HUSSAIN Vs. STATE OF ASSAM
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May 20, 2026 |
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SADOU AXOM PRATHAMIK TET UTT-IRNO SIKSHAK SAMAJ Vs. STATE OF ASSAM
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January 9, 2026 |
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SAGAR SOBAR Vs. STATE OF ARUNACHAL PRADESH
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March 9, 2026 |
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SAHAR VANU NESSA Vs. UNION OF INDIA
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May 26, 2026 |
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SAHARA BEGUM Vs. UNION OF INDIA
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April 21, 2026 |
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SAJAL KAMAL DAS Vs. STATE OF ASSAM
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April 6, 2026 |
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SAJANA BEGUM RAJBARBHUIYA Vs. STATE OF ASSAM
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April 1, 2026 |
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SALEHA KHATUN Vs. UNION OF INDIA
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March 25, 2026 |
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SALEHA KHATUN Vs. UNION OF INDIA
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January 20, 2026 |
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SANDEEP KUMAR Vs. UNION OF INDIA
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March 12, 2026 |
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SANDUKPARA NITYABAZAR JAME MASZID Vs. STATE OF ASSAM
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February 25, 2026 |
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SANJAY PAUL Vs. STATE OF ASSAM
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April 1, 2026 |
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SANJIB DEKA Vs. STATE OF ASSAM
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February 12, 2026 |
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SANJIV TEA INDUSTRY PVT. LTD. Vs. ASSAM POWER DISTRIBUTION CO. LTD.
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February 27, 2026 |
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SANKAR NARAYAN NANDI Vs. STATE OF ASSAM
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January 30, 2026 |
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SANTOSH KUMAR PODDER Vs. STATE OF ASSAM
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January 20, 2026 |
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SARUDHAN ALI Vs. PADUMI PHUKAN
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March 17, 2026 |
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SARVADEVA VANIJYA PVT. LTD. Vs. UNION OF INDIA
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June 18, 2026 |
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SATMINTHANG KHONGSAI Vs. STATE OF ASSAM
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June 26, 2026 |
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SH. MALSAWMKIMA Vs. STATE OF MIZORAM
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February 27, 2026 |
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SHAFIQUR RAHMAN CHOUDHURY Vs. BAHARUL ISLAM CHOUDHURY
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February 18, 2026 |
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SHAH ALAM Vs. STATE OF ASSAM
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February 4, 2026 |
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SHAJIRAN @ SAZIRAN BEWA Vs. UNION OF INDIA
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May 21, 2026 |
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SHAMAR ALI Vs. UNION OF INDIA
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April 24, 2026 |
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SHARP TANK STRUCTURALS PVT. LTD., MUMBAI Vs. UNION OF INDIA
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January 28, 2026 |
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SHEIKH ABDULLAH Vs. STATE OF ASSAM
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January 5, 2026 |
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SHIKATOLI Vs. STATE OF NAGALAND
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May 25, 2026 |
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SHIVA PRASAD SARMA Vs. STATE OF ASSAM
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February 11, 2026 |
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SHREE GAUTAM CONSTRUCTION COMPANY LTD. Vs. UNION OF INDIA
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January 9, 2026 |
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SHUNAHAR ALI (MD.) Vs. UNION OF INDIA
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April 24, 2026 |
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SIBA PRASAD SAIKIA Vs. STATE OF ASSAM
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June 12, 2026 |
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SIBESWAR MASLAI Vs. STATE OF ASSAM
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July 24, 2026 |
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SIBO PRASAD CHOUDHURY Vs. BICKY KHAN
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February 24, 2026 |
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SIDDHARTHA NARAYAN DEB Vs. STATE OF ASSAM
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February 2, 2026 |
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SIDDIQUE ALI Vs. STATE OF ASSAM
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June 8, 2026 |
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SINLOLE RENGMA Vs. STATE OF NAGALAND
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February 12, 2026 |
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SOFIKUL ISLAM @ SOFIQUL ISLAM Vs. STATE OF ASSAM
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May 8, 2026 |
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SOLIM UDDIN Vs. STATE OF ASSAM
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January 5, 2026 |
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SOMNATH CHATTERJEE Vs. B. AND A. LIMITED
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June 10, 2026 |
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SONA BHANU Vs. UNION OF INDIA
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June 10, 2026 |
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SONABASI BISWAS Vs. STATE OF ASSAM
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April 8, 2026 |
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SPS CONSTRUCTION INDIA PRIVATE LIMITED Vs. UNION OF INDIA
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April 1, 2026 |
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SPS CONSTRUCTION INDIA PVT. LTD. Vs. UNION OF INDIA
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February 18, 2026 |
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STATE Vs. KUMUD SALOI
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February 5, 2026 |
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STATE OF ARUNACHAL PRADESH Vs. L. Y. ENTERPRISES
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February 27, 2026 |
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STATE OF ARUNACHAL PRADESH Vs. DEBASHIS DEY
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January 9, 2026 |
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STATE OF ARUNACHAL PRADESH Vs. BATE KOYU
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January 9, 2026 |
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STATE OF ASSAM Vs. MADHAB CHANDRA KALITA
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February 5, 2026 |
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STATE OF ASSAM Vs. KAWAIMARI NA PAMUA LP SCHOOL LAKHIMPUR
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May 4, 2026 |
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STATE OF ASSAM Vs. KALPANA DEVI
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January 6, 2026 |
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STATE OF ASSAM Vs. ZAKIR HUSSAIN
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June 16, 2026 |
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STATE OF ASSAM Vs. RISHAB DAS
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April 7, 2026 |
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STATE OF NAGALAND Vs. JONGPONGSOWA A.
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July 16, 2026 |
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STATE OF NAGALAND Vs. T. AKON PHOM
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June 23, 2026 |
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STATE OF SIKKIM Vs. YOGEN GHATANI
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April 8, 2026 |
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SUFIA KHATUN Vs. UNION OF INDIA
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May 20, 2026 |
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SUFIYA BEGUM Vs. UNION OF INDIA
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February 6, 2026 |
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SUKUR ALI Vs. STATE OF ASSAM
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May 25, 2026 |
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SUMAR ALI Vs. STATE OF ASSAM
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February 9, 2026 |
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SURABHI DEY Vs. STATE OF ASSAM
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May 15, 2026 |
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SURAJIT BARMAN Vs. INDIAN OIL CORPORATION LTD.
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January 8, 2026 |
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SURAJIT BARMAN Vs. PUNJAB NATIONAL BANK
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March 26, 2026 |
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SURUJ ALI Vs. STATE OF ASSAM
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June 12, 2026 |
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SURYA BUSINESS PRIVATE LIMITED Vs. STATE OF ASSAM
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February 12, 2026 |
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TAFIKA MANOWARA RAHMAN Vs. STATE OF ASSAM
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January 6, 2026 |
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TARUN GOGOI Vs. STATE OF ASSAM
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April 29, 2026 |
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TASMINA KHATUN Vs. UNION OF INDIA
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March 23, 2026 |
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TATA PROJECTS LIMITED (M/S) Vs. UNION OF INDIA
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June 8, 2026 |
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TAYAB ALI Vs. ON THE DEATH OF NAIMUDDIN HIS LEGAL HEIRS
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February 18, 2026 |
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TECHCON INFRASTRUCTURE PVT. LTD. Vs. T.K. ENGINEERING CONSORTIUM PVT. LTD.
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May 6, 2026 |
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TECHNO STEEL AND CRAFT INDUSTRIES Vs. UNION OF INDIA
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June 12, 2026 |
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TECHNOCOM Vs. UNION OF INDIA
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January 9, 2026 |
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THE MANAGEMENT OF ASSAM CO OPERATIVE JUTE MILLS LTD Vs. STATE OF ASSAM
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March 27, 2026 |
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THOMAS GURIAH Vs. STATE OF ASSAM
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May 11, 2026 |
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TINSUKIA DEVELOPMENT CORPORATION Vs. STATE OF ASSAM
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February 18, 2026 |
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TRIBENI METALLOYS PVT. LTD. Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
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March 7, 2026 |
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TUFAZZUL HUSSAIN Vs. FULMALA KHATUN
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January 20, 2026 |
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TUSHAR KASERA Vs. CENTRAL BUREAU OF INVESTIGATION
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May 19, 2026 |
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UCN CONSTRUCTION PVT. LTD. Vs. UNION OF INDIA
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June 9, 2026 |
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UDIPTA MECH Vs. UNION OF INDIA
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February 25, 2026 |
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UKHUNDOI BRAHMA Vs. STATE OF ASSAM
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February 18, 2026 |
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UNION OF INDIA Vs. NUMALIGARH REFINERY LTD
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March 24, 2026 |
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UNION OF INDIA Vs. SAITHANGPUII SAILO
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February 19, 2026 |
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UNION OF INDIA Vs. C. NGURA
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March 10, 2026 |
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UNION OF INDIA Vs. SANTOSH KUMAR
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March 6, 2026 |
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UPEN DAS Vs. STATE OF ASSAM
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June 1, 2026 |
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USHA RANI DAS Vs. UNION OF INDIA
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June 9, 2026 |
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USMAN GANI Vs. BIKASH BAROI
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May 7, 2026 |
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UTPAL DEKA Vs. STATE OF ASSAM
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February 19, 2026 |
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UTTAM DAS Vs. STATE OF ASSAM
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March 23, 2026 |
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VERSHA TECHNOTRADE PVT. LTD. Vs. STATE OF ASSAM
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January 9, 2026 |
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VICTOR DAS Vs. UNION OF INDIA
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February 20, 2026 |
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VIMAL KATIYAR Vs. STATE OF ASSAM
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February 5, 2026 |
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WORKMEN OF BORAJAN TEA ESTATE Vs. MANAGEMENT OF BORAJAN T.E.
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May 5, 2026 |
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XXX Vs. STATE OF NAGALAND
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March 10, 2026 |
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ZAHANGIR ALAM Vs. STATE OF ASSAM
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May 22, 2026 |
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ZONUNMAWII Vs. STATE OF ASSAM
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February 11, 2026 |
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