|
AFTAR HUSSAIN Vs. STATE OF ASSAM
|
November 14, 2025 |
|
ANIRUDDHA KUMAR Vs. UNION OF INDIA
|
September 18, 2025 |
|
HARJAT ALI Vs. UNION OF INDIA
|
September 9, 2025 |
|
MITRA CHAKRABORTY Vs. STATE OF ASSAM
|
November 7, 2025 |
|
AASRAY FOODS PVT. LTD. Vs. STATE OF ARUNACHAL PRADESH
|
April 30, 2025 |
|
ABDUL BAREK Vs. STATE OF ASSAM
|
April 2, 2025 |
|
ABDUL BATEN Vs. STATE OF ASSAM
|
February 4, 2025 |
|
ABDUL HALIM LASKAR Vs. STATE OF ASSAM
|
July 21, 2025 |
|
ABDUL HAMID Vs. STATE OF ASSAM
|
October 31, 2025 |
|
ABDUL HASIB Vs. STATE OF ASSAM
|
August 27, 2025 |
|
ABDUL JABBAR Vs. UNION OF INDIA
|
November 21, 2025 |
|
ABDUL KADAR PARAMANIK Vs. ABDUL RASHID AKAND
|
March 7, 2025 |
|
ABDUL KADIR Vs. UNION OF INDIA
|
March 3, 2025 |
|
ABDUL KADIR BOKSHI Vs. STATE OF ASSAM
|
April 3, 2025 |
|
ABDUL KALAM SHEIKH Vs. STATE OF ASSAM
|
June 9, 2025 |
|
ABDUL KAYUM BARBHUIYA Vs. STATE OF ASSAM
|
December 4, 2025 |
|
ABDUL MOZID Vs. STATE OF ASSAM
|
December 19, 2025 |
|
ABDUL NOOR Vs. STATE OF ASSAM
|
December 12, 2025 |
|
ABDUL RAHMAN Vs. UNION OF INDIA
|
November 20, 2025 |
|
ABDUL SALIK Vs. STATE OF ASSAM
|
May 1, 2025 |
|
ABDUR RASHID Vs. UNION OF INDIA
|
September 16, 2025 |
|
ABDUR REJJAK MONDAL Vs. STATE OF ASSAM
|
December 3, 2025 |
|
ABHISHEK SUREKA Vs. STATE OF ASSAM
|
March 13, 2025 |
|
ABOLU N. YEPTHO Vs. STATE OF NAGALAND
|
August 1, 2025 |
|
ABU BAKKAR SIDDIQUE Vs. UNION OF INDIA
|
May 15, 2025 |
|
ABUL BASHAR Vs. STATE OF ASSAM
|
August 29, 2025 |
|
ABUL KALAM Vs. STATE OF ASSAM
|
December 10, 2025 |
|
ABUL KALAM Vs. UNION OF INDIA
|
June 11, 2025 |
|
ABUL KASHEM CHOUDHURY Vs. STATE OF ASSAM
|
August 11, 2025 |
|
ADITYA HARALALKA Vs. STATE OF ASSAM
|
November 25, 2025 |
|
AFTAB HUSSAIN MAZUMDER Vs. SAHAB UDDIN BARBHUIYA
|
May 27, 2025 |
|
AGLO PACKAGING PVT. LTD. Vs. STATE OF ASSAM
|
October 24, 2025 |
|
AHEDA KHATUN Vs. UNION OF INDIA
|
August 21, 2025 |
|
AIKON SAIKIA Vs. MANORANJAN SAIKIA
|
January 22, 2025 |
|
AINUDDIN Vs. UNION OF INDIA
|
December 18, 2025 |
|
AIRPORTS AUTHORITY OF INDIA Vs. PRAVEEN VS
|
December 9, 2025 |
|
AJAI BAWARI Vs. MONOHAR BAWRI
|
February 19, 2025 |
|
AJAY KULI Vs. STATE OF ASSAM
|
June 19, 2025 |
|
AJAY KUMAR HANDIQUE Vs. STATE OF ASSAM
|
December 9, 2025 |
|
AJBAHAR ALI Vs. UNION OF INDIA
|
June 13, 2025 |
|
AJIJUL ISLAM Vs. STATE OF ASSAM
|
December 4, 2025 |
|
AJIR ALI @ BUDU Vs. STATE OF ASSAM
|
February 27, 2025 |
|
AJMAL ALI Vs. STATE OF ASSAM
|
October 8, 2025 |
|
AJOY CHOUDHURY Vs. STATE OF ASSAM
|
October 14, 2025 |
|
AKANSHA SWARUP Vs. STATE OF ASSAM
|
October 15, 2025 |
|
AKASH CONSTRUCTION Vs. MINISTRY OF LABOUR AND EMPLOYMENT
|
November 19, 2025 |
|
AKASH DOLEY Vs. STATE OF ASSAM
|
February 7, 2025 |
|
ALA UDDIN MAZUMDER Vs. FAKAR UDDIN MAZARBHUIYA
|
January 7, 2025 |
|
ALBEEN JOSEBH AHMED Vs. BADAL KHAN
|
August 20, 2025 |
|
ALI ZAIED ALSHID Vs. BABITA KHATUN
|
September 15, 2025 |
|
ALIMUDDAIN ALI Vs. UNION OF INDIA
|
September 9, 2025 |
|
ALIMUDDIN Vs. DALU MIA
|
March 10, 2025 |
|
ALL ARUNACHAL PRADESH ELEME-NTARY TEACHERS ASSOCIATIONS Vs. STATE OF ARUNACHAL PRADESH
|
January 9, 2025 |
|
ALL ASSAM PRIVATE SECURITY AGENCIES ASSOCIATION Vs. TEZPUR UNIVERSITY
|
May 27, 2025 |
|
ALOK BAGARIA Vs. COLLECTOR CUM DEPUTY COMMISSIONER
|
November 1, 2025 |
|
ALOK GOGOI Vs. NIRALA GOGOI
|
March 7, 2025 |
|
ALTAF ALI Vs. STATE OF ASSAM
|
November 7, 2025 |
|
ALTAF HUSSAIN Vs. STATE OF ASSAM
|
September 15, 2025 |
|
ALTAR ALI Vs. UNION OF INDIA
|
June 3, 2025 |
|
AMAL DEBNATH Vs. STATE OF ASSAM
|
August 13, 2025 |
|
AMAN JINDAL Vs. DAYAL ENTERPRISES
|
June 2, 2025 |
|
AMBIA KHATUN Vs. UNION OF INDIA
|
August 29, 2025 |
|
AMERANDRA KUMAR SARMA Vs. STATE OF ASSAM
|
July 24, 2025 |
|
AMINUL ISLAM Vs. UNION OF INDIA
|
November 27, 2025 |
|
AMIR KHAN Vs. UNION OF INDIA
|
May 26, 2025 |
|
AMIT DAS Vs. STATE OF ASSAM
|
April 11, 2025 |
|
AMIT DOWERAH Vs. TATA TEA LIMITED
|
April 29, 2025 |
|
AMIT KUMAR MAHASETH Vs. STATE OF ASSAM
|
December 18, 2025 |
|
AMJAD ALI Vs. UNION OF INDIA
|
November 28, 2025 |
|
AMRIT MINZ Vs. UNION OF INDIA
|
March 28, 2025 |
|
AMRIT TERANG Vs. STATE OF ASSAM
|
April 1, 2025 |
|
ANAND SIDASOW Vs. STATE OF ARUNACHAL PRADESH
|
September 15, 2025 |
|
ANANDI RAI Vs. STATE OF ASSAM
|
April 4, 2025 |
|
ANAR ALI Vs. STATE OF ASSAM
|
September 19, 2025 |
|
ANIL DAS Vs. STATE OF ASSAM
|
April 3, 2025 |
|
ANIMA INGO Vs. STATE OF ARUNACHAL PRADESH
|
November 24, 2025 |
|
ANITA DAS Vs. GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
|
October 14, 2025 |
|
ANJALI BANERJEE Vs. BHOBESH CH. BAROOWA
|
October 22, 2025 |
|
ANJANA DEVI Vs. STATE OF ASSAM
|
May 8, 2025 |
|
ANKURAN JOINT LIABILITY SWABALAMBI SHG Vs. STATE OF ASSAM
|
November 21, 2025 |
|
ANOWAR HUSSAIN Vs. STATE OF ASSAM
|
April 24, 2025 |
|
ANOWAR HUSSAIN Vs. UNION OF INDIA
|
November 12, 2025 |
|
ANOWAR HUSSAIN Vs. STATE OF ASSAM
|
June 12, 2025 |
|
ANOWARA BEGUM Vs. UNION OF INDIA
|
May 27, 2025 |
|
ANOWARUDDIN WAKF ESTATE Vs. BIPIN DEY
|
July 22, 2025 |
|
ANSHUMITA GOGOI Vs. STATE OF ASSAM
|
May 9, 2025 |
|
ANUJ KUMAR DAS Vs. STATE OF ASSAM
|
May 28, 2025 |
|
ANUNGLA PONGENER Vs. STATE OF NAGALAND
|
July 22, 2025 |
|
ANUP TRADE AND TRANSPORT PVT. LTD. Vs. UNION OF INDIA
|
June 24, 2025 |
|
ANURADHA ADHIKARI SARMA Vs. STATE OF ASSAM
|
April 5, 2025 |
|
ANURADHA KALUWAR Vs. UNION OF INDIA
|
November 14, 2025 |
|
ANWAR HUSSAIN Vs. STATE OF ASSAM
|
May 1, 2025 |
|
APURBA DEV SARMA Vs. DISTRICT MAGISTRATE, KAMRUP
|
April 3, 2025 |
|
ARABINDA DUTTA Vs. STATE OF ASSAM
|
June 6, 2025 |
|
ARINDAM DEB Vs. STATE OF ASSAM
|
February 5, 2025 |
|
ARJUN HASDA Vs. STATE OF ASSAM
|
August 5, 2025 |
|
ARNESH HARIZON Vs. STATE OF ASSAM
|
December 18, 2025 |
|
ARSHAD KHAN Vs. STATE OF ASSAM
|
October 17, 2025 |
|
ARUN KURMI Vs. STATE OF ASSAM
|
May 1, 2025 |
|
ARUN TANTI Vs. STATE OF ASSAM
|
April 29, 2025 |
|
ASHOK BAISHYA Vs. ORIENT MOTORS
|
August 19, 2025 |
|
ASHOK CHOUDHURY Vs. UNION OF INDIA
|
December 10, 2025 |
|
ASHOK DAS Vs. INDIAN OIL CORPORATION LTD.
|
November 11, 2025 |
|
ASHOK JHA Vs. UNION OF INDIA
|
December 11, 2025 |
|
ASHOK KR. SEN Vs. STATE OF ASSAM
|
November 27, 2025 |
|
ASHRAFUL SHEIKH Vs. STATE OF ASSAM
|
August 7, 2025 |
|
ASHWIN KUMAR MAHANTA Vs. ASSAM STATE COMMISSION FOR WOMEN
|
July 15, 2025 |
|
ASRARUL HOQUE Vs. STATE OF ASSAM
|
April 9, 2025 |
|
ASSAM ENGLISH MEDIUM SCHOOLS ASSOCIATION Vs. STATE OF ASSAM
|
November 14, 2025 |
|
ASSAM POWER DISTRIBUTION COMPANY LTD. Vs. PODDAR RUBBER INDUSTRIES
|
September 9, 2025 |
|
ASSAM REAL ESTATE AND INFRASTRU-CTURE DEVELOPERS ASSOCIATION Vs. STATE OF ASSAM
|
May 30, 2025 |
|
ATABUR RAHMAN Vs. STATE OF ASSAM
|
March 26, 2025 |
|
ATIQUL HUSSAIN Vs. DHUBRI MUNICIPAL BOARD
|
February 12, 2025 |
|
ATMARAM AGARWAL Vs. BIJAY KUMAR NAWK
|
June 27, 2025 |
|
ATOWAR ALI Vs. STATE OF ASSAM
|
May 8, 2025 |
|
ATUL BORA Vs. STATE OF ASSAM
|
October 13, 2025 |
|
ATUL CHANDRA BORI Vs. STATE OF ASSAM
|
August 20, 2025 |
|
AWADESH CHOUHAN Vs. STATE OF ASSAM
|
September 26, 2025 |
|
AYAZ ALI LASKAR Vs. STATE OF ASSAM
|
September 17, 2025 |
|
AYESHA KHATUN Vs. ABU BAKKAR SIDDIQUE
|
May 1, 2025 |
|
AZIBUR RAHMAN ALIAS AZIZ ALIAS AJIBUR Vs. STATE OF ASSAM
|
May 2, 2025 |
|
AZIZUR RAHMAN Vs. STATE OF ASSAM
|
June 23, 2025 |
|
B.B. CONSTRUCTION Vs. STATE OF ASSAM
|
November 25, 2025 |
|
B.K WAHED ALI H.S. SCHOOL Vs. STATE OF ASSAM
|
April 25, 2025 |
|
BABITA HAJUWARI Vs. STATE OF ASSAM
|
November 17, 2025 |
|
BABUL ALI Vs. STATE OF ASSAM
|
May 6, 2025 |
|
BABUL SARMA Vs. MRIDUL BHAGAWATI
|
July 15, 2025 |
|
BABULAL CHHAJER Vs. LEGAL HEIRS OF GULANBANBI
|
May 19, 2025 |
|
BABUN SARMA Vs. STATE OF ASSAM
|
August 1, 2025 |
|
BADAL GORH Vs. STATE OF ASSAM
|
December 8, 2025 |
|
BADRUL HOQUE Vs. UNION OF INDIA
|
August 29, 2025 |
|
BADRUL HOQUE Vs. STATE OF ASSAM
|
November 3, 2025 |
|
BAHA MURMU Vs. STATE OF ASSAM
|
September 16, 2025 |
|
BAHATAN NESSA Vs. UNION OF INDIA
|
April 25, 2025 |
|
BAIKUNTHA BARMAN Vs. STATE OF ASSAM
|
May 8, 2025 |
|
BANAMALI SARKAR Vs. STATE OF ASSAM
|
May 1, 2025 |
|
BANSER ALI Vs. STATE OF ASSAM
|
September 1, 2025 |
|
BARWEL LYNGDOH Vs. STATE OF ASSAM
|
May 9, 2025 |
|
BASAB RANJAN DEB Vs. STATE OF ASSAM
|
January 24, 2025 |
|
BEAUTI BEGUM Vs. UNION OF INDIA
|
November 12, 2025 |
|
BEGUM ZAN Vs. UNION OF INDIA
|
January 9, 2025 |
|
BENGIA BAPU Vs. CHERA TACHUNG
|
July 4, 2025 |
|
BHABADWIP BORAH Vs. STATE OF ASSAM
|
May 8, 2025 |
|
BHABEN HALOI Vs. JUMI BAISHYA
|
November 24, 2025 |
|
BHAKTA CHAKMA Vs. STATE OF ARUNACHAL PRADESH
|
April 9, 2025 |
|
BHARAT BORA Vs. STATE OF ASSAM
|
May 13, 2025 |
|
BHARAT CHEDA Vs. STATE OF ARUNACHAL PRADESH
|
November 20, 2025 |
|
BHARAT SAIKIA Vs. STATE OF ASSAM
|
December 11, 2025 |
|
BHARAT SANCHAR NIGAM LTD. Vs. CENTRAL BOARD OF TRUSTEES
|
December 2, 2025 |
|
BHARAT TRADING CORPORATION Vs. STATE OF ASSAM
|
June 6, 2025 |
|
BHARTI AIRTEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 13, 2025 |
|
BHARTI AXA LIFE INSURANCE COMPANY LTD. Vs. RINA KALITA
|
November 3, 2025 |
|
BHASKAR BHATTACHARJYA Vs. NATIONAL HEALTH MISSION
|
October 23, 2025 |
|
BHUPEN NATH Vs. STATE OF ASSAM
|
March 19, 2025 |
|
BHUPENDRA CHOUDHURY Vs. ARUN CHOUDHURY
|
December 15, 2025 |
|
BHUVAN VALLEY TEA CO. PVT. LTD. Vs. STATE OF ASSAM
|
December 2, 2025 |
|
BIDYA CHAKRAVORTY Vs. STATE OF ASSAM
|
March 7, 2025 |
|
BIDYADHAR CHINTEY Vs. STATE OF ASSAM
|
October 15, 2025 |
|
BIJOY KRISHNA Vs. STATE OF ASSAM
|
May 20, 2025 |
|
BIKASH CHANDRA PRODHANI Vs. ON THE DEATH OF BHUPESH PROD-HANI
|
March 11, 2025 |
|
BIKASH DAS Vs. STATE OF ASSAM
|
September 18, 2025 |
|
BIKRAM BORO Vs. UNION OF INDIA
|
July 15, 2025 |
|
BIKRAMPUR COOPERATIVE SOCIETIES LTD. Vs. STATE OF ASSAM
|
March 13, 2025 |
|
BILAL UDDIN BARBHUIYA Vs. STATE OF ASSAM
|
April 25, 2025 |
|
BILATUN NESSA Vs. UNION OF INDIA
|
December 9, 2025 |
|
BILLAL HUSSAIN Vs. STATE OF ASSAM
|
December 5, 2025 |
|
BIMAL KONWAR Vs. STATE OF ASSAM
|
March 25, 2025 |
|
BINOD KR.AGARWALA Vs. RAM BORAH
|
September 26, 2025 |
|
BINOD KUMAR DEKA Vs. STATE OF ASSAM
|
August 13, 2025 |
|
BINU MAHATO Vs. STATE OF ASSAM
|
June 19, 2025 |
|
BIPLAB SINGHA Vs. STATE OF ASSAM
|
February 25, 2025 |
|
BIPUL DEY Vs. STATE OF ASSAM
|
September 15, 2025 |
|
BIPUL KUMAR Vs. STATE OF ASSAM
|
April 24, 2025 |
|
BIRENDER SINGH Vs. UNION OF INDIA
|
November 10, 2025 |
|
BIRU KUMAR SINGH Vs. MONU RANJAN SINGH
|
July 19, 2025 |
|
BISWAJIT SARMA Vs. STATE OF ASSAM
|
May 16, 2025 |
|
BITTU KUMAR Vs. THE STATE OF ASSAM
|
June 2, 2025 |
|
BITUL NEOG Vs. STATE OF ASSAM
|
February 18, 2025 |
|
BODO WRITER ACADEMY Vs. UNION OF INDIA
|
February 14, 2025 |
|
BOGIDHOLA TEA AND TRADING CO. (P) LTD Vs. STATE OF ASSAM
|
October 22, 2025 |
|
BRAHMAPUTRA TELE PRODUCTION PVT. LTD. Vs. DWIPAYAN DAS
|
May 26, 2025 |
|
BRAHMAPUTRA TELE PRODUCTIONS Vs. STATE OF ASSAM
|
May 29, 2025 |
|
BULBUL CHOUDHURY Vs. STATE OF ASSAM
|
January 21, 2025 |
|
BULBUL KALITA Vs. STATE OF ASSAM
|
January 6, 2025 |
|
BURAGOHAIN TEA COMPANY LIMITED Vs. UNION OF INDIA
|
October 29, 2025 |
|
BURHAN ALI Vs. STATE OF ASSAM
|
December 8, 2025 |
|
BY THE WAY Vs. STATE OF ASSAM
|
July 28, 2025 |
|
C. LALLIANPUIA Vs. STATE OF MIZORAM
|
May 2, 2025 |
|
C. LALTHAKIMA Vs. STATE OF MIZORAM
|
March 6, 2025 |
|
C. MALSAWMA Vs. STATE OF MIZORAM
|
April 30, 2025 |
|
C. NGOUBANGSOMBA Vs. STATE OF NAGALAND
|
September 24, 2025 |
|
C. RENGKHUMI Vs. K. THANGHMINGLIANA
|
September 12, 2025 |
|
C. S. ENTERPRISE Vs. UNION OF INDIA
|
October 14, 2025 |
|
CACHAR ALLOYS Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
|
August 21, 2025 |
|
CACHAR ISPAT PVT. LTD. Vs. STATE OF ASSAM
|
February 25, 2025 |
|
CENTURY PLYBOARDS Vs. UNION OF INDIA
|
March 17, 2025 |
|
CHANDAN PRASAD MAHATO Vs. DHARMA PRAKASH SHAH
|
September 10, 2025 |
|
CHANDRA KR. DAS Vs. STATE OF ASSAM
|
December 10, 2025 |
|
CHANDRA VIR Vs. NARCOTICS CONTROL BUREAU
|
January 9, 2025 |
|
CHANDRAWATI BAWRI Vs. STATE OF ASSAM
|
December 17, 2025 |
|
CHARU TAMAM Vs. CHARU TANA
|
January 9, 2025 |
|
CHATURBHUJ DHAM Vs. STATE OF ASSAM
|
May 8, 2025 |
|
CHERA TAYA Vs. UNION OF INDIA
|
September 17, 2025 |
|
CHHAKCHHUAK LALTHANPARA Vs. LAIRUATPULI HIAWNMUAL
|
August 7, 2025 |
|
CHIEF EXECUTIVE OFFICER GTL INFRASTRUCTURE Vs. MD. SAMIQUL HUSSAIN
|
May 14, 2025 |
|
CHINNEILHING HAOKIP @ NEOPI Vs. STATE OF NAGALAND
|
January 22, 2025 |
|
CHIRANJEEB DAS Vs. STATE OF ASSAM
|
December 19, 2025 |
|
CHOLAMANDALAM GENERAL INSURANCE COMPANY LTD. Vs. VANLALHRIATI
|
July 4, 2025 |
|
CHOUDHURY ENTERPRISE Vs. UNION OF INDIA
|
December 4, 2025 |
|
CHUTO GAUR Vs. NATIONAL INSURANCE COMPANY LTD.
|
August 12, 2025 |
|
CINNAMARA ROLLER FLOUR MILLS Vs. ASSAM POWER DISTRIBUTION CO. LTD
|
March 7, 2025 |
|
COMT-SKC Vs. UNION OF INDIA
|
September 16, 2025 |
|
CONSTABLE G.D.BIKASH CHANDRA NATH Vs. UNION OF INDIA
|
December 18, 2025 |
|
D. J. ENTERPRISE Vs. STATE OF ASSAM
|
November 7, 2025 |
|
D. KUMAR AND COMPANY Vs. STATE OF ASSAM
|
December 17, 2025 |
|
D. KUMAR AND SALES Vs. STATE OF ASSAM
|
November 12, 2025 |
|
DAIVER ALI Vs. STATE OF ASSAM
|
November 19, 2025 |
|
DALIM HUSSAIN MAZUMDER Vs. STATE OF ASSAM
|
October 14, 2025 |
|
DAMBARU CHETIA Vs. STATE OF ASSAM
|
March 12, 2025 |
|
DASARATH CH. DAS Vs. UNION OF INDIA
|
June 13, 2025 |
|
DEBDUT NATH Vs. STATE OF ASSAM
|
July 28, 2025 |
|
DEBO PRASAD BARMAN Vs. STATE OF ASSAM
|
February 28, 2025 |
|
DEBOJIT SAIKIA Vs. STATE OF ASSAM
|
November 20, 2025 |
|
DEEPAK DAMANI Vs. STATE OF ASSAM
|
May 27, 2025 |
|
DEPUTY GENERAL MANAGER, STATE BANK OF INDIA Vs. P.P. SANI
|
January 24, 2025 |
|
DEWAN WALIUL ISLAM Vs. UNION OF INDIA
|
July 23, 2025 |
|
DHAN BORO Vs. UNION OF INDIA
|
February 18, 2025 |
|
DHAN GOWALA Vs. STATE OF ASSAM
|
November 4, 2025 |
|
DHAN SINGH Vs. STATE OF ASSAM
|
February 7, 2025 |
|
DHANANJOY RAY Vs. STATE OF ASSAM
|
March 27, 2025 |
|
DHANIA SABOR Vs. STATE OF ASSAM
|
November 11, 2025 |
|
DHARMENDRA KUMAR POONIA Vs. UNION OF INDIA
|
December 11, 2025 |
|
DHARMESWAR SAIKIA Vs. LEGAL HEIRS OF MIRZA BEG
|
August 20, 2025 |
|
DHENURAM NARAH Vs. STATE OF ASSAM
|
April 10, 2025 |
|
DHIRGHAT HARDWARE STORES Vs. UNION OF INDIA
|
October 17, 2025 |
|
DHRUBAJYOTI BORAH Vs. STATE OF ASSAM
|
May 2, 2025 |
|
DHRUBAJYOTI DEB Vs. STATE OF ASSAM
|
October 14, 2025 |
|
DIBRUGARH FISHERY COP SOCIETY LTD. Vs. STATE OF ASSAM
|
October 23, 2025 |
|
DIBYA JYOTI BORA Vs. STATE OF ASSAM
|
February 5, 2025 |
|
DIGANTA SARMA Vs. STATE OF ASSAM
|
November 21, 2025 |
|
DILIP GOUR Vs. STATE OF ASSAM
|
December 17, 2025 |
|
DILIP ROY Vs. STATE OF ASSAM
|
May 9, 2025 |
|
DIMBESWAR BORUAH Vs. DISEN TIPOMIA
|
April 7, 2025 |
|
DINABANDHU TALUKDAR Vs. STATE OF ASSAM
|
November 1, 2025 |
|
DINARAM SAIKIA Vs. SIVASAGAR MISING CULTURAL ORGANIZATION
|
April 29, 2025 |
|
DINESWARI KALWAR Vs. LEGAL HEIRS OF GANESH CHANDRA DUTTA
|
August 4, 2025 |
|
DIPAK KUMAR DAS Vs. BHARAT PETROLEUM CORPORATION LTD.
|
October 27, 2025 |
|
DIPAK SARKAR Vs. FOOD CORPORATION OF INDIA
|
June 16, 2025 |
|
DIPANKAR ROY KARMAKAR Vs. STATE OF ASSAM
|
June 13, 2025 |
|
DOLOO TEA CO. (INDIA) LTD. Vs. MANISH TEA COMPANY
|
July 14, 2025 |
|
DOWN TOWN HOSPITAL LTD. Vs. STATE OF ASSAM
|
May 15, 2025 |
|
DULAL KRISHNA BHATTA Vs. STATE OF ASSAM
|
January 9, 2025 |
|
DULU MANI RAJKHOWA Vs. ASSAM PLAIN TRIBES DEVELOPMENT CORPORATION LTD.
|
December 19, 2025 |
|
DWIPEN DAS Vs. STATE OF ASSAM
|
November 13, 2025 |
|
EKRAMUL HUSSAIN Vs. UNION OF INDIA
|
November 17, 2025 |
|
ELIZA BEGUM Vs. UNION OF INDIA
|
June 18, 2025 |
|
EMPIRE INFRA PROJECTS Vs. STATE OF ASSAM
|
October 28, 2025 |
|
EPHRAIM LALHNAMA Vs. STATE OF MIZORAM
|
October 29, 2025 |
|
EUSUF ALI @ YUSUB ALI Vs. UNION OF INDIA
|
September 11, 2025 |
|
EX. CONSTABLE, ALAUDDIN AHMED Vs. UNION OF INDIA
|
February 20, 2025 |
|
EXECUTIVE DIRECTOR Vs. UNION OF INDIA
|
December 2, 2025 |
|
EXECUTIVE SECRETARY I/C LAND REVENUE AND SETTLEMENT DEPT. Vs. B. JOHNSON
|
November 3, 2025 |
|
FATEMA KHATUN Vs. STATE OF ASSAM
|
September 5, 2025 |
|
FERJINA PARBIN JALIL Vs. STATE OF ASSAM
|
November 17, 2025 |
|
FOOD CORPORATION OF INDIA Vs. G. B. CHOWDHURY HOLDING PVT. LTD.
|
October 30, 2025 |
|
FOOD CORPORATION OF INDIA Vs. MAYUR DUTTA
|
February 14, 2025 |
|
FOYZUL HOQUE MAZUMDAR Vs. STATE OF ASSAM
|
May 9, 2025 |
|
FRIEND ENTERPRISE Vs. CONSULTING ENGINEER (NG)
|
March 4, 2025 |
|
FUJERA KHATOON Vs. UNION OF INDIA
|
August 4, 2025 |
|
G. B. CHOWDHURY HOLDINGS PVT. LTD. Vs. FOOD CORPORATION OF INDIA
|
January 23, 2025 |
|
GALIB ISLAM Vs. STATE OF ASSAM
|
November 21, 2025 |
|
GANESH SUNAR Vs. STATE OF MIZORAM
|
December 1, 2025 |
|
GANGADHAR FISHERY CO-OP. SOCIETY LTD. Vs. STATE OF ASSAM
|
February 7, 2025 |
|
GANPATI ENTERPRISES Vs. HARDHAN CHANDRA SAHA
|
April 2, 2025 |
|
GARG POLY INDUSTRIES Vs. STATE OF ASSAM
|
November 13, 2025 |
|
GAUHATI HIGH COURT Vs. NOZRUL ISLAM LASKAR
|
September 22, 2025 |
|
GAUHATI HIGH COURT EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM
|
March 12, 2025 |
|
GAUHATI HIGH COURT EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM
|
June 19, 2025 |
|
GAURAV UPADHYAYA Vs. STATE OF ASSAM
|
August 14, 2025 |
|
GAURAV VASHIST Vs. DIRECTORATE OF ENFORCEMENT
|
March 13, 2025 |
|
GAURI KANTA BASUMATARY Vs. STATE OF ASSAM
|
November 27, 2025 |
|
GAUTAM NAMASUDRA Vs. STATE OF ASSAM
|
October 29, 2025 |
|
GAUTAM ROY Vs. INDIAN BANK
|
November 24, 2025 |
|
GEETARTHA PATHAK Vs. STATE OF ASSAM
|
August 12, 2025 |
|
GEETI BORA Vs. NAVA KUMAR BORA
|
December 2, 2025 |
|
GHANA KANTA KATAKI Vs. ARUNA BORAH
|
April 22, 2025 |
|
GILLANDERS ARBUTHNOT AND CO. LTD. Vs. STATE OF ASSAM
|
December 18, 2025 |
|
GIRINDRA MISRA Vs. SURAVI SARMA
|
November 14, 2025 |
|
GITA RABHA Vs. STATE OF ASSAM
|
June 26, 2025 |
|
GOBIN SARMAH Vs. STATE OF ASSAM
|
March 20, 2025 |
|
GOBINDA KALITA Vs. SARAT CH. KALITA
|
July 15, 2025 |
|
GOLAJAR UDDIN AHMED Vs. STATE OF ASSAM
|
May 15, 2025 |
|
GOLAP KHANDAKAR Vs. STATE OF ASSAM
|
April 4, 2025 |
|
GOPAL KRISHNA TEA COMPANY PVT. LTD. Vs. MONIBOR KURMI
|
June 16, 2025 |
|
GOPANJOY NAIDING Vs. STATE OF ASSAM
|
November 7, 2025 |
|
GOUTAM DEY Vs. UNION OF INDIA
|
January 8, 2025 |
|
GOUTAM KUMAR MANDAL Vs. UNION OF INDIA
|
July 15, 2025 |
|
GOVIND SAH ALIAS GOVIND SHAH Vs. UNION OF INDIA
|
August 1, 2025 |
|
GREENPLY INDUSTRIES LIMITED Vs. INCOME TAX APPEAL
|
March 4, 2025 |
|
GULAP HUSSAIN Vs. STATE OF ASSAM
|
August 5, 2025 |
|
GULUK KATHAR Vs. STATE OF ASSAM
|
January 22, 2025 |
|
GUNAKANTI GOHAIN Vs. STATE OF ASSAM
|
March 21, 2025 |
|
GURU PRASAD KHATANIAR Vs. GAUHATI UNIVERSITY
|
January 27, 2025 |
|
H. ABSALOM Vs. STATE OF NAGALAND
|
September 25, 2025 |
|
H. LALDINTLUANGA Vs. STATE OF MIZORAM
|
November 4, 2025 |
|
H.H. CO. CONTRACTOR AND SUPPLIER Vs. UNION OF INDIA
|
November 4, 2025 |
|
HABIL ALI Vs. STATE OF ASSAM
|
February 18, 2025 |
|
HAFIZUR RAHMAN Vs. STATE OF ASSAM
|
August 5, 2025 |
|
HAGE TUNGKA Vs. STATE OF ARUNACHAL PRADESH
|
June 12, 2025 |
|
HAIDAR ALI Vs. UNION OF INDIA
|
September 11, 2025 |
|
HAJARAT SYED NABIULLAH AOLIA MAZAHAR TOMB Vs. UNION OF INDIA
|
May 6, 2025 |
|
HAM AK RURAL DEVELOPMENT FOUNDATION Vs. STATE OF ASSAM
|
August 19, 2025 |
|
HAM-AK COLLEGE OF HIGHER EDUCATION Vs. STATE OF ASSAM
|
July 24, 2025 |
|
HANUFA KHATUN Vs. UNION OF INDIA
|
January 24, 2025 |
|
HAPPYSON SAKA Vs. STATE OF NAGALAND
|
August 25, 2025 |
|
HARDEEP SINGH MATHARU Vs. SUKHJIT KAUR
|
July 14, 2025 |
|
HAREKRISHNA RAHA Vs. PRATIBHA SUNDARI PAUL
|
October 14, 2025 |
|
HARI PRASAD DOWERAH Vs. TATA TEA LTD.
|
April 29, 2025 |
|
HAYENG MANGFI Vs. KOMPU DOLO
|
May 8, 2025 |
|
HEM CHANDRA BORA Vs. PRAKASH BHAGAWATI
|
June 26, 2025 |
|
HEMANTA KUMAR NATH Vs. STATE OF ASSAM
|
November 10, 2025 |
|
HEMKANTA LALUNG Vs. UNION OF INDIA
|
September 9, 2025 |
|
HERITAGE HOME AND REALITY DEVELOPERS PVT. LTD. Vs. CHERRIE KHOUND
|
August 6, 2025 |
|
HETO YEPTHOMI Vs. STATE OF NAGALAND
|
June 3, 2025 |
|
HIMANGSHU PATHAK Vs. INDIAN OIL CORPORATION LTD.
|
September 19, 2025 |
|
HIMANGSHU RANJAN SAHA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 17, 2025 |
|
HIMASHMI SAIKIA Vs. STATE OF ASSAM
|
December 16, 2025 |
|
HINDUSTAN LATEX FAMILY PLANNING PROMOTION TRUST Vs. STATE OF ASSAM
|
September 1, 2025 |
|
HIRAMONI SAIKIA Vs. STATE OF ASSAM
|
May 26, 2025 |
|
HIRANYA BARMAN Vs. GUWAHATI MUNICIPAL CORPORATION
|
June 24, 2025 |
|
HUNGAMPIBO ZELIANG Vs. STATE OF NAGALAND
|
July 29, 2025 |
|
HUSSAIN AHMED MAZUMDER Vs. STATE OF ASSAM
|
May 14, 2025 |
|
HUSSAIN ALI Vs. STATE OF ASSAM
|
February 18, 2025 |
|
HUSSAIN ALI Vs. UNION OF INDIA
|
December 19, 2025 |
|
ILU CHAWANG Vs. STATE OF NAGALAND
|
April 14, 2025 |
|
IMAN ALI Vs. UNION OF INDIA
|
September 17, 2025 |
|
IMNAPOKYIM Vs. STATE OF NAGALAND
|
November 20, 2025 |
|
INDIAN TEA ASSOCIATION Vs. UNION OF INDIA
|
August 5, 2025 |
|
INDIRA DEVI SURANA Vs. ROOPCHAND KUCHERIA
|
April 30, 2025 |
|
INDIRA ENTERPRISE Vs. STATE OF ASSAM
|
August 1, 2025 |
|
INDRESWAR DEWRI Vs. STATE OF ASSAM
|
November 1, 2025 |
|
INTAJ MANDAL Vs. UNION OF INDIA
|
May 5, 2025 |
|
IRUNGBAM ANIL MEETEI Vs. UNION OF INDIA
|
June 12, 2025 |
|
ISHWAR FOOD PRODUCTS PVT. LTD. Vs. UNION OF INDIA
|
July 22, 2025 |
|
JACOB LALRAMTIAMA Vs. STATE OF MIZORAM
|
May 16, 2025 |
|
JADUBANGSH ROY Vs. STATE OF ASSAM
|
July 22, 2025 |
|
JAFAR ALI Vs. UNION OF INDIA
|
February 19, 2025 |
|
JAGAT CH. BAISHYA Vs. STATE OF ASSAM
|
April 3, 2025 |
|
JAGU HEMBRAM Vs. STATE OF ASSAM
|
April 10, 2025 |
|
JAHANUDDIN ALI Vs. STATE OF ASSAM
|
December 8, 2025 |
|
JAHIRUL ISLAM Vs. STATE OF ASSAM
|
July 31, 2025 |
|
JAKIR HUSSAIN Vs. STATE OF MIZORAM
|
August 6, 2025 |
|
JALAL UDDIN AKAND Vs. STATE OF ASSAM
|
April 25, 2025 |
|
JAMALUDDIN MAJUMDAR Vs. C.B.I.
|
June 20, 2025 |
|
JAMES THANGLIANMANGA Vs. STATE OF MIZORAM
|
December 3, 2025 |
|
JAMINA BEGUM Vs. UNION OF INDIA
|
April 10, 2025 |
|
JAMIRUDDIN MOLLAH Vs. UNION OF INDIA
|
October 31, 2025 |
|
JAMSHER ALI Vs. STATE OF ASSAM
|
November 12, 2025 |
|
JANAKI KOCH Vs. STATE OF ASSAM
|
June 5, 2025 |
|
JANDENO N. PATTON Vs. STATE OF NAGALAND
|
October 23, 2025 |
|
JAYANTA BORAH Vs. STATE OF ASSAM
|
September 10, 2025 |
|
JAYMATI BRAHMA Vs. STATE OF ASSAM
|
June 3, 2025 |
|
JAYNAB BIBI Vs. UNION OF INDIA
|
February 17, 2025 |
|
JESMINA KHATUN Vs. STATE OF ASSAM
|
December 4, 2025 |
|
JESMINA KHATUN Vs. STATE OF ASSAM
|
July 23, 2025 |
|
JESMINA PARBIN Vs. ABDUS SATTAR
|
December 1, 2025 |
|
JIAUR RAHMAN Vs. STATE OF ASSAM
|
September 3, 2025 |
|
JIBAN ALI Vs. UNION OF INDIA
|
October 31, 2025 |
|
JIBAN CHANDRA MODAK Vs. JAYRAJ DAS
|
November 28, 2025 |
|
JIGNESH MEVANI Vs. STATE OF ASSAM
|
November 28, 2025 |
|
JITEN DAS Vs. STATE OF ASSAM
|
April 4, 2025 |
|
JITU TAPAN DAS Vs. STATE OF ASSAM
|
January 30, 2025 |
|
JITUL ALI Vs. UNION OF INDIA
|
June 16, 2025 |
|
JIYANTA BARUAH Vs. STATE OF ASSAM
|
November 1, 2025 |
|
JOBATI MARAK Vs. STATE OF ASSAM
|
January 29, 2025 |
|
JOHN KONYAK Vs. STATE OF NAGALAND
|
August 8, 2025 |
|
JONALI PAUL Vs. MAMONI PAUL
|
July 15, 2025 |
|
JONE MEDHI Vs. STATE OF ASSAM
|
July 17, 2025 |
|
JOY BRATA KUNDU Vs. STATE OF ASSAM
|
November 18, 2025 |
|
JOYTAN BIBI Vs. UNION OF INDIA
|
May 8, 2025 |
|
JUBBAR ALI @ ABDUL JUBBAR Vs. UNION OF INDIA
|
September 24, 2025 |
|
JUGA NANDA DAS Vs. STATE OF ASSAM
|
March 12, 2025 |
|
JUNAKI MEGA Vs. STATE OF ARUNACHAL PRADESH
|
May 9, 2025 |
|
JYOTI KALITA Vs. GUNESWARI BORAH
|
October 22, 2025 |
|
JYOTI NARAYAN GOGOI Vs. HONBLE GAUHATI HIGH COURT
|
February 27, 2025 |
|
JYOTISH BURAGOHAIN Vs. STATE OF ASSAM
|
July 24, 2025 |
|
K. LALRUATFELA Vs. STATE OF MIZORAM
|
March 21, 2025 |
|
KABERI DAS Vs. STATE OF ASSAM
|
November 27, 2025 |
|
KABITA BORA Vs. STATE OF ASSAM
|
October 23, 2025 |
|
KAKADONGA TEA ESTATE PVT. LTD. Vs. STATE OF ASSAM
|
May 19, 2025 |
|
KAKOJAN KRISTI KENDRA Vs. PRODIP DUTTA
|
June 4, 2025 |
|
KALIMATA VYAPAAR PVT. LTD. Vs. UNION OF INDIA
|
October 30, 2025 |
|
KALPANA DAS Vs. STATE OF ASSAM
|
February 5, 2025 |
|
KALPATARU AGRO FOREST ENTERPRISE Vs. UNION OF INDIA
|
May 8, 2025 |
|
KAMAL DEBNATH Vs. STATE OF ASSAM
|
June 20, 2025 |
|
KAMALA BEGUM Vs. STATE OF ASSAM
|
November 11, 2025 |
|
KAMINI DEVI Vs. BHESH BAHADUR PURI
|
July 14, 2025 |
|
KANAK CHANDRA BORDOLOI Vs. STATE OF ASSAM
|
March 25, 2025 |
|
KANAKLATA DAS Vs. STATE OF ASSAM
|
February 4, 2025 |
|
KARABI PATOWARY BARMAN Vs. STATE OF ASSAM
|
October 27, 2025 |
|
KASEM ALI Vs. UNION OF INDIA
|
November 17, 2025 |
|
KAWLHMINGTHANGA Vs. STATE OF MIZORAM
|
August 22, 2025 |
|
KEKYEM LEGO Vs. STATE OF ARUNACHAL PRADESH
|
June 10, 2025 |
|
KESHAB KALITA Vs. STATE OF ASSAM
|
May 6, 2025 |
|
KETEKIBARI HIGH SCHOOL Vs. STATE OF ASSAM
|
March 7, 2025 |
|
KETHONO SAVINO Vs. STATE OF NAGALAND
|
November 3, 2025 |
|
KEWEPFU MERO Vs. STATE OF NAGALAND
|
October 23, 2025 |
|
KEYILEUGONGBE Vs. UNION OF INDIA
|
July 15, 2025 |
|
KHAIMINLAL TOUTHANG Vs. STATE OF ASSAM
|
November 6, 2025 |
|
KHAIMINLAL TOUTHANG Vs. STATE OF ASSAM
|
January 29, 2025 |
|
KHALILUR RAHMAN Vs. VIVEK ANAND JHA
|
January 9, 2025 |
|
KHAWPUIMAWIA Vs. STATE OF MIZORAM
|
June 20, 2025 |
|
KHIRESWARI SAIKIA Vs. STATE OF ASSAM
|
February 14, 2025 |
|
KISHLAY FOODS PVT. LTD. Vs. STATE OF ASSAM
|
July 22, 2025 |
|
KISHOR KUMAR DEKA Vs. STATE OF ASSAM
|
September 15, 2025 |
|
KIYEKA AYEMI Vs. STATE OF ASSAM
|
May 2, 2025 |
|
KIYEKHU VILLAGE COUNCIL Vs. ZHEKIYE VILLAGE COUNCIL
|
March 18, 2025 |
|
KIYESHE ZHIMOMI Vs. STATE OF NAGALAND
|
April 17, 2025 |
|
KRIPANATH MALLAH Vs. HAFIZ RASHID AHMED CHOUDHURY
|
April 4, 2025 |
|
KRISHNA PATOWARY Vs. GOPI DAS
|
April 21, 2025 |
|
KUDRATANI KHATUN Vs. STATE OF ASSAM
|
November 13, 2025 |
|
KUNDAL SAIKIA Vs. STATE OF ASSAM
|
October 28, 2025 |
|
KUTU TELIPATHAR Vs. STATE OF ASSAM
|
May 22, 2025 |
|
L. JAYANANDA SINGH Vs. STATE OF ASSAM
|
August 21, 2025 |
|
LABANYA DAS Vs. STATE OF ASSAM
|
May 28, 2025 |
|
LAKHIRAM TAI Vs. UNION OF INDIA
|
January 23, 2025 |
|
LAL BABU BASFORE Vs. UNION OF INDIA
|
June 17, 2025 |
|
LAL MOHAN DAS Vs. STATE OF ASSAM
|
February 4, 2025 |
|
LALBIAKLIANA Vs. STATE OF MIZORAM
|
June 18, 2025 |
|
LALCHHANCHHUAHA Vs. STATE OF MIZORAM
|
August 22, 2025 |
|
LALDAWNGLIANA Vs. STATE OF MIZORAM
|
June 6, 2025 |
|
LALENGLIANI Vs. DAVID LALLAWMAWMA
|
March 3, 2025 |
|
LALFAKAWMA Vs. STATE OF MIZORAM
|
March 26, 2025 |
|
LALHLIMPUIA Vs. STATE OF MIZORAM
|
March 26, 2025 |
|
LALHRUAITEA Vs. STATE OF MIZORAM
|
May 2, 2025 |
|
LALIT KALITA Vs. ON THE DEATH OF SATISH CHANDRA SARMA
|
August 21, 2025 |
|
LALPIAN MAWII @ KHUMI KHABUG Vs. STATE OF ASSAM
|
January 22, 2025 |
|
LALRAMCHHANA Vs. STATE OF MIZORAM
|
August 28, 2025 |
|
LALRUATSANGA Vs. STATE OF MIZORAM
|
May 28, 2025 |
|
LALSANGLIANA Vs. RAJIV MEHRISHI
|
October 7, 2025 |
|
LALSANGZUALI Vs. LALROHLUA ZADENG
|
September 2, 2025 |
|
LALU SHEIKH Vs. UNION OF INDIA
|
December 18, 2025 |
|
LALZAMLIANA Vs. STATE OF MIZORAM
|
August 5, 2025 |
|
LALZUINEIHSIAL Vs. STATE OF MIZORAM
|
November 25, 2025 |
|
LANGPU TAKHE Vs. STATE OF ARUNACHAL PRADESH
|
June 23, 2025 |
|
LATHRANG BORN BUAM Vs. UNION OF INDIA
|
December 8, 2025 |
|
LAWMSANGKIMA Vs. STATE OF MIZORAM
|
April 30, 2025 |
|
LAXMI RANI DAS Vs. SALEK AHMED
|
October 28, 2025 |
|
LEDO TEA COMPANY LIMITED Vs. UNION OF INDIA
|
September 9, 2025 |
|
LEGAL HEIRS OF BHANU PRATAP NATH Vs. XXX
|
July 22, 2025 |
|
LEGAL HEIRS OF BIRENDRA KUMAR SAIKIA Vs. AJIT CHANDRA BORA
|
March 25, 2025 |
|
LEGAL HEIRS OF JAMAL KHAN Vs. RAMEN SARMA
|
February 27, 2025 |
|
LEGAL HEIRS OF MISSION DAS Vs. LEGAL HEIRS OF SUBODH KUMAR ROY
|
April 22, 2025 |
|
LEGAL HEIRS OF SWAPNA DAS Vs. MEENA DEVI
|
May 8, 2025 |
|
LIANSANGA Vs. STATE OF MIZORAM
|
June 6, 2025 |
|
LOKAM TALO Vs. STATE OF ARUNACHAL PRADESH
|
August 26, 2025 |
|
LOLIT KUMAR Vs. STATE OF MIZORAM
|
October 30, 2025 |
|
LUDHIYA SURIN Vs. STATE OF ASSAM
|
June 6, 2025 |
|
LUKRI KAMBU Vs. STATE OF ARUNACHAL PRADESH
|
August 26, 2025 |
|
M. MUSUR UDDIN AHMED Vs. STATE OF ASSAM
|
December 18, 2025 |
|
MAA MANOSHA TRADE COM. (M/S) Vs. STATE OF ASSAM
|
June 17, 2025 |
|
MADHAB CHANDRA DAS Vs. KHARGESWAR DAS
|
March 18, 2025 |
|
MADHAB KRISHNA GOSWAMI Vs. STATE OF ASSAM
|
May 13, 2025 |
|
MADHURJYA HAZARIKA Vs. STATE OF ASSAM
|
December 10, 2025 |
|
MAFIDUL ISLAM @ MAHIDUL ISLAM Vs. STATE OF ASSAM
|
August 4, 2025 |
|
MAGONJOY THAOSEN Vs. STATE OF ASSAM
|
April 24, 2025 |
|
MAHALAXMI ENTERPRISES Vs. STATE OF ASSAM
|
February 4, 2025 |
|
MAHBUBUL HOQUE Vs. STATE OF ASSAM
|
March 11, 2025 |
|
MAHBUBUL HOQUE Vs. STATE OF ASSAM
|
March 3, 2025 |
|
MAHBUBUL HOQUE Vs. STATE OF ASSAM
|
October 23, 2025 |
|
MAHENDER SINGH Vs. UNION OF INDIA
|
August 5, 2025 |
|
MAHESWAR MALI Vs. STATE OF ASSAM
|
April 2, 2025 |
|
MAHIM CHANDRA NATH Vs. STATE OF ASSAM
|
December 9, 2025 |
|
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD Vs. STATE OF MIZORAM
|
June 25, 2025 |
|
MAICHANA LASKAR Vs. STATE OF ASSAM
|
June 17, 2025 |
|
MAIN UDDIN (MD.) Vs. JAYANTA DAS
|
July 15, 2025 |
|
MAJIBUR RAHMAN Vs. STATE OF ASSAM
|
August 28, 2025 |
|
MAKSHED ALI Vs. STATE OF ASSAM
|
March 25, 2025 |
|
MALABIKA DAS Vs. KANDARPA BARUAH
|
May 9, 2025 |
|
MALEK OSTAR Vs. UNION OF INDIA
|
August 21, 2025 |
|
MALLIKA BEGUM Vs. UNION OF INDIA
|
November 24, 2025 |
|
MAMUN SHAH Vs. STATE OF ASSAM
|
October 15, 2025 |
|
MAMUNUR RASHID Vs. STATE OF ASSAM
|
December 5, 2025 |
|
MANAGEMENT HOLY CHILD SCHOOL Vs. STATE OF ASSAM
|
December 18, 2025 |
|
MANAGEMENT OF THE ASIATIC OXYGEN AND ACETYLENE COMPANY LIMITED Vs. SANJAY GHOSH
|
December 18, 2025 |
|
MANALISHA CHOUDHURY Vs. STATE OF ASSAM
|
March 25, 2025 |
|
MANASH PRATIM NATH Vs. STATE OF ASSAM
|
June 19, 2025 |
|
MANIRUDDIN KHA Vs. UNION OF INDIA
|
December 12, 2025 |
|
MANJUL ALI Vs. STATE OF ASSAM
|
March 11, 2025 |
|
MANJULA RAY ADHIKARY Vs. STATE OF ASSAM
|
June 10, 2025 |
|
MARICO LTD. Vs. STATE OF ASSAM
|
August 26, 2025 |
|
MARJANA BEGUM Vs. STATE OF ASSAM
|
December 16, 2025 |
|
MASADDAR ALI LASKAR Vs. UNION OF INDIA
|
February 10, 2025 |
|
MATIYAR RAHMAN Vs. STATE OF ASSAM
|
September 26, 2025 |
|
MAYTAS-GAYATRI JV Vs. STATE OF NAGALAND
|
August 18, 2025 |
|
MAZEDA BEGUM Vs. UNION OF INDIA
|
May 6, 2025 |
|
MAZID ALI Vs. UNION OF INDIA
|
July 16, 2025 |
|
MB OMM Vs. STATE OF ASSAM
|
August 5, 2025 |
|
MD ALIMUDDIN Vs. STATE OF ASSAM
|
May 14, 2025 |
|
MD FAYZAL HOQUE Vs. ABDUL GOFUR MONDAL
|
August 4, 2025 |
|
MD. JAKIRUDDIN AHMED Vs. STATE OF ASSAM
|
January 23, 2025 |
|
MD. KHALILUR RAHMAN Vs. STATE OF ASSAM
|
April 23, 2025 |
|
MD. MANIRUT JAMAN Vs. THE STATE OF ASSAM
|
September 9, 2025 |
|
MD. SULTAN ALI Vs. STATE OF ASSAM
|
May 21, 2025 |
|
MEGHA TIMUNG Vs. STATE OF ASSAM
|
June 12, 2025 |
|
MERINA RHI Vs. UNION OF INDIA
|
September 25, 2025 |
|
MINJOM BAGRA Vs. DEPUTY COMMISSIONER, BASAR
|
June 30, 2025 |
|
MINNATULLA MAZUMDER Vs. STATE OF ASSAM
|
June 11, 2025 |
|
MINTU BORKATAKY Vs. OIL INDIA LIMITED
|
April 3, 2025 |
|
MINU SUBBA Vs. STATE OF ASSAM
|
November 24, 2025 |
|
MITRABHANU DAS Vs. BINITA DAS
|
October 29, 2025 |
|
MIZORAM BOARD OF SCHOOL EDUCATION Vs. LALCHHANHIMA RENTLEI
|
December 1, 2025 |
|
MOINUL HAQUE Vs. UNION OF INDIA
|
November 21, 2025 |
|
MONI KAKATI Vs. STATE OF ASSAM
|
May 28, 2025 |
|
MONISH CHHABRA Vs. STATE OF ASSAM
|
May 9, 2025 |
|
MONJURUL HAQUE LASKAR Vs. MUSST FATIMA BEGUM LASKAR
|
October 14, 2025 |
|
MONMIL BORO Vs. STATE OF ASSAM
|
September 18, 2025 |
|
MONSER ALI Vs. STATE OF ASSAM
|
June 26, 2025 |
|
MONTU GOGOI Vs. STATE OF ASSAM
|
March 22, 2025 |
|
MOSTAFIZUR RAHMAN Vs. STATE OF ASSAM
|
December 10, 2025 |
|
MOTALEB BHUYAN Vs. STATE OF ASSAM
|
March 11, 2025 |
|
MOTIOR RAHMAN Vs. STATE OF ASSAM
|
September 26, 2025 |
|
MRIDUL RAJKHOWA Vs. DISTRICT LEGAL SERVICES
|
June 5, 2025 |
|
MRINMAY KUMAR DAS Vs. GAUHATI HIGH COURT
|
March 6, 2025 |
|
MUKTA LAL NATH Vs. STATE OF ASSAM
|
March 19, 2025 |
|
MUKTASHREE HIGH SCHOOL Vs. UNION OF INDIA
|
June 27, 2025 |
|
MUKUND SYSTEM AND NETWORKING PRIVATE LTD. Vs. ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX
|
July 21, 2025 |
|
MUMTAZ BEGUM Vs. UNION OF INDIA
|
December 10, 2025 |
|
MUSLIM ALI Vs. STATE OF ASSAM
|
August 6, 2025 |
|
MUSLIM ALI Vs. STATE OF ASSAM
|
March 18, 2025 |
|
MUSST. ASIA KHATUN Vs. PATRIK URANG
|
April 29, 2025 |
|
MUSTT NAZMA Vs. MUSST RIAZI BEGUM
|
January 22, 2025 |
|
N. MANNON Vs. STATE OF NAGALAND
|
September 9, 2025 |
|
NABA KUMAR SARMA Vs. LEGAL HEIRS OF RENU DAS
|
May 20, 2025 |
|
NABAJYOTI DEORI Vs. STATE OF ASSAM
|
September 26, 2025 |
|
NAGALAND DIRECTORATE AND DISTRICT GOVERNMENT DRIVERS UNION Vs. STATE OF NAGALAND
|
November 3, 2025 |
|
NAIB SUBEDAR Vs. UNION OF INDIA
|
December 1, 2025 |
|
NAMEIRAKPAM KIRAN MEITEI Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 9, 2025 |
|
NANGNYO NAMPIN MULTI-PURPOSE CO-OPERATIVE SOCIETY LTD. Vs. STATE OF ARUNACHAL PRADESH
|
November 11, 2025 |
|
NARAPATI BRAHMA Vs. UNION OF INDIA
|
March 20, 2025 |
|
NARENDRA NATH BARUAH Vs. STATE OF ASSAM
|
August 8, 2025 |
|
NASIB ALI Vs. THE STATE OF ASSAM
|
March 5, 2025 |
|
NASIM UDDIN CHOUDHURY Vs. STATE BANK OF INDIA
|
November 3, 2025 |
|
NASIR ALI Vs. STATE OF ASSAM
|
April 23, 2025 |
|
NATIONAL INSURANCE CO. LTD. Vs. JOHMON THANGA KIPA
|
August 27, 2025 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. DILIP DAS
|
October 14, 2025 |
|
NATIONAL INSURANCE COMPANY LTD Vs. LALDHARI CHOUDHURY
|
January 6, 2025 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SHIJU KALITA
|
August 20, 2025 |
|
NATUN MELANG MIN SILPA SAMBAI SAMITY Vs. STATE OF ASSAM
|
March 11, 2025 |
|
NAVEEN KHANNA Vs. NABASHREE MUDOI
|
March 3, 2025 |
|
NAZIR HUSSAIN Vs. STATE OF ASSAM
|
June 2, 2025 |
|
NEELAM SAIKIA Vs. STATE OF ASSAM
|
August 7, 2025 |
|
NEENA SHARMA Vs. STATE OF ASSAM
|
September 26, 2025 |
|
NEITSOLO-U Vs. STATE OF NAGALAND
|
July 18, 2025 |
|
NEIU CHADI Vs. STATE OF NAGALAND
|
April 10, 2025 |
|
NEIZELHOUNUO Vs. STATE OF NAGALAND
|
May 16, 2025 |
|
NEIZOSETUO KIRE Vs. STATE OF NAGALAND
|
April 11, 2025 |
|
NES DIGBOI BOGAPANI Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
April 23, 2025 |
|
NES DIGBOI BOGAPANI Vs. BHARAT PETROLEUM CORPORATION LIMITED.
|
December 16, 2025 |
|
NESTOR PHARMACEUTICALS LIMITED Vs. STATE OF ASSAM
|
December 11, 2025 |
|
NETRAMONI BARUAH Vs. STATE OF ASSAM
|
February 25, 2025 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. ASHA DEVI
|
October 23, 2025 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. DEEPAK HARIZAN
|
November 6, 2025 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. LALDINGNGHETI
|
July 18, 2025 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. CHAMPA LAHKAR
|
August 5, 2025 |
|
NEW WEEKLY HUT OF BASHMURA Vs. STATE OF ASSAM
|
September 24, 2025 |
|
NGAPNON Vs. STATE OF NAGALAND
|
April 24, 2025 |
|
NIBRITY DASGUPTA Vs. UNION OF INDIA
|
May 1, 2025 |
|
NIJAM UDDIN CHOUDHURY Vs. MOON SWARNAKAR
|
June 2, 2025 |
|
NIKUNJA SARMA Vs. STATE OF ASSAM
|
October 29, 2025 |
|
NILIMA BALA MALI Vs. RANJAN CHANDRA BRAHMA
|
April 7, 2025 |
|
NIPAM PHUKAN @ PETAI Vs. STATE OF ASSAM
|
October 30, 2025 |
|
NIPAN GOSWAMI Vs. LEGAL HEIRS OF PRAFULLA DEKA
|
May 27, 2025 |
|
NIPU KALITA Vs. STATE OF ASSAM
|
June 19, 2025 |
|
NIPUN DAS Vs. UNION OF INDIA
|
October 22, 2025 |
|
NISANUL ISLAM BARBHUIYA Vs. STATE OF ASSAM
|
September 3, 2025 |
|
NITIAN SARKAR Vs. STATE OF ASSAM
|
March 6, 2025 |
|
NITUL BORUAH Vs. UNION OF INDIA
|
February 18, 2025 |
|
NITYANANDA CHUTIA Vs. SABIR AZIM SHAH
|
July 16, 2025 |
|
NITYANANDA CHUTIA Vs. SABIR AZIM SHAH
|
July 14, 2025 |
|
NOOR FATEH Vs. ASSAM BOARD OF WAKF
|
May 8, 2025 |
|
NORTH EAST ENVIRO TECH PVT LTD Vs. STATE OF ASSAM
|
April 9, 2025 |
|
NORTH EAST FRONTIER RAILWAYS Vs. SH. KAWLCHHAWNTHANGA
|
June 2, 2025 |
|
NORTH EAST IODISED SALT (P) LTD Vs. UNION OF INDIA
|
February 7, 2025 |
|
NORTH EAST TRANSMISSION COMPANY LIMITED Vs. STATE OF ASSAM
|
March 25, 2025 |
|
NORTH EAST TRANSMISSION COMPANY LIMITED Vs. STATE OF ASSAM
|
March 25, 2025 |
|
NORTHEAST ENGINEERING AND CONSTRUCTION Vs. UNION OF INDIA
|
January 8, 2025 |
|
NOZRUL ISLAM LASKAR Vs. GAUHATI HIGH COURT
|
July 31, 2025 |
|
NRIPEN SARKAR Vs. STATE OF ASSAM
|
May 20, 2025 |
|
NUR NEHAR Vs. STATE OF ASSAM
|
June 16, 2025 |
|
NURUL ISLAM Vs. DEMISE OF ABDUR RAHMAN
|
November 6, 2025 |
|
NURUL ISLAM KHAN Vs. RAJAB ALI KHAN
|
March 18, 2025 |
|
NYABOM JILEN Vs. STATE OF ARUNACHAL PRADESH
|
November 26, 2025 |
|
NYAHSULA SANGTAM Vs. STATE OF NAGALAND
|
June 20, 2025 |
|
OBIT BIKU Vs. STATE OF ARUNACHAL PRADESH
|
June 11, 2025 |
|
OIL AND NATURAL GAS CORPORATION LTD. Vs. ANKUSH SAIKIA
|
May 1, 2025 |
|
OJING DAI Vs. OBIT DAI
|
March 7, 2025 |
|
OKEN SINGH Vs. STATE OF ASSAM
|
December 10, 2025 |
|
OM INTERNATIONAL Vs. METAL SCRAP TRADE CORPORATION LIMITED
|
June 10, 2025 |
|
OMME HABIBA SIDDIKA Vs. STATE OF ASSAM
|
June 9, 2025 |
|
ORIENTAL INSURANCE CO. LTD Vs. TARAMAI BORAH
|
February 18, 2025 |
|
ORIENTAL INSURANCE CO. LTD. Vs. NIVA GOGOI
|
August 1, 2025 |
|
ORIENTAL INSURANCE CO. LTD. Vs. LONGDISE SANGTAM
|
June 16, 2025 |
|
ORIENTAL INSURANCE CO.LTD. Vs. BHUPEN BHUYAN
|
April 22, 2025 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. PARTHA PRATIM HAZARIKA
|
April 23, 2025 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. ACHUNBEMO MOZHUI
|
August 22, 2025 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. KITABJAN BIBI
|
October 13, 2025 |
|
ORION HEALTH FOODS PRIVATE LIMITED Vs. STATE OF ARUNACHAL PRADESH
|
January 3, 2025 |
|
OSIA BEWA Vs. MUSTT REZAUN NESSA
|
February 25, 2025 |
|
OSMAN GONI Vs. STATE OF ASSAM
|
April 4, 2025 |
|
P. SOUL Vs. UNION OF INDIA
|
June 4, 2025 |
|
PABITRA KALITA Vs. STATE OF ASSAM
|
October 30, 2025 |
|
PADMABATI DAS Vs. DHIREN KALITA
|
June 25, 2025 |
|
PADMANANDA CHOUDHURY Vs. SIKANDAR ALI
|
July 17, 2025 |
|
PAKU KARMAKAR Vs. STATE OF ASSAM
|
May 16, 2025 |
|
PALLAVI SARMAH Vs. STATE OF ASSAM
|
August 19, 2025 |
|
PALLORBUND TEA LTD. Vs. STATE OF ASSAM
|
September 19, 2025 |
|
PANKAJ DIXIT Vs. UNION OF INDIA
|
December 19, 2025 |
|
PANKAJ DUTTA Vs. SHRIMANTA SANKARDEV SANGHA
|
March 20, 2025 |
|
PAPLU NATH Vs. STATE BANK OF INDIA
|
June 19, 2025 |
|
PAPPU BISWAS Vs. UNION OF INDIA
|
March 25, 2025 |
|
PARAG JYOTI NATH Vs. UNION OF INDIA
|
July 28, 2025 |
|
PARTHA BISHNU Vs. STATE OF ASSAM
|
March 11, 2025 |
|
PATANJALI FOODS LIMITED Vs. STATE OF ARUNACHAL PRADESH
|
February 14, 2025 |
|
PAYARI DEVI Vs. MANOJ KUMAR JAIN
|
November 4, 2025 |
|
PCI CABLES INDUSTRIES PVT. LTD Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
|
January 29, 2025 |
|
PHUL BEGUM Vs. ASZADUR RAHMAN
|
November 6, 2025 |
|
PHULATON GOGOI Vs. STATE OF ASSAM
|
February 5, 2025 |
|
PINKU NAMO DAS Vs. STATE OF ASSAM
|
October 23, 2025 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. STATE OF ASSAM
|
July 29, 2025 |
|
PRADEEP NARAYAN SINGH Vs. SANCHANA GUPTA
|
July 24, 2025 |
|
PRADIP CHANDRA DEKA Vs. TEZPUR UNIVERSITY
|
April 1, 2025 |
|
PRADIP KALITA Vs. STATE OF ASSAM
|
December 8, 2025 |
|
PRADIP KALITA Vs. STATE OF ASSAM
|
April 9, 2025 |
|
PRAKASH DEKA Vs. STATE OF ASSAM
|
June 3, 2025 |
|
PRAKASH FAKIRA DHANORE Vs. SUSHMITA BORA
|
July 16, 2025 |
|
PRAMILA KUMARI PRAJAPATI Vs. STATE OF ASSAM
|
January 28, 2025 |
|
PRANAB KR.DAS Vs. ASSAM CO-OPERATIVE APEX BANK LTD.
|
November 4, 2025 |
|
PRANAB KUMAR SARMAH Vs. UNION OF INDIA
|
July 23, 2025 |
|
PRANAB RANJAN BHUIYA Vs. ASHIT RANJAN BHUIYA
|
May 30, 2025 |
|
PRANAB RANJAN BHUIYA Vs. ASHIT RANJAN BHUIYA
|
May 30, 2025 |
|
PRANITA KALITA Vs. STATE OF ASSAM
|
December 4, 2025 |
|
PRASANTA SAHA Vs. BIPLAB KUMAR CHETIA
|
July 28, 2025 |
|
PRASHANNA BAISHYA Vs. STATE OF ASSAM
|
January 30, 2025 |
|
PRATAP CHANDRA MEDHI Vs. EK SARAN BHAGWATI SAMAJ
|
August 4, 2025 |
|
PRINCE BHUYAN Vs. STATE OF ASSAM
|
November 19, 2025 |
|
PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM Vs. PRADYUT BARUAH
|
May 6, 2025 |
|
PRIYO DEWAN Vs. STATE OF ARUNACHAL PRADESH
|
April 11, 2025 |
|
PROGRESSIVE ENTERPRISES Vs. STATE OF ASSAM
|
June 24, 2025 |
|
PROMITA NARZARY Vs. BODOLAND UNIVERSITY
|
March 11, 2025 |
|
PROMUD YADAV Vs. STATE OF ASSAM
|
April 1, 2025 |
|
PROSANTA BORA Vs. STATE OF ASSAM
|
May 21, 2025 |
|
PUBERUN Vs. STATE OF ASSAM
|
November 11, 2025 |
|
PULIN SAIKIA Vs. STATE OF ASSAM
|
June 13, 2025 |
|
PUNALEMBA Vs. STATE OF NAGALAND
|
April 4, 2025 |
|
PUNI RAM NATH @ KONIRAM NATH Vs. STATE OF ASSAM
|
October 30, 2025 |
|
PUNJAB NATIONAL BANK Vs. NIPUL CHANDRA DAS
|
October 16, 2025 |
|
PUNYA KANTA DAS Vs. STATE OF ASSAM
|
September 1, 2025 |
|
PURBANCHAL CEMENT LTD. Vs. UNION OF INDIA
|
September 24, 2025 |
|
R.VANLALCHAMI Vs. STATE OF MIZORAM
|
January 29, 2025 |
|
RABIN TALUKDAR Vs. NATIONAL INSURANCE CO. LTD.
|
November 1, 2025 |
|
RABIYA KHATUN Vs. UNION OF INDIA
|
February 9, 2025 |
|
RADHA MOHAN HAJONG Vs. STATE OF ASSAM
|
February 13, 2025 |
|
RADHAN KHARAI Vs. STATE OF ASSAM
|
February 11, 2025 |
|
RAFIKA BIBI Vs. UNION OF INDIA
|
March 26, 2025 |
|
RAFIUDDIN AHMED Vs. MUNINDRA SEN DEKA
|
June 17, 2025 |
|
RAHIM ALI Vs. STATE OF ASSAM
|
September 18, 2025 |
|
RAHMAN MIA ANSARI Vs. STATE OF ASSAM
|
October 30, 2025 |
|
RAHUL GANDHI Vs. STATE OF ASSAM
|
October 13, 2025 |
|
RAJ KUMAR KALITA Vs. RINA KALITA
|
April 3, 2025 |
|
RAJ LAKHI DUTTA Vs. JINTU DAS
|
April 9, 2025 |
|
RAJESH BAG Vs. STATE OF ASSAM
|
August 29, 2025 |
|
RAJIB KAKATY Vs. INDIAN OIL CORPORATION
|
January 9, 2025 |
|
RAJIB LUTHANI Vs. STATE OF ASSAM
|
December 10, 2025 |
|
RAJKISHOR MALI Vs. STATE OF ARUNACHAL PRADESH
|
June 3, 2025 |
|
RAJU ALI Vs. OIL AND NATURAL GAS CORPORATION
|
August 1, 2025 |
|
RAMEN DAS Vs. STATE OF ASSAM
|
September 15, 2025 |
|
RAMESH CH. DEBNATH Vs. UNION OF INDIA
|
September 19, 2025 |
|
RAMESH KUMAR Vs. UNION OF INDIA
|
April 3, 2025 |
|
RAMESH KUMAR AGARWAL Vs. RAJENDRA PRASAD CHOUDHURY
|
April 28, 2025 |
|
RAMJAN ALI AHAMED Vs. UNION OF INDIA
|
February 13, 2025 |
|
RANGLAL BHUMIJ Vs. STATE OF ASSAM
|
November 6, 2025 |
|
RANJAN GOGOI Vs. STATE OF ASSAM
|
April 29, 2025 |
|
RANJAN KUMAR NEOG Vs. OIL AND NATURAL GAS CORPORATION LTD.
|
January 23, 2025 |
|
RANJIT BARUAH Vs. STATE OF ASSAM
|
June 17, 2025 |
|
RANK PROJECTS AND DEVELOPMENT Vs. STATE OF ASSAM
|
August 4, 2025 |
|
RANU SENCHOWA Vs. MONALISHA SENCHOWA
|
August 18, 2025 |
|
RAPJYOTI DAS Vs. STATE OF ASSAM
|
May 8, 2025 |
|
RASHMI REKHA SAIKIA Vs. STATE OF ASSAM
|
January 7, 2025 |
|
RATNA BAHADUR CHETRI Vs. STATE OF ASSAM
|
February 12, 2025 |
|
RATNA DUSAD Vs. STATE OF ASSAM
|
March 20, 2025 |
|
RATNA GHOSH Vs. AMARJIT SINGH
|
July 14, 2025 |
|
RATNESWAR BORA Vs. STATE OF ASSAM
|
February 24, 2025 |
|
RATUL BHARALI Vs. STATE OF ASSAM
|
August 26, 2025 |
|
RATUL BORAH Vs. UNION OF INDIA
|
March 12, 2025 |
|
RAVI KUMAR BHOWEL Vs. STATE OF ASSAM
|
September 25, 2025 |
|
REFILL STAR PAKYNTEIN Vs. JAYA ARORA
|
January 30, 2025 |
|
RENTHUNGLO MOZHUI Vs. STATE OF NAGALAND
|
July 22, 2025 |
|
RENY WILFRED Vs. STATE OF NAGALAND
|
December 12, 2025 |
|
RHANLAMO LOTHA Vs. STATE OF NAGALAND
|
October 27, 2025 |
|
RIMLY GOGOI SAIKIA Vs. STATE OF ASSAM
|
September 19, 2025 |
|
RIMPI BORA Vs. BHARAT PETROLEUM CORPORATION LTD
|
February 4, 2025 |
|
RINA BORA Vs. STATE OF ASSAM
|
August 29, 2025 |
|
RINA MAZUMDER Vs. DIPAK KUMAR MAZUMDAR
|
January 28, 2025 |
|
RINTY MUSHAHARY Vs. CENTRAL BANK OF INDIA
|
September 9, 2025 |
|
RISHIRAM SARMAH Vs. STATE OF ASSAM
|
January 10, 2025 |
|
RITA CHHETRY Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
June 3, 2025 |
|
RITU RAMCHIARY Vs. STATE OF ASSAM
|
May 9, 2025 |
|
ROBIN CHANDRA BHUYAN Vs. UNION OF INDIA
|
October 13, 2025 |
|
ROBIYAL ALI Vs. STATE OF ASSAM
|
December 2, 2025 |
|
ROFIQUL ISLAM Vs. STATE OF ASSAM
|
August 14, 2025 |
|
ROHIT CHOUDHURY Vs. STATE OF ASSAM
|
March 18, 2025 |
|
ROYAL COAL PRODUCTS Vs. STATE OF ASSAM
|
November 13, 2025 |
|
RUDRA SUKLA BAIDYA Vs. UNION OF INDIA
|
July 25, 2025 |
|
RUHUL AMIN BEPARI Vs. STATE OF ASSAM
|
June 4, 2025 |
|
RUKIA BEGUM LASKAR Vs. UNION OF INDIA
|
April 25, 2025 |
|
RUKIA BEGUM LASKAR Vs. UNION OF INDIA
|
April 25, 2025 |
|
RUKSHANA PARVEEN Vs. GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
|
February 13, 2025 |
|
RUMI BORA Vs. GENERAL FIBER DEALERS PVT. LTD.
|
March 11, 2025 |
|
RUPAM CHANDRA NATH Vs. STATE OF ASSAM
|
January 27, 2025 |
|
RUPAM ROY Vs. STATE OF ASSAM
|
September 24, 2025 |
|
RUPCHAN BHUYAN Vs. HAMIDA KHATUN
|
May 16, 2025 |
|
SABITA PHUKAN MAJUMDAR Vs. STATE OF ASSAM
|
October 31, 2025 |
|
SADNAM RABHA Vs. STATE OF ASSAM
|
June 6, 2025 |
|
SAFINA KHATUN Vs. MOINUR ALI
|
April 23, 2025 |
|
SAFIQUE KURAISHI Vs. UNION OF INDIA
|
November 14, 2025 |
|
SAHA ALAM LASKAR Vs. INDIAN OIL CORPORATION LIMITED
|
November 3, 2025 |
|
SAHAB UDDIN CHOUDHURY Vs. STATE OF ASSAM
|
December 17, 2025 |
|
SAHABUDDIN AHMED Vs. STATE OF ASSAM
|
June 11, 2025 |
|
SAHJAHAN ALI Vs. UNION OF INDIA
|
September 3, 2025 |
|
SAIFUDDIN AHMED Vs. STATE OF ASSAM
|
September 18, 2025 |
|
SAIFUL ISLAM Vs. STATE OF ASSAM
|
November 6, 2025 |
|
SAILEN KUMAR SHARMA Vs. STATE OF ASSAM
|
May 15, 2025 |
|
SAIMAN MAHILARY Vs. UNITED INDIA INSURANCE CO. LTD.
|
December 19, 2025 |
|
SAJAN MURA Vs. STATE OF ASSAM
|
June 10, 2025 |
|
SAJID ANSARI Vs. STATE OF ASSAM
|
June 11, 2025 |
|
SAKIB CHOUDHURY Vs. STATE OF ASSAM
|
March 7, 2025 |
|
SAKINA KHATUN Vs. UNION OF INDIA
|
August 26, 2025 |
|
SALEHA KHATUN Vs. UNION OF INDIA
|
November 27, 2025 |
|
SALMAN HIND Vs. STATE OF ASSAM
|
May 2, 2025 |
|
SAMARJIT CHAKRABORTY Vs. STATE OF ASSAM
|
March 11, 2025 |
|
SAMIRAN CHANDRA LASKAR Vs. STATE OF ASSAM
|
December 9, 2025 |
|
SAMSUL HAQUE Vs. STATE OF ASSAM
|
September 26, 2025 |
|
SAMSUL HOQUE Vs. UNION OF INDIA
|
November 19, 2025 |
|
SAMSUL HOQUE TALUKDAR Vs. STATE OF ASSAM
|
September 10, 2025 |
|
SAMUEL AO Vs. STATE OF NAGALAND
|
September 12, 2025 |
|
SANGHAMITRA SAHA Vs. STATE OF ASSAM
|
June 23, 2025 |
|
SANJAY BUILDERS Vs. NORTHEAST FRONTIER RAILWAYS
|
April 1, 2025 |
|
SANJAY MURA Vs. STATE OF ASSAM
|
August 20, 2025 |
|
SANJAY RAJOWAR Vs. STATE OF ASSAM
|
July 30, 2025 |
|
SANJIB MAHANTI Vs. STATE OF ASSAM
|
February 21, 2025 |
|
SANJIB SAIKIA Vs. RAJESH KUMAR GUPTA
|
March 24, 2025 |
|
SANJIB TALUKDAR Vs. NATIONAL INVESTIGATION AGENCY
|
April 10, 2025 |
|
SANOFI INDIA LIMITED Vs. STATE OF ASSAM
|
February 28, 2025 |
|
SANTIUS KUJUR Vs. STATE OF ASSAM
|
May 6, 2025 |
|
SANTOSH BISWAS Vs. UNION OF INDIA
|
November 19, 2025 |
|
SANTOSH KALITA Vs. STATE OF ASSAM
|
January 10, 2025 |
|
SANTOSH KUMAR Vs. UNION OF INDIA
|
March 6, 2025 |
|
SANYEEJI ISPAT LTD. Vs. ASSAM POWER DISTRIBUTION COMPANY LTD.
|
July 18, 2025 |
|
SARODE ANKUSH RAMNATH Vs. UNION OF INDIA
|
August 5, 2025 |
|
SARWAN KUMAR Vs. UNION OF INDIA
|
June 4, 2025 |
|
SARWAR JAHAN Vs. STATE OF ASSAM
|
September 22, 2025 |
|
SASANKA SAIKIA Vs. GAUHATI UNIVERSITY
|
December 3, 2025 |
|
SASHILA LONGKUMER Vs. STATE OF NAGALAND
|
July 22, 2025 |
|
SATISH KUMAR YADAV Vs. UNION OF INDIA
|
July 27, 2025 |
|
SATYAJIT DAS Vs. GAUHATI UNIVERSITY
|
November 21, 2025 |
|
SATYENDRA NATH MISHRA Vs. UNION OF INDIA
|
July 29, 2025 |
|
SAYED JASHIM AHMED Vs. STATE OF ASSAM
|
August 26, 2025 |
|
SECRETARY TO THE GOVT OF NAGALAND Vs. LHOUSAKHOTUO
|
July 22, 2025 |
|
SECRETARY, GOVERNMENT OF INDIA Vs. KAMALA PHUKAN
|
August 14, 2025 |
|
SELIM FARAJI Vs. UNION OF INDIA
|
September 11, 2025 |
|
SH. BEIRYRAITHAI Vs. STATE OF MIZORAM
|
August 5, 2025 |
|
SH. MALSAWMDAWNGLIANA Vs. STATE OF MIZORAM
|
October 17, 2025 |
|
SH. P.C. LALREMRUATA Vs. STATE OF MIZORAM
|
January 24, 2025 |
|
SHABILAL CHETRY Vs. STATE OF ASSAM
|
January 8, 2025 |
|
SHAHIDUL MIYAH Vs. JAHANARA BEGUM
|
November 4, 2025 |
|
SHANKAR GAUTAM Vs. STATE OF ASSAM
|
September 19, 2025 |
|
SHARE HOLDER NO 769 OF RONGPUR COOP. SOCIETY, RESHMA PARVEEN LASKAR Vs. STATE OF ASSAM
|
November 26, 2025 |
|
SHARMILA VIJAY SHETTY Vs. B AND A LTD.
|
June 13, 2025 |
|
SHAYED MASUD MAZUMDER Vs. STATE OF ASSAM
|
June 24, 2025 |
|
SHIV-VAN OIL AND GAS EXPLORATION SERVICES LTD Vs. STATE OF ASSAM
|
March 20, 2025 |
|
SHOBNAM ARA BEGOM MAZUMDER Vs. UNION OF INDIA
|
December 5, 2025 |
|
SHOBNAM ARA BEGUM MAZUMDER Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 26, 2025 |
|
SHOHIDUR RAHMAN Vs. STATE OF ASSAM
|
April 4, 2025 |
|
SHREE GAUTAM CONSTRUCTION COMPANY LIMITED Vs. UNION OF INDIA
|
October 24, 2025 |
|
SHREEMOYE BORDOLOI Vs. UNION OF INDIA
|
February 18, 2025 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. DULUMONI DEKA
|
June 13, 2025 |
|
SHUBHAM JAIN Vs. UNION OF INDIA
|
April 3, 2025 |
|
SHUKURJAN NESSA Vs. UNION OF INDIA
|
February 28, 2025 |
|
SHYAMA PRASAD BHATTACHARJEE Vs. UNITED BANK OF INDIA
|
February 11, 2025 |
|
SIKHA SAIKIA Vs. STATE OF ARUNACHAL PRADESH
|
April 22, 2025 |
|
SIMANTA MUDOI Vs. STATE OF ASSAM
|
April 3, 2025 |
|
SIMPLEX INFRASTRUCTURES LIMITED Vs. OIL INDIA LIMITED
|
August 12, 2025 |
|
SIRAJ ALI Vs. STATE OF ASSAM
|
December 17, 2025 |
|
SIRAJUL ANSARI Vs. STATE OF ASSAM
|
October 24, 2025 |
|
SIRAJUL HOQUE ALIAS CHIRAJUL HOQUE Vs. UNION OF INDIA
|
July 30, 2025 |
|
SIRAJUL ISLAM Vs. STATE OF ASSAM
|
March 21, 2025 |
|
SITA DEVI Vs. PANKAJ SARDA
|
February 17, 2025 |
|
SMITA CHOUDHURY Vs. STATE OF ASSAM
|
June 25, 2025 |
|
SMITA ROY Vs. SIMA ROY
|
April 28, 2025 |
|
SOBOUNHIE RAME Vs. NEIKECHUNUO
|
June 13, 2025 |
|
SOFIKA HUSSAIN ARA BEGUM Vs. ADDITIONAL DEPUTY COMMISSIONER
|
April 30, 2025 |
|
SOHRAB KHAN Vs. UNION OF INDIA
|
September 26, 2025 |
|
SONABEN KHATUN Vs. DALIMAN BIBI
|
June 3, 2025 |
|
SOWKAT ALI Vs. STATE OF ASSAM
|
December 11, 2025 |
|
SRI SUBHASH HAZARIKA Vs. STATE OF ASSAM
|
June 3, 2025 |
|
SRIMATI PUTUL KALITA Vs. STATE OF ASSAM
|
April 4, 2025 |
|
STATE OF ARUNACHAL PRADESH Vs. LEGAM TAKALIANG
|
November 13, 2025 |
|
STATE OF ASSAM Vs. BHUPESH CH. DAS
|
December 9, 2025 |
|
STATE OF ASSAM Vs. ALL ASSAM RETIRED OFFICERS, TEACHERS AND EMPLOYEES COMMITTEE
|
August 21, 2025 |
|
STATE OF ASSAM Vs. DIPAK GOGOI
|
December 12, 2025 |
|
STATE OF ASSAM Vs. BOBBY DEKA
|
February 18, 2025 |
|
STATE OF ASSAM Vs. LOHORI DAS
|
March 25, 2025 |
|
STATE OF ASSAM Vs. ASHIK ALI
|
February 13, 2025 |
|
STATE OF ASSAM Vs. DIPANKAR KALITA
|
November 24, 2025 |
|
STATE OF ASSAM Vs. KULDEEP TASSA
|
November 11, 2025 |
|
STATE OF ASSAM Vs. DEEPAR BEEL PACHPARA SAMABAI SAMITY LIMITED
|
December 19, 2025 |
|
STATE OF ASSAM Vs. SANJAY RAJOWAR
|
July 30, 2025 |
|
STATE OF ASSAM Vs. BIKASH DAS
|
September 18, 2025 |
|
STATE OF ASSAM Vs. RAJEN DOLEY
|
September 18, 2025 |
|
STATE OF MIZORAM Vs. STEPHEN LALCHAWILIANA
|
May 16, 2025 |
|
STATE OF MIZORAM Vs. LALSANGLIANA CHHANGTE
|
May 28, 2025 |
|
STATE OF NAGALAND Vs. SHAIREI RALENG
|
May 9, 2025 |
|
STATE OF NAGALAND Vs. VINOKA CHISHI
|
May 27, 2025 |
|
STATE OF NAGALAND Vs. VATSALA PANGHAL
|
October 23, 2025 |
|
STATE TRANSPORT WORKERS ASSOCIATION Vs. STATE OF ASSAM
|
September 16, 2025 |
|
STHENOS CEMENT PRIVATE LTD. Vs. UNION OF INDIA
|
February 17, 2025 |
|
SUBHASH CHANDRA BRAHMA Vs. MADHAB KARKI
|
October 13, 2025 |
|
SUBHODEEP ROY Vs. MADHU SUDAN KOIRI
|
November 10, 2025 |
|
SUBHRA SABHA PANDIT Vs. STATE OF ASSAM
|
December 19, 2025 |
|
SUDHANG KUMAR BRAHMA Vs. BODOLAND TERRIAL COUNCIL
|
May 14, 2025 |
|
SUDIP BISWAS @ BURA Vs. STATE OF ASSAM
|
September 22, 2025 |
|
SUFIA BEGUM LASKAR Vs. STATE OF ASSAM
|
October 23, 2025 |
|
SUFIYA KHATUN Vs. UNION OF INDIA
|
May 21, 2025 |
|
SUKHAMAY DEY Vs. STATE OF ASSAM
|
May 29, 2025 |
|
SUKRU URANG Vs. STATE OF ASSAM
|
May 26, 2025 |
|
SULEMAN BARBHAIYA Vs. STATE OF ASSAM
|
December 19, 2025 |
|
SUMAN TOPPO Vs. STATE OF ASSAM
|
February 28, 2025 |
|
SUMIT DEY Vs. UNION OF INDIA
|
August 27, 2025 |
|
SUNANDA RAM CHOUDHURY Vs. HEMEN PRASAD DUTTA
|
June 4, 2025 |
|
SUNGJEMNUNGLA @ ANUNGLA Vs. STATE OF NAGALAND
|
August 21, 2025 |
|
SUNIL KUMAR MISRA Vs. STATE BANK OF INDIA
|
August 14, 2025 |
|
SUNIL KUMAR SINGHA Vs. UNION OF INDIA
|
November 11, 2025 |
|
SUNIL SUTRADHAR Vs. STATE OF ASSAM
|
March 18, 2025 |
|
SUNRISE TRADERS Vs. UNION OF INDIA
|
June 27, 2025 |
|
SURESH BARAIK Vs. STATE OF ASSAM
|
May 27, 2025 |
|
SURESH MUNDA Vs. STATE OF ASSAM
|
February 12, 2025 |
|
SURZYA BHANU @ SURIYA BHANU Vs. UNION OF INDIA
|
February 12, 2025 |
|
SUTAPA DHAR Vs. DEBAJYOTI DAS CHOUDHURY
|
February 24, 2025 |
|
SWAPAN DEBNATH UDALGURI Vs. STATE OF ASSAM
|
March 6, 2025 |
|
SWAPNA JYOTI GOHAIN Vs. ORIENTAL INSURANCE CO. LTD.
|
May 8, 2025 |
|
SYED EUSUFOR RAHMAN Vs. SYEDA RUNUMA BEGUM
|
August 4, 2025 |
|
T. AKON PHOM Vs. STATE OF NAGALAND
|
October 16, 2025 |
|
T. J. ENTERPRISES Vs. STATE OF ARUNACHAL PRADESH
|
January 8, 2025 |
|
T. K. ENGINEERING CONSORTIUM PVT. LTD. Vs. NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORP LTD.
|
December 9, 2025 |
|
T. L. CONSTRUCTION Vs. UNION OF INDIA
|
August 29, 2025 |
|
T.G. LIANA Vs. UNION OF INDIA
|
November 20, 2025 |
|
TABA TECHI Vs. STATE OF ARUNACHAL PRADESH
|
October 22, 2025 |
|
TAHER ALI Vs. STATE OF ASSAM
|
November 28, 2025 |
|
TAKAR ETE Vs. STATE OF ASSAM
|
May 1, 2025 |
|
TAKARI YADAV WIFE Vs. PRADEEP KUMAR VERMA
|
March 4, 2025 |
|
TANAY TALUKDAR Vs. KARBI DAS
|
August 28, 2025 |
|
TANKESWAR BORUAH Vs. STATE OF ASSAM
|
September 15, 2025 |
|
TANURAM PEGU Vs. STATE OF ASSAM
|
September 15, 2025 |
|
TAP TASSAR Vs. STATE OF ARUNACHAL PRADESH
|
November 13, 2025 |
|
TAPAN DEB Vs. SANDHYA CHAUDHURY
|
November 12, 2025 |
|
TAPASH LODH ROY Vs. STATE OF ASSAM
|
July 15, 2025 |
|
TARING TABA Vs. STATE OF ARUNACHAL PRADESH
|
August 26, 2025 |
|
TARUN DUTTA Vs. STATE OF ASSAM
|
September 4, 2025 |
|
TASSO MURTE OPO Vs. STATE OF ARUNACHAL PRADESH
|
June 3, 2025 |
|
TATA AIG GENERAL INSURANCE COMPANY LTD. Vs. TIANARO
|
March 10, 2025 |
|
TATA AIG GENERAL INSURANCE COMPANY LTD. Vs. LALSANGZUALI
|
June 12, 2025 |
|
THANGTINLEN CHANGSAN Vs. STATE OF NAGALAND
|
September 25, 2025 |
|
THEJANGULIE Vs. CHRISTIAN INSTITUTE OF HEALTH SCIENCES AND RESEARCH
|
December 19, 2025 |
|
TIBHU TANTI Vs. STATE OF ASSAM
|
July 31, 2025 |
|
TILAK DEKA Vs. KUSHARAM SAHARIA
|
May 26, 2025 |
|
TIMOTHY HNAMTE Vs. INSTITUTE OF CHARTERED FINANCIAL ANALYST OF INDIA UNIVERSITY
|
February 13, 2025 |
|
TINGRAI CHARALI BRICKS Vs. STATE OF ASSAM
|
July 22, 2025 |
|
TOPESWAR RABHA Vs. STATE OF ASSAM
|
February 17, 2025 |
|
TOSHIMENLA Vs. STATE OF NAGALAND
|
June 6, 2025 |
|
TRIBENI METALLOYS PVT. LTD. Vs. ASSAM POWER DISTRIBUTION COMPANY LTD.
|
October 13, 2025 |
|
TRILOSON BORO Vs. STATE OF ASSAM
|
January 28, 2025 |
|
TULESWAR GOGOI Vs. STATE OF ASSAM
|
December 3, 2025 |
|
TULTUL HUSSAIN Vs. STATE OF ASSAM
|
December 4, 2025 |
|
TUPE SUBHASH Vs. UNION OF INDIA
|
February 14, 2025 |
|
TUSHAR NATH Vs. STATE OF ASSAM
|
April 30, 2025 |
|
UCO BANK Vs. ASSAM FINANCIAL CORPORATION LTD.
|
September 10, 2025 |
|
UCO BANK Vs. ASSAM POWER DISTRIBUTION COMPANY
|
January 10, 2025 |
|
UMAKANTA SINGH Vs. STATE OF ASSAM
|
February 13, 2025 |
|
UNION OF INDIA Vs. KOOLTECH SYSTEM
|
March 17, 2025 |
|
UNION OF INDIA Vs. WORKMEN REPRESENTED BY THE GENERAL SECY. RAIL MAZDOOR UNION
|
October 14, 2025 |
|
UNION OF INDIA Vs. H. CHINGTICK KONYAK
|
March 18, 2025 |
|
UNION OF INDIA Vs. JALAL UDDIN
|
July 14, 2025 |
|
UNION OF INDIA Vs. SOHRAB ALI (MD.)
|
February 11, 2025 |
|
UNION OF INDIA Vs. SHASHI KUMAR CHOUDHARY
|
September 24, 2025 |
|
UNION OF INDIA Vs. VANLALLURA
|
November 3, 2025 |
|
UNION OF INDIA Vs. DEHNUR ALI
|
July 29, 2025 |
|
UNION OF INDIA Vs. PRADIP KUMAR NANDY
|
June 27, 2025 |
|
UNION OF INDIA Vs. CAPITAL HARDWARE ENTERPRISES
|
February 14, 2025 |
|
UNIQUE COAL TRADERS Vs. UNION OF INDIA
|
May 6, 2025 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SAHIDA BIBI
|
October 22, 2025 |
|
UNIVERSAL TRANSPORT AGENCY Vs. STATE OF ASSAM
|
December 19, 2025 |
|
UPEN DEKA Vs. STATE OF ASSAM
|
August 5, 2025 |
|
UPENDRA NATH SARMAH Vs. STATE OF ASSAM
|
July 22, 2025 |
|
UTTARA DUARAH Vs. STATE OF ASSAM
|
June 17, 2025 |
|
UTTARAN SOCIAL WELFARE SOCIETY Vs. GUWAHATI MUNICIPAL CORPORATION
|
January 9, 2025 |
|
VANLALMAWIA Vs. PAZAWNA
|
March 28, 2025 |
|
VANLALRAWNGBAWLA Vs. STATE OF MIZORAM
|
January 22, 2025 |
|
VANLALRUATA Vs. STATE OF MIZORAM
|
June 20, 2025 |
|
VARUN GOYAL Vs. STATE OF ASSAM
|
June 25, 2025 |
|
VATSALA PANGHAL Vs. STATE OF NAGALAND
|
August 14, 2025 |
|
VIKRANT BARUAH Vs. SAFIKUL ISLAM
|
November 4, 2025 |
|
VISETOL RHETSO Vs. STATE OF NAGALAND
|
October 14, 2025 |
|
WESHETE LOHE Vs. STATE OF NAGALAND
|
November 25, 2025 |
|
YASHWANT SINGH JAMWAL Vs. UNION OF INDIA
|
August 27, 2025 |
|
YOTINGLA SANGTAM Vs. STATE OF NAGALAND
|
July 17, 2025 |
|
ZACHELO WETSAH Vs. STATE OF NAGALAND
|
August 22, 2025 |
|
ZAKARIA AMANULLA CHOUDHURY Vs. STATE OF ASSAM
|
June 11, 2025 |
|
ZAMKHAWGIN Vs. STATE OF MIZORAM
|
October 27, 2025 |
|
ZIABUR RAHMAN Vs. STATE OF ASSAM
|
November 6, 2025 |
LOGIN