A. MOHENDRA SINGH Vs. CHIARMAN, BOARD OF TRUSTEE PRBC TRUST
|
February 3, 2021 |
A.VIVANA Vs. STATE OF NAGALAND
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July 26, 2021 |
A1 FACILITY AND PROPERTY MANAGERS PVT. LTD. Vs. STATE OF ASSAM
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October 8, 2021 |
AAR PEE INDUSTRIES PVT. LTD. Vs. STATE OF ASSAM
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November 2, 2021 |
ABDUL AZIZ AHMED Vs. STATE OF ASSAM
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July 26, 2021 |
ABDUL BAREK Vs. STATE OF ASSAM
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August 16, 2021 |
ABDUL HOQUE Vs. STATE OF MIZORAM
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November 8, 2021 |
ABDUL JALIL CHOUDHURY Vs. STATE OF ASSAM
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October 16, 2021 |
ABDUL KADER Vs. STATE OF ASSAM
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February 2, 2021 |
ABDUL KADIR Vs. STATE OF ASSAM
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September 13, 2021 |
ABDUL KARIM Vs. STATE OF ASSAM
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August 17, 2021 |
ABDUL KARIM @ GATU Vs. STATE OF ASSAM
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April 7, 2021 |
ABDUL KHALEQUE Vs. STATE OF ASSAM
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November 23, 2021 |
ABDUL MALEK Vs. STATE OF ASSAM
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October 27, 2021 |
ABDUL MANNAN Vs. STATE OF ASSAM
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November 9, 2021 |
ABDUL MANNAN Vs. STATE OF ASSAM
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August 16, 2021 |
ABDUL MAZID Vs. STATE OF ASSAM
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October 16, 2021 |
ABDUL MUHIT BARBHUIYA Vs. DUKAR KHASIA
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December 21, 2021 |
ABDUL NOOR CHOUDHURY Vs. STATE OF ASSAM
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November 16, 2021 |
ABDUL SALAM Vs. UNION OF INDIA
|
August 23, 2021 |
ABDUL SALAM S/O- LT SEKENDAR ALI Vs. UNION OF INDIA
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February 23, 2021 |
ABDUS SALEM Vs. STATE OF ASSAM
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July 26, 2021 |
ABDUS SATTAR AHMED Vs. STATE OF ASSAM
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March 30, 2021 |
ABEMO LOTHA Vs. STATE OF NAGALAND
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March 8, 2021 |
ABHIJIT BARUAH Vs. STATE OF ASSAM
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March 12, 2021 |
ABHIMANYU KUMAR Vs. BIDISA SONAR
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October 4, 2021 |
ABINASH KALITA Vs. INDIAN OIL CORPORATION LTD
|
April 27, 2021 |
ABU BAKKAR SIDDIQUE Vs. STATE OF ASSAM
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March 19, 2021 |
ABU BAKKER SEDDIQUE Vs. STATE OF ASSAM
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August 13, 2021 |
ABU TAHER PRODHANI Vs. STATE OF ASSAM
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September 16, 2021 |
ABUL KALAM Vs. UNION OF INDIA
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September 27, 2021 |
ABUL KALAM AZAD Vs. STATE OF ASSAM
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October 21, 2021 |
ADALAT PRASAD Vs. STATE OF ASSAM
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March 3, 2021 |
ADAM ALI @ ADIL ALI Vs. UNION OF INDIA
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April 9, 2021 |
ADVOCATES ASSOCATION FOR INDIGENOUS RIGHTS OF ASSAMESE Vs. STATE OF ASSAM
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June 3, 2021 |
AFTAB UDDIN Vs. STATE OF ASSAM
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September 4, 2021 |
AHIDUL ALI SHEIKH Vs. STATE OF ASSAM
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March 22, 2021 |
AHINSHA CHEMICALS LTD Vs. UNION OF INDIA
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September 28, 2021 |
AHINSHA CHEMICALS LTD. Vs. UNION OF INDIA
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September 20, 2021 |
AJANTA RAY Vs. STATE OF ASSAM
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November 9, 2021 |
AJIJUL HOQUE Vs. STATE OF ASSAM
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December 23, 2021 |
AJIRAN NESSA Vs. LEGAL HEIRS OF AYENUDDIN SK
|
December 20, 2021 |
AJIT BURAGOHAIN Vs. STATE OF ASSAM
|
November 9, 2021 |
AJIT SAIKIA Vs. UNION OF INDIA
|
September 10, 2021 |
AJOY DAS Vs. UNION OF INDIA
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March 9, 2021 |
AJOY DAS Vs. UNION OF INDIA
|
May 9, 2021 |
AKANTI DAS Vs. STATE OF ASSAM
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November 25, 2021 |
AKATO Y. ZHIMOMI Vs. STATE OF NAGALAND
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May 10, 2021 |
AKHIL GOGOI Vs. NATIONAL INVESTIGATION AGENCY, NIA
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January 7, 2021 |
ALA UDDIN MAZUMDER Vs. STATE OF ASSAM
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March 12, 2021 |
ALAUDDIN MAZUMDAR Vs. SAMSUN NESSA MAZUMDAR
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December 15, 2021 |
ALI AKBAR Vs. STATE OF ASSAM
|
April 1, 2021 |
ALI AKBAR SEIKH Vs. UNION OF INDIA
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October 8, 2021 |
ALI HUSSAIN Vs. STATE OF ASSAM
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October 27, 2021 |
ALSUMA BEGUM Vs. RENUJA KHATUN PATOWARY
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March 8, 2021 |
ALTAB HUSSAIN Vs. STATE OF ASSAM
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March 23, 2021 |
ALTAB HUSSAIN Vs. STATE OF ASSAM
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October 27, 2021 |
AMANUL HAQUE Vs. STATE OF ASSAM
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October 22, 2021 |
AMAR MUNDA Vs. STATE OF ASSAM
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March 17, 2021 |
AMAR SHEEL Vs. STATE OF ASSAM
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December 21, 2021 |
AMARJYOTI GOGOI Vs. STATE OF ASSAM
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November 30, 2021 |
AMINUR RAHMAN Vs. STATE OF ASSAM
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February 9, 2021 |
AMINUR RAHMAN @ AMINUL ISLAM @ AMIN Vs. STATE OF ASSAM
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June 10, 2021 |
AMIT PAREEK Vs. STATE OF ASSAM
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January 12, 2021 |
AMIT PHUKAN Vs. STATE OF ASSAM
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October 21, 2021 |
AMRI KARBI DEVELOPMENT SOCIETY Vs. STATE OF ASSAM
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February 10, 2021 |
AMRIT BALLAV GOSWAMI Vs. NATIONAL INVESTIGATION AGENCY
|
March 10, 2021 |
ANAN NAYAK Vs. STATE OF ASSAM
|
February 10, 2021 |
ANANTA PRASAD Vs. GAUHATI HIGH COURT
|
September 9, 2021 |
ANARUL HOQUE Vs. STATE OF ASSAM
|
January 6, 2021 |
ANARUL ISLAM Vs. STATE OF ASSAM
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April 8, 2021 |
ANIL KUMAR SAIKIA Vs. STATE OF ASSAM
|
April 1, 2021 |
ANIMA BORO Vs. HEMANTA SARGAWARI
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January 6, 2021 |
ANIMA SONOWAL Vs. DINESWARI MECH
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September 9, 2021 |
ANITA DUTTA Vs. BISWAJEET PAUL
|
November 11, 2021 |
ANITA RABHA Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
|
November 23, 2021 |
ANITA SARKAR Vs. UNION OF INDIA
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November 12, 2021 |
ANKUR DUTTA Vs. STATE OF ASSAM
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January 5, 2021 |
ANNADA FERTILIZER AND AGRO CHEMICALS Vs. UNION OF INDIA
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November 10, 2021 |
ANOWAR HUSSAIN Vs. STATE OF ASSAM
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November 10, 2021 |
ANOWARA BEGUM Vs. STATE OF ASSAM
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April 7, 2021 |
ANOWARA BEGUM Vs. UNION OF INDIA
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December 1, 2021 |
ANU PRAVA BORUAH Vs. STATE OF ASSAM
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March 19, 2021 |
ANUPAM BARUAH S/O. JATIN BARUAH Vs. STATE OF ASSAM
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April 9, 2021 |
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March 31, 2021 |
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October 27, 2021 |
APRIYA CHIKRO Vs. STATE OF ARUNACHAL PRADESH
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September 2, 2021 |
ARIF AHMED CHOUDHURY Vs. ASSAM PUBLIC SERVICE COMMISSION
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June 18, 2021 |
ARIF KHAN Vs. UNITED BANK OF INDIA
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February 11, 2021 |
ARJUN AGRAWAL Vs. UNION OF INDIA
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December 6, 2021 |
ARJUN PAYOK Vs. STATE OF ASSAM
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February 18, 2021 |
AROTI TAYENG Vs. STATE OF ARUNACHAL PRADESH
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January 28, 2021 |
ARSHADUL ISLAM Vs. STATE OF ASSAM
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August 17, 2021 |
ARUN CH. BARUAH Vs. STATE OF ASSAM
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September 9, 2021 |
ARUN GOGOI Vs. STATE OF ASSAM
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January 22, 2021 |
ARUNIMA BORA Vs. DIPMONI BORA
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November 30, 2021 |
ARUP RABHA Vs. STATE OF ASSAM
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October 27, 2021 |
ASANGLA T. AIER Vs. THUNGDENO MOZHUI
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February 22, 2021 |
ASHIQUR RAHMAN Vs. UNION OF INDIA
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January 8, 2021 |
ASHMAN INFRA PROJECT PVT. LTD. Vs. BIPRANGSHU TALUKDAR
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March 1, 2021 |
ASHOK GIRI MAHATO Vs. STATE OF ARUNACHAL PRADESH
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March 25, 2021 |
ASHOK KUMAR SARMA Vs. STATE OF ASSAM
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October 29, 2021 |
ASHRABALA BHADRA Vs. UNION OF INDIA
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November 24, 2021 |
ASHYUT KALITA S/O- LT JOY RAM KALITA Vs. STATE OF ASSAM
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April 13, 2021 |
ASIA BUILDERS Vs. UNION OF INDIA
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December 16, 2021 |
ASIF ALI MIR Vs. STATE OF ASSAM
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November 22, 2021 |
ASIF MOHAMMAD SOID Vs. STATE OF ASSAM
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March 30, 2021 |
ASSAM BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE BOARD Vs. UNION OF INDIA
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August 20, 2021 |
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ASSAM FLYING CLUB Vs. STATE OF ASSAM
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ASSAM NURSING SERVICES AND INDUSTRIES PVT. Vs. XXXXXXXXXXXX
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October 7, 2021 |
ASSAM SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
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February 25, 2021 |
ASSAM STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK EMPLOYEES UNION Vs. STATE OF ASSAM
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December 22, 2021 |
ASSOCIATION OF ENGINEERS Vs. ASSAM ELECTRICITY GRID CORPORATION
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March 17, 2021 |
ATAUR RAHMAN CHOUDHURY Vs. RELIANCE GENERAL INSURANCE COMPANY LTD
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December 13, 2021 |
ATOWAR RAHMAN Vs. STATE OF ASSAM
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December 7, 2021 |
ATUL DEV Vs. STATE OF ASSAM
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August 16, 2021 |
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AYUB ALI Vs. STATE OF ASSAM
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AYUB ALI MAZUMDAR Vs. STATE OF ASSAM
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AZAD ALI SARKAR Vs. STATE OF ASSAM
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AZHAR ALI Vs. STATE OF ASSAM
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AZIM UDDIN PARAMANIK Vs. STATE OF ASSAM
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November 25, 2021 |
BABA SAIKIA Vs. STATE OF ASSAM
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March 16, 2021 |
BABIL HASSA Vs. STATE OF ASSAM
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BABITA DEKA Vs. STATE OF ASSAM
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October 1, 2021 |
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March 9, 2021 |
BABLU PAUL Vs. UNION OF INDIA
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December 14, 2021 |
BABUL CHANDRA BORO Vs. STATE OF ASSAM
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July 29, 2021 |
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December 23, 2021 |
BABUL SARMA Vs. STATE OF ASSAM
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April 1, 2021 |
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December 16, 2021 |
BAHAR ALI Vs. UNION OF INDIA
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October 27, 2021 |
BAHNISIKHA DUTTA Vs. STATE OF ASSAM
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March 19, 2021 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MIHIR TALUKDAR
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December 11, 2021 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. K. LALHLIMPUII
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December 2, 2021 |
BAJESO KRONG Vs. S. MAM PA
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February 19, 2021 |
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February 22, 2021 |
BANI ROY Vs. STATE OF ASSAM
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February 9, 2021 |
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April 30, 2021 |
BARUA AND COMPANY PVT. LTD. Vs. STATE OF ASSAM
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November 2, 2021 |
BHABESH BORDOLAI Vs. STATE OF ASSAM
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August 19, 2021 |
BHAGABAN BARMAN Vs. STATE OF ASSAM
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January 28, 2021 |
BHALUK KONA NALJHAR M.E. SCHOOL Vs. STATE OF ASSAM
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December 16, 2021 |
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November 23, 2021 |
BHARAT SANCHAR NIGAM LTD. BSNL Vs. BIDHYADHAR TANTI
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October 28, 2021 |
BHARAT SARING Vs. STATE OF ARUNACHAL PRADESH
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September 22, 2021 |
BHASKAR BARUAH Vs. UNION OF INDIA
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February 18, 2021 |
BHASKAR BASUMATARY Vs. STATE OF ASSAM
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March 12, 2021 |
BHASKAR JYOTI GOGOI Vs. OIL AND NATURAL GAS COMPANY LTD
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September 29, 2021 |
BHASKAR TALUKDAR Vs. STATE OF ASSAM
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October 21, 2021 |
BHASKARJIT PHUKAN Vs. NATIONAL INVESTIGATION AGENCY
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February 5, 2021 |
BHUPENDRA SINHA Vs. STATE OF ASSAM
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September 21, 2021 |
BHUSHAN GUPTA Vs. STATE OF ASSAM
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February 15, 2021 |
BIDYA HATIBORUAH Vs. STATE OF ASSAM
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October 26, 2021 |
BIDYUT BHARALI Vs. STATE OF ASSAM
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October 29, 2021 |
BIG STAR G SERVICES LLP Vs. STATE OF ARUNACHAL PRADESH
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March 25, 2021 |
BIGRAI MOCHAHARY Vs. STATE OF ASSAM
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October 16, 2021 |
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January 5, 2021 |
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BIJOY BASUMATARY Vs. STATE OF ASSAM
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BIJOY LAL SUKLABAIDYA Vs. SUSHANTA KAR
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November 11, 2021 |
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BIKASH ROUTIA Vs. STATE OF ASSAM
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BIMAL DUTTA Vs. NORTH EAST FRONTIER RAILWAY
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March 19, 2021 |
BIMALA BARMAN Vs. STATE OF ASSAM
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March 8, 2021 |
BINAM MESSAR PUBLIC WORKS DEPARTMENT Vs. STATE OF ANDHRA PRADESH
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January 22, 2021 |
BINAY KUMAR SINGH Vs. UNION OF INDIA
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July 26, 2021 |
BINOD CHANDRA BARMAN Vs. AGRICULTURAL AND PROCESSED FOOD PRODUCTS EXPORTS DEVELOPMENT AUTHORITY
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December 14, 2021 |
BINOD KARMAKAR,SON OF BIKASH KARMAKAR Vs. STATE OF ASSAM
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February 3, 2021 |
BIREN BORAH Vs. STATE OF ASSAM
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October 22, 2021 |
BIREN CH. DEKA Vs. STATE OF ASSAM
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March 4, 2021 |
BISHAL JYOTI KALITA Vs. OIL INDIA LIMITED
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May 18, 2021 |
BISWA KUMAR BARUAH Vs. STATE OF ASSAM
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August 10, 2021 |
BISWAJIT DEBNATH Vs. UNION OF INDIA
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March 12, 2021 |
BISWANATH PRATAP SINGH Vs. STATE OF ASSAM
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December 13, 2021 |
BMG INFORMATICS PVT. LTD. Vs. UNION OF INDIA
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September 2, 2021 |
BOLIN CH. DEORI Vs. STATE OF ASSAM
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November 18, 2021 |
BOLINDRA DEORI Vs. STATE OF ASSAM
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December 14, 2021 |
BONTI SAIKIA Vs. UNION OF INDIA
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November 2, 2021 |
BORMOTY PANGGENG Vs. STATE OF ARUNACHAL PRADESH
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January 27, 2021 |
BRAHMAPUTRA INFRASTRUCTURE LTD. Vs. ASSAM VEGETABLE & OIL PRODUCTS LTD.
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September 2, 2021 |
BRIJESH KUMAR RAI Vs. INDIAN INSTITUTE OF TECHNOLOGY
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December 2, 2021 |
BUBUL DEKA Vs. MONORANJAN DEKA
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February 1, 2021 |
BUDHESWAR SAIKIA SIVASAGAR Vs. STATE OF ASSAM
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March 26, 2021 |
BUILDWORTH PRIVATE LTD. Vs. BHARAT HEAVY ELECTRICAL LTD.
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November 25, 2021 |
BULBUL LAHON Vs. UNION OF INDIA
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December 17, 2021 |
C LALENGZAUVA Vs. STATE OF MIZORAM
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February 5, 2021 |
C. HMINGTHANSANGA Vs. STATE OF MIZORAM R/B THE CHIEF SECRETARY
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April 20, 2021 |
CENTURY PLYBOARDS (I) LTD. Vs. UNION OF INDIA
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September 29, 2021 |
CHAMPA DAIMARI Vs. STATE OF ASSAM
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November 10, 2021 |
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September 27, 2021 |
CHANDAN NATH Vs. STATE OF ASSAM
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December 16, 2021 |
CHANDANA SINHA ROY Vs. STATE OF ASSAM
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CHANDMARI TEA COMPANY PVT. LTD. Vs. STATE OF ASSAM
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February 3, 2021 |
CHANDRADHAR DAS Vs. REGISTRAR, CO-OPERATIVE SOCIETY
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November 23, 2021 |
CHAYANIKA DEKA Vs. STATE OF ASSAM
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November 18, 2021 |
CHIEF SECRETARY Vs. LALSANGLIANA
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February 10, 2021 |
CHITTA RANJAN DAS Vs. PUNJAB NATIONAL BANK
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May 19, 2021 |
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD Vs. KALPANA KUMARI DEKA
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December 10, 2021 |
CHUTU MUNDA Vs. STATE OF ASSAM
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February 19, 2021 |
COMMISSIONER AIZAWL MUNICIPAL CORPORATION Vs. F.SANGKUNGA
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February 9, 2021 |
COMMISSIONER OF CENTRAL GOODS & SERVICE TAX, MILAN NAGAR Vs. PAN PARAG INDIA LIMITED
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November 15, 2021 |
COOLBERG BEVERAGES PVT. LTD. Vs. SHREE RAM ENTERPRISES
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December 8, 2021 |
DARSING HANSE Vs. STATE OF ASSAM
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March 26, 2021 |
DARTHANGVUNGA Vs. STATE OF MIZORAM
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February 5, 2021 |
DASANGLU PUL Vs. ER.LUPALUM KRI
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February 16, 2021 |
DAVID LALLAWMKIMA FANAI Vs. SECRETARY TO THE GOVERNMENT OF MIZORAM
|
November 30, 2021 |
DEATH OF ABDUR ROUF HIS LEGAL HEIRS SALEHA KHANAM (WIFE) Vs. DEATH OF NILIMA DAS GUPTAAND HER LEGAL HEIRS PRASANTA DASGUPTA
|
March 15, 2021 |
DEBABRATA SAIKIAM Vs. HONBLE SPEAKER, ASSAM LEGISLATIVE ASSEMBLY
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February 10, 2021 |
DEBARSHI KASHYAP S/O- PRADIP TALUKDAR Vs. UNION OF INDIA
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June 25, 2021 |
DEBARU MAJHI Vs. STATE OF ASSAM
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March 5, 2021 |
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July 1, 2021 |
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DEEPAK BORTHAKUR Vs. DEEPA NEWAR
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January 18, 2021 |
DEPUTY COMMISSIONER Vs. SHABNAM SULTANA
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July 20, 2021 |
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August 18, 2021 |
DHANI RAM NARAH Vs. UNION OF INDIA
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October 4, 2021 |
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August 13, 2021 |
DHARANI DHAR DAS Vs. STATE OF ASSAM
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February 4, 2021 |
DHIRAJ AHMED Vs. STATE OF ASSAM
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March 17, 2021 |
DHIRENDRA NATH DAS Vs. STATE OF ASSAM
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July 12, 2021 |
DHIRESH DAS Vs. STATE OF ASSAM
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February 18, 2021 |
DHRUBAJYOTI BHARADWAJ Vs. MEENAKSHI BHARADWAJ
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December 14, 2021 |
DIBRUGARH UNIVERSITY PENSIONERS ASSOCIATION Vs. DIBRUGARH UNIVERSITY
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May 19, 2021 |
DIBYAJYOTI MORAN Vs. MANOJ KR. LADIA
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October 28, 2021 |
DIBYAJYOTI TAMULI Vs. REKHAMONI BURAGOHAIN
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DIGANTA BARMAN Vs. STATE OF ASSAM
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February 18, 2021 |
DIGANTA SAIKIA Vs. STATE OF ASSAM
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January 29, 2021 |
DILIP BHUYAN Vs. STATE OF ASSAM
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February 23, 2021 |
DILIP KALITA Vs. STATE OF ASSAM
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November 2, 2021 |
DILOWER HUSSAIN Vs. STATE OF ASSAM
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April 1, 2021 |
DILWAR HUSSAIN LASKAR Vs. STATE OF ASSAM
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February 12, 2021 |
DINESH SINGHA Vs. STATE OF ASSAM
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October 21, 2021 |
DIPAK CHANDRA RUHI DAS Vs. PRADIP KUMAR SARKAR AND 14 ORS.
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March 2, 2021 |
DIPAK CHANDRA RUHI DAS Vs. PRADIP KUMAR SARKAR
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March 3, 2021 |
DIPAK NAIK Vs. STATE OF ASSAM
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February 15, 2021 |
DIPAK TANTI Vs. STATE OF ASSAM
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March 19, 2021 |
DIPALI DEVI DEKA Vs. KAMAL CH. BORAH
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August 13, 2021 |
DIPALI SEN Vs. STATE OF ASSAM
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March 5, 2021 |
DIPAMANI KALITA Vs. STATE OF ASSAM
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September 6, 2021 |
DIPEN NAGBONGSHI Vs. STATE OF ASSAM
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March 26, 2021 |
DIPUL ALI AHMED Vs. STATE OF ASSAM
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August 9, 2021 |
DIPUMONI DAS Vs. STATE OF ASSAM
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February 4, 2021 |
DIRECTOR C.B.I Vs. BHAGYA KALITA
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September 15, 2021 |
DIVISIONAL MANAGER Vs. K. THRUNGSO
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February 24, 2021 |
DIVYANA A LAHAN Vs. GAURAV UPADHYAY
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January 21, 2021 |
DLRSO CUM DEPUTY COMMISSIONER, TAWANG GOVERNMENT OF ARUNACHAL PRADESH Vs. JAMBEY TSERING
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November 3, 2021 |
DRB INFRASTRUCTURE PVT LTD Vs. STATE OF ANDHRA PRADESH
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January 22, 2021 |
DULAL BORA Vs. STATE OF ASSAM
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February 17, 2021 |
DURGESWAR DUTTA Vs. STATE OF ASSAM
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September 27, 2021 |
DURI TAIPODIA Vs. STATE OF A. P.
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February 4, 2021 |
DURIK LOLLEN Vs. STATE OF ARUNACHAL PRADESH
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November 1, 2021 |
E C I ENGINEERING AND CONSTRUCTION CO. LIMITED Vs. NORTH EAST FRONTIER RAILWAY
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November 9, 2021 |
E.E.PANGTEANG Vs. CHOTISUH SAZO
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February 11, 2021 |
EKBAL ALI Vs. STATE OF ASSAM
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February 12, 2021 |
EKEN RIBA Vs. STATE OF ARUNACHAL PRADESH
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November 30, 2021 |
EKRAM HUSSAIN Vs. STATE OF ASSAM
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October 21, 2021 |
ENGINEERING PROJECT (INDIA) LTD. Vs. J.A. BROTHERS
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August 23, 2021 |
ER. LUPALUM KRI Vs. DASANGLU PUL
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April 8, 2021 |
ER. R. LALRINKIMA Vs. STATE OF MIZORAM
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March 22, 2021 |
EVELYN BEINGIAZI Vs. MARA AUTONOMOUS DISTRICT COUNCIL
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October 28, 2021 |
EX CT/GD PHUKAN DEORI Vs. AJAY KUMAR BHALLA
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December 17, 2021 |
EXOTICA PROMOTERS LLP Vs. INCOME TAX OFFICER WARD 1 (2) GUWAHATI
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December 15, 2021 |
EZAJUL ALI Vs. STATE OF ASSAM
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February 17, 2021 |
FARHANA KHANAM Vs. PREETOM SAIKIA, IAS
|
November 8, 2021 |
FARHANAZ HUSSAIN Vs. JAYTUN NESSA
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November 3, 2021 |
FIRUJ ISLAM HALDAR Vs. STATE OF ASSAM
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December 17, 2021 |
FOOD CORPORATION OF INDIA Vs. N.E. TRADE AND TRANSPORT
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May 7, 2021 |
FORCE NO 041703192 CT/GD HITESH DEKA S/O- BIPIN DEKA Vs. UNION OF INDIA
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August 3, 2021 |
FOTIK ALI Vs. STATE OF ASSAM
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March 5, 2021 |
FR.THOMAS EKKA Vs. STATE OF ASSAM
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August 17, 2021 |
FUTURE GAMING AND HOTEL SERVICES PVT. LTD. Vs. STATE OF ARUNACHAL PRADESH
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February 17, 2021 |
GAJEN CH. SWARGIARY Vs. STATE OF ASSAM
|
March 3, 2021 |
GAJEN CH. SWARGIARY Vs. STATE OF ASSAM
|
September 3, 2021 |
GANESH BORO Vs. STATE OF ASSAM
|
October 29, 2021 |
GANESH CHANDRA PATHAK Vs. STATE OF ASSAM
|
April 20, 2021 |
GAUHATI HIGH COURT (PRINCIPAL SEAT), EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM
|
March 30, 2021 |
GAURIDUTT SAMPATLAL SOMANI HUF Vs. WOODSWORTH
|
November 10, 2021 |
GAURIPUR COOP FISHERY SOCIETY LTD Vs. STATE OF ASSAM
|
March 10, 2021 |
GAUTAM CH. BARMAN Vs. STATE OF ASSAM
|
January 27, 2021 |
GAUTAM CHAKRABORTY Vs. UNION OF INDIA
|
October 4, 2021 |
GAYATRI PROJECTS LTD Vs. NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION
|
July 14, 2021 |
GAYATRI PROJECTS LTD. Vs. NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION OF INDIA LIMITED
|
April 29, 2021 |
GEETA MIHU Vs. STATE OF A. P.
|
March 19, 2021 |
GEMSON MELT PVT. LTD. Vs. UNION OF INDIA
|
March 26, 2021 |
GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED Vs. ABHISHEK SAHARIA
|
August 16, 2021 |
GENYA SORA Vs. STATE OF A. P.
|
February 23, 2021 |
GERAMARI GAON PANCHAYAT MEEN SAMABAY SAMITY LTD. Vs. STATE OF ASSAM
|
February 11, 2021 |
GHAN SHYAM DAS Vs. STATE OF ASSAM
|
December 8, 2021 |
GILBARCO VEEDER ROOT INDIA PVT LTD Vs. UNION OF INDIA
|
January 27, 2021 |
GILBARCO VEEDER ROOT INDIA PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 27, 2021 |
GIRIDHAR GOSWAMI Vs. STATE OF ASSAM
|
January 6, 2021 |
GOBINDA THAPA Vs. STATE OF ASSAM
|
October 25, 2021 |
GOLAP SARMA Vs. UNION OF INDIA
|
November 30, 2021 |
GOLAPI DAS Vs. STATE OF ASSAM
|
August 2, 2021 |
GONESH BHOMIJ Vs. STATE OF ASSAM
|
February 3, 2021 |
GOPAL SARKAR Vs. STATE OF ASSAM
|
March 25, 2021 |
GOURI SANKAR BISWAS Vs. STATE OF ASSAM
|
August 4, 2021 |
GOUTAM BASAK Vs. STATE OF ASSAM
|
February 17, 2021 |
H. ZOSIAMLIANA Vs. STATE OF MIZORAM
|
February 12, 2021 |
HABIZUR RAHMAN MOLLAH Vs. STATE OF ASSAM
|
June 25, 2021 |
HACHIM ALI Vs. STATE OF ASSAM
|
October 27, 2021 |
HAFIKUR ALI Vs. STATE OF ASSAM
|
May 11, 2021 |
HAFIZ UDDIN Vs. UNION OF INDIA
|
November 10, 2021 |
HAFIZUR RAHMAN Vs. STATE OF ASSAM
|
April 9, 2021 |
HAIDAR ALI Vs. UNION OF INDIA
|
March 30, 2021 |
HANIF EKKA Vs. STATE OF ASSAM
|
September 6, 2021 |
HANUFA NASRIN Vs. STATE OF ASSAM
|
November 23, 2021 |
HAREKRISHNA DAS Vs. STATE OF ASSAM
|
July 12, 2021 |
HARENDRA CH. LAHKAR Vs. STATE OF ASSAM
|
October 5, 2021 |
HARIDAS MAHANTA Vs. STATE OF ASSAM
|
February 17, 2021 |
HARMOHAN TALUKDAR Vs. HIMANI DAS
|
November 17, 2021 |
HASIBA BEGUM Vs. STATE OF ASSAM
|
November 30, 2021 |
HASINA BEGUM Vs. STATE OF ASSAM
|
March 12, 2021 |
HEMANTA KR. PATGIRI Vs. STATE OF ASSAM
|
December 21, 2021 |
HEMANTA TANTI Vs. STATE OF ASSAM
|
February 17, 2021 |
HINDUSTAN PAPER CORPORATION LIMITED OFFICERS AND SUPERVISORS ASSOCIATION Vs. UNION OF INDIA
|
August 26, 2021 |
HIRANYA KUMAR BORA Vs. STATE OF ASSAM
|
September 7, 2021 |
HITESH BORO Vs. STATE OF ASSAM
|
January 6, 2021 |
HITESH DEKA Vs. UNION OF INDIA
|
August 3, 2021 |
HITESH TALUKDAR Vs. UNION OF INDIA
|
February 1, 2021 |
HLUNKHAWKHAI Vs. STATE OF MIZORAM
|
February 11, 2021 |
HOWARD LALHMANGAIHZUALA Vs. STATE OF MIZORAM
|
March 24, 2021 |
HUSHELI ACHUMI Vs. STATE OF NAGALAND
|
March 24, 2021 |
I S ENTERPRISE Vs. UNION OF INDIA
|
February 12, 2021 |
I. PANGERNUNGSANG Vs. M. NABACHANDRA SINGH
|
March 19, 2021 |
I. YANGER JAMIR Vs. STATE OF NAGALAND
|
August 17, 2021 |
I.LANUCHUBA CHANG Vs. STATE OF NAGALAND
|
April 8, 2021 |
ICICI BANK LTD Vs. SASWATI DAS
|
December 9, 2021 |
IDDAT AHMED Vs. STATE OF ASSAM
|
March 22, 2021 |
IDRISH ALI Vs. STATE OF ASSAM
|
October 29, 2021 |
IMAMUL HOQUE Vs. STATE OF ASSAM
|
March 8, 2021 |
IMRAN HUSSAIN Vs. MONNAF ALI
|
November 15, 2021 |
IN RE.DINTHAR INCIDENT Vs. STATE OF MIZORAM
|
July 2, 2021 |
IRFAN ALI Vs. STATE OF ASSAM
|
March 15, 2021 |
IRINA KONWAR Vs. STATE OF ASSAM
|
February 15, 2021 |
ISHAN CHANDRA BORAH Vs. STATE OF ASSAM
|
March 4, 2021 |
ISHRAHIL ALI Vs. STATE OF ASSAM
|
November 1, 2021 |
ISIHANGBE Vs. STATE OF NAGALAND
|
March 26, 2021 |
JABED ALI Vs. STATE OF ASSAM
|
March 19, 2021 |
JAGADISH DAS Vs. JUTIKA DAS
|
December 8, 2021 |
JAGADISH KUMAR DEKA Vs. STATE OF ASSAM
|
September 1, 2021 |
JAGANATH PRASAD GUPTA Vs. CHANDRIKA PRASAD GUPTA
|
November 2, 2021 |
JAGANNATH BARMAN Vs. STATE OF ASSAM
|
August 31, 2021 |
JAGAT CHANDRA DAS Vs. ANUPAM KHARGARIA
|
March 31, 2021 |
JAHIDUL ISLAM Vs. ABU SHAMA
|
November 25, 2021 |
JAHIDUL ISLAM Vs. STATE OF ASSAM
|
August 24, 2021 |
JAHIR ALI Vs. UNION OF INDIA
|
March 3, 2021 |
JAHIRUL ISLAM Vs. STATE OF ASSAM
|
August 6, 2021 |
JAMINI RABHA Vs. STATE OF ASSAM
|
December 9, 2021 |
JAMINI TALUKDAR Vs. STATE BANK OF INDIA
|
April 20, 2021 |
JANAJATI BELT AND BLOCK BHUMMI SURAKSHA SAMITI Vs. STATE OF ASSAM
|
February 3, 2021 |
JANMONI DAS Vs. STATE OF ASSAM
|
March 3, 2021 |
JARJINA YESMIN ANSARI Vs. STATE OF ASSAM
|
August 6, 2021 |
JELAL UDDIN BEPARI Vs. STATE OF ASSAM
|
March 25, 2021 |
JITUMONI SARMAH Vs. STATE OF ASSAM
|
January 18, 2021 |
JOHN RONGHANG Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
|
July 19, 2021 |
JONIUR RAHMAN Vs. STATE OF ASSAM
|
April 19, 2021 |
JOONMANI PAGAG GAM Vs. STATE OF ASSAM
|
September 1, 2021 |
JORAM ANU Vs. STATE OF ARUNACHAL PRADESH
|
November 1, 2021 |
JOYASHRI DEY Vs. UNION OF INDIA
|
April 5, 2021 |
JOYNAL ABEDIN Vs. STATE OF ASSAM
|
March 22, 2021 |
JOYNAL HOQUE Vs. STATE OF ASSAM
|
February 1, 2021 |
JULFIKAR ALI Vs. STATE OF ASSAM
|
September 16, 2021 |
JUMKO LIKAM Vs. STATE OF ARUNACHAL PRADESH
|
September 17, 2021 |
JUNAB ALI Vs. UNION OF INDIA
|
November 10, 2021 |
JUNAKI SHYAM BORO Vs. STATE OF ASSAM
|
May 20, 2021 |
JYOSHNA BARMAN Vs. STATE OF ASSAM
|
January 25, 2021 |
JYOTIRMOY DAS Vs. STATE OF ASSAM
|
March 10, 2021 |
JYOTIRMOY DAS Vs. STATE OF ASSAM
|
May 10, 2021 |
JYOTSNA KAKATI Vs. NORTHEAST FRONTIER RAILWAY
|
December 22, 2021 |
K. KHEKIHO SHOHE Vs. STATE OF NAGALAND
|
July 19, 2021 |
K.C. ANGAMI AND SONS CONSORTIUM Vs. STATE OF NAGALAND
|
March 5, 2021 |
KABAK NIKKI Vs. STATE OF ARUNACHAL PRADESH
|
December 22, 2021 |
KABIL AHMED BARBHUIYA Vs. STATE OF ASSAM
|
October 21, 2021 |
KAGO BATH Vs. STATE OF ARUNACHAL PRADESH
|
November 16, 2021 |
KAJIMUDDIN Vs. STATE OF ASSAM
|
January 6, 2021 |
KAKUMONI BHUYAN Vs. MANAGEMENT OF APOLLO HOSPITALS GUWAHATI
|
February 1, 2021 |
KALONG NADI ANCHALIK MEEN SAMABAI SAMITY LTD Vs. STATE OF ASSAM
|
March 25, 2021 |
KAMAKHYA COAL PVT LIMITED Vs. PARAG GOGOI
|
June 23, 2021 |
KAMAKHYA MISHRA Vs. RAM AVATAR BHAR
|
November 17, 2021 |
KAMESWAR MAJHI DIBRUGARH Vs. STATE OF ASSAM
|
February 3, 2021 |
KAMLESH BIST Vs. STATE OF ASSAM
|
January 4, 2021 |
KANIKA PATHAK Vs. STATE OF ASSAM
|
February 26, 2021 |
KARGE KAMKI Vs. UNION OF INDIA
|
August 3, 2021 |
KARIKHO KRI, SON OF LATE SOTRI KRI Vs. NUNEY TAYANG, SON OF LATE POSU TAYANG
|
May 3, 2021 |
KARUNA CHANDRA ROY Vs. UNION OF INDIA
|
November 18, 2021 |
KASHEM ALI Vs. STATE OF ASSAM
|
March 30, 2021 |
KASTURI HAZARIKA RAJKHOWA Vs. STATE OF ASSAM
|
October 12, 2021 |
KAUSTAV SAIKIA Vs. STATE OF ASSAM
|
February 18, 2021 |
KAVILOLI CHISHI Vs. STATE OF NAGALAND
|
July 12, 2021 |
KBM ENTERPRISE Vs. NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
|
July 2, 2021 |
KESHAB CHETRY Vs. UNION OF INDIA
|
March 18, 2021 |
KEVIZONUO KUOLIE Vs. NAGALAND UNIVERSITY
|
April 7, 2021 |
KHAGEN KALITA Vs. STATE OF ASSAM
|
December 16, 2021 |
KHAGEN KOIRY Vs. NOMITA DAM
|
November 1, 2021 |
KHAIRUL ISLAM Vs. STATE OF ASSAM
|
November 8, 2021 |
KHAJAL UDDIN Vs. STATE OF ASSAM
|
March 23, 2021 |
KHALENDRA DIBRAGEDE Vs. NORTH CACHAR HILLS AUTONOMOUS COUNCIL
|
January 27, 2021 |
KHALID AHMED SIDDIQUE Vs. STATE OF ASSAM
|
October 27, 2021 |
KHANDAN KUMAR DAS Vs. STATE OF ASSAM
|
August 17, 2021 |
KHANIN DAS Vs. STATE OF ASSAM
|
March 25, 2021 |
KHARGESWAR RAJBONGSHI Vs. STATE OF ASSAM
|
March 16, 2021 |
KHESHELI Vs. STATE OF NAGALAND
|
July 5, 2021 |
KHILLI CHIROJU Vs. STATE OF ARUNACHAL PRADESH
|
October 5, 2021 |
KHRIEZENUO ANGAMI Vs. T. JAMEDI LONGKUMER
|
April 19, 2021 |
KILANGSANGLA HOKIYONG WARD Vs. STATE OF NAGALAND
|
March 23, 2021 |
KIME BOBBY Vs. GAUHATI HIGH COURT
|
March 23, 2021 |
KIRAN SONOWAL Vs. STATE OF ASSAM
|
April 5, 2021 |
KIRI DINI BOGUM GENERAL SECRETARY Vs. NATIONAL HYDRO POWER CORPORATION LTD
|
April 7, 2021 |
KISHORE KUMAR DEKA Vs. STATE OF ASSAM
|
March 4, 2021 |
KIZUKALA JAMIR Vs. STATE OF NAGALAND
|
January 3, 2021 |
KOBBAD ALI Vs. STATE OF ASSAM
|
September 17, 2021 |
KOMMIK KADU Vs. STATE OF A. P.
|
March 5, 2021 |
KONBHAITY DAS Vs. STATE OF ASSAM
|
December 2, 2021 |
KOPIL UDDIN Vs. STATE OF ASSAM
|
April 19, 2021 |
KOSSAM KONYAK Vs. STATE OF NAGALAND
|
July 19, 2021 |
KRIPA BARLA Vs. UNITED INDIA INSURANCE COMPANY LTD
|
December 10, 2021 |
KRISHNA CHETRY Vs. STATE OF ASSAM
|
March 4, 2021 |
KRISHNA KUMAR AGARWAL Vs. KAMAL TIBREWALA
|
December 22, 2021 |
KRISHNA RAJGAUR Vs. STATE OF ASSAM
|
April 28, 2021 |
KRISNA KALINDI Vs. STATE OF ASSAM
|
March 22, 2021 |
KUGHATO YEPTHO Vs. STATE OF NAGALAND
|
July 22, 2021 |
KULADHAR TALUKDAR Vs. STATE OF ASSAM
|
May 18, 2021 |
KURBAN ALI Vs. STATE OF ASSAM
|
January 7, 2021 |
KUSATA PHESE Vs. STATE OF NAGALAND
|
June 29, 2021 |
KUSHAL DAS Vs. STATE OF ASSAM
|
January 28, 2021 |
KUSUMPUR PAKARIA MATCHYAJIBI S.S. LTD. Vs. STATE OF ASSAM
|
September 9, 2021 |
L. C. BEICHO Vs. UNION OF INDIA
|
March 23, 2021 |
L.H.LALZARZOLIANA Vs. STATE OF MIZORAM
|
August 4, 2021 |
LAITHANZAUVA Vs. STATE OF MIZORAM
|
October 27, 2021 |
LAKHAN DAS Vs. STATE OF ASSAM
|
December 9, 2021 |
LAKHYA JYOTI BORA Vs. STATE OF ASSAM
|
March 22, 2021 |
LAKHYA JYOTI BORDOLOI Vs. STATE OF ASSAM
|
October 27, 2021 |
LAKU CHANDA Vs. CENTRAL BUREAU OF INVESTIGATION (ACB), GUWAHATI
|
December 6, 2021 |
LALBABU SAH Vs. PRADIP BHATTACHARJEE
|
November 29, 2021 |
LALBIAKLIANA Vs. STATE OF MIZORAM
|
September 14, 2021 |
LALFAKAWMA FANAI Vs. LALREMPUII FANAI
|
June 23, 2021 |
LALFAKAWMA FANAI Vs. LALREMPUII FANAI
|
September 17, 2021 |
LALHMINGSANGA Vs. STATE OF MIZORAM
|
November 12, 2021 |
LALIT SINHA Vs. SANDHYA SINHA
|
December 13, 2021 |
LALON PROSAD DAS Vs. STATE OF ASSAM
|
September 6, 2021 |
LALSANGVUNGA Vs. STATE OF MIZORAM
|
August 5, 2021 |
LALSANGZUALA Vs. STATE OF MIZORAM
|
November 26, 2021 |
LALTHANCHAMI Vs. LALTHAFAMKIMA
|
November 11, 2021 |
LALTLANTHANGI RALTE Vs. STATE OF MIZORAM
|
January 15, 2021 |
LALTLINLIANA Vs. STATE OF MIZORAM
|
February 11, 2021 |
LALZAWNGLIANI Vs. F. LALHUTHANGI
|
November 12, 2021 |
LAMBUDHAR PEGU Vs. UNION OF INDIA
|
March 25, 2021 |
LATIKA GOALA Vs. STATE LEVEL COMMITTEE (SLC)
|
January 28, 2021 |
LAWYERS ASSOCIATION Vs. STATE OF ASSAM
|
May 6, 2021 |
LAWYERS ASSOCIATION Vs. STATE OF ASSAM
|
May 19, 2021 |
LEGAL HEIRS OF ABUL HUSSAIN Vs. ABDUL JALIL MUNCHI
|
December 22, 2021 |
LEGAL HEIRS OF ARUNA SARMA Vs. HDFC BANK
|
September 14, 2021 |
LEGAL HEIRS OF HARI KANTA BHUYAN Vs. PROMOD KUMAR SHARMA
|
November 18, 2021 |
LEGAL HEIRS OF JADAB CHANDRA PAUL Vs. KESHAB CHANDRA PAUL
|
February 9, 2021 |
LEKHESWAR DAS Vs. STATE OF ASSAM
|
December 17, 2021 |
LIFE INSURANCE CORPORATION OF INDIA Vs. P. NYANBEMO JAMI
|
August 4, 2021 |
LILA SAIKIA Vs. STATE OF ASSAM
|
April 20, 2021 |
LITUMONI NATH Vs. STATE OF ASSAM
|
August 3, 2021 |
LOKMAN ALI Vs. STATE OF ASSAM
|
February 5, 2021 |
LUTHFA BEGUM LASKAR Vs. STATE OF ASSAM
|
January 22, 2021 |
M. P JALAN Vs. INDIAN OIL CORPN LTD
|
February 1, 2021 |
M.K.JOKAI AGRI PLANTATIONS (P) LTD Vs. UNION OF INDIA
|
January 29, 2021 |
M.RASHID CHOUDHURY Vs. STATE OF NAGALAND
|
July 26, 2021 |
M/S. GEMSON MELT PVT. LTD. Vs. UNION OF INDIA
|
March 26, 2021 |
M/S. GOPIRAM CHETRAM Vs. ASSAM STATE AGRICULTURAL MARKETING BORAD
|
March 30, 2021 |
M/S. ISHWAR FOOD PRODUCTS PRIVATE LIMITED Vs. STATE OF ASSAM
|
March 30, 2021 |
M/S. O. D. ENTERPRISES Vs. UNION OF INDIA
|
April 9, 2021 |
MADAN CHANDRA NEOG Vs. STATE OF ASSAM
|
February 25, 2021 |
MADHAB SARMAH Vs. STATE OF ASSAM
|
November 22, 2021 |
MAFIDA BEGUM Vs. STATE OF ASSAM
|
October 6, 2021 |
MAHAR UDDIN ALI Vs. UNION OF INDIA
|
March 23, 2021 |
MAHODAR KALITA Vs. STATE OF ASSAM
|
March 4, 2021 |
MAINAO GAYARI Vs. STATE OF ASSAM
|
August 13, 2021 |
MAINUL HAQUE AHMED Vs. STATE OF ASSAM
|
August 25, 2021 |
MAJID ALI Vs. STATE OF ASSAM
|
August 4, 2021 |
MAJNU SEKH Vs. STATE OF ASSAM
|
March 17, 2021 |
MALEGARH GOBINDAPUR FISHERY CO-OPERATIVE SOCIETY LTD. Vs. STATE OF ASSAM
|
November 2, 2021 |
MALSAWMA Vs. STATE OF MIZORAM
|
January 27, 2021 |
MAMONI KAKOTY Vs. STATE OF ASSAM
|
September 28, 2021 |
MANAGEMENT OF GODREJ CONSUMER PRODUCTS Vs. STATE OF ASSAM
|
February 4, 2021 |
MANASH KUMAR NATH Vs. SABITA KALITA
|
October 29, 2021 |
MANGALU NATH Vs. UNION OF INDIA
|
November 8, 2021 |
MANGRA MAJHI Vs. STATE OF ASSAM
|
February 26, 2021 |
MANIR UDDIN Vs. STATE OF ASSAM
|
August 25, 2021 |
MANIRUL ISLAM @ MANIRUL ZAMAN Vs. STATE OF ASSAM
|
April 9, 2021 |
MANITA BORAH Vs. STATE OF ASSAM
|
February 3, 2021 |
MANJIT GURUNG Vs. STATE OF ASSAM
|
April 19, 2021 |
MANJOY DEKA Vs. STATE OF ASSAM
|
January 4, 2021 |
MANJULA CHOUDHURY Vs. SITALA CHOUDHURY
|
March 8, 2021 |
MANNA DEY Vs. STATE OF ASSAM
|
February 17, 2021 |
MANOJ KUMAR GUPTA Vs. STATE OF ASSAM
|
January 6, 2021 |
MANOJ KUMAR KALITA Vs. STATE OF ASSAM
|
May 25, 2021 |
MANOJ KUMAR SARMA Vs. STATE OF ASSAM
|
December 16, 2021 |
MANOMANTI CHOUHAN Vs. ORIENTAL INSURANCE COMPANY LTD
|
November 12, 2021 |
MARNYA ETE Vs. STATE OF ARUNACHAL PRADESH
|
November 17, 2021 |
MASTER DENNIS J. ZODINMAWIA Vs. J. LALHLUPUII
|
September 30, 2021 |
MATIAR RAHMAN Vs. STATE OF ASSAM
|
February 4, 2021 |
MATIOR RAHMAN Vs. STATE OF ASSAM
|
March 5, 2021 |
MD ABDUL SAHID LASKAR Vs. STATE OF ASSAM
|
April 20, 2021 |
MD FAZAR ALI Vs. STATE OF ASSAM
|
April 23, 2021 |
MD FULCHAN ALI SK Vs. STATE OF ASSAM
|
March 12, 2021 |
MD INTAZUL Vs. STATE OF ASSAM
|
March 24, 2021 |
MD JAKIR HUSSAIN Vs. STATE OF ASSAM
|
April 20, 2021 |
MD NASIRUDDIN LASKAR Vs. STATE OF ASSAM
|
April 9, 2021 |
MD USTAR ALI BHUYAN Vs. STATE OF ASSAM
|
April 20, 2021 |
MD,S ORGANIC Vs. STATE OF ASSAM
|
January 12, 2021 |
MD. ABDUL AZIT Vs. STATE OF ASSAM
|
February 26, 2021 |
MD. ABDUL MANNAN Vs. STATE OF ASSAM
|
December 23, 2021 |
MD. ABDUL MATIN Vs. STATE OF ASSAM
|
March 15, 2021 |
MD. ABDUL MATLEB Vs. MUSTT. ABIDA ASGARI
|
March 22, 2021 |
MD. ABDUL QUDDUS Vs. STATE OF ASSAM
|
December 10, 2021 |
MD. ABDUL SALAM Vs. STATE OF ASSAM
|
February 12, 2021 |
MD. ABED ALI Vs. STATE OF ASSAM
|
September 29, 2021 |
MD. ALI HUSSAIN Vs. STSTE OF ASSAM
|
August 20, 2021 |
MD. ARFAN ALI Vs. STATE OF ASSAM
|
January 27, 2021 |
MD. ASADUR RAHMAN Vs. STATE OF ASSAM
|
February 12, 2021 |
MD. HAJRAT ALI Vs. STATE OF ASSAM
|
February 9, 2021 |
MD. HORJUL HOQUE Vs. STATE OF ASSAM
|
October 16, 2021 |
MD. JOYNAL ABDIN Vs. STATE OF ASSAM
|
February 26, 2021 |
MD. KADIR ALI Vs. STATE OF ASSAM
|
March 30, 2021 |
MD. KALA RAJA LASKAR Vs. MD. ABDUL WAHID BARBHUIYA
|
June 14, 2021 |
MD. KISMAT ALI Vs. STATE OF ASSAM
|
November 9, 2021 |
MD. KITAB ALI Vs. UNION OF INDIA
|
November 3, 2021 |
MD. KITAB ALI FARAZI Vs. STATE OF ASSAM
|
March 19, 2021 |
MD. MERAJUL HAQUE Vs. STATE OF ASSAM
|
January 25, 2021 |
MD. MIZANUR RAHMAN Vs. STATE OF ASSAM
|
August 4, 2021 |
MD. MUHIBUR Vs. STATE OF ASSAM
|
March 4, 2021 |
MD. NARUL HOQUE LASKAR Vs. STATE OF ASSAM
|
March 9, 2021 |
MD. NURUDDIN AHMED Vs. STATE OF ASSAM
|
October 16, 2021 |
MD. PARVEZ MUSHTAQUE AHMED Vs. STATE OF ASSAM
|
September 24, 2021 |
MD. RABIKUL UDDIN Vs. STATE OF ASSAM
|
August 20, 2021 |
MD. RIYAZUDDIN Vs. STATE OF ASSAM
|
February 12, 2021 |
MD. SABIR AHMED Vs. STATE OF ASSAM
|
October 28, 2021 |
MD. SADIQUE AHMED Vs. STATE OF ASSAM
|
October 8, 2021 |
MD. SAHABUDDIN ALI Vs. STATE OF ASSAM
|
March 22, 2021 |
MD. SAHID KHAN Vs. STATE OF ASSAM
|
December 1, 2021 |
MD. SAHIDUL ISLAM Vs. STATE OF ASSAM
|
November 23, 2021 |
MD. SIFATULLAH AHMED Vs. STATE OF ASSAM
|
February 12, 2021 |
MD. SIRAJUL ISLAM Vs. STATE OF ASSAM
|
December 16, 2021 |
MD. SUJAB ALI Vs. UNION OF INDIA
|
August 20, 2021 |
MD. SURUJ ALI Vs. STATE OF ASSAM
|
January 6, 2021 |
MD. TOYJAL HOQUE Vs. MD. NAJAT ALI
|
November 23, 2021 |
MD. USMAN ALI Vs. STATE OF ASSAM
|
March 19, 2021 |
MD. ZAKARIA MAZUMDER Vs. STATE OF ASSAM
|
August 19, 2021 |
MEGHU SABAR Vs. STATE OF ASSAM
|
March 15, 2021 |
MEHER BANU BEGUM Vs. STATE OF ASSAM
|
November 17, 2021 |
MELONY ZOREMSANGI Vs. STATE OF MIZORAM
|
November 24, 2021 |
MERCY C. LALHMINGMAWII Vs. STATE OF MIZORAM
|
December 17, 2021 |
MEROLYN ENGINEERING WORKS PVT. LTD Vs. STATE OF ASSAM
|
November 1, 2021 |
MIHIR SANGMA Vs. UNION OF INDIA
|
February 23, 2021 |
MILLENNIUM CENTRE SHOP OWNERS ASSOCIATION Vs. MILLENNIUM CENTRE AUTHORITY
|
November 2, 2021 |
MINATI HAZARIKA Vs. BIDYADHAR HAZARIKA
|
November 2, 2021 |
MINTU KUMAR KALITA Vs. STATE OF ASSAM
|
December 10, 2021 |
MIRA RANI SARKAR, DAUGHTER OF ANUKUL CH BISWAS Vs. UNION OF INDIA
|
February 5, 2021 |
MIRPE TATO Vs. STATE OF ARUNACHAL PRADESH
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February 10, 2021 |
MISBAH UDDIN LASKAR Vs. STATE OF ASSAM
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March 15, 2021 |
MISS DIVYANA A. LAHAN Vs. GAURAV UPADHYAY
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January 21, 2021 |
MISTU DAS Vs. STATE OF ASSAM
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October 21, 2021 |
MITALI KONWAR Vs. STATE OF ASSAM
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January 6, 2021 |
MITALI KONWAR Vs. STATE OF ASSAM
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March 17, 2021 |
MITHILESH GUPTA Vs. SANGITA GUPTA
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April 5, 2021 |
MOFIDUL HAQUE (MD) Vs. STATE OF ASSAM
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September 7, 2021 |
MOFUR UDDIN Vs. STATE OF ASSAM
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August 9, 2021 |
MOGAL HOSSAIN FAKIR Vs. STATE OF ASSAM
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April 5, 2021 |
MOHAN CHAUHAN Vs. UNION OF INDIA
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December 10, 2021 |
MOHD. SHAZID Vs. STATE OF ASSAM
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December 17, 2021 |
MOHESH DEKA Vs. UNION OF INDIA
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March 30, 2021 |
MOHIT ALI ANAD Vs. STATE OF ASSAM
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February 24, 2021 |
MOHITOSH CHAKRABORTY Vs. STATE OF ASSAM
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August 4, 2021 |
MOHURUDDIN ALI Vs. STATE OF ASSAM
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February 5, 2021 |
MOINA AHMED Vs. STATE OF ASSAM
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March 19, 2021 |
MOINUL HOQUE Vs. MOINUL HOQUE
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March 16, 2021 |
MOKTADUR RAHMAN Vs. UNION OF INDIA
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February 5, 2021 |
MOMI BORA Vs. STATE OF ASSAM
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August 13, 2021 |
MONALISHA DEKA SAIKIA Vs. ORIENTAL INSURANCE COMPANY LTD.
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March 30, 2021 |
MONI MEDHI Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD
|
March 15, 2021 |
MONIRUL AHMED Vs. STATE OF ASSAM
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March 12, 2021 |
MONJIT TALUKDAR Vs. RITA TALUKDAR
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December 10, 2021 |
MONTU BHUMIJ Vs. STATE OF ASSAM
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November 30, 2021 |
MONYA RIBA Vs. STATE OF ARUNACHAL PRADESH
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December 8, 2021 |
MOUSAM SAIKIA Vs. STATE OF ASSAM
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August 13, 2021 |
MOZID ALI Vs. STATE OF ASSAM
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August 24, 2021 |
MRIGANKA SHARMA Vs. OIL AND NATURAL GAS CORPORATION
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March 2, 2021 |
MRINAL CHANDRA DAS Vs. STATE BANK OF INDIA
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July 20, 2021 |
MUGHALI Vs. STATE OF NAGALAND
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July 9, 2021 |
MUHIBUR RAHMAN Vs. JUNU BEGUM CHOUDHURY
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November 18, 2021 |
MUKESH SINGH Vs. UNION OF INDIA
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December 20, 2021 |
MUKTI RANI PAUL Vs. UNION OF INDIA
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July 20, 2021 |
MUKUL CH. DAS Vs. STATE OF ASSAM
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March 23, 2021 |
MUKUL KALITA Vs. STATE OF ASSAM
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October 7, 2021 |
MUKUT CHANDRA DAS Vs. STATE OF ASSAM
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March 30, 2021 |
MULLUCK CHAN BABU Vs. STATE OF ASSAM
|
December 20, 2021 |
MUSADDIQUE HUSSAIN Vs. STATE OF ASSAM
|
November 10, 2021 |
MUSLIMA BEGUM LASKAR Vs. STATE OF ASSAM
|
January 7, 2021 |
MUZAMMIL HOQUE Vs. STATE OF ASSAM
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March 2, 2021 |
MUZAMMIL HOQUE Vs. STATE OF ASSAM
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November 23, 2021 |
N. VANLALNGHAKA Vs. STATE OF MIZORAM
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September 8, 2021 |
NABA KUMAR SARANIA Vs. DAORAO DEKHREB NARZARY
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August 26, 2021 |
NABAB ALI SK Vs. STATE OF ASSAM
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November 18, 2021 |
NABAJYOTI RANGAI Vs. STATE OF ASSAM
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August 12, 2021 |
NABENDRA NATH Vs. STATE OF ASSAM
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March 26, 2021 |
NAGAR ALI Vs. UNION OF INDIA
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March 12, 2021 |
NAGEN DEKA Vs. STATE OF ASSAM
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March 18, 2021 |
NAGENDRA NATH DUTTA Vs. STATE OF ASSAM
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March 8, 2021 |
NAJIM UDDIN AHMED Vs. STATE OF ASSAM
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March 25, 2021 |
NAMRI NCHANG Vs. NAMDUADI RANGKAU ZELIANG
|
February 19, 2021 |
NANCY GANGTE Vs. OM PRAKASH GUPTA
|
July 30, 2021 |
NANDAN DAS Vs. STATE OF ASSAM
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March 17, 2021 |
NARAH MESSO Vs. STATE OF A. P.
|
February 11, 2021 |
NARESWAR BHARALI Vs. STATE OF ASSAM
|
February 26, 2021 |
NARUJ KR DOLEY Vs. STATE OF A. P.
|
February 17, 2021 |
NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD Vs. NATIONAL COMMISSION FOR SCHEDULED TRIBES
|
February 3, 2021 |
NATIONAL INSURANCE CO. LTD Vs. LALVULMAWII
|
December 9, 2021 |
NATIONAL INSURANCE CO. LTD Vs. NIRADA DEVI
|
November 9, 2021 |
NATIONAL INSURANCE CO. LTD. Vs. SIKA TOKBIPI
|
September 3, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. DIP RANJAN TALUKDAR
|
December 22, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. BINA RANI NATH
|
December 11, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MANOJ NATH
|
April 9, 2021 |
NATIONAL INSURANCE COMPANY LIMITED Vs. LALNGAICHAMI
|
July 20, 2021 |
NATIONAL INSURANCE COMPANY LTD Vs. POLIA PATOR
|
December 10, 2021 |
NATIONAL INSURANCE COMPANY LTD Vs. REKHA BARMAN
|
March 15, 2021 |
NATIONAL INSURANCE COMPANY LTD. Vs. KRISHNAMONI BORA GAYAN
|
March 15, 2021 |
NATIONAL INSURANCE COMPANY LTD. Vs. SILA MALLIK
|
December 11, 2021 |
NATIONAL INVESTIGATION AGENCY Vs. AKHIL GOGOI
|
April 9, 2021 |
NAVNATH TUKARAM DHAIGUDE Vs. UNION OF INDIA
|
October 8, 2021 |
NAYAN MANI DAS Vs. STATE OF ASSAM
|
January 22, 2021 |
NAYANMONI DAS Vs. STATE OF ASSAM
|
November 3, 2021 |
NAZRUL ISLAM Vs. STATE OF ASSAM
|
March 26, 2021 |
NEELAM POPE Vs. STATE OF ARUNACHAL PRADESH
|
January 8, 2021 |
NEW INDIA ASSURANCE CO LTD Vs. C. KHUANGHLIRI
|
May 18, 2021 |
NEW INDIA ASSURANCE CO. LTD Vs. BHUBAN MAHAJAN
|
December 10, 2021 |
NEW INDIA ASSURANCE CO. LTD, Vs. SURJIT MOHAN
|
November 26, 2021 |
NEW INDIA ASSURANCE CO. LTD. Vs. DILLI RAM SHARMA
|
November 16, 2021 |
NEW INDIA ASSURANCE CO. LTD. Vs. LALREMMAWII
|
October 22, 2021 |
NEW INDIA ASSURANE CO. LTD. Vs. CHAMPA LAHKAR
|
January 27, 2021 |
NEW TECH STEEL AND ALLOYS PVT. LTD. Vs. STATE OF ASSAM
|
February 26, 2021 |
NGASI MENA Vs. STATE OF ASSAM
|
November 9, 2021 |
NHIDCL Vs. KAKIHO ACHUMI
|
November 17, 2021 |
NIHAR PRASAD SHARMA Vs. STATE OF ASSAM
|
October 26, 2021 |
NIHOKHU VILLAGE COUNCIL Vs. STATE OF NAGALAND
|
March 26, 2021 |
NIKUMONI SAIKIA Vs. STATE OF ASSAM
|
January 28, 2021 |
NILOTPAL NATH Vs. STATE OF ASSAM
|
September 1, 2021 |
NILOY BHUSAN SINGHA Vs. STATE OF ASSAM
|
January 18, 2021 |
NIPEN BORO Vs. STATE OF ASSAM
|
August 31, 2021 |
NIPU KALITA Vs. STATE OF ASSAM
|
April 22, 2021 |
NIRANJAN BARUAH Vs. STATE OF ASSAM
|
February 4, 2021 |
NIRUL DAS BARMAN Vs. STATE OF ASSAM
|
January 22, 2021 |
NITIN GOBA Vs. STATE OF ARUNACHAL PRADESH
|
February 2, 2021 |
NITUL DUARAH Vs. STATE OF ASSAM
|
September 14, 2021 |
NITUL KALITA Vs. HIREN GOGOI
|
April 1, 2021 |
NITYANANDA PHUKAN Vs. STATE OF ASSAM
|
October 16, 2021 |
NO 11 PART-V KALONG NADI ANCHALIK MEEN SAMABAI SAMITY LTD Vs. STATE OF ASSAM
|
January 20, 2021 |
NORTH EASTERN DEVELOPMENT FINANCE CORP. LTD. (NEDFI) Vs. ISHWAR FOOD PRODUCTS PVT. LTD.
|
January 27, 2021 |
NOZRUL ISLAM AHMED Vs. STATE OF ASSAM
|
May 12, 2021 |
NRIPENDRA DAS Vs. BINAY KR KALITA
|
February 1, 2021 |
NUR ALI Vs. STATE OF ASSAM
|
November 22, 2021 |
NUR HUSSAIN Vs. STATE OF ASSAM
|
August 23, 2021 |
NUR HUSSAIN Vs. STATE OF ASSAM
|
February 8, 2021 |
NUR MAHAMMAD ALI Vs. STATE OF ASSAM
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September 1, 2021 |
NUR MOHAMMAD Vs. UNION OF INDIA
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March 19, 2021 |
NURUDDIN Vs. UNION OF INDIA
|
October 5, 2021 |
NURUL HASAN IFTIKHAR AHMED Vs. OIL INDIA LIMITED
|
February 18, 2021 |
NYAKI BAGRA Vs. OFFICER COMMANDANT
|
November 3, 2021 |
OBI DAI Vs. STATE OF ARUNACHAL PRADESH
|
October 26, 2021 |
OIL AND NATURAL GAS CORPORATION LIMITED Vs. PRABAL SHARMA
|
June 29, 2021 |
OMAR ALI MANDAL Vs. STATE OF ASSAM
|
March 15, 2021 |
ON DEATH OF RABINDRA NATH PATANGIA, HIS LEGAL HEIR BINA PATANGIA Vs. STATE OF ASSAM
|
February 24, 2021 |
ONISH MOY CHAKMA Vs. STATE OF MIZORAM
|
March 26, 2021 |
ORIENTAL INSURANCE CO LTD Vs. LALAWMPUII
|
February 2, 2021 |
ORIENTAL INSURANCE CO. LTD. Vs. MANJU SONOWAL
|
March 2, 2021 |
ORIENTAL INSURANCE CO. LTD. Vs. MD. MANIK ALI
|
November 9, 2021 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. TLANGNGAIHZUALI
|
May 3, 2021 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. NITANJALI DEVI SAIKIA
|
March 18, 2021 |
OSON RUKBO Vs. OKONG TABING
|
February 19, 2021 |
PADMESWAR KONCH, F/O LATE MANUJ KONCH Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
|
February 3, 2021 |
PALASHI NATH MAZUMDER Vs. STATE OF ASSAM
|
July 27, 2021 |
PANGSHA YINGLE Vs. STATE OF NAGALAND
|
June 16, 2021 |
PANKAJ DAS Vs. STATE OF ASSAM
|
November 29, 2021 |
PAONAM DIANA DEVI Vs. UNION OF INDIA
|
September 14, 2021 |
PAPARI BARMAN Vs. STATE OF ASSAM
|
November 22, 2021 |
PAPUM PARE MULTI PURPOSE CO-OPERATIVE SOCIETY LTD Vs. STATE OF ARUNACHAL PRADESH
|
November 10, 2021 |
PAREN DAS Vs. STATE OF ASSAM
|
April 5, 2021 |
PARESH DEKA Vs. STATE OF ASSAM
|
March 16, 2021 |
PARESH LAHKAR Vs. STATE OF ASSAM
|
August 18, 2021 |
PARINITA BORA Vs. STATE OF ASSAM
|
September 10, 2021 |
PARITOSH CHANDRA GHOSH Vs. STATE OF ASSAM
|
September 22, 2021 |
PARITOSH DAS Vs. STATE OF ASSAM
|
February 1, 2021 |
PARTHA PRATIM MAHANTA Vs. STATE OF ASSAM
|
July 16, 2021 |
PAWAN AGARWAL Vs. STATE OF ARUNACHAL PRADESH
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November 26, 2021 |
PHALIT PAIK Vs. STATE OF ASSAM
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September 6, 2021 |
PHUKAN CH DEKA Vs. STATE OF ASSAM
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March 19, 2021 |
PHURPA TSERING Vs. UNION OF INDIA
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August 13, 2021 |
PINKU MIRDHA Vs. STATE OF ASSAM
|
January 28, 2021 |
POWER GRID ASSOCIATES Vs. ASSAM STATE ELECTRICITY BOARD
|
December 22, 2021 |
PRABHU DAYAL AGARWAL KOHINAWAL Vs. HIRANYA KHOUND
|
March 8, 2021 |
PRABIN BORGOHAIN Vs. STATE OF ASSAM
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April 5, 2021 |
PRADIP BASKEY Vs. STATE OF ASSAM
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October 29, 2021 |
PRADIP BORBORA Vs. STATE OF ASSAM
|
January 6, 2021 |
PRADIP KR DAS Vs. KARBI ANGLONG AUTONOMOUS COUNCIL
|
April 8, 2021 |
PRADIP KUMAR TIBREWALA Vs. KARUNA SAIKIA
|
November 10, 2021 |
PRADIP TIMUNG Vs. STATE OF ASSAM
|
October 29, 2021 |
PRAFULLA RAMCHIARY Vs. STATE OF ASSAM
|
February 12, 2021 |
PRAKASH BHAGAWATI Vs. LEGAL HEIRS OF PHANIDHAR BORA
|
November 24, 2021 |
PRAMOD CHANDRA SAIKIA Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
|
May 20, 2021 |
PRAMOD KONWAR Vs. STATE OF ARUNACHAL PRADESH
|
August 19, 2021 |
PRANAB BARMAN Vs. STATE OF ASSAM
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March 3, 2021 |
PRANAB BARUAH Vs. N.F. RAILWAY
|
August 17, 2021 |
PRANAB JYOTI SAIKIA Vs. STATE OF ASSAM
|
December 16, 2021 |
PRANAB KR. BARUAH Vs. STATE OF ASSAM
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August 31, 2021 |
PRANAB MAHANTA Vs. STATE OF ASSAM
|
February 15, 2021 |
PRANABJYOTI BARMAN Vs. UNION OF INDIA
|
February 22, 2021 |
PRANATI ROY Vs. STATE OF ASSAM
|
February 11, 2021 |
PRANITA SARMA Vs. STATE OF ASSAM
|
February 25, 2021 |
PRANJALI CHOUDHURY Vs. STATE OF ASSAM
|
February 23, 2021 |
PRASANTA GOGOI Vs. STATE OF ASSAM
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April 5, 2021 |
PRASANTA KUMAR DUTTA Vs. STATE OF ASSAM
|
June 24, 2021 |
PRASENJIT SARKAR Vs. STATE OF ASSAM
|
February 8, 2021 |
PRATAP CHANDRA NAYAK Vs. UNION OF INDIA
|
December 10, 2021 |
PRATUL KUMAR GHOSH Vs. ASHISH AGARWAL
|
July 28, 2021 |
PRAVEEN AGARWAL Vs. RAUSHAN JABIN ANSARI
|
February 19, 2021 |
PREM RAJ GOALA Vs. STATE OF ASSAM
|
September 28, 2021 |
PRIYANKA GOGOI Vs. UNION OF INDIA
|
September 6, 2021 |
PRIYASHI AASHI DEVELOPERS PVT. LTD. Vs. MITRAJYOTI DEKA
|
November 12, 2021 |
PRODIP KUMAR HALOI Vs. UNION OF INDIA
|
February 12, 2021 |
PROFESSIONAL SALES REPRESENTATIVES UNION Vs. BIBUPADA GUPTA
|
December 8, 2021 |
PROMOD MALIA Vs. UNION OF INDIA
|
February 24, 2021 |
PROSENJIT DUTTA Vs. STATE OF MIZORAM
|
May 25, 2021 |
PROTIM PATNI DEY Vs. OIL INDIA LTD
|
April 23, 2021 |
PUJA CARRIERS Vs. INDIAN OIL CORPORATION LTD
|
December 20, 2021 |
PUJA SHARMA Vs. STATE OF ASSAM
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October 29, 2021 |
PULEN DEY Vs. STATE OF ASSAM
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February 2, 2021 |
PULOK DEB Vs. STATE OF ARUNACHAL PRADESH
|
September 20, 2021 |
PUNYA PROBHA DEURI Vs. STATE OF ASSAM
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September 9, 2021 |
PURNA NAHAR DEKA Vs. STATE OF ASSAM
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September 10, 2021 |
PURVANCHAL COMMUNICATION PVT. LTD Vs. FOOD CORPORATION OF INDIA
|
January 4, 2021 |
PUSPA RANI DHAR Vs. UNION OF INDIA
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November 10, 2021 |
R C THUAMA Vs. STATE OF MIZORAM
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March 9, 2021 |
R VANLALPARI Vs. LALRINSANGA
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March 12, 2021 |
R. VANLALMALSAWMA Vs. STATE OF MIZORAM
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February 4, 2021 |
RABIKUL UDDIN Vs. STATE OF ASSAM
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April 5, 2021 |
RADHA RANI DAS Vs. BHOLANATH MAZUMDAR
|
October 28, 2021 |
RADHARAMAN BHOWMIK Vs. STATE OF ASSAM
|
February 9, 2021 |
RAHMOT ALI AHMED Vs. STATE OF ASSAM
|
January 6, 2021 |
RAIZUDDIN AHMED Vs. STATE OF ASSAM
|
March 15, 2021 |
RAJ GANGA RABHA Vs. STATE OF ASSAM
|
March 23, 2021 |
RAJDEEP DAS Vs. UNION OF INDIA
|
August 4, 2021 |
RAJENDRA DAS Vs. UNION OF INDIA
|
November 24, 2021 |
RAJIB BORDOLOI S/O- LATE MAHENDRA BORDOLOI Vs. STATE OF ASSAM
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February 1, 2021 |
RAJIB PEGU Vs. STATE OF ASSAM
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December 16, 2021 |
RAJIV KUMAR Vs. UNION OF INDIA
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March 9, 2021 |
RAJKUMAR GOSWAMI Vs. STATE OF ASSAM
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October 29, 2021 |
RAJKUMAR KACHARI Vs. STATE OF ASSAM
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June 9, 2021 |
RAJU CHAKRABORTY Vs. STATE OF ASSAM
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February 22, 2021 |
RAJU DAS Vs. STATE OF ASSAM
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March 31, 2021 |
RAJU KOHAR Vs. STATE OF ASSAM
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August 17, 2021 |
RAKESH DEBNATH Vs. STATE OF ASSAM
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October 16, 2021 |
RAKESH MEDHI Vs. STATE OF ASSAM
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November 17, 2021 |
RAKHAL DAS Vs. STATE OF ASSAM
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December 16, 2021 |
RAKTIM SAIKIA Vs. STATE OF ASSAM
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December 10, 2021 |
RALKHUMA CHHANGTE Vs. STATE OF MIZORAM
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February 23, 2021 |
RAM ASRA KHURAL Vs. UNION OF INDIA
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July 19, 2021 |
RAM SEVAK KURMI Vs. STATE OF ASSAM
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February 8, 2021 |
RAMA KANTA PAUL Vs. STATE OF ASSAM
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November 23, 2021 |
RAMAPADA SARMA Vs. STATE OF ASSAM
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April 20, 2021 |
RAMAWATI DEVI SINGH Vs. BISHWAJIT CHOUDHURY
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June 14, 2021 |
RAMBABU MAHATO Vs. STATE OF ASSAM
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January 29, 2021 |
RAMEN KR. SARMA Vs. STATE OF ASSAM
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November 17, 2021 |
RAMESHWAR SAHU Vs. SNEHALATA CHAMELI
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November 26, 2021 |
RAMESWAR KAKOTI Vs. STATE OF ASSAM
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November 12, 2021 |
RAMNGAIHAWMI Vs. MAHESH KUMAR DEWAN
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October 27, 2021 |
RAMU TANTI Vs. STATE OF ASSAM
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September 27, 2021 |
RAMVANNEIA Vs. STATE OF MIZORAM
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November 9, 2021 |
RANA HUSSAIN Vs. STATE OF ASSAM
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October 27, 2021 |
RANADHIR NATH Vs. ON DEATH OF SONAMONI NATH, HER LEGAL HEIR SHEPHALI RANI DEVI
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March 1, 2021 |
RANJAN GOGOI Vs. STATE OF ASSAM
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March 19, 2021 |
RANJAN KUMAR CHAKRAVARTY Vs. STATE OF ASSAM
|
March 1, 2021 |
RANJANA BEZBARUAH AND ORS. Vs. BANTI BHARALI
|
January 29, 2021 |
RANJIT DAS Vs. STATE OF ASSAM
|
January 5, 2021 |
RANJIT GOGOI Vs. STATE OF ASSAM
|
November 18, 2021 |
RANJIT KUMAR ROY Vs. STATE OF ASSAM
|
January 12, 2021 |
RANTU KUMAR GOHAIN Vs. ASSAM ELECTRONICS DEVELOPMENT CORPORATION LTD.
|
October 29, 2021 |
RASHMI DEKA BAISHYA Vs. TRIBODH KUMAR DAS
|
December 8, 2021 |
RATAN NAYAK Vs. STATE OF ASSAM
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December 3, 2021 |
RATUL BORUAH Vs. STATE OF ASSAM
|
October 28, 2021 |
RATUL DEKA Vs. STATE OF ASSAM
|
June 18, 2021 |
RAVINDRA SINGH Vs. STATE OF ASSAM
|
December 16, 2021 |
REENA DAS Vs. UNION OF INDIA AND ORS.
|
January 29, 2021 |
REHENA BEGUM Vs. STATE OF ASSAM
|
September 20, 2021 |
REJINA BEGUM Vs. UNION OF INDIA
|
November 11, 2021 |
REKHAMONI DEKA DAS Vs. STATE OF ASSAM
|
September 6, 2021 |
REZIA KHATUN Vs. STATE OF ASSAM
|
March 22, 2021 |
RINA BARMAN KALITA Vs. STATE OF ASSAM
|
September 4, 2021 |
RINA RANI DAS,D/O SUBHASH CHANDRA DAS Vs. UNION OF INDIA
|
March 10, 2021 |
RINKUMONI DAS WIDOW OF LATE NAYAN DAS Vs. CHANDRADWEEP BHAGAT
|
March 12, 2021 |
RITA KONWAR BANGTHAI Vs. RANJU BORDOLOI
|
December 11, 2021 |
RITU BORAH Vs. ASSAM ELECTRICITY GRID CORPORATION LTD
|
February 19, 2021 |
ROBIJUL ALAM LASKAR Vs. STATE OF ASSAM
|
February 11, 2021 |
ROBIN KARMAKAR Vs. STATE OF ASSAM
|
September 9, 2021 |
ROBIN PHUKAN Vs. ANONG TAYENG
|
September 2, 2021 |
ROFIKUL ISLAM Vs. UNION OF INDIA
|
March 23, 2021 |
ROFIQUL ISLAM Vs. STATE OF ASSAM
|
February 15, 2021 |
ROFIQUL ISLAM Vs. STATE OF ASSAM
|
December 14, 2021 |
ROHIT HAZARIKA Vs. REKHA DUTTA
|
November 10, 2021 |
RSVCPL AKG JV C/O- ASHIM KUMAR GHOSH Vs. UNION OF INDIA
|
February 5, 2021 |
RUBI BORAH Vs. LIFE INSURANCE CORP OF INDIA
|
March 15, 2021 |
RUBUL PATHAK Vs. BABUL KAIBARTA
|
December 10, 2021 |
RUMI GOGOI Vs. STATE OF ASSAM
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October 8, 2021 |
RUPA KHAN Vs. STATE OF ASSAM
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March 5, 2021 |
RUPAM DAS Vs. STATE OF ASSAM
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February 9, 2021 |
RUPWATI BORO Vs. STATE OF ASSAM
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January 28, 2021 |
RUTH JOAN SINGHA Vs. STATE OF ASSAM
|
March 3, 2021 |
S. B. INDUSTRIES Vs. EASTERN INFRATECH
|
October 21, 2021 |
SABBIR KHAN Vs. STATE OF ASSAM
|
March 9, 2021 |
SABITA KALITA Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
|
February 22, 2021 |
SADDAM HUSSAIN Vs. STATE OF ASSAM
|
March 5, 2021 |
SAFIQUR RAHMAN Vs. STATE OF ASSAM
|
November 25, 2021 |
SAFIR ALI (MD.) Vs. RAHIM ALI (MD.)
|
December 16, 2021 |
SAH ALOM Vs. STATE OF ASSAM
|
October 8, 2021 |
SAHAB UDDIN LASKAR Vs. STATE OF ASSAM
|
December 15, 2021 |
SAHAD HUSSAIN MAZUMDER Vs. COTTON UNIVERSITY
|
February 17, 2021 |
SAHID KHAN @ SAHID HUSSAIN Vs. STATE OF ASSAM
|
June 9, 2021 |
SAHIDUL KAZI Vs. STATE OF ASSAM
|
January 11, 2021 |
SAHIL HUSSAIN Vs. STATE OF ASSAM
|
March 25, 2021 |
SAHINUR MONDAL Vs. STATE OF ASSAM
|
December 15, 2021 |
SAIBAR RAHMAN Vs. STATE OF ASSAM
|
November 23, 2021 |
SAIDUL ISLAM Vs. STATE OF ASSAM
|
August 24, 2021 |
SAIDUR RAHMAN Vs. STATE OF ASSAM
|
October 26, 2021 |
SAIFUL ISLAM Vs. STATE OF ASSAM
|
March 24, 2021 |
SAIZAMI SAILO Vs. HAUTHANGA
|
February 4, 2021 |
SAJEDA KHATUN Vs. UNION OF INDIA AND 5 ORS.
|
March 31, 2021 |
SAMA DODUM Vs. CHIEF ESTATE OFFICER
|
March 5, 2021 |
SAMARESH CHANDRA BHATTACHARJEE Vs. STATE OF ASSAM
|
November 30, 2021 |
SAMIDUR RAHMAN Vs. STATE OF ASSAM
|
May 12, 2021 |
SAMIN AHMED LASKAR Vs. STATE OF ASSAM
|
November 10, 2021 |
SAMPURNA HAZARIKA Vs. STATE OF ASSAM
|
March 4, 2021 |
SAMSUL ALAM Vs. STATE OF ASSAM
|
July 14, 2021 |
SAMSUL HOQUE Vs. UNION OF INDIA
|
May 10, 2021 |
SANGSER ALI Vs. STATE OF ASSAM
|
March 8, 2021 |
SANJAY GOGOI Vs. STATE OF ASSAM
|
November 30, 2021 |
SANJAY PAREEK (JAAN ) Vs. STATE OF ASSAM
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February 15, 2021 |
SANJAY RAJBHAR Vs. STATE OF ASSAM
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December 23, 2021 |
SANJIB DAS Vs. ASSAM POWER DISTRIBUTION COMPANY LTD.
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February 23, 2021 |
SANJIB KUMAR NATH Vs. STATE OF ASSAM
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December 14, 2021 |
SANJOY KERKETA Vs. STATE OF ASSAM
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April 5, 2021 |
SANKU NATH Vs. STATE OF ASSAM
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January 18, 2021 |
SANOWAR HUSSAIN Vs. STATE OF ASSAM
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February 12, 2021 |
SANOWAR HUSSAIN Vs. STATE OF ASSAM
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November 3, 2021 |
SAPTANI DOLEY Vs. STATE OF ASSAM
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March 31, 2021 |
SARASWATI SHIKSHA NIKETAN Vs. ACHYUT CHANDRA MAHANTA
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March 15, 2021 |
SARBESWAR DAS Vs. STATE OF ASSAM
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March 19, 2021 |
SAROJ SARMA Vs. STATE OF ASSAM
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June 25, 2021 |
SASHI BHUSAN BARMAN Vs. STATE OF ASSAM
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July 30, 2021 |
SATTAR ALI Vs. STATE OF ASSAM
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February 26, 2021 |
SATYAPAL SHARMA Vs. LORD JAGANNATH TEMPLE TRUST
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September 9, 2021 |
SATYENDRA MEDHI Vs. PRAMOD MEDHI
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December 16, 2021 |
SAYYED ALAM Vs. STATE OF ASSAM
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November 16, 2021 |
SEEMA RANI DAS Vs. STATE OF ASSAM
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July 26, 2021 |
SEKHAR BRAHMA Vs. BODOLAND UNIVERSITY
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February 8, 2021 |
SENEHI BORAH Vs. STATE OF ASSAM
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February 17, 2021 |
SFWALA RANJIT SINGH Vs. UNION OF INDIA
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February 10, 2021 |
SH.DAVID LALLIANTHANGA Vs. STATE OF MIZORAM
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July 23, 2021 |
SH.ROHMINGTHANGA Vs. STATE OF MIZORAM
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July 23, 2021 |
SHAHEB KHAN Vs. STATE OF ASSAM
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August 17, 2021 |
SHAHIDUR ISLAM Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
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October 27, 2021 |
SHAKUNTALA RAJBONSHI Vs. STATE OF ASSAM
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November 3, 2021 |
SHANKAR TALUKDAR Vs. RINKU TALUKDAR
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August 17, 2021 |
SHARBARI RAY Vs. STATE OF ASSAM
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March 16, 2021 |
SHARBESH KHAN Vs. STATE OF ASSAM
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November 15, 2021 |
SHARMILA VIJAY SHETTY Vs. B. AND A. LIMITED
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July 26, 2021 |
SHIKA RUDRA PAUL Vs. STATE OF ASSAM
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September 22, 2021 |
SHIV ALLOYS STEEL Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
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August 12, 2021 |
SHRILALROPUIA Vs. SECRETARY TO GOVERNMENT OF MIZORAM HEALTH AND FAMILY WELFARE DEPARTMENT
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February 8, 2021 |
SHYAM RAJAK Vs. STATE OF ASSAM
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April 20, 2021 |
SIDDEK AHMED Vs. STATE OF ASSAM
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February 15, 2021 |
SIDDIQUE AHMED Vs. STATE OF ASSAM
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April 5, 2021 |
SIDHESWAR DAS Vs. STATE OF ASSAM
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August 18, 2021 |
SIKANDAR RONGPI Vs. STATE OF ASSAM
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February 17, 2021 |
SIMANTA RONGSON Vs. STATE OF ASSAM
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November 18, 2021 |
SIRAJUL HOQUE Vs. STATE OF ASSAM
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March 25, 2021 |
SMTI IMTIRENLA JAMIR Vs. STATE OF NAGALAND
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February 24, 2021 |
SOBHA RAI Vs. STATE OF ASSAM
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November 2, 2021 |
SOFIKUL ISLAM Vs. STATE OF ASSAM
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March 25, 2021 |
SOFIOR RAHMAN Vs. STATE OF ASSAM
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May 12, 2021 |
SONA KHA Vs. UNION OF INDIA
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March 24, 2021 |
SONA MIYA Vs. STATE OF ASSAM
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August 24, 2021 |
SONAMANI SINGHA Vs. STATE OF ASSAM
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February 10, 2021 |
SONARA DEIGO Vs. STATE OF ARUNACHAL PRADESH
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September 2, 2021 |
SONU NAYAK Vs. STATE OF ASSAM
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December 9, 2021 |
SRIBASH CH SAHA Vs. STATE OF ASSAM
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March 19, 2021 |
STATE OF ARUNACHAL PRADESH Vs. BIRI TAHA
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February 12, 2021 |
STATE OF ARUNACHAL PRADESH Vs. DANI GAMBO
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June 22, 2021 |
STATE OF ASSAM Vs. ARABINDA RABHA
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October 8, 2021 |
STATE OF ASSAM Vs. DILDAR HUSSAIN
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October 21, 2021 |
STATE OF ASSAM Vs. CHOW SONJIT POMONG
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August 25, 2021 |
STATE OF ASSAM Vs. MRIGEN HALOI
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July 30, 2021 |
STATE OF ASSAM Vs. MANITA DEVI
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December 1, 2021 |
STATE OF MIZORAM Vs. P. B. LALZUITHANGA
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March 3, 2021 |
STATE OF MIZORAM Vs. LALFAMKIMA
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March 12, 2021 |
STATE OF MIZORAM Vs. LALNGAIHSANGI RALTE
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September 9, 2021 |
STATE OF MIZORAM Vs. F. RAMNGAIHZUALA
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September 22, 2021 |
STATE OF MIZORAM Vs. LALREMPUIA
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March 26, 2021 |
STATE OF MIZORAM Vs. JOHN LALTHANGFALA
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December 7, 2021 |
STATE OF NAGALAND Vs. SANDEEP JAIN
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June 28, 2021 |
STATE OF NAGALAND Vs. MOBA CHANGKAI
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May 25, 2021 |
STATE OF NAGALAND Vs. VILLAGE GUARD ASSOCIATION OF NAGALAND
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January 29, 2021 |
STATE OF NAGALAND Vs. IMONENLA JAMIR
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January 27, 2021 |
SUBAKHANA GOGOI Vs. STATE OF ASSAM
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July 27, 2021 |
SUBHALENDU CHAKMA Vs. STATE OF ARUNACHAL PRADESH
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December 10, 2021 |
SUBHASH KUMAR SINGH Vs. STATE OF ASSAM
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August 6, 2021 |
SUBHRA JYOTI BHARALI Vs. STATE OF ASSAM
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November 1, 2021 |
SUBIR DUTTA Vs. STATE OF ASSAM & 14 ORS.
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January 28, 2021 |
SUBRAMANIAN SWAMY Vs. STATE OF ASSAM
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December 9, 2021 |
SUBRATA CHOUDHURY Vs. STATE OF ASSAM
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January 8, 2021 |
SUBRATA DAS Vs. STATE OF ASSAM
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March 5, 2021 |
SUBRATA GHOSH Vs. STATE OF ASSAM
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September 1, 2021 |
SUBUDH DAS Vs. STATE OF ASSAM
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March 12, 2021 |
SUCHENDRA DAS Vs. STATE OF ASSAM
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March 24, 2021 |
SUDEEP BHATTACHARJEE Vs. STATE OF ASSAM
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January 11, 2021 |
SUFAL BASKEY KOKRAJHAR Vs. STATE OF ASSAM
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March 26, 2021 |
SUFIA KHATUN Vs. JAHANARA BEGUM
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November 30, 2021 |
SUJA HUSSAIN MAZUMDER Vs. STATE OF ASSAM
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August 13, 2021 |
SUKHLAL RABIDAS SIVASAGAR Vs. STATE OF ASSAM
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February 18, 2021 |
SUKUMAR MURA Vs. STATE OF ASSAM
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October 29, 2021 |
SUKUR ALI Vs. STATE OF ASSAM
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May 12, 2021 |
SUMAN DEY Vs. PUNJAB NATIONAL BANK
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February 26, 2021 |
SUMEJ ALI Vs. STATE OF ASSAM
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March 5, 2021 |
SUMITA KUMARI SHARMA Vs. UNION OF INDIA
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December 2, 2021 |
SUMON BHUMIZ Vs. STATE OF ASSAM
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March 30, 2021 |
SUMONJIT ROY CHOUDHURY Vs. STATE OF ASSAM
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January 27, 2021 |
SUNIL KUMAR KHEMANI Vs. STATE OF ASSAM
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December 3, 2021 |
SUPRATIP BANERJEE Vs. STATE OF ASSAM
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March 18, 2021 |
SURAT JAMAL Vs. STATE OF ASSAM
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November 17, 2021 |
SUSHIL CHANDRA SEAL Vs. UNION OF INDIA
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February 5, 2021 |
SUSHIL MANDAL Vs. UNION OF INDIA
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October 27, 2021 |
SUSILA DEVI Vs. PRAKASH GUPTA
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December 22, 2021 |
SWADESH RANJAN PAUL AND JAHAR PAUL Vs. STATE OF ASSAM
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March 25, 2021 |
SWAPNAMITA PHUKAN Vs. SRIMANTA SANKARDEVA UNIVERSITY OF HEALTH SCIENCES
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March 12, 2021 |
T. THIANLALA Vs. STATE OF MIZORAM
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April 27, 2021 |
T.BANGERLOBA Vs. J.WALTER LONGCHAR
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April 9, 2021 |
TABA YANAM NARAH Vs. STATE OF A. P.
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February 11, 2021 |
TADAR MAMA Vs. STATE OF ARUNACHAL PRADESH
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September 21, 2021 |
TAFE MOTORS AND TRACTORS LTD Vs. STATE OF ASSAM
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June 1, 2021 |
TAILLIENKIM LUSHAI Vs. STATE OF ASSAM
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December 9, 2021 |
TAME ATUNG Vs. STATE OF ARUNACHAL PRADESH
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November 10, 2021 |
TAMIK ALIAS GIOMUK BAMI Vs. STATE OF A. P.
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February 19, 2021 |
TAMIYO TATAK Vs. STATE OF ARUNACHAL PRADESH
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November 17, 2021 |
TANKESWAR GAYARI Vs. STATE OF ASSAM
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January 28, 2021 |
TANKESWAR SARMA Vs. STATE OF ASSAM
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April 9, 2021 |
TAPAN DAS Vs. MAYASHEEL RETAIL INDIA LIMITED
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October 28, 2021 |
TAPAN SAHA Vs. STATE OF ASSAM
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August 16, 2021 |
TATA MOTORS LTD. Vs. STATE OF ASSAM
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January 5, 2021 |
TECHI MENIA Vs. TABA TEM@ KABE
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February 19, 2021 |
THANESWAR SARKAR Vs. STATE OF ASSAM
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March 19, 2021 |
THOUNAOJAM PUNIMA SINGH Vs. UNION OF INDIA
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January 20, 2021 |
THRITINGLA Vs. STATE OF NAGALAND
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June 21, 2021 |
THUNGCHIBEMO NGULLIE Vs. JOINT SECRETARY DEPTT OF REVENUE KAAC
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October 11, 2021 |
THUNGSUMO HUMTSOE Vs. NAGALAND UNIVERSITY
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July 5, 2021 |
TIKA DEVI Vs. UNION OF INDIA
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October 26, 2021 |
TILOK BORDOLOI Vs. STATE OF ASSAM
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February 18, 2021 |
TINGKUABE NARIAME Vs. STATE OF ASSAM
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March 26, 2021 |
TINKU BORAH Vs. STATE OF ASSAM
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January 27, 2021 |
TOSHI LONGKUMER Vs. UNION OF INDIA
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April 9, 2021 |
TRANS VIRTUAL PVT. LTD Vs. STATE OF ASSAM
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November 1, 2021 |
TRIGYN TECHNOLOGIED LTD. Vs. STATE OF ASSAM
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September 2, 2021 |
TRISHNA NGATE Vs. STATE OF ASSAM
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November 10, 2021 |
TRUE WELLNESS VENTURE PVT. LTD. Vs. STATE OF ASSAM
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February 18, 2021 |
TTC INFRA INDIA Vs. K.C.ANGAMI AND SONS CONSORTIUM
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June 23, 2021 |
TULSI CHAPAGAIN Vs. STATE OF ASSAM
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February 5, 2021 |
TULUMONI DUARAH Vs. STATE OF ASSAM
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March 26, 2021 |
TUTUMANI DAS Vs. STATE OF ASSAM
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April 8, 2021 |
UDITANSHU PARASHAR Vs. STATE OF ASSAM
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October 16, 2021 |
UJJWAL KANTI PANDIT Vs. UNION OF INDIA
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September 1, 2021 |
UJUR ALI Vs. STATE OF ASSAM
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January 29, 2021 |
UMED ALI Vs. STATE OF ASSAM
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November 10, 2021 |
UMED ALI Vs. STATE OF ASSAM
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December 13, 2021 |
UMESH CHANDRA NATH Vs. STATE OF ASSAM
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November 3, 2021 |
UNION OF INDIA Vs. INDIAN OIL CORPORATION LIMITED
|
November 22, 2021 |
UNION OF INDIA Vs. DEBAL ROY
|
March 16, 2021 |
UNION OF INDIA Vs. TAPAN DAS
|
April 9, 2021 |
UNION OF INDIA Vs. KAMAKHYA TRANSPORT PVT. LTD.
|
December 20, 2021 |
UNION OF INDIA Vs. HILL TRADE AGENCIES
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December 10, 2021 |
UNION OF INDIA Vs. INDIAN OIL CORPORATION LIMITED
|
November 29, 2021 |
UNION OF INDIA Vs. RAILWAY BOARD
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March 16, 2021 |
UNION OF INDIA Vs. MOTILAL & GOURI FOOD STORAGE PVT. LTD.
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September 27, 2021 |
UNION OF INDIA Vs. C. CHANDRA KUMAR
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September 24, 2021 |
UNION OF INDIA Vs. RAMESH AND CO.
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September 27, 2021 |
UNION OF INDIA Vs. KESHARI INDUSTRIES
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October 8, 2021 |
UNION OF INDIA Vs. KSHITISH CH. KARMAKAR
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June 2, 2021 |
UNION OF INDIA & 4. ORS. Vs. BAIJNATH MALI
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February 18, 2021 |
UNION PUBLIC SERVICE COMMISSION Vs. BRAHMANANDA PATIR
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January 19, 2021 |
UNITED INDIA INSURANCE CO LTD Vs. LALBIAKZUALI
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February 3, 2021 |
UNITED INDIA INSURANCE CO. LTD. Vs. KUSUM RAJKHOWA
|
February 2, 2021 |
UNITED INDIA INSURANCE CO. LTD. Vs. KAVE PHANG CHOPI AND ORS.
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January 22, 2021 |
UNITED INDIA INSURANCE CO. LTD. Vs. PRESIDING OFFICER
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January 6, 2021 |
UPASANA DEKA C/O. LT HIRDENDRA NAYH DEKA Vs. SRIMANTA SANKARDEVA UNIVERSITY OF HEALTH SCIENCES
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March 12, 2021 |
UPENDRA NATH OJHA Vs. STATE OF ASSAM
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August 16, 2021 |
URMILA DEVI Vs. STATE OF ASSAM
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November 17, 2021 |
URMIMALA BARUAH Vs. STATE OF ASSAM
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January 8, 2021 |
USHA ROY Vs. PINKU ROY
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September 28, 2021 |
UTPAL GOHAIN Vs. STATE OF ASSAM
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February 11, 2021 |
UTPALA DAS Vs. STATE OF ASSAM
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August 4, 2021 |
UTSAV KADAM Vs. STATE OF ASSAM
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August 13, 2021 |
V. KAPCHUNGNUNGA Vs. UNION OF INDIA
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June 24, 2021 |
VA TECH WABAG LTD Vs. STATE OF ASSAM
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January 20, 2021 |
VAISHNO DEVI TRADERS PVT. LTD. Vs. ASHOKA NANDA DAS
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October 28, 2021 |
VANLALRUATI PACHUAU Vs. SH LALLAWMSANGA RALTE
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January 15, 2021 |
VANLALVENA Vs. STATE OF MIZORAM
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January 13, 2021 |
VARSHATY DAS Vs. UNION OF INDIA
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September 10, 2021 |
VARUN RAJ PILLAI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
October 29, 2021 |
VEDANG RADIO TECHNOLOGY PVT. LTD Vs. STATE OF ASSAM
|
January 21, 2021 |
VERSHA TECHNOTRADE PVT LTD Vs. STATE OF ASSAM
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January 21, 2021 |
VIBIZUONUO NDANG Vs. STATE OF NAGALAND
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March 12, 2021 |
VIKRAMJIT KAKATI Vs. STATE OF ASSAM
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December 3, 2021 |
VILAHO ZEHOL Vs. STATE OF NAGALAND AND ORS.
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February 2, 2021 |
VIVEK SINGH Vs. STATE OF ASSAM
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August 24, 2021 |
VOITH HYDRO PRIVATE LIMITED Vs. ASSAM POWER GENERATION CORPORATION LIMITED
|
April 20, 2021 |
VOITH HYDRO PRIVATE LIMITED Vs. ASSAM POWER GENERATION CORPORATION LIMITED
|
March 31, 2021 |
WAZUL HUSSAIN Vs. SIRAJUDDIN AHMED
|
December 9, 2021 |
X Vs. STATE OF ASSAM
|
May 28, 2021 |
XXX Vs. IN RE THE STATE OF ASSAM
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May 11, 2021 |
XXX Vs. IN RE - THE STATE OF ASSAM
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May 6, 2021 |
XXX Vs. IN RE - THE STATE OF ASSAM
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April 29, 2021 |
XXX GUWAHATI, ASSAM Vs. PHAGULAL PRASAD
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November 22, 2021 |
XXX XXX XXX Vs. IN RE. GOVERNMENT OF ASSAM
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August 31, 2021 |
XXXX Vs. ADVOCATE GENERAL, ASSAM
|
May 10, 2021 |
YANGBIU TAKIK Vs. STATE OF ARUNACHAL PRADESH
|
October 5, 2021 |
YASHNAND ENGINEERS AND CONTRACTORS PVT. LTD. Vs. STATE OF ASSAM
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September 23, 2021 |
YUMLAM KAHA Vs. TABAK HANKER
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November 25, 2021 |
Z. BEIREITHAI Vs. STATE OF MIZORAM
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November 12, 2021 |
ZONUNTHARA Vs. STATE OF MIZORAM
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March 2, 2021 |
ZOTHANSANGA Vs. STATE OF MIZORAM
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March 26, 2021 |
ZULFIQUAR ALI Vs. RAJU CHAUDHURY
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December 3, 2021 |