ACME TRADE AND AGENCIES Vs. UNION OF INDIA
|
June 23, 2020 |
A K ADHYAPOK Vs. STATE OF ASSAM
|
February 3, 2020 |
ABBAS ALI Vs. STATE OF ASSAM
|
August 18, 2020 |
ABDUL AWAL Vs. STATE OF ASSAM
|
January 2, 2020 |
ABDUL BAREK Vs. STATE OF ASSAM
|
May 5, 2020 |
ABDUL HAI Vs. STATE OF ASSAM
|
February 19, 2020 |
ABDUL HAMID Vs. STATE OF ASSAM
|
May 12, 2020 |
ABDUL JALIL Vs. STATE OF ASSAM
|
February 17, 2020 |
ABDUL KADER ALOM @ TINKU Vs. STATE OF ASSAM
|
February 27, 2020 |
ABDUL KADIR Vs. STATE OF ASSAM
|
November 23, 2020 |
ABDUL KARIM Vs. PRASANTA KUMAR DEKA
|
January 9, 2020 |
ABDUL KARIM KAJI Vs. LEGAL HEIRS HALIMAN BEGUM
|
February 18, 2020 |
ABDUL KHALIQUE BORBHUYA Vs. ABDUL MATLIB
|
February 25, 2020 |
ABDUL MALEK Vs. STATE OF ASSAM
|
September 15, 2020 |
ABDUL MALEK (MD.) Vs. STATE OF ASSAM
|
January 28, 2020 |
ABDUL MALIK MAZUMDAR Vs. STATE OF ASSAM
|
February 14, 2020 |
ABDUL MALLIK AND 5 ORS. Vs. STATE OF ASSAM
|
February 24, 2020 |
ABDUL MANNAN KHAN Vs. STATE OF ASSAM
|
October 7, 2020 |
ABDUL MATLEB Vs. ISHAHOQUE @ ISHAHER ALI
|
February 18, 2020 |
ABDUL NOOR Vs. STATE OF ASSAM
|
August 26, 2020 |
ABDUL RASID @ RASID ALI Vs. UNION OF INDIA
|
May 18, 2020 |
ABDUL ROUF
GAH Vs. STATE OF ASSAM
|
March 5, 2020 |
ABDUL SAMAD Vs. STATE OF ASSAM
|
April 22, 2020 |
ABDUL SATTAR MAZUMDER Vs. STATE OF ASSAM
|
August 31, 2020 |
ABDULLAH AL MAMUN CHOUDHURY Vs. STATE OF ASSAM
|
December 18, 2020 |
ABDUR ROUF Vs. STATE OF ASSAM
|
June 2, 2020 |
ABHIJIT ROY Vs. SHEULI SARMA CHAKRABORTY
|
January 7, 2020 |
ABHIJIT SAHU Vs. STATE OF ASSAM
|
February 10, 2020 |
ABIA KHATUN @ ABIYA Vs. UNION OF INDIA
|
June 16, 2020 |
ABINASH SUKLABAIDYA Vs. STATE OF ASSAM
|
June 3, 2020 |
ABRAHAM THOMAS Vs. STATE OF ASSAM
|
June 11, 2020 |
ABUL HUSSAIN Vs. STATE OF ASSAM
|
March 13, 2020 |
ABUL HUSSAIN BARBHUIYA Vs. STATE OF MIZORAM
|
February 27, 2020 |
ABUL HUSSAIN LASKAR Vs. STATE OF ASSAM
|
January 23, 2020 |
ABUL KALAM Vs. STATE OF ASSAM
|
February 10, 2020 |
ABUL KALAM RASHEED ALAM Vs. STATE OF ASSAM
|
November 9, 2020 |
ACHYUT MAHILI Vs. STATE OF ASSAM
|
February 3, 2020 |
AFAJUDDIN Vs. STATE OF ASSAM
|
February 5, 2020 |
AFSAR ALI Vs. STATE OF ASSAM
|
July 22, 2020 |
AFTAB UDDIN BARBHUIYA Vs. MIR ALFAZ ALI
|
March 2, 2020 |
AFZAL ALI SK Vs. STATE OF ASSAM
|
February 13, 2020 |
AHAMMAD ALI MANDAL Vs. STATE OF ASSAM
|
June 10, 2020 |
AHMED MUSA LASKAR Vs. STATE OF ASSAM
|
June 2, 2020 |
AINUL HOQUE Vs. STATE OF ASSAM
|
July 24, 2020 |
AIZAWL BENCH SH. LALRAMTHANGA Vs. STATE OF MIZORAM
|
October 6, 2020 |
AJIBAR SK Vs. UNION OF INDIA
|
March 4, 2020 |
AJIJUL HAQUE Vs. STATE OF ASSAM
|
March 12, 2020 |
AJIM UDDIN AHMED Vs. STATE OF ASSAM
|
February 7, 2020 |
AJMAL HAQUE Vs. STATE OF ASSAM
|
August 13, 2020 |
AJOY BISWAS Vs. STATE OF ASSAM
|
August 14, 2020 |
AJOY BISWAS Vs. STATE OF ASSAM
|
August 31, 2020 |
AKASH RAJBHAR Vs. STATE OF ASSAM
|
June 9, 2020 |
AKHIL CHANDRA PATHAK Vs. STATE OF ASSAM
|
February 27, 2020 |
AKHIL GOGOI Vs. STATE OF ASSAM
|
March 26, 2020 |
AKHIRUL ISLAM Vs. STATE OF ASSAM
|
July 29, 2020 |
AKIBUL ALI Vs. STATE OF ASSAM
|
February 19, 2020 |
AKSHAY KUMAR JAISWAL Vs. STATE OF ASSAM
|
September 22, 2020 |
ALAHZER ALI Vs. STATE OF ASSAM
|
July 14, 2020 |
ALEF UDDIN Vs. STATE OF ASSAM
|
July 30, 2020 |
ALEMTEMSHI JAMIR Vs. STATE OF NAGALAND
|
December 4, 2020 |
ALI HUSSAIN Vs. STATE OF ASSAM
|
September 30, 2020 |
ALIMUDDIN Vs. STATE OF ASSAM
|
August 19, 2020 |
ALIYA KHANAM Vs. STATE OF ASSAM
|
August 10, 2020 |
ALL ASSAM ACCREDITED ENGINEERS ASSOCIATION Vs. STATE OF ASSAM
|
July 21, 2020 |
ALL ASSAM GRADUATE NURSES ASSOCIATION Vs. STATE OF ASSAM
|
November 16, 2020 |
ALL ASSAM INLAND WATER TRANSPORT WORKERS UNION Vs. STATE OF ASSAM
|
February 27, 2020 |
ALL ASSAM O.B.C. STUDENTS UNION Vs. STATE OF ASSAM
|
January 6, 2020 |
ALOM MIAH Vs. STATE OF ASSAM
|
August 12, 2020 |
AM TELEVISION PRIVATED LIMITED Vs. STATE OF ASSAM
|
September 3, 2020 |
AMANAT ALI AND ANR Vs. STATE OF ASSAM
|
July 15, 2020 |
AMANAT HUSSAIN Vs. SAHIDA BEGUM
|
January 7, 2020 |
AMARENDRA BHAGAWATI Vs. STATE OF ASSAM
|
September 11, 2020 |
AMINA BIBI Vs. STATE OF ASSAM
|
August 3, 2020 |
AMINA KHATUN @ AMENA KHATUN Vs. UNION OF INDIA
|
January 21, 2020 |
AMINUL HOQUE Vs. STATE OF ASSAM
|
January 27, 2020 |
AMIR HAMJA
GAHC010044342018
THE GAUHATI HIGH COURT
(HIGH C Vs. STATE OF ASSAM
|
March 4, 2020 |
AMIRUL ISLAM Vs. STATE OF ASSAM
|
May 26, 2020 |
AMIT GHOSH Vs. STATE OF ASSAM
|
January 3, 2020 |
AMIT PAUL Vs. RAKHI PAUL
|
April 30, 2020 |
AMOLA SAIKIA Vs. PANKAJIT NARAYAN KONWAR
|
January 23, 2020 |
AMOS SEB Vs. STATE OF NAGALAND
|
May 20, 2020 |
AMRI KARBI DEVELOPMENTAL SOCIETY Vs. STATE OF ASSAM
|
December 16, 2020 |
AMRIT KR. SENGUPTA Vs. STATE OF ASSAM
|
September 3, 2020 |
AMRIT SHARMA Vs. STATE OF ASSAM
|
October 20, 2020 |
AMULYA KUMAR GOSWAMI Vs. INDIAN INSTITUTE OF BANK MANAGEMENT AND 4 ORS.
|
February 27, 2020 |
AMULYA KUMAR NATH Vs. STATE OF ASSAM
|
January 28, 2020 |
ANAMIKA BORO Vs. STATE OF ASSAM
|
June 4, 2020 |
ANAMUL HAQUE LASKAR Vs. STATE OF ASSAM
|
June 9, 2020 |
ANANDA MURA Vs. STATE OF ASSAM
|
June 26, 2020 |
ANANTA DAS Vs. UNION OF INDIA
|
June 26, 2020 |
ANANTA PRASAD Vs. GAUHATI HIGH COURT
|
March 2, 2020 |
ANCHAD JWHALAO BRAHMA Vs. STATE OF ASSAM
|
December 21, 2020 |
ANGOMJAMBAM NABAKUMAR SINGH Vs. UNION OF INDIA
|
September 16, 2020 |
ANIL AGARWAL Vs. STATE OF ASSAM
|
June 22, 2020 |
ANIL KUMAR SINGHANIA Vs. TOI MODI
|
March 9, 2020 |
ANIL URANG Vs. STATE OF ARUNACHAL PRADESH
|
June 26, 2020 |
ANIMA BORAH Vs. STATE OF ASSAM
|
June 19, 2020 |
ANIMA DEBNATH Vs. STATE OF ASSAM
|
September 23, 2020 |
ANISUR REHMAN Vs. STATE OF ASSAM
|
March 3, 2020 |
ANJALI RAY AND 5 ORS. Vs. STATE OF ASSAM
|
February 11, 2020 |
ANJALI SAHA Vs. GAUTOM SAHA
|
March 12, 2020 |
ANJAN RONGPI Vs. STATE OF ASSAM
|
February 19, 2020 |
ANJAN SARMA Vs. STATE OF ASSAM
|
May 15, 2020 |
ANKUR DUTTA Vs. STATE OF ASSAM
|
June 19, 2020 |
ANOR ALI Vs. STATE OF ASSAM
|
March 13, 2020 |
ANOWAR HUSSAIN Vs. STATE OF ASSAM
|
June 10, 2020 |
ANU BORAH Vs. STATE OF ASSAM
|
July 23, 2020 |
ANUPAM ROY Vs. RATNA ROY
|
February 12, 2020 |
ANUPAMA BARUAH Vs. STATE OF ASSAM
|
November 23, 2020 |
ANURADHA DAS Vs. STATE OF ASSAM
|
December 14, 2020 |
ANURAG SARMAH Vs. STATE OF ASSAM
|
April 29, 2020 |
ANWAR HUSSAIN Vs. STATE OF ASSAM
|
March 17, 2020 |
APURBAJYOTI DAS Vs. STATE OF ASSAM
|
June 8, 2020 |
ARIFUL HAQUE Vs. STATE OF ASSAM
|
August 27, 2020 |
ARIFUL HAQUE Vs. STATE OF ASSAM
|
October 14, 2020 |
ARJINA BEGUM Vs. UNION OF INDIA
|
September 30, 2020 |
ARUN BORAH @ TUTU Vs. STATE OF ASSAM
|
February 6, 2020 |
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION (APPSC) Vs. NEELAM TALUM
|
March 6, 2020 |
ARUP GOSWAMI Vs. STATE OF ASSAM
|
March 18, 2020 |
ARUP MEGU Vs. STATE OF A.P.
|
February 10, 2020 |
ARUP SARMA Vs. STATE OF ASSAM
|
November 20, 2020 |
ASEAN AGENCIES Vs. STATE OF A P
|
June 25, 2020 |
ASEB AUDIT AND ACCOUNTS SEREVICE ASSOCIATION Vs. ASSAM ELECTRICITY GRID CORPORATION LTD
|
February 27, 2020 |
ASHAD ULLAH Vs. STATE OF ASSAM
|
January 7, 2020 |
ASHIK AHMED MONDAL@ LARJU Vs. STATE OF ASSAM
|
October 6, 2020 |
ASHOK KUMAR DUTTA Vs. UNION OF INDIA
|
September 25, 2020 |
ASHOK LEYLAND LTD. Vs. STATE OF ASSAM
|
June 18, 2020 |
ASHOK SAHU Vs. UNION OF INDIA
|
July 20, 2020 |
ASHOK SHARMA Vs. STATE OF ASSAM
|
June 22, 2020 |
ASHUTOSH GUPTA Vs. STATE OF ASSAM
|
May 28, 2020 |
ASI (STENO) HRISHIKESH DAS Vs. DIRECTOR GENERAL OF POLICE
|
September 25, 2020 |
ASIMUN NESSA Vs. REGIONAL MANAGER, UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LTD
|
December 4, 2020 |
ASSAM CRICKET ASSOCIATION Vs. UNION OF INDIA
|
May 4, 2020 |
ASSAM ELECTRICITY GRID CORPORATION LTD. Vs. LEGAL HEIRS REBATI PRASAD SARMA
|
February 10, 2020 |
ASSAM STATE ELECTRICITY BOARD Vs. RAJ ASSOCIATES
|
February 3, 2020 |
ASSEMBLIES OF GOD OF EAST INDIA Vs. NZIO EZUNG
|
May 27, 2020 |
ATIKUR RAHMAN Vs. STATE OF ASSAM
|
September 14, 2020 |
ATUL DAS Vs. UNION OF INDIA
|
February 24, 2020 |
AVINASH BORAH Vs. STATE OF ASSAM
|
September 28, 2020 |
AYEEN UDDIN AND 4 ORS Vs. STATE OF ASSAM
|
September 2, 2020 |
AYUB ALI Vs. STATE OF ASSAM
|
July 17, 2020 |
AZAHAR ALI Vs. STATE OF ASSAM
|
September 28, 2020 |
AZIBAR RAHMAN Vs. STATE OF ASSAM
|
July 2, 2020 |
BABU RAM GOALA Vs. SAMIR KANTI BHOWAL
|
January 24, 2020 |
BABUL ALI Vs. STATE OF ASSAM
|
March 2, 2020 |
BABUL RAJPUT Vs. STATE OF ASSAM
|
April 24, 2020 |
BABUL RAY Vs. STATE OF ASSAM
|
April 7, 2020 |
BAGMITA SARMA
Vs. STATE OF ASSAM
|
May 12, 2020 |
BAIJ NATH RAY Vs. STATE OF ASSAM
|
September 16, 2020 |
BAIJU KUMAR Vs. STATE OF ASSAM
|
April 2, 2020 |
BALAI KSHETRIYA Vs. STATE OF ASSAM
|
June 26, 2020 |
BALWINDER KAUR Vs. STATE OF ASSAM
|
August 5, 2020 |
BANDANA NATH KAMRUP, RANGIA Vs. STATE OF ASSAM
|
January 21, 2020 |
BARAK VALLEY HILLS TRIBES DEVELOPMENT COUNCIL Vs. STATE OF ASSAM
|
June 24, 2020 |
BASANTA HAZARIKA Vs. STATE OF ASSAM
|
March 3, 2020 |
BASANTA KUMAR DOLEY Vs. STATE OF ASSAM
|
April 7, 2020 |
BASANTI TANTI Vs. PRASHANT KUMAR SAIKIA
|
February 11, 2020 |
BASHISTHA SARKAR Vs. STATE OF ASSAM
|
May 19, 2020 |
BASIRAN KHATUN @ BASIRAN NESSA Vs. STATE OF ASSAM
|
April 24, 2020 |
BAWA MASALA COMPANY Vs. P. A. ASSOCIATES
|
October 14, 2020 |
BEIRANGAI Vs. STATE OF MIZORAM
|
May 18, 2020 |
BELA RANI SARKAR Vs. UNION OF INDIA
|
September 14, 2020 |
BENU MOHAN BORA Vs. STATE OF ASSAM
|
March 3, 2020 |
BHABESH CH. DEKA Vs. STATE OF ASSAM
|
September 2, 2020 |
BHABESH CHANDRA BISWAS Vs. STATE OF ASSAM
|
June 17, 2020 |
BHABESH PATIR Vs. STATE OF ASSAM
|
August 3, 2020 |
BHAGYASHREE GROUP Vs. ASSAM GRAMIN VIKASH BANK
|
February 11, 2020 |
BHARAT CHANDRA TALUKDAR Vs. SMTI ANUPAMA DEVI
|
October 21, 2020 |
BHARATI BHATTACHARJYA
GAHC010313402019
THE GAUHATI HIGH COURT
(HI Vs. STATE OF ASSAM
|
March 3, 2020 |
BHARATI DAS Vs. JORHAT MUNICIPAL BOARD
|
June 8, 2020 |
BHARGAV DEKA Vs. STATE OF ASSAM
|
October 29, 2020 |
BHASKAR BAISHYA Vs. USHA RANI BAISHYA
|
February 6, 2020 |
BHASKAR DAS Vs. SMTI. RENU DAS
|
June 19, 2020 |
BHAVYA ENTERPRISE A SOLE PROP CONCERN Vs. UNION OF INDIA
|
November 11, 2020 |
BHRIGU MAJHI Vs. SRIKANTA BORDOLOI
|
January 20, 2020 |
BHUPEN KALITA Vs. STATE OF ASSAM
|
June 5, 2020 |
BIDHAN SAIKIA Vs. STATE OF ASSAM
|
May 14, 2020 |
BIDYA DUTTA Vs. STATE OF ASSAM
|
December 2, 2020 |
BIJIT BRAHMA Vs. STATE OF ASSAM
|
October 8, 2020 |
BIJIT GOSWAMI Vs. STATE OF ASSAM
|
July 20, 2020 |
BIJOY SEAL Vs. SEFALI SEAL D/O LT JONAKINATH SEAL
|
September 30, 2020 |
BIKASH BHUIYA Vs. NEPAL CHANDRA DAS
|
November 11, 2020 |
BIKASH GOGOI Vs. STATE OF ASSAM
|
July 20, 2020 |
BIKASH GOGOI Vs. STATE OF ASSAM
|
August 31, 2020 |
BILAL UDDIN Vs. STATE OF ASSAM
|
March 2, 2020 |
BILAT ALI Vs. STATE OF ASSAM
|
June 10, 2020 |
BILLAL ALI Vs. STATE OF ASSAM
|
August 10, 2020 |
BIMAL BHARALI Vs. ASSAM CRICKET ASSOCIATION (ACA)
|
January 10, 2020 |
BIMAL CHANDRA DEORI Vs. STATE OF ASSAM AND 3 ORS
|
September 24, 2020 |
BIMAL CHANDRA MODAK Vs. STATE OF ASSAM
|
December 2, 2020 |
BIMAL DUWARAH Vs. STATE OF ASSAM
|
March 3, 2020 |
BIMALENDU GUPTA Vs. UNION OF INDIA
|
January 8, 2020 |
BINOD KARMAKAR Vs. STATE OF ASSAM
|
December 18, 2020 |
BINODA DUTTA Vs. THENGAL BARI ESTATES PVT. LTD.
|
January 21, 2020 |
BINOY KUMAR MORANG Vs. UNION OF INDIA
|
October 12, 2020 |
BIPIN CHANDRA SAIKIA Vs. STATE OF ASSAM
|
September 10, 2020 |
BIPLAB DAS Vs. CACHAR DISTRICT COMMITTEE OF SOUTHERN ASSAM DRUG DEALER ASSOCIATION
|
January 3, 2020 |
BIPLAB HAZARIKA Vs. STATE OF ASSAM
|
March 3, 2020 |
BIPUL GHATUAR Vs. STATE OF ASSAM
|
February 7, 2020 |
BIPUL KALITA Vs. STATE OF ASSAM
|
August 28, 2020 |
BIPUL MECH Vs. STATE OF ASSAM
|
October 15, 2020 |
BIRDEV ISLARY Vs. STATE OF ASSAM
|
May 19, 2020 |
BIREN HALOI Vs. STATE OF ASSAM
|
July 22, 2020 |
BIRI TACH Vs. STATE OF A.P.
|
February 3, 2020 |
BISU ALOM Vs. STATE OF ASSAM
|
June 12, 2020 |
BISWA NATH MEDHI Vs. STATE OF ASSAM
|
November 17, 2020 |
BISWAJIT DAS Vs. STATE OF ASSAM
|
June 9, 2020 |
BITHIKA BARUAH Vs. MONIDIPA MEDHI
|
September 18, 2020 |
BOARD OF DIRECTORS OF FULARA CHATALA S S LTD Vs. STATE OF ASSAM
|
May 21, 2020 |
BOLIN BORGOHAIN
Vs. STATE OF ASSAM
|
May 13, 2020 |
BONJYOTI DEORI Vs. STATE OF ASSAM
|
October 21, 2020 |
BONTI MILI Vs. STATE OF ASSAM
|
August 4, 2020 |
BORNALI BAISHYA Vs. STATE OF ASSAM
|
July 21, 2020 |
BRAJA KANTA KALITA Vs. CBI
|
September 1, 2020 |
BRIJESH KUMAR RAI Vs. UNION OF INDIA
|
February 26, 2020 |
BUDHA TERON Vs. STATE OF NAGALAND
|
March 18, 2020 |
BUDHAY ROY Vs. STATE OF ASSAM
|
February 6, 2020 |
BUDHESWAR DAS Vs. STATE OF ASSAM AND 4 ORS REP
|
August 19, 2020 |
BUREN CH BORA Vs. BALIK DEBI
|
January 28, 2020 |
BURHAN ALI Vs. STATE OF ASSAM
|
August 19, 2020 |
C CHANDRA KUMAR Vs. UNION OF INDIA
|
February 18, 2020 |
C. LALHRIATRENGA Vs. P. C. LALTHAZOVI
|
November 2, 2020 |
CHABIN DAS Vs. STATE OF ASSAM
|
May 12, 2020 |
CHAI HUN GOHAIN
GAHC010204442019
THE GAUHATI HIGH COURT
(HIGH COURT OF Vs. STATE OF ASSAM
|
March 2, 2020 |
CHAIRMAN, GMDA Vs. MANJIT MAHANTA AND 7 ORS.
|
July 24, 2020 |
CHALIHA BRAHMA Vs. STATE OF ASSAM
|
January 3, 2020 |
CHANDAN BORGOHAIN Vs. SANJAY KUMAR MEDHI
|
March 13, 2020 |
CHANDMARI TEA COMPANY PVT LTD Vs. STATE OF ASSAM
|
November 9, 2020 |
CHANDRA SING BEY` Vs. KARBI ANGLONG AUTONOMOUS COUNCIL
|
March 12, 2020 |
CHATTONG FOREST PRODUCTS PRIVATE LTD RANGLUA INDUSTIAL ESTATE (KANUBARI) DIST LONGDING ARUNACHAL PRADESH Vs. STATE OF ASSAM
|
September 3, 2020 |
CHENIMAI BARUAH Vs. STATE OF ASSAM
|
March 2, 2020 |
CHOTAN ROY Vs. STATE OF ASSAM
|
August 20, 2020 |
CHOTISUH SAZO Vs. HONBLE SPEAKER, NAGALAND LEGISLATIVE ASSEMBLY
|
June 2, 2020 |
CHOW KITONG KHANGKIO Vs. STATE OF A P
|
March 11, 2020 |
CHUTKA KAHAR Vs. STATE OF ASSAM
|
January 31, 2020 |
CITYLIFE RETAIL PVT LTD Vs. STATE OF ASSAM
|
May 12, 2020 |
COMMISSIONER, GST AND CENTRAL EXCISE Vs. BSNL PANBAZAR, GUWAHATI-1.
|
February 12, 2020 |
D. D. L. ENTERPRISE Vs. SEDI ALLIED AGENCY, EAST SIANG DISTRICT, ARUNACHAL PRADESHSECRETARY
|
September 28, 2020 |
DAL PATHAK Vs. STATE OF ASSAM
|
January 22, 2020 |
DAMBARU KOIRI Vs. STATE OF ASSAM
|
February 24, 2020 |
DAMODAR NEOPANI Vs. STATE OF ASSAM
|
May 8, 2020 |
DEBABRATA BANERJEE Vs. STATE OF ASSAM
|
February 11, 2020 |
DEBAJIT DAS Vs. WILLIAMSON MAGOR EDUCATION TRUST
|
June 8, 2020 |
DEBENDRA CHANDRA DAS Vs. STATE OF ASSAM
|
December 16, 2020 |
DEBO KANTA GOGOI AND 3 ORS. Vs. STATE OF ASSAM
|
March 18, 2020 |
DEBOJIT DAIMARI Vs. UNION OF INDIA
|
February 20, 2020 |
DEBOJIT KONWAR Vs. STATE OF ASSAM
|
March 3, 2020 |
DEEP PAUL Vs. STATE OF ASSAM
|
May 11, 2020 |
DEEPAK KR. BORAH Vs. STATE OF ASSAM
|
March 30, 2020 |
DEEPAK TAYENG Vs. STATE OF AP
|
February 11, 2020 |
DEEPJYOTI PHUKAN Vs. STATE OF ASSAM
|
July 15, 2020 |
DEKTER GADI Vs. STATE OF A P
|
March 4, 2020 |
DEVI ENGINEERING AND CONSTRUCTION PVT LTD Vs. OIL INDIA LTD , DIST DIBRUGARH, ASSAM
|
September 4, 2020 |
DEVI UDYOG Vs. UNION OF INDIA
|
June 24, 2020 |
DHAN DAS Vs. STATE OF ASSAM
|
October 20, 2020 |
DHANANJOY BISWAS Vs. STATE OF ASSAM
|
June 4, 2020 |
DHANIRAM KONCH Vs. STATE OF ASSAM
|
January 6, 2020 |
DHANJIT BAYAN Vs. STATE OF ASSAM
|
February 14, 2020 |
DHANJIT HALOI Vs. STATE OF ASSAM
|
February 28, 2020 |
DHANJIT KUMAR DAS Vs. STATE OF ASSAM
|
July 2, 2020 |
DHANJYOTI NATH Vs. STATE OF ASSAM
|
January 6, 2020 |
DHANRAJ BARMAN S/O- LT ASWINI BARMAN Vs. UNION OF INDIA
|
October 6, 2020 |
DHARMENDRA TALUKDAR Vs. STATE OF ASSAM REP
|
September 23, 2020 |
DHARMESWAR PHUKAN Vs. STATE OF ASSAM
|
May 20, 2020 |
DHARMESWARI BORAH Vs. UNION OF INDIA
|
September 29, 2020 |
DHILJAN NESSA Vs. UNION OF INDIA
|
August 31, 2020 |
DHIRAJ BORO Vs. STATE OF ASSAM
|
January 30, 2020 |
DHIREN BHUMIJ Vs. STATE OF ASSAM
|
January 31, 2020 |
DHIREN CHANDRA BORAH Vs. PALLAVI KALITA
|
June 17, 2020 |
DHIREN TODO Vs. STATE OF ASSAM
|
February 7, 2020 |
DIGANTA GOGOI Vs. STATE OF ASSAM
|
July 20, 2020 |
DIGANTA KALITA Vs. STATE OF ASSAM
|
January 23, 2020 |
DIGANTA KUMA GOGOI Vs. STATE OF ASSAM
|
August 28, 2020 |
DILDAR ALI Vs. STATE OF ASSAM
|
August 27, 2020 |
DILIP DUTTA Vs. STATE OF ASSAM
|
March 30, 2020 |
DILIP KAKOTI Vs. STATE OF ASSAM
|
September 21, 2020 |
DILIP KUMAR DAS Vs. STATE OF ASSAM
|
October 6, 2020 |
DILIP MAITRA Vs. STATE OF ASSAM
|
March 13, 2020 |
DILUWARA KHATUN Vs. UNION OF INDIA
|
January 20, 2020 |
DILWAR HUSSAIN LASKAR Vs. STATE OF ASSAM
|
August 18, 2020 |
DIMPEE BORA Vs. STATE OF ASSAM
|
September 28, 2020 |
DINA NATH CHAUHAN Vs. STATE OF ASSAM
|
August 7, 2020 |
DINANATH SAH Vs. STATE OF ASSAM
|
October 1, 2020 |
DINESH CHANDRA BARMAN Vs. STATE OF ASSAM
|
February 20, 2020 |
DINESH CHANDRA BORAH Vs. LILY BORAH
|
March 20, 2020 |
DINO SAIKIA Vs. STATE OF ASSAM
|
August 25, 2020 |
DIPAK GOSWAMI Vs. UNION OF INDIA
|
January 3, 2020 |
DIPAK KUMAR BHATTACHARYYA Vs. STATE OF ASSAM AND 6 ORS REP
|
August 14, 2020 |
DIPAK KUMAR MUKTIAR
GAHC010254442014
THE GAUHATI HI Vs. STATE OF ASSAM
|
March 2, 2020 |
DIPAK KUMAR THAKUR Vs. STATE OF ASSAM
|
October 15, 2020 |
DIPAK SAHU Vs. UNION OF INDIA
|
February 13, 2020 |
DIPAK SARMA Vs. DEATH SATYENDRA PRASAD DEKA
|
March 2, 2020 |
DIPANKAR DEKA Vs. STATE OF ASSAM
|
February 6, 2020 |
DIPANNITA JAISWAL Vs. STATE OF ASSAM
|
September 28, 2020 |
DIPEN DAS Vs. NIREN MAHANTA
|
February 18, 2020 |
DIPIKA SARKAR Vs. UNION OF INDIA
|
July 29, 2020 |
DIPU DUTTA Vs. STATE OF ASSAM
|
November 18, 2020 |
DOBA JINI Vs. STATE OF ARUNACHAL PRADESH
|
September 8, 2020 |
DR. BHUPESH MALLA BUZARBARUAH Vs. STATE OF ASSAM
|
December 22, 2020 |
DULAL DAS Vs. STATE OF ASSAM
|
September 28, 2020 |
DULAL KRISHNA BHATTA Vs. STATE OF ASSAM
|
March 5, 2020 |
DULU MIAH Vs. STATE OF ASSAM
|
May 20, 2020 |
DWIJENDRA NATH PAUL Vs. STATE OF ASSAM
|
August 14, 2020 |
DWIPEN BAWRI Vs. STATE OF ASSAM
|
February 5, 2020 |
DWIPEN BAWRI Vs. STATE OF ASSAM
|
January 5, 2020 |
DWIPEN DEKA Vs. STATE OF ASSAM
|
October 21, 2020 |
DYNASTY A UNIT OF M/S RAHMAN PROPERTIES LIMITED Vs. STATE OF ASSAM
|
March 20, 2020 |
EMAN ALI SK Vs. STATE OF ASSAM
|
July 16, 2020 |
EN-GEO CONSULTANCY AND RESEARCH CENTRE Vs. UNION OF INDIA
|
January 22, 2020 |
FAIJUL HAQUE Vs. STATE OF ASSAM
|
August 13, 2020 |
FAKRUL ISLAM Vs. STATE OF ASSAM
|
August 26, 2020 |
FARDIN AKHTAR Vs. ROSELINE FIROZ
|
February 18, 2020 |
FARHANA YESMIN
Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
June 18, 2020 |
FARIDA KHATUN Vs. UNION OF INDIA
|
June 10, 2020 |
FARIZ Vs. STATE OF ASSAM
|
October 9, 2020 |
FARMERS WORLD Vs. STATE OF ASSAM
|
May 19, 2020 |
FARUQUE AHMED Vs. STATE OF ASSAM
|
February 26, 2020 |
FATEMA BIDHABA Vs. UNION OF INDIA
|
November 10, 2020 |
FULBAR ALI AND 18 ORS. Vs. STATE OF ASSAM
|
February 19, 2020 |
FULOI BIBI Vs. STATE OF ASSAM
|
July 23, 2020 |
GAGAN PEGU Vs. STATE OF ASSAM
|
December 1, 2020 |
GAJENDRA BORHAGOHAIN MORIGAON Vs. STATE OF ASSAM
|
January 27, 2020 |
GANESH DASS Vs. MD MRIDUL ALI
|
February 19, 2020 |
GANESH PAYENG Vs. KULA PAYENG
|
March 3, 2020 |
GANGA DHAR DAS Vs. STATE OF ASSAM
|
March 12, 2020 |
GEETALI DOLEY Vs. STATE OF ASSAM
|
March 18, 2020 |
GHOKUTO SEMA AND 15 ORS. Vs. STATE OF NAGALAND
|
February 7, 2020 |
GIRIDHAR HIRA Vs. STATE OF ASSAM
|
January 7, 2020 |
GIRIN BORA Vs. GANGA KATAKY
|
February 24, 2020 |
GIRIN RABHA Vs. STATE OF ASSAM
|
October 16, 2020 |
GLOBAL CERAMICS PVT. LTD. Vs. UNION OF INDIA
|
March 13, 2020 |
GOBINDA RANGPHOR Vs. STATE OF ASSAM
|
July 23, 2020 |
GOHAIN DASGUPTA Vs. STATE OF ASSAM
|
May 15, 2020 |
GOHEN TAHAR Vs. STATE OF A P
|
February 5, 2020 |
GOKUL MECH Vs. STATE OF ASSAM
|
May 6, 2020 |
GOLAK MONDAL Vs. UNION OF INDIA
|
February 24, 2020 |
GOLAP GOGOI Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA AND 13 ORS.
|
November 2, 2020 |
GOLBAR ALI @ GOLABAR HOSEN Vs. STATE OF ASSAM
|
July 27, 2020 |
GOLOKJAN BIBI Vs. UNION OF INDIA
|
February 25, 2020 |
GOPAL CHANDRA SARMA Vs. STATE OF ASSAM
|
September 28, 2020 |
GOPAL SAHA Vs. STATE OF ASSAM
|
February 27, 2020 |
GOSAI BASUMATARY Vs. STATE OF ASSAM
|
February 10, 2020 |
GSR VENTURE PRIVATE LIMITED Vs. STATE OF MIZORAM
|
March 12, 2020 |
GUNAJIT THAKURIA Vs. STATE OF ASSAM
|
March 16, 2020 |
H LALLAWMZUALA H/O LALRAMHMUAKI Vs. ZORAMTHANGI
|
August 28, 2020 |
H LALRAMDINHLUNA Vs. STATE OF MIZORAM
|
March 4, 2020 |
H.KHAWLIANA Vs. STATE OF MIZORAM
|
December 9, 2020 |
HABIB BADRUZZAMAN KHAN Vs. STATE OF ASSAM
|
September 18, 2020 |
HAFIJUL ALI Vs. STATE OF ASSAM
|
August 10, 2020 |
HANIF ALI LASKAR Vs. DIVISIONAL FOREST OFFICER
|
February 27, 2020 |
HANO DUMI Vs. STATE OF A P
|
January 27, 2020 |
HARBANSH OJHA Vs. STATE OF ASSAM
|
October 15, 2020 |
HARENDRA BARAY Vs. STATE OF ASSAM
|
August 26, 2020 |
HARESWAR DEKA Vs. SACHIN CHOUDHURY
|
January 3, 2020 |
HARISH MAHARSHI Vs. STATE OF ASSAM
|
May 12, 2020 |
HAROONUR RASHID Vs. STATE OF ASSAM
|
June 22, 2020 |
HARSHA MOHAN SARMA Vs. STATE OF ASSAM
|
May 27, 2020 |
HASINA BIBI Vs. UNION OF INDIA
|
October 14, 2020 |
HASNA BEGUM BARBHUIYA Vs. UNION OF INDIA
|
September 2, 2020 |
HATEM ALI Vs. STATE OF ASSAM
|
October 8, 2020 |
HAZARAT ALI Vs. UNION OF INDIA
|
April 22, 2020 |
HAZIRA BEGUM
GAHC010173552016
THE Vs. UNION OF INDIA
|
March 3, 2020 |
HELALUDDIN AHMED Vs. STATE OF ASSAM
|
September 18, 2020 |
HEMANT KUMAR Vs. UNION OF INDIA
|
April 20, 2020 |
HEMANTA ABASAHEB MANE Vs. FOOD CORPORATION OF INDIA AND 3 ORS
|
September 14, 2020 |
HEMANTA RAY Vs. STATE OF ASSAM
|
January 28, 2020 |
HEMANTA S/O VEERAPPA ARKASALI @ LAMANI Vs. BASAVARAJ S/O VEERAPPA ARKASALI @ LAMANI
|
October 21, 2020 |
HEMEN HIRA Vs. STATE OF ASSAM
|
June 12, 2020 |
HEMEN KUMAR SARMA Vs. STATE OF ASSAM
|
September 18, 2020 |
HI-TECH CONSTRUCTION AND CO. Vs. CHIEF SECRETARY, GOVT. OF NAGALAND
|
March 4, 2020 |
HIBU TAMA, SE Vs. STATE OF ARUNACHAL PRADESH
|
August 26, 2020 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. ON THE DEATH OF RAM SARUP DAS
|
January 9, 2020 |
HINDUSTAN UNILEVER LTD Vs. UNION OF INDIA
|
June 24, 2020 |
HIRAK DAS Vs. STATE OF ASSAM
|
March 3, 2020 |
HIRAKJYOTI BHARALI Vs. STATE OF ASSAM
|
July 24, 2020 |
HIREN SENAPATI
GAHC010200722018
THE GAUHATI HIGH COURT
(HIG Vs. J. B. EKKA
|
March 4, 2020 |
HISAB UDDIN
GAHC010032132018
THE GAUHATI HIGH COURT Vs. STATE OF ASSAM
|
March 2, 2020 |
HITESH CHANDRA MEDHI Vs. STATE OF ASSAM
|
November 23, 2020 |
HRANGTHALIEN TAMHRANG Vs. STATE OF ASSAM
|
November 24, 2020 |
HUMAYUN KABIR Vs. STATE OF ASSAM
|
October 21, 2020 |
HURA MANGHA Vs. STATE OF A P
|
February 28, 2020 |
IBRAHIM ALI Vs. STATE OF ASSAM
|
July 29, 2020 |
IDRISH ALI Vs. UNION OF INDIA
|
February 27, 2020 |
IJAZ HUSSAIN Vs. STATE OF ASSAM
|
September 4, 2020 |
IMDADUR RAHMAN Vs. STATE OF ASSAM
|
September 30, 2020 |
IN RE Vs. STATE OF ASSAM
|
May 4, 2020 |
IN RE - THE UNION OF INDIA Vs. STATE
|
September 1, 2020 |
INDIAN TEA ASSOCIATION Vs. STATE OF ASSAM
|
May 22, 2020 |
INOKIVI YEPTHO Vs. ALOTO V. TUCCU
|
February 26, 2020 |
IRINGMARA TEA ESTATE Vs. STATE OF ASSAM
|
February 27, 2020 |
ISHWAR FOOD PRODUCTS PRIVATE LIMITED Vs. STATE OF ASSAM
|
June 12, 2020 |
ISTAQUE ALI Vs. STATE OF ASSAM
|
August 27, 2020 |
J S ROBERT NOHRO Vs. STATE OF MIZORAM
|
May 12, 2020 |
J. LALRINMUANA Vs. LAI AUTONOMOUS DISTRICT COUNCIL
|
October 6, 2020 |
JABEDA BEGUM Vs. UNION OF INDIA AND ORS.
|
February 12, 2020 |
JADAB CHANDRA MAZUMDAR Vs. STATE OF ASSAM
|
November 23, 2020 |
JAFFAR ALI Vs. STATE OF ASSAM
|
February 28, 2020 |
JAGAT CH.BORA Vs. STATE OF ASSAM
|
March 12, 2020 |
JAGAT DAS Vs. STATE OF ASSAM
|
February 24, 2020 |
JAHANGIR ALI Vs. STATE OF ASSAM
|
July 29, 2020 |
JAHIDUL ISLAM Vs. STATE OF ASSAM
|
March 23, 2020 |
JAHURA KHATUN Vs. MAHAR ALI
|
August 19, 2020 |
JAHURA KHATUN Vs. MAHAR ALI
|
September 2, 2020 |
JAKARIA HUSSAIN LASKAR Vs. STATE OF ASSAM
|
March 3, 2020 |
JAKIR HUSSAIN Vs. STATE OF ASSAM
|
September 2, 2020 |
JALAL UDDIN Vs. STATE OF ASSAM
|
March 20, 2020 |
JALAL UDDIN Vs. UNION OF INDIA
|
January 23, 2020 |
JALALUDDIN (MD.) Vs. STATE OF ASSAM
|
June 26, 2020 |
JAMAL ALI Vs. STATE OF ASSAM
|
July 13, 2020 |
JAMAL UDDIN Vs. STATE OF ASSAM
|
July 17, 2020 |
JAMAL UDDIN Vs. STATE OF ASSAM
|
March 12, 2020 |
JAMALA BEGUM Vs. UNION OF INDIA
|
June 11, 2020 |
JANIA ANCHALIK SR. MADRASSA AND ORS Vs. STATE OF ASSAM
|
February 27, 2020 |
JANTI NATH Vs. STATE OF ASSAM
|
August 10, 2020 |
JARJUM YOMGAM Vs. STATE OF A P
|
March 4, 2020 |
JATIN DAS Vs. UNITED BANK OF INDIA
|
March 2, 2020 |
JATIN SIL SARMA Vs. STATE OF ASSAM
|
March 12, 2020 |
JATINDRA NATH ROY Vs. STATE OF ASSAM
|
December 17, 2020 |
JAYANTA DAS Vs. STATE OF ASSAM
|
July 28, 2020 |
JAYANTA PRASAD BANIK Vs. STATE OF ASSAM
|
June 22, 2020 |
JAYDEV DAS Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 29, 2020 |
JAYMOTI BHARALI AND 6 ORS. Vs. STATE OF ASSAM
|
May 12, 2020 |
JELAL UDDIN SIKDAR @ JELAL SIKDAR Vs. STATE OF ASSAM
|
March 16, 2020 |
JEVISHE Y. ASSUMI Vs. STATE OF NAGALAND
|
November 9, 2020 |
JIARUL HAQUE Vs. STATE OF ASSAM
|
January 20, 2020 |
JIBAN CANDRA BHARALUA Vs. STATE OF ASSAM
|
November 3, 2020 |
JITEN RAHANG
GAHC010036002020
THE GAUHATI HIGH COURT
(HIGH Vs. BISWADEEP BORAH
|
March 2, 2020 |
JITU KALITA Vs. STATE OF ASSAM
|
October 5, 2020 |
JITUMONI DAS
Vs. HIRAKJYOTI DAS
|
June 19, 2020 |
JITUMONI GOGOI Vs. STATE OF ASSAM
|
August 10, 2020 |
JOGESWAR TELI @ SAHU JORHAT Vs. STATE OF ASSAM
|
January 31, 2020 |
JOINAL ALI Vs. STATE OF ASSAM
|
February 7, 2020 |
JOMGUM PADU Vs. STATE OF A.P.
|
February 24, 2020 |
JOSEPH LALDINSANGA Vs. STATE OF MIZORAM
|
May 21, 2020 |
JOYNAL ABDIN MAZUMDER Vs. STATE OF ASSAM
|
February 14, 2020 |
JOYNAL ABEDIN LASKAR Vs. STATE OF ASSAM
|
August 11, 2020 |
JULFIKAR ALI Vs. SAJIA BEGUM
|
February 10, 2020 |
JUMBO PACKAGING INDUSTRIES Vs. UNION OF INDIA
|
August 17, 2020 |
JUNABOR SAIKIA Vs. STATE OF ASSAM
|
February 12, 2020 |
JUNEDHAR DOWARAH Vs. STATE OF ASSAM
|
February 10, 2020 |
JUNTI MEDHI Vs. STATE OF ASSAM
|
March 11, 2020 |
JYOTI KUMAR DAS Vs. STATE OF ASSAM
|
October 14, 2020 |
JYOTISH CHOUDHURY Vs. STATE OF ASSAM
|
June 16, 2020 |
JYOTISH MAHANTA Vs. STATE OF ASSAM
|
January 6, 2020 |
JYOTSNA KAKATI Vs. NORTHEAST FRONTIER RAILWAY
|
May 5, 2020 |
K MALSAWMTLUANGA Vs. STATE OF MIZORAM
|
February 25, 2020 |
K RINGZUALA
Vs. STATE OF MIZORAM
|
June 10, 2020 |
KABEL UDDIN TALUKDAR Vs. STATE OF ASSAM
|
October 19, 2020 |
KAHFA BENGIA Vs. STATE ELECTION COMMISSION OF ARUNACHAL PRADESH
|
December 11, 2020 |
KALEN DANGGEN Vs. STATE OF A P
|
March 17, 2020 |
KALPA THAKURIA Vs. STATE OF ASSAM
|
July 24, 2020 |
KALPANA BAISHYA Vs. STATE OF ASSAM
|
June 26, 2020 |
KALSANG LHUNDUP @ TSERING LHUNDUP Vs. STATE OF A P
|
February 4, 2020 |
KAMAL ARJYA Vs. STATE OF ASSAM
|
January 28, 2020 |
KAMAL JYOTI PAIT Vs. STATE OF ASSAM
|
October 1, 2020 |
KAMAL KUMAR DHANUKA Vs. STATE OF ASSAM
|
January 7, 2020 |
KAMAL TANTI Vs. STATE OF ASSAM
|
January 6, 2020 |
KAMAL UDDIN Vs. STATE OF ASSAM
|
October 29, 2020 |
KAMALSING BEY Vs. UNION OF INDIA
|
March 13, 2020 |
KAMESWAR BASUMATARY Vs. STATE OF ASSAM
|
February 20, 2020 |
KAMIL KANDULANA Vs. STATE OF ASSAM
|
May 15, 2020 |
KANAK DAS Vs. STATE OF ASSAM
|
March 5, 2020 |
KAPIL DAS Vs. STATE OF ASSAM
|
February 4, 2020 |
KAPILI NADI MATSHYAJIBI SAMITI LTD Vs. STATE OF ASSAM
|
February 20, 2020 |
KARAN MALAKAR Vs. STATE OF ASSAM
|
August 11, 2020 |
KARIM ALI Vs. STATE OF ASSAM
|
March 4, 2020 |
KARMA RAJGARH Vs. STATE OF ASSAM
|
February 13, 2020 |
KARTIK RAJWAR Vs. STATE OF ASSAM
|
February 3, 2020 |
KARUNA DEKA Vs. STATE OF ASSAM
|
June 26, 2020 |
KASIM ALI Vs. STATE OF ASSAM
|
March 26, 2020 |
KASIM UDDIN Vs. STATE OF ASSAM
|
August 20, 2020 |
KASTURI HAZARIKA RAJKHOWA Vs. STATE OF ASSAM
|
October 12, 2020 |
KATAHGURI MEEN SAMABAY SAMITY LTD Vs. STATE OF ASSAM
|
September 23, 2020 |
KATILEMLA Vs. STATE OF NAGALAND
|
June 29, 2020 |
KAYSWA BIBI Vs. STATE OF ASSAM
|
August 10, 2020 |
KAZIM UDDIN AHMED Vs. STATE OF ASSAM
|
June 12, 2020 |
KESHAB CH DEKA Vs. STATE OF ASSAM
|
November 5, 2020 |
KHAN BROTHERS Vs. STATE OF ASSAM
|
May 19, 2020 |
KHARIUL ISLAM Vs. MD ABDUS SATTAR
|
January 30, 2020 |
KHRAW K. NONGRUM Vs. STATE OF ASSAM
|
July 20, 2020 |
KHULAKPAM ANUSH KHAN @ ANUSH KHAN Vs. STATE OF ASSAM
|
February 11, 2020 |
KIRAN CHANDRA MASHAHARY Vs. STATE OF ASSAM
|
December 16, 2020 |
KIRON SARMAH Vs. STATE OF ASSAM
|
November 17, 2020 |
KISHOR CHOUDHURY Vs. STATE OF ASSAM
|
February 28, 2020 |
KISMAT ALI
GAHC010262182019
THE GAUHATI HIGH COURT
(HIGH COU Vs. UNION OF INDIA
|
March 4, 2020 |
KOMYOR BAME Vs. STATE OF AP
|
June 18, 2020 |
KRISHNA CHETRY Vs. STATE OF ASSAM
|
January 9, 2020 |
KRISHNA GOSH Vs. STATE OF ASSAM
|
March 26, 2020 |
KSHITISH CH. KARMAKAR Vs. ZAHIDUL HUSSAIN
|
February 18, 2020 |
KULSU BIBI Vs. STATE OF ASSAM
|
January 3, 2020 |
KUMAR ROADWAYS Vs. FOOD CORPORATION OF INDIA
|
December 11, 2020 |
KUSHAL KONWAR DEKA Vs. STATE OF ASSAM
|
October 19, 2020 |
KWSRANG DEBBARMA Vs. CHRISTIAN LITERATURE CENTRE
|
June 10, 2020 |
L DOULO BUILDERS AND SUPPLIERS CO PVT LTD Vs. NORTH EASTERN DEVELOPMENT FINANCE CORPORATION LTD
|
March 6, 2020 |
L. PREMCHANDRA SINGH Vs. UNION OF INDIA
|
August 5, 2020 |
L.LIRENTHUNG LOTHA Vs. STATE OF NAGALAND
|
February 27, 2020 |
LAISHRAM LOKENDRA SINGH Vs. UNION OF INDIA
|
May 18, 2020 |
LAKHAN KARMAKAR Vs. STATE OF ASSAM
|
January 6, 2020 |
LAKHESWAR TANTI Vs. STATE OF ASSAM
|
January 6, 2020 |
LAKHYADHAR KALITA Vs. STATE OF ASSAM
|
January 7, 2020 |
LALCHHANCHHUAHA Vs. STATE OF MIZORAM
|
May 14, 2020 |
LALDINGLIANI Vs. LALCHULLOVA
|
June 18, 2020 |
LALRINZUALI Vs. LALRAMTIAMA
|
March 13, 2020 |
LALRUATSANGA S/O ZALIANA CHHANGTE (L) Vs. STATE OF MIZORAM
|
February 3, 2020 |
LALTHANSANGI Vs. STATE OF MIZORAM
|
May 22, 2020 |
LALVENTHANGA Vs. STATE OF MIZORAM
|
April 20, 2020 |
LALZAWMLIANI Vs. UNION OF INDIA
|
July 17, 2020 |
LATA RAM SWARGIARY Vs. STATE OF ASSAM
|
February 3, 2020 |
LEENA MAJUMDAR Vs. STATE OF ASSAM
|
February 24, 2020 |
LEMKA PHARMACY Vs. STATE OF NAGALAND
|
February 3, 2020 |
LENPU Vs. STATE OF MIZORAM
|
August 28, 2020 |
LILAWATI PEGU Vs. STATE OF ASSAM
|
December 21, 2020 |
LOHIT CH. BARUAH Vs. ARUNA BARUAH
|
January 2, 2020 |
LOVELY SINGHA Vs. STATE OF ASSAM
|
December 15, 2020 |
LT. COL. ASHUTOSH TRIPATHI (RETD.) Vs. STATE OF ASSAM
|
May 29, 2020 |
M KOHIMA Vs. NAGA HOSPITAL AUTHORITY KOHIMA(NHAK)
|
February 6, 2020 |
M. MOANUNGBA JAMIR AND 15 ORS. Vs. STATE OF NAGALAND
|
February 7, 2020 |
M. S. DAWNGLIANA Vs. STATE OF MIZORAM
|
November 10, 2020 |
M/S. RENAISSANCE TRADERS Vs. STATE OF ASSAM
|
May 20, 2020 |
MADAN KALITA AND ORS. Vs. STATE OF ASSAM AND ANR.
|
January 10, 2020 |
MADARKHAT TEA COMPANY PVT LTD PURNANDA ROAD Vs. PUNJAB NATIONAL BANK DWARKA, NEW DELHI
|
September 3, 2020 |
MADHAB GOGOI Vs. STATE OF ASSAM
|
October 15, 2020 |
MADHUSMITA SAIKIA BORAH Vs. PRANABJYOTI BORAH
|
January 8, 2020 |
MADHYAM BARKHETRI BAHUMUKHI SAMABAY SAMITY LTD Vs. STATE OF ASSAM AND 3 ORS
|
August 25, 2020 |
MAFIJAR RAHMAN Vs. STATE OF ASSAM
|
March 26, 2020 |
MAFUZA RAHMAN Vs. STATE OF ASSAM
|
February 20, 2020 |
MAHAL BORO Vs. STATE OF ASSAM
|
January 23, 2020 |
MAHENDRA YADAV Vs. STATE OF ASSAM
|
August 28, 2020 |
MAHESH CHANDRA VERMA Vs. UNION OF INDIA
|
March 3, 2020 |
MAHESH SHARMA Vs. MASKARA TEA ESTATE
|
February 12, 2020 |
MAHMADUL ISLAM Vs. STATE OF ASSAM
|
July 14, 2020 |
MAHMUDUL HASSAN @ MAHAMUDUL HASSAN SIDDIK Vs. STATE OF ASSAM
|
March 17, 2020 |
MAHMUDUL ISLAM Vs. STATE OF ASSAM
|
May 18, 2020 |
MAIDUL ISLAM KHAN Vs. STATE OF ASSAM
|
November 3, 2020 |
MAJBUL ALI Vs. STATE OF ASSAM
|
September 22, 2020 |
MAJIDUL ISLAM Vs. STATE OF ASSAM
|
May 15, 2020 |
MAKHAN DUTTA Vs. STATE OF ASSAM
|
February 28, 2020 |
MALA DAS Vs. STATE OF ASSAM
|
June 19, 2020 |
MAMTA DEVI PUGALIA Vs. GAUHATI MUNICIPAL CORPORATION
|
March 4, 2020 |
MANASA INDUSTRIES Vs. STATE OF ASSAM
|
December 22, 2020 |
MANASA INDUSTRIES Vs. STATE OF ASSAM
|
December 15, 2020 |
MANATI BASUMATARY Vs. STATE OF ASSAM
|
January 30, 2020 |
MANIK DEV CHOUHAN Vs. STATE OF ASSAM
|
February 14, 2020 |
MANJIT DAS Vs. STATE OF ASSAM
|
June 17, 2020 |
MANJU MAJUMDAR
Vs. STATE OF ASSAM
|
June 17, 2020 |
MANKI BHUYAN Vs. STATE OF ASSAM
|
August 21, 2020 |
MANMITA BARMAN Vs. STATE OF ASSAM
|
December 22, 2020 |
MARBOM RIRAM Vs. BEPU RIRAM
|
January 21, 2020 |
MARIYAM KHATUN Vs. STATE OF ASSAM
|
November 2, 2020 |
MARTIN KUMAR SARKAR Vs. STATE OF ASSAM
|
November 3, 2020 |
MARYANGLA @ MERENREMLA Vs. STATE OF NAGALAND
|
February 3, 2020 |
MATLEBUDDIN AHMED Vs. UNION OF INDIA
|
November 10, 2020 |
MAYNAL HOQUE Vs. STATE OF ASSAM
|
March 20, 2020 |
MAZIBAR MIAH Vs. UNION OF INDIA
|
February 13, 2020 |
MAZIBUR RAHMAN Vs. STATE OF ASSAM
|
March 12, 2020 |
MAZID ALI Vs. STATE OF ASSAM
|
September 17, 2020 |
MD ABDUL MALEKR Vs. STATE OF ASSAM
|
January 28, 2020 |
MD AKKASH ALI TENDERER Vs. STATE OF ASSAM AND 5 ORS REP
|
September 23, 2020 |
MD EKABBAR ALI Vs. STATE OF ASSAM
|
February 4, 2020 |
MD HAFIJUR HAQUE Vs. MD MINAR HUSSAIN
|
March 24, 2020 |
MD IKRAM ALI Vs. STATE OF ASSAM
|
August 20, 2020 |
MD JALALUDDIN Vs. STATE OF ASSAM
|
June 26, 2020 |
MD MANZIL HUSSAIN Vs. STATE OF ASSAM
|
January 22, 2020 |
MD MIRJUM ALI @ MIJUN ALI Vs. STATE OF ASSAM
|
June 11, 2020 |
MD MUFTY ASHADULLAH Vs. SURESH KR DHANUKA
|
February 6, 2020 |
MD NAJIRUL ISLAM Vs. STATE OF ASSAM
|
February 4, 2020 |
MD NAZIM UDDIN Vs. STATE OF ASSAM
|
January 23, 2020 |
MD NURUL HAQUE LASKAR Vs. STATE OF ASSAM
|
January 9, 2020 |
MD RAHAM ALI Vs. STATE OF ASSAM
|
September 2, 2020 |
MD. ABDUL AHAD Vs. UNION OF INDIA
|
January 31, 2020 |
MD. AIJUL ISLAM @ AJIJUL ISLAM Vs. STATE OF ASSAM
|
March 11, 2020 |
MD. AMIR HAMZA Vs. STATE OF ASSAM
|
October 6, 2020 |
MD. ANOWAR HUSSAIN Vs. STATE OF ASSAM
|
January 7, 2020 |
MD. ASIF ALI Vs. STATE OF ASSAM
|
August 6, 2020 |
MD. ATIQUL ISLAM Vs. STATE OF ASSAM
|
October 16, 2020 |
MD. AYUB KHAN Vs. STATE OF ASSAM
|
July 30, 2020 |
MD. ISLAM ALI Vs. DIPU SARMA AND 5 ORS.
|
January 9, 2020 |
MD. JANIK ALI Vs. STATE OF ASSAM
|
July 20, 2020 |
MD. KAMAL KHAN Vs. STATE OF ASSAM
|
September 28, 2020 |
MD. KUDRAT ALI
GAHC010263652019
THE GAUHAT Vs. STATE OF ASSAM
|
March 5, 2020 |
MD. MEHBUB HUSSAIN LASKAR @ LILU Vs. STATE OF ASSAM
|
March 11, 2020 |
MD. MESER ALI Vs. STATE OF ASSAM
|
August 12, 2020 |
MD. MISHER ALI @ MESER ALI Vs. UNION OF INDIA
|
February 17, 2020 |
MD. MOSTAFA JAMAN Vs. STATE OF ASSAM
|
January 30, 2020 |
MD. MOZAMIL HAQUE Vs. STATE OF ASSAM
|
February 10, 2020 |
MD. RASIDUL ISLAM Vs. STATE OF ASSAM
|
August 31, 2020 |
MD. REAZ UDDIN AHMED Vs. STATE OF ASSAM
|
November 23, 2020 |
MD. SADDAM ALI Vs. STATE OF ASSAM
|
August 24, 2020 |
MD. SAH ALOM @ MD. SAH ALOM ALI Vs. STATE OF ASSAM
|
January 21, 2020 |
MD. SATTAR ALI Vs. UNION OF INDIA
|
March 5, 2020 |
MD. YAKUB ALI Vs. UNION OF INDIA
|
January 24, 2020 |
MD. ZAKIR HUSSAIN SARKAR Vs. STATE OF ASSAM
|
July 20, 2020 |
MD.RAHIM UDDIN LASKAR Vs. MD.RAHIM UDDIN LASKAR
|
March 11, 2020 |
MEGHA ENGINEERING AND INFRASTRUCTURES LTD Vs. OIL INDIA LTD
|
August 27, 2020 |
MES-281414 JULY BARUAH Vs. UNION OF INDIA
|
March 4, 2020 |
MHALELIE RIO Vs. GEINUO SOPFII, RESIDENT OF CHIECHAMA VILLAGE
|
February 7, 2020 |
MILAP CHAND BOTHRA Vs. STATE OF ASSAM
|
March 16, 2020 |
MILOO GOALA Vs. STATE OF ASSAM
|
February 10, 2020 |
MINA BEGUM Vs. STATE OF ASSAM
|
August 17, 2020 |
MINATI BASAK Vs. STATE OF ASSAM
|
July 20, 2020 |
MINTU OJHA Vs. STATE OF ASSAM
|
August 26, 2020 |
MIZANUR ISLAM Vs. STATE OF ASSAM
|
September 4, 2020 |
MIZANUR SK Vs. STATE OF ASSAM
|
July 23, 2020 |
MOCHADDIQUE ALI Vs. STATE OF ASSAM
|
July 29, 2020 |
MODI MUNDIPHARMA BEAUTY PRODUCTS PVT. LTD. Vs. UNION OF INDIA
|
October 5, 2020 |
MOGBUL HUSSAIN Vs. STATE OF ASSAM
|
June 17, 2020 |
MOHAMMAD ALI Vs. STATE OF ASSAM
|
February 26, 2020 |
MOHANLAL CHAUHAN Vs. STATE OF ASSAM
|
February 12, 2020 |
MOMI BALA ROY Vs. STATE OF ASSAM
|
December 1, 2020 |
MOMILA KHATUN Vs. UNION OF INDIA
|
June 19, 2020 |
MONOJ TALUKDAR Vs. STATE OF ASSAM
|
March 26, 2020 |
MONTU MORAN Vs. STATE OF ASSAM
|
August 5, 2020 |
MOON BASUMATARY Vs. STATE OF ASSAM
|
April 2, 2020 |
MOSARAF HUSSAIN Vs. STATE OF ASSAM
|
March 20, 2020 |
MOSSTT. SAMIRAN BIBI DHUBRI Vs. STATE OF ASSAM
|
February 17, 2020 |
MOTIOR RAHMAN Vs. STATE OF ASSAM
|
June 26, 2020 |
MOZIBAR RAHMAN Vs. STATE OF ASSAM
|
February 11, 2020 |
MRIDUL KUMAR NATH Vs. UNION OF INDIA
|
February 12, 2020 |
MRIDUL SONOWAL @ GUJARA Vs. STATE OF ASSAM
|
February 17, 2020 |
MRIGEN DEKA Vs. STATE OF ASSAM
|
January 28, 2020 |
MRINAL DAIMARI Vs. STATE OF ASSAM
|
May 14, 2020 |
MRINAL HAZARIKA Vs. STATE OF ASSAM
|
May 28, 2020 |
MRINAL KANTI ACHARYYA Vs. STATE OF ASSAM
|
December 7, 2020 |
MRS. NEHA HIMATSINGKA Vs. STATE OF ASSAM
|
July 16, 2020 |
MS. SARASWATI CHOUDHURY Vs. STATE OF ASSAM
|
July 20, 2020 |
MUBARAK ALI Vs. UNION OF INDIA
|
August 5, 2020 |
MUKACHIDUL@MUKSIK@MUKSINDIL ISLAM Vs. STATE OF AP
|
March 4, 2020 |
MUKUL NATH Vs. STATE OF ASSAM
|
April 29, 2020 |
MUKULUDDIN AHMED AND 8 ORS. Vs. STATE OF ASSAM
|
August 20, 2020 |
MUKUT RABHA Vs. STATE OF ASSAM
|
May 6, 2020 |
MUMTAZUL ISLAM @ MOMTAZUL ISLAM Vs. STATE OF ASSAM
|
February 20, 2020 |
MUNI RAI Vs. STATE OF MIZORAM
|
April 28, 2020 |
MUNINDRA BISWAS Vs. UNION OF INDIA
|
February 12, 2020 |
MUNMUN MURA Vs. STATE OF A P
|
February 19, 2020 |
MUNNI EFFA Vs. STATE OF ARUNACHAL PRADESH
|
December 17, 2020 |
MUSLIM ALI Vs. STATE OF ASSAM
|
March 2, 2020 |
MUSLIM ALI Vs. STATE OF ASSAM
|
August 10, 2020 |
MUSST ANOWARA BEGUM Vs. STATE OF ASSAM
|
February 24, 2020 |
MUSSTT SUFIA BEGUM Vs. MUSSTT SHAHINA BILKIS
|
March 3, 2020 |
MUSSTT. ANOWARA BEGUM BARBHUIYA Vs. STATE OF ASSAM
|
March 23, 2020 |
MUSTT ASMA KHATUN Vs. ABDUL KUDDUS AHMED
|
January 9, 2020 |
MUSTT. NAJMA BEGUM Vs. UNION OF INDIA
|
March 5, 2020 |
MUSTT. SAKINA KHATUN Vs. GOLAM SARWAR KHAN
|
January 7, 2020 |
NABA KR. CHUTIA Vs. STATE OF ASSAM
|
January 2, 2020 |
NABAJYOTI BARUAH Vs. ODI JERANG
|
February 14, 2020 |
NABAM PARIO Vs. STATE OF A P
|
March 4, 2020 |
NABAM TADE NAIK Vs. STATE OF A. P.
|
December 4, 2020 |
NABAM TAMA Vs. STATE OF A P
|
February 19, 2020 |
NABAM YAPI Vs. STATE OF AP
|
March 4, 2020 |
NABANITA LAHKAR Vs. STATE OF ASSAM
|
August 3, 2020 |
NABBESH ALI AHMED Vs. STATE OF ASSAM
|
February 27, 2020 |
NABIN D. SANGMA Vs. STATE OF ASSAM
|
August 27, 2020 |
NAGEN CHANDRA DAS Vs. STATE OF ASSAM
|
June 1, 2020 |
NAGIYA SULTANA MAZUMDER Vs. STATE OF ASSAM
|
November 24, 2020 |
NAJIMUDDIN CHOUDHARY Vs. STATE OF ASSAM
|
July 15, 2020 |
NANDA PRASAD SARMA Vs. STATE OF ASSAM
|
September 10, 2020 |
NANDALAL GARH Vs. STATE OF ASSAM
|
January 30, 2020 |
NANWANG RONRANG Vs. STATE OF ARUNACHAL PRADESH
|
June 29, 2020 |
NARAD URANG Vs. STATE OF ASSAM
|
July 15, 2020 |
NARAYAN CHANDRA DEY Vs. STATE OF ASSAM
|
March 18, 2020 |
NARENDRA KUMAR BISWAS Vs. HARENDRA MAZUMDAR
|
January 2, 2020 |
NARESH KUMAR Vs. STATE OF ASSAM
|
July 30, 2020 |
NARESH KUMAR SINHA Vs. UNION OF INDIA
|
October 12, 2020 |
NARESH SAHANI Vs. FOOD CORPORATION OF INDIA
|
November 11, 2020 |
NAROTTAM BARMAN Vs. SUMI SUTRADHAR
|
December 4, 2020 |
NASIR UDDIN ALI Vs. STATE OF ASSAM
|
August 31, 2020 |
NASIRUDDIN DEWAN Vs. STATE OF ASSAM
|
July 2, 2020 |
NATHU MUNDA Vs. STATE OF ASSAM
|
March 4, 2020 |
NATIONAL COMMISSION FOR PROTECTION OF CHILD RIGHTS Vs. STATE OF ARUNACHAL PRADESH
|
September 21, 2020 |
NATIONAL INS. CO. LTD. Vs. NOKENYANGER
|
June 25, 2020 |
NATIONAL INSURANCE CO LTD Vs. SUREN CH RAY
|
June 25, 2020 |
NATIONAL INSURANCE CO LTD Vs. HUSNA ARA BEGUM
|
March 5, 2020 |
NATIONAL INSURANCE CO LTD Vs. K. TUCHHUANA
|
November 9, 2020 |
NATIONAL INSURANCE COMPANY LIMITED Vs. PUSPA DEVI
|
February 3, 2020 |
NATIONAL PLYWOOD INDUSTRIES LTD Vs. UNION OF INDIA
|
February 17, 2020 |
NATIONAL SMALL INDUSTRIES CORPORATION LTD. Vs. ALLAHABAD BANK
|
December 1, 2020 |
NAUDHAN ALI Vs. STATE OF ASSAM
|
January 27, 2020 |
NAYAN DAIMARI
Vs. STATE OF ASSAM
|
June 19, 2020 |
NAYAN PRATIM SARMA Vs. STATE OF ASSAM
|
July 21, 2020 |
NAYAN UDDIN SHEIK Vs. STATE OF ASSAM
|
June 9, 2020 |
NAYAN UDDIN SHEIKH Vs. STATE OF ASSAM
|
March 3, 2020 |
NAYEB ALI
GAHC010152942017
THE GAUHATI HIGH COURT
(HIGH COURT Vs. UNION OF INDIA
|
March 5, 2020 |
NAZIR HUSSAIN LASKAR Vs. STATE OF ASSAM
|
February 27, 2020 |
NAZRUL ISLAM LASKAR Vs. STATE OF ASSAM
|
June 26, 2020 |
NEERAJ SONOWAL Vs. STATE OF ASSAM
|
August 14, 2020 |
NERSWN BORO Vs. STATE OF ASSAM
|
July 13, 2020 |
NETRA KAMAL GOSWAMI Vs. STATE OF ASSAM
|
February 5, 2020 |
NETRA KAMAL GOSWAMI Vs. STATE OF ASSAM
|
June 9, 2020 |
NEW BHARAT PHARMACEUTICALS Vs. STATE OF ASSAM
|
September 3, 2020 |
NEW INDIA ASSURANCE CO LTD Vs. MINOTI MULLICK
|
March 12, 2020 |
NEW INDIA ASSURANCE CO. LTD Vs. AJAY KUMAR GOYAL
|
February 26, 2020 |
NEW INDIA ASSURANCE CO. LTD. Vs. V.SIAMI W/O RASA CHOZAH
|
October 16, 2020 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SRI AJAY KUMAR GOYAL
|
February 26, 2020 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. JAGDISH PRASAD SING
|
January 28, 2020 |
NIHAR RANJAN HAZARIKA Vs. STATE OF ASSAM
|
December 18, 2020 |
NIJAM AHMED Vs. STATE OF ASSAM
|
July 22, 2020 |
NIKHIL CHANDRA DAS Vs. STATE OF ASSAM
|
February 25, 2020 |
NIKITA SUTAR MINOR Vs. STATE OF ASSAM
|
October 7, 2020 |
NILAMONI GOGOI Vs. STATE OF ASSAM
|
October 15, 2020 |
NILEN HAZARIKA Vs. STATE OF ASSAM
|
August 14, 2020 |
NILIMA ROY Vs. STATE OF ASSAM
|
March 2, 2020 |
NILOY BHUSAN SINGHA Vs. STATE OF ASSAM
|
October 9, 2020 |
NIPAN KALITA Vs. STATE OF ASSAM
|
July 22, 2020 |
NIPEN NATH Vs. STATE OF ASSAM
|
February 14, 2020 |
NIPENDRA KR DEKA Vs. STATE OF ASSAM
|
February 28, 2020 |
NIPU KALITA Vs. STATE OF ASSAM
|
March 18, 2020 |
NIRMAL BHUYAN Vs. GANGA KATAKY
|
February 24, 2020 |
NIRUPAMA DUTTA Vs. STATE OF ASSAM
|
December 7, 2020 |
NIZAM UDDIN BARBHUIYA Vs. STATE OF ASSAM
|
June 12, 2020 |
NOIDER ALI Vs. STATE OF ASSAM
|
June 26, 2020 |
NOLIRAM KRO Vs. STATE OF ASSAM
|
April 22, 2020 |
NOOR ISLAM Vs. STATE OF ASSAM
|
March 4, 2020 |
NOOR NAHAR JIYA Vs. STATE OF ASSAM
|
July 17, 2020 |
NORTH EAST PROGRESSIVE PIG FARMERS ASSOCIATION Vs. UNION OF INDIA
|
August 4, 2020 |
NORTHEAST FRONTIER RAILWAYS Vs. STATE OF NAGALAND
|
December 11, 2020 |
NORTHEASTERN CHEMICALS INDUSTRIES P. LTD Vs. ASSAM INDUSTRIES DEVELOPMENT CORPORATION LTD
|
June 2, 2020 |
NOWJUN BARUAH Vs. STATE OF ASSAM
|
March 6, 2020 |
NUR AHMED CHOUDHURY Vs. UNION OF INDIA
|
February 7, 2020 |
NUR BEGUM Vs. UNION OF INDIA
|
February 18, 2020 |
NUR ISLAM AHMED Vs. STATE OF ASSAM
|
August 24, 2020 |
NUZOTA SWURO Vs. THEYEVEYI NYEKHA
|
October 15, 2020 |
O.N.G.C. Vs. P.B. PAUL
|
January 2, 2020 |
OIL INDIA LIMITED Vs. ASIAN OIL FIELD SERVICES LIMITED
|
January 2, 2020 |
OM PRAKASH RATHI Vs. STATE OF ASSAM
|
November 19, 2020 |
ORIENTAL ENGINEERS Vs. STATE OF ASSAM AND 4 ORS REP
|
August 19, 2020 |
ORIENTAL INSURANCE CO LTD Vs. TLANGNGAIHZUALI
|
May 27, 2020 |
ORIENTAL INSURANCE CO LTD Vs. PINKU SAIKIA
|
February 18, 2020 |
ORIENTAL INSURANCE CO LTD Vs. JOGDUR RAHMAN
|
March 12, 2020 |
ORIENTAL INSURANCE CO LTD Vs. H LALCHAWIMAWIA
|
December 3, 2020 |
ORIENTAL INSURANCE COMPANY LTD Vs. HAMIDA BEGUM
|
February 11, 2020 |
ORIENTAL INSURANCE COMPANY LTD Vs. JON MAHANTA
|
November 5, 2020 |
ORIENTAL INSURANCE COMPANY LTD Vs. MONJUMA BEGUM
|
February 14, 2020 |
ORIENTAL INSURANCE COMPANY LTD. Vs. MISS MONJUMA BEGUM AND 6 ORS.
|
February 14, 2020 |
P. LALNUNTHARA Vs. STATE OF MIZORAM
|
November 6, 2020 |
P.NYANBEMO JAMI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 20, 2020 |
PABAN CHANDRA GOSWAMI Vs. STATE OF ASSAM
|
February 4, 2020 |
PABAN KUMAR NATH Vs. STATE OF ASSAM
|
February 24, 2020 |
PABITRA DAS Vs. STATE OF ASSAM
|
February 17, 2020 |
PADI BABY Vs. NABAM PARI
|
March 4, 2020 |
PADUM BARIK @ PAPU Vs. STATE OF ASSAM
|
February 6, 2020 |
PANESAR AGRICULTURE INDUSTRIES Vs. STATE OF ASSAM
|
December 16, 2020 |
PANIRAM BARMAN Vs. PRAFULLA CHANDRA
|
February 20, 2020 |
PANKAJ DAS Vs. GAJEN BAISHYA
|
January 22, 2020 |
PANKAJ LOOSON DUTTA Vs. STATE OF ASSAM
|
August 17, 2020 |
PANKAJ PRAKASH DEKA Vs. STATE OF ASSAM
|
February 27, 2020 |
PANKAJ PRAKASH DEKA Vs. STATE OF ASSAM
|
November 9, 2020 |
PARAG KALITA Vs. STATE OF ASSAM
|
September 25, 2020 |
PARBIN BABY Vs. STATE OF ASSAM
|
March 19, 2020 |
PARESH BHARALI AND 3 ORS. Vs. STATE OF ASSAM
|
May 12, 2020 |
PARIMAL DAS Vs. STATE OF TRIPURA
|
July 7, 2020 |
PARITOSH SAIKIA Vs. STATE OF ASSAM
|
January 30, 2020 |
PARUL MAJUMDAR LASKAR AND 4 ORS Vs. UNION OF INDIA
|
October 5, 2020 |
PATANJIT JARAMBUSA Vs. STATE OF ASSAM
|
September 16, 2020 |
PAYE MOSING Vs. NABA BORA
|
February 14, 2020 |
PDP STEELS LTD. Vs. UNION OF INDIA
|
October 21, 2020 |
PHATIK CHANDAR ROY Vs. UNION OF INDIA
|
August 4, 2020 |
PHATIK SONOWAL Vs. STATE OF ASSAM AND 3 ORS REP
|
August 27, 2020 |
PHUKAN DEKA Vs. STATE OF ASSAM
|
January 6, 2020 |
PINAK DEY Vs. STATE OF ASSAM
|
September 28, 2020 |
PINKU DAS Vs. STATE OF ASSAM
|
November 5, 2020 |
PINKU DEY Vs. STATE OF ASSAM
|
January 7, 2020 |
PINKU RAY
BONGAIGAON Vs. STATE OF ASSAM
|
February 27, 2020 |
POOJA PAUL CHOUDHURY Vs. ARNAB SAHA
|
May 11, 2020 |
POOJA PAUL CHOUDHURY Vs. ARNAB SAHA
|
May 12, 2020 |
POOJA SHARMA Vs. STATE OF ASSAM
|
November 19, 2020 |
PRABIN TALUKDAR Vs. STATE OF ASSAM
|
September 30, 2020 |
PRADIP KUMAR BASAK Vs. STATE OF ASSAM
|
July 9, 2020 |
PRADIP KUMAR BASAK Vs. STATE OF ASSAM
|
September 17, 2020 |
PRAHLAD CHANDRA DAS Vs. STATE OF ASSAM
|
July 17, 2020 |
PRAHLAD CHANDRA DAS S/O JATINDRA CH DAS Vs. STATE OF ASSAM
|
October 20, 2020 |
PRAMITA KEMPRAI Vs. SUBHANKAR HOJAI
|
May 5, 2020 |
PRAMOD KALITA Vs. ANIL KALITA
|
January 3, 2020 |
PRAN BORA Vs. AMINUL ISLAM
|
February 4, 2020 |
PRANAB HALOI Vs. STATE OF ASSAM
|
July 27, 2020 |
PRANABJYOTI SONOWAL GOGOI
Vs. OIL AND NATURAL GAS CORPORATION LTD.
|
March 5, 2020 |
PRANIP KOCHARI Vs. STATE OF ASSAM
|
July 22, 2020 |
PRANITA DAS Vs. STATE OF ASSAM
|
November 10, 2020 |
PRANJAL BORAH Vs. JONMONI BHUYAN BORAH
|
June 3, 2020 |
PRANOY BORDOLOI Vs. STATE OF ASSAM
|
June 9, 2020 |
PRANSIS WILLIAM AND ANR. Vs. MIR ALFAZ ALI, MANISH CHOUDHURY
|
January 3, 2020 |
PRASANTA CH NATH Vs. STATE OF ASSAM
|
December 8, 2020 |
PRASENJIT DAS Vs. STATE OF ASSAM
|
October 5, 2020 |
PRAVIN JAIN Vs. STATE OF ASSAM
|
February 5, 2020 |
PREETI KRISHNA ACHARYA Vs. STATE OF ASSAM
|
August 21, 2020 |
PREMA BAGLARY Vs. STATE OF ASSAM
|
January 10, 2020 |
PRIYALATA KONWAR Vs. STATE OF ASSAM
|
February 17, 2020 |
PRONOY RANJAN BORGOHAIN Vs. ALPANA LAHON
|
March 11, 2020 |
PURANA SONAI Vs. STATE OF ASSAM
|
March 17, 2020 |
PURVANCHAL COMMUNICATION PVT. LTD. Vs. STATE OF ASSAM
|
February 18, 2020 |
PUTU GOGOI Vs. STATE OF ASSAM
|
September 8, 2020 |
PUTUL DUTTA Vs. STATE OF ASSAM
|
March 5, 2020 |
R VANLALTANA Vs. STATE OF MIZORAM
|
February 25, 2020 |
R. VANSANGA Vs. STATE OF MIZORAM
|
February 4, 2020 |
RABEN RAY Vs. STATE OF ASSAM
|
July 23, 2020 |
RABI KARMAKAR Vs. STATE OF ASSAM
|
February 12, 2020 |
RABINDRA CHOUDHURY Vs. STATE OF ASSAM
|
March 4, 2020 |
RAFIKUL ISLAM Vs. STATE OF ASSAM
|
February 5, 2020 |
RAFWT KHUGUR BRAHMA Vs. STATE OF ASSAM
|
September 18, 2020 |
RAHENDRA BAGLARI Vs. SUB-DIVISIONAL JUDICIAL MAGISTRATE (M)
|
September 15, 2020 |
RAHIM UDDIN LASKAR Vs. RAHIM UDDIN LASKAR
|
March 11, 2020 |
RAHUL KALITA Vs. STATE OF ASSAM
|
September 3, 2020 |
RAHUL RAHA Vs. STATE OF ASSAM
|
June 16, 2020 |
RAIFUDDIN ALI Vs. STATE OF ASSAM
|
March 12, 2020 |
RAINA BEGUM Vs. UNION OF INDIA
|
September 10, 2020 |
RAITANI ENGINEERING WORKS
GAHC010131932018 Vs. UNION OF INDIA
|
March 2, 2020 |
RAJA JALAN Vs. STATE OF ASSAM
|
June 5, 2020 |
RAJDEEP DAS Vs. UNION OF INDIA
|
December 7, 2020 |
RAJDEEP NATH Vs. STATE OF ASSAM
|
May 14, 2020 |
RAJEEV RANJAN KUMAR SINGH Vs. UNION OF INDIA
|
February 27, 2020 |
RAJESH SAIKIA Vs. STATE OF ASSAM
|
January 23, 2020 |
RAJIB ALI @ DHAN ALI Vs. STATE OF ASSAM
|
March 2, 2020 |
RAJIB BORDOLOI Vs. STATE OF ASSAM
|
May 14, 2020 |
RAJIB CHAKRABORTY Vs. LEENA MAZUMDAR
|
February 24, 2020 |
RAJIV KR. SINGH Vs. STATE OF ASSAM
|
July 23, 2020 |
RAJU BORUAH Vs. STATE OF ASSAM
|
August 7, 2020 |
RAJU CHAKRABORTY AND 58 ORS SON OF LATE SATYESH CHKRABORTY Vs. STATE OF ASSAM AND 5 ORS REP
|
September 4, 2020 |
RAJU SAIKIA Vs. STATE OF ASSAM
|
February 11, 2020 |
RAKESH KUMAR Vs. FOOD CORPORATION OF INDIA AND 3 ORS
|
September 14, 2020 |
RAKESH KUMAR PAUL Vs. STATE OF ASSAM
|
September 2, 2020 |
RAKESH KUMAR PAUL Vs. STATE OF ASSAM
|
February 18, 2020 |
RAKHI PAUL Vs. AMIT PAUL
|
April 30, 2020 |
RAM BAHADUR NIRALA CHETRY Vs. STATE OF ASSAM
|
November 17, 2020 |
RAM BISWAS Vs. UNION OF INDIA
|
January 31, 2020 |
RAMAYAN BASFOR Vs. STATE OF ASSAM
|
August 27, 2020 |
RAMENDRA NATH BAISHYA Vs. STATE OF ASSAM
|
January 28, 2020 |
RAMESH MURA Vs. STATE OF ASSAM
|
July 14, 2020 |
RAMESH VERMA @ RAMESH PROZA Vs. STATE OF ASSAM
|
June 3, 2020 |
RAMU BISWAKARMA Vs. STATE OF ASSAM
|
July 13, 2020 |
RANA SAIDUR ZAMAN Vs. STATE OF ASSAM
|
September 22, 2020 |
RANAJYOTI PAYUM Vs. STATE OF ASSAM
|
December 1, 2020 |
RANGDULAL DEY Vs. STATE OF ASSAM
|
February 7, 2020 |
RANGLUWA INDUSTRIAL PRODUCTS PVT LTD RANGLUWA Vs. STATE OF ASSAM
|
September 3, 2020 |
RANJAN DAIMARI
GAHC010116702019
THE GAUHATI HIGH COURT Vs. CENTRAL BUREAU
|
March 5, 2020 |
RANJAN DEBNATH Vs. STATE OF ASSAM
|
March 12, 2020 |
RANJAN DUTTA KALITA Vs. STATE OF ASSAM
|
November 17, 2020 |
RANJIT BARUAH Vs. STATE OF ASSAM
|
July 20, 2020 |
RANJIT KUMAR NATH Vs. STATE OF ASSAM
|
February 20, 2020 |
RASHIDUL AHMED Vs. STATE OF ASSAM
|
August 27, 2020 |
RASHIK SK. Vs. STATE OF ASSAM
|
February 24, 2020 |
RASIDA BEGUM Vs. UNION OF INDIA
|
March 2, 2020 |
RATAN CHANDRA GOGOI Vs. STATE OF ASSAM
|
April 28, 2020 |
RATIA BORDOLOI Vs. STATE OF ASSAM
|
November 9, 2020 |
REGIONAL MANAGER, CENTRAL BANK OF INDIA Vs. REBATI DAS
|
August 3, 2020 |
REKIBUDDIN AHMED Vs. STATE OF ASSAM
|
September 28, 2020 |
REKMAN CHOUDHURY Vs. STATE OF ASSAM
|
February 6, 2020 |
REKMAN CHOUDHURY Vs. STATE OF ASSAM
|
January 30, 2020 |
RELIANCE GENERAL INSURANCE CO LTD Vs. BHARATI KATHAR
|
February 19, 2020 |
RENU DAS Vs. BHASKAR DAS
|
September 17, 2020 |
REZAUL ISLAM @ NASER Vs. STATE OF ASSAM
|
February 19, 2020 |
RINKU DUTTA Vs. STATE OF ASSAM
|
May 18, 2020 |
RISHIRAJ KAUNDINYA Vs. STATE OF ASSAM
|
July 17, 2020 |
RISHIRAJ KAUNDINYA Vs. STATE OF ASSAM
|
July 28, 2020 |
RITA DAS MOZUMDAR Vs. STATE OF ASSAM
|
January 7, 2020 |
RITA MECH Vs. STATE OF ASSAM
|
July 16, 2020 |
ROBIAL HOQUE AND 5 ORS. Vs. STATE OF ASSAM
|
January 8, 2020 |
ROBIN GOGOI Vs. STATE OF ASSAM
|
January 7, 2020 |
ROHIM UDDIN Vs. STATE OF ASSAM
|
July 21, 2020 |
ROHINI GOGOI
Vs. STATE OF ASSAM
|
June 23, 2020 |
ROHINI PHANGCHOPI Vs. STATE OF ASSAM
|
January 24, 2020 |
ROHIT MELE Vs. STATE OF AP
|
January 24, 2020 |
RONGURA, Vs. STATE OF MIZORAM
|
October 16, 2020 |
ROSHAN BANIYA Vs. STATE OF ASSAM
|
May 14, 2020 |
ROSNA BEGUM @ RESMA BEGUM AND 2 ORS. Vs. STATE OF ASSAM
|
May 4, 2020 |
ROUSAN ARA BEGUM Vs. STATE OF ASSAM
|
August 12, 2020 |
RSVCPL AKG JV Vs. UNION OF INDIA
|
June 3, 2020 |
RUBUL ALI Vs. UNION OF INDIA
|
November 23, 2020 |
RUBUL DULIA Vs. STATE OF ASSAM
|
September 4, 2020 |
RUDRA BORA Vs. JURI BHUYAN BORA
|
January 8, 2020 |
RUKUVOTO RINGA Vs. N.KOTISWAR SINGH, S.HUKATO SWU
|
June 26, 2020 |
RUNUMI DEVI Vs. HARADHAN SARMA
|
March 12, 2020 |
RUPAM HALOI Vs. STATE OF ASSAM
|
July 2, 2020 |
RUPAM PAUL Vs. STATE OF ASSAM
|
June 3, 2020 |
RUPJAN BEGUM Vs. MINABALA DAS
|
January 20, 2020 |
RUSHIA BEGUM Vs. STATE OF ASSAM
|
November 25, 2020 |
RUTH JOAN SINGHA Vs. STATE OF ASSAM
|
December 3, 2020 |
S M CEMENT INDUSTRIES Vs. ASSAM POWER DISTRIBUTION COMPANY LTD AND 2 ORS
|
September 11, 2020 |
S. I. C. LALRAMTLUANGA Vs. STATE OF MIZORAM
|
February 4, 2020 |
SABITA DAS Vs. STATE OF ASSAM
|
November 26, 2020 |
SABITABALA MANDAL Vs. STATE OF ASSAM
|
March 19, 2020 |
SABITRI BRAHMA Vs. UNION OF INDIA
|
March 13, 2020 |
SACHIN SEN Vs. STATE OF ASSAM
|
August 24, 2020 |
SADDAM AHMED MAZUMDER Vs. STATE OF ASSAM
|
February 20, 2020 |
SADDAM HUSSAIN AND 6 ORS. Vs. STATE OF ASSAM
|
July 29, 2020 |
SADHAN BISWAS Vs. UNION OF INDIA
|
March 5, 2020 |
SADULLA SHEIKH Vs. STATE OF ASSAM
|
February 10, 2020 |
SAFIKUL ALI Vs. STATE OF ASSAM
|
August 10, 2020 |
SAFIQUL AHMED Vs. STATE OF ASSAM
|
September 3, 2020 |
SAFIQUL ISLAM Vs. STATE OF ASSAM
|
June 18, 2020 |
SAGAR DAS Vs. STATE OF ASSAM
|
August 19, 2020 |
SAHABUDDIN Vs. STATE OF ASSAM
|
August 17, 2020 |
SAHIDUL ALI Vs. STATE OF ASSAM
|
August 13, 2020 |
SAHIDUL ALI Vs. STATE OF ASSAM
|
October 28, 2020 |
SAHIDUL ISLAM Vs. STATE OF ASSAM
|
May 8, 2020 |
SAHJAHAN ALI Vs. STATE OF ASSAM
|
July 28, 2020 |
SAIFUDDIN AHMED Vs. STATE OF ASSAM
|
July 21, 2020 |
SAIFUDDIN AHMED Vs. STATE OF ASSAM
|
July 9, 2020 |
SAIYED ALI SHEIKH Vs. STATE OF ASSAM
|
August 24, 2020 |
SAJID HUSSAIN Vs. STATE OF ASSAM
|
September 22, 2020 |
SAMAR KARMAKAR Vs. STATE OF ASSAM
|
February 25, 2020 |
SAMEDUR RAHMAN Vs. STATE OF ASSAM
|
February 12, 2020 |
SAMEDUR RAHMAN Vs. STATE OF ASSAM
|
November 9, 2020 |
SAMIR HUSSAIN LASKAR Vs. STATE OF ASSAM
|
March 3, 2020 |
SAMIR KUMAR GUPTA Vs. STATE OF ASSAM
|
July 29, 2020 |
SAMIRAN BIBI Vs. STATE OF ASSAM
|
February 17, 2020 |
SAMSUL ALAM Vs. STATE OF ASSAM
|
June 8, 2020 |
SANATAN SATNAMI Vs. STATE OF ASSAM
|
February 27, 2020 |
SANDHYA DEY Vs. UNION OF INDIA
|
June 18, 2020 |
SANDHYA RANI GHOSH Vs. UNION OF INDIA
|
October 14, 2020 |
SANGITA CHOPRA Vs. STATE OF ASSAM
|
November 19, 2020 |
SANJAY DAS Vs. STATE OF ASSAM
|
January 10, 2020 |
SANJAY MALAKAR @ BHUTO
Vs. STATE OF ASSAM
|
February 27, 2020 |
SANJEEV BAITHA Vs. STATE OF ASSAM
|
May 26, 2020 |
SANJEEV SINGH Vs. STATE OF ASSAM
|
August 14, 2020 |
SANJIB BHATTACHARJEE Vs. ASSAM UNIVERSITY
|
April 20, 2020 |
SANJIB SARMA Vs. BABITA SARMA
|
February 18, 2020 |
SANJIV GOGOI Vs. STATE OF ASSAM
|
May 29, 2020 |
SANJU BHUJEL
Vs. STATE OF ASSAM
|
February 14, 2020 |
SANKAR NATH Vs. STATE OF ASSAM
|
June 12, 2020 |
SANOWAR ALI Vs. STATE OF ASSAM
|
March 26, 2020 |
SANWARMAL SINGHANIA Vs. STATE OF ASSAM
|
February 11, 2020 |
SARAT CHANDRA NATH Vs. BHARATI DEVI
|
February 14, 2020 |
SARFRAJ AHMED Vs. STATE OF ASSAM
|
June 18, 2020 |
SAZZADUR RAHMAN Vs. STATE OF ASSAM
|
June 2, 2020 |
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. ASSAM COMPANY INDIA LTD
|
March 4, 2020 |
SEKHAR RANJAN NATH Vs. STATE OF ASSAM
|
June 18, 2020 |
SENBO - NAYAK Vs. UNION OF INDIA
|
June 17, 2020 |
SH C LAIHLO Vs. STATE OF MIZORAM
|
May 22, 2020 |
SH. J. LALRUATSANGA Vs. STATE OF MIZORAM
|
September 16, 2020 |
SH. K. RINGZUALA Vs. NELSON SAILO
|
June 10, 2020 |
SH. LALENGLIANA Vs. STATE OF MIZORAM
|
July 22, 2020 |
SH. LALFAMKIMA Vs. STATE OF MIZORAM
|
February 18, 2020 |
SH. LALHRIATTLUANGA Vs. STATE OF MIZORAM
|
September 21, 2020 |
SH. ROLIANTHUAMA Vs. STATE OF MIZORAM
|
July 31, 2020 |
SH. SHAMBU Vs. STATE OF MIZORAM
|
May 19, 2020 |
SHABILAL CHETRY Vs. STATE OF ASSAM
|
July 15, 2020 |
SHAHA ALI @ SAHA ALI Vs. UNION OF INDIA
|
January 20, 2020 |
SHAHIDUL HOQUE Vs. STATE OF ASSAM
|
October 28, 2020 |
SHAILENDRA KUMAR SARAWGI Vs. UNION OF INDIA
|
February 7, 2020 |
SHAKIRUL ISLAM Vs. STATE OF ASSAM
|
June 22, 2020 |
SHANTI RANJAN BISWAS Vs. STATE OF ASSAM
|
February 7, 2020 |
SHARIFA KHATUN @ SARIFA BIBI Vs. STATE OF ASSAM
|
January 8, 2020 |
SHASHI MOHAN DAS Vs. STATE OF ASSAM
|
July 28, 2020 |
SHIVA NATH KALITA Vs. STATE OF ASSAM
|
February 6, 2020 |
SHOMSUL ALOM Vs. STATE OF MIZORAM
|
July 2, 2020 |
SHONA ULLAH SHEIKH Vs. STATE OF ASSAM
|
February 4, 2020 |
SHRISTI DEKA, Vs. STATE OF ASSAM
|
December 22, 2020 |
SHYAM KISHORE SINHA Vs. STATE OF ASSAM
|
July 27, 2020 |
SIBA PRASAD BARUAH Vs. STATE OF ASSAM
|
July 23, 2020 |
SIBA PRASAD SHARMAH Vs. STATE OF ASSAM
|
July 24, 2020 |
SIBENDRA NATH ROY @ SIBEN ROY Vs. STATE OF ASSAM
|
May 4, 2020 |
SIDDARTHA GHOSH Vs. STATE OF ASSAM
|
February 20, 2020 |
SIDDHARTHA NARAYAN SARKER Vs. STATE OF ASSAM
|
August 26, 2020 |
SIMANTA CHIRING Vs. STATE OF ASSAM
|
January 30, 2020 |
SING TERRANG Vs. STATE OF ASSAM
|
February 5, 2020 |
SING TERRANG Vs. STATE OF ASSAM
|
February 3, 2020 |
SINGCHUNG VILLAGE CONCIL LAND MANAGEMENT COMMITTEE Vs. UNION OF INDIA
|
June 17, 2020 |
SINGH CYCLE STORE A PARTNERSHIP FIRM Vs. STATE OF ASSAM
|
October 21, 2020 |
SITARAM PEGU Vs. STATE OF ASSAM
|
August 4, 2020 |
SMTI KHETOLI YUPTHOMI Vs. STATE OF A.P.
|
February 16, 2020 |
SMTI NGURANG YAGIAM Vs. STATE OF A P
|
January 17, 2020 |
SMTI RUBI KONWAR HAZARIKA @ RUBI HAZARIKA Vs. STATE OF ASSAM
|
June 5, 2020 |
SMTI UTPALA KAUR CHOUDHURY Vs. MRIDUL CHOUDHURY
|
February 13, 2020 |
SMTI ZANABANI TUNGOE Vs. STATE OF NAGALAND
|
July 3, 2020 |
SMTI. JYOTSNA KAKATI Vs. NORTHEAST FRONTIER RAILWAY
|
April 24, 2020 |
SOFIQUE UDDIN AHMED Vs. NUR ISLAM
|
February 7, 2020 |
SOHIDUL ALI GOALPARA Vs. STATE OF ASSAM
|
February 5, 2020 |
SOLEMON ALI Vs. STATE OF ASSAM
|
July 14, 2020 |
SOM SOREN CHIRANG Vs. STATE OF ASSAM
|
February 25, 2020 |
SOMA CHAKRABORTY Vs. STATE OF ASSAM
|
March 6, 2020 |
SOMA SURIN Vs. STATE OF ASSAM
|
February 18, 2020 |
SOMUDRA MORAN Vs. STATE OF ASSAM
|
January 8, 2020 |
SONA ULLAH Vs. STATE OF ASSAM
|
October 13, 2020 |
SONALI SAIKIA MECH
GAHC010037872020
THE GAUHAT Vs. UNITED INDIA INSURANCE CO. LTD
|
March 3, 2020 |
SONARAM PATHAK Vs. STATE OF ASSAM
|
February 25, 2020 |
SONOWAR HUSSAIN Vs. STATE OF ASSAM
|
July 21, 2020 |
SORAB ALI SK. Vs. STATE OF ASSAM
|
August 27, 2020 |
SOUMITRA CHOWDHURY Vs. STATE OF ASSAM
|
April 2, 2020 |
SRI GOPAL SAHA AND 8 ORS. Vs. STATE OF ASSAM
|
February 27, 2020 |
SRI HEMEN GOGOI Vs. STATE OF ASSAM
|
August 6, 2020 |
SRI JINTU PHUKAN Vs. STATE OF ASSAM
|
August 7, 2020 |
SRI JITLAL MAHATO Vs. STATE OF ASSAM
|
January 21, 2020 |
SRI MANZOOR ALAM Vs. ILA PATHAK
|
February 11, 2020 |
SRI RATAN NAYAK Vs. STATE OF ASSAM
|
June 22, 2020 |
STATE BANK OF INDIA AND 3 ORS. Vs. KUNAL GUPTA
|
March 20, 2020 |
STATE OF AP Vs. SODE POTOM
|
December 14, 2020 |
STATE OF AP Vs. CHOLINGSO KORA
|
December 14, 2020 |
STATE OF AP Vs. MIHIN LALING
|
July 1, 2020 |
STATE OF ASSAM Vs. BHABATOSH KUMAR ROY
|
September 23, 2020 |
STATE OF ASSAM Vs. VICKY KUMAR PATEL
|
December 15, 2020 |
STATE OF ASSAM Vs. SMTI KAKUMONI BORAH
|
February 6, 2020 |
STATE OF ASSAM Vs. A.B.C TEA WORKERS WELFARE SERVICE AREA OFFICER
|
February 13, 2020 |
STATE OF ASSAM Vs. BHABATOSH KUMAR ROY
|
September 29, 2020 |
STATE OF MIZORAM Vs. LALREMSIAMA S/O LALNGAIHAWMA, HMAR VENG
|
February 3, 2020 |
STATE OF MIZORAM Vs. K ZORAMMUANA (GRADE-III DRIVER E&N DEPT)
|
October 16, 2020 |
STATE OF MIZORAM Vs. VANTHANGLIANA
|
July 2, 2020 |
STATE OF MIZORAM Vs. KAPNGHINGI
|
June 25, 2020 |
STATE OF MIZORAM Vs. K. RINGZUALA
|
July 10, 2020 |
STATE OF NAGALAND Vs. VINOKA CHISHI
|
December 4, 2020 |
STATE OF NAGALAND Vs. RIPU DAMAN SINGH
|
October 1, 2020 |
STATE OF NAGALAND Vs. VINOKA CHISHI
|
November 10, 2020 |
STATE THE NATIONAL INVESTIGATION AGENCY Vs. AKHIL GOGOI
|
April 7, 2020 |
STUDIO NILIMA COLLABORATIVE
GAHC010054902017
THE GAUHATI HIGH C Vs. STATE OF ASSAM
|
March 4, 2020 |
STUTI PARASHAR Vs. STATE OF ASSAM
|
February 11, 2020 |
SUBANSIRI LOWR H.E. PROJECT CONSTRACT BASIS WORKERS UNION AND 2 ORS. Vs. NATIONAL HYDROELECTRIC POWR CORPORATION LTD. AND 18 ORS
|
February 28, 2020 |
SUBHASH @ SUBASH DEB NATH Vs. ON DEATH OF BISHNUPADA SAHA
|
February 14, 2020 |
SUDHINDRA DAS Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD AND 2 ORS CHACHAL, VIP ROAD, GUWAHATI, KAMRUP(M) DISTRICT, ASSAM
|
August 5, 2020 |
SUFIA KHATUN Vs. UNION OF INDIA
|
February 25, 2020 |
SUJIT MANKI Vs. STATE OF ASSAM
|
February 27, 2020 |
SUKDEO KURMI Vs. STATE OF ASSAM
|
July 14, 2020 |
SUKLESWAR KAKATI Vs. STATE OF ASSAM
|
January 6, 2020 |
SUKUMAR CHANDRA HALDAR Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED
|
November 17, 2020 |
SUKUMAR MACHAHARY Vs. MINAKSHI DOIMARY
|
January 6, 2020 |
SUNANDA DAS@SUNENDRA DAS Vs. STATE OF ASSAM
|
March 3, 2020 |
SUNIL DAS Vs. UNION OF INDIA
|
May 20, 2020 |
SUNIL RAJBONGSHI Vs. STATE OF ASSAM
|
November 25, 2020 |
SUNIL RAVA Vs. STATE OF ASSAM
|
February 20, 2020 |
SUPAI MUNDA Vs. STATE OF ASSAM
|
February 28, 2020 |
SURABHI BHATTACHARYYA Vs. STATE OF ASSAM
|
December 22, 2020 |
SUREN BORAH Vs. GANGA KATAKY
|
February 24, 2020 |
SURERSH KUMAR JAIN Vs. UNION OF INDIA
|
May 11, 2020 |
SURESH SAIKIA Vs. STATE OF ASSAM
|
May 20, 2020 |
SURUJ ALI Vs. STATE OF ASSAM
|
September 25, 2020 |
SURYA PHUKAN Vs. STATE OF ASSAM
|
July 14, 2020 |
SUSHANTA DAS Vs. STATE OF ASSAM
|
March 23, 2020 |
SUSHIL CHANDRA SINGHA Vs. STATE OF ASSAM
|
March 11, 2020 |
SUSHIL KUMAR BASUMATARY Vs. STATE OF ASSAM
|
February 24, 2020 |
SUSHIL TIMBER Vs. STATE OF ASSAM
|
January 7, 2020 |
SUSMITA DAS
GAHC010196632019
THE GAUHATI HIGH COURT Vs. STATE OF ASSAM
|
March 4, 2020 |
SWARASWATI HALOI AND 3 ORS. Vs. UNION OF INDIA
|
March 17, 2020 |
SWASTIK INSTITUTE OF TECHNOLOGY Vs. STATE OF ASSAM
|
March 2, 2020 |
SYED HAMIDUR RAHMAN Vs. STATE OF ASSAM
|
January 7, 2020 |
SYED MD SAHARUK ALOM Vs. STATE OF ASSAM
|
March 4, 2020 |
SYED NAIMUDDIN AHMED Vs. SAYEDUR RAHMAN
|
March 4, 2020 |
SYED RIAZUL HAQUE Vs. STATE OF ASSAM
|
June 26, 2020 |
TABA TAGAR Vs. STATE OF ARUNACHAL PRADESH
|
September 3, 2020 |
TABU RAM PEGU S/O- LATE KHAGESWAR PEGU Vs. PUNAMJIT NATH APS
|
September 29, 2020 |
TADAR TANG Vs. STATE OF A P
|
February 25, 2020 |
TAGAM DONG Vs. GOVERNMENT OF ARUNACHAL PRADESH
|
January 7, 2020 |
TAIZUDDIN AHMED AND 2 ORS. Vs. STATE OF ASSAM
|
February 10, 2020 |
TANMAY JYOTI MAHANTA Vs. STATE OF ASSAM
|
September 3, 2020 |
TAP PUNU Vs. S.SERTO, NANI TAGIA
|
May 22, 2020 |
TAPAN KUMAR DAS Vs. STATE OF ASSAM
|
March 13, 2020 |
TARH TANIO Vs. STATE OF A P
|
February 4, 2020 |
TARIFUL ISLAM Vs. STATE OF ASSAM
|
August 10, 2020 |
TARING TAMUK Vs. STATE OF AP
|
March 5, 2020 |
TASAR SINGKOM Vs. STATE OF A P
|
January 17, 2020 |
TASSO SIRA Vs. STATE OF A P
|
March 13, 2020 |
TAYBUR RAHMAN MAZUMDER Vs. STATE OF ASSAM
|
March 26, 2020 |
TECHI TADAM Vs. STATE OF ARUNACHAL PRADESH
|
May 21, 2020 |
TEMSUWABANG LONGCHAR Vs. STATE OF NAGALAND
|
January 24, 2020 |
TH. MANISANA SINGHA Vs. STATE OF ASSAM
|
March 30, 2020 |
THANESWAR RABHA Vs. STATE OF ASSAM
|
January 7, 2020 |
THREE LEAVES (INDIA) PVT. LTD. Vs. UNION OF INDIA
|
May 12, 2020 |
TIKU ALI Vs. STATE OF ASSAM
|
October 8, 2020 |
TINKU MAGOR @ KAITA Vs. STATE OF ASSAM
|
February 17, 2020 |
TITUL BARUAH Vs. STATE OF ASSAM
|
March 5, 2020 |
TOFIZ UDDIN Vs. EUSOB ALI
|
March 4, 2020 |
TOKO KACH Vs. TECHI TALITA
|
March 9, 2020 |
TOMSER ALI Vs. STATE OF ASSAM
|
May 6, 2020 |
TONGONAGAON TEA CO. LTD. Vs. UTTAM DAS
|
March 24, 2020 |
TRISHNA SARKAR Vs. STATE OF ASSAM
|
October 15, 2020 |
TUHINA DEVI Vs. STATE OF ASSAM
|
August 4, 2020 |
TUMGE BASAR Vs. STATE OF A P
|
March 11, 2020 |
UMASHANKAR TANTI Vs. STATE OF ASSAM
|
July 23, 2020 |
UMESH KALITA Vs. DILIP KUMAR DAS
|
August 31, 2020 |
UNION OF INDIA Vs. SH.V.L.MUANA
|
June 2, 2020 |
UNION OF INDIA Vs. LALMUANKIMI
|
May 20, 2020 |
UNION OF INDIA Vs. V L MUANA
|
May 20, 2020 |
UNION OF INDIA Vs. GAURIPRAVA KALITA
|
February 13, 2020 |
UNION OF INDIA Vs. BALWINDER SINGH
|
March 2, 2020 |
UNION OF INDIA Vs. JALIL ALI
|
July 13, 2020 |
UNION OF INDIA Vs. LUCY NGURCHHAWNI
|
June 2, 2020 |
UNION OF INDIA Vs. BIAKKUNGI
|
July 30, 2020 |
UNION OF INDIA Vs. ASHIM BORA
|
February 26, 2020 |
UNION OF INDIA Vs. BIAKKUNGI
|
June 2, 2020 |
UNION OF INDIA Vs. INDIAN OIL CORPORATION LTD
|
May 21, 2020 |
UNION OF INDIA Vs. ABDUL SALAM
|
February 17, 2020 |
UNION OF INDIA Vs. JATIN CHANDRA KALITA
|
December 17, 2020 |
UNION OF INDIA AND 2 ORS. Vs. PRESTRESSED UDHOG BUILWORTH PVT. LTD.
|
January 8, 2020 |
UNION OF INDIA, NORTH EAST FRONTIER RAILWAY, GUWAHATI, MALIGAON, ASSAM Vs. ON THE DEATH OF BANESWAR DAS HIS LEGAL HEIR MANJU DAS
|
September 28, 2020 |
UNITED INDIA INSURANCE Vs. ABDUL HALIM
|
December 11, 2020 |
UNITED INDIA INSURANCE CO. LTD. Vs. KAVE PHANG CHOPI
|
March 17, 2020 |
UNITED INDIA INSURANCE CO. LTD. Vs. H.SIPAW, W/O S.VACHHUA
|
November 3, 2020 |
UNITED INDIA INSURASNCE COMPANY LTD. Vs. MD NUR MOHAMED
|
February 5, 2020 |
URBAN SYSTEMS Vs. UNION OF INDIA
|
August 28, 2020 |
UTPAL BARUAH Vs. PALLOB MAHANTA
|
December 22, 2020 |
UTPAL KR. BORA Vs. STATE OF ASSAM
|
March 23, 2020 |
UTSAV CONSTRUCTION Vs. STATE OF ASSAM
|
February 18, 2020 |
UTTAM KUMAR NATH Vs. STATE OF ASSAM
|
March 20, 2020 |
UTTAR BAHJANI AKHANDA BAHUMUKHI SAMABAY SAMITI LTD Vs. STATE OF ASSAM
|
July 30, 2020 |
VANLALHRIATA Vs. MALSAWMTLUANGA CHAWNGTHU
|
October 16, 2020 |
VENKATESHWARA HATCHERIES PVT LTD Vs. STATE OF ASSAM
|
June 8, 2020 |
VICTOR AND COMPANY Vs. INDIAN OIL CORPN
|
March 19, 2020 |
VISHWATMA Vs. STATE OF NAGALAND
|
July 27, 2020 |
WATKES NONGBRI Vs. STATE OF ASSAM
|
July 22, 2020 |
WILBURN S. DAIMARY Vs. STATE OF ASSAM
|
August 6, 2020 |
XXX XXX XXX Vs. IN RE - THE GOVERNMENT OF ASSAM
|
June 11, 2020 |
YAME TATIN Vs. STATE OF A P
|
February 7, 2020 |
YASI GADUK Vs. STATE OF ARUNACHAL PRADESH
|
March 4, 2020 |
YIJUM POTOM Vs. TUMBI KARGA
|
January 27, 2020 |
ZAKIR HUSSAIN Vs. STATE OF ASSAM
|
May 15, 2020 |
ZAMKHAWGIN Vs. STATE OF MIZORAM
|
July 2, 2020 |
ZOTHANPUIA Vs. POWER & ELECTRICITY DEPARTMENT
|
February 7, 2020 |
ZOTHANSANGA Vs. DISTRICT COLLECTOR AIZAWL DISTRICT, AIZAWL
|
December 9, 2020 |