(MAJ) MARX CHAND LENIN Vs. MIZORAM UNIVERSITY
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September 6, 2022 |
ABANI BARUAH Vs. STATE OF ASSAM
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May 10, 2022 |
ABBUL KHAIR ILIAS NOSHIM AHMED Vs. STATE OF ASSAM
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February 3, 2022 |
ABDUL AZIZ AHMED Vs. PREETAM SAIKIA
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February 22, 2022 |
ABDUL KALAM Vs. STATE OF ASSAM
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February 9, 2022 |
ABDUL KAYUM CHOUDHURY Vs. STATE OF ASSAM
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October 4, 2022 |
ABDUL KHALIQUE Vs. STATE OF ASSAM
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January 6, 2022 |
ABDUL LATIF Vs. STATE OF ARUNACHAL PRADESH
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July 22, 2022 |
ABDUL MAJID Vs. STATE OF ASSAM
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January 5, 2022 |
ABDUL MANNAN AKOND Vs. HASINA YASMIN
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September 13, 2022 |
ABDUL MOTALIB Vs. STATE OF ASSAM
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March 24, 2022 |
ABDUL MOTLEB PRODHANI Vs. STATE OF ASSAM
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May 23, 2022 |
ABDUL MOZID Vs. STATE OF ASSAM
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January 28, 2022 |
ABDUL MUKTADIR (MD) Vs. AKSHAT JHUN JHUN WALA
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December 13, 2022 |
ABDUL RABI Vs. STATE OF ASSAM
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January 11, 2022 |
ABDUL SALAM Vs. STATE OF ASSAM
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January 25, 2022 |
ABDUS SALAM Vs. STATE OF ASSAM
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January 20, 2022 |
ABHESWARI BASUMATARY Vs. STATE OF ASSAM AND 4 ORS.
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February 15, 2022 |
ABHIJIT BHATTACHARYA Vs. CENTRAL BUREAU OF INVESTIGATION
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January 21, 2022 |
ABHISHEK CHAKRABORTY Vs. BULBULI BORPHUKAN
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November 16, 2022 |
ABU HAFIJ SHAHJAHAN Vs. STATE OF ASSAM
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February 18, 2022 |
ABU SALEH SHARIF UDDIN Vs. HANIF UDDIN
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January 27, 2022 |
ABUL HUSSAIN Vs. STATE OF ASSAM
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November 10, 2022 |
ABUL HUSSAIN Vs. UNITED INDIA INSURANCE CO. LTD
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September 13, 2022 |
ABUL HUSSAIN Vs. STATE OF ASSAM
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January 24, 2022 |
ABUL KALAM AZAD Vs. STATE OF ASSAM
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September 16, 2022 |
ABUL KALAM AZAD Vs. STATE OF ASSAM
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August 26, 2022 |
ABUL KALAM AZAD Vs. STATE OF ASSAM
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February 23, 2022 |
ABUL NASAR Vs. STATE OF ASSAM
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August 22, 2022 |
ABULAIS ABDULLAH MAZUMDER Vs. STATE OF ASSAM
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May 26, 2022 |
ADITYA DAS Vs. STATE OF ASSAM
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May 5, 2022 |
ADOR ALI Vs. STATE OF ASSAM
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March 2, 2022 |
AFSER KHAN Vs. STATE OF ASSAM
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November 4, 2022 |
AGWMA BASUMATARY Vs. STATE OF ASSAM
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January 4, 2022 |
AHAD ALI Vs. STATE OF ASSAM
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February 4, 2022 |
AHADUL ISLAM Vs. STATE OF ASSAM
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September 9, 2022 |
AHEDUL HUSSAIN Vs. STATE OF ASSAM
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July 21, 2022 |
AJAM ALI Vs. STATE OF ASSAM
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February 2, 2022 |
AJAY HALDIA Vs. STATE OF ASSAM
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January 20, 2022 |
AJIBOR RAHMAN Vs. STATE OF ASSAM
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November 9, 2022 |
AKESH KARWA Vs. STATE OF ASSAM
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October 21, 2022 |
AKHILESH KUMAR Vs. STATE OF ASSAM
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February 25, 2022 |
ALAMIN AHMED LASKAR Vs. STATE OF ASSAM
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September 9, 2022 |
ALDY LALRUATPUIA Vs. STATE OF MIZORAM
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June 17, 2022 |
ALFARUQURE FARAJI Vs. STATE OF ASSAM
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August 17, 2022 |
ALI AHMED LASKAR Vs. STATE OF ASSAM
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January 24, 2022 |
ALI EUSUP Vs. STATE OF ASSAM
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January 24, 2022 |
ALI HUSSAIN Vs. STATE OF ASSAM
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January 10, 2022 |
ALI HUSSAIN BARBHUIYA Vs. STATE OF ASSAM
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June 27, 2022 |
ALI TALLANG Vs. STATE OF ARUNACHAL PRADESH
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February 11, 2022 |
ALIA BEGUM Vs. STATE OF ASSAM
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September 5, 2022 |
ALIM KHAN Vs. STATE OF ASSAM
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February 2, 2022 |
ALL ASSAM ELEMENTARY TEACHER EDUCATORS ASSOCIATION Vs. STATE OF ASSAM
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March 11, 2022 |
ALL ASSAM TRANSGENDER ASSOCIATION Vs. MUKESH C SAHU, IAS
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January 21, 2022 |
ALOM MIAH Vs. STATE OF ASSAM
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March 15, 2022 |
ALTAF HUSSAIN Vs. STATE OF ASSAM
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January 10, 2022 |
ALTAF HUSSAIN BARBHUYAN Vs. STATE OF ASSAM
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June 13, 2022 |
AMAL DAS Vs. STATE OF ASSAM
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May 6, 2022 |
AMAL KUMAR CHAKMA Vs. STATE OF ARUNACHAL PRADESH
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May 10, 2022 |
AMAL SONOWAL Vs. STATE OF ASSAM
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May 11, 2022 |
AMINA KHATUN Vs. UNION OF INDIA
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April 28, 2022 |
AMINUL HOQUE Vs. STATE OF ASSAM
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November 7, 2022 |
AMINUL ISLAM Vs. UNION OF INDIA
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May 6, 2022 |
AMIR KHAN Vs. STATE OF ASSAM
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January 20, 2022 |
AMIRATDDIN Vs. MUHIBUL HUSSAIN
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March 21, 2022 |
AMRIT KALITA Vs. RAJANI KANTA KALITA
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March 4, 2022 |
AMULYA SAHA Vs. NARESH CH. ROY
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March 31, 2022 |
ANAMIKA MOTORS Vs. STATE OF ASSAM
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January 11, 2022 |
ANAMIKA TAMULI Vs. STATE OF ASSAM
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May 12, 2022 |
ANAMUL HAQUE Vs. STATE OF ASSAM
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January 19, 2022 |
ANAMUL HAQUE Vs. STATE OF ASSAM
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March 2, 2022 |
ANANTA BORGOHAIN Vs. STATE OF ASSAM
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October 27, 2022 |
ANANTA PATOWARY Vs. STATE OF ASSAM
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July 25, 2022 |
ANGPHEI KONYAK Vs. STATE OF NAGALAND
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April 11, 2022 |
ANIL PANTATI Vs. UPEN KUMAR SAIKIA
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October 19, 2022 |
ANIL YADAV Vs. UNION OF INDIA
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January 4, 2022 |
ANJAN KR. MANJHI Vs. STATE OF ASSAM
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October 19, 2022 |
ANJANA BISWAS Vs. UNION OF INDIA
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September 28, 2022 |
ANJAR MUHAMMAD TAPADAR (DR.) Vs. STATE OF ASSAM
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March 7, 2022 |
ANUJ KUMAR DAS Vs. STATE OF ASSAM
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January 25, 2022 |
ANUPAM SAIKIA Vs. STATE OF ASSAM
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April 28, 2022 |
APEX BANK STAFF ASSOCIATION Vs. ASSAM CO-OPERATIVE APEX BANK LTD
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June 27, 2022 |
APURBA CH. BARMAN Vs. STATE OF ASSAM
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September 6, 2022 |
APURBA KR CHOUDHURY Vs. STATE OF ASSAM
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May 6, 2022 |
ARABINDA BORO Vs. UNION OF INDIA
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August 26, 2022 |
ARCHANA BHATTACHARJEE Vs. BANK OF BARODA
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May 5, 2022 |
ARCHANA BHATTACHARJEE Vs. BANK OF BARODA
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March 16, 2022 |
ARENSEN AIER Vs. STATE OF NAGALAND
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March 25, 2022 |
ARIFUL ISLAM Vs. STATE OF ASSAM
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September 30, 2022 |
AROTY TALOH Vs. SUBROTO BARUAH
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July 21, 2022 |
ARUNJYOTI THAKURIA Vs. UNION OF INDIA
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June 22, 2022 |
ARUNJYOTI THAKURIA Vs. UNION OF INDIA
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June 21, 2022 |
ARUP BHATTACHARJEE Vs. DIRECTOR, NATIONAL INSTITUTE OF TECHNOLOGY
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July 21, 2022 |
ASEAN AGENCY Vs. STATE OF ARUNACHAL PRADESH
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February 22, 2022 |
ASHADUL ISLAM Vs. STATE OF ASSAM
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January 3, 2022 |
ASHIM UDDIN BARBHUIYA Vs. SHRI J S PHARMACEUTICALS
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July 22, 2022 |
ASHIRBAD HAZARIKA Vs. STATE OF ASSAM
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November 14, 2022 |
ASHISH KUMAR GOON Vs. CANARA BANK
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January 31, 2022 |
ASHISH MANDAL Vs. STATE OF ASSAM
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February 25, 2022 |
ASHISH NATH Vs. STATE OF ASSAM
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August 18, 2022 |
ASHOK KUMAR SINGH Vs. STATE OF ARUNACHAL PRADESH
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August 24, 2022 |
ASHRUDDIN ALI Vs. STATE OF ASSAM
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March 4, 2022 |
ASIAN ENERGY SERVICES Vs. OIL INDIA LTD.
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February 9, 2022 |
ASOMI GOGOI Vs. STATE OF ASSAM
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June 21, 2022 |
ASRAFUL ISLAM Vs. STATE OF ASSAM
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January 19, 2022 |
ASSAM FORT Vs. STATE OF ASSAM
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November 21, 2022 |
ASSAM GRAMIN VIKASH BANK Vs. PRAKASH BORAH
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August 6, 2022 |
ASSAM GRAMIN VIKASH BANK Vs. BABITA GUPTA
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September 5, 2022 |
ASWINI KALITA Vs. KISMAT ALI
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April 26, 2022 |
ASWINI KALITA Vs. STATE OF ASSAM
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April 26, 2022 |
ATAZUL RAHMAN Vs. STATE OF ASSAM
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September 9, 2022 |
ATIFUL RAHMAN Vs. STATE OF ASSAM
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March 31, 2022 |
ATIKA SULTANA Vs. STATE OF ASSAM
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February 1, 2022 |
AVENISH PAUL Vs. STATE OF ASSAM
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January 24, 2022 |
AYAN KUMAR DAS Vs. UNION OF INDIA
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April 6, 2022 |
AYUB HUSSAIN Vs. STATE OF ASSAM
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November 17, 2022 |
AYURVEDIC DOCTORS ASSOCIATION Vs. STATE OF ASSAM
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March 29, 2022 |
B K CONSTRUCTION Vs. MANAGING DIRECTOR, NHM
|
June 6, 2022 |
B. FOURESS PRIVATE LTD Vs. STATE OF ARUNACHAL PRADESH
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April 25, 2022 |
BABUL KONWAR Vs. ORIENTAL INSURANCE CO. LTD.
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January 5, 2022 |
BABUL SAIKIA Vs. STATE OF ASSAM
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March 15, 2022 |
BABULA KUMAR Vs. STATE OF ASSAM
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January 19, 2022 |
BABULAL BASUMATARY Vs. STATE OF ASSAM
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January 7, 2022 |
BABY BEGUM Vs. STATE OF ASSAM
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January 7, 2022 |
BABY BHAGAWATY Vs. STATE OF ASSAM
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April 20, 2022 |
BADAL DUTTA Vs. UNION OF INDIA
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December 14, 2022 |
BAHADUR SINGH Vs. UNION OF INDIA
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November 2, 2022 |
BAHAR UDDIN BARBHUIYA Vs. STATE OF ASSAM
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May 13, 2022 |
BAHAR UDDIN LASKAR Vs. STATE OF ASSAM
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May 5, 2022 |
BAHARUL ISLAM Vs. STATE OF ASSAM
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February 9, 2022 |
BAHAZ UDDIN AHMED Vs. STATE OF ASSAM
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February 25, 2022 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. KAMINI DEVI
|
February 28, 2022 |
BAKSHISH ENTERPRISES Vs. STATE OF ASSAM
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November 3, 2022 |
BALCHAND RAMPURIA Vs. GREEN VALLEY TRAVELS PVT LTD
|
June 22, 2022 |
BALWANT SINGH Vs. STATE OF ASSAM
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June 3, 2022 |
BANAMALI DAS Vs. DEPUTY COMMISSIONER OF INCOME TAX
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December 16, 2022 |
BANAMALI SARKAR Vs. STATE OF ASSAM
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January 25, 2022 |
BANDISH ENTERPRISE Vs. NUMALIGARH REFINERY LTD.
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November 30, 2022 |
BANES ALI Vs. UNION OF INDIA
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June 15, 2022 |
BANI PRAKASH PVT LTD Vs. HIRANYA KR DAS
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April 28, 2022 |
BANIKANTA ADHIKARY Vs. STATE OF ASSAM
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January 21, 2022 |
BANIKANTA DAS Vs. DIPAK KAKOTI
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November 3, 2022 |
BANU BIBI Vs. STATE OF ASSAM
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July 29, 2022 |
BANWARILAL SHARMA Vs. KAMALA DEVI AJITSARIA
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May 13, 2022 |
BAREK ALI Vs. STATE OF ASSAM
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January 10, 2022 |
BARNALI ROY DEV Vs. UNION OF INDIA
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June 22, 2022 |
BARSON CONSTRUCTION Vs. STATE OF ASSAM
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February 24, 2022 |
BARUN DAS Vs. UNION OF INDIA
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February 10, 2022 |
BARUN GOGOI Vs. GUNIN BURAGOHAIN
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October 21, 2022 |
BASABI KALITA SAIKIA Vs. STATE OF ASSAM
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June 10, 2022 |
BASIRAN BEWA Vs. STATE OF ASSAM
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February 15, 2022 |
BASIRUDDIN KAZI Vs. STATE OF ASSAM
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July 21, 2022 |
BASUDEV NEWAR Vs. JESMIN BORAH
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October 31, 2022 |
BEAUTY GOGOI Vs. STATE OF ASSAM
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December 22, 2022 |
BEIHAI HLYCHHO Vs. STATE OF MIZORAM
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June 1, 2022 |
BENJAMIN SHOHE Vs. STATE OF NAGALAND
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April 28, 2022 |
BEVIN BASUMATARY Vs. COTTON UNIVERSITY
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April 29, 2022 |
BHABA DEV MAHANTA Vs. STATE OF ASSAM
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August 25, 2022 |
BHABENDRA NATH SARMA Vs. STATE OF ASSAM
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April 18, 2022 |
BHABENDRA NATH SARMA Vs. STATE OF ASSAM
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April 19, 2022 |
BHAGAWATI PRASAD TODI Vs. NATWARLAL AGARWALA
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January 21, 2022 |
BHAGWAN PATOR Vs. STATE OF ASSAM
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June 6, 2022 |
BHAGYALATA BORA Vs. NATIONAL INSURANCE COMPANY LTD.
|
March 17, 2022 |
BHAIKON RAJOWAR Vs. STATE OF ASSAM
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June 9, 2022 |
BHAIRAB DAS Vs. STATE OF ASSAM
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April 29, 2022 |
BHARAT SANCHAR NIGAM LTD. Vs. NIPU HAZARIKA
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August 10, 2022 |
BHARATI BEZBARUAH Vs. RELIANCE GENERAL INSURANCE CO. LTD.
|
August 5, 2022 |
BHASKAR DAS Vs. STATE OF ASSAM
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February 11, 2022 |
BHOLA BHOUMICK Vs. STATE OF ASSAM
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January 28, 2022 |
BHOLA BHOUMICK Vs. STATE OF ASSAM
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May 11, 2022 |
BHOOPANDRA SINGH Vs. RAJ KUMAR PANDEY
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May 25, 2022 |
BHUPEN KUMAR NATH Vs. JYOTI DEKA
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July 26, 2022 |
BHUTTU Vs. STATE OF ASSAM
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February 14, 2022 |
BIDHAN PAUL Vs. STATE OF ASSAM
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February 8, 2022 |
BIDYA DAS Vs. STATE OF ASSAM
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January 6, 2022 |
BIDYUT DEY Vs. STATE OF ASSAM
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July 30, 2022 |
BIHU RAM RAY Vs. STATE OF ASSAM
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March 30, 2022 |
BIJAYLAKHMI LASKAR DUTTA Vs. ASSAM POWER DISTRIBUTION COMPANY LTD.
|
November 15, 2022 |
BIJU SAIKIA Vs. STATE OF ASSAM
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March 29, 2022 |
BIJUT CHUTIA Vs. STATE OF ASSAM
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February 3, 2022 |
BIKAS BORAH Vs. STATE OF ASSAM
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February 14, 2022 |
BIKASH CHANDRA PRADHANI Vs. STATE OF ASSAM
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June 30, 2022 |
BIKASH KUMAR MORE Vs. FOOD CORPORATION OF INDIA
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November 3, 2022 |
BIMAL SINGH KOTHARI Vs. CENTRAL BUREAU OF INVESTIGATION
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July 28, 2022 |
BINA BABU SINGHA Vs. STATE OF ASSAM
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December 5, 2022 |
BINOD CHETRY Vs. STATE OF ARUNACHAL PRADESH
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October 21, 2022 |
BIOGENETIC DRUGS PRIVATE LIMITED Vs. NATIONAL HEALTH MISSION
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May 5, 2022 |
BIPIN BARUAH Vs. PARESH BARUAH
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September 27, 2022 |
BIPIN CH. DEKA Vs. STATE OF ASSAM
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January 4, 2022 |
BIPIN DOHOTIA Vs. STATE OF ASSAM
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February 21, 2022 |
BIRAJ PAUL Vs. STATE OF ASSAM
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August 17, 2022 |
BIRENDRA KUMAR SINGH Vs. STATE OF ASSAM
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March 22, 2022 |
BIRENDRA NATH Vs. STATE OF ASSAM
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November 24, 2022 |
BIRI TALIN Vs. STATE OF ARUNACHAL PRADESH
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January 4, 2022 |
BIRJIT AHANTHEM Vs. UNION OF INDIA
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January 18, 2022 |
BISHESWAR GOGOI Vs. STATE OF ASSAM
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April 25, 2022 |
BISTIRNA HAZARIKA Vs. THE STATE OF ASSAM
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May 6, 2022 |
BISWA NATH ROY Vs. STATE OF ASSAM
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September 30, 2022 |
BISWAJIT CHOWDHURY Vs. AKLESH SAH
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August 4, 2022 |
BISWAJIT SARMA Vs. STATE OF ASSAM
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February 25, 2022 |
BISWAJIT SARMA Vs. GAUHATI UNIVERSITY
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March 22, 2022 |
BIVASH CHOWDHURY Vs. STATE OF NAGALAND
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June 2, 2022 |
BN INFRAPROJECTS LLP Vs. UNION OF INDIA
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December 22, 2022 |
BOBBY DEKA Vs. STATE OF ASSAM
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June 20, 2022 |
BOKAI SUMI Vs. STATE OF NAGALAND
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March 16, 2022 |
BORASE PRADEEP VIKRAM Vs. UNION OF INDIA
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December 8, 2022 |
BORSHA DUTTA Vs. STATE OF ASSAM
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August 16, 2022 |
BORSHAHSRI BURAGOHAIN Vs. STATE OF ASSAM
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July 21, 2022 |
BRAHAM PRAKASH BANSAL Vs. STATE OF ASSAM
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September 29, 2022 |
BROJEN DAS Vs. STATE OF ASSAM
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July 27, 2022 |
BULBULI SAIKIA Vs. JADAV SAIKIA
|
May 17, 2022 |
C. C. CONSTRUCTION (M/S) Vs. UNION OF INDIA
|
June 17, 2022 |
C. LALCHHUNGA Vs. STATE OF MIZORAM
|
March 16, 2022 |
C. LALNILIANA Vs. STATE OF MIZORAM
|
March 11, 2022 |
CANARA LIGHTING INDUSTRIES PVT. LTD. Vs. STATE OF ASSAM
|
July 28, 2022 |
CENTRAL ADMINISTRATIVE TRIBUNAL Vs. UNION OF INDIA
|
September 6, 2022 |
CENTURY MERCANTILE PRIVATE LTD Vs. STATE OF ASSAM
|
March 8, 2022 |
CENTURY PLYBOARDS (I) LIMITED Vs. UNION OF INDIA
|
April 6, 2022 |
CENTURY PLYBOARDS (INDIA) LIMITED Vs. UNION OF INDIA
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May 18, 2022 |
CHAMNUR ALI Vs. LOKNATH UPADHAYA
|
April 4, 2022 |
CHANDAN BHATTACHARJEE Vs. UNION OF INDIA
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February 24, 2022 |
CHANDAN CHOUDHURY Vs. MIZORAM RURAL BANK
|
April 6, 2022 |
CHANDAN PATOWARY Vs. XXX
|
January 21, 2022 |
CHANDRA BHUSAN KUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR
|
January 21, 2022 |
CHIKEN BASAR Vs. STATE OF ARUNACHAL PRADESH
|
April 18, 2022 |
CHINTAN JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
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July 29, 2022 |
CHITRA BORA Vs. STATE OF ASSAM
|
May 20, 2022 |
CHITTARANJAN NATH Vs. STATE OF ASSAM
|
September 12, 2022 |
CHITTARANJAN NATH Vs. STATE OF ASSAM
|
May 5, 2022 |
CHITTI KALA CHAKMA Vs. STATE OF MIZORAM
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October 25, 2022 |
CHONGHOI HAOKIP Vs. UNION OF INDIA
|
August 11, 2022 |
CHONGHOI HAOKIP Vs. UNION OF INDIA
|
November 7, 2022 |
CHOUKAT ALI Vs. STATE OF ASSAM
|
January 27, 2022 |
CHULLAY KULLU Vs. STATE OF ASSAM
|
December 22, 2022 |
COMMISSIONER OF EXCISE OFFICE COMMITTEE Vs. BISHNU DEO ROY
|
November 7, 2022 |
COMMUNITY ACTION THROUGH MOTIVATION PROGRAMME Vs. STATE OF ASSAM
|
April 8, 2022 |
COSMOS BUSINESS PVT. LTD. Vs. BURAGOHAIN TEA COMPANY LTD.
|
January 5, 2022 |
CT/GD MUKESH CHANDRA BORA Vs. UNION OF INDIA
|
December 6, 2022 |
D.G. RAJ HIGHWAY SERVICES Vs. UNION OF INDIA
|
April 21, 2022 |
DALIM UDDIN LASKAR Vs. STATE OF ASSAM
|
June 30, 2022 |
DALIMA KALITA Vs. STATE OF ASSAM
|
May 30, 2022 |
DAMILA BORDOLOI Vs. STATE OF ASSAM
|
April 29, 2022 |
DANI GAMBOO Vs. CHIEF SECRETARY CUM CHAIRMAN, VIGILANCE
|
May 30, 2022 |
DANIEL KAKKI Vs. STATE OF ARUNACHAL PRADESH
|
March 7, 2022 |
DEBAJIT DAS Vs. STATE OF ASSAM
|
June 29, 2022 |
DEBAJIT GOGOI Vs. STATE OF ASSAM
|
May 13, 2022 |
DEBAJIT HAZARIKA Vs. STATE OF ASSAM
|
January 28, 2022 |
DEBANAND THAKUR Vs. STATE OF ASSAM
|
July 25, 2022 |
DEBANANDA SAIKIA Vs. STATE OF ASSAM
|
February 11, 2022 |
DEBASHIS PUZARI Vs. STATE OF ASSAM
|
November 18, 2022 |
DEBASISH THAKURIA Vs. STATE OF ASSAM
|
September 8, 2022 |
DEBO MALI Vs. STATE OF ASSAM
|
February 8, 2022 |
DEBOJIT PANIKA Vs. STATE OF ASSAM
|
December 22, 2022 |
DEEP KUMAR Vs. STATE OF ASSAM
|
August 30, 2022 |
DEEPJYOTI BARPUJARI Vs. STATE OF ASSAM
|
January 28, 2022 |
DEKE GADI Vs. STATE OF ARUNACHAL PRADESH
|
June 14, 2022 |
DEOCHAND SARDA Vs. SURENDRA NARAYAN SUKUL
|
January 25, 2022 |
DEPUTY INSPECTOR GENERAL, DIMAPUR Vs. STATE OF NAGALAND
|
September 17, 2022 |
DEVAJIT MAHANTA Vs. STATE OF ASSAM
|
January 25, 2022 |
DEVENDAR KUMAR Vs. UNION OF INDIA
|
July 22, 2022 |
DEVENDRA KUMAR YADAV Vs. STATE OF ASSAM
|
August 30, 2022 |
DEWAN MUSHARAF HUSSAIN Vs. STATE OF ASSAM
|
February 1, 2022 |
DHANJIT BARMAN Vs. STATE LEVEL ELIGIBILITY TEST AND COMMISSION
|
August 9, 2022 |
DHANJIT TALUKDAR Vs. STATE OF ASSAM
|
December 19, 2022 |
DHARAM RAJ GOALA Vs. DINESH KR. JAIN
|
September 13, 2022 |
DHARAMPAL SATYAPAL LTD Vs. STATE OF MAHARASHTRA
|
June 16, 2022 |
DHARANIDHAR MEDHI Vs. STATE OF ASSAM
|
November 4, 2022 |
DHARMENDRA MAZUMDER Vs. STATE OF ASSAM
|
March 25, 2022 |
DHARMESWAR BAISHYA Vs. SARVODAYA TRUST
|
June 22, 2022 |
DHIREN BORI Vs. RUPANTI TAID BORI
|
February 17, 2022 |
DHIREN DAS Vs. STATE OF ASSAM
|
December 13, 2022 |
DHIREN MAJHI Vs. STATE OF ASSAM
|
August 4, 2022 |
DHIREN TANTI Vs. STATE OF ASSAM
|
March 4, 2022 |
DHUBRI LAW COLLEGE Vs. STATE OF ASSAM
|
May 19, 2022 |
DHYAN FOUNDATION Vs. STATE OF ASSAM
|
August 24, 2022 |
DHYAN FOUNDATION Vs. STATE OF ASSAM
|
October 27, 2022 |
DILBOR ALI (MD.) Vs. FOZILA KHATUN
|
December 6, 2022 |
DILIP CHOWDHURY Vs. AHMED TEA COMPANY PVT. LTD.
|
September 14, 2022 |
DILIP KUMAR SARMA Vs. STATE OF ASSAM
|
September 19, 2022 |
DILIP LANGTHASA Vs. STATE OF ASSAM
|
November 7, 2022 |
DIMBA GOHAIN Vs. STATE OF ASSAM
|
January 10, 2022 |
DIMBESWAR NATH Vs. STATE OF ASSAM
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May 31, 2022 |
DIMBESWAR ROY Vs. STATE OF ASSAM
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February 17, 2022 |
DIMSIANNEM Vs. STATE OF ASSAM
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September 27, 2022 |
DINADAYAL RABHA Vs. STATE OF ASSAM
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May 13, 2022 |
DINESH DEBNATH Vs. URMILA PATHAK
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January 5, 2022 |
DINESH MEPOLA Vs. OTEL PERME
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July 14, 2022 |
DINESH NATH Vs. STATE OF ASSAM
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February 11, 2022 |
DINESH TACHO Vs. STATE OF ARUNACHAL PRADESH
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March 14, 2022 |
DIPAK CHAKRABORTY Vs. ALOK KUMAR
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November 9, 2022 |
DIPAK DAS Vs. STATE OF ASSAM
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December 20, 2022 |
DIPAK DEKA Vs. GANESH DEKA
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July 21, 2022 |
DIPALI BARMAN Vs. STATE OF ASSAM
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September 23, 2022 |
DIPALI BARMAN Vs. STATE OF ASSAM
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July 22, 2022 |
DIPALI GOGOI BORGOHAIN Vs. STATE OF ASSAM AND 4 ORS.
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January 24, 2022 |
DIPALI HAZARIKA Vs. STATE OF ASSAM
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June 28, 2022 |
DIPANKAR DAS Vs. UNION OF INDIA
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July 28, 2022 |
DIPANKAR GOGOI Vs. STATE OF ASSAM
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May 18, 2022 |
DIPEN KUMAR SINGHA Vs. STATE OF ASSAM
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November 28, 2022 |
DIPEN SINGHA Vs. STATE OF ASSAM
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March 3, 2022 |
DIPJYOTI KALITA Vs. STATE OF ASSAM
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September 20, 2022 |
DIPJYOTI NATH Vs. STATE OF ASSAM
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June 14, 2022 |
DIPTI BORI Vs. STATE OF ASSAM
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August 4, 2022 |
DIPTI DAS Vs. SUSHIL BHUSAN DAS
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June 30, 2022 |
DIPTI DAS Vs. STATE OF ASSAM
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March 17, 2022 |
DOLU CHAKMA Vs. STATE OF ARUNACHAL PRADESH
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May 26, 2022 |
DORJEE PHURBA CHUKLA Vs. TASHI DORSOM
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July 14, 2022 |
DOSEN KAMKI Vs. STATE OF ARUNACHAL PRADESH
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September 20, 2022 |
DOTHUAMA SAILO Vs. MIZORAM RURAL BANK
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July 15, 2022 |
DR. RAMA MUKHERJEE (BHOWMIK) Vs. MITRA MUKHERJEE @ RATNA MUKHERJEE
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June 10, 2022 |
DUKEN KATO Vs. NYAGE KATO
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July 14, 2022 |
DURGESH CHAND CHOUDHURY Vs. STATE OF ASSAM
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August 1, 2022 |
DUSYANTA SARMA DAS Vs. STATE OF ASSAM
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March 8, 2022 |
DWIJEN BAISHYA Vs. STATE OF ASSAM
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February 3, 2022 |
DYNA ROOF PRIVATE LTD Vs. PURSHOTTAM GAGGAR
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December 22, 2022 |
DYNA ROOF PVT. LTD. Vs. UNION OF INDIA
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January 25, 2022 |
EAR ALI Vs. STATE OF ASSAM
|
December 13, 2022 |
EKRAMUL HUSSAIN Vs. UNION OF INDIA
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August 10, 2022 |
EKSED ALI Vs. STATE OF ASSAM
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January 31, 2022 |
EMAN HUSSAIN Vs. STATE OF ASSAM
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January 25, 2022 |
ENNYO NANGKAR Vs. STATE OF ARUNACHAL PRADESH
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March 22, 2022 |
ETHELWOLD ESTATE PVT. LTD Vs. STATE OF ASSAM
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January 31, 2022 |
F. C. VALY Vs. STATE OF MIZORAM
|
June 10, 2022 |
FAIJUDDIN ALI Vs. STATE OF ASSAM
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February 4, 2022 |
FAIJUL HOQUE Vs. STATE OF ASSAM
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August 30, 2022 |
FAIZUL HAQUE BARBHUIYA Vs. UNION OF INDIA
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January 10, 2022 |
FAKAR UDDIN Vs. STATE OF ASSAM
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February 16, 2022 |
FAKHAR UDDIN Vs. STATE OF ASSAM
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June 7, 2022 |
FARIZ Vs. UNION OF INDIA
|
March 8, 2022 |
FARUK AHMED Vs. STATE OF ASSAM
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July 29, 2022 |
FARUK ALI Vs. STATE OF ASSAM
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February 24, 2022 |
FARUKH ABDULLAH CHOUDHURY Vs. STATE OF ASSAM
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September 2, 2022 |
FAYJUL HOQUE Vs. STATE OF ASSAM
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September 8, 2022 |
FAYJUL ISLAM Vs. STATE OF ASSAM
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December 13, 2022 |
FIJNUR ALI Vs. STATE OF ASSAM
|
January 7, 2022 |
FIREMAN TOMMO NOMUK Vs. STATE OF ARUNACHAL PRADESH
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June 30, 2022 |
FIROJ Vs. STATE OF ASSAM
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January 25, 2022 |
FLOOD EROSION RESISTANCE STRU-GGLE FORUM Vs. UNION OF INDIA
|
September 1, 2022 |
FORIZ UDDIN AHMED Vs. STATE OF ASSAM
|
February 4, 2022 |
FUTURE GENERAL INDIA INSURANCE COMPANY LTD Vs. BOBY BORA
|
February 4, 2022 |
G. AKANITO ASSUMI Vs. SIKANDER RONGPI
|
October 20, 2022 |
G.B. CHOWDHURY HOLDINGS PVT. LTD. Vs. FOOD CORPORATION OF INDIA
|
September 13, 2022 |
GABHARU ENTERPRISE Vs. GABHARU ENTERPRISE
|
July 20, 2022 |
GABION TECHNOLOGIES INDIA PVT. LTD. Vs. STATE OF NAGALAND
|
January 31, 2022 |
GAMKEN BAM Vs. STATE OF ARUNACHAL PRADESH
|
August 23, 2022 |
GARGO MOTORS Vs. STATE OF ASSAM
|
July 25, 2022 |
GAUHATI ROLLER FLOUR MILLS LTD Vs. SMTI PREMODA MEDHI
|
February 15, 2022 |
GAURANGA BHATTACHARJEE Vs. UNION OF INDIA
|
February 22, 2022 |
GAURAV UPADHYAY Vs. STATE OF ASSAM
|
September 16, 2022 |
GAURI SHANKAR NATH Vs. STATE OF ASSAM
|
December 16, 2022 |
GAURIPUR CO-OPERATIVE FISHERY SOCIETY LTD Vs. STATE OF ASSAM
|
September 30, 2022 |
GAUTAM MONDAL Vs. STATE OF ASSAM
|
December 2, 2022 |
GENDER PAYENG Vs. STATE OF ASSAM
|
March 3, 2022 |
GENERAL MANAGER Vs. SIDDARTHA
|
November 9, 2022 |
GIRIN CHANDRA DAS Vs. STATE OF ASSAM
|
July 28, 2022 |
GIRISH MULSHANKAR CHAUDHARY Vs. M.M. ENTERPRISE
|
February 23, 2022 |
GITA TALUKDAR Vs. REGIONAL MANAGER
|
August 11, 2022 |
GITANJALI KALITA Vs. STATE OF ASSAM
|
August 9, 2022 |
GITIKA BARMAN Vs. SANJEEV BARMAN
|
October 21, 2022 |
GOBIND SINGHAL Vs. STATE OF ASSAM
|
April 8, 2022 |
GODA DHAR DAS Vs. NUMALIGARH REFINERY LTD.
|
May 26, 2022 |
GODA NAZAK Vs. STATE OF ARUNACHAL PRADESH
|
February 10, 2022 |
GOLAP BISWAKARMA Vs. UNION OF INDIA
|
July 18, 2022 |
GOLAP HUSSAIN Vs. STATE OF ASSAM
|
February 1, 2022 |
GOLDEN TEA HOUSE EXPORTS Vs. UNION OF INDIA
|
October 27, 2022 |
GOLOK CHANDRA BORA Vs. BOARD OF SECONDARY EDUCATION
|
June 20, 2022 |
GOPAL DAS Vs. STATE OF ASSAM
|
December 16, 2022 |
GOPAL DAS Vs. XX IN RE.
|
August 6, 2022 |
GOPENDRA MOHAN DAS Vs. STATE OF ASSAM
|
February 3, 2022 |
GOURI GOSWAMI ROY Vs. UNION OF INDIA
|
September 28, 2022 |
GOVIND KUMAR BALMIKI Vs. STATE OF NAGALAND
|
February 18, 2022 |
GSR VENTURES PRIVATE LTD. Vs. UNION OF INDIA
|
November 18, 2022 |
GUGUL MIYAN Vs. STATE OF ASSAM
|
July 25, 2022 |
GULAB DUGAR Vs. STATE OF ASSAM
|
March 8, 2022 |
GULBAHAR BEGUM Vs. STATE OF ASSAM
|
May 25, 2022 |
GULSHAN AHMED Vs. STATE OF ASSAM
|
March 4, 2022 |
GUMIN DARUNG Vs. STATE OF ARUNACHAL PRADESH
|
November 4, 2022 |
GUMUR LAHARI Vs. STATE OF ASSAM
|
February 10, 2022 |
GUNJOR ALI Vs. STATE OF ASSAM
|
January 10, 2022 |
GURVEER SINGH Vs. UNION OF INDIA
|
February 17, 2022 |
GYAN CHAND JUNEJA Vs. MITUN GHOSE
|
December 5, 2022 |
HABIB ALI BARBHUIYA Vs. STATE OF ASSAM
|
April 5, 2022 |
HABIBAR RAHMAN Vs. STATE OF ASSAM
|
December 20, 2022 |
HABIBUR RAHMAN Vs. STATE OF ASSAM
|
April 25, 2022 |
HAFIJA BEGUM Vs. NATIONAL INSURANCE CO. LTD.
|
January 5, 2022 |
HAFIJUR RAHMAN (MD.) Vs. STATE OF ASSAM
|
December 21, 2022 |
HAFIZ UDDIN AHMED Vs. STATE OF ASSAM
|
January 6, 2022 |
HAGE MAMUNG Vs. STATE OF ARUNACHAL PRADESH
|
February 10, 2022 |
HAJI ALA UDDIN Vs. JOINAL ABEDIN
|
May 26, 2022 |
HAMED ALI Vs. UNION OF INDIA
|
January 10, 2022 |
HANIF ALI Vs. UNION OF INDIA
|
June 30, 2022 |
HANIFA KHATUN Vs. STATE OF ASSAM
|
November 2, 2022 |
HARA RAM BHAROTI Vs. STATE OF ASSAM
|
June 6, 2022 |
HARENDRA NATH ROY Vs. UNION OF INDIA
|
May 5, 2022 |
HASSINA DILRUBA Vs. THE STATE OF ASSAM
|
May 5, 2022 |
HAZARAT ALI Vs. UNION OF INDIA
|
November 24, 2022 |
HEROT CHANG Vs. STATE OF NAGALAND
|
March 1, 2022 |
HI- TECH CONSTRUCTION AND CO. Vs. CHIEF SECRETARY, GOVERNMENT OF NAGALAND
|
July 21, 2022 |
HI-TECH CONSTRUCTION AND CO. Vs. CHIEF SECRETARY, GOVT. OF NAGALAND
|
March 16, 2022 |
HIFJUR RAHMAN LASKAR Vs. STATE OF ASSAM
|
November 11, 2022 |
HIFZUR RAHMAN CHOUDHURY Vs. UNION OF INDIA
|
November 3, 2022 |
HIFZUR RAHMAN CHOUDHURY Vs. UNION OF INDIA
|
July 9, 2022 |
HIGH COURT BAR ASSOCIATION Vs. GAUHATI HIGH COURT
|
September 27, 2022 |
HILLANG TADH Vs. BYABANG JORAM
|
September 6, 2022 |
HIMANTA BISWA SARMA Vs. ELECTION COMMISSION OF INDIA
|
June 10, 2022 |
HINDI TEACHERS TRAINING COLLEGE Vs. UNION OF INDIA
|
August 9, 2022 |
HIRON KALITA Vs. SABITA KALITA
|
February 17, 2022 |
HOINENG THADOU Vs. STATE OF ASSAM
|
November 10, 2022 |
HONI YANA Vs. STATE OF ARUNACHAL PRADESH
|
February 10, 2022 |
HRIDAY BORAH Vs. STATE OF ASSAM
|
March 9, 2022 |
HRITOKESH PATGIRI Vs. NAVIN HIRANIA
|
March 7, 2022 |
HURMUJ KHAN Vs. UNION OF INDIA
|
September 21, 2022 |
HUSSAIN ALI (MD.) Vs. STATE OF ASSAM
|
April 27, 2022 |
IBRAHIM ALI Vs. STATE OF ASSAM
|
March 23, 2022 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. PROSENJIT CHOUDHURY
|
September 20, 2022 |
IDRIS ALI OHEB Vs. STATE OF ASSAM
|
September 7, 2022 |
IDRISH ALI Vs. STATE OF ASSAM
|
February 8, 2022 |
IFTIKAR AHMED Vs. STATE OF ASSAM
|
January 25, 2022 |
IKRAMUL HUSSAIN Vs. STATE OF ASSAM
|
February 4, 2022 |
IKRAMUL HUSSAIN Vs. STATE OF ASSAM
|
February 28, 2022 |
IMO LOLLEN Vs. HORJUM LOLLEN
|
September 28, 2022 |
IMRAD ALI Vs. STATE OF ASSAM
|
September 20, 2022 |
IMRAN HUSSAIN KHAN Vs. STATE OF ASSAM
|
November 10, 2022 |
IMTIRENLA JAMIR Vs. STATE OF NAGALAND
|
June 13, 2022 |
INDIRA CHETRY Vs. STATE OF ASSAM
|
September 16, 2022 |
INDRAMANI BORDOLOI Vs. STATE OF ASSAM
|
December 20, 2022 |
INTERNATIONAL AIR TRANSPORT ASSOCIATION Vs. INDRANI AIR TRAVELS PVT. LTD.
|
March 3, 2022 |
INUMONI GOGOI Vs. STATE OF ASSAM
|
May 13, 2022 |
IRENE ZOSANGLIANI Vs. STATE OF MIZORAM
|
September 21, 2022 |
ISAK BIAKHMINGLIANA Vs. STATE OF MIZORAM
|
August 24, 2022 |
ISMAIL UDDIN Vs. UNION OF INDIA
|
October 19, 2022 |
J. B. ENTERPRISE Vs. STATE OF ASSAM
|
November 3, 2022 |
J. K.TRADE AND COMMERCE SILVER SQUARE BUILDING Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
March 11, 2022 |
JADUMONI NATH Vs. STATE OF ASSAM
|
November 10, 2022 |
JAGADISH CHANDRA BRAHMA Vs. UCO BANK
|
November 24, 2022 |
JAGADISH DEORI Vs. STATE OF ASSAM
|
December 27, 2022 |
JAGADISH PATHAK Vs. STATE OF ASSAM
|
May 11, 2022 |
JAGANNATH PAUL Vs. STATE OF ASSAM
|
February 9, 2022 |
JAHANARA AHMED Vs. STATE OF ASSAM
|
March 8, 2022 |
JAHIDA SIKNI FACTORY Vs. PUNJAB NATIONAL BANK
|
December 15, 2022 |
JAHIDUL HOQUE Vs. STATE OF ASSAM
|
January 5, 2022 |
JAHIDUL HOQUE Vs. STATE OF ASSAM
|
February 28, 2022 |
JAHIDUL ISLAM Vs. STATE OF ASSAM
|
February 23, 2022 |
JAHURA KHATUN Vs. UNION OF INDIA
|
June 24, 2022 |
JAHURUL ISLAM LASKAR Vs. BAKTAR HUSSAIN
|
March 17, 2022 |
JAI KISHAN SHARMA Vs. NATIONAL INVESTIGATION AGENCY
|
April 27, 2022 |
JAI KISHAN SHARMA Vs. NATIONAL INVESTIGATION AGENCY
|
June 27, 2022 |
JAKARIA AHMED Vs. STATE OF ASSAM
|
January 18, 2022 |
JAKHUNDA NARZARY Vs. STATE OF ASSAM
|
March 24, 2022 |
JAKIR HUSSAIN (MD.) Vs. UNION OF INDIA
|
September 28, 2022 |
JALALUDDIN (MD.) Vs. STATE OF ASSAM
|
May 9, 2022 |
JALALUDDIN ALI Vs. MANJU BEGUM
|
June 10, 2022 |
JAMAL UDDIN Vs. STATE OF ASSAM
|
March 3, 2022 |
JAMES P. DAWNGLIANA Vs. STATE OF MIZORAM
|
June 27, 2022 |
JAMILA KHATUN Vs. STATE OF ASSAM
|
February 25, 2022 |
JAMINI DEVEE Vs. STATE OF ASSAM
|
December 20, 2022 |
JANASADHARAN PRINTING AND PUBLISHERS PVT. LTD. Vs. STATE OF ASSAM
|
January 21, 2022 |
JANATA RAJKHOWA Vs. DHARMA KANTA GOGOI
|
February 21, 2022 |
JARMAN BASKI Vs. STATE OF ARUNACHAL PRADESH
|
May 27, 2022 |
JATIN BORUAH Vs. SHIV KUMAR SAH
|
July 28, 2022 |
JATIN CHANDRA BASUMATARI Vs. STATE OF ASSAM
|
July 28, 2022 |
JAY SHANKAR RAY Vs. UNION OF INDIA
|
January 19, 2022 |
JAYDA KHATUN Vs. KASHEM ALI
|
June 10, 2022 |
JAYDEEP GOALA Vs. STATE OF ASSAM
|
February 11, 2022 |
JAYNAL ABEDIN Vs. BIKI SAHU
|
October 26, 2022 |
JAYNAL ABEDIN Vs. BIKI SAHU
|
October 27, 2022 |
JEEWAN SINGH Vs. UNION OF INDIA
|
July 25, 2022 |
JELLY PAGIA DOLO Vs. STATE OF ARUNACHAL PRADESH
|
March 29, 2022 |
JIABUR RAHMAN LASKAR Vs. STATE OF ASSAM
|
February 10, 2022 |
JIAUL HAQUE Vs. STATE OF ASSAM
|
February 25, 2022 |
JIBON KALITA Vs. STATE OF ASSAM
|
May 10, 2022 |
JITEN BISHWAS Vs. STATE OF ASSAM
|
February 11, 2022 |
JITEN DAS Vs. UNION OF INDIA
|
February 10, 2022 |
JITEN KR. DAS Vs. STATE OF ASSAM
|
May 23, 2022 |
JITEN PEGU Vs. STATE OF ASSAM
|
January 24, 2022 |
JITEN SONA Vs. STATE OF ASSAM
|
November 24, 2022 |
JITU TALUKDAR Vs. INDIAN OIL CORPORATION LTD
|
February 18, 2022 |
JOBI BHARALI BORAH Vs. STATE OF ASSAM
|
August 3, 2022 |
JOGOI TELI Vs. STATE OF ASSAM
|
December 13, 2022 |
JOHIRUL ISLAM Vs. STATE OF ASSAM
|
January 5, 2022 |
JOLUK NINU Vs. AJAY AGARWAL
|
November 10, 2022 |
JONE Vs. STATE OF MIZORAM
|
June 17, 2022 |
JONESWARI M.E. SCHOOL Vs. STATE OF ASSAM AND 5 ORS.
|
February 16, 2022 |
JOY RAM CHAUHAN Vs. SUDAMA CHAUHAN
|
August 24, 2022 |
JOY SINGH TERO Vs. STATE OF ASSAM
|
January 24, 2022 |
JOYDEB DAS Vs. STATE OF ASSAM
|
May 19, 2022 |
JOYNAL BEPARI Vs. STATE OF ASSAM
|
November 7, 2022 |
JOYRAM CHOUDHURY Vs. STATE OF ASSAM
|
December 21, 2022 |
JUGITAWALI PAWE Vs. STATE OF ASSAM
|
June 27, 2022 |
JUMLI BASAR Vs. ADDITIONAL DEPUTY COMMISSIONER
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July 14, 2022 |
JUNU RANI DAS Vs. ANKUR DAS
|
August 30, 2022 |
JUNUFA BIBI (MUSTT) Vs. PADMA BEGUM (MUSTT)
|
December 22, 2022 |
JYOTI BORGOHAIN Vs. STATE OF ASSAM
|
February 11, 2022 |
K. LALBIAKTLUANGI Vs. STATE OF MIZORAM
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June 23, 2022 |
K. THANGLIANKHUMA Vs. STATE OF MIZORAM
|
March 2, 2022 |
K. ZARMAWII Vs. SANGREMMAWII
|
October 25, 2022 |
K.S. OILS LTD. Vs. STATE OF ASSAM
|
May 30, 2022 |
KABIR AHMED CHOUDHURY Vs. STATE OF ASSAM
|
August 10, 2022 |
KABITA THAPA Vs. STATE OF ASSAM
|
January 11, 2022 |
KAHITO SEMA Vs. STATE OF ARUNACHAL PRADESH
|
March 29, 2022 |
KAILOOK LUKHAM Vs. STATE OF ARUNACHAL PRADESH
|
December 13, 2022 |
KALENDOR CHAKMA Vs. STATE OF MIZORAM
|
July 15, 2022 |
KALIM UDDIN Vs. STATE OF ASSAM
|
March 3, 2022 |
KALIMMULLA ALI Vs. STATE OF ASSAM
|
August 25, 2022 |
KAMAKHYA TEA CO. PVT. LTD. Vs. CHITRA CHEMICALS
|
October 20, 2022 |
KAMAL DEKA Vs. JOY PRAKASH CHOUHAN
|
September 23, 2022 |
KAMAL SARMA Vs. STATE OF ASSAM
|
October 27, 2022 |
KAMALA KANTA SINGHA Vs. UNITED BANK OF INDIA
|
July 20, 2022 |
KAMINI KUMAR CHAKMA Vs. CHAKMA AUTONOMOUS DISTRICT COUNCIL
|
July 21, 2022 |
KAMRUZ ZAMAN Vs. KHURSHID ALOM
|
September 29, 2022 |
KANAK DAS Vs. STATE OF ASSAM
|
February 11, 2022 |
KANAK SARKAR Vs. RAKESH SARKAR
|
August 10, 2022 |
KANDARPA BORAH Vs. STATE OF ASSAM
|
January 27, 2022 |
KANDARPA DAS Vs. CHANCELLOR
|
January 18, 2022 |
KANDARPA KUMAR BARUAH Vs. STATE OF ASSAM
|
December 1, 2022 |
KANIKA DEKA Vs. STATE OF ASSAM
|
December 19, 2022 |
KANNAKI BRAHMA BASUMATARY Vs. INDIAN OIL CORPORATION LTD
|
January 22, 2022 |
KANNAKI BRAHMA BASUMATARY Vs. INDIAN OIL CORPORATION LTD
|
January 21, 2022 |
KANYA DOKE Vs. TONGOM JOMOH
|
October 19, 2022 |
KARA TALING Vs. STATE OF ARUNACHAL PRADESH
|
April 27, 2022 |
KARIM ALI Vs. UNION OF INDIA
|
June 16, 2022 |
KARIMGANJ DISTRICT ANUSUCHIT JATI PARISAHD Vs. THE STATE OF ASSAM
|
May 10, 2022 |
KASEM ALI Vs. STATE OF ASSAM
|
January 10, 2022 |
KAWSAR ALI Vs. STATE OF ASSAM
|
February 2, 2022 |
KAZI SHIHAB UDDIN Vs. STATE OF ASSAM
|
February 7, 2022 |
KEJANGLWA VILLAGE Vs. STATE OF NAGALAND
|
March 1, 2022 |
KEJRIWAL SUGAR AGENCIES PVT. LTD Vs. GOPIRAM CHETRIRAM
|
March 25, 2022 |
KENYUNILE T. LORIN Vs. STATE OF NAGALAND
|
April 8, 2022 |
KESARI CHAND GOEL Vs. SANTOSH KUMAR AGARWAL
|
September 21, 2022 |
KESHAB KALITA Vs. STATE OF ASSAM
|
March 25, 2022 |
KEVIZATHI SESA Vs. STATE OF NAGALAND
|
April 8, 2022 |
KEWEPE KAPFO Vs. SPEAKER, NLA
|
May 12, 2022 |
KHAGEN KONCH Vs. STATE OF ASSAM
|
March 30, 2022 |
KHALIL UDDIN Vs. UNION OF INDIA
|
January 19, 2022 |
KHEHOSHE CHISHI Vs. STATE OF NAGALAND
|
August 10, 2022 |
KHIROD DEKA Vs. STATE OF ASSAM
|
November 1, 2022 |
KHITI KANTO SAIKIA Vs. STATE OF ASSAM
|
July 30, 2022 |
KHIUNGKIU YIMCHUNGER Vs. STATE OF NAGALAND
|
March 24, 2022 |
KIPA KAMAN Vs. RAJIV GANDHI UNIVERSITY
|
April 19, 2022 |
KISHORE TALUKDAR Vs. BIKRAM SING PHANGCHO
|
June 30, 2022 |
KITAB ALI Vs. STATE OF ASSAM
|
February 1, 2022 |
KODVANU Vs. UNION OF INDIA
|
April 27, 2022 |
KODVANU Vs. UNION OF INDIA
|
April 26, 2022 |
KOHINUR SIKDER Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 14, 2022 |
KOLAMANU DOLEY Vs. STATE OF ASSAM
|
November 22, 2022 |
KONTO WARISA Vs. UNION OF INDIA
|
March 25, 2022 |
KOWSTOVA BURAGOHAIN Vs. STATE OF ASSAM
|
February 10, 2022 |
KRISHNA CHANDRO GOUDO Vs. STATE OF ASSAM
|
September 30, 2022 |
KRISHNA KANTA HANDIQUI STATE OPEN UNIVERSITY Vs. PROFESSOR JYOTIREKHA G. HANDIQUE
|
March 15, 2022 |
KRISHNA KANTA RAJKUMAR Vs. CHINMIN FOODS
|
July 21, 2022 |
KROSMAWII Vs. STATE OF MIZORAM
|
June 8, 2022 |
KSHYITISH CH. SARMA Vs. STATE OF ASSAM
|
August 25, 2022 |
KUKHESWAR GOGOI Vs. STATE OF ASSAM
|
May 26, 2022 |
KULADHAR KALITA Vs. STATE OF ASSAM
|
February 10, 2022 |
KULDEEP DEKA Vs. STATE OF ASSAM
|
June 6, 2022 |
KULENDRA NATH KAKATI Vs. BHABESH BARUAH
|
March 21, 2022 |
KULENDRA TALUKDAR Vs. STATE OF ASSAM
|
January 10, 2022 |
KUMAR ALI Vs. STATE OF ASSAM
|
April 7, 2022 |
KUNJALATA GOGOI Vs. STATE OF ASSAM
|
February 28, 2022 |
KUNSUR ALI Vs. STATE OF ASSAM
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January 5, 2022 |
KUPPUM VENKATESH SRIKANTH Vs. INDIAN INSTITUTE OF TECHNOLOGY
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July 26, 2022 |
KUSHAL DAS Vs. STATE OF ASSAM
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January 21, 2022 |
LABANYA KALITA Vs. JANAJIT DAS
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September 7, 2022 |
LAICHHINGI Vs. NORTH EAST FRONTIER RAILWAY
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April 8, 2022 |
LAKHESWAR BODO Vs. SAURAV BARMAN
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August 12, 2022 |
LAKHESWARI BORO Vs. ABDUL RASHID (MD.)
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May 6, 2022 |
LAKHI NATH DAS Vs. STATE OF ASSAM
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January 28, 2022 |
LAKHIMONI GHATOWAR Vs. STATE OF ASSAM
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September 22, 2022 |
LAKHINANDAN GOGOI Vs. STATE OF ASSAM
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August 22, 2022 |
LAL BADSHA BANIA Vs. STATE OF ASSAM
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February 24, 2022 |
LALBIAKMAWII RENTHLEI Vs. STATE OF MIZORAM
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March 7, 2022 |
LALBIAKMUANA Vs. STATE OF MIZORAM
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April 6, 2022 |
LALCHHANHLUA Vs. STATE OF MIZORAM
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July 15, 2022 |
LALENGHLUNI Vs. STATE OF MIZORAM
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August 17, 2022 |
LALHNEHLIANA SAILO Vs. STATE OF MIZORAM
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March 17, 2022 |
LALHNEMI Vs. LALRINZUALI
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October 28, 2022 |
LALHRUAITLUANGA Vs. STATE OF MIZORAM
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April 21, 2022 |
LALIT KUMAR SINGH Vs. ARUNACHAL PRADESH RURAL BANK
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January 28, 2022 |
LALIT KUMAR SINGH Vs. STATE OF ARUNACHAL PRADESH
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September 28, 2022 |
LALMALSAWMA Vs. UNION OF INDIA
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June 2, 2022 |
LALMUANPUIA (DR.) Vs. STATE OF MIZORAM
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May 30, 2022 |
LALNUNPUII PARTE Vs. STATE OF MIZORAM
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August 12, 2022 |
LALNUNTLUANGA Vs. UNION OF INDIA
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September 12, 2022 |
LALPEKHLUI Vs. STATE OF MIZORAM
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May 9, 2022 |
LALRAMBUATSAIHA Vs. LALTAWNI
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September 29, 2022 |
LALRAMCHHANA Vs. STATE OF MIZORAM
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March 16, 2022 |
LALRAMCHUANA Vs. STATE OF MIZORAM
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April 5, 2022 |
LALRAMNGHAKI Vs. JOHN LALHMINGLIANA
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July 25, 2022 |
LALREMPUII FANAI Vs. STATE OF MIZORAM
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March 14, 2022 |
LALRINAWMA Vs. STATE OF MIZORAM
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September 28, 2022 |
LALRINCHHANA Vs. STATE OF MIZORAM
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August 18, 2022 |
LALRINTLUANGI Vs. STATE OF MIZORAM
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April 8, 2022 |
LALROPUII Vs. VARTHANTLUANGI
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September 30, 2022 |
LALTHANGFELA Vs. STATE OF MIZORAM
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March 6, 2022 |
LALTHANGLIANA Vs. STATE OF MIZORAM
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November 4, 2022 |
LALTHANKIMA Vs. STATE OF MIZORAM
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February 14, 2022 |
LALTHANSANGI SAILO Vs. NORTHEAST FRONTIER RAILWAY
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November 15, 2022 |
LALTHUAMA SAILO Vs. STATE OF MIZORAM
|
April 5, 2022 |
LALTLUANGPUIA Vs. UNION OF INDIA
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June 20, 2022 |
LANJEWAR ALOK KUMAR UDAY-CHAND Vs. UNION OF INDIA
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March 6, 2022 |
LATIKA GOALA Vs. STATE LEVEL COMMITTEE
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February 23, 2022 |
LECHU BISWAS Vs. AJABALA DAS
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March 31, 2022 |
LEGAL HEIRS OF KAMRUZ ZAMAN (MD.) Vs. LEGAL HEIRS OF KHURSHID ALOM (DR.)
|
August 11, 2022 |
LEGAL HEIRS OF NAWRATANMAL BHANSALI Vs. MOOLCHAND KUCHERIA
|
November 3, 2022 |
LEGAL HEIRS OF OSMAN ALI Vs. KASHEM ALI
|
June 10, 2022 |
LEGAL HEIRS OF RIJU PRASAD SARMA Vs. STATE OF ASSAM
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October 27, 2022 |
LIKHU CHETR Vs. STATE OF ARUNACHAL PRADESH
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April 1, 2022 |
LIMATOSHI Vs. STATE OF NAGALAND
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March 15, 2022 |
LIMHATHUNG Vs. STATE OF NAGALAND
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March 24, 2022 |
LINYA NYODU Vs. STATE OF ARUNACHAL PRADESH
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May 23, 2022 |
LOHORI DAS Vs. STATE OF ASSAM
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April 29, 2022 |
LOKMAN HAKIM Vs. STATE OF ASSAM
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March 2, 2022 |
LOLANG BAGANG Vs. STATE OF ARUNACHAL PRADESH
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April 8, 2022 |
LORIK RAM Vs. STATE OF ASSAM
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May 27, 2022 |
LT. GEN. M.M.S. RAI Vs. CENTRAL BUREAU OF INVESTIGATION
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June 8, 2022 |
LUKWAH TEA ESTATE Vs. COMMISSIONER OF CGST AND CENTRAL EXCISE
|
September 8, 2022 |
LUTHFA BEGUM LASKAR Vs. STATE OF ASSAM
|
September 5, 2022 |
LUTHFA BEGUM LASKAR Vs. STATE OF ASSAM
|
January 17, 2022 |
M. L. AGRAWAL Vs. UNION OF INDIA
|
March 8, 2022 |
M/S. GLOBAL CORROSION Vs. STATE OF ASSAM
|
July 28, 2022 |
MADHUMITA BHATTACHARJEE Vs. STATE OF ASSAM
|
February 21, 2022 |
MAGMA HDI GENERAL INSURANCE COMPANY LTD. Vs. IRA THAKURIA
|
June 22, 2022 |
MAHBUBUR RAHMAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 30, 2022 |
MAHBUBUR RAHMAN Vs. STATE OF ASSAM
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January 7, 2022 |
MAHESH RAY @ ROY Vs. STATE OF ASSAM
|
May 6, 2022 |
MAHESWAR BASUMATARY Vs. STATE OF ASSAM
|
January 24, 2022 |
MAHI RAM GOWALA Vs. STATE OF ASSAM
|
February 25, 2022 |
MAHMUD HUSSAIN Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
|
September 21, 2022 |
MAHMUDA BEGUM Vs. STATE OF ASSAM
|
August 9, 2022 |
MAHMUDUL HASSAN KHAN Vs. STATE OF ASSAM
|
September 20, 2022 |
MAINUL ISLAM Vs. STATE OF ASSAM
|
November 29, 2022 |
MAKHAN BARMAN Vs. STATE OF ASSAM
|
January 4, 2022 |
MAKIBUL ALI Vs. STATE OF ASSAM
|
August 12, 2022 |
MAKIBUL HASAN Vs. STATE OF ASSAM
|
January 4, 2022 |
MAKSUD AHMED MAZUMDER Vs. FOOD CORPORATION OF INDIA
|
October 27, 2022 |
MALOTI DASGOPE Vs. MALINA DAS DEB
|
July 30, 2022 |
MALSAWMKIMA Vs. LALTLANKIMI
|
August 23, 2022 |
MANAGEMENT OF ASSAM STATE TEXTILE CORPORATION LTD. Vs. STATE OF ASSAM
|
April 21, 2022 |
MANAGEMENT OF NORTH EASTERN REGIONAL AGRICULTURAL MARKETING CORPORATION LIMITED Vs. WORKMEN
|
December 22, 2022 |
MANAGEMENT OF TEA RESEARCH ASSOCIATION Vs. TOCKLAI EMPLOYEES UNION
|
April 5, 2022 |
MANASHI HAZARIKA Vs. STATE OF ASSAM
|
September 8, 2022 |
MANDIRA PAUL Vs. MAYA RANI DEV
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November 17, 2022 |
MANIK CHOWDHURY Vs. STATE OF ASSAM
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January 31, 2022 |
MANIK SHEIKH Vs. STATE OF ASSAM
|
May 11, 2022 |
MANINDRA NATH SAIKIA Vs. STATE OF ASSAM
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February 4, 2022 |
MANISH SISODIA Vs. STATE OF ASSAM
|
November 4, 2022 |
MANJU BORA Vs. STATE OF ASSAM
|
January 17, 2022 |
MANOJ KUMAR BASUMATARY Vs. STATE OF ASSAM
|
May 20, 2022 |
MANOJ PASOWAN Vs. STATE OF ASSAM
|
March 2, 2022 |
MANSUR ALI AHMED Vs. SANTOSHI AGARWALLA
|
December 16, 2022 |
MANTU ROY Vs. GOPAL CHAKRABARTY
|
November 29, 2022 |
MARBLE POINT Vs. SREENIWASH BASUDEO
|
September 30, 2022 |
MARINA LALTLANMAWII Vs. STATE OF MIZORAM
|
October 28, 2022 |
MARJUM DOJI Vs. KARNYA DORJI
|
November 21, 2022 |
MARTUZ KHAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
August 30, 2022 |
MARUTI QUALITY PRODUCTS PVT. LTD. Vs. STATE OF ASSAM
|
March 2, 2022 |
MARY JERANG Vs. NATIONAL INSURANCE COMPANY LIMITED
|
September 30, 2022 |
MATHIO BAGHWAR Vs. STATE OF ASSAM
|
May 25, 2022 |
MAYUR DUTTA Vs. FOOD CORPORATION OF INDIA
|
December 19, 2022 |
MD FARIUDDIN AHMED Vs. STATE OF ASSAM
|
August 23, 2022 |
MD HAZI RAIS ALI CHOUDHURY Vs. TYRUN BIBI
|
June 22, 2022 |
MD SAFIQUE UDDIN Vs. STATE OF ASSAM
|
June 29, 2022 |
MD SAYDUR RAHMAN MAZUMDAR Vs. TUTA MIA LASKAR
|
June 22, 2022 |
MD. ABDUL GONI Vs. MD. SIBIR AHMED
|
April 8, 2022 |
MD. ABDUL JABBAR Vs. STATE OF ASSAM
|
February 7, 2022 |
MD. ABDUL KADIR Vs. STATE OF ASSAM
|
July 28, 2022 |
MD. ABDUR REZAK BORBHUYAN Vs. STATE OF ASSAM
|
February 2, 2022 |
MD. AKHTARUL ISLAM LASKAR Vs. NATIONAL FOOD PRODUCTS
|
March 16, 2022 |
MD. AKKASH ALI Vs. STATE OF ASSAM
|
September 9, 2022 |
MD. ALALUDDIN Vs. STATE OF ASSAM
|
February 2, 2022 |
MD. AMIRATDDIN Vs. MD. MUHIBUL HUSSAIN
|
March 22, 2022 |
MD. ARMAN ALI Vs. STATE OF ASSAM
|
January 10, 2022 |
MD. ASFAQUL HAQUE Vs. STATE OF ASSAM
|
September 8, 2022 |
MD. ATAUR RAHMAN Vs. STATE OF ASSAM
|
February 28, 2022 |
MD. HUSSAIN ALI MIRDHA Vs. STATE OF ASSAM
|
February 9, 2022 |
MD. IBRAHIM ALI Vs. STATE OF ASSAM
|
February 23, 2022 |
MD. IDRISH ALI Vs. GANESH DAS
|
November 2, 2022 |
MD. IFTIKAR HUSSAIN Vs. STATE OF ASSAM
|
February 14, 2022 |
MD. IMAD UDDIN BARBHUIYA Vs. STATE OF ASSAM
|
February 4, 2022 |
MD. IMAM UDDIN Vs. MD. SAREF UDDIN
|
June 22, 2022 |
MD. IMRAN HUSSAIN Vs. STATE OF ASSAM
|
March 4, 2022 |
MD. JABED ALI Vs. STATE OF ASSAM
|
February 11, 2022 |
MD. JAKIR HUSEN Vs. STATE OF ASSAM
|
February 10, 2022 |
MD. JALALUDDIN Vs. STATE OF ASSAM
|
May 9, 2022 |
MD. JALALUDDIN Vs. STATE OF ASSAM
|
May 10, 2022 |
MD. JOHIRUL ISLAM Vs. STATE OF ASSAM
|
March 4, 2022 |
MD. JORIPODDIN SK Vs. STATE OF ASSAM
|
January 21, 2022 |
MD. KHAIRUL ISLAM Vs. STATE OF ASSAM
|
July 8, 2022 |
MD. MAHBUB ALAM Vs. STATE OF ASSAM
|
January 6, 2022 |
MD. MAYNUL Vs. UNION OF INDIA
|
January 11, 2022 |
MD. MONAJIR ALI Vs. STATE OF ASSAM
|
March 15, 2022 |
MD. MOZIBUR RAHMAN Vs. STATE OF ASSAM
|
February 2, 2022 |
MD. NIJAM ALI Vs. STATE OF ASSAM
|
January 24, 2022 |
MD. NIMAR ALI Vs. STATE OF ASSAM
|
February 1, 2022 |
MD. NIZAMUDDIN AHMED Vs. ON THE DEATH OF AHMED HOSSAIN HIS LEGAL HEIRS HABIBUL NESSA AND 6 ORS.
|
March 4, 2022 |
MD. NUR @ NOOR ISLAM Vs. STATE OF ASSAM
|
January 5, 2022 |
MD. OFFIJOL HOQUE Vs. STATE OF ASSAM
|
June 24, 2022 |
MD. OMAR ALI SIKDAR Vs. MD. AJAHAR ALI
|
July 21, 2022 |
MD. RAJIBUL ISLAM Vs. STATE OF ASSAM
|
August 30, 2022 |
MD. RAJIBUL ISLAM Vs. STATE OF ASSAM
|
August 31, 2022 |
MD. REKIBUDDIN AHMED Vs. STATE OF ASSAM
|
January 25, 2022 |
MD. RUSTAM ALI Vs. STATE OF ASSAM
|
December 27, 2022 |
MD. SADDAM HUSSAIN Vs. STATE OF ASSAM
|
February 7, 2022 |
MD. SADDAM HUSSAIN Vs. STATE OF ASSAM
|
January 18, 2022 |
MD. SAFIQUR RAHMAN Vs. UNION OF INDIA
|
April 21, 2022 |
MD. SAHAD ALI Vs. MD FAIZUR RAHMAN
|
November 23, 2022 |
MD. SAIFUDDIN AHMED Vs. STATE OF ASSAM
|
April 6, 2022 |
MD. SAIJUDDIN Vs. STATE OF ASSAM
|
May 30, 2022 |
MD. SAZID HUSSAIN Vs. STATE OF ASSAM
|
January 20, 2022 |
MD. SELIM SEIKH Vs. STATE OF ASSAM
|
August 25, 2022 |
MD. SHAHIDUL ISLAM Vs. STATE OF ASSAM
|
March 3, 2022 |
MD. SIRAJUL ISLAM Vs. STATE OF ASSAM
|
October 20, 2022 |
MD. TAFAJJUL HUSSAIN Vs. UNION OF INDIA
|
April 7, 2022 |
MD. TAHER AHMED BARBHUIYA Vs. STATE OF ASSAM
|
March 21, 2022 |
MD. YAMIN HASSAN Vs. STATE OF ASSAM
|
February 22, 2022 |
MD. ZENAID UDDIN AHMED Vs. STATE OF ASSAM
|
March 2, 2022 |
MD. ZIARUL HOQUE Vs. STATE OF ASSAM
|
January 24, 2022 |
MEENA KUMARI SINGH Vs. STATE OF ASSAM AND 7 ORS.
|
January 7, 2022 |
MEENAKSHI SINGHA Vs. STATE OF ASSAM
|
June 3, 2022 |
MEGHA GAMO Vs. STATE OF ARUNACHAL PRADESH
|
May 25, 2022 |
MEHBUB RAHMAN BARBHUIYA Vs. STATE OF ASSAM
|
March 4, 2022 |
MEMBER SECRETARY Vs. MIRA BHARALI
|
January 20, 2022 |
MEMBER SECRETARY, CENTRAL SILK BOARD Vs. RAMESH CHANDRA BORO
|
July 28, 2022 |
MENUKA DEVI Vs. UNION OF INDIA
|
November 25, 2022 |
MHONJAN HUMTSOE Vs. STATE OF NAGALAND
|
July 1, 2022 |
MIHIN LALING Vs. STATE OF ARUNACHAL PRADESH
|
April 25, 2022 |
MIHIR KUMAR BISWAS Vs. INDIAN OIL CORPORATION LTD.
|
June 9, 2022 |
MILAN SWARGIARY Vs. STATE OF ASSAM
|
August 23, 2022 |
MILAN YADAV Vs. UNION OF INDIA
|
September 16, 2022 |
MINTU DAS Vs. UNION OF INDIA
|
June 21, 2022 |
MINTU SEAL Vs. STATE OF ASSAM AND 12 ORS.
|
January 8, 2022 |
MINU NATUNG LOZI Vs. LINDA SEMA
|
March 8, 2022 |
MIR ALAM SHAHID Vs. STATE OF ASSAM
|
February 10, 2022 |
MIRAJUDDIN AHMED Vs. STATE OF ASSAM
|
January 6, 2022 |
MITALI SAIKIA Vs. STATE OF ASSAM
|
April 19, 2022 |
MOHD. MUZAFFAR Vs. STATE OF ASSAM
|
February 17, 2022 |
MOINUDDIN AHMED Vs. STATE OF ASSAM
|
January 19, 2022 |
MOINUL HAQUE Vs. STATE OF ASSAM
|
February 4, 2022 |
MOINUL HOQUE Vs. STATE OF ASSAM
|
January 20, 2022 |
MOINUL HUDA LASKAR Vs. STATE OF ASSAM
|
June 6, 2022 |
MOKBUL ALI Vs. STATE OF ASSAM
|
September 9, 2022 |
MOKSHADA SHARMA KATAKI Vs. ASSAM GRAMIN VIKASH BANK
|
September 26, 2022 |
MOMIN ALI Vs. STATE OF ASSAM
|
March 2, 2022 |
MONALISA CHOUDHURY Vs. MD. IKRAMUL HUDA AND ANR
|
August 31, 2022 |
MONIKONGKANA BORA Vs. STATE OF ASSAM
|
September 20, 2022 |
MONIR UDDIN AHMED Vs. UNION OF INDIA
|
August 18, 2022 |
MONJUMA GOGOI TAMULI Vs. STATE OF ASSAM
|
March 21, 2022 |
MONSUR AHMED Vs. STATE OF ASSAM
|
November 30, 2022 |
MONUJ DOWERAH Vs. THE STATE OF ASSAM
|
May 13, 2022 |
MORJINA BIBI Vs. STATE OF ASSAM
|
August 12, 2022 |
MOTI KUMARI Vs. MD. HABIBUR RAHMAN
|
February 4, 2022 |
MOTIBUR RAHMAN Vs. STATE OF ASSAM
|
January 7, 2022 |
MOTIBUR RAHMAN LASKAR Vs. STATE OF ASSAM
|
February 28, 2022 |
MOTIUR RAHMAN Vs. STATE OF ASSAM
|
February 24, 2022 |
MOUSOMI DEY Vs. SHIKHA DEY
|
June 10, 2022 |
MOUSUMI MAHANTA Vs. STATE OF ASSAM
|
September 16, 2022 |
MRIDUL HAZARIKA Vs. STATE OF ASSAM
|
September 27, 2022 |
MRIDUL SAIKIA Vs. STATE OF ASSAM
|
August 25, 2022 |
MRIGEN SAIKIA Vs. STATE OF ASSAM
|
July 19, 2022 |
MRINAL KANTI DEBNATH Vs. UNITED INDIA INSURANCE CO. LTD
|
January 19, 2022 |
MRINMOY KUMAR DAWKA Vs. STATE OF ASSAM
|
January 6, 2022 |
MUJAHIDUL ISLAM Vs. STATE OF ASSAM
|
January 27, 2022 |
MUKANDAR SAHANI Vs. STATE OF NAGALAND
|
February 23, 2022 |
MUKLESHUR RAHMAN Vs. NARJIDA HASAN
|
July 30, 2022 |
MUKTI NATH GOGOI Vs. STATE OF ASSAM
|
January 21, 2022 |
MUKTI NATH RAI Vs. EXECUTIVE DIRECTOR, FOOD CORPORATION OF INDIA
|
September 14, 2022 |
MUKUL BARUAH Vs. CENTRAL BANK OF INDIA
|
April 19, 2022 |
MUKUL CHANDRA BURAGOHAIN Vs. STATE OF ASSAM
|
May 11, 2022 |
MUKUL CHANDRA DAS Vs. GITA DEVI
|
August 17, 2022 |
MUKUT DAS Vs. ASSAM POWER GENERATION CORPORATION LTD
|
November 3, 2022 |
MUKUT KALITA Vs. HDFC BANK LTD
|
July 20, 2022 |
MUMINUL ISLAM MAZUMDER Vs. STATE OF ASSAM
|
December 22, 2022 |
MUNINDRA SINGHA LAHKAR Vs. PRADIP KUMAR LAHKAR
|
October 20, 2022 |
MUSADDIQUE HUSSAIN Vs. STATE OF ASSAM
|
August 11, 2022 |
MUSLEM UDDIN Vs. UNION OF INDIA
|
September 26, 2022 |
MUSTAFIZUR RAHMAN Vs. STATE OF ASSAM
|
August 10, 2022 |
MUSTT JUNUFA BIBI Vs. MUSTT PADMA BEGUM
|
December 22, 2022 |
MUSTT. MOMINA KHATUN Vs. SALEHA BEGUM
|
February 24, 2022 |
MUTSANGLEMBA Vs. STATE OF NAGALAND
|
September 6, 2022 |
N. BEILYTU Vs. STATE OF MIZORAM
|
January 21, 2022 |
N. SAHEWALLA AND COMPANY PVT. LTD. Vs. UNION OF INDIA
|
August 4, 2022 |
NABA BAYAN Vs. STATE OF ASSAM
|
February 2, 2022 |
NABADIP ROY Vs. STATE OF ASSAM
|
February 23, 2022 |
NABAM TATANG Vs. STATE OF ARUNACHAL PRADESH
|
September 30, 2022 |
NABAM YARI Vs. STATE OF ARUNACHAL PRADESH
|
June 3, 2022 |
NABIN CH BORA Vs. STATE OF ASSAM
|
April 8, 2022 |
NABUL ISLAM Vs. STATE OF ASSAM
|
January 6, 2022 |
NADA DUMI Vs. STATE OF ARUNACHAL PRADESH
|
November 10, 2022 |
NADRESS TU Vs. STATE OF ASSAM
|
July 29, 2022 |
NAGAON DISTRICT FEDERATION OF FISHERMAN COOPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
|
January 18, 2022 |
NAGENDRA NATH BORAH Vs. STATE OF ASSAM
|
September 27, 2022 |
NAHIM UDDIN MAZARBHUIYA Vs. STATE OF ASSAM
|
February 23, 2022 |
NAJRUL HUSSAIN Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
April 19, 2022 |
NALBARI MUNICIPAL BOARD Vs. NOOR AHMED JILANI
|
November 3, 2022 |
NANDAN MEDHI Vs. STATE OF ASSAM
|
September 20, 2022 |
NANI KANYA Vs. STATE OF ARUNACHAL PRADESH
|
February 3, 2022 |
NARAYAN DEBNATH Vs. STATE OF ASSAM
|
August 26, 2022 |
NAREN GOGOI Vs. PREM UPADHAYAY
|
September 9, 2022 |
NARESWAR DANGIARI Vs. STATE OF ASSAM
|
November 17, 2022 |
NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD Vs. GOPI METO
|
September 12, 2022 |
NATIONAL INSURANC CO. LTD. Vs. DIPJYOTI RAJKHOWA
|
June 15, 2022 |
NATIONAL INSURANCE CO. LTD Vs. DAVID VANLALHRUAIA
|
April 1, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. BABITA SAHA
|
August 11, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. MADAN CHANDRA DEKA
|
September 26, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. DEVA BALA BARUAH
|
March 16, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. MD. ATIKUL ISLAM
|
January 28, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. NIRAMA SAIKIA
|
February 4, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. TARULATA GOGOI
|
January 19, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MD. RAKET ALI
|
September 19, 2022 |
NATIONAL INSURANCE COMPANY LTD Vs. JAMUNA MANDAL
|
November 1, 2022 |
NATIONAL INSURANCE COMPANY LTD Vs. PAPY BLAYU TAYUM
|
July 15, 2022 |
NATIONAL INVESTIGATING AGENCY Vs. VICTOSWU
|
June 17, 2022 |
NATIONAL INVESTIGATION AGENCY Vs. AKHIL GOGOI
|
September 30, 2022 |
NATIONAL INVESTIGATION AGENCY Vs. TULULA PONGEN
|
July 27, 2022 |
NATIONAL INVESTIGATION AGENCY Vs. RAMNINGLE PAME
|
July 27, 2022 |
NATIONAL INVESTIGATION AGENCY Vs. AHETO CHOPHI
|
August 25, 2022 |
NAVARUN DAS Vs. STATE OF ASSAM
|
September 12, 2022 |
NAVIN KUMAR RAY Vs. STATE OF ASSAM
|
October 21, 2022 |
NAVRATAN LAL SONI Vs. SUPERINTENDENT OF CUSTOMS PREVENTIVE UNIT
|
February 7, 2022 |
NAWAL KISHORE THAKUR Vs. UNION OF INDIA
|
July 25, 2022 |
NAYAN KALITA Vs. STATE OF ASSAM
|
May 10, 2022 |
NAZIMUDDIN BARBHUIYA Vs. STATE OF ASSAM
|
July 22, 2022 |
NAZIR ALI Vs. STATE OF ASSAM
|
January 27, 2022 |
NAZRUL ISLAM Vs. STATE OF ASSAM
|
November 3, 2022 |
NEIKHOL CHANGSAN Vs. THONGKOMANG ARMSTRONG CHANGSAN INDIAN FOREIGN SERVICE
|
June 30, 2022 |
NEILAO KEDITSU Vs. STATE OF NAGALAND
|
February 25, 2022 |
NEILHOULIE SEYIE Vs. STATE OF NAGALAND
|
October 21, 2022 |
NEIZO ZUMU Vs. STATE OF NAGALAND
|
January 19, 2022 |
NEKIBUZ ZAMAN Vs. STATE OF ASSAM
|
February 28, 2022 |
NEPAL DAS Vs. UNION OF INDIA
|
December 13, 2022 |
NEPUT RAJIYUNG Vs. STATE OF ASSAM
|
October 27, 2022 |
NEW INDIA ASSURANCE CO LTD. Vs. ANKAPILLA UMA
|
March 11, 2022 |
NEW INDIA ASSURANCE CO. LTD Vs. LALSELI
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February 28, 2022 |
NEW INDIA ASSURANCE CO. LTD. Vs. RAM PRASAD RIMAL
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June 15, 2022 |
NEW INDIA ASSURANCE COMPANY LTD Vs. MRS. BINU HAZARIKA
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NEW INDIA ASSURANCE COMPANY LTD. Vs. LATA AGARWALA
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March 31, 2022 |
NEYANG YEBU Vs. ALO YEBU PANGKAM
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October 19, 2022 |
NIBHA PATHAK Vs. STATE OF ASSAM
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December 6, 2022 |
NIJAM UDDIN CHOUDHURY Vs. MOON SWARNAKAR
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February 11, 2022 |
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June 30, 2022 |
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November 30, 2022 |
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April 29, 2022 |
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May 6, 2022 |
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September 7, 2022 |
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January 18, 2022 |
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August 26, 2022 |
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September 20, 2022 |
NO.134502953 CONSTABLE/COOK KOMAL Vs. UNION OF INDIA
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September 20, 2022 |
NONDOCHAND NAIDING Vs. ADDITIONAL CHIEF ENGINEER
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October 20, 2022 |
NORPHEL WINERY Vs. STATE OF ASSAM
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March 30, 2022 |
NORTH EAST EXPLO CHEMICALS Vs. STATE OF ASSAM
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April 21, 2022 |
NORTH EAST HI-TECH Vs. UNION OF INDIA
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NUMALIGARH REFINERY LTD. Vs. WORKMEN
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June 29, 2022 |
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February 9, 2022 |
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February 7, 2022 |
NUVOCO VISTAS CORPORATION LTD Vs. S.M. ENGINEERS (INDIA) PVT LTD
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December 22, 2022 |
NYAMAR RIKE Vs. STATE OF ARUNACHAL PRADESH
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May 27, 2022 |
OIL INDIA LIMITED Vs. PROTIM PATNI DEY
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February 18, 2022 |
OM CARRYING CORPORATION Vs. THE STATE OF ASSAM
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May 6, 2022 |
ON THE DEATH OF DEOCHAND SARDA HIS LEGAL HEIRS SAROJ DAMANI Vs. ON THE DEATH OF SURENDRA NARAYAN SUKUL
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January 25, 2022 |
ON THE DEATH OF NAZMUL HAQUE CHOUDHURY Vs. FARUK AHMED LASKAR
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August 11, 2022 |
ORIENTAL INSURANCE CO. LTD Vs. MOIDUL ISLAM
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March 7, 2022 |
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March 7, 2022 |
ORIENTAL INSURANCE CO. LTD. Vs. SRIMATI BARUAH
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August 24, 2022 |
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August 24, 2022 |
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January 19, 2022 |
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February 2, 2022 |
ORIENTAL INSURANCE COMPANY LTD Vs. X
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September 28, 2022 |
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November 9, 2022 |
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May 23, 2022 |
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March 3, 2022 |
P. C. ZOLIANA Vs. LALNUNRUATA PACHUAU
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September 29, 2022 |
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March 25, 2022 |
PALLABH BHOWMICK Vs. OMBUDSMAN, RESERVE BANK OF INDIA
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September 30, 2022 |
PALLAV TAMULY Vs. STATE OF ASSAM
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September 29, 2022 |
PANAPATI DEVI Vs. ABIDUR RAHMAN
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February 2, 2022 |
PANKAJ BEZBARUAH Vs. UNION OF INDIA
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March 17, 2022 |
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October 14, 2022 |
PANKAJ DIXIT Vs. UNION OF INDIA
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November 17, 2022 |
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February 11, 2022 |
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September 13, 2022 |
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February 11, 2022 |
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March 2, 2022 |
PARITOSH DAS Vs. UNION OF INDIA
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December 23, 2022 |
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January 6, 2022 |
PAWAN HANS LTD. Vs. SHAILENDRA KUMAR SARAWGI
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PCM CEMENT CONCRETE PVT. LTD Vs. UNION OF INDIA
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PFUZHALIE NAKHRO Vs. KETSEYIE MERE
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PHULSAI GARH Vs. STATE OF ASSAM
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February 2, 2022 |
PIKAR DOYOM Vs. STATE OF ARUNACHAL PRADESH
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April 19, 2022 |
PINKU PATHAK Vs. STATE OF ASSAM
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January 25, 2022 |
PINTU KUNDU Vs. INDIAN OIL CORPORATION
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December 5, 2022 |
PLEXUS CONTRUCTIONS AND ENGINEERING PVT. LTD. Vs. STATE OF ASSAM
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December 15, 2022 |
POOJA AGARWAL Vs. STATE OF ASSAM
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April 4, 2022 |
POOJA LAHON Vs. MUKTANGSHU LAHON
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September 27, 2022 |
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May 26, 2022 |
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November 16, 2022 |
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February 22, 2022 |
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September 8, 2022 |
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June 22, 2022 |
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February 11, 2022 |
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August 5, 2022 |
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RAJVEER SINGH Vs. UNION OF INDIA
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January 10, 2022 |
RAKESH BRAHMA Vs. STATE OF ASSAM
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April 1, 2022 |
RAKESH KUMAR PAUL Vs. STATE OF ASSAM
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September 21, 2022 |
RAKHEB DAIMARY Vs. STATE OF ASSAM
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November 18, 2022 |
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January 25, 2022 |
RAM CHETRY Vs. STATE OF ARUNACHAL PRADESH
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July 21, 2022 |
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January 21, 2022 |
RAMLIANI Vs. LALTHANZAMI
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RANJAN PEGU Vs. STATE OF ASSAM
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March 14, 2022 |
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September 16, 2022 |
RANJIT KUMAR BORAH Vs. CENTRAL BUREAU OF INVESTIGATION
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April 1, 2022 |
RANJIT KUMAR DAS Vs. ASSAM FINANCIAL CORPORATION
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June 16, 2022 |
RANJIT KUMAR SAH Vs. STATE OF ASSAM
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November 4, 2022 |
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May 27, 2022 |
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July 18, 2022 |
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July 18, 2022 |
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July 19, 2022 |
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June 24, 2022 |
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January 21, 2022 |
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June 30, 2022 |
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February 11, 2022 |
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January 3, 2022 |
REKHAMONI DEVI KAKATI Vs. JUGAL CHANDRA SAIKIA
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September 30, 2022 |
REKIB AMIN Vs. STATE OF ASSAM
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February 24, 2022 |
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September 19, 2022 |
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March 3, 2022 |
REZZAK ALI Vs. STATE OF ASSAM
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January 10, 2022 |
RICHARD YIMTO Vs. UNION OF INDIA
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March 16, 2022 |
RIDO PANA Vs. STATE OF ARUNACHAL PRADESH
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June 21, 2022 |
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August 1, 2022 |
RINI RIBA Vs. STATE OF ARUNACHAL PRADESH
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September 20, 2022 |
RINTI BAISHYA Vs. STATE OF ASSAM
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September 22, 2022 |
RITTICK SARMAH Vs. STATE OF ASSAM
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January 7, 2022 |
ROFIQUL ISLAM Vs. STATE OF ASSAM
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January 27, 2022 |
ROHIJ UDDIN Vs. STATE OF ASSAM
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January 25, 2022 |
ROHIT DUTTA SON OF ASHIS DUTTA KOKRAJHAR Vs. STATE OF ASSAM
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January 21, 2022 |
ROUNAK ALI HAZARIKA Vs. STATE OF ASSAM
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January 31, 2022 |
RUKMINI CHAUHAN Vs. UNION OF INDIA
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February 24, 2022 |
RUMI SAIKIA Vs. BOLIN PHUKAN
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September 19, 2022 |
RUOKUOZHALHOU LINYU Vs. STATE OF NAGALAND
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June 29, 2022 |
RUOKUOZHALHOU LINYU (DR.) Vs. STATE OF NAGALAND
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April 1, 2022 |
RUPA HAZARIKA Vs. MAHENDRA KAUR
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August 9, 2022 |
RUPAK CHANDRA HAZARIKA Vs. STATE OF ASSAM
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January 18, 2022 |
S. M. CEMENT INDUSTRIES Vs. ASSAM POWER DISTRIBUTION CO. LTD
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November 1, 2022 |
S.R.ENGINEERING CONSTRUCTION Vs. COMMANDER WORKS ENGINEER
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August 11, 2022 |
SABIR AHMED Vs. UNION OF INDIA
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September 16, 2022 |
SACHINDRA NATH MISHRA Vs. KRISHNA KANTA HANDIQUE STATE OPEN UNIVERSITY
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February 28, 2022 |
SADDAM HUSSAIN Vs. STATE OF ASSAM
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January 10, 2022 |
SADDAM HUSSAIN Vs. STATE OF ASSAM
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January 24, 2022 |
SAFATUN NESSA Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
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November 3, 2022 |
SAFIUR RAHMAN Vs. STATE OF ASSAM
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January 20, 2022 |
SAGAR DAS Vs. STATE OF ASSAM
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January 18, 2022 |
SAHIDUL HOQUE Vs. STATE OF ASSAM
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February 4, 2022 |
SAHIDUR ISLAM Vs. STATE OF ASSAM
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January 27, 2022 |
SAI BABA ENTERPRISES Vs. UNION OF INDIA
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February 3, 2022 |
SAIDUR RAHMAN Vs. STATE OF ASSAM
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February 14, 2022 |
SAIFUDDIN AHMED Vs. STATE OF ASSAM
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April 6, 2022 |
SAIFUL ISLAM Vs. STATE OF ASSAM
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December 13, 2022 |
SAILENDRA KUMAR GOSWAMI Vs. STATE OF ASSAM
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July 26, 2022 |
SAIMAWII SAILO Vs. LALHMINGMAWIA RENTHLEI
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October 25, 2022 |
SAINUR RAHMAN Vs. STATE OF ASSAM
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January 11, 2022 |
SALEHA BEGUM Vs. STATE OF ASSAM
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April 1, 2022 |
SALIM ALI Vs. STATE OF ASSAM
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February 11, 2022 |
SAMSER ALI Vs. UNION OF INDIA
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April 4, 2022 |
SAMSUL HOQUE Vs. STATE OF ASSAM
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December 13, 2022 |
SAMSUN NOOR Vs. STATE OF ASSAM
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October 7, 2022 |
SAMUDRA HALOI Vs. STATE OF ASSAM
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May 10, 2022 |
SANATAN NATH Vs. INDIAN OIL CORPORATION
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June 3, 2022 |
SANAULLAH Vs. STATE OF ASSAM
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January 24, 2022 |
SANDEEP JAISWAL Vs. PERFECT PAPER CONVERTER (M/S)
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June 22, 2022 |
SANGAM (INDIA) LTD Vs. STATE OF ASSAM
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May 31, 2022 |
SANGITA BANIA Vs. STATE OF ASSAM
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June 22, 2022 |
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February 4, 2022 |
SANJEEV SINGH Vs. STATE OF ASSAM
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January 5, 2022 |
SANJIB BHUMIJ Vs. STATE OF ASSAM
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September 29, 2022 |
SANJIB BORGOHAN Vs. OIL AND NATURAL GAS CORPORATION LTD.
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March 29, 2022 |
SANJIB DAS Vs. UNION OF INDIA
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May 13, 2022 |
SANJIB TALUKDAR Vs. NATIONAL INVESTIGATION AGENCY
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December 27, 2022 |
SANJIDA CHOUDHURY Vs. KUKOI CHETIA
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September 26, 2022 |
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September 16, 2022 |
SANJIT CHANDRA DAS Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD
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November 9, 2022 |
SANJOY KUMAR ROY Vs. STATE OF ASSAM AND 5 ORS.
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February 18, 2022 |
SANKAR PANDAB Vs. THE STATE OF ASSAM
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May 9, 2022 |
SANKAR RAJBONSI Vs. STATE OF ASSAM
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March 4, 2022 |
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September 6, 2022 |
SAPTARSHI INDUSTRIES Vs. STATE OF ASSAM
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May 31, 2022 |
SARABJEET SINGH Vs. INDIAN BANK
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November 25, 2022 |
SARALA DEKA Vs. DIPEN CHANDRA DAS
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August 3, 2022 |
SARAT BORKOTOKY Vs. INDIAN NATIONAL TRADE UNION CONGRESS
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August 24, 2022 |
SARBANANDA SARMAH Vs. STATE OF ASSAM
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January 24, 2022 |
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September 26, 2022 |
SARIFUL ISLAM Vs. STATE OF ASSAM
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February 17, 2022 |
SARKAR NAZRUL ISLAM Vs. STATE OF ASSAM
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November 16, 2022 |
SARU BORAH Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 24, 2022 |
SASHINARO Vs. STATE OF NAGALAND
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August 11, 2022 |
SATABDI BORAH Vs. STATE OF ASSAM
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September 20, 2022 |
SATISH DEKA Vs. STATE OF ASSAM
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July 19, 2022 |
SATYA NATH KALITA Vs. STATE OF ASSAM
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February 10, 2022 |
SATYAKAM PHUKAN Vs. ASOMIYA PRATIDIN
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June 24, 2022 |
SAULAT RASOOL Vs. STATE OF ASSAM
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September 19, 2022 |
SAYED ARCHIDUL AHMED Vs. STATE OF ASSAM
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February 16, 2022 |
SBI GENERAL INSURANCE CO. LTD Vs. RAJLAKSHI SINHA
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February 2, 2022 |
SBI GENERAL INSURANCE COMPANY LTD. Vs. LAITHANTHUAMI
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March 30, 2022 |
SH. C. LALZARLIANA Vs. STATE OF MIZORAM
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January 21, 2022 |
SH. K. SANGLAWMA Vs. STATE OF MIZORAM
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October 28, 2022 |
SH. LALRAMTHANGA Vs. STATE OF MIZORAM
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March 21, 2022 |
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January 21, 2022 |
SH. NAWLSANGA Vs. STATE OF MIZORAM
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March 28, 2022 |
SH. VANLALPIANGA Vs. STATE OF MIZORAM
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January 28, 2022 |
SHAHAD ALI Vs. STATE OF ASSAM
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March 3, 2022 |
SHAHANAZ AHMED Vs. STATE OF ASSAM
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July 28, 2022 |
SHAHED AHMED Vs. STATE OF ASSAM
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January 10, 2022 |
SHAHJAHAN AHMED CHOUDHURY Vs. STATE OF ASSAM
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January 27, 2022 |
SHAIDUR RAHMAN Vs. STATE OF ASSAM
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February 8, 2022 |
SHAMBHU ELECTRICALS Vs. GAUHATI MUNICIPAL CORPORATION
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April 5, 2022 |
SHAMIM AHMED Vs. STATE OF ASSAM
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August 11, 2022 |
SHAN KUMAR CHAKMA Vs. STATE OF ARUNACHAL PRADESH
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May 23, 2022 |
SHANTILAL DUGAR Vs. SIDDIQUR RAHMAN
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November 3, 2022 |
SHARDA DEVI DAMANI Vs. STATE OF ASSAM
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September 13, 2022 |
SHARUKH AHMED Vs. UNION OF INDIA
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September 5, 2022 |
SHASANKAR KOUSHIK BORUAH Vs. MANGING DIRECTOR ASSAM ELECTRICITY GRID CORPORATION LIMITED
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January 7, 2022 |
SHEKH AHMED RAJAKUR RAHMAN Vs. STATE OF ASSAM
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December 19, 2022 |
SHENUNGCHA Vs. STATE OF NAGALAND
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March 7, 2022 |
SHILPA KUMARI Vs. OIL INDIA LTD.
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August 12, 2022 |
SHIV CHETRY Vs. STATE OF ASSAM AND 10 ORS.
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January 17, 2022 |
SHIV KUMAR KANOI Vs. STATE OF ASSAM
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November 3, 2022 |
SHIV NARAYAN BALAI Vs. UNION OF INDIA
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May 31, 2022 |
SHIVA BOTTLES PVT. LTD. Vs. STATE OF ASSAM
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February 2, 2022 |
SHOHIDUL RAHMAN Vs. STATE OF ASSAM
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March 3, 2022 |
SHRI SURYAWANSHI PANDURANG SAYAJI Vs. UNION OF INDIA
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May 12, 2022 |
SIDDIQUE ABDUL RAHIM Vs. ASSAM ELECTRICITY GRID CORPORATION LTD.
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November 2, 2022 |
SIDDIQUE ALI Vs. STATE OF ASSAM
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January 4, 2022 |
SIMPLEX INFRASTRUCTURE LTD Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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January 19, 2022 |
SIRAJ NEOG Vs. STATE OF ASSAM
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February 8, 2022 |
SIRIN RUKSANA BEGUM CHOUDHURY Vs. UNION OF INDIA
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September 14, 2022 |
SISHURAM GOGOI Vs. STATE OF ASSAM
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June 21, 2022 |
SITAL MANDAL Vs. UNION OF INDIA
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April 28, 2022 |
SITARAM MISHRA Vs. STATE OF ASSAM
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August 16, 2022 |
SIVA DEKA Vs. STATE OF ASSAM
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December 19, 2022 |
SMEC INTERNATIONAL PVT. LTD. Vs. ASSAM ELECTRICITY GRID CORPORATION LTD
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August 12, 2022 |
SMTI HIMANI SEN Vs. STATE OF ASSAM
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August 11, 2022 |
SOCHITANAND SHAH Vs. UNION OF INDIA
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May 10, 2022 |
SOFIQUL ISLAM Vs. NARCOTICS CONTROL OF BUREAU
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September 30, 2022 |
SOHUM SHOPPE PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
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December 27, 2022 |
SOLEMAN ALI Vs. STATE OF ASSAM
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February 1, 2022 |
SONEMSO GAM Vs. STATE OF ARUNACHAL PRADESH
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May 27, 2022 |
SONIT KUMAR BORA Vs. GAUTAM KUMAR DAS
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May 18, 2022 |
SOUROJYOTI DAS Vs. STATE OF ASSAM
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January 28, 2022 |
SPANDAN DAS Vs. STATE OF ASSAM
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June 27, 2022 |
SPANDAN DAS Vs. STATE OF ASSAM
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June 28, 2022 |
SPECTRUM INFRA VENTURES PVT LTD Vs. STATE OF ASSAM
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August 24, 2022 |
SPORTS AUTHORITY OF ASSAM Vs. LARSEN AND TOURBO LTD
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December 21, 2022 |
SRI CHAMPAK DUTTA Vs. STATE OF ASSAM
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November 16, 2022 |
STATE BANK OF INDIA Vs. JUSTICE BASU DEO AGARWAL (RETD.)
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May 13, 2022 |
STATE BANK OF INDIA Vs. BASU DEO AGARWAL
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May 13, 2022 |
STATE OF ARUNACHAL PRADESH Vs. BABING HAFFI
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August 26, 2022 |
STATE OF ARUNACHAL PRADESH Vs. YIMO GEYI
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June 17, 2022 |
STATE OF ARUNACHAL PRADESH Vs. PITGONG KAYENG ENTERPRISES
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September 20, 2022 |
STATE OF ARUNACHAL PRADESH Vs. KACHO GYADI
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September 28, 2022 |
STATE OF ARUNACHAL PRADESH Vs. KOMMIK KADU
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June 30, 2022 |
STATE OF ASSAM Vs. NUR UDDIN LASKAR
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May 10, 2022 |
STATE OF ASSAM Vs. AJIT GOGOI
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August 9, 2022 |
STATE OF ASSAM Vs. JIGNESH MEVANI
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May 2, 2022 |
STATE OF ASSAM Vs. ANIL KUMAR AGARWALLA
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May 31, 2022 |
STATE OF ASSAM Vs. BARAPUJIA SAMABAI SAMITY LTD.
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January 13, 2022 |
STATE OF ASSAM Vs. LALHRUAIZELA
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September 16, 2022 |
STATE OF MIZORAM Vs. R. VANLALTURA
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September 23, 2022 |
STATE OF NAGALAND Vs. AVIO NALEO
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May 13, 2022 |
SUBAR ALI Vs. STATE OF ASSAM
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January 10, 2022 |
SUBASH DAS Vs. STATE OF ASSAM
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February 10, 2022 |
SUBHASHIS KAR Vs. STATE OF ASSAM
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October 21, 2022 |
SUBHASHISH DAS Vs. STATE OF ASSAM
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August 12, 2022 |
SUBIR DAS Vs. STATE OF ASSAM
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March 3, 2022 |
SUCHITRA BALA ROY Vs. STATE OF ASSAM
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June 10, 2022 |
SUDIPTA NATH Vs. MRINALINI SARKAR
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November 25, 2022 |
SUDIT SABHAPANDIT Vs. STATE OF ASSAM
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March 3, 2022 |
SUJIT BORO Vs. STATE OF ASSAM
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November 18, 2022 |
SUKHARANJAN SILL Vs. UNION OF INDIA
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March 10, 2022 |
SUKKUR AHMED BARBHUIYA Vs. STATE OF ASSAM
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July 26, 2022 |
SUKUMAR ROY Vs. STATE OF ASSAM
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December 22, 2022 |
SUKUR ALI Vs. STATE OF ASSAM
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February 28, 2022 |
SUMAN AHMED Vs. UNION OF INDIA
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December 13, 2022 |
SUMITRA DEVI AGARWAL Vs. HIRALAL JAT
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August 24, 2022 |
SUNIL BARMAN Vs. STATE OF ASSAM
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June 29, 2022 |
SUNIL SARMA Vs. STATE OF ASSAM
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March 4, 2022 |
SUNIL TANTI Vs. STATE OF ASSAM
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May 12, 2022 |
SUNITA AGARWAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 6, 2022 |
SUNITA JALAN Vs. MANOJ JALAN
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March 31, 2022 |
SUNITI SINGHA Vs. NEW INDIA ASSURANCE CO. LTD.
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April 28, 2022 |
SURAJ SEN ALIAS CHOTU Vs. STATE OF ASSAM
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January 25, 2022 |
SURESH GARODIA Vs. STATE OF ASSAM
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August 22, 2022 |
SURJYA BARMAN Vs. STATE OF ASSAM
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October 19, 2022 |
SURJYA DAS Vs. STATE OF ASSAM
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February 1, 2022 |
SURUJ JAMAL Vs. STATE OF ASSAM
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November 23, 2022 |
SUSHANTA BARUAH Vs. STATE OF ASSAM
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February 11, 2022 |
SUSHIL PRASAD SAHU Vs. UNION OF INDIA
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February 14, 2022 |
SWAPAN KUMAR SINGHA Vs. STATE OF ASSAM
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April 5, 2022 |
SWMAOSHAT BASUMATARY Vs. STATE OF ASSAM
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March 2, 2022 |
SYED MOHBUBUL MAJID Vs. STATE OF ASSAM
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May 9, 2022 |
SYED RAJU ALI Vs. STATE OF ASSAM
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November 2, 2022 |
SYEEDA FARHANA YASMIN Vs. STATE OF ASSAM
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July 28, 2022 |
T. AKANGTEMJEN Vs. STATE OF NAGALAND
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September 7, 2022 |
T. BANOK Vs. STATE OF NAGALAND
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February 23, 2022 |
TAFE MOTORS AND TRACTORS LTD Vs. STATE OF ASSAM
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April 5, 2022 |
TAGE JERANG Vs. TAJE JERANG
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February 21, 2022 |
TAGE JERANG Vs. TAJE JERANG
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July 14, 2022 |
TAGIU TACHU Vs. STATE OF ARUNACHAL PRADESH
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March 14, 2022 |
TAKAM SORANG Vs. YAPUNG DOLO
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March 29, 2022 |
TAKAM TATUNG Vs. STATE OF ARUNACHAL PRADESH
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April 18, 2022 |
TAKAR GOI Vs. ARUNACHAL PRADESH STATE INFORMATION COMMISSION
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September 9, 2022 |
TAKUWANGSHI Vs. STATE OF NAGALAND
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April 28, 2022 |
TALEB ALI Vs. STATE OF ASSAM
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February 28, 2022 |
TALEB ALI Vs. STATE OF ASSAM
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February 4, 2022 |
TAME TALLING Vs. STATE OF ARUNACHAL PRADESH
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December 2, 2022 |
TANA LAPI TARA Vs. STATE OF ARUNACHAL PRADESH
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October 21, 2022 |
TANGA RUYI Vs. STATE OF ARUNACHAL PRADESH
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September 21, 2022 |
TANI JONGKEY Vs. STATE OF ARUNACHAL PRADESH
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February 11, 2022 |
TAPAN JYOTI BORA Vs. STATE OF ASSAM
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June 22, 2022 |
TARAK MANGHA Vs. STATE OF ARUNACHAL PRADESH
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April 8, 2022 |
TARONG YAPI Vs. TAKENG TATEN
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May 27, 2022 |
TARUN CHANDRA DAS Vs. BHANJANA KALITA
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February 22, 2022 |
TARUN DAS Vs. STATE OF ASSAM
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August 11, 2022 |
TAZIUL ISLAM Vs. STATE OF ASSAM
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August 3, 2022 |
TECHI TOTU TARA Vs. STATE OF ARUNACHAL PRADESH
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May 27, 2022 |
TEMSUMEREN Vs. STATE OF NAGALAND
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February 18, 2022 |
TEPUCHOLE Vs. STATE OF NAGALAND
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August 23, 2022 |
THANKHUMA Vs. UNION OF INDIA
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March 14, 2022 |
THUNGBAMO SHITIRI Vs. STATE OF NAGALAND
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September 29, 2022 |
TIAMONGLA Vs. STATE OF NAGALAND
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July 1, 2022 |
TIKARAM BHAT Vs. STATE OF ASSAM
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January 18, 2022 |
TIKEN DAS Vs. STATE OF ASSAM
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January 10, 2022 |
TINHRANGA Vs. DISTRICT COLLECTOR, LAWNGTLAI DISTRICT
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May 6, 2022 |
TINKU BARUAH Vs. STATE OF ASSAM
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February 10, 2022 |
TINKU BARUAH Vs. STATE OF ASSAM
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January 25, 2022 |
TINKUMONI TALUKDAR BORDOLOI Vs. DIRECTOR OF HEALTH SERVICES
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September 7, 2022 |
TODI MOTOR STORES Vs. JAGANNATH MAHABIR PRASAD
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September 14, 2022 |
TOKO TADAP Vs. STATE OF ARUNACHAL PRADESH
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January 28, 2022 |
TOSHELI Vs. STATE OF NAGALAND
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March 4, 2022 |
TOSHIHO ZHIMO Vs. KAHUTO ZHIMO
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March 28, 2022 |
TOYOB ALI Vs. STATE OF ASSAM
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January 25, 2022 |
TRIDENT ENTERPRISE Vs. UNION OF INDIA
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June 29, 2022 |
TRISHNA MONI RAY Vs. STATE OF ASSAM
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September 28, 2022 |
TUKFI RIANG Vs. STATE OF ARUNACHAL PRADESH
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June 23, 2022 |
TULEN MANKI Vs. STATE OF ARUNACHAL PRADESH
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April 19, 2022 |
TULUMONI DEVI Vs. STATE OF ASSAM
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May 19, 2022 |
TUMSEN BASAR Vs. NYADAR BASAR
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October 19, 2022 |
U. MAYA Vs. UNION OF INDIA
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October 14, 2022 |
UJJAL JYOTI BORAH Vs. STATE OF ASSAM
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October 19, 2022 |
UMANGKHINI BORMAN DUTTA Vs. LUNA BORA
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May 30, 2022 |
UMANGKHINI BORMAN DUTTA Vs. LUNA BORA
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May 31, 2022 |
UNION OF INDIA Vs. RAITANI ENGINEERING WORKS (PVT.) LTD
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May 5, 2022 |
UNION OF INDIA Vs. MANIK LAL CHAKRABORTY
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May 6, 2022 |
UNION OF INDIA Vs. TENZING CONSTRUCTION
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January 18, 2022 |
UNION OF INDIA Vs. RALKAPTHANGA
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March 15, 2022 |
UNION OF INDIA Vs. ZAMSAWMTUANGA
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July 27, 2022 |
UNION OF INDIA Vs. MOTILAL AND GOURI FOOD STORAGE PVT. LTD.
|
August 4, 2022 |
UNION OF INDIA Vs. MANAS SALT IODISATION INDUSTRIES P. LTD
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July 28, 2022 |
UNION OF INDIA Vs. NAGALAND PULP AND PAPER CO. LTD
|
February 21, 2022 |
UNION OF INDIA Vs. UTSAB DEB
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September 6, 2022 |
UNION OF INDIA Vs. NAYAK INFRASTRUCTURE PVT. LTD.
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June 14, 2022 |
UNION OF INDIA Vs. MANCHUI JANIKHAM
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May 26, 2022 |
UNION OF INDIA Vs. BEB-DDS-RKD(JV)-NAYAK(JV)
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June 14, 2022 |
UNION OF INDIA Vs. ROHMINGLIANA
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June 23, 2022 |
UNION OF INDIA Vs. CHOLINGSHO KORA
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January 4, 2022 |
UNISA ROY Vs. LEGAL HEIRS OF HAJI JAHURUL HOQUE MAJUMDER (MD.)
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December 13, 2022 |
UNITED INDIA INSURANCE CO. LTD. Vs. MUSTT ALIZA BEGUM
|
May 24, 2022 |
UNITED INDIA INSURANCE CO. LTD. Vs. HIMAKHI SINGHA SUTRADHAR
|
February 24, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DAMYANTI LAHKAR
|
December 15, 2022 |
UNITED INDIA INSURANCE COMPANY LTD Vs. MD AKSED ALI
|
November 16, 2022 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. JAYANTI GUPTA
|
December 2, 2022 |
UNIVERSITY GRANTS COMMISSION Vs. GLOBAL OPEN UNIVERSITY, NAGALAND
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May 6, 2022 |
USHA ADHIKARI Vs. STATE OF ASSAM
|
September 26, 2022 |
UTIMRAJ COMMERCIAL PVT LTD Vs. GENERAL MANAGER
|
April 27, 2022 |
UTPAL BHUYAN Vs. STATE OF ASSAM
|
February 11, 2022 |
UTPAL DAS Vs. STATE OF ASSAM
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September 13, 2022 |
UTPAL RAJBONGSHI Vs. KANTA DEVI JAIN
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November 2, 2022 |
UTTAM GHOSH Vs. UNION OF INDIA
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June 23, 2022 |
V. L. RENGCHHAWNA Vs. STATE OF MIZORAM
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May 6, 2022 |
V. L. ZIRCHHUANAWMI Vs. STATE OF MIZORAM
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June 17, 2022 |
VANLALCHAMI BAWIHTLUNG Vs. LALNGAIHAWMI
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February 3, 2022 |
VANLALHLUA Vs. STATE OF MIZORAM
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November 30, 2022 |
VANLALHMANGAIHA Vs. STATE OF MIZORAM
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March 14, 2022 |
VANLALNUNA Vs. STATE OF MIZORAM
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August 26, 2022 |
VEDUZO SASU Vs. STATE OF NAGALAND
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April 8, 2022 |
VEDUZO SASU Vs. STATE OF NAGALAND
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August 26, 2022 |
VETERAN SECURITY SERVICES Vs. UNION OF INDIA
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February 15, 2022 |
VRIDHI IRON STEELS Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
|
April 4, 2022 |
WASIM AKRAM Vs. STATE OF ASSAM
|
August 17, 2022 |
WETSO-U RITSE Vs. STATE OF NAGALAND
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March 16, 2022 |
XXX Vs. STATE OF ASSAM
|
September 5, 2022 |
XXX Vs. NIRMALI NYARE KINO
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April 6, 2022 |
XXXX Vs. PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
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September 6, 2022 |
Y. DENGAN AVENNOHO PHOM Vs. STATE OF NAGALAND
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February 25, 2022 |
YAJOM ETE Vs. STATE OF ARUNACHAL PRADESH
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March 2, 2022 |
YASIN ALI (MD.) Vs. STATE OF ASSAM
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May 17, 2022 |
YAYA BOMJEN Vs. JUMBOM KOYU
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October 19, 2022 |
Z. KHAWZAWL Vs. STATE OF MIZORAM
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August 26, 2022 |
ZAFAR KHAN Vs. STATE OF ASSAM
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January 28, 2022 |
ZAHIDUL MONDAL Vs. STATE OF ASSAM
|
January 10, 2022 |
ZAKARIA AHMED Vs. UNION OF INDIA
|
February 25, 2022 |
ZAKIR HUSSAIN Vs. STATE OF ASSAM
|
June 29, 2022 |
ZENEISIILE ATE LOUCII Vs. NEIPHREZO KEDITSU
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August 17, 2022 |
ZIAUL HOQUE KHAN Vs. STATE OF ASSAM
|
January 6, 2022 |
ZOSIAMI Vs. DISTRICT COLLECTOR CUM DEPUTY COMMISSIONER
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September 6, 2022 |
ZOTHANPUIA Vs. STATE OF MIZORAM
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January 31, 2022 |
ZUCHOBENI L. ODYUO Vs. STATE OF NAGALAND
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August 26, 2022 |