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A INDU DEVI Vs. STATE OF ASSAM
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May 6, 2024 |
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A.J.HOSPITAL AND RESEARCH CENTRE Vs. RAJ AHMED TALUKDAR
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April 9, 2024 |
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A.N.E. INDUSTRIES PVT. LTD Vs. UNION OF INDIA
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January 30, 2024 |
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AAYAN AKHTER LASKAR Vs. SECRETARY, BOARD OF SECONDARY EDUCATION
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January 11, 2024 |
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ABAD ALI Vs. STATE OF ASSAM
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February 27, 2024 |
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ABDUL AZIZ BARBHUIYA Vs. STATE OF ASSAM
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April 9, 2024 |
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ABDUL AZIZ SHEIKH Vs. STATE OF ASSAM
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March 27, 2024 |
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ABDUL BAREK Vs. STATE OF ASSAM
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April 2, 2024 |
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ABDUL BAREQUE MIAH Vs. STATE OF ASSAM
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August 1, 2024 |
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ABDUL HAI Vs. MD. IMRAN HUSSAIN CHOUDHURY
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May 14, 2024 |
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ABDUL HAMID Vs. RAM NAGINA GUPTA
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December 5, 2024 |
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ABDUL HANNAN LASKAR Vs. STATE OF ASSAM
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November 4, 2024 |
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ABDUL HANNAN LASKAR Vs. STATE OF ASSAM
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September 24, 2024 |
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ABDUL HAQUE Vs. STATE OF ASSAM
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May 14, 2024 |
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ABDUL HASIB Vs. STATE OF ASSAM
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May 31, 2024 |
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ABDUL HOQUE Vs. UNION OF INDIA
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February 22, 2024 |
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ABDUL KADIR Vs. STATE OF ASSAM
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June 18, 2024 |
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ABDUL KARIM Vs. STATE OF ASSAM
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May 16, 2024 |
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ABDUL MALIK BARBHUIYA Vs. STATE OF ASSAM
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May 17, 2024 |
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ABDUL MOTALIB MONDAL Vs. STATE OF ASSAM
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January 9, 2024 |
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ABDUL MUTALIB Vs. STATE OF ASSAM
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June 13, 2024 |
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ABDUL RAHIM Vs. HALIMA BEGUM
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March 11, 2024 |
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ABDUL RAHIM Vs. HALIMA BEGUM
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March 12, 2024 |
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ABDUL RASIT ALI Vs. MARIAM NESSA
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May 9, 2024 |
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ABDUL RAZZAK Vs. ABDUL HAQUE
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May 28, 2024 |
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ABDUL RAZZAK AHMED Vs. STATE OF ASSAM
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January 18, 2024 |
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ABDUL SALIK Vs. STATE OF ASSAM
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February 23, 2024 |
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ABDUL SUKKUR Vs. STATE OF ASSAM
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May 22, 2024 |
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ABDUL WAHAB Vs. STATE OF ASSAM
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March 4, 2024 |
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ABDUR RAHIM Vs. ARJOOARA BEGUM
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January 18, 2024 |
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ABDUR REZZAK AMIN Vs. HABIYA BEGUM
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June 3, 2024 |
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ABHIHUD JAJOWAR Vs. STATE OF ASSAM
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August 22, 2024 |
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ABHIJIT PAUL Vs. STATE OF ASSAM
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May 2, 2024 |
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ABHIJIT SAIKAI Vs. STATE OF ASSAM
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March 20, 2024 |
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ABHIJIT SAIKIA Vs. STATE OF ASSAM
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October 3, 2024 |
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ABHINASH BARUAH Vs. RAJ KUMR SHAH
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June 5, 2024 |
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ABINASH NATH Vs. STATE OF ASSAM
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May 31, 2024 |
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ABRAHAM KAYA TECHI Vs. UNION OF INDIA
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September 10, 2024 |
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ABU SAYED MONDAL Vs. STATE OF ASSAM
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April 8, 2024 |
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ABU ZAFAR SIDDIQUE Vs. STATE OF ASSAM
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April 25, 2024 |
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ABUL HUSSAIN Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD
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September 30, 2024 |
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ABUL KALAM Vs. STATE OF ASSAM
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January 19, 2024 |
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ABUL KALAM AZAD Vs. STATE OF ASSAM
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May 16, 2024 |
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ACHINTA DEKA Vs. STATE OF ASSAM
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June 28, 2024 |
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ACHYUT KUMAR GOHAIN Vs. UNION OF INDIA
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March 12, 2024 |
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ADHIGRAHAN KARIBA BICHARA KRISHI BHUMIR USIT MULYA DABI SANGRAM SAMITI Vs. STATE OF ASSAM
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November 29, 2024 |
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ADITYA SARMAH Vs. ARUNA CHAKRAVORTY
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April 2, 2024 |
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AFSARUL ISLAM Vs. STATE OF ASSAM
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May 17, 2024 |
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AFTABUDDIN AHMED Vs. ENFORCEMENT DIRECTORATE
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March 28, 2024 |
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AHMED ALI Vs. STATE OF ASSAM
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November 11, 2024 |
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AHMED ALI AYUBI Vs. STATE OF ARUNACHAL PRADESH
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May 3, 2024 |
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AHMED HUSSAIN LASKAR Vs. STATE OF ASSAM
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January 11, 2024 |
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AHMED IBRAHIM MAZARBHUIYA Vs. STATE OF ASSAM
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March 18, 2024 |
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AINUL HOQUE Vs. STATE OF AP
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June 5, 2024 |
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AITULLAH PARAMANIK Vs. UNION OF INDIA
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April 10, 2024 |
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AJANTA DAS Vs. STATE OF ASSAM
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March 4, 2024 |
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AJANTA SARMA Vs. STATE OF ASSAM
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February 12, 2024 |
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AJIMUDDIN SIKDAR Vs. STATE OF ASSAM
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February 5, 2024 |
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AJIRAN NESSA Vs. UNION OF INDIA
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March 7, 2024 |
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AJIT BARUAH Vs. STATE OF ASSAM
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February 9, 2024 |
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AJIT CHANDRA DUTTA Vs. UNION OF INDIA
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March 6, 2024 |
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AJMAL HUSSAIN MAZARBHUIYA Vs. STATE OF MIZORAM
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October 23, 2024 |
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AKASH RAY Vs. STATE OF ASSAM
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February 19, 2024 |
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AKHIL BHARATIYA CHAH MAZDOOR SANGHA Vs. MANAGEMENT OF ANANDA TEA ESTATE
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February 6, 2024 |
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AKLIMA KHATUN Vs. INDIAN OIL CORPORATION
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March 6, 2024 |
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AKRAM ALI Vs. STATE OF ASSAM
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April 5, 2024 |
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AKTAR ALI Vs. STATE OF ASSAM
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December 16, 2024 |
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ALA UDDIN BARBHUIYA Vs. STATE OF ASSAM
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March 22, 2024 |
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ALBISH BANDA Vs. STATE OF ASSAM
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September 26, 2024 |
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ALDRIN MALSAWMTLUANGA Vs. STATE OF MIZORAM
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May 20, 2024 |
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ALESWARI DAS Vs. UNION OF INDIA
|
March 7, 2024 |
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ALL ASSAM NEWLY PROVINCIALISED COLLEGE EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM
|
April 30, 2024 |
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ALL ASSAM NEWLY PROVINCIALISED COLLEGE EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM
|
April 29, 2024 |
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ALL ASSAM POLICE HOUSING CORPORATION CONTRACTORS ASSOCIATION Vs. STATE OF ASSAM
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January 19, 2024 |
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ALL ASSAM POLICE HOUSING CORPORATION CONTRACTORS ASSOCIATION Vs. STATE OF ASSAM
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January 9, 2024 |
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ALOK KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
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August 7, 2024 |
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ALPANA DAS Vs. GITA RANI SAHA
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March 1, 2024 |
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ALTAF HUSSAIN Vs. STATE OF ASSAM
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August 5, 2024 |
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ALTAF HUSSAIN TAPADAR Vs. FAKRUL ISLAM
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November 4, 2024 |
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ALTHAIA Vs. RDS PROJECTS LTD
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September 9, 2024 |
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AM NARAYAN UPADHAYA Vs. ON THE DEATH OF MAYA DEVI BAMUNI HER LEGAL HEIRS SMT. BHAGIRATHI DEVI DAU
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March 28, 2024 |
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AMA TAJO Vs. STATE OF A. P.
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January 31, 2024 |
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AMAL CHANDRA BORA Vs. STATE OF ASSAM
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April 8, 2024 |
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AMAL KUMAR LAHA Vs. STATE OF ASSAM
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May 1, 2024 |
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AMAR CHAKRABORTY Vs. STATE OF ASSAM
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February 6, 2024 |
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AMAR CHAND MANDAL Vs. UNION OF INDIA
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March 13, 2024 |
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AMAR DEKA Vs. STATE OF ASSAM
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September 24, 2024 |
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AMARENDRA SARMA Vs. STATE OF ASSAM
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November 21, 2024 |
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AMBE WIRE PVT. LTD Vs. UNION OF INDIA
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May 24, 2024 |
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AMED UDDIN TAPADAR Vs. STATE OF ASSAM
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May 28, 2024 |
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AMIT KUMAR JAIN Vs. STATE OF NAGALAND
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February 7, 2024 |
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AMIT SARKAR Vs. STATE OF NAGALAND
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February 26, 2024 |
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AMIT SWARNAKAR Vs. STATE OF ASSAM
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March 7, 2024 |
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AMITABH HAZARIKA Vs. MAINUL HOQUE
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December 4, 2024 |
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AMRAN HUSSAIN LASKAR Vs. STATE OF ASSAM
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February 13, 2024 |
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ANAM UDDIN (MD.) Vs. STATE OF ASSAM
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November 29, 2024 |
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ANAMYA ROY Vs. STATE OF ASSAM
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April 29, 2024 |
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ANEET KUMAR Vs. UNION OF INDIA
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September 19, 2024 |
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ANGURI BEGUM Vs. STATE OF ASSAM
|
June 11, 2024 |
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ANIL BANDHU BHATTACHARJEE Vs. NIMAI CHANDRA BHATTACHARJEE
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July 16, 2024 |
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ANIL BARUAH Vs. STATE OF ASSAM
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January 3, 2024 |
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ANIL BARUAH Vs. STATE OF ASSAM
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January 4, 2024 |
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ANIL BASUMATARY Vs. STATE OF ASSAM
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May 6, 2024 |
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ANIL KALITA Vs. TOSESWAR SHRMAH
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April 25, 2024 |
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ANIL KUMAR YADAV Vs. UNION OF INDIA
|
May 1, 2024 |
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ANIRBAN ROY Vs. STATE BANK OF INDIA
|
May 13, 2024 |
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ANISUR RAHMAN Vs. STATE OF ASSAM
|
September 18, 2024 |
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ANITA MAJUMDER Vs. UNION OF INDIA
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April 3, 2024 |
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ANIZUL HOQUE Vs. STATE OF ASSAM
|
October 29, 2024 |
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ANJALA BASUMATARY Vs. STATE OF ASSAM
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January 19, 2024 |
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ANJALA BASUMATARY Vs. STATE OF ASSAM
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January 22, 2024 |
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ANJAN KR DEY Vs. JAYANTI DEY
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May 8, 2024 |
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ANJU RANI BAISHYA DAS Vs. STATE OF ASSAM
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October 22, 2024 |
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ANJUWARA BEGUM Vs. ASSAM POWER DISTRIBUTION CO. LTD.
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September 2, 2024 |
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ANOWAR HUSSAIN Vs. STATE OF ASSAM
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March 7, 2024 |
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ANOWARA KHATOON Vs. UNION OF INDIA
|
March 7, 2024 |
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ANOWARUDDIN WAKF ESTATE Vs. STATE OF ASSAM
|
October 3, 2024 |
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ANUBHAV KHOUND Vs. REGIONAL MANAGER, ORIENTAL INSURANCE CO. LTD
|
August 21, 2024 |
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ANUJOY DAS Vs. STATE OF ASSAM
|
October 23, 2024 |
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ANUP KUMAR SAIKIA Vs. STATE OF ASSAM
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April 2, 2024 |
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ARABINDA BAISHYA Vs. STATE OF ASSAM
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November 13, 2024 |
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ARABINDA BISWAS Vs. UNION OF INDIA
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April 10, 2024 |
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ARABINDA BORO Vs. UNION OF INDIA
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November 12, 2024 |
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ARATI MEDHIAND Vs. TAPON CHANDRA MEDHI
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March 1, 2024 |
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ARATI RANI MAZUMDER Vs. STATE OF ASSAM
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May 6, 2024 |
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ARJUN SHARMA Vs. UNION OF INDIA
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February 1, 2024 |
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AROBINDA KALITA Vs. UNION OF INDIA
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May 16, 2024 |
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ARPANA DEVI Vs. STATE OF ASSAM
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April 3, 2024 |
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ARUN CHANDRA CHOWDHURY Vs. STATE OF ASSAM
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April 1, 2024 |
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ARUNACHAL PRADESH RURAL BANK Vs. LALIT KUMAR SINGH
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January 30, 2024 |
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ARUNACHAL PRADESH STATE GOVERNMENT PENSIONERS ASSOCIATION Vs. STATE OF ARUNACHAL PRADESH
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February 2, 2024 |
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ARUP BORAH Vs. STATE OF ASSAM
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June 21, 2024 |
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ARUP DAS Vs. STATE OF ASSAM
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April 24, 2024 |
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ARUP SINHA Vs. POWER GRID CORPORATION OF INDIA
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January 18, 2024 |
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ASHA KALITA Vs. UNION OF INDIA
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May 15, 2024 |
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ASHIKA BUSINESS PVT. LTD Vs. UNION OF INDIA
|
May 9, 2024 |
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ASHIM DEB GOSWAMI Vs. STATE OF ASSAM
|
April 30, 2024 |
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ASHIMARA HOUSING PRIVATE LTD. Vs. NEHA SARAF
|
May 6, 2024 |
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ASHIRBAD HAZARIKA Vs. STATE OF ASSAM
|
May 9, 2024 |
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ASHISH DAS Vs. ABDUL HAI
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June 7, 2024 |
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ASHIT DAS Vs. STATE OF ASSAM
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May 22, 2024 |
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ASHOK DAS Vs. CHAMIKA DAS
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March 6, 2024 |
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ASHULI Vs. STATE OF NAGALAND
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February 23, 2024 |
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ASI/GD T V CHANDRA MOHAN Vs. UNION OF INDIA
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May 22, 2024 |
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ASKAR ALI Vs. NOBIULLAH SHEIKH
|
May 31, 2024 |
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ASMA KHATUN Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
|
October 24, 2024 |
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ASSAM CARBON WORKERS AND EMPLOYEES UNION Vs. MANAGEMENT OF ASSAM CARBON PRODUCTS LTD
|
April 1, 2024 |
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ASSAM CHEMICAL AND PHARMACEUTICAL PVT. LTD Vs. STATE OF ASSAM
|
July 19, 2024 |
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ASSAM CO-OPERATIVE APEX BANK LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
January 11, 2024 |
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ASSAM GAS COMPANY LTD. Vs. STATE OF ASSAM
|
April 2, 2024 |
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ASSAM KHADI AND VILLAGE INDUSTRIES BOARD Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
January 30, 2024 |
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ASSAM PHARMACY COUNCIL Vs. STATE OF ASSAM
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September 12, 2024 |
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ASSAM POWER GENERATION CORPORATION LTD Vs. MUKUT DAS
|
August 5, 2024 |
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ASSAM RASTRABHASA PRASAR SAMITY Vs. STATE OF ASSAM
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April 2, 2024 |
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ASSISTANT MANAGER HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. SURYA BORUAH
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March 12, 2024 |
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ATANU GANGULY Vs. STATE OF ASSAM
|
April 1, 2024 |
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ATIKUR HUSSAIN Vs. STATE OF ASSAM
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April 24, 2024 |
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ATUL SARKAR Vs. UNION OF INDIA
|
March 7, 2024 |
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ATW (INDIA) PVT. LTD. Vs. UNION OF INDIA
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February 20, 2024 |
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AVADHESH KUMAR SINGH Vs. STATE OF ASSAM
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January 19, 2024 |
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AVINASH KUMAR Vs. UNION OF INDIA
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April 18, 2024 |
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AVIRAJ HATCHERIES Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
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May 29, 2024 |
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AYAT BANU BEGUM Vs. STATE OF ASSAM
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January 5, 2024 |
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AYESHA BEGUM Vs. MOINA BEGUM
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July 31, 2024 |
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AYUB UDDIN LASKAR Vs. STATE OF ASSAM
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August 31, 2024 |
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AZIZUL HAQUE (MD.) Vs. STATE OF ASSAM
|
April 18, 2024 |
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AZIZULLAH KHAN Vs. STATE OF ASSAM
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March 13, 2024 |
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B. N. INDUSTRIES PVT. LTD. Vs. STATE OF ASSAM
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January 12, 2024 |
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BABA Vs. STATE OF ASSAM
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May 6, 2024 |
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BABUL HUSSAIN Vs. STATE OF ASSAM
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April 20, 2024 |
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BADAL DAS Vs. UNION OF INDIA
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February 26, 2024 |
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BADHNA ORANG Vs. STATE OF ASSAM
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July 25, 2024 |
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BADRI RAI AND COMPANY (M/S) Vs. STATE OF ASSAM
|
August 29, 2024 |
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BAHAR AHMED LASKAR Vs. STATE OF ASSAM
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September 19, 2024 |
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BAHAR UDDIN BARBHUIYA Vs. STATE OF ASSAM
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April 29, 2024 |
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BAHARUL ISLAM Vs. UNION OF INDIA
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February 23, 2024 |
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BAHEJ UDDIN AHMED Vs. STATE OF ASSAM
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January 24, 2024 |
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BAIJU THAKUR Vs. UNION OF INDIA
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February 13, 2024 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. STATE OF NAGALAND
|
December 9, 2024 |
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BAJAJ TRADING COMPANY Vs. UNION OF INDIA
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December 17, 2024 |
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BALEN ROY MEDHI Vs. STATE OF ASSAM
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September 27, 2024 |
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BALRAJ AGRO INDUSTRIES Vs. STATE OF ASSAM
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February 2, 2024 |
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BALURAM BORO MORIGAON Vs. STATE OF ASSAM
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May 17, 2024 |
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BALURAM DEKA Vs. STATE OF ASSAM
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August 29, 2024 |
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BAMANG PACHO, PROPRIETOR OF M/S. PACHO ENTERPRISES Vs. STATE OF A. P.
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May 24, 2024 |
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BANESHA KHATUN Vs. UNITED INDIA INSURANCE CO. LTD
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February 22, 2024 |
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BANI PATHAK Vs. TEZPUR UNIVERSITY
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March 6, 2024 |
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BANJIT DAS Vs. UNION OF INDIA
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October 4, 2024 |
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BANTI HANDLOOM PRODUCTS Vs. STATE OF ASSAM
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November 12, 2024 |
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BANWARILAL JALAN Vs. STATE OF ASSAM
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July 19, 2024 |
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BAPAN DUTTA Vs. STATE OF ASSAM
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August 13, 2024 |
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BARKATAKI PRINT AND MEDIA SERVICES Vs. UNION OF INDIA
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September 19, 2024 |
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BARUAH C.C. BLOCK INDUSTRY Vs. STATE BANK OF INDIA
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November 20, 2024 |
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BASANT KUMAR BAGARIA Vs. DHARAM CHAND SETHIA
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April 1, 2024 |
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BASANTA KUMAR MISHRA Vs. STATE OF ASSAM
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April 22, 2024 |
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BASANTA KUMAR PAIT Vs. STATE OF ASSAM
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July 29, 2024 |
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BASIR UDDIN LASKAR Vs. UNION OF INDIA
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May 28, 2024 |
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BASIT UDDIN Vs. STATE OF ARUNACHAL PRADESH
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November 4, 2024 |
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BASONGSINGH PAO Vs. STATE OF ARUNACHAL PRADESH
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October 1, 2024 |
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BASU DEV BISWAS Vs. STATE OF ASSAM
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May 31, 2024 |
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BATEN PARAMANIK Vs. UNION OF INDIA
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February 13, 2024 |
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BB SAHAB SINGH Vs. UNION OF INDIA
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May 3, 2024 |
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BEAVER INFRA CONSULTANTS PVT. LTD. Vs. UNION OF INDIA
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February 20, 2024 |
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BEIKRYSTKYPACHA HLYCHHO Vs. STATE OF MIZORAM
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February 6, 2024 |
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BESUHSAI THULUO Vs. STATE OF NAGALAND
|
December 9, 2024 |
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BHABANI KALITA Vs. NIRANJAN MAHANTA
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March 5, 2024 |
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BHABEN CHANDRA KALITA Vs. STATE OF ASSAM
|
April 23, 2024 |
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BHABEN DEORI Vs. AMIYA MEDHI
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May 30, 2024 |
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BHAITI SUREN Vs. STATE OF ASSAM
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August 7, 2024 |
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BHANUMATI DUTTA Vs. STATE OF ASSAM
|
January 30, 2024 |
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BHARAT SANCHAR NIGAM LTD. Vs. BIDYADHAR TANTI
|
September 3, 2024 |
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BHARATI BEZBARUAH Vs. RELIANCE GENERAL INSURANCE CO. LTD.
|
July 17, 2024 |
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BHAWANI TRADING CO. Vs. UNION OF INDIA
|
June 14, 2024 |
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BHUBAN CH. BORAH Vs. NEW INDIA ASSURANCE CO. LTD.
|
June 11, 2024 |
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BHUBANESWAR SARMA Vs. STATE OF ASSAM
|
November 13, 2024 |
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BHUBANESWAR SARMA Vs. STATE OF ASSAM
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May 22, 2024 |
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BHUPALI SAIKIA Vs. STATE OF ASSAM
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March 20, 2024 |
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BHUPEN KALITA Vs. STATE OF ASSAM
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April 19, 2024 |
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BHUPENDRA NATH DEKA Vs. STATE OF ASSAM
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February 29, 2024 |
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BHUPESH CHANDRA DAS Vs. STATE OF ASSAM
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October 29, 2024 |
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BICHITRA KUMAR DOLEY Vs. STATE OF ASSAM
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July 25, 2024 |
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BIDHU BHUSAN HAZARIKA Vs. JAYANTA LEKHARU
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March 21, 2024 |
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BIDISH GOGOI Vs. STATE OF ASSAM
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February 22, 2024 |
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BIDUL KALITA Vs. STATE OF ASSAM
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July 18, 2024 |
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BIDYADHAR HAZONG Vs. STATE OF ASSAM
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April 19, 2024 |
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BIDYUT KUMAR DEB Vs. STATE OF ASSAM
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May 8, 2024 |
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BIJOY KUMAR PATOA Vs. SUMITRA PATOA
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February 22, 2024 |
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BIJU KUMAR ROY Vs. STATE OF ASSAM
|
May 17, 2024 |
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BIKASH BUCHA Vs. STATE OF ASSAM
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March 20, 2024 |
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BIKASH CHOUDHURY Vs. UNION OF INDIA
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June 18, 2024 |
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BIMALA MALO Vs. STATE OF ASSAM
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February 22, 2024 |
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BINA MIRDHA Vs. STATE OF ASSAM
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January 30, 2024 |
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BINITA KALITA Vs. REGIONAL MANAGER, ORIENTAL INSURANCE
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March 20, 2024 |
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BINOD KUMAR BAWRI Vs. DALMIA CEMENT
|
June 25, 2024 |
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BINOD YADAV Vs. UNION OF INDIA
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October 4, 2024 |
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BINOY KUMAR SINHA Vs. STATE BANK OF INDIA
|
April 26, 2024 |
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BIPLAB BAIDYA Vs. UNION OF INDIA
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June 12, 2024 |
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BIPUL BHARALI Vs. PRASANTA DAS
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May 31, 2024 |
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BIPUL BORA Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
|
May 22, 2024 |
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BIPUL DAS Vs. STATE OF ASSAM
|
October 22, 2024 |
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BIREN BORA Vs. STATE OF ASSAM
|
April 23, 2024 |
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BIREN RAJBONGSHI Vs. ON THE DEATH OF NAGENDRA CHANDRA DAS
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July 16, 2024 |
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BIRSHA MURAH Vs. STATE OF ASSAM
|
April 10, 2024 |
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BISHAN SINGH PINGAL Vs. UNION OF INDIA
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May 14, 2024 |
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BISWA BIJOY DAS Vs. KALPANA DAS
|
May 2, 2024 |
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BISWAJIT DEY Vs. STATE OF ASSAM
|
February 12, 2024 |
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BISWAJIT GOSWAMI Vs. STATE OF ASSAM
|
February 5, 2024 |
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BISWANATA DAS Vs. GITA RANI SAHA
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March 1, 2024 |
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BIYOLA BARUAH Vs. UNION OF INDIA
|
March 7, 2024 |
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BORIK PERME Vs. STATE OF ARUNACHAL PRADESH
|
March 12, 2024 |
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BORNALI SAIKIA Vs. STATE BANK OF INDIA
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March 18, 2024 |
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BRAHMAPUTRA FISHERY CO-OPERATIVE SOCIETY LIMITED Vs. STATE OF ASSAM
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November 29, 2024 |
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BRAHMAPUTRA TELEVISION NETWORK Vs. UNION OF INDIA
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June 21, 2024 |
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BRAHMAPUTRA UDYOG PVT. LIMITED Vs. STATE OF ASSAM
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April 9, 2024 |
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BUBURAM DEKA Vs. STATE OF ASSAM
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June 6, 2024 |
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BUDHESWAR HAZARIKA Vs. STATE OF ASSAM
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January 12, 2024 |
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BUDHIRAM MARDI Vs. STATE OF ASSAM
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March 11, 2024 |
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BUDUL DAS Vs. STATE OF ASSAM
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August 5, 2024 |
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BUWAJ HORO Vs. STATE OF ASSAM
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May 28, 2024 |
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C. LALFAKAWMA Vs. STATE OF MIZORAM
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December 13, 2024 |
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C. LALTANPUIA Vs. P.C. LALRINAWMA
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November 12, 2024 |
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C. T. WENKHANG KONYAK Vs. STATE OF NAGALAND
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September 26, 2024 |
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C. VANRAMNGHAKA Vs. STATE OF MIZORAM
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January 25, 2024 |
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CATHERINE DZUVICHU Vs. NAGALAND LOKAYUKTA
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January 15, 2024 |
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CENTRAL BANK OF INDIA Vs. RABIN CHANDRA SARMA
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August 6, 2024 |
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CENTRAL BOARD OF SECONDARY EDUCATION Vs. JAGADISH BARMAN
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September 9, 2024 |
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CENTRAL BUREAU OF INVESTIGATION Vs. SWETABH SUMAN
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October 29, 2024 |
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CENTRAL BUREAU OF INVESTIGATION Vs. DIBYAJYOTI DUTTA
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October 29, 2024 |
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CHALMAWII Vs. SH F. LALDINSANGA
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January 30, 2024 |
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CHAMEN ALI Vs. COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
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February 15, 2024 |
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CHAMPAK RAVA Vs. STATE OF ASSAM
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May 3, 2024 |
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CHANDAKHOLA BEEL FISHERY CO-OPERATIVE SOCIETIES LTD Vs. STATE OF ASSAM
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February 28, 2024 |
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CHANDAN PAUL Vs. STATE OF ASSAM
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January 9, 2024 |
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CHANDRAMA KALITA Vs. STATE OF ASSAM
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December 19, 2024 |
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CHANIKA CHOUHAN Vs. HIRANYA KUMAR DAS
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June 20, 2024 |
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CHAYANIKA HANDLOOM PRODUCTS Vs. STATE OF ASSAM
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November 12, 2024 |
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CHENIRAM KHANDADHARA Vs. JASHPAL SINGH
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May 15, 2024 |
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CHITTARANJAN SARMA Vs. STATE OF ASSAM
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February 7, 2024 |
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COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. NORTH EASTERN CABLES AND CONDUCTORS PVT. LTD
|
August 19, 2024 |
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COMMISSIONER OF INCOME TAX Vs. GOLDSTONE CEMENTS LIMITED
|
December 17, 2024 |
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COMMISSIONER, CUSTOMS Vs. SH. EANAM AHMED LASKAR
|
May 1, 2024 |
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CONSULTING ENGINEER Vs. STATE OF ASSAM
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September 23, 2024 |
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CT. KHOSAN WANGPAN Vs. STATE OF A. P.
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June 14, 2024 |
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DAIBAKI ENTERPRISE (M/S) Vs. STATE OF ASSAM
|
December 4, 2024 |
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DAKHIN DHANIABHETI CHARAPARA LP SCHOOL Vs. STATE OF ASSAM
|
March 20, 2024 |
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DAKHIN DHAUKAKHANA HIGH SCHOOL Vs. STATE OF ASSAM
|
April 18, 2024 |
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DAMAYANTI BORA Vs. NEELAMANI BORA
|
May 8, 2024 |
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DAMLI BOMJEN Vs. STATE OF A. P.
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May 20, 2024 |
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DARRANG MATSHYAJIBI SOCIETY Vs. STATE OF ASSAM
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February 6, 2024 |
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DASARATH RAY Vs. STATE OF ASSAM
|
July 29, 2024 |
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DAYAL CH. PAUL Vs. INDIAN OIL CORPORATION LTD
|
March 12, 2024 |
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DEBABRATA CHOUDHURY Vs. MALA CHOUDHURY
|
April 25, 2024 |
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DEBARAJ RABHA Vs. STATE OF ASSAM
|
March 14, 2024 |
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DEBASHISH ROY Vs. UNITED BANK OF INDIA
|
March 18, 2024 |
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DEBASHISH ROY Vs. UNITED BANK OF INDIA
|
March 18, 2024 |
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DEBESH GOSWAMI Vs. STATE OF ASSAM
|
May 3, 2024 |
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DEBESWAR BASUMATARY Vs. UNION OF INDIA
|
November 19, 2024 |
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DEBESWAR TALUKDAR Vs. STATE OF ASSAM
|
October 28, 2024 |
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DEBIA SITA Vs. STATE OF A. P.
|
May 31, 2024 |
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DEBOJIT SAIKIA Vs. INDIAN OIL CORPORATION LTD
|
April 30, 2024 |
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DEEP NARZARY Vs. STATE OF ASSAM
|
May 2, 2024 |
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DEEPAK Vs. UNION OF INDIA,
|
March 11, 2024 |
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DEEPAK CHAND Vs. TOYEKALI SEMA
|
June 20, 2024 |
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DEEPAK KUMAR GOGOI Vs. OIL INDIA LIMITED
|
April 22, 2024 |
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DEEPIKA GOSWAMI Vs. STATE OF ASSAM
|
February 16, 2024 |
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DEPUTY COMMISSIONER, DISTRICT LOWER SUBANSIRI Vs. KAGO YASSUNG
|
January 30, 2024 |
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DEVI BASUMATARY Vs. AJIT CHETIA
|
June 18, 2024 |
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DHAN BAHADUR DORJEE Vs. STATE OF ASSAM
|
May 2, 2024 |
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DHANADA DIHINGIA BARUAH Vs. STATE OF ASSAM
|
April 1, 2024 |
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DHANAI RAM VERMA Vs. STATE OF A. P.
|
May 29, 2024 |
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DHANIRAM GOUR Vs. STATE OF ASSAM
|
September 6, 2024 |
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DHARAMPAL SATYAPAL LTD Vs. STATE OF ASSAM
|
August 31, 2024 |
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DHIRAJ CHOUDHURY Vs. ABDUL SAMAD AKAND (MD.)
|
March 11, 2024 |
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DHIRENDRA PATWORY Vs. STATE OF ASSAM
|
March 15, 2024 |
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DHRUBAJYTOI KALITA Vs. BHANITA DEKA
|
April 26, 2024 |
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DIBRU DANGARI RIVER PART-I MIN SAMABAY SAMITY LT Vs. STATE OF ASSAM
|
April 30, 2024 |
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DIBRUGARH FISHERY CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
|
August 20, 2024 |
|
DIBYAJYOTI BORAH Vs. STATE OF ASSAM
|
May 16, 2024 |
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DIBYAJYOTI MAHANTA Vs. KRISHNA KANTA HANDIQUI STATE OPEN UNIVERSITY
|
May 9, 2024 |
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DIBYAJYOTI MAHANTA Vs. KRISHNA KANTA HANDIQUE STATE OPEN UNIVERSITY
|
January 19, 2024 |
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DIGAMONI DAS Vs. STATE OF ASSAM
|
May 6, 2024 |
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DIGANTA BORA Vs. STATE OF ASSAM
|
April 22, 2024 |
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DIGANTA HALOI Vs. NUMALIGARH REFINERY LIMITED
|
July 15, 2024 |
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DIGANTA KALITA Vs. STATE OF ASSAM
|
August 22, 2024 |
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DILIP GOGOI Vs. STATE OF ASSAM
|
May 2, 2024 |
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DILIP KALITA Vs. STATE OF ASSAM
|
February 27, 2024 |
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DILIP KUMAR BORAH Vs. STATE OF ASSAM
|
January 22, 2024 |
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DILIP KUMAR BORAH Vs. STATE OF ASSAM
|
March 7, 2024 |
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DILIP KUMAR MAZUMDAR Vs. STATE OF ARUNACHAL PRADESH
|
March 13, 2024 |
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DIMBESWAR BOBO Vs. STATE OF ASSAM
|
February 27, 2024 |
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DIMBESWAR DEKA Vs. STATE OF ASSAM
|
May 16, 2024 |
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DINABANDHU NAYAK Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION
|
June 18, 2024 |
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DIPAK GHOSH Vs. STATE OF ASSAM
|
March 1, 2024 |
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DIPAK GOGOI Vs. STATE OF ASSAM
|
May 9, 2024 |
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DIPAK URANG Vs. STATE OF ASSAM
|
November 29, 2024 |
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DIPAN BARMAN Vs. STATE OF ASSAM
|
February 23, 2024 |
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DIPANKA BORAH Vs. STATE OF ASSAM
|
February 1, 2024 |
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DIPANKAR KALITA Vs. STATE OF ASSAM
|
May 8, 2024 |
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DIPIKA KALITA Vs. STATE OF ASSAM
|
March 15, 2024 |
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DIPIKA NATH HALOI Vs. BIPUL NATH
|
October 25, 2024 |
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DIPJYOTI MALAKAR Vs. STATE OF ASSAM
|
August 20, 2024 |
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DIPSIKHA CHOUDHURY Vs. STATE OF ASSAM
|
August 22, 2024 |
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DIRECTOR, ARUNODI APARTMENT PVT. LTD. Vs. FATEMA BIBI
|
March 20, 2024 |
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DISHI MIHU MALLO Vs. STATE OF A. P.
|
March 19, 2024 |
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DIVISIONAL MANAGER NEW INDIA ASSURANCE CO. LTD. Vs. NAZIRUL HAQUE
|
February 16, 2024 |
|
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. JESMIN BEGUM
|
February 16, 2024 |
|
DIVYANA A. LAHAN Vs. STATE OF ASSAM
|
October 3, 2024 |
|
DOLLY DAS Vs. STATE OF NAGALAND
|
December 20, 2024 |
|
DON BOSCO COLLEGE Vs. UNION OF INDIA
|
May 10, 2024 |
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DONGSOM SANGCHOJU Vs. SOLUNG MIJI
|
February 2, 2024 |
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DONYI POLO ENTERPRISES Vs. STATE OF A. P.
|
June 11, 2024 |
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DRISHTI BORA Vs. STATE OF ASSAM
|
November 4, 2024 |
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DULANTA JYOTI KAKATI Vs. STATE OF ASSAM
|
March 4, 2024 |
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DULEN HATI BARUAH Vs. STATE OF ASSAM
|
January 24, 2024 |
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DURBAL CH. BISWAS Vs. LEGEL HEIRS OF LATE KHAGENDRA NATH BISWAS
|
January 12, 2024 |
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E. R. VEKHO SWURO Vs. MINISTRY OF HOME AFFAIRS, GOVT. OF INDIA
|
May 22, 2024 |
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ECI-SANJOSE(JV) Vs. UNION OF INDIA
|
August 22, 2024 |
|
EDUCATION RESEARCH AND DEVELOPMENT FOUNDATION Vs. STATE OF ASSAM
|
August 16, 2024 |
|
EK SARAN BHAGAWATI SAMAJ Vs. PRATAP CHANDRA MEDHI CHAIRMAN
|
March 14, 2024 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. ASSOCIATED TEA INDUSTRIES
|
August 22, 2024 |
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EQUALITY FORUM Vs. STATE OF ASSAM
|
April 23, 2024 |
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ESUB ALI Vs. UNION OF INDIA
|
February 27, 2024 |
|
EXECUTIVE DIRECTOR (PROJECTS), NHIDCL Vs. T. LALRAMCHHUANI
|
October 24, 2024 |
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F. LALMALSAWMA Vs. LALHMINGSANGI
|
May 21, 2024 |
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FARIDA KHANOM Vs. STATE OF ASSAM
|
November 29, 2024 |
|
FATHER MARCUS LAKRA PARISHY PRIEST Vs. STATE OF ASSAM
|
December 3, 2024 |
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FIROJ ALI Vs. STATE OF ASSAM
|
June 3, 2024 |
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FOOD CORPORATION OF INDIA Vs. HI SPEED LOGISTICS PVT. LTD
|
October 28, 2024 |
|
FOOD CORPORATION OF INDIA Vs. SURESH KUMAR AGRWAL
|
June 14, 2024 |
|
FORCE NO. 861241004, HC/DRIVER SYED TAMIZ ALI Vs. UNION OF INDIA
|
May 13, 2024 |
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FORIDA BEGUM LASKAR Vs. STATE OF ASSAM
|
April 22, 2024 |
|
GANDE RAY Vs. MALATI CHOUDHURY
|
May 17, 2024 |
|
GANESH TANTI Vs. STATE OF ASSAM
|
December 2, 2024 |
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GANGOTRI TEA AND INDUSTRIES P. LTD. Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
|
March 14, 2024 |
|
GAURAV NATH Vs. STATE OF ASSAM
|
April 23, 2024 |
|
GAURIPUR CO-OP FISHERY SOCIETY Vs. STATE OF ASSAM
|
September 19, 2024 |
|
GAUTAM SAHA Vs. SUKHDEB SAHA
|
March 21, 2024 |
|
GAUTAM SAHA Vs. STATE OF ASSAM
|
June 26, 2024 |
|
GEETA BARMAN Vs. STATE OF ASSAM
|
August 22, 2024 |
|
GEETAMONI BHUYAN Vs. STATE OF ASSAM
|
May 1, 2024 |
|
GENERAL SECRETARY MANTRI Vs. STATE OF ASSAM
|
April 18, 2024 |
|
GERAMARI GAON PANCHAYAT MEEN SAMABAY SAMITY LTD Vs. STATE OF ASSAM
|
April 9, 2024 |
|
GICHIK TAMI Vs. STATE OF ARUNACHAL PRADESH
|
October 1, 2024 |
|
GILLAPUKRI TEA COMPANY LTD Vs. STATE OF ASSAM
|
April 29, 2024 |
|
GIOKAR NILLING Vs. STATE OF ARUNACHAL PRADESH
|
March 18, 2024 |
|
GITANJALI KALITA Vs. STATE OF ASSAM
|
May 14, 2024 |
|
GNRC LTD Vs. UNION OF INDIA
|
August 7, 2024 |
|
GOBARDHAN PRASAD MODI Vs. AHMED TEA CO.(P) LTD
|
December 3, 2024 |
|
GOBIN SARMAH Vs. STATE OF ASSAM
|
January 29, 2024 |
|
GOBINDA BAISHYA Vs. JULEKHA BIBI
|
May 16, 2024 |
|
GOBINDA MISHRA Vs. STATE OF ASSAM
|
May 31, 2024 |
|
GODAK SAPPI Vs. STATE OF A. P.
|
February 15, 2024 |
|
GOMO SORA Vs. STATE OF ARUNACHAL PRADESH
|
March 15, 2024 |
|
GOPAL GHOSH Vs. SURAJIT GOPE
|
May 9, 2024 |
|
GOPAL TALUKDAR Vs. STATE OF ASSAM
|
April 19, 2024 |
|
GOPESH DEBNATH Vs. MANABENDRA NARAYAN DHAR
|
May 27, 2024 |
|
GOURPADA ROY Vs. STATE OF ASSAM
|
October 4, 2024 |
|
GOUTAM DAS Vs. STATE OF ASSAM
|
August 22, 2024 |
|
GREEN FIELD TEA WAREHOUSE Vs. STATE OF ASSAM
|
July 23, 2024 |
|
GSR VENTURES PVT. LTD Vs. STATE OF MIZORAM
|
May 21, 2024 |
|
GUJARAT NARMADA VALLEY FERTILIZERS CO. LTD Vs. C.V. JOSEPH
|
January 24, 2024 |
|
GUNAJIT NATH Vs. STATE OF ASSAM
|
May 10, 2024 |
|
GUTTU AND COMPANY PVT. LTD. Vs. TAIYAL ALI
|
April 30, 2024 |
|
H. LALHMINGMAWIA Vs. STATE OF MIZORAM
|
February 22, 2024 |
|
H. Z. LALRINFELA Vs. STATE OF MIZORAM
|
February 7, 2024 |
|
HABEZA KHATUN Vs. UNION OF INDIA
|
February 19, 2024 |
|
HABIBAR RAHMAN Vs. STATE OF ASSAM
|
April 25, 2024 |
|
HABIZUR RAHMAN LASKAR Vs. STATE OF ASSAM
|
April 4, 2024 |
|
HAFIJUL MANDAL Vs. NARCOTICS CONTROL BUREAU
|
April 20, 2024 |
|
HAGE YABYANG Vs. STATE OF AP
|
February 21, 2024 |
|
HALIDA PARBIN Vs. STATE OF ASSAM
|
April 22, 2024 |
|
HAMIDA BEGAM Vs. UNION OF INDIA
|
March 6, 2024 |
|
HAREN SAIKIA Vs. STATE OF ASSAM
|
March 6, 2024 |
|
HARI PRASAD DOWERAH Vs. TATA TEA LIMITED
|
April 26, 2024 |
|
HASINA KHATUN Vs. UNION OF INDIA
|
September 20, 2024 |
|
HASMAT KHAN Vs. STATE OF ASSAM
|
April 8, 2024 |
|
HAWKS LABORATORY Vs. STATE OF ASSAM
|
September 12, 2024 |
|
HDFC ERGO GENERAL INSURANCE CO. LTD Vs. PARESH DEKA
|
November 18, 2024 |
|
HEMAM SUNITA DEVI Vs. STATE OF ASSAM
|
March 7, 2024 |
|
HEMANTA KUMAR MANDAL Vs. UNION OF INDIA
|
March 13, 2024 |
|
HEMANTA TALUKDAR Vs. BHABESH KALITA
|
July 29, 2024 |
|
HENJAKAI SINGSON Vs. STATE OF NAGALAND
|
March 27, 2024 |
|
HIBU TAPA Vs. SECRETARY (APPSC)
|
June 11, 2024 |
|
HILL VIEW Vs. GUWAHATI MUNICIPAL CORPORATION
|
July 16, 2024 |
|
HIRA DAS Vs. ON THE DEATH OF LAKHI CH. DAS REPRESENTED BY LABANYA DAS
|
June 11, 2024 |
|
HIRANYA KANDHA Vs. STATE OF ASSAM
|
August 20, 2024 |
|
HIRANYA KUMAR NATH Vs. STATE OF ASSAM
|
August 27, 2024 |
|
HIREN BAURI Vs. STATE OF ASSAM
|
May 28, 2024 |
|
HIRENDRA NATH MALAKAR Vs. UNION OF INDIA
|
April 22, 2024 |
|
HITESH CHANDRA RAY Vs. STATE OF ASSAM
|
April 20, 2024 |
|
HONGRO NGOTAN Vs. STATE OF AP
|
April 9, 2024 |
|
HOTEL BARAK RESIDENCY Vs. STATE OF ASSAM
|
January 30, 2024 |
|
HOUSING AND URBAN DEVELOPMENT CORPORATION LTD Vs. PRANAB KUMAR SHARAMA
|
May 22, 2024 |
|
HUNMONI PHUKAN Vs. STATE OF ASSAM
|
February 28, 2024 |
|
ICICI LOMBARD INSURANCE COMPANY LTD. Vs. PARUL TALUKDAR
|
April 19, 2024 |
|
IDORJAN BIBI Vs. UNION OF INDIA
|
December 3, 2024 |
|
IMDADUL HAQUE Vs. ABDUL MALIK
|
January 5, 2024 |
|
IMKONGCHUBA Vs. STATE OF NAGALAND
|
July 23, 2024 |
|
IMKONGKUMZUK Vs. STATE OF NAGALAND
|
March 5, 2024 |
|
IMLILEMLA LONGKUMER Vs. STATE OF NAGALAND AND
|
February 13, 2024 |
|
IMTIONENLA WALLING Vs. STATE OF NAGALAND
|
February 22, 2024 |
|
IN RE: XXX Vs. STATE OF ARUNACHAL PRADESH
|
November 11, 2024 |
|
IN SERVICE TET QUALIFIED ELEMENTARY TEACHERS ASSOCIATION Vs. STATE OF ASSAM
|
July 23, 2024 |
|
INDIAN OIL CORPORATION LTD. Vs. STATE OF NAGALAND
|
February 19, 2024 |
|
INDIRA THAKURIA Vs. STATE OF ASSAM
|
January 22, 2024 |
|
INDRA MOHAN KACHARI Vs. LIFE INSURANCE CORP. OF INDIA
|
February 1, 2024 |
|
INDRAJIT BORA Vs. STATE OF ASSAM
|
February 13, 2024 |
|
INDRAJIT BORA Vs. STATE OF ASSAM
|
March 18, 2024 |
|
IQBAL HUSSAIN LASKAR Vs. AYAZ UDDIN HAZARI
|
February 28, 2024 |
|
ISHAN SAIKIA Vs. STATE OF ASSAM
|
May 20, 2024 |
|
ISLAM UDDIN TALUKDAR Vs. STATE OF ASSAM
|
January 12, 2024 |
|
ISMAIL ALI Vs. STATE OF ASSAM
|
April 30, 2024 |
|
ISMAIL ALI SK Vs. STATE OF ASSAM
|
November 27, 2024 |
|
J. K. CONSTRUCTION CO. Vs. STATE OF ASSAM
|
March 5, 2024 |
|
J. SANGLURA Vs. STATE OF MIZORAM
|
October 16, 2024 |
|
JADU MANI KALITA Vs. UNION OF INDIA
|
March 7, 2024 |
|
JADUMANI SARKAR Vs. STATE OF ASSAM
|
December 4, 2024 |
|
JAGAT DAS Vs. STATE OF ASSAM
|
August 30, 2024 |
|
JAHANARA KHATUN Vs. UNION OF INDIA
|
March 7, 2024 |
|
JAHANARA PARBIN (MUSSTT.) Vs. UNION OF INDIA
|
December 20, 2024 |
|
JAHANARA RAHMAN Vs. STATE OF ASSAM
|
May 22, 2024 |
|
JAHANGIR ALOM SIKDAR Vs. SHAHJAHAN SIKDAR
|
May 31, 2024 |
|
JAHAR ALI SHEIKH Vs. STATE OF ASSAM
|
March 21, 2024 |
|
JAHIDUL ISLAM Vs. STATE OF ASSAM
|
June 28, 2024 |
|
JAKIR HOSSAIN Vs. STATE OF ASSAM
|
August 19, 2024 |
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JAKIR HUSSAIN Vs. STATE OF ASSAM
|
April 29, 2024 |
|
JALAMSO MALO Vs. UNION OF INDIA
|
January 30, 2024 |
|
JAMILA KHATOON Vs. UNION OF INDIA
|
September 10, 2024 |
|
JAMIR AHMED Vs. STATE OF MIZORAM
|
May 15, 2024 |
|
JANIFA KAIFEE AHMED Vs. STATE OF ASSAM
|
December 18, 2024 |
|
JANIFA KAIFEE AHMED Vs. STATE OF ASSAM
|
December 23, 2024 |
|
JATIN RAJKONWAR Vs. UNION OF INDIA
|
October 4, 2024 |
|
JAYACHARAN BARMAN Vs. ORIENTAL INSURANCE COMPANY LTD
|
February 6, 2024 |
|
JAYANTA KHAUND Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
|
January 24, 2024 |
|
JAYANTA KUMAR Vs. HARENDRA KUMAR
|
March 21, 2024 |
|
JAYANTA KUMAR SARMA Vs. KRISHNA KANTA HANDIQUE STATE OPEN UNIVERSITY
|
March 15, 2024 |
|
JAYANTA MOHAN SINGHA Vs. FOOD CORPORATION OF INDIA
|
May 22, 2024 |
|
JAYANTA NATH Vs. UNION OF INDIA
|
April 22, 2024 |
|
JAYANTA ROY CHOWDHURY Vs. STATE OF ASSAM
|
April 24, 2024 |
|
JAYAPRAKASH P.D. Vs. STATE OF ARUNACHAL PARDESH
|
September 30, 2024 |
|
JAYDEEP GOALA Vs. STATE OF ASSAM
|
April 22, 2024 |
|
JAYMATI KACHARI Vs. FUTURE GENERAL INDIA INSURANCE CO. LTD.
|
January 12, 2024 |
|
JBL ELITE RESIDENCY FLAT OWNERS ASSOCIATION SITUATED AT JBL ELITE RESIDENCY Vs. STATE OF ASSAM
|
May 8, 2024 |
|
JCL INFRA PVT. LTD Vs. UNION OF INDIA
|
June 3, 2024 |
|
JIA KALAHI MSSS LIMITED Vs. STATE OF ASSAM
|
February 22, 2024 |
|
JILPA NIMA DULOM Vs. STATE OF A. P.
|
February 23, 2024 |
|
JITEN RAY Vs. STATE OF ASSAM
|
September 24, 2024 |
|
JITUL ALI Vs. UNION OF INDIA
|
November 20, 2024 |
|
JLD CONSTRUCTION PRIVATE LTD. Vs. UNION OF INDIA
|
March 20, 2024 |
|
JOGEN MUNDA Vs. STATE OF ASSAM
|
August 12, 2024 |
|
JOGESH BORAH Vs. STATE OF ASSAM
|
April 9, 2024 |
|
JOGMAYA SAIKIA Vs. UNION OF INDIA
|
February 29, 2024 |
|
JOHN ZOREMSIAMA Vs. NORTHERN FRONTIER RAILWAY
|
May 2, 2024 |
|
JOHNNY DKHAR Vs. UNION OF INDIA
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February 2, 2024 |
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JONAB ALI Vs. UNION OF INDIA
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December 19, 2024 |
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JOY MODAK Vs. CENTRAL BUREAU OF INVESTIGATION
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December 19, 2024 |
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JOY RAM NATH Vs. STATE OF ASSAM
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April 2, 2024 |
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JOYNAB BIBI Vs. UNION OF INDIA
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March 22, 2024 |
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JUGAL KISHOR CHOUDHURY Vs. STATE OF ASSAM
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November 25, 2024 |
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JUMD ETE Vs. STATE OF A. P.
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February 1, 2024 |
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JUPITER COKE INDUSTRIES Vs. STATE OF ASSAM
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April 20, 2024 |
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JUTIKA CHOUDHURY Vs. STATE OF ASSAM
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September 24, 2024 |
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JYOTI PRINTING INDUSTRY Vs. STATE OF ASSAM
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February 7, 2024 |
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JYOTIKA ROY Vs. UNION OF INDIA
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January 23, 2024 |
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JYOTISH DAS Vs. STATE OF ASSAM
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December 19, 2024 |
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JYOTSHNA RANI SAHA Vs. UNION OF INDIA
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September 20, 2024 |
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K. ONLEN Vs. STATE OF NAGALAND
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July 23, 2024 |
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K. TSOSHEJU Vs. STATE OF NAGALAND
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February 16, 2024 |
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KABINDRA ROY Vs. STATE OF ASSAM
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February 13, 2024 |
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KABITA DEKA Vs. STATE OF ASSAM
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June 24, 2024 |
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KAGO DONI Vs. STATE OF A. P.
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June 11, 2024 |
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KAHINUR BEGUM Vs. UNION OF INDIA
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August 20, 2024 |
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KAKOLI GOSWAMI Vs. STATE OF ASSAM
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March 11, 2024 |
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KAKU POTOM Vs. STATE OF A. P.
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May 29, 2024 |
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KALAM ALI Vs. STATE OF ASSAM
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April 25, 2024 |
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KALICHARAN MANDAL Vs. STATE OF ASSAM
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December 18, 2024 |
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KALYAN DAS Vs. STATE OF ASSAM
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February 27, 2024 |
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KAMALA DEVI AJITSARIA Vs. MANOJ KUMAR PAREEK
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April 22, 2024 |
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KAMALESHWAR THAKURIA Vs. SUBHADRA THAKURIA
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June 14, 2024 |
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KAMALESWAR Vs. KALYANBRATA
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March 14, 2024 |
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KAMRUP COKE INDUSTRIES Vs. STATE OF ASSAM
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April 20, 2024 |
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KARAM ALI Vs. STATE OF ASSAM
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February 1, 2024 |
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KARAMJIT SINGH Vs. STATE OF ASSAM
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July 26, 2024 |
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KARAN JAIN Vs. UNION OF INDIA
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May 8, 2024 |
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KARAN TAMANG Vs. STATE OF ASSAM
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March 4, 2024 |
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KARBI PROJECTS PRIVATE LIMITED Vs. STATE OF ASSAM
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March 5, 2024 |
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KARIM UDDIN BARBHUIYA Vs. ANAMUL HAQUE
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June 14, 2024 |
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KARKEN LIKAR Vs. STATE OF A. P
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March 20, 2024 |
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KARNATAKA AGRO CHEMICALS Vs. STATE OF ASSAM
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January 11, 2024 |
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KARTIK BEPARI Vs. UNION OF INDIA
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September 20, 2024 |
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KARTIK MANDAL Vs. STATE OF ASSAM
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September 30, 2024 |
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KEBEJII NGOUPUNI Vs. STATE OF ASSAM
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July 30, 2024 |
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KEDUKHOYI Vs. STATE OF NAGALAND
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May 29, 2024 |
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KEKHRIESILIE RICHA Vs. STATE OF NAGALAND
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September 20, 2024 |
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KENDARNATH CHETRY Vs. STATE OF ASSAM
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October 24, 2024 |
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KESANG WANGDI Vs. STATE OF ARUNACHAL PRADESH
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December 19, 2024 |
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KESHAB CHANDRA PAUL Vs. GAUHATI HIGH COURT
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March 5, 2024 |
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KESHAB KHAREL Vs. STATE OF ASSAM
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January 5, 2024 |
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KESHAV RAJ SHARMA Vs. UNION OF INDIA
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February 12, 2024 |
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KEVINEISIENUO Vs. STATE OF NAGALAND
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May 27, 2024 |
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KEVISE-U ANGAMI Vs. STATE OF NAGALAND
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March 21, 2024 |
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KHAGEN SAIKIA Vs. STATE OF ASSAM
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April 29, 2024 |
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KHAGEN SENSUA Vs. STATE OF ASSAM
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January 19, 2024 |
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KHALILUR RAHMAN Vs. STATE OF ASSAM
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February 12, 2024 |
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KHANINDRA NATH KHOT Vs. SUJEET KUMAR CHOUDHURY
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March 27, 2024 |
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KHEKATO ZHIMOMI Vs. STATE OF NAGALAND
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November 11, 2024 |
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KHITISH NATH Vs. DHARMESWARI DEVI
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March 7, 2024 |
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KHODA TAKAR Vs. STATE OF ARUNACHAL PRADESH
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March 14, 2024 |
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KIDDY TM LALRINTLUANGA Vs. STATE OF MIZORAM
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May 21, 2024 |
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KIRAN KUMAR SARMA Vs. STATE OF ASSAM
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April 24, 2024 |
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KISHORE CHAND Vs. UNION OF INDIA
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April 22, 2024 |
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KOKRAJHAR CHIRANG MAURIYA RELIEF COMMITTEE Vs. UNION OF INDIA
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February 1, 2024 |
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KOTALGOORIE TEA ESTATE Vs. STATE OF ASSAM
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May 21, 2024 |
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KRISHNA BORO Vs. BOROLAND TERRITORIAL AREA DISTRICTS
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May 14, 2024 |
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KRISHNA HANDIQUE Vs. STATE OF ASSAM
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June 12, 2024 |
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KRISHNA KANTA DEBNATH Vs. STATE OF ASSAM
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November 20, 2024 |
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KRISHNA KANTA HANDIQUI STATE OPEN UNIVERSITY Vs. JAYANTA KUMAR SARMA
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April 22, 2024 |
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KRISHNA MALO DAS Vs. STATE OF ASSAM
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November 25, 2024 |
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KULDEEP TASA Vs. STATE OF ASSAM
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March 7, 2024 |
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KULEN CHANDRA DAS (KEOT) Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION
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June 18, 2024 |
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KULSUM KHATUN Vs. UNION OF INDIA
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February 23, 2024 |
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KUMAR CHETRI Vs. UNION OF INDIA
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November 21, 2024 |
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KUMRU BHUMIJ Vs. STATE OF ASSAM
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November 11, 2024 |
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KUNTHA RABHA Vs. STATE OF ASSAM
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May 31, 2024 |
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KUSHAL DAS Vs. STATE OF ASSAM
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April 25, 2024 |
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KUSHAL KOWAR DEKA Vs. STATE OF ASSAM
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April 9, 2024 |
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L. IBOCHOW SINGHA Vs. STATE OF ASSAM
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November 5, 2024 |
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LABANYA PAIT DOLEY Vs. STATE OF ASSAM
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July 23, 2024 |
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LACHIT RABHA Vs. STATE OF ASSAM
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September 3, 2024 |
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LADI STEEL INDUSTRIES PVT. LTD Vs. STATE OF ASSAM
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January 11, 2024 |
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LAKHESWAR DEORI Vs. STATE OF ASSAM
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November 8, 2024 |
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LAKSHMAN CHAUHAN Vs. STATE OF ASSAM
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May 17, 2024 |
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LALDUHAWMA Vs. STATE OF MIZORAM
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December 10, 2024 |
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LALFAKZUALA HRAHSEL Vs. STATE OF MIZORAM
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August 16, 2024 |
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LALMAWII Vs. VANNEIHPUII
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April 25, 2024 |
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LALREMRUATA Vs. STATE OF MIZORAM
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December 10, 2024 |
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LALROTLUANGI Vs. DISTRICT COLLECTOR
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February 27, 2024 |
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LALZARMAWIA KAWNPUI Vs. STATE OF MIZORAM
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April 30, 2024 |
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LANDHONI DEVI Vs. NATIONAL INVESTIGATION AGENCY
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September 23, 2024 |
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LARSEN AND TOUBRO LTD Vs. STATE OF ASSAM
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October 30, 2024 |
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LEGAL HEIRS OF DEBA KUMAR BORA Vs. INDIAN OIL CORPORATION LTD
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October 4, 2024 |
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LEGAL HEIRS OF RAJAT CHATTERJEE Vs. TARA CHAND NAHATA
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December 17, 2024 |
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LEKH BAHADUR BOHARA Vs. STATE OF NAGALAND
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March 27, 2024 |
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LHOUGEVOLIE USOU Vs. STATE OF NAGALAND
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May 17, 2024 |
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LIANSAWMKIMA Vs. STATE OF MIZORAM
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September 24, 2024 |
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LICHAMO YANTHAN Vs. STATE OF NAGALAND
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September 10, 2024 |
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LIGE ORI Vs. STATE OF ARUNACHAL PRADESH
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January 9, 2024 |
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LIHNGAM KONYAK Vs. STATE OF NAGALAND
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June 5, 2024 |
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LIJAMO ODYUO Vs. STATE OF NAGALAND
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February 13, 2024 |
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LILA KAIRI Vs. STATE OF ASSAM
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April 18, 2024 |
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LIPAMUNGO ODYUO Vs. STATE OF ASSAM
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December 20, 2024 |
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LITHRONGSE Vs. STATE OF NAGALAND
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May 21, 2024 |
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LOHIT KUMAR KALITA Vs. STATE OF ASSAM
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May 16, 2024 |
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LOKAM TAMAR ANTHONY Vs. STATE OF ARUNACHAL PRADESH
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March 13, 2024 |
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LOKNATH MAHANTA Vs. STATE OF ASSAM
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March 21, 2024 |
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M LAOPA KONYAK Vs. H POHPA KONYAK
|
June 10, 2024 |
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M. ISAAC Vs. STATE OF MANIPUR
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March 15, 2024 |
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M. NCHUMBEMO KIKON Vs. STATE OF NAGALAND
|
February 7, 2024 |
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M/S BORAH TRIAKHYA PRIVATE LIMITED Vs. STATE OF ASSAM
|
April 5, 2024 |
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M/S DEEPAK & CO. Vs. UNION OF INDIA
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March 11, 2024 |
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M/S. AADHAR Vs. AJIT DEB
|
November 4, 2024 |
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M/S. ECHO MOTORS AND AUTOMOBILES PRIVATE LIMITED Vs. STATE OF GUJRAT
|
March 22, 2024 |
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M/S. PEYUSH TRADERS Vs. GENERAL MANAGER, NORTHEAST FRONTIER RAILWAY
|
March 20, 2024 |
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M/S. RANJUL BARUAH Vs. INDIAN OIL CORPORATION
|
November 18, 2024 |
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MADHUSUDAN MAHANTA Vs. UNITED INDIA INSURANCE CO. LTD.
|
April 20, 2024 |
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MADINA BASANALAYA Vs. STATE OF ASSAM
|
March 14, 2024 |
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MAFIDUL ISLAM Vs. INDIAN OIL CORPORATION LTD
|
May 22, 2024 |
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MAGUS CONSTRUCTION PRIVATE LIMITED Vs. STATE OF ASSAM
|
April 19, 2024 |
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MAGUS CONSTRUCTION PRIVATE LIMITED Vs. STATE OF ASSAM
|
April 20, 2024 |
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MAHAMMAD ALI Vs. UNION OF INDIA
|
December 3, 2024 |
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MAHAMMAD ALI Vs. MOJIBAR RAHMAN
|
May 10, 2024 |
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MAHAMMAD AZAD Vs. STATE OF ASSAM
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April 2, 2024 |
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MAHESH CHANDRA KAKATI Vs. STATE OF ASSAM
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January 19, 2024 |
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MAHESH MUNDA Vs. STATE OF ASSAM
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May 13, 2024 |
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MAHMODUR RAHMAN CHOUDHURY Vs. NOOR UDDIN CHOUDHURY
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March 20, 2024 |
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MAINA DEVI CHORARIA Vs. UNION OF INDIA
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April 2, 2024 |
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MAJEM ALI Vs. STATE OF ASSAM
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September 23, 2024 |
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MAJONI DUTTA Vs. ARUNA GOSWAMI
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March 28, 2024 |
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MAKBUL HUSSAIN CHOUDHURY Vs. STATE OF MIZORAM
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February 14, 2024 |
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MAKIBUR RAHMAN Vs. UNION OF INDIA
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April 25, 2024 |
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MALEKA KHATOON Vs. UNION OF INDIA
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March 7, 2024 |
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MALEKA KHATUN Vs. UNION OF INDIA
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December 13, 2024 |
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MALSAWMTLUANGI Vs. STATE OF MIZORAM
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February 2, 2024 |
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MAMONI BORAH Vs. UNION OF INDIA
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March 27, 2024 |
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MANAB LAHKAR Vs. MUKUNDA RAM DAS
|
September 16, 2024 |
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MANABEDRA KUMAR SARMA Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
|
February 15, 2024 |
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MANAGEMENT OF ASSAM CARBON PRODUCTS LTD Vs. ASSAM CARBON WORKERS EMPLOYEES UNION
|
September 23, 2024 |
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MANAGEMENT OF LALAMOOKH TEA ESTATE Vs. STATE OF ASSAM
|
January 9, 2024 |
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MANAGEMENT OF M/S EMAMI LIMITED Vs. MD. AZAHARUDDIN AHMED
|
February 6, 2024 |
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MANASH JYOTI RAJKHOWA Vs. RUNI SONOWAL
|
March 15, 2024 |
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MANASH PRATIM RAJKONWAR Vs. STATE OF ASSAM
|
May 9, 2024 |
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MANDIRA DAS Vs. AJIT GHOSH
|
July 30, 2024 |
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MANGAL CHAUHAN Vs. RINA RAI CHAUHAN
|
June 24, 2024 |
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MANGI CHANG Vs. STATE OF NAGALAND
|
February 20, 2024 |
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MANIPUR HOCKEY Vs. STATE OF MANIPUR
|
July 26, 2024 |
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MANIRUT JAMAN Vs. STATE OF ASSAM
|
September 9, 2024 |
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MANJULA DAS Vs. BIBEKANANDA DAS
|
November 25, 2024 |
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MANLEM WANGSU Vs. STATE OF ARUNACHAL PRADESH
|
July 26, 2024 |
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MANOJ KUMAR DAS Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 9, 2024 |
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MANOJ KUMAR JAIN Vs. PAYARI DEVI
|
July 31, 2024 |
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MANORANJAN MANDAL Vs. ABHIRAM MANDAL
|
September 10, 2024 |
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MANORANJAN NARZARY Vs. UNION OF INDIA
|
June 10, 2024 |
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MANTO KONYAK Vs. STATE OF NAGALAND
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February 27, 2024 |
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MANTU KUMAR Vs. STATE OF ASSAM
|
April 3, 2024 |
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MARAMI SAUD Vs. UNION OF INDIA
|
May 28, 2024 |
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MAREN NESSA Vs. MD. KALIMUDDIN
|
April 2, 2024 |
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MARX CHAND LENIN Vs. PRAVAKAR RATH
|
February 9, 2024 |
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MATHEIM LINGGI Vs. LAND ACQUISITION COLLECTOR
|
March 20, 2024 |
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MAYA BARMAN Vs. UNION OF INDIA
|
January 11, 2024 |
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MAYA SAIKIA Vs. STATE OF ASSAM
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April 24, 2024 |
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MAYARUN BEGUM Vs. UNION OF INDIA
|
July 31, 2024 |
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MAZAM ALI Vs. UNION OF INDIA
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April 4, 2024 |
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MD ESUB ALI Vs. UNION OF INDIA
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February 27, 2024 |
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MD NAUSAD ALI Vs. STATE OF ASSAM
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January 22, 2024 |
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MD SABED ALI Vs. ASWINI KUMAR NATH
|
May 30, 2024 |
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MD. ABDUL JINNA PRODHANI Vs. PRINCIPAL/SECRETARY, AGOMONI HIGHER SECONDARY SCHOOL
|
March 1, 2024 |
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MD. ALAUDDIN Vs. BIDYUT BHUSAN DAS
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June 20, 2024 |
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MD. BADRUT ZAMAN Vs. STATE OF ASSAM
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December 19, 2024 |
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MD. FARID ALI Vs. STATE OF ASSAM
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September 27, 2024 |
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MD. FARUK AHMED Vs. STATE OF ASSAM
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March 14, 2024 |
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MD. HANIF MANDAL Vs. UNION OF INDIA
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March 7, 2024 |
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MD. HUSSAIN ALI Vs. STATE OF ASSAM
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May 28, 2024 |
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MD. JAKIR HUSSAIN Vs. STATE OF ASSAM
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March 6, 2024 |
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MD. JOHUR UDDIN Vs. STATE OF ASSAM
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May 22, 2024 |
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MD. MAKADDAS ALI MAZUMDAR Vs. MD. AFTAB UDDIN BOBHUIYA
|
June 11, 2024 |
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MD. MASIUR RAHMAN Vs. STATE OF ASSAM
|
January 4, 2024 |
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MD. MINHAZ MANDAL Vs. HAMED ALI TARAFDAR
|
April 2, 2024 |
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MD. NOOR HUSSAIN Vs. STATE OF ASSAM
|
May 14, 2024 |
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MD. PASHAN ALI Vs. NATIONAL INSURANCE COMPANY LTD.
|
March 19, 2024 |
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MD. SABIR AHMED Vs. STATE OF ASSAM
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April 24, 2024 |
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MD. SAIFUL ISLAM Vs. STATE OF ASSAM
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June 21, 2024 |
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MD. SALAK UDDIN Vs. STATE OF ASSAM
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June 26, 2024 |
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MD. SAMED ALI Vs. STATE OF ASSAM
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April 10, 2024 |
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MD. SATTAR ALI Vs. MAZIRAN NESSA
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May 21, 2024 |
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MD. SHAHJAHAN ALI Vs. STATE OF ASSAM
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May 9, 2024 |
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MD. SIRAJUL ISLAM Vs. STATE OF ASSAM
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April 29, 2024 |
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MD. TAZ UDDIN Vs. STATE OF ASSAM
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April 18, 2024 |
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MD. TIBUL CHOUDHURY Vs. REGIONAL MANAGER, NATIONAL INSURANCE CO. LTD
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December 12, 2024 |
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MEHBUBA SULTANA Vs. STATE OF ASSAM
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April 5, 2024 |
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MESETE-U Vs. STATE OF NAGALAND
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May 31, 2024 |
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MHONCHUMO T. KIKON Vs. UNION OF INDIA
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March 19, 2024 |
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MILIYA DEVI Vs. SOGRA KHATOON (MUSTT)
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June 6, 2024 |
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MINA GOSWAMI Vs. STATE OF ASSAM
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February 22, 2024 |
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MINAKSHI DAS Vs. BOARD OF SECONDARY EDUCATION, ASSAM
|
May 6, 2024 |
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MINU DAS Vs. UNION OF INDIA
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August 19, 2024 |
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MISHIMBU Vs. STATE OF A. P.
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May 13, 2024 |
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MISS MITALEE KASHYAP Vs. STATE OF ASSAM
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May 13, 2024 |
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MITHUN RAJBONGSHI Vs. STATE OF ASSAM
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February 28, 2024 |
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MIZORAM CO-OPERATIVE APEX BANK LTD Vs. SANGHLUNA
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March 20, 2024 |
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MOHAMMOD ALI BARBHUIYA Vs. STATE OF ASSAM
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February 16, 2024 |
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MOHAN RONGPI Vs. STATE OF ASSAM
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August 8, 2024 |
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MOHAN SINGH Vs. UNION OF INDIA
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February 12, 2024 |
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MOHANPUR GPSS LTD. Vs. STATE OF ASSAM
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January 18, 2024 |
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MOHOR ALI SHEIKH Vs. STATE OF ASSAM
|
October 4, 2024 |
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MOMTAZ BEGUM Vs. MOUSUMI MAZUMDAR
|
March 6, 2024 |
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MONGLU CHOUTAL Vs. STATE OF ASSAM
|
June 20, 2024 |
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MONGVE RONGPI Vs. INDIAN OIL CORPORATION LIMITED
|
April 20, 2024 |
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MONGVE RONGPI Vs. INDIAN OIL CORPORATION LIMITED
|
April 19, 2024 |
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MONI GOGOI Vs. STATE OF ASSAM
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December 3, 2024 |
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MONISA KHATUN Vs. STATE OF ASSAM
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June 21, 2024 |
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MONORANJAN PATHAK Vs. STATE OF ASSAM
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April 25, 2024 |
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MORGE NOCHI Vs. STATE OF A. P.
|
June 3, 2024 |
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MOTHOLA TEA ESTATE Vs. STATE OF ASSAM
|
September 5, 2024 |
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MOZIBAR SK. Vs. MEHER ALI AND
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March 28, 2024 |
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MRIGEN BHAGAWATI Vs. STATE OF ASSAM
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March 6, 2024 |
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MRINAL KANTI SEAL Vs. STATE OF ASSAM
|
April 23, 2024 |
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MRINAL KUMAR SAIKIA Vs. STATE OF ASSAM
|
April 30, 2024 |
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MRINALI GOSWAMI BHATTACHARYA Vs. AMRIT RANJAN BHATTACHARYA
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June 4, 2024 |
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MS. EASTERN INFRATECH Vs. STATE OF ASSAM
|
June 28, 2024 |
|
MUCHABBIR ALI Vs. STATE OF ASSAM
|
February 21, 2024 |
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MUHIBUL ISLAM Vs. IKRAMUL MAJID
|
June 4, 2024 |
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MUJIBUR RAHMAN Vs. STATE OF ASSAM
|
May 22, 2024 |
|
MUKAND POLY PRODUCTS Vs. UNION OF INDIA
|
June 18, 2024 |
|
MUNINDRA NATH ACHARYEE Vs. OIL INDIA LTD
|
April 18, 2024 |
|
MUSLIM ALI Vs. UNION OF INDIA
|
June 12, 2024 |
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MUSSTT JAMILA KHATOON Vs. UNION OF INDIA
|
September 10, 2024 |
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MUSTAFA SHAHIDUL ISLAM Vs. MANJULA HOQUE ISLAM (MUSSTT)
|
June 7, 2024 |
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MUSTAK AHMED Vs. AZADUR RAHMAN HAZARIKA
|
August 22, 2024 |
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MUSTT MONOWARA BEGUM Vs. MD MOINUL HAQUE
|
February 2, 2024 |
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MUSTT. SHAHNAZ RASUL Vs. STATE OF ASSAM
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September 24, 2024 |
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MUSTT. SULEMA BEGUM Vs. SANTI RAM BORA
|
May 14, 2024 |
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N PLUS R BRICK INDUSTRY Vs. STATE OF ASSAM
|
April 24, 2024 |
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N. HENRY ZELIANG Vs. STATE OF NAGALAND
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June 12, 2024 |
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N. TOMTHINBA LUWANG Vs. STATE OF NAGALAND
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June 14, 2024 |
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N.MONGYUNG PHOM Vs. STATE OF NAGALAND
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December 5, 2024 |
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NABA KUMAR SARANIA Vs. STATE OF ASSAM
|
March 27, 2024 |
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NABA KUMAR SARANIA Vs. STATE OF ASSAM
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April 18, 2024 |
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NABAJIT KR. DAS Vs. NIRMALI DAS BANIA
|
September 27, 2024 |
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NABAM ANNA MODI Vs. STATE OF ARUNACHAL PRADESH
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February 1, 2024 |
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NABAM TAMAR Vs. KALING TAYENG
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May 21, 2024 |
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NABAM TULLON LLP. Vs. STATE OF ARUNACHAL PRADESH
|
August 13, 2024 |
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NABANITA DAS Vs. UNION OF INDIA
|
January 24, 2024 |
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NABIN BORO Vs. STATE OF ASSAM
|
May 17, 2024 |
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NAGALAND LOKAYUKTA Vs. CATHERINE DZUVICHU
|
May 29, 2024 |
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NAGINA RAI Vs. NAGESWAR PRASAD YADAV
|
April 19, 2024 |
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NAKUL KALITA Vs. STATE OF ASSAM
|
December 20, 2024 |
|
NALIN MIKIR Vs. PULIN MIKIR
|
December 20, 2024 |
|
NAMAH SUDRAH FISHERY CO-OPERATIVE SOCIETY LTD. Vs. STATE OF ASSAM
|
March 27, 2024 |
|
NAMITA HAZARIKA Vs. STATE OF ASSAM
|
February 5, 2024 |
|
NANTU NATH Vs. STATE OF ASSAM
|
June 19, 2024 |
|
NARENDRA ROY Vs. STATE OF ASSAM
|
May 15, 2024 |
|
NASIRUDDIN Vs. MUSTT WAHIDA BEGUM
|
January 23, 2024 |
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April 2, 2024 |
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May 10, 2024 |
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May 30, 2024 |
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August 1, 2024 |
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NATIONAL INSURANCE CO. LTD. Vs. MD. SAFIUR RAHMAN
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January 24, 2024 |
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March 14, 2024 |
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NATIONAL INSURANCE COMPANY LTD Vs. TUNU DAS
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September 30, 2024 |
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June 7, 2024 |
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June 25, 2024 |
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May 3, 2024 |
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May 13, 2024 |
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January 25, 2024 |
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NEIHOULIE SEYIE Vs. STATE OF NAGALAND
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October 4, 2024 |
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June 5, 2024 |
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April 12, 2024 |
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May 31, 2024 |
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May 30, 2024 |
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March 11, 2024 |
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April 9, 2024 |
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January 19, 2024 |
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March 12, 2024 |
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January 11, 2024 |
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May 28, 2024 |
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April 18, 2024 |
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November 12, 2024 |
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March 28, 2024 |
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June 20, 2024 |
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March 18, 2024 |
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May 14, 2024 |
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August 19, 2024 |
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November 29, 2024 |
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January 29, 2024 |
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September 27, 2024 |
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March 28, 2024 |
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May 6, 2024 |
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April 2, 2024 |
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May 16, 2024 |
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May 22, 2024 |
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May 2, 2024 |
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September 17, 2024 |
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April 22, 2024 |
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May 8, 2024 |
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January 9, 2024 |
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April 30, 2024 |
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May 13, 2024 |
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July 15, 2024 |
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February 22, 2024 |
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April 2, 2024 |
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February 13, 2024 |
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September 5, 2024 |
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February 28, 2024 |
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January 25, 2024 |
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March 13, 2024 |
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May 17, 2024 |
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April 4, 2024 |
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April 2, 2024 |
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April 18, 2024 |
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April 9, 2024 |
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April 20, 2024 |
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March 11, 2024 |
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June 25, 2024 |
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February 8, 2024 |
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January 31, 2024 |
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May 27, 2024 |
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May 2, 2024 |
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April 26, 2024 |
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August 20, 2024 |
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February 21, 2024 |
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February 15, 2024 |
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May 28, 2024 |
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June 13, 2024 |
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January 11, 2024 |
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May 27, 2024 |
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April 10, 2024 |
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May 3, 2024 |
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September 20, 2024 |
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February 27, 2024 |
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May 13, 2024 |
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May 14, 2024 |
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June 19, 2024 |
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May 14, 2024 |
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May 22, 2024 |
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May 28, 2024 |
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February 13, 2024 |
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July 18, 2024 |
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April 2, 2024 |
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May 3, 2024 |
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May 14, 2024 |
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February 1, 2024 |
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May 8, 2024 |
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May 28, 2024 |
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April 3, 2024 |
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December 17, 2024 |
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February 2, 2024 |
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May 14, 2024 |
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July 19, 2024 |
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March 11, 2024 |
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April 2, 2024 |
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March 13, 2024 |
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April 26, 2024 |
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March 15, 2024 |
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January 4, 2024 |
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November 13, 2024 |
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April 4, 2024 |
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February 8, 2024 |
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March 27, 2024 |
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February 22, 2024 |
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June 25, 2024 |
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June 26, 2024 |
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September 11, 2024 |
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December 12, 2024 |
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May 21, 2024 |
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November 20, 2024 |
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April 23, 2024 |
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September 24, 2024 |
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April 26, 2024 |
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August 16, 2024 |
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June 12, 2024 |
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August 14, 2024 |
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April 5, 2024 |
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April 3, 2024 |
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May 16, 2024 |
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May 28, 2024 |
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April 18, 2024 |
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June 4, 2024 |
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August 2, 2024 |
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January 11, 2024 |
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June 19, 2024 |
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January 25, 2024 |
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February 5, 2024 |
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February 6, 2024 |
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February 26, 2024 |
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June 4, 2024 |
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April 19, 2024 |
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June 18, 2024 |
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May 21, 2024 |
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March 20, 2024 |
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February 6, 2024 |
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April 20, 2024 |
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May 9, 2024 |
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December 18, 2024 |
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December 20, 2024 |
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June 4, 2024 |
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November 22, 2024 |
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August 20, 2024 |
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May 2, 2024 |
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November 12, 2024 |
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May 3, 2024 |
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January 30, 2024 |
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March 28, 2024 |
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May 14, 2024 |
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February 23, 2024 |
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March 14, 2024 |
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September 17, 2024 |
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June 10, 2024 |
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November 20, 2024 |
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June 12, 2024 |
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January 18, 2024 |
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November 18, 2024 |
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March 1, 2024 |
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February 12, 2024 |
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March 28, 2024 |
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August 9, 2024 |
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March 27, 2024 |
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March 14, 2024 |
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April 26, 2024 |
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February 7, 2024 |
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November 19, 2024 |
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May 16, 2024 |
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March 15, 2024 |
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January 5, 2024 |
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February 17, 2024 |
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October 29, 2024 |
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March 28, 2024 |
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May 13, 2024 |
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April 24, 2024 |
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June 5, 2024 |
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April 23, 2024 |
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February 2, 2024 |
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September 5, 2024 |
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June 10, 2024 |
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April 8, 2024 |
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November 28, 2024 |
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June 10, 2024 |
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July 22, 2024 |
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August 16, 2024 |
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October 4, 2024 |
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March 1, 2024 |
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April 26, 2024 |
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June 14, 2024 |
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April 10, 2024 |
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February 2, 2024 |
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May 8, 2024 |
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May 3, 2024 |
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August 31, 2024 |
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December 9, 2024 |
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February 8, 2024 |
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November 28, 2024 |
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March 21, 2024 |
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December 9, 2024 |
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June 3, 2024 |
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February 13, 2024 |
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August 13, 2024 |
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May 16, 2024 |
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May 6, 2024 |
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August 16, 2024 |
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February 26, 2024 |
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January 18, 2024 |
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October 29, 2024 |
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April 24, 2024 |
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September 6, 2024 |
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April 22, 2024 |
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April 3, 2024 |
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September 13, 2024 |
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February 23, 2024 |
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September 20, 2024 |
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April 22, 2024 |
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August 5, 2024 |
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August 20, 2024 |
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November 13, 2024 |
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November 12, 2024 |
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September 5, 2024 |
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August 5, 2024 |
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November 19, 2024 |
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June 14, 2024 |
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March 20, 2024 |
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August 16, 2024 |
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February 7, 2024 |
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September 18, 2024 |
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June 27, 2024 |
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SALIKUR RAJA KHAN Vs. JAME MASJID COMMITTEE
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November 8, 2024 |
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SALON THAUSEN Vs. STATE OF ASSAM
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November 25, 2024 |
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SAMIR MAZUMDAR Vs. STATE OF ASSAM
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June 13, 2024 |
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SAMIRAN NEOG Vs. STATE OF ASSAM
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January 19, 2024 |
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SAMITI DAS Vs. STATE OF ASSAM
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January 11, 2024 |
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SAMSUL HOQUE LASKAR Vs. JOY KUMAR SAHA
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May 17, 2024 |
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SAMSUL HUSSAIN (MD.) Vs. STATE OF ASSAM
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December 20, 2024 |
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SAMSUL ISLAM Vs. UCO BANK
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April 25, 2024 |
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SAMSUN NEHAR Vs. STATE OF ASSAM
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May 13, 2024 |
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SAMUEL TT THANGA Vs. STATE OF MIZORAM
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February 2, 2024 |
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SANDEEP KUMAR Vs. UNION OF INDIA
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April 5, 2024 |
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SANGEETA KORMEL YADAV Vs. UNION OF INDIA
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September 10, 2024 |
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SANGITA ROY Vs. STATE OF ASSAM
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June 10, 2024 |
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SANJAY DAS Vs. STATE OF ASSAM
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June 12, 2024 |
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SANJIB MURAH Vs. STATE OF ASSAM
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February 9, 2024 |
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SANJIT KAR Vs. STATE OF ARUNACHAL PRADESH
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July 19, 2024 |
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SANJOY ADHIKARY Vs. STATE OF ASSAM
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August 1, 2024 |
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SANJU DUTTA Vs. UNION OF INDIA
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November 14, 2024 |
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SANKAR BAKTI Vs. STATE OF ASSAM
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June 26, 2024 |
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SANKAR KUMAR DAS Vs. BIKROM SINGHA LAHKAR
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November 11, 2024 |
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SANTANU DAS Vs. KALPANA HAZARIKA
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May 9, 2024 |
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SANTI RAM NATH Vs. ASSAM CO-OPERATIVE APEX BANK LTD.
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February 12, 2024 |
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SANTOK HANS Vs. STATE OF ASSAM
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June 6, 2024 |
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SANTOSH KUMAR Vs. UNION OF INDIA
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May 13, 2024 |
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SANTOSH TANTI Vs. STATE OF ASSAM
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June 14, 2024 |
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SAPNA PURI Vs. SAHADOT ALI
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September 23, 2024 |
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SARALA BRAHMA Vs. STATE OF ASSAM
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May 3, 2024 |
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SARBAT ALI Vs. STATE OF ASSAM
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May 17, 2024 |
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SAREJ UDDIN Vs. STATE OF ASSAM
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August 20, 2024 |
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SARIFUDDIN AHMED (MD.) Vs. ASSAM CO- OPERATIVE APEX BANK LTD
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March 21, 2024 |
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SARIFUN NESSA Vs. UNION OF INDIA
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April 10, 2024 |
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SASWATI DAS Vs. STATE OF ASSAM
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December 11, 2024 |
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SATI BAISHYA Vs. UNION OF INDIA
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September 20, 2024 |
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SATINDRA HAZARIKA Vs. STATE OF ASSAM
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March 7, 2024 |
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SATISH MONDAL Vs. UNION OF INDIA
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September 23, 2024 |
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SATYA RAM BARUAH Vs. PRANJAL BARUAH
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March 13, 2024 |
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SAURAV ROY Vs. UNION OF INDIA
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February 15, 2024 |
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SAYED ALI Vs. UNION OF INDIA
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April 4, 2024 |
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SECRETARY TO THE GOVT. OF ASSAM Vs. MD. MUHIBUR RAHMAN
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March 1, 2024 |
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SELF DEPENDENT MOTOR DRIVER UNION Vs. UNION OF INDIA
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November 8, 2024 |
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SEWALI BORAH Vs. CENTRAL BUREAU OF INVESTIGATION
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April 8, 2024 |
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SH. LALHMINGSANGA Vs. STATE OF MIZORAM
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November 29, 2024 |
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SH. LIANTHUAMA Vs. STATE OF MIZORAM
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June 21, 2024 |
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SH. MILTONA Vs. STATE OF MIZORAM
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May 6, 2024 |
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SH. NEK MOHHAMMAD Vs. UNION OF INDIA
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January 23, 2024 |
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SH. P.C.LALTHLAMUANA Vs. VANLALRUATSANGI
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December 13, 2024 |
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SH. ROSANGPUIA Vs. STATE OF MIZORAM
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November 5, 2024 |
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SH. ZOTHANSEIA Vs. SH. CHAWNGKHUMA (L)
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February 21, 2024 |
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SHAHZAHAN ALI Vs. SABINA EASMIN
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January 18, 2024 |
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SHAMBHU BAISHYA Vs. NARAYAN TALUKDAR
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June 11, 2024 |
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SHAMSUL HOQUE (MD.) Vs. STATE OF ASSAM
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November 27, 2024 |
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SHANTANU KUMAR DAS Vs. STATE OF ASSAM
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April 18, 2024 |
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SHANTI HARIJAN Vs. M. ANGAMUTHU
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January 29, 2024 |
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SHARIFUL ISLAM Vs. STATE OF ASSAM
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July 29, 2024 |
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SHEFALI RANI DEB Vs. STATE OF ASSAM
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May 2, 2024 |
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SHEHNAJ ARA ULLAH Vs. ZAHIRUDDIN AHMED
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June 10, 2024 |
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SHEHNAZ BEGUM Vs. STATE OF ASSAM
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October 3, 2024 |
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SHEIKH NURUL ISLAM Vs. STATE OF ASSAM
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April 23, 2024 |
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SHIBU DEBNATH Vs. UNION OF INDIA
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April 4, 2024 |
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SHIV KUMAR AGARWAL Vs. STATE OF ASSAM
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April 19, 2024 |
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SHIV KUMAR KANOI Vs. STATE OF ASSAM
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May 15, 2024 |
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SHIVASAIS OIL PALM PVT. LTD Vs. STATE OF ASSAM
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July 19, 2024 |
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SHORIFUL ISLAM Vs. STATE OF ARUNACHAL PRADESH
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May 7, 2024 |
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SHRI WANGNGAM LOWANG Vs. STATE OF ARUNACHAL PRADESH
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June 14, 2024 |
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SHRIDHAR AMASIDHA AWATE Vs. MAXIM INFRASTRUCTURE AND REAL ESTATE PVT. LTD
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February 22, 2024 |
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SHRIDHAR AMASIDHA AWATE Vs. MAXIM INFRASTRUCTURE AND REAL ESTATE PVT. LTD.
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February 27, 2024 |
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SHYAM COLD STORAGE Vs. UNION OF INDIA
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February 6, 2024 |
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SHYAMAL PAUL Vs. STATE OF ASSAM
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September 2, 2024 |
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SIBU KARUWA DIBRUGARH, ASSAM Vs. STATE OF ASSAM
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April 19, 2024 |
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SIMANTA BORGOHAIN Vs. OIL AND NATURAL GAS CORPORATION LTD
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April 25, 2024 |
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SINGNGAIHSUTA Vs. STATE OF MIZORAM
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January 30, 2024 |
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SIOTIA STEELS LIMITED Vs. NBCC (INDIA) LIMITED
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June 21, 2024 |
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SIRAJUL ISLAM Vs. FIROZA BEGUM
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May 8, 2024 |
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SIRISH CH. SARMA Vs. MADAN CH. SARMA
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April 23, 2024 |
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SITU BISWAS Vs. UNION OF INDIA
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March 7, 2024 |
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SMC GLOBAL SECURITIES LTD Vs. PURUSHOTTAM KUMAR KHEMANI
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April 23, 2024 |
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SMTI RUPJYOTI DUTTA BARUAH Vs. AMTI RITA DAS @ RITA DUTTA
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August 21, 2024 |
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SOFIUL ALOM Vs. STATE OF ASSAM
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June 4, 2024 |
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SOHAR (MD.) Vs. UNION OF INDIA
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June 13, 2024 |
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SOHILUM MANYU Vs. STATE OF ARUNACHAL PRADESH
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September 27, 2024 |
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SOLENG KRI Vs. STATE OF AP
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May 28, 2024 |
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SOMED ALI (MD.) Vs. STATE OF ASSAM
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May 22, 2024 |
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SONAPUR TEA CO. PVT. LTD. Vs. PRATAP DEY
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March 13, 2024 |
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SONEM TAYENG Vs. STATE OF ARUNACHAL PRADESH
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May 29, 2024 |
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SOUTH ASSAM ROADWAYS LTD Vs. STATE OF ASSAM
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December 2, 2024 |
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SRI SUBHAS DAS Vs. STATE OF ASSAM
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April 23, 2024 |
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STAR CEMENT LTD Vs. UNION OF INDIA
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June 28, 2024 |
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STAR CEMENT LTD Vs. COMPETITION COMMISSION OF INDIA
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August 30, 2024 |
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STATE BANK OF INDIA Vs. PALLABH BHOWMICK
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September 13, 2024 |
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STATE OF ASSAM Vs. DIPENDRA ADHIKARI
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November 20, 2024 |
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STATE OF ASSAM Vs. NABA KUMAR SARANIA
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April 3, 2024 |
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STATE OF ASSAM Vs. JASHIM UDDIN BARBHUIYA HAILAKANDI
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April 19, 2024 |
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STATE OF ASSAM Vs. MODI DISTILERRY
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April 8, 2024 |
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STATE OF ASSAM Vs. DANGMAN JUGLI
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April 2, 2024 |
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STATE OF ASSAM Vs. KAMRUP DISTRICT SIKSHA SARATHI (I) ASSOCIATION
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June 13, 2024 |
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STATE OF ASSAM Vs. ASSAM CIVIL SERVICE OFFICERS ASSOCIATION
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May 3, 2024 |
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STATE OF ASSAM Vs. NIRABKUMAR SARMAH
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September 2, 2024 |
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STATE OF ASSAM Vs. RELIEF FAMILIES WELFARE SERVICE SOCIETY
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March 14, 2024 |
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STATE OF MIZORAM Vs. EVELYN BEINGIAZI
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April 9, 2024 |
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STATE OF MIZORAM Vs. DARKUNGA
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November 29, 2024 |
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STATE OF MIZORAM Vs. SH. R. LALTHANZAUVA
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October 30, 2024 |
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STATE OF MIZORAM Vs. LALRAMLIANA
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February 29, 2024 |
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STATE OF NAGALAND Vs. ANGPHEI KONYAK
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February 6, 2024 |
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STATE OF NAGALAND Vs. NEIZO ZUMU
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April 22, 2024 |
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STATE OF NAGALAND Vs. SHRI ATOBO
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March 12, 2024 |
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STATE OF NAGALAND Vs. MOARENLA
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May 28, 2024 |
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STATE OF NAGALAND Vs. B. CAROLYN IMCHEN
|
May 17, 2024 |
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SUBHAS CHANDRA KARMAKAR Vs. APEX PROFESSIONAL UNIVERSITY
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June 10, 2024 |
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SUBHAS RABHA Vs. LUDHAN RABHA
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May 27, 2024 |
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SUBHASHIS CHAKRABARTY Vs. UNION OF INDIA
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March 14, 2024 |
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SUBHASHISH DAS Vs. STATE OF ASSAM
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February 27, 2024 |
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SUBIDITA NATH Vs. INDIAN OIL CORPORATION LTD.
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May 6, 2024 |
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SUJIT KUMAR SINGHA Vs. STATE OF ASSAM
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June 25, 2024 |
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SUKHALATA PHUKAN GOGOI Vs. STATE OF ASSAM
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March 15, 2024 |
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SUKJAN NESSA Vs. UNION OF INDIA
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February 17, 2024 |
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SULATA PAUL Vs. ASHIM PAUL
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May 22, 2024 |
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SUMEN DOIMARY Vs. STATE OF ASSAM
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April 8, 2024 |
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SUMIT PAUL Vs. STATE OF ASSAM
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November 21, 2024 |
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SUMIT WARY Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
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May 3, 2024 |
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SUMOTEK INNOVATION PVT LTD. Vs. ASSAM POWER DISTRIBUTION CO. LTD.
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March 19, 2024 |
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SUN SECURITY SERVICES Vs. UNION OF INDIA
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June 12, 2024 |
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SUNANDA PAUL Vs. STATE OF ASSAM
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June 7, 2024 |
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SUNIL KUMAR MITRA Vs. STATE OF ASSAM
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February 6, 2024 |
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SUNIL KUMAR MODAK Vs. STATE OF ASSAM
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May 10, 2024 |
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SUNIL MANKI MURA Vs. STATE OF ASSAM
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November 29, 2024 |
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SUPRIO GHOSE Vs. STATE OF ASSAM
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March 28, 2024 |
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SURENDRA NATH BARMAN Vs. ASSAM GRAMIN VIKASH BANK
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February 21, 2024 |
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SURENDRA STEELS PVT LTD Vs. UNION OF INDIA
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February 20, 2024 |
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SURESH RAI Vs. STATE OF NAGAL
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January 30, 2024 |
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SURJIT THAKUR Vs. MOATOSHI
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March 14, 2024 |
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SURUJ ZAMAL Vs. GTL INFRASTRUCTURE LTD
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February 27, 2024 |
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SUSHANTA DAS Vs. ANIL KUMAR AJITSARIA
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February 22, 2024 |
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SUSHIL KUMAR HARLALKA Vs. SONESWARI BEY
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March 13, 2024 |
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SWAPAN DEB Vs. STATE OF ASSAM
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October 25, 2024 |
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SWAPNA SIKHA CHOUDHURY Vs. STATE OF ASSAM
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August 29, 2024 |
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SWARNALI TRADERS Vs. STATE OF ASSAM
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March 14, 2024 |
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SWELL ALOM LASKAR Vs. STATE OF ASSAM
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April 22, 2024 |
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SWEYIEVIKUL TASE Vs. MHASHEKHOL RICHA
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March 27, 2024 |
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T. CHALUKUMBA AO Vs. STATE OF NAGALAND
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March 21, 2024 |
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T. V. CHANDRA MOHAN Vs. UNION OF INDIA
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May 22, 2024 |
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T. VANLALHRUAII Vs. TOCHHAWNG LALPIANMAWIA
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February 8, 2024 |
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TADAR HAGAI Vs. STATE OF A. P.
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February 2, 2024 |
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TADAR TARUNG Vs. KRIPA CHACHOK (PI)
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January 10, 2024 |
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TADE NALO Vs. STATE OF ARUNACHAL PRADESH
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September 18, 2024 |
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TAGAM MIBANG Vs. STATE OF ARUNACHAL PRADESH
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April 12, 2024 |
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TAHIRAN NESSA Vs. UNION OF INDIA
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March 7, 2024 |
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TAKAM SORANG Vs. CENTRAL BUREAU OF INVESTIGATION
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April 4, 2024 |
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TAKAM TAMI Vs. STATE OF A. P.
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April 12, 2024 |
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TANGMONG Vs. STATE OF NAGALAND
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August 2, 2024 |
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TANIA HAKOM Vs. STATE OF A. P.
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June 12, 2024 |
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TANURAM KONWAR Vs. UNION OF INDIA
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March 12, 2024 |
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TAOI TANIANG Vs. STATE OF ASSAM
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March 21, 2024 |
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TAPAK TALI Vs. YAYI TALI
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April 2, 2024 |
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TAPAN KACHARI Vs. STATE OF ASSAM
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December 18, 2024 |
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TAPAN KUMAR DAS Vs. UNION OF INDIA
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April 1, 2024 |
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TAPAN PHUKAN Vs. STATE OF ASSAM
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September 27, 2024 |
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TAPOK EZING Vs. STATE OF ARUNACHAL PRADESH
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March 18, 2024 |
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TARUN DAS Vs. STATE OF ASSAM
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September 9, 2024 |
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TASHI PUJEN Vs. UNION OF INDIA
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March 21, 2024 |
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TASSO TURU Vs. STATE OF A. P.
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May 20, 2024 |
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TATE NABUM Vs. STATE OF A. P.
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June 13, 2024 |
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TAZ UDDIN Vs. STATE OF ASSAM
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April 18, 2024 |
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TECHI MENIA Vs. TABA TAKAR
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January 11, 2024 |
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TELI KECHI Vs. VIJAY KUMAR AGARWALA
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August 21, 2024 |
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TEMJENSUBA LONGKUMER Vs. STATE OF NAGALAND
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February 29, 2024 |
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TEPUSETO SOPHIE Vs. STATE OF NAGALAND
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February 13, 2024 |
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TEYONG DONG NOK Vs. UNION OF INDIA
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February 13, 2024 |
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THOIBA SINGH Vs. STATE OF ASSAM
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February 26, 2024 |
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THUNGBEMO ODYUO Vs. UNION OF INDIA
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May 21, 2024 |
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THUNGBENI P. NGULLIE Vs. STATE OF NAGALAND
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May 14, 2024 |
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TILOK GAON RANCHAIDHAN SAMABAI SAMITY Vs. HABIBUR RAHMAN
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July 19, 2024 |
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TINSUKIA MUNICIPAL BOARD Vs. ASHIM CHAKRABORTY
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July 22, 2024 |
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TOBING LEGO Vs. STATE OF ARUNACHAL PRADESH
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March 12, 2024 |
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TOJUM LOLLEN Vs. DAGMO KARBI
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February 8, 2024 |
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TOLUM TAPAM Vs. STATE OF AP
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June 14, 2024 |
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TOPCEM INDIA Vs. UNION OF INDIA
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June 19, 2024 |
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TOTER RIBA BAM Vs. STATE OF ARUNACHAL PRADESH
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June 14, 2024 |
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TRIDEEP CHANGMAI Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
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February 26, 2024 |
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TRIDIP SARMAH Vs. STATE OF ASSAM
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January 11, 2024 |
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TRIMURTI ANUSUSHITA JATI SIKHITA NIBONUWA SELF HELP GROUP Vs. STATE OF ASSAM
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February 20, 2024 |
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TRISHILA CHETRY Vs. STATE OF ASSAM
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May 15, 2024 |
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TRISHNA SONOWAL Vs. STATE OF ASSAM
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January 9, 2024 |
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TSUMONGO OVUNG Vs. WOKHA TOWN BAPTIST CHURCH
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November 26, 2024 |
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UCO BANK Vs. ARIF HUSSAIN
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March 20, 2024 |
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UJJAL BHATTACHARJEE Vs. STATE OF ASSAM
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March 12, 2024 |
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UMA RAY Vs. MRIDUL RAY
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March 28, 2024 |
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UMAR FARUQUE Vs. STATE OF ASSAM
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February 19, 2024 |
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UNION OF INDIA Vs. SHREE MAHALAXMI MILLS
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March 6, 2024 |
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UNION OF INDIA Vs. P. P. ENTERPRISE
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March 6, 2024 |
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UNION OF INDIA Vs. SHRIHARI SEKHAR THE THAN SUB-DIVISIONAL ENGINEER
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March 19, 2024 |
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UNION OF INDIA Vs. S.D. EASTERN BHUTAN COALS CO LTD
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April 9, 2024 |
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UNION OF INDIA Vs. UTSAB DEB
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May 21, 2024 |
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UNION OF INDIA Vs. JAIPRAKASH ASSOCIATES LIMITED
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June 28, 2024 |
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UNION OF INDIA Vs. BIRAJ BORTHAKUR
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July 24, 2024 |
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UNION OF INDIA Vs. ARUHANT INTERNATIONAL LTD
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August 21, 2024 |
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UNION OF INDIA Vs. ABENLA IMKONG
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September 2, 2024 |
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UNION OF INDIA Vs. NUMALIGARH REFINERY LTD
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August 21, 2024 |
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UNION OF INDIA Vs. GENERAL SECRETARY, RAIL MAZDOOR UNION
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September 11, 2024 |
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UNION OF INDIA Vs. INAMUL RASHID HAZARIKA
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November 13, 2024 |
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UNION OF INDIA Vs. UTPAL DATTA TALUKDAR
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November 12, 2024 |
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UNION OF INDIA Vs. BALWINDER SINGH
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August 13, 2024 |
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UNION OF INDIA Vs. GSR VENTURES PVT. LTD
|
August 31, 2024 |
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UNION OF INDIA Vs. EX TC-62091 RECT/GD SATBIR SINGH
|
May 10, 2024 |
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UNION OF INDIA Vs. LEGAL HEIRS OF MANOJ KR. ROY
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September 2, 2024 |
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UNION OF INDIA Vs. ANSUMI BARO
|
October 28, 2024 |
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UNION OF INDIA Vs. JAYANTA KUMAR NATH
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November 29, 2024 |
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UNION OF INDIA Vs. LAXMI DEVI
|
September 20, 2024 |
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UNION OF INDIA Vs. LAKHI PRAVA SONOWAL KEOT
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February 2, 2024 |
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UNION OF INDIA Vs. ANIL KUMAR SHARMA
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November 22, 2024 |
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UNION OF INDIA Vs. KSHITISH CHANDRA KARMAKAR
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May 14, 2024 |
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UNION OF INDIA Vs. DWIPENDRA NATH SHARMA
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May 22, 2024 |
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UNION OF INDIA Vs. REKHA BHARALI
|
May 28, 2024 |
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UNION OF INDIA Vs. NIMA LAMA
|
May 28, 2024 |
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UNITED INDIA INSURANCE CO. LTD Vs. TAPAN KARMAKAR
|
May 28, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. GAUTAM DAS
|
January 22, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SARITA JALAN
|
June 7, 2024 |
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UNITED INDIA INSURANCE CO.LTD Vs. PUSPALATA BARIWAR
|
March 13, 2024 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. MD. ABDUL SALAM
|
January 19, 2024 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. JAGADISH SINGH
|
January 19, 2024 |
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UPASANA DAS Vs. TEZPUR UNIVERSITY
|
January 9, 2024 |
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UPEN RONGPI Vs. ASSAM STATE TRANSPORT CORPORATION
|
April 23, 2024 |
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UPPER PART BRAHMAPUTARA FISHERY CO-OPERATIVE SOCIETY LIMITED Vs. STATE OF ASSAM
|
November 29, 2024 |
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URMILA DAS Vs. STATE OF ASSAM
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March 11, 2024 |
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USMA SULTANA Vs. FAKAR UDDIN AHMED
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November 5, 2024 |
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UTTAM DIBRA Vs. STATE OF ASSAM
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July 23, 2024 |
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UTTAM SUTRADHAR Vs. STATE OF ASSAM
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May 3, 2024 |
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VANLALRUATI Vs. UNION OF INDIA
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June 28, 2024 |
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VEKHOLE KEZO Vs. KERETHI VERO
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March 15, 2024 |
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VETHISA LOHE Vs. STATE OF NAGALAND
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August 30, 2024 |
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VIJAY KUMAR L Vs. STATE OF ASSAM
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June 5, 2024 |
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VIJOHO SAKHRIE Vs. STATE OF NAGALAND
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February 13, 2024 |
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VIKA ZHIMOMI Vs. STATE OF NAGALAND
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May 30, 2024 |
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VIKKY PACHAURI Vs. UNION OF INDIA
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April 3, 2024 |
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VIKRAM AHAND CHOUDHURY Vs. GUWAHATI MUNICIPAL CORPORATION
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February 1, 2024 |
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VIKUTO ASUMI (RETD. ) Vs. UNION OF INDIA
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February 27, 2024 |
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VOYANTS SOLUTIONS PRIVATE LIMITED Vs. UNION OF INDIA
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April 25, 2024 |
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W. NZANTHUNG PATTON Vs. STATE OF NAGALAND
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February 27, 2024 |
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WAHED ALI Vs. STATE OF ASSAM
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May 13, 2024 |
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WANGJA WANGSU Vs. STATE OF ARUNACHAL PRADESH
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May 27, 2024 |
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WARRANT OFFICER (CLERK) KISHORE CHAND Vs. UNION OF INDIA
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April 22, 2024 |
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WELFARE ASSOCIATION OF RETIRED ONGCIANS Vs. UNION OF INDIA
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May 9, 2024 |
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WORKMAN MD. SAFFAUDDIN ALI Vs. MANAGEMENT OF KOOMTAI TEA ESTATE
|
January 4, 2024 |
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XTRA FREIGHT FORWARDER Vs. UNION OF INDIA
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January 29, 2024 |
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XXX Vs. STATE OF NAGALAND
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October 16, 2024 |
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YAMANG TALI (TAGGU) Vs. STATE OF A. P.
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January 23, 2024 |
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YAMEK MIZE TAGGU Vs. STATE OF ARUNACHAL PRADESH
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August 13, 2024 |
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YARI TOK Vs. STATE OF A. P.
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May 16, 2024 |
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March 15, 2024 |
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