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119 NO KUMARPARTA-NIZ-JOYNAGAR GAON PANCHAYAT AND 4 ORS Vs. JAYANTA PRASAD BANIK AND 4 ORS
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January 21, 2019 |
|
A BILLAT ALI @ MD BILLAL ALI LATE AMOZ @ KARIM ALI Vs. UNION OF INDIA AND 5 ORS
|
January 7, 2019 |
|
A. M. ENTERPRISE Vs. STATE OF ASSAM
|
November 25, 2019 |
|
A.M ENTERPRISE Vs. STATE OF ASSAM
|
November 6, 2019 |
|
AAR PEE INDUSTRIES PVT. LTD. Vs. STATE OF ASSAM
|
May 13, 2019 |
|
AARON SOFT TECH. PVT. LTD. Vs. STATE OF ASSAM
|
April 5, 2019 |
|
ABC INDIA LIMITED Vs. CALCOM CEMENT INDIA LTD.
|
January 25, 2019 |
|
ABDUL AZID (MD.) Vs. STATE OF ASSAM
|
June 25, 2019 |
|
ABDUL AZIZ @ AJIT ALI Vs. UNION OF INDIA
|
March 26, 2019 |
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ABDUL AZIZ AND 7 ORS Vs. STATE OF ASSAM AND 5 ORS THROUGH COMMISSIONER AND SECY , TO GOVT OF ASSAM
|
February 4, 2019 |
|
ABDUL BAREK Vs. UNION OF INDIA
|
March 5, 2019 |
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ABDUL BAREK AND 2 ORS Vs. THE STATE OF ASSAM AND 6 ORS
|
March 5, 2019 |
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ABDUL BARIK Vs. UNION OF INDIA
|
May 3, 2019 |
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ABDUL GANI ALI Vs. UNION OF INDIA
|
October 24, 2019 |
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ABDUL GOFUR Vs. UNITED BANK OF INDIA AND ANR REP BY ITS BRANCH MANAGER
|
January 18, 2019 |
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ABDUL HAKIM Vs. UNION OF INDIA
|
November 13, 2019 |
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ABDUL HALEM CHOUDHURY Vs. MUSSTT HABIBA BEGUM CHOUDHURY
|
June 21, 2019 |
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ABDUL HAMID MIAH Vs. STATE OF ASSAM
|
March 28, 2019 |
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ABDUL HAMID SHEIKH Vs. MUSSTT ANNA BIBI
|
June 28, 2019 |
|
ABDUL HASIB NAGAON Vs. STATE OF ASSAM
|
November 6, 2019 |
|
ABDUL HOQUE Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
July 31, 2019 |
|
ABDUL JALIL Vs. UNION OF INDIA
|
January 28, 2019 |
|
ABDUL KADIR Vs. THE STATE OF ASSAM
|
November 5, 2019 |
|
ABDUL KALAM Vs. BURHAN UDDIN
|
June 12, 2019 |
|
ABDUL KASHIM BARBHUIYA Vs. STATE OF ASSAM
|
October 4, 2019 |
|
ABDUL MALEK AHMED Vs. STATE OF ASSAM
|
June 10, 2019 |
|
ABDUL MANNAN Vs. STATE OF ASSAM
|
April 3, 2019 |
|
ABDUL MAZID Vs. STATE OF ASSAM
|
December 9, 2019 |
|
ABDUL NOOR LASKAR Vs. STATE OF ASSAM
|
April 4, 2019 |
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ABDUL RAHIM UDDIN Vs. STATE OF ASSAM
|
March 15, 2019 |
|
ABDUL RAHMAN Vs. UNION OF INDIA
|
August 6, 2019 |
|
ABDUL RASHID Vs. STATE OF ASSAM
|
January 24, 2019 |
|
ABDUL RASHID Vs. UNION OF INDIA.
|
May 15, 2019 |
|
ABDUR RASHID BARBHUYAN Vs. UNION OF INDIA.
|
February 25, 2019 |
|
ABDUS SALAM Vs. UNION OF INDIA AND 5 ORS
|
March 6, 2019 |
|
ABDUS SOBUR Vs. UNION OF INDIA
|
September 20, 2019 |
|
ABHIJIT DUTTA Vs. STATE OF ASSAM
|
January 23, 2019 |
|
ABHIJIT PAUL AND ANR. Vs. STATE OF ASSAM AND 3 ORS.
|
December 2, 2019 |
|
ABHIRAM BODRA Vs. STATE OF ASSAM
|
July 16, 2019 |
|
ABIDA BEGUM Vs. NATIONAL INSURANCE COMPANY LIMITED
|
October 24, 2019 |
|
ABODIA BARJU Vs. STATE OF ASSAM
|
September 17, 2019 |
|
ABU KHAYRUDDIN Vs. UNION OF INDIA
|
April 1, 2019 |
|
ABUL HUSSAIN Vs. STATE OF ASSAM
|
August 14, 2019 |
|
ABUL KALAM Vs. STATE OF ASSAM
|
November 15, 2019 |
|
ABUL KALAM AZAD Vs. STATE OF ASSAM
|
September 2, 2019 |
|
ABUL KALAM SK. Vs. UNION OF INDIA AND 5 ORS
|
December 4, 2019 |
|
ABUL KALAM TALUKDAR Vs. STATE OF ASSAM
|
June 18, 2019 |
|
ABUTALHA SAMSUZZUHA (MD.) Vs. STATE OF ASSAM
|
April 11, 2019 |
|
ACHYUT CHAMUAH Vs. STATE OF ASSAM
|
August 1, 2019 |
|
ACHYUT CHANDRA BARUAH Vs. GUWAHATI MUNICIPAL CORPORATION
|
July 16, 2019 |
|
ADITY DAS Vs. MOLOKA DAS
|
August 29, 2019 |
|
ADITYA BIHAR KANDALI Vs. STATE OF ASSAM
|
October 23, 2019 |
|
AFROZA RAHMAN Vs. STATE OF ASSAM
|
June 13, 2019 |
|
AFTAR HUSSAIN CHOUDHURY Vs. STATE OF ASSAM
|
August 21, 2019 |
|
AGUNA BISWAS Vs. BIPUL BORO AND ORS.
|
May 2, 2019 |
|
AHATON BEGUM Vs. MD. MOSHAROUF HUSSAIN.
|
June 17, 2019 |
|
AHED ALI Vs. MORJINA KHATUN D/O LT IBRAHIM ALI MUNCHI
|
March 19, 2019 |
|
AHMED DARBESH Vs. UNION OF INDIA
|
January 30, 2019 |
|
AIMAN NESSA Vs. UNION OF INDIA
|
January 25, 2019 |
|
AINULLAH @ TOWAHIR ALI Vs. ABDUL KARIM
|
October 1, 2019 |
|
AJANTA BHUYAN Vs. SAMSHER SINGH AND 2 ORS
|
March 6, 2019 |
|
AJIT BUNGRUNG Vs. THE STATE OF ASSAM
|
April 25, 2019 |
|
AJIT RANJAN DAS Vs. INDIAN OIL CORPORATION LTD. AND 4 ORS
|
February 22, 2019 |
|
AJIT RANJAN DAS Vs. INDIAN OIL CORPORATION LTD
|
August 7, 2019 |
|
AJIT SHILL Vs. STATE OF ASSAM
|
March 7, 2019 |
|
AJIT TASSA Vs. STATE OF ASSAM
|
April 9, 2019 |
|
AJOY KUMAR BHATTACHARYYA Vs. STATE OF ASSAM AND 3 ORS REP BY CHIEF SECRETARY TO GOVT OF ASSAM
|
April 30, 2019 |
|
AJOY KUMAR MAJUMDER Vs. STATE OF ASSAM
|
April 3, 2019 |
|
AKAN KUMAR SARMA Vs. STATE OF ASSAM
|
June 20, 2019 |
|
AKASH MUKESH SHARMA Vs. UTTAM CHETRI
|
September 16, 2019 |
|
AKBAR HUSSAIN LASKAR AND ANR Vs. STATE OF ASSAM
|
March 5, 2019 |
|
AKHIL CHANDRA KALITA Vs. SANKAR KUMAR DEY
|
October 24, 2019 |
|
AKHTAR MIRZA S/O ABDUR REZZAK Vs. STATE OF ASSAM AND 3 ORS
|
May 14, 2019 |
|
AKIBUL ALI Vs. STATE OF ASSAM
|
August 29, 2019 |
|
AKIRAN NESSA Vs. UNION OF INDIA
|
November 7, 2019 |
|
AKKAS ALI Vs. STATE OF ASSAM
|
January 7, 2019 |
|
AKSHAY TEL COMMUNICATION Vs. STATE OF ASSAM
|
January 31, 2019 |
|
AKTARA BANU Vs. STATE OF ASSAM
|
November 13, 2019 |
|
AKULI MIPI Vs. STATE OF ARUNACHAL PRADESH
|
November 7, 2019 |
|
AL AMIN ESSENTIAL OIL INDUSTRIES Vs. STATE OF ASSAM AND 4 ORS REPRESENTED BY COMMISSIONER AND SECY TO GOVT OF ASSAM
|
February 6, 2019 |
|
ALA UDDIN S/O LATE RASHID ALI Vs. UNION OF INDIA AND 5 ORS
|
March 7, 2019 |
|
ALAKA SAIKIA DAS Vs. STATE OF ASSAM
|
July 15, 2019 |
|
ALAKESH DEKA Vs. THE UNION OF INDIA
|
October 4, 2019 |
|
ALAKESH KALITA Vs. STATE OF ASSAM
|
August 29, 2019 |
|
ALAM ALI Vs. UNION OF INDIA
|
September 24, 2019 |
|
ALFRED HUSSAIN @ ABUSARIF Vs. STATE OF ASSAM
|
November 27, 2019 |
|
ALI TRADING Vs. STATE OF ASSAM
|
November 25, 2019 |
|
ALIMUDDIN LASKAR Vs. STATE OF ASSAM AND ANR
|
May 21, 2019 |
|
ALL ASSAM TRAINED HOME GUARDS ASSOCIATION Vs. STATE OF ASSAM
|
May 8, 2019 |
|
ALLAHABAD BANK Vs. HIRANYA BORA
|
September 9, 2019 |
|
ALTAF HUSSAIN LASKAR Vs. STATE OF ASSAM
|
May 10, 2019 |
|
AMARJYOTI BARUAH S/O LATE H K BARUAH Vs. STATE CBI
|
May 4, 2019 |
|
AMBIKA SUPPLY AND SERVICES PVT. LTD. Vs. KANHAIYA LAL KANKANI
|
July 29, 2019 |
|
AMIR ALI Vs. UNION OF INDIA
|
February 8, 2019 |
|
AMIT BASUMATARY Vs. STATE OF ASSAM
|
November 11, 2019 |
|
AMIT KUMAR AGARWALA, S/O NIRANJAN KUMAR AGARWALA Vs. MAA SAARDA AND COMPANY AND ANR
|
May 9, 2019 |
|
AMIT NAYAK Vs. STATE OF ASSAM
|
November 7, 2019 |
|
AMITABH RAI SARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 29, 2019 |
|
AMITABH TAMULI Vs. STATE OF ASSAM
|
August 21, 2019 |
|
AMJAD ALI @ AMJAT ALI Vs. UNION OF INDIA AND 6 ORS.
|
December 9, 2019 |
|
AMOY MORANG Vs. STATE OF ARUNACHAL PRADESH
|
June 4, 2019 |
|
AMRIT FOOD PRODUCTS REPRESENTED BY ITS PARTNERS SUNIT KR JALAN AND SUSHIL KUMAR JALAN Vs. ASSAM STATE ELECTRICITY BOARD, REPRESENTED BY ITS CHAIRMAN
|
March 14, 2019 |
|
AMRIT KALITA Vs. RAJANI KANTA KALITA
|
August 29, 2019 |
|
AMRITA BARMAN Vs. UNION OF INDIA
|
July 29, 2019 |
|
AMRUL ISLAM BARBHUIYA @ AMRUL ISLAM AND 4 ORS Vs. STATE OF ASSAM AND ANR
|
April 2, 2019 |
|
AMZAD ALI Vs. UNION OF INDIA
|
November 5, 2019 |
|
AMZAD HOSSAIN PRODHANI S/O LT ISMAIL HOSSAIN PRODHANI Vs. MUNICIPAL BOARD
|
May 3, 2019 |
|
ANADI MISHRA Vs. UNION OF INDIA
|
June 28, 2019 |
|
ANANDA DAS Vs. UNION OF INDIA
|
November 25, 2019 |
|
ANANDA SONOWAL Vs. STATE OF ASSAM
|
January 21, 2019 |
|
ANANDRAM SAIKIA S/O LT LALIT CHANDRA SAIKIA Vs. STATE OF ASSAM AND 6 ORS
|
May 13, 2019 |
|
ANANTA DUTTA @ ANANTA KUMAR DUTTA Vs. ASSAM BOARD OF REVENUE
|
February 19, 2019 |
|
ANANTA HAZARIKA Vs. STATE OF ASSAM
|
April 10, 2019 |
|
ANANTA KUMAR NATH Vs. STATE OF ASSAM
|
January 10, 2019 |
|
ANANTA PRASAD SAHU Vs. GOPAL SAHU
|
September 24, 2019 |
|
ANARUL ISLAM AKAND Vs. STATE OF ASSAM
|
February 11, 2019 |
|
ANDAI BASUMATARY Vs. STATE OF ASSAM
|
November 5, 2019 |
|
ANDREW YULE AND COMPANY LTD. Vs. TINSUKIA VASTRA BHANDAR
|
November 11, 2019 |
|
ANGSUMAN SARMAH Vs. STATE OF ASSAM
|
October 21, 2019 |
|
ANIL KUMAR AJITSARIA Vs. ON DEATH OF UTIN @ ATINDRA CHANDRA DAS HIS LEGAL HEIR SWAPAN DAS
|
May 23, 2019 |
|
ANIL KUMAR HANDIQUE Vs. STATE OF ASSAM
|
October 3, 2019 |
|
ANIL KUMAR SABARWAL Vs. STATE OF ARUNACHAL PRADESH
|
September 26, 2019 |
|
ANIL RAJA Vs. STATE OF ASSAM
|
January 31, 2019 |
|
ANIL RAJA Vs. STATE OF ASSAM
|
January 25, 2019 |
|
ANIMA DAS Vs. UNION OF INDIA
|
January 3, 2019 |
|
ANIRBAN ROY Vs. ASSAM AGRICULTURAL UNIVERSITY
|
November 11, 2019 |
|
ANJAI KUMAR SINGH @ DATOL SINGH Vs. UNION OF INDIA
|
March 27, 2019 |
|
ANJALI BISWAS Vs. UNION OF INDIA
|
November 5, 2019 |
|
ANJANA DAS Vs. UNION OF INDIA
|
April 4, 2019 |
|
ANONTO BIKASH Vs. STATE OF MIZORAM
|
June 11, 2019 |
|
ANOWAR HUSSAIN Vs. UNION OF INDIA
|
August 14, 2019 |
|
ANOWARA KHATUN Vs. UNION OF INDIA
|
January 21, 2019 |
|
ANOWARA KHATUN Vs. UNION OF INDIA
|
May 17, 2019 |
|
ANU RAM BASUMATARY Vs. STATE OF ASSAM
|
October 1, 2019 |
|
ANU TALUKDAR Vs. STATE OF ASSAM
|
January 7, 2019 |
|
ANUP DEKA Vs. STATE OF ASSAM
|
September 26, 2019 |
|
ANUPAM NAG Vs. UNION OF INDIA
|
January 29, 2019 |
|
ANUPAMA ROY Vs. STATE OF ASSAM
|
October 25, 2019 |
|
ANURADHA GOGOI AND 3 ORS Vs. STATE OF ASSAM AND ANR
|
May 14, 2019 |
|
ANWAR HUSSAIN Vs. STATE OF ASSAM
|
December 11, 2019 |
|
ANWAR HUSSAIN LASKAR Vs. SITAL CHANDRA PAUL
|
January 31, 2019 |
|
APLUS PROJECTS AND TECHNOLOGY (P) LTD Vs. OIL INDIA LTD
|
April 11, 2019 |
|
APURBA BHUYAN Vs. STATE OF ASSAM
|
September 3, 2019 |
|
APURBA KUMAR NATH Vs. STATE OF ASSAM
|
November 6, 2019 |
|
ARABINDA ADHIKARY LT UPENDRA CH ADHIKARY Vs. STATE OF ASSAM AND 3 ORS
|
January 3, 2019 |
|
ARABINDA RABHA Vs. STATE OF ASSAM
|
May 7, 2019 |
|
ARADHANA HAZARIKA Vs. STATE OF ASSAM
|
December 3, 2019 |
|
ARCHANA PURKAYASTHA Vs. UNION OF INDIA
|
May 7, 2019 |
|
ARCHANA SHARMA Vs. UNIVERSITY GRANTS COMMISSION
|
April 11, 2019 |
|
ARCHITA BHATTACHARYYA Vs. STATE LEVEL ELIGIBILITY TEST COMMISSION
|
April 22, 2019 |
|
ARCHITA CHOUDHURY D/O ANIL KUMAR CHOUDHURY Vs. ANIRUDHA ROY S/O SRIKANTA ROY
|
May 15, 2019 |
|
ARIF KHAN Vs. STATE OF ASSAM
|
August 22, 2019 |
|
ARIFUL ISLAM Vs. STATE OF ASSAM
|
November 15, 2019 |
|
ARKASHISH ENTRADE PRIVATE LIMITED Vs. STATE OF ASSAM
|
May 8, 2019 |
|
ARMAN ALI Vs. UNION OF INDIA
|
March 11, 2019 |
|
ARTH RURAL CONNECT SERVICES PVT. LTD. Vs. STATE OF ASSAM
|
January 18, 2019 |
|
ARUN BARUAH AND ANR Vs. STATE OF ASSAM
|
March 19, 2019 |
|
ARUN MUSHAHARY Vs. ASSAM GRAMIN VIKASH BANK
|
July 16, 2019 |
|
ARUN MUSHAHARY Vs. ASSAM GRAMIN VIKASH BANK
|
September 25, 2019 |
|
ARUNACHAL POLICE HOUSING Vs. COMMISSIONER OF INCOME TAX
|
February 12, 2019 |
|
ARUNACHAL POLICE HOUSING Vs. COMMISSIONER OF INCOME TAX
|
February 12, 2019 |
|
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION Vs. NEELAM TALUM
|
March 6, 2019 |
|
ARUNIMA BORA Vs. PRADYUNNAJIT BORA
|
September 3, 2019 |
|
ARUP JYOTI GOGOI Vs. STATE OF ASSAM
|
December 9, 2019 |
|
ARUP KR SHARMA S/O LT ABONI SARMA Vs. STATE OF ASSAM
|
February 13, 2019 |
|
ARUP KR. MEDHI AND 79 ORS. Vs. STATE OF ASSAM
|
March 28, 2019 |
|
ARUP KUMAR DAS AND 5 ORS Vs. UNION OF INDIA AND 6 ORS
|
May 16, 2019 |
|
ARUP MANTA Vs. STATE OF ASSAM
|
September 5, 2019 |
|
ASAB UDDIN Vs. STATE OF ASSAM
|
April 12, 2019 |
|
ASAD ULLAH Vs. STATE OF ASSAM
|
April 29, 2019 |
|
ASAN ALI MANDAL Vs. ABDUL HAMID SARKAR
|
November 15, 2019 |
|
ASHA DEVI JINDAL Vs. POWER GRID CORPORATION OF INDIA LTD
|
October 22, 2019 |
|
ASHA KALUWAR (JAISWAL) Vs. UNION OF INDIA
|
March 18, 2019 |
|
ASHIM JYOTI BORA Vs. CENTRAL BANK OF INDIA
|
June 28, 2019 |
|
ASHOK DUTTA Vs. STATE OF ASSAM
|
September 27, 2019 |
|
ASHOK KR. DEY Vs. STATE OF ASSAM
|
February 1, 2019 |
|
ASHOKANANDA DAS Vs. STATE OF ASSAM
|
November 22, 2019 |
|
ASHUTOSH GUPTA Vs. STATE OF ASSAM
|
July 15, 2019 |
|
ASIA KHATUN AND 2 ORS. Vs. STATE OF ASSAM
|
September 11, 2019 |
|
ASIF MANNAN Vs. AYESHA AFSANA SULTANA
|
November 27, 2019 |
|
ASITPUR TEA PVT. LTD. Vs. STATE OF ASSAM
|
October 4, 2019 |
|
ASOMI FINANCE PVT LTD. Vs. STATE BANK OF INDIA
|
October 24, 2019 |
|
ASOMIYA CLUB Vs. INDIAN NATIONAL CONGRESS
|
November 21, 2019 |
|
ASSAM COMPANY INDIA LTD Vs. UNION OF INDIA
|
March 7, 2019 |
|
ASSAM COMPANY INDIA LTD. AND ANR Vs. THE UNION OF INDIA AND 2 ORS
|
March 7, 2019 |
|
ASSAM FINANCIAL CORPORATION Vs. DILIP KALITA
|
March 13, 2019 |
|
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. Vs. BIVAKAR DUTTA
|
July 23, 2019 |
|
ASSAM GRAMIN VIKASH BANK Vs. UNION OF INDIA
|
September 18, 2019 |
|
ASSAM GRAMIN VIKASH BANK AND ANR Vs. RAVINDRA NAGAR AND 2 ORS S/O BADRI LAL NAGAR
|
April 29, 2019 |
|
ASSAM POLYTEX LIMITED Vs. STATE OF ASSAM
|
November 29, 2019 |
|
ASSAM POWER DISTRIBUTION COMPANY LIMITED Vs. RAJSHREE TEA AND INDUSTRIES (P.) LIMITED
|
September 23, 2019 |
|
ASSAM PUBLIC SERVICE COMMISSION Vs. IZAZ YUSUF AHMED
|
June 4, 2019 |
|
ASSAM PUBLIC SERVICE COMMISSION Vs. PRANJAL KUMAR SARMA
|
November 8, 2019 |
|
ASSAM SEEDS CORPORATION LTD Vs. LAKSHYA TRADERS
|
February 1, 2019 |
|
ASSAM SOCIETY OF CENTRE OF EXCELLENCE A REGISTERED NGO Vs. STATE OF ASSAM
|
August 26, 2019 |
|
ASSAM STATE FERTILIZER AND CHEMICALS LTD Vs. STATE OF ASSAM
|
June 14, 2019 |
|
ASSAM URBAN WATER SUPPLY AND SEWAGE BOARD Vs. AZIZUR RAHMAN
|
April 8, 2019 |
|
ASTHAMI DAS Vs. UNION OF INDIA
|
August 9, 2019 |
|
ASUR UDDIN Vs. UNION OF INDIA
|
November 18, 2019 |
|
ASURUDDIN SHEIKH, SON OF LATE DHOLAI SK Vs. STATE OF ASSAM
|
May 14, 2019 |
|
ATABAR ALI @ ATABAR RAHMAN Vs. UNION OF INDIA AND 6 ORS
|
December 2, 2019 |
|
ATABUR RAHMAN Vs. UNION OF INDIA AND 6 ORS REP BY MIN OF HOME AFFAIRS
|
February 20, 2019 |
|
ATAUR RAHMAN Vs. STATE OF ASSAM
|
October 3, 2019 |
|
ATC TELECOM INFRASTRUCTURE PRIVATE LTD. Vs. PRINCE ENTERPRISE
|
April 9, 2019 |
|
ATFUR RAHMAN Vs. STATE OF ASSAM AND 3 ORS
|
March 15, 2019 |
|
ATIFA BEGUM BARBHUIYA Vs. UNION OF INDIA
|
October 23, 2019 |
|
ATIFA BEGUM BARBHUIYA @ ATIFA BEGUM Vs. UNION OF INDIA
|
January 31, 2019 |
|
ATUL BANIA Vs. STATE OF ASSAM
|
October 29, 2019 |
|
AUGUSTINE M. YANTHAN Vs. STATE OF NAGALAND
|
May 20, 2019 |
|
AVINASH BARO Vs. UNION OF INDIA
|
November 28, 2019 |
|
AVINAVA PRAYASH Vs. STATE OF ASSAM
|
June 25, 2019 |
|
AYESHA KHATOON Vs. STATE OF ASSAM
|
April 10, 2019 |
|
AYUB ALI Vs. SAHAR ALI DEWAN
|
October 24, 2019 |
|
AZAHAR HUSSAIN Vs. UNION OF INDIA
|
January 18, 2019 |
|
AZAZ AHMED Vs. UNION OF INDIA
|
February 12, 2019 |
|
AZHAR UDDIN Vs. STATE OF ASSAM
|
May 9, 2019 |
|
B. Z. MARA Vs. STATE OF ARUNACHAL PRADESH
|
May 22, 2019 |
|
B.B. ENTERPRISES Vs. STATE OF ARUNACHAL PRADESH
|
September 11, 2019 |
|
BABUL AHMED LASKAR Vs. SAMIRAN BHATTACHARJEE
|
June 12, 2019 |
|
BABUL BORAH Vs. STATE OF ASSAM
|
June 13, 2019 |
|
BABUL CHANDRA DEY @ ASHIT CHANDRA DEY Vs. STATE OF ASSAM THROUGH- THE SECRETARY TO THE GOVERNMENT OF ASSAM
|
August 26, 2019 |
|
BABUL HUSSAIN Vs. UNION OF INDIA
|
January 23, 2019 |
|
BABUL MIA Vs. STATE OF ASSAM
|
November 14, 2019 |
|
BABULAL NAMASUDRA Vs. STATE OF ASSAM
|
November 11, 2019 |
|
BACCHU SK Vs. NURUL HUDA SARKAR
|
October 30, 2019 |
|
BACHCHU SAHA Vs. STATE OF ASSAM
|
November 11, 2019 |
|
BADRI NATH PANDEY Vs. STATE OF ASSAM
|
October 23, 2019 |
|
BADRI PRASAD BARUWATI Vs. STATE OF ASSAM
|
February 13, 2019 |
|
BAIHATUN NESSA Vs. STATE OF ASSAM
|
April 9, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. CHANDRA DAS
|
August 27, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. MD NIZAM UDDIN
|
June 17, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. ASAMA KHATUN
|
September 9, 2019 |
|
BAJRANG TRADERS Vs. STATE OF ASSAM
|
September 19, 2019 |
|
BAKKAR ALI S/O LT ABDUL MALEK Vs. UNION OF INDIA AND 7 ORS REP BY ITS SECRETARY, DEPTT OF HOME
|
March 14, 2019 |
|
BAKTAR HUSSAIN Vs. STATE OF ASSAM AND 12 ORS
|
January 21, 2019 |
|
BAKUL BORAH Vs. STATE OF ASSAM
|
July 18, 2019 |
|
BAMPARA FISHERY CO-OPERATIVE SOCIETY LTD. Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
|
November 18, 2019 |
|
BANASHREE GOGOI Vs. STATE OF ASSAM AND 2 ORS.
|
December 19, 2019 |
|
BANDANA CHAKRABORTY Vs. RELIANCE GENERAL INSURANCE
|
April 9, 2019 |
|
BANDANA PATOWARY Vs. MANEKA MEDHI
|
November 5, 2019 |
|
BANESA KHATOON Vs. UNION OF INDIA
|
November 8, 2019 |
|
BANESHA KHATUN Vs. UNION OF INDIA AND 5 ORS
|
February 4, 2019 |
|
BANESHA KHATUN @ BALSHA KHATUN Vs. THE UNION OF INDIA
|
February 12, 2019 |
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BANKIM HAJONG Vs. STATE OF ASSAM
|
April 9, 2019 |
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BANTI DEKA Vs. ORIENTAL INSURANCE CO. LTD.
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September 17, 2019 |
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BANTI DUARAH Vs. DEBOJIT BARUAH
|
February 27, 2019 |
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BARIK ENTERPRISE Vs. CENTRAL BANK OF INDIA
|
March 20, 2019 |
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BASANT KUMAR AGARWAL Vs. STATE OF ASSAM
|
May 10, 2019 |
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BASANTA KUMAR DOLEY Vs. STATE OF ASSAM REP BY PP, ASSAM
|
March 20, 2019 |
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BASANTA KUMAR RAY Vs. RATNESWAR RAY
|
November 14, 2019 |
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BASANTA PHUKON Vs. THE STATE OF ASSAM
|
April 29, 2019 |
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BASANTA SAIKIA Vs. STATE OF ASSAM
|
June 24, 2019 |
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BASANTI BISWAS Vs. UNION OF INDIA
|
January 21, 2019 |
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BEAUTI DUTTA GOGOI AND ORS. Vs. NABA KANTA PHUKAN AND ORS.
|
April 4, 2019 |
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BEGUM AFROOJA PERVEEN Vs. THE STATE OF ASSAM AND 4 ORS
|
March 1, 2019 |
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BEGUM AFROOJA PERVEEN Vs. STATE OF ASSAM
|
September 3, 2019 |
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BEGUM NASIMA AHMED Vs. ASSAM BOARD OF REVENUE
|
July 16, 2019 |
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BENJONGTOSHI Vs. STATE OF NAGALAND
|
April 2, 2019 |
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BENU BHOWMICK Vs. UNION OF INDIA AND 4 ORS REP BY MINISTRY OF HOME AFFAIRS, NEW DELHI
|
February 14, 2019 |
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BHABATOSH KR ROY S/O LT NISHI KANTA ROY Vs. STATE OF ASSAM AND 3 ORS REP BY COMM AND SECY
|
March 8, 2019 |
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BHABESH CH RABHA Vs. DHANU BHANGA ANCHALIK UNNAYAN SAMITY
|
June 25, 2019 |
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BHADRA DAS Vs. UNION OF INDIA
|
August 26, 2019 |
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BHAGIRATHI KAIRI Vs. STATE OF ASSAM
|
February 1, 2019 |
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BHAIGYORAM KHAKLARY Vs. STATE OF ASSAM
|
June 11, 2019 |
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BHAITY MUDI @ MIRI Vs. STATE OF ASSAM
|
May 13, 2019 |
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BHARAT CHANDRA SARMA Vs. THE LIFE INSURANCE CORPORATION OF INDIA AND 11 ORS
|
February 20, 2019 |
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BHARAT CHUTIA Vs. ALOK KUMAR
|
January 9, 2019 |
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BHARAT GOHAIN Vs. STATE OF ASSAM AND ANR.
|
December 3, 2019 |
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BHARAT KUMAR NANDI S/O LT MOTILAL NANDI Vs. UTTAM MITRA
|
May 9, 2019 |
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BHASKAR KALITA S/O LATE KESHAB KALITA Vs. SURESH SHAH S/O LATE RAM BHAGWAN SHAH
|
May 14, 2019 |
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BHASKOR JYOTI BORAH Vs. UNION OF INDIA
|
October 3, 2019 |
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BHUPEN BRAHMA Vs. PREETOM SAIKIA
|
April 25, 2019 |
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BHUPEN NATH Vs. STATE OF ASSAM
|
September 26, 2019 |
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BHUPENDRA KUMAR DAS Vs. DIPANJALI CHETIA
|
May 30, 2019 |
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BIBI BORO Vs. JAYANTA GOGOI.
|
July 31, 2019 |
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BIBOR ALI SEIKH Vs. STATE OF ASSAM
|
April 9, 2019 |
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BIDHAN CH NATH Vs. STATE OF ASSAM
|
January 24, 2019 |
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BIDISHA GOSWAMI Vs. OIL INDIA LTD
|
February 20, 2019 |
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BIDYA LOCHAN BARMAN Vs. STATE OF ASSAM
|
January 28, 2019 |
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BIHURAM TAW Vs. STATE OF ASSAM
|
October 21, 2019 |
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BIJAY PAN TANTI Vs. STATE OF ASSAM
|
May 10, 2019 |
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BIJOY RABHA Vs. UNION OF INDIA
|
January 29, 2019 |
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BIJULI BALA RAVA Vs. STATE OF ASSAM
|
August 21, 2019 |
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BIJULI BARMAN Vs. STATE OF ASSAM
|
December 6, 2019 |
|
BIKASH BARMAN Vs. SUSHANTA GHOSH
|
August 29, 2019 |
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BIKASH BORAH Vs. SWAPNALI SAIKIA
|
October 4, 2019 |
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BIKASH SARMA Vs. DHARITRI KALITA
|
December 9, 2019 |
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BIKRAM RANA Vs. UNION OF INDIA
|
February 28, 2019 |
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BILASH BASUMATHARY Vs. STATE OF ASSAM
|
September 18, 2019 |
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BILLAT ALI @ MD. BILLAL Vs. UNION OF INDIA
|
January 7, 2019 |
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BIMAL PAYENG S/O PURNA KANTA PAYENG Vs. STATE OF ASSAM AND 6 ORS
|
May 15, 2019 |
|
BIMAL SARMA Vs. DAIBAKI KUMARI DEVI
|
November 21, 2019 |
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BIMALA DAS Vs. STATE OF ASSAM
|
August 29, 2019 |
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BIMALENDU ROY Vs. FOOD CORPORATION OF INDIA
|
July 9, 2019 |
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BINA DAS Vs. UNION OF INDIA
|
January 30, 2019 |
|
BINA DEVI Vs. STATE OF ASSAM
|
August 5, 2019 |
|
BINA DEVI Vs. NABAJIT DAS
|
June 12, 2019 |
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BINA PAUL Vs. SAMYABRATA PAUL
|
September 23, 2019 |
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BINAPANI MAHANTA Vs. STATE OF ASSAM
|
August 9, 2019 |
|
BINDU AND ANR W/O NARENDRA SINGH Vs. XXX XXX XXX AND 6 ORS
|
May 9, 2019 |
|
BINITA BARUAH PHUKAN Vs. AJIT BORAH
|
February 28, 2019 |
|
BINOD DAS Vs. STATE OF ASSAM
|
June 18, 2019 |
|
BINOY BOTHRA Vs. JITENDRA SINGH
|
May 6, 2019 |
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BINOY KRISHNA DAS Vs. STATE OF ASSAM
|
November 26, 2019 |
|
BIPUL BEZBARUAH Vs. PADUMI ROY
|
May 24, 2019 |
|
BIPUL BORDOLOI Vs. STATE OF ASSAM
|
May 23, 2019 |
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BIPUL CHANDRA BHUYAN Vs. STATE OF ASSAM
|
January 29, 2019 |
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BIPUL DAS S/O K N DAS Vs. STATE OF ASSAM AND ANR
|
August 16, 2019 |
|
BIPUL RAY @ ROY Vs. STATE OF ASSAM
|
January 29, 2019 |
|
BIRABRATA ACHARJEE Vs. STATE OF ASSAM
|
November 19, 2019 |
|
BIREN HANDIQUE Vs. STATE OF ASSAM
|
November 26, 2019 |
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BIREN MURA Vs. STATE OF ASSAM
|
November 29, 2019 |
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BIRENDRA KUMAR DAS Vs. ASSAM POWER GENERATION CORPORATION LTD AND 4 ORS
|
January 21, 2019 |
|
BIRENDRA KUMAR DEORAH Vs. ASSAM ELECTRICITY GRID CORPORATION LTD.
|
November 1, 2019 |
|
BIRENDRA RAJBONGSHI Vs. PARUL RAJBONGSHI
|
January 23, 2019 |
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BIRENDRA SINGHA Vs. PREMTON SINGHA
|
January 29, 2019 |
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BIRI TACH Vs. STATE OF ARUNACHAL PRADESH
|
November 22, 2019 |
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BIRI TAHA, SUPERINTENDENT Vs. STATE OF ARUNACHAL PRADESH
|
April 5, 2019 |
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BIRKHA TAMANG Vs. STATE OF ASSAM
|
September 2, 2019 |
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BIRLAN NARZARY Vs. STATE OF ASSAM
|
May 30, 2019 |
|
BISHNU MANDAL Vs. STATE OF ASSAM
|
July 26, 2019 |
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BISHNU RANGHANG Vs. STATE OF ASSAM
|
November 1, 2019 |
|
BISHNU THAPA Vs. KHEM BAHADUR THAPA
|
September 9, 2019 |
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BISHNUPADA DAS Vs. AJIT BANK
|
September 26, 2019 |
|
BISMITA SAIKIA Vs. PRANJAL DUTTA
|
January 24, 2019 |
|
BISWAJIT PAUL Vs. STATE OF ASSAM
|
July 25, 2019 |
|
BISWAJIT ROY Vs. RAJESH KEMPRAI
|
June 10, 2019 |
|
BISWAJIT SENGUPTA Vs. STATE OF ASSAM AND ANR
|
April 29, 2019 |
|
BITTINISH SHIRA Vs. UNION OF INDIA
|
October 22, 2019 |
|
BITTINISH SHIRA @ ABAGI SHIRA Vs. UNION OF INDIA
|
February 1, 2019 |
|
BLOCK DEVELOPMENT OFFICER Vs. RAJENDRA STORE
|
May 10, 2019 |
|
BM PAUL CHOUDHURY AND COMPANY (P) LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 8, 2019 |
|
BONGAIGAON REFINERY Vs. BUILDWORTH PVT LTD
|
June 25, 2019 |
|
BONTI SAIKIA Vs. STATE OF ASSAM
|
September 10, 2019 |
|
BONTI SAIKIA Vs. STATE OF ASSAM
|
October 10, 2019 |
|
BORNALI TAMULI Vs. STATE OF ASSAM
|
April 9, 2019 |
|
BORSING TIMUNG Vs. STATE OF ASSAM
|
July 18, 2019 |
|
BRAHMANAND PATIRI Vs. STATE OF ASSAM
|
March 28, 2019 |
|
BRAHMAPUTRA PART Vs. STATE OF ASSAM
|
January 30, 2019 |
|
BRAJEN BISWAS AND ANR Vs. UNION OF INDIA AND 7 ORS REP BY SECRETARY, MINISTRY OF HOME AFFAIRS
|
February 14, 2019 |
|
BRAJENDRA SINGH YADAV Vs. UNION OF INDIA
|
June 18, 2019 |
|
BTL EPC LTD. Vs. STATE OF ASSAM
|
January 29, 2019 |
|
BUCHIYA DEVI Vs. UNION OF INDIA
|
June 13, 2019 |
|
BUDHA CHANDRA SINGHA Vs. DHANESHWAR SINGHA
|
September 17, 2019 |
|
BUDHI TALUKDAR Vs. ALI AKBAR TALUKDAR
|
October 25, 2019 |
|
BULON DEY Vs. GOUR DAS
|
January 30, 2019 |
|
BULU PROBHA BHUYAN Vs. DIPALI BHUYAN AND 11 ORS.
|
August 21, 2019 |
|
C JERUSALEM SUNDAY S/O C TLAKHU Vs. MARA AUTONOMOUS DISTRICT COUNCIL REPRESENTED BY EXECUTIVE SECRETARY
|
March 29, 2019 |
|
C. DAILOVA Vs. STATE OF MIZORAM
|
November 26, 2019 |
|
C.L. RAMMUANAWMA Vs. ACCOUNTANT GENERAL
|
April 25, 2019 |
|
CELINE DZUVICHU Vs. APRALE KIRHA
|
December 12, 2019 |
|
CENTRAL INSTITUTE OF PARAMEDICAL TECHNOLOGY AND SCIENCE SOCIETY Vs. STATE OF ASSAM
|
September 16, 2019 |
|
CENTURY PLYBOARDS I LTD Vs. UNION OF INDIA
|
August 26, 2019 |
|
CERA SANITARYWARE LIMITED Vs. GLOBAL CERAMICS PRIVATE LIMITED
|
March 11, 2019 |
|
CHABIR ROY BURMAN AND 4 ORS Vs. SAHNAJ AKHTAR
|
March 12, 2019 |
|
CHAIRMAN STATE RESOURCE CENTRE Vs. TAPAN KUMAR SARMA
|
December 2, 2019 |
|
CHANDAN CH. KALITA Vs. STATE OF ASSAM
|
October 4, 2019 |
|
CHANDAN DEKA Vs. STATE OF ASSAM
|
September 3, 2019 |
|
CHANDER PAL Vs. UNION OF INDIA
|
August 7, 2019 |
|
CHANDI RANI BARMAN Vs. UNION OF INDIA
|
April 10, 2019 |
|
CHANDRA KANTA BARMAN Vs. ASSAM KHADI AND VILLAGE INDUSTRY BOARD
|
March 28, 2019 |
|
CHAPAR SAMABAY SAMITY LTD Vs. PUTHIMARI GAON PANCHAYAT LEVEL SAMABAY SAMITY LTD AND 6 ORS
|
February 14, 2019 |
|
CHARULATA KALITA Vs. STATE OF ASSAMDAS
|
January 25, 2019 |
|
CHAYA RANI DAS Vs. STATE OF ASSAM
|
May 27, 2019 |
|
CHAYNA BEGUM BARBHUIYA Vs. MD UDDIN LASKAR
|
September 9, 2019 |
|
CHENI RAM BORA Vs. ARUN CHANDRA BORA
|
November 1, 2019 |
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CHENIRAM NATH Vs. STATE OF ASSAM
|
January 7, 2019 |
|
CHIKHOVE KEYHO PHEK Vs. STATE OF NAGALAND AND 4 ORS.
|
November 4, 2019 |
|
CHITTA RANJAN DEY Vs. NILMONI NANDI
|
May 14, 2019 |
|
CHOGE CHEN Vs. STATE OF A P
|
April 5, 2019 |
|
CHOLAMANDALAN, M/S GENERAL INS. CO. LTD. DIMAPUR Vs. BIKI HUSSAIN AND 2 OTHERS
|
November 28, 2019 |
|
CHOTOLAL TANTI Vs. STATE OF ASSAM
|
December 4, 2019 |
|
CHUMCHAMO EMUNGRI Vs. A.M.BUJOR BARUA, SANJAY KUMAR
|
December 5, 2019 |
|
CLINIS VAPAW HLYCHHO, D/O ZATHY HLYCHHO Vs. MARA AUTONOMOUS DISTRICT COUNCIL REPRESENTED BY THE EXECUTIVE SECRETARY
|
March 20, 2019 |
|
COMMISSIONER AND SECRETARY Vs. LIPOKMAR YADEN
|
January 4, 2019 |
|
DAISY ROUFF Vs. DEBTS RECOVERY TRIBUNAL APSARA BUILDING
|
March 15, 2019 |
|
DALA SINGHA Vs. RAM KR. SINGH
|
March 27, 2019 |
|
DALI TUDU Vs. STATE OF ASSAM
|
April 11, 2019 |
|
DAMBARUDHAR BORO Vs. MINAKSHI NARZARY
|
November 4, 2019 |
|
DANDESWAR BORAH Vs. STATE OF ASSAM
|
September 6, 2019 |
|
DANI RAM DEWRI Vs. STATE OF ASSAM
|
April 9, 2019 |
|
DANSWRANG RAMCHIARY Vs. STATE OF ASSAM
|
November 15, 2019 |
|
DAROG ALI Vs. STATE OF ASSAM
|
February 13, 2019 |
|
DAYA BEGUM Vs. UNION OF INDIA
|
December 5, 2019 |
|
DAYAL CONSTRUCTIONS AND 5 ORS Vs. RANJU AGARWAL AND 6 ORS
|
April 22, 2019 |
|
DEATH OF MD. TAIMUDDIN Vs. MD. MAFIZUDDIN
|
November 19, 2019 |
|
DEATH OF PARIMAL BISWAS Vs. LAKHI BARUAH
|
November 1, 2019 |
|
DEATH OF RAMESH CH DAS Vs. UNION OF INDIA
|
October 22, 2019 |
|
DEATH OF RANJIT KUMAR CHAKRABORTY Vs. STATE OF ASSAM
|
November 29, 2019 |
|
DEBABRATA SAIKIA Vs. UNION OF INDIA
|
October 21, 2019 |
|
DEBABRATA SEN Vs. STATE OF ASSAM
|
August 6, 2019 |
|
DEBAJANI KALITA DEKA Vs. STATE OF ASSAM
|
September 6, 2019 |
|
DEBAJIT BARUAH Vs. STATE OF ASSAM AND ANR REPRESENTED BY PP, ASSAM
|
September 10, 2019 |
|
DEBAJIT BEZBARUAH Vs. CANARA BANK REPRESENTED BY CHAIRMAN CUM MANAGING DIRECTOR
|
February 28, 2019 |
|
DEBAJIT KALITA Vs. UNION OF INDIA
|
May 6, 2019 |
|
DEBAJIT KALITA Vs. STATE OF ASSAM
|
January 4, 2019 |
|
DEBALA BRAHMA Vs. STATE OF ASSAM
|
June 20, 2019 |
|
DEBANANDA BORAH Vs. STATE OF ASSAM
|
August 5, 2019 |
|
DEBANANDA TAMULI Vs. KAKUMONI KATAKY
|
August 14, 2019 |
|
DEBARU HEMRAM @ BOHIRA HAMRON Vs. STATE OF ASSAM
|
February 4, 2019 |
|
DEBASHIS CHOUDHURY Vs. NIBEDITA CHOUDHURY
|
September 24, 2019 |
|
DEBASRI DEB Vs. UNION OF INDIA
|
October 31, 2019 |
|
DEBEN DAS AND 3 ORS. Vs. ON THE DEATH OF PUTULI DEVI
|
June 10, 2019 |
|
DEBNATH ORAO Vs. STATE OF ASSAM
|
November 29, 2019 |
|
DEBOJIT DUTTA Vs. RANJIT KR. HAZARIKA
|
June 12, 2019 |
|
DEBU GANJU Vs. STATE OF ASSAM
|
May 17, 2019 |
|
DEEPA BORAH Vs. NITUL BANIA
|
October 31, 2019 |
|
DEEPJYOTI DAS Vs. STATE OF ASSAM
|
June 25, 2019 |
|
DEEPJYOTI KALITA Vs. STATE OF ASSAM
|
June 4, 2019 |
|
DEPALI CHAKMA Vs. CHAKMA AUTONOMOUS DISTRICT COUNCIL
|
June 11, 2019 |
|
DEVASHISH DAS Vs. BHARATI DEY DAS
|
October 24, 2019 |
|
DHANESOR KATHAR Vs. KARBI ANGLONG AUTONOMOUS COUNCIL
|
September 12, 2019 |
|
DHANSIRI VALLEY OIL CARRIER Vs. OIL AND NATURAL GAS CORPORATION LIMITED
|
August 30, 2019 |
|
DHARAMPAL SATYAPAL LTD. Vs. COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX
|
December 9, 2019 |
|
DHARMA PROJA S/O LT RADHA NATH Vs. MUSSTT MOMINA KHATUN W/O MD ABDUL AMIR.KHAN
|
May 16, 2019 |
|
DHARMESWAR BORA Vs. STATE OF ASSAM
|
May 16, 2019 |
|
DHARMESWAR BORA Vs. STATE OF ASSAM
|
September 12, 2019 |
|
DHIRAJ SAIKIA Vs. STATE OF ASSAM
|
November 1, 2019 |
|
DHIREN CHANDRA ROBIDAS Vs. STATE OF ASSAM
|
April 2, 2019 |
|
DHIREN DEKA SON OF LATE BHABEN DEKA Vs. MD SAJID ALI SON OF MD KASHIM ALI
|
January 10, 2019 |
|
DHRUBA JYOTI BORAH S/O BENINDRA NATH BORAH Vs. UMESH PRASAD S/O RAMSEWAK PRASAD @ RAMSEWAK SAH
|
March 8, 2019 |
|
DHRUBA JYOTI CHOUDHURY Vs. PURABI TALUKDAR
|
August 30, 2019 |
|
DHUBRI LADIES CLUB Vs. STATE OF ASSAM
|
February 18, 2019 |
|
DIBRUGARH FISHERY CO-OPERATIVE SOCIETY LIMITED Vs. STATE OF ASSAM
FISHERY DEPARTMENT
|
November 8, 2019 |
|
DIBYAJYOTI BORAH Vs. STATE OF ASSAM
|
October 23, 2019 |
|
DIESELIE ISSAC SOLO Vs. STATE OF ARUNACHAL PRADESH
|
June 12, 2019 |
|
DIGANTA GOGOI SON OF LATE MAHESWAR GOGOI Vs. STATE OF ASSAM & ANR
|
February 14, 2019 |
|
DIGANTA KALITA Vs. STATE OF ASSAM AND 5 ORS
|
April 2, 2019 |
|
DIGANTA SAIKIA Vs. STATE OF ASSAM AND ANR
|
March 1, 2019 |
|
DIKUMONI DAS Vs. UNION OF INDIA.
|
April 9, 2019 |
|
DILIP BARUAH Vs. STATE OF ASSAM
|
May 23, 2019 |
|
DILIP KR. DHAR Vs. STATE OF ASSAM
|
November 13, 2019 |
|
DILIP KUMAR DHAR Vs. STATE OF ASSAM
|
June 11, 2019 |
|
DILIP PAUL S/O- LT BHUPESH CH PAUL Vs. UNION OF INDIA AND 3 ORS THROUGH SECY TO GOVT OF INDIA
|
May 15, 2019 |
|
DILIP PRASAD DUTTA S/O SOBHARAM DUTTA Vs. STATE OF ASSAM AND ANR
|
March 28, 2019 |
|
DILIP SALOI Vs. STATE OF ASSAM
|
February 28, 2019 |
|
DIMBESWAR DAS Vs. STATE OF ASSAM
|
June 4, 2019 |
|
DINA NATH RAY Vs. STATE OF ASSAM
|
November 15, 2019 |
|
DINESH CH. PAUL Vs. UNION OF INDIA
|
November 21, 2019 |
|
DINESH CH. PAUL Vs. UNION OF INDIA
|
October 4, 2019 |
|
DINESH CHANDRA BORAH Vs. LILY BORAH AND 5 ORS.
|
December 17, 2019 |
|
DINESH NARAYAN TRIPARTHI Vs. NATIONAL INSURANCE CO. LTD.
|
November 19, 2019 |
|
DIPAK NAYAK Vs. STATE OF ASSAM
|
June 28, 2019 |
|
DIPALI KALITA D/O DINANATH KALITA VILL Vs. STATE OF ASSAM AND ORS
|
April 30, 2019 |
|
DIPAMONI DEVI Vs. STATE OF ASSAM
|
October 24, 2019 |
|
DIPANKA HAZARIKA Vs. FISH FARM DEVELOPMENT ASSOCIATION
|
January 29, 2019 |
|
DIPANKAR DEKA Vs. SUMAN SHYAM, HITESH KUMAR SARMA
|
February 6, 2019 |
|
DIPANKAR KALITA Vs. STATE OF ASSAM
|
April 4, 2019 |
|
DIPAYAN PAUL Vs. STATE OF ASSAM
|
February 8, 2019 |
|
DIPEN KURMI Vs. STATE OF ASSAM
|
June 18, 2019 |
|
DIPENDRA ADHIKARI AND 7 ORS Vs. STATE OF ASSAM AND 2 ORS
|
January 23, 2019 |
|
DIPIKA GOGOI KHANIKAR Vs. PRADIP KHANIKAR
|
November 13, 2019 |
|
DIPTI BARUAH DAS Vs. STATE OF ASSAM
|
July 18, 2019 |
|
DIPU KUMAR DAS Vs. UNION OF INDIA
|
August 2, 2019 |
|
DIRECTOR, CBI Vs. BHAGYA KALITA
|
March 19, 2019 |
|
DITUMONI HAZARIKA Vs. SMTI RIMJIM BHATTACHARYA
|
March 12, 2019 |
|
DOGE BASAR (ACF) Vs. STATE OF ARUNACHAL PRADESH
|
September 27, 2019 |
|
DOLABARI KISHAN SEVA KENDRA Vs. INDIAN OIL CORPORATION LTD.
|
April 11, 2019 |
|
DOWN TOWN HOSPITALS LTD AND ANR Vs. STATE OF ASSAM AND ANR
|
January 17, 2019 |
|
DR. ADITYA BIHAR KANDALI Vs. THE STATE OF ASSAM
|
February 14, 2019 |
|
DR. MRS. NANDITA BARUAH SARMAH Vs. THE STATE OF ASSAM AND 4 ORS
|
January 21, 2019 |
|
DRISTI SOCIAL WELFARE SOCIETY Vs. UNION OF INDIA
|
October 25, 2019 |
|
DRISTI SOCIAL WELFARE SOCIETY Vs. UNION OF INDIA AND 4 ORS.
|
August 21, 2019 |
|
DUGDUGI KALITA Vs. STATE OF ASSAM
|
June 18, 2019 |
|
DUKHIA KUJUR Vs. STATE OF ASSAM
|
November 22, 2019 |
|
DULAL CHANDRA PAUL Vs. UNION OF INDIA AND 3 ORS
|
January 18, 2019 |
|
DULAL GHOSH Vs. STATE OF ASSAM
|
June 11, 2019 |
|
DULMONI BORDOLOI Vs. JNANDEEP RABHA AND 6 ORS
|
April 4, 2019 |
|
DURGA BAHADUR SONAR Vs. UNION OF INDIA
|
September 17, 2019 |
|
DURLAV BARUAH Vs. STATE OF ASSAM
|
March 12, 2019 |
|
DWIJAMONI SINGH Vs. AMAL PAUL CHOUDHURY
|
November 15, 2019 |
|
DWIJEN KALITA S/O LATE BALIRAM KALITA Vs. ASSAM GRAMIN VIKASH BANK AND 4 ORS
|
May 7, 2019 |
|
DWIJEN NATH Vs. DEBESWAR NATH
|
November 14, 2019 |
|
DWIJENDRALAL SUKLABAIDYA Vs. SABITA RANI SUKLABAIDYA
|
March 13, 2019 |
|
DWIPEN MEDHI Vs. STATE OF ASSAM
|
February 22, 2019 |
|
EASTWEST PROJECTS Vs. CALCOM CEMENT INDIA LTD
|
December 11, 2019 |
|
ELIZABETH V. KHIANGTE Vs. DISTRICT MAGISTRATE
|
November 1, 2019 |
|
ELOTHUNG KITHAN Vs. YANKHOSAO ERUI
|
June 13, 2019 |
|
EMAMI LIMITED Vs. UNION OF INDIA
|
June 25, 2019 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. UNION OF INDIA
|
September 13, 2019 |
|
ENGINEERING PROJECTS (INDIA) LIMITED Vs. STATE OF NAGALAND
|
February 28, 2019 |
|
ER. MINJOM PADU Vs. ARUNACHAL PRADESH INFORMATION COMMISSION
|
May 9, 2019 |
|
EX-GS Vs. UNION OF INDIA
|
January 25, 2019 |
|
EXECUTIVE ENGINEER Vs. DISTRICT JUDGE
|
May 17, 2019 |
|
EXECUTIVE ENGINEER PUBLIC HEALTH ENGINEERING DEPARTMENT Vs. GOPINATH UDYOG P LTD KARIMGANJ
|
May 17, 2019 |
|
F LALREMSANGI Vs. STATE OF MIZORAM
|
October 31, 2019 |
|
F. LALREMSANGI Vs. STATE OF MIZORAM AND 4 ORS.
|
December 4, 2019 |
|
FAITH ENTERPRISE Vs. STATE OF ASSAM
|
November 25, 2019 |
|
FAKARUDDIN Vs. UNION OF INDIA
|
March 7, 2019 |
|
FARUK AHMED Vs. STATE OF ASSAM
|
March 12, 2019 |
|
FATEMA KHATUN Vs. STATE OF ASSAM
|
June 28, 2019 |
|
FATIMA BEGUM Vs. PRATIVA TALUKDAR AND 7 ORS.
|
April 5, 2019 |
|
FAZLUL KARIM Vs. MALLIKA KHATUN
|
September 10, 2019 |
|
FIRUJ AHMED AND 55 ORS. Vs. UNION OF INDIA AND 7 ORS
|
May 13, 2019 |
|
FOODEXX A PROPRIETORSHIP FIRM Vs. STATE OF ASSAM
|
August 19, 2019 |
|
FRIENDS DISTILLERY AND BOTTLING INDUSTRY PVT. LTD. Vs. STATE OF ASSAM
|
November 1, 2019 |
|
FULAN AHMED LASKAR Vs. UNION OF INDIA
|
May 21, 2019 |
|
G AND T BECKFIELD DRILLING SERVICES PVT LTD Vs. OIL AND NATURAL GAS CORPORATION LTD
|
March 8, 2019 |
|
G B CHAUDHURY HOLDINGS PVT LTD Vs. FOOD CORPORATION OF INDIA AND ANR
|
January 17, 2019 |
|
G.B. CHOUDHURY HOLDINGS PRIVATE LIMITED Vs. FOOD CORPORATION OF INDIA
|
December 6, 2019 |
|
GAGAN DEAL TRADE PRIVATE LIMITED REP BY NISHANT AGARWAL Vs. UNION OF INDIA AND 5 ORS REP BY ITS CHAIRMAN AND MANAGING DIRECTOR
|
May 4, 2019 |
|
GAJRAJ ENTERPRISE Vs. STATE OF ASSAM
|
December 11, 2019 |
|
GAMBHIR DEKA Vs. REGISTRAR, GAUHATI UNIVERSITY
|
October 1, 2019 |
|
GAMMON INDIA LTD. Vs. BINOD KUMAR MALPANI
|
August 16, 2019 |
|
GANESH CHANDRA JAGETIA Vs. MIZORAM UNIVERSITY
|
October 18, 2019 |
|
GANESH DAS Vs. PUTU HAZARIKA
|
January 24, 2019 |
|
GANESH SHILL Vs. UNION OF INDIA
|
January 21, 2019 |
|
GANISH MAHATO Vs. TARACHAND SONI
|
June 14, 2019 |
|
GAUTAM KUMAR PHUKAN Vs. OIL AND NATURAL GAS CORPORATION LTD.
|
September 19, 2019 |
|
GAYATRI SALOI Vs. GAUHATI UNIVERSITY
|
June 13, 2019 |
|
GHANSHYAM SARDA Vs. STATE OF ASSAM AND ANR
|
March 19, 2019 |
|
GHAR CONSTRUCTION AND ANR Vs. NORTH EAST FRONTIER RAILWAY AND 4 ORS
|
April 22, 2019 |
|
GIREN RAY @ RINKU DAS Vs. STATE OF ASSAM
|
April 25, 2019 |
|
GIRIDHAR BARMAN AND 2 ORS Vs. STATE OF ASSAM AND 3 ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
|
May 16, 2019 |
|
GITA BISWAS Vs. ELECTION COMMISSION OF INDIA
|
August 16, 2019 |
|
GKFISCON IDEAS Vs. STATE OF MIZORAM
|
July 11, 2019 |
|
GOFUR ALI Vs. STATE OF ASSAM
|
May 20, 2019 |
|
GOLAP CHANDRA HAZARIKA Vs. STATE OF ASSAM
|
December 11, 2019 |
|
GOLAPUDDIN SHEIKH AND 4 ORS Vs. ABDUL HAMID AND 7 ORS
|
March 18, 2019 |
|
GOPAL BISWAS Vs. UNION OF INDIA
|
October 22, 2019 |
|
GOPAL CHANDRA PAUL Vs. STATE OF ASSAM
|
February 1, 2019 |
|
GOPAL DEKA Vs. STATE OF ASSAM
|
February 27, 2019 |
|
GOPESH DEKA S/O GOLOK DEKA Vs. PHUL KUMARI DEKA D/O BANESWAR DEKA
|
March 26, 2019 |
|
GORE NEWAR Vs. STATE OF ASSAM
|
June 3, 2019 |
|
GOVERDON SAILO Vs. STATE OF MIZORAM
|
July 18, 2019 |
|
GREEN VALLEY CLUB Vs. MOILAPATHAR BAZAR
|
November 21, 2019 |
|
GUDDU TANTI Vs. STATE OF ARUNACHAL PRADESH
|
July 29, 2019 |
|
GULAP HUSSAIN Vs. STATE OF ASSAM
|
August 9, 2019 |
|
GULJAN BIBI Vs. UNION OF INDIA
|
August 7, 2019 |
|
GULUMAN NESSA Vs. UNION OF INDIA
|
October 25, 2019 |
|
GULZAR HUSSAIN, S/O SIRAJ ALI Vs. STATE OF ASSAM AND ANR
|
April 30, 2019 |
|
GUNA KANTA GOGOI Vs. UNION OF INDIA
|
November 15, 2019 |
|
GUNA KANTA SAIKIA Vs. STATE OF ASSAM
|
October 31, 2019 |
|
GUNA KANTA SAIKIA Vs. STATE OF ASSAM
|
October 30, 2019 |
|
GUNADHAR GOGOI Vs. DHRUBAJYOTI BARUAH
|
June 17, 2019 |
|
GUNALATA DAS Vs. STATE OF ASSAM
|
May 4, 2019 |
|
GUNARAM BORUAH Vs. BULAN CHANGMAI
|
August 27, 2019 |
|
GURDEEP SINGH Vs. STATE OF ASSAM
|
May 2, 2019 |
|
GYAMAR GAGUNG Vs. STATE OF ARUNACHAL PRADESH
|
November 5, 2019 |
|
H CHALKHUMA Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO THE
GOVT OF INDIA
|
April 23, 2019 |
|
H. LALRAMDINHLUNA Vs. STATE OF MIZORAM
|
October 18, 2019 |
|
HABIBUR RAHMAN AND 2 ORS Vs. STATE OF ASSAM AND ANR
|
February 6, 2019 |
|
HABIJA KHATUN Vs. UNION OF INDIA
|
September 30, 2019 |
|
HABILUDDIN (MD) @ HABIL ALI Vs. UNION OF INDIA
|
February 14, 2019 |
|
HABUNG AMPI Vs. STATE OF ARUNACHAL PRADESH
|
January 18, 2019 |
|
HABUNG LALIN Vs. STATE OF ARUNACHAL PRADESH
|
May 9, 2019 |
|
HAFIZUL ISLAM Vs. STATE OF ASSAM
|
January 31, 2019 |
|
HAIDAR ALI AND 4 ORS S/O LT ISMAT ALI @ KISMAT ALI Vs. UNION OF INDIA AND 5 ORS
|
February 7, 2019 |
|
HAIDAR HUSSAIN MAZUMDAR Vs. STATE OF ASSAM
|
September 20, 2019 |
|
HAIDOR ALI Vs. STATE OF ASSAM
|
January 7, 2019 |
|
HALIRAM RAY Vs. STATE OF ASSAM
|
January 4, 2019 |
|
HAMELA KHATUN Vs. ASHMA KHATUN
|
January 30, 2019 |
|
HAMIDUL ISLAM AND 2 ORS. Vs. STATE OF ASSAM
|
January 28, 2019 |
|
HANIF ALI Vs. MUSSTT CHANTARA BEGUM
|
November 19, 2019 |
|
HANUFA BIBI Vs. UNION OF INDIA
|
November 5, 2019 |
|
HAPPY CHAKRABORTY Vs. JAGAT JYOTI SARMA
|
November 26, 2019 |
|
HAPPY CHAKRABORTY Vs. JAGTJYOTI SARMA
|
February 26, 2019 |
|
HAR MOHAN DAS Vs. UNION OF INDIA
|
November 20, 2019 |
|
HARE KRISHNA DAS Vs. STATE OF ASSAM REPRESENTED BY PP, ASSAM
|
May 16, 2019 |
|
HARE KRISHNA TALUKDAR Vs. STATE OF ASSAM
|
April 22, 2019 |
|
HAREN BORAH AND 7 ORS S/O JAGANATH BORA Vs. STATE OF ASSAM AND ANR
|
May 2, 2019 |
|
HAREN CHANDRA GHOSH Vs. SMTI JHARNA MANDAL
|
October 31, 2019 |
|
HAREN SAIKIA Vs. STATE OF ASSAM
|
January 31, 2019 |
|
HARIDAS DEY @ HARI DEY Vs. UNION OF INDIA
|
March 28, 2019 |
|
HARMOHAN BAISHYA Vs. STATE OF ASSAM
|
March 7, 2019 |
|
HARUN ALI AND ANR Vs. UNION OF INDIA AND 7 ORS REP BY SECRETARY, MINISTRY OF HOME AFFAIRS
|
February 18, 2019 |
|
HASINA BEGUM Vs. UNION OF INDIA
|
September 12, 2019 |
|
HASINA KHATUN Vs. UNION OF INDIA
|
January 25, 2019 |
|
HASMOT ALI Vs. STATE OF ASSAM
|
January 9, 2019 |
|
HAWA KHATUN W/O KOMAR UDDIN AHMED Vs. STATE OF ASSAM AND ORS THROUGH COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
|
May 3, 2019 |
|
HAYDAR ALI MOLLAH Vs. STATE OF ASSAM
|
February 22, 2019 |
|
HAZARA KHATOON Vs. UNION OF INDIA
|
January 22, 2019 |
|
HAZARA KHATUN Vs. UNION OF INDIA AND 6 ORS
|
February 18, 2019 |
|
HAZARAT @ HAZARAT ALI AND 2 ORS Vs. UNION OF INDIA AND 6 ORS
|
January 21, 2019 |
|
HAZERA KHATOON Vs. UNION OF INDIA
|
September 19, 2019 |
|
HAZI LUKMAN ALI LASKAR Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
|
April 24, 2019 |
|
HAZRAT ALI
S/O SANTOSH ALI Vs. STATE OF ASSAM AND ANR
REPRESENTED
|
February 5, 2019 |
|
HAZRAT ALI Vs. STATE OF ASSAM
|
May 28, 2019 |
|
HDFC BANK LIMITED Vs. CHOTATINGRAI TEA ESTATE PRIVATE LIMITED
|
May 29, 2019 |
|
HDFC ERGO GEN INS CO. LTD Vs. SMTI KAKALI DEY
|
October 23, 2019 |
|
HEAD CONSTABLE NURSING ASSISTANT Vs. UNION OF INDIA
|
June 11, 2019 |
|
HEMA GOGOI Vs. STATE OF ASSAM
|
September 26, 2019 |
|
HEMA KANTA DEKA AND 5 ORS. Vs. HEMENDRA NATH DEKA.
|
April 9, 2019 |
|
HEMANTA MADHAV MAHANTA Vs. STATE OF ASSAM AND ANR
|
April 30, 2019 |
|
HEMEN DAS DOCTOR Vs. DILIMA DAS
|
September 12, 2019 |
|
HEMENDRA KAKOTI Vs. APARNA BARUAH
|
November 28, 2019 |
|
HEMO GOGOI Vs. STATE OF ASSAM
|
August 2, 2019 |
|
HEREMBA MASHAHARY Vs. STATE OF ASSAM
|
May 4, 2019 |
|
HIMANGSHU KALITA Vs. STATE OF ASSAM
|
August 28, 2019 |
|
HIMANGSHU ROY Vs. STATE OF ASSAM
|
June 18, 2019 |
|
HIMANGSHU ROY Vs. STATE OF ASSAM
|
September 30, 2019 |
|
HIMATSINGKA RESORTS PVT. LTD. Vs. UNION OF INDIA
|
November 4, 2019 |
|
HIRA BHARALI Vs. STATE OF ASSAM
|
January 24, 2019 |
|
HIRA BORA AND 2 ORS Vs. ABDUL LATIF AND ANR
|
March 1, 2019 |
|
HIRAK BARUAH Vs. SECRETARY
|
November 25, 2019 |
|
HIRALAL SHARMA Vs. HARISH KR SINGH
|
October 22, 2019 |
|
HIRAN KR NATH AND 4 ORS Vs. RAFIQUL ISLAM AND 14 ORS
|
February 15, 2019 |
|
HIRANMOY DAS Vs. STATE OF ASSAM
|
November 4, 2019 |
|
HIREN ALI Vs. STATE OF ASSAM
|
August 30, 2019 |
|
HIREN DAS Vs. STATE OF ASSAM
|
April 29, 2019 |
|
HIREN KALITA Vs. STATE OF ASSAM
|
October 3, 2019 |
|
HIREN SENAPATI Vs. J. B. EKKA
|
October 1, 2019 |
|
HITEN PATHAK Vs. STATE OF ASSAM
|
March 29, 2019 |
|
HITEN SARMA Vs. STATE OF ASSAM
|
August 19, 2019 |
|
HRANGKAPTHANGA Vs. SECRETARY TO THE GOVERNMENT OF MIZORAM
|
March 7, 2019 |
|
HURA KAKU Vs. STATE OF ARUNACHAL PRADESH
|
September 4, 2019 |
|
HUSSAIN AHMED LASKAR Vs. STATE OF ASSAM
|
August 30, 2019 |
|
HUSSAIN ALI Vs. UNION OF INDIA
|
September 25, 2019 |
|
HUSSAIN KHAN Vs. UNION OF INDIA
|
March 7, 2019 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. R L THANPUII
|
October 21, 2019 |
|
IDRISH ALI Vs. STATE OF ASSAM
|
October 4, 2019 |
|
IKHTIAR UDDIN AHMED Vs. STATE OF ASSAM
|
June 3, 2019 |
|
IMAR TAIPODIA Vs. STATE OF ARUNACHAL PRADESH
|
December 3, 2019 |
|
IMLIKOKLA LONGCHAR Vs. STATE OF NAGALAND
|
October 4, 2019 |
|
IMRAN HUSSAIN BARBHUIYAN Vs. STATE OF ASSAM
|
October 4, 2019 |
|
IMSENPERONG Vs. STATE OF NAGALAND REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF NAGALAND
|
April 30, 2019 |
|
INAMUL HAQUE Vs. STATE OF ASSAM AND 3 ORS
|
March 6, 2019 |
|
INAMUL HUSSAIN Vs. STATE BANK OF INDIA
|
December 4, 2019 |
|
INDIA MEDTRONIC PRIVATE LIMITED Vs. STATE OF ASSAM
|
September 16, 2019 |
|
INDIAN FARMERS FERTILIZER COOPERATIVE LTD Vs. UNION OF INDIA
|
January 4, 2019 |
|
INDIAN INSTITUTE OF TECHNOLOGY Vs. MINAKSHI HOSPITALITY SERVICES PVT. LTD.
|
November 22, 2019 |
|
INDIAN OIL CORPORATION Vs. ESTEEM PROJECTS PVT. LTD.
|
November 8, 2019 |
|
INDIAN OIL CORPORATION Vs. NUPUR HAZARIKA
|
March 18, 2019 |
|
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA AND ORS
|
January 10, 2019 |
|
INDIRA NEWAR Vs. UNION OF INDIA
|
November 29, 2019 |
|
INDRA HAZARIKA Vs. MAHENDRA NATH
|
May 20, 2019 |
|
INDRAJIT DAS Vs. STATE OF ASSAM
|
August 27, 2019 |
|
INDRESWAR BHUYAN Vs. INDU BHUYAN
|
November 5, 2019 |
|
ISHWAR FOOD PRODUCTS PVT. LTD. Vs. UNION OF INDIA
|
June 11, 2019 |
|
ISLAM UDDION BARBHUIYA Vs. STATE OF ASSAM
|
November 14, 2019 |
|
ISWAR PRASAD JALAN Vs. TINSUKIA MUNICIPAL BOARD
|
November 13, 2019 |
|
ITANAGAR BENCH TAYING ANTHONGY Vs. STATE OF ARUNACHAL PRADESH
|
January 9, 2019 |
|
J H GOLDENA S/O SANGLURA Vs. STATE OF MIZORAM
|
May 17, 2019 |
|
J M THANGKHIEW Vs. STATE OF MEGHALAYA
|
August 16, 2019 |
|
JABEDA BEGUM Vs. UNION OF INDIA AND ORS.
|
September 27, 2019 |
|
JABEEN FATIMA Vs. UNION OF INDIA.
|
April 10, 2019 |
|
JAGADISH CHANDRA BANIK Vs. STATE OF ASSAM
|
October 22, 2019 |
|
JAGADISH CHANDRA NATH S/O LOHIT Vs. STATE OF ASSAM AND 3 ORS
|
May 10, 2019 |
|
JAGADISH MONDAL Vs. STATE OF ASSAM
|
June 11, 2019 |
|
JAGAT SINH LALJI BHAI VASAVA Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 6, 2019 |
|
JAGATSINH LALJIBHAI VASAVA Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 14, 2019 |
|
JAGYA BARUA Vs. STATE OF ASSAM
|
November 5, 2019 |
|
JAHAN KARMAKAR Vs. STATE OF ASSAM
|
June 3, 2019 |
|
JAHAN UDDIN AND ANR Vs. UNION OF INDIA AND 6 ORS
|
May 30, 2019 |
|
JAHANARA BEGUM Vs. UNION OF INDIA
|
August 16, 2019 |
|
JAHANARA BEGUM Vs. STATE OF ASSAM
|
November 28, 2019 |
|
JAHANARA BEGUM Vs. UNION OF INDIA.
|
April 10, 2019 |
|
JAHANARA KHANAM @ JAHANARA BEGUM Vs. UNION OF INDIA
|
April 9, 2019 |
|
JAHANGIR BUX Vs. STATE OF ASSAM
|
January 2, 2019 |
|
JAHANUDDIN Vs. UNION OF INDIA
|
December 3, 2019 |
|
JAHIDA KHATOON Vs. UNION OF INDIA AND 5 ORS
|
January 4, 2019 |
|
JAHIDUL SIKDAR Vs. STATE OF ASSAM
|
June 7, 2019 |
|
JAHIR ALI Vs. UNION OF INDIA
|
November 4, 2019 |
|
JAHIRUL ISLAM CHOUDHURY Vs. STATE OF ASSAM
|
August 7, 2019 |
|
JAHURA BIBI Vs. UNION OF INDIA
|
August 8, 2019 |
|
JAHURA KHATOON Vs. UNION OF INDIA
|
August 9, 2019 |
|
JAHURA KHATUN Vs. UNION OF INDIA
|
December 3, 2019 |
|
JAI GURU MATA INFRASTRUCTURE (PVT ) LTD Vs. ASSAM GRAMIN VIKASH BANK
|
June 28, 2019 |
|
JAI KISHAN SHARMA Vs. UNION OF INDIA
|
September 6, 2019 |
|
JAI KISHAN SHARMA Vs. UNION OF INDIA
|
December 20, 2019 |
|
JAIFUL BEGUM Vs. THE UNION OF INDIA AND 5 ORS
|
March 14, 2019 |
|
JAINAL SWIKH @ ABEDIN Vs. UNION OF INDIA
|
January 21, 2019 |
|
JAKIR HUSSAIN Vs. STATE OF ASSAM
|
January 11, 2019 |
|
JAKIR HUSSAIN Vs. STATE OF ASSAM
|
May 23, 2019 |
|
JALAL UDDIN S/O MD ROFIK UDDIN Vs. UNION OF INDIA AND 5 ORS
|
February 21, 2019 |
|
JAMAL UDDIN CHOUDHURY Vs. STATE OF ASSAM
|
April 2, 2019 |
|
JAMALUDDIN SHEIKH Vs. UNION OF INDIA
|
February 13, 2019 |
|
JAMIL AHMED Vs. UNION OF INDIA
|
November 1, 2019 |
|
JAMILA KHATUN Vs. STATE OF ASSAM
|
September 11, 2019 |
|
JAMUNA GOUR Vs. STATE OF ASSAM
|
May 20, 2019 |
|
JAMUNA GOUR AND 2 ORS. Vs. STATE OF ASSAM
|
July 24, 2019 |
|
JANGLUN SINGSON Vs. UNION OF INDIA
|
December 20, 2019 |
|
JANTI SARMAH Vs. ON DEATH OF AMRIT SARMA HIS LEGAL HEIRS SAPNA SARMA WIFE.
|
June 26, 2019 |
|
JATIN Vs. STATE OF ASSAM
|
September 4, 2019 |
|
JATIN CHANDRA ROY Vs. STATE OF ASSAM AND ANR
|
January 31, 2019 |
|
JATIN DAS Vs. STATE OF ASSAM
|
December 12, 2019 |
|
JATIN MALI Vs. STATE OF ASSAM
|
June 3, 2019 |
|
JATIN MANDAL Vs. UNION OF INDIA.
|
April 9, 2019 |
|
JAYANTA BARUAH Vs. JAGAT NARAYAN JADAV
|
July 24, 2019 |
|
JAYANTA BARUAH Vs. UNION OF INDIA AND 6 ORS
|
December 16, 2019 |
|
JAYANTA BARUAH Vs. UNION OF INDIA
|
December 20, 2019 |
|
JAYANTA BORKAKOTY Vs. STATE OF ASSAM
|
March 28, 2019 |
|
JAYANTA KUMAR BARUAH Vs. STATE OF ASSAM
|
March 15, 2019 |
|
JAYANTA SAIKIA S/O SADAN CHANDRA SAIKIA Vs. PURBANCHAL EDUCATION WELFARE SOCIETY (PEWS) AND 2 ORS
|
January 9, 2019 |
|
JAYNAL ABDIN Vs. STATE OF ASSAM
|
October 31, 2019 |
|
JAYSHREE ENTRADE PRIVATE LIMITED Vs. STATE OF ASSAM AND 5 ORS
|
March 6, 2019 |
|
JAYSHREE ENTRADE PRIVATE LIMITED Vs. STATE OF ASSAM
|
November 4, 2019 |
|
JAYSHREE ENTRADE PVT. LTD. Vs. UNION OF INDIA
|
February 12, 2019 |
|
JEET AMRIT BARUAH Vs. STATE OF ASSAM
|
June 20, 2019 |
|
JELEKHA KHATUN Vs. UNION OF INDIA
|
September 19, 2019 |
|
JHULLU KUMAR DAS S/O LT MOTILAL DAS Vs. INDIAN RAILWAYS
|
May 10, 2019 |
|
JHUNU SARKAR KUNDA Vs. BIKASH KUNDA
|
October 31, 2019 |
|
JIAUL ALI Vs. UNION OF INDIA
|
October 1, 2019 |
|
JIBAN ALI Vs. UNION OF INDIA
|
February 19, 2019 |
|
JITEN MAHILI Vs. STATE OF ASSAM
|
September 16, 2019 |
|
JITLAL MAHATO Vs. STATE OF ASSAM
|
April 3, 2019 |
|
JITUL DEKA Vs. STATE OF ASSAM
|
October 30, 2019 |
|
JITUMANI DAS Vs. INDIAN OIL CORPORATION LTD.
|
February 6, 2019 |
|
JOHN RAMMAWIA ZOTLANG Vs. STATE OF MIZORAM
|
November 29, 2019 |
|
JOHURA KHATUN Vs. STATE OF ASSAM
|
October 23, 2019 |
|
JOLEN KANDULANA Vs. STATE OF ASSAM
|
February 13, 2019 |
|
JONAKI @ SANUARA BEGUM Vs. UNION OF INDIA
|
October 1, 2019 |
|
JONGSHER ALI Vs. UNION OF INDIA
|
April 29, 2019 |
|
JONI KORAMUDI D/O- GAULTO KORAMUDI Vs. STATE OF ASSAM AND ORS
|
April 30, 2019 |
|
JOY KANTA SINHA S/O LT KRISHNA MOHAN SINHA Vs. STATE OF ASSSAM
|
May 10, 2019 |
|
JOYDEEP GOALA Vs. STATE OF ASSAM
|
October 1, 2019 |
|
JOYDEV BARHOI Vs. JITEN SARKAR
|
March 27, 2019 |
|
JOYGUN NESSA Vs. UNION OF INDIA
|
December 9, 2019 |
|
JOYMUDDIN SEIKH AND 2 ORS Vs. STATE OF ASSAM AND ANR
|
May 20, 2019 |
|
JOYNAL ABEDIN Vs. STATE OF ASSAM
|
September 27, 2019 |
|
JOYNAL UDDIN AND 10 ORS. Vs. UNION OF INDIA AND 5 ORS
|
December 2, 2019 |
|
JOYTISH CHOUDHURY AND ORS CHOUDHURY Vs. APURBA KR CHOUDHURY AND ORS
|
March 26, 2019 |
|
JSB CEMENT LLP. A LIMITED Vs. STATE OF ASSAM
|
November 18, 2019 |
|
JUBEDA KHATOON Vs. UNION OF INDIA
|
January 7, 2019 |
|
JUGAL THAKURIA, SON OF LATE MADAN THAKURIA Vs. STATE OF ASSAM
|
May 7, 2019 |
|
JUNPENG Z F/N - ZHANGKHIM Vs. STATE OF NAGALAND.
|
November 1, 2019 |
|
JUNU DEKA Vs. STATE OF ASSAM
|
November 21, 2019 |
|
JUPITER COKE INDUSTRIES Vs. STATE OF ASSAM
|
October 21, 2019 |
|
JYOTI DUTTA Vs. STATE OF ASSAM AND ORS
|
February 7, 2019 |
|
JYOTI PROVA DEKA Vs. DIGANTA DEKA
|
February 11, 2019 |
|
JYOTI REKHA BORA MAHANTA D/O BHUMIDHAR BORA Vs. HAREN MAHANTA S/O LATE ABANI KANTA MAHANTA
|
April 30, 2019 |
|
JYOTIKA KALITA Vs. PANKAJ KALITA
|
March 7, 2019 |
|
JYOTIRMOY KALITA S/O HARE KALITA Vs. JONAMONI KALITA W/O JYOTIRMOY KALITA
|
May 7, 2019 |
|
K SAKO & 50 OTHERS Vs. UNION OF INDIALAWSUITDOWNLOAD
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March 14, 2019 |
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KABIN RONGHANG AND 5 ORS Vs. UNION OF INDIA AND 11 ORS
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September 11, 2019 |
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KABIR ALI Vs. STATE OF ASSAM
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November 18, 2019 |
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KABIR KHAN Vs. UNION OF INDIA
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August 16, 2019 |
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KABUL HUSSAIN CHOUDHURY Vs. STATE OF ASSAM AND ANR
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May 27, 2019 |
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KACHU SEIKH Vs. STATE OF ASSAM AND ANR
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March 1, 2019 |
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KADARJAN NESSA Vs. UNION OF INDIA
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May 4, 2019 |
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KAGE ADO Vs. STATE OF ARUNACHAL PRADESH
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May 30, 2019 |
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KAILASH CHAND SHARMA Vs. PURSOTTAM LAL SHARMA
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October 24, 2019 |
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KAILASH CHANDRA DUTTA Vs. STATE OF ASSAM
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April 9, 2019 |
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KAILASH KUMAR Vs. GANESH KUMAR
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January 17, 2019 |
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KAJIMUDDIN Vs. STATE OF ASSAM
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March 26, 2019 |
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KAJOL CHAKRABORTY Vs. STATE OF ASSAM
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December 20, 2019 |
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KALIA GOGOI Vs. STATE OF ASSAM
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April 9, 2019 |
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KALICHARAN DEKA Vs. STATE OF ASSAM
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February 13, 2019 |
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KALIRAM KONWAR Vs. UNION OF INDIA
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June 26, 2019 |
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KALPANA BHUIYAN DAS W/O GAUTAM DAS Vs. GAUTAM DAS AND ANR
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March 8, 2019 |
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KALPANA DAS Vs. ANIL MANDAL
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February 1, 2019 |
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KALPANA SARKAR Vs. STATE OF ASSAM
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August 8, 2019 |
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KALPITA DEB Vs. KAJORI DEB
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November 1, 2019 |
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KALPITA DEB Vs. KAJORI DEB
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February 28, 2019 |
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KALPITA DEB Vs. KAJORI DEB
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February 28, 2019 |
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KAMAKHYA CHANDRA DAS Vs. PRAKASH CHANDRA SAHA
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October 23, 2019 |
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KAMAL BORAH Vs. BIREN SAIKIA AND ORS
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May 2, 2019 |
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KAMAL KISHORE KANOO Vs. STATE OF ASSAM
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January 22, 2019 |
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KAMAL UDDIN AND 9 ORS. Vs. STATE BANK OF INDIA.
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March 29, 2019 |
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KAMALA BORUAH Vs. DHRITI RANJAN ROY
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June 3, 2019 |
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KAMALA KANTA SHARMA Vs. ZONAL OFFICE LIFE INSURANCE
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March 28, 2019 |
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KAMALA RANI TELI Vs. RAM PRASAD KEOT
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November 1, 2019 |
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KAMALESWAR SARMA S/O LT CHANDI RAM SARMA Vs. UNION OF INDIA AND 3 ORS THROUGH CHIEF POSTMASTER GENERAL
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March 8, 2019 |
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KAMESWAR SINGH Vs. STATE OF ASSAM
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April 10, 2019 |
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KAMOLINA BASUMATARY Vs. ASSAM STATE ELECTRICITY BOARD A S E B
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May 13, 2019 |
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KANAI KARMAKAR Vs. SUBAL KARMAKAR
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February 20, 2019 |
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KANAK CHANDRA DAS Vs. STATE OF ASSAM
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November 29, 2019 |
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KANKAN DAS Vs. MANASHI KALITA
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August 16, 2019 |
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KANU BHATTACHARJEE Vs. STATE OF ASSAM
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November 19, 2019 |
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KAPHOT DAM Vs. STATE OF ASSAM
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March 28, 2019 |
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KAPILI NADI MATSHYAJIBI SAMITI LTD Vs. STATE OF ASSAM
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May 7, 2019 |
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KARMA ENTERPRISES AND ANR. Vs. STATE OF ASSAM
|
November 8, 2019 |
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KARUNA BHATTA Vs. CEMENT CORPORATION OF INDIA
|
July 16, 2019 |
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KARUNA KALITA S/O LT MANIK CH KALITA Vs. STATE OF ASSAM
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March 14, 2019 |
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KARUNA MOHAN DAS Vs. STATE OF ASSAM
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July 15, 2019 |
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KAUSHIK BARUA Vs. PALLAVI BARUA
|
November 29, 2019 |
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KAYAKUCHI GAON MEEN SAMABAI SAMITEE LTD.
SARKAR Vs. STATE OF ASSAM
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October 29, 2019 |
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KENDRIYA VIDYALAYA SANGATHAN KARIMGANJ Vs. JAGATYJOTI KR DAS
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June 24, 2019 |
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KESANG DONGDUP Vs. STATE OF ARUNACHAL PRADESH
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September 4, 2019 |
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KESHAB KALITA Vs. STATE OF ASSAM
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September 27, 2019 |
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KESHARI CHAND GOEL Vs. DINESH KR AGARWAL
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May 2, 2019 |
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KESING JAMES Vs. CENTRAL BUREAU OF INVESTIGATION
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March 29, 2019 |
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KEVIYIEBEI AND 2 ORS. Vs. AILONG PHOM.
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November 5, 2019 |
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KEVYA KANTA GOGOI Vs. STATE OF ASSAM
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January 21, 2019 |
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KH GOPENDRA SINGH Vs. STATE REPRESENTED BY NIA ASSAM AT GUWAHATI
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July 22, 2019 |
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KH. SANJEEV KUMAR SINGH Vs. O. MEMA DEVI
|
July 16, 2019 |
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KHAGEN CHANDRA DAS Vs. STATE OF ASSAM
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November 22, 2019 |
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KHAGEN DEKA AND 3 ORS. Vs. STATE OF ASSAM
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July 22, 2019 |
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KHAGEN HAZARIKA Vs. PUNIRAM NATH
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November 4, 2019 |
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KHAGEN KALITA Vs. STATE OF ASSAM
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July 15, 2019 |
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KHAGEN PATAR Vs. STATE OF ASSAM
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June 11, 2019 |
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KHAGENDRA DAS Vs. STATE OF ASSAM
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January 17, 2019 |
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KHAGENDRA PRASAD BHARALI Vs. THE STATE OF ASSAM AND 4 ORS.
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February 18, 2019 |
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KHAIRUN NEHAR Vs. UNION OF INDIA
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September 20, 2019 |
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KHAIRUN NESSA Vs. UNION OF INDIA.
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May 7, 2019 |
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KHANINDRA KALITA S/O NARAYAN KALITA Vs. STATE OF ASSAM AND 8 ORS
|
March 6, 2019 |
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KHODI ANGAMI Vs. STATE OF NAGALAND.
|
December 13, 2019 |
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KHOGEN CHETRI S/O LATE AM BAHADUR CHETRI Vs. STATE OF ASSAM AND ANR
|
August 27, 2019 |
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KHUDEJA BEGUM Vs. UNION OF INDIA
|
May 13, 2019 |
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KHUDEZA KHATUN Vs. UNION OF INDIA.
|
January 25, 2019 |
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KHUKOMONI SINHA Vs. ABUL HUSSAIN CHOUDHURY
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October 25, 2019 |
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KHUSHBAN BIBI Vs. UNION OF INDIA AND 5 ORS
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March 1, 2019 |
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KINKAR PAUL Vs. DIPERNITA PAUL
|
April 25, 2019 |
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KISHAN RABHA S/O TL RATNESHWAR RABHA Vs. STATE OF ASSAM
|
February 15, 2019 |
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KISHLAY FOODS PVT. LTD. Vs. RIDHI SIDHI ENTERPRISE
|
September 23, 2019 |
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KISHORE BHOWAL Vs. UNION OF INDIA AND 3 ORS REP BY SECY TO GOVT OF INDIA
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January 10, 2019 |
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KISHORE DEKA Vs. STATE OF ASSAM
|
April 8, 2019 |
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KISHORE KUMAR AGARWALA Vs. STATE OF ASSAM
|
May 28, 2019 |
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KISHORE KUMAR BHATTACHARJEE AND 9 ORS. Vs. STATE OF ASSAM
|
November 6, 2019 |
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KISHORE SARMA, SON OF LAKHESWAR SARMA Vs. STATE OF ASSAM
|
February 14, 2019 |
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KISHORE TAYE @ BABUL Vs. STATE OF ASSAM AND ANR
|
February 1, 2019 |
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KITAB ALI TALUKDAR Vs. STATE OF ASSAM
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December 19, 2019 |
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KITFOR RAHMAN Vs. UNION OF INDIA.
|
February 27, 2019 |
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KON URANG Vs. STATE OF ASSAM
|
January 28, 2019 |
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KONSENG BARUAH
S/O- LT SURENDRA BARUAH Vs. STATE OF ASSAM AND 7 ORS
|
February 5, 2019 |
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KOREN HAZARIKA Vs. STATE OF ASSAM
|
January 3, 2019 |
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KOSTURI BALAL RAY Vs. DIVISIONAL MANAGER.
|
September 16, 2019 |
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KRIPA SINDHU DAS Vs. STATE OF ASSAM
|
August 16, 2019 |
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KRISHNA BISWAS Vs. SEC STATE OF ASSAM AND 2 ORS
|
May 15, 2019 |
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KRISHNA GOPAL KARMAKAR Vs. JANARDHAN SAHA
|
November 15, 2019 |
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KRISHNA KANTA BHUYAN Vs. OIL INDIA LTD
|
September 10, 2019 |
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KRISHNADHAN SINGHA Vs. BIJU GHOSH
|
November 19, 2019 |
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KUKIL DAS Vs. STATE OF ASSAM
|
September 5, 2019 |
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KULADHAR DEKA Vs. STATE OF ASSAM
|
August 1, 2019 |
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KULADIP MEDHI Vs. STATE OF ASSAM
|
November 7, 2019 |
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KULJIT SINGH SETHI Vs. STATE OF ASSAM AND ANR REP BY PP
|
January 18, 2019 |
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KULSUM NESSA Vs. THE UNION OF INDIA
|
November 6, 2019 |
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KUMAR DEORI S/O PRAFULLA DEORI Vs. STATE OF ASSAM AND ANR
|
April 25, 2019 |
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KUMAR SUBHA Vs. STATE OF MIZORAM
|
July 11, 2019 |
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KUMUD CHOUDHURY Vs. STATE OF ASSAM
|
April 12, 2019 |
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KURU TAI Vs. STATE OF ARUNACHAL PRADESH
|
July 18, 2019 |
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KUSHA PHUKAN Vs. MAHANANDA SINHA
|
May 28, 2019 |
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KUSUM DEVI Vs. STATE OF ASSAM
|
December 20, 2019 |
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KUTUB UDDIN AHMED Vs. UNION OF INDIA AND 6 ORS
|
March 19, 2019 |
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L.R. STORE Vs. STATE OF ASSAM
|
November 25, 2019 |
|
LABA KANTA MILI Vs. NEW INDIA ASSURANCE CO. LTD.
|
February 22, 2019 |
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LAKHI RAM BORA AND 22 ORS Vs. STATE OF ASSAM AND ORS
|
April 25, 2019 |
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LAKHIMAI BHAGAWATI Vs. STATE OF ASSAM
|
September 11, 2019 |
|
LAKHYAJYOTI BARUAH AND ANR Vs. OIL INDIA LIMITED
|
March 19, 2019 |
|
LAKSHAN CH DAS @ LAKHYAN CH DAS @ LAKHAN DAS Vs. UNION OF INDIA AND 3 ORS REP BY MINISTRY OF HOME AFFAIRS, GOVT OF INDIA
|
February 14, 2019 |
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LAKSHMI UPADHAYA Vs. STATE OF ASSAM
|
November 18, 2019 |
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LALBIAKMAWII D/O L NK HRANGHLIRA (L) Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVT OF INDIA
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April 24, 2019 |
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LALHUALLIANA Vs. STATE OF MIZORAM
|
July 11, 2019 |
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LALLIANSANGI Vs. STATE OF MIZORAM
|
January 17, 2019 |
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LALMOHAN DAS AND 4 ORS Vs. THE UNION OF INDIA AND 6 ORS
|
March 8, 2019 |
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LALNGAICHAMI Vs. RAJKUMAR MALA SINHA
|
August 6, 2019 |
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LALNGHINGLOVA S/O LATE EX NK HMINGTHANGA Vs. UNION OF INDIA REPRESENTED BY SECRETARY
|
March 25, 2019 |
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LALRAMMAWIA Vs. MIZORAM PUBLIC SERVICE COMMISSION
|
April 10, 2019 |
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LALREMRUATA RALTE Vs. STATE OF MIZORAM
|
February 22, 2019 |
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LALRINGZAUVA @ TAWIA Vs. STATE OF MIZORAM
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March 29, 2019 |
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LALRINGZOVI Vs. STATE OF MIZORAM
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August 29, 2019 |
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LALRINKIMI TOCHHAWNG Vs. K. VANLALHMANGAIHI AND 4 ORS.
|
December 17, 2019 |
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LALROZAMA RALTE Vs. STATE OF MIZORAM
|
July 15, 2019 |
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LALSANGLIANA SAILO Vs. HMINGCHUNGNUNGA,
|
March 13, 2019 |
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LALTHANKIMA Vs. STATE OF MIZORAM
|
August 2, 2019 |
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LALTHLAMUANI D/O THANGKHAWSAWIA (L) Vs. STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO GOVT OF MIZORAM, AIZAWL
|
March 27, 2019 |
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LALTHUAMA Vs. STATE OF MIZORAM
|
May 31, 2019 |
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LALTLANLIANI NGURKAPRUMA Vs. STATE OF MIZORAM
|
September 4, 2019 |
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LALZUILIANA Vs. STATE OF MIZORAM
|
May 3, 2019 |
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LANKESWAR LANG Vs. STATE OF ASSAM
|
November 27, 2019 |
|
LATSAM KHIMHUN Vs. STATE OF ARUNACHAL PRADESH
|
January 11, 2019 |
|
LATU DAS Vs. STATE OF ASSAM
|
October 29, 2019 |
|
LEGAL HEIRS ASHMAT KHA Vs. UNION OF INDIA
|
January 30, 2019 |
|
LEGAL HEIRS BASANTI DEVI Vs. LEGAL HEIRS FULKI CHOUDHURY
|
February 26, 2019 |
|
LEGAL HEIRS BINOD KUMAR JAIN Vs. STATE OF ASSAM
|
May 4, 2019 |
|
LEGAL HEIRS OF LATE INDRA MOHAN DAS Vs. DHRUBA CH. DAS AND ANR
|
March 12, 2019 |
|
LEGAL HEIRS PURNIMA KALITA Vs. BILIN KALITA
|
May 7, 2019 |
|
LEGAL HEIRS SMT. MALAYA DAS Vs. STATE OF ASSAM
|
April 30, 2019 |
|
LEGAL HEIRS TARIF UDDIN Vs. MAFIZUDDIN
|
November 19, 2019 |
|
LENA SOLO W/O SRI MIZU ISAC SOLO Vs. THE STATE OF ARUNACHAL PRADESH
|
June 12, 2019 |
|
LIFE INSURANC CORPORATION OF INDIA Vs. ASPHIA AHMED
|
December 19, 2019 |
|
LIKHA RINA Vs. STATE OF ARUNACHAL PRADESH
|
May 2, 2019 |
|
LIKHA TECH Vs. STATE OF ARUNACHAL PRADESH AND 6 ORS.
|
December 4, 2019 |
|
LILAMBAR SONOWAL @ NILAMBAR AND ANR Vs. STATE OF ASSAM
|
March 1, 2019 |
|
LILIJAN BIBI Vs. STATE OF ASSAM
|
August 16, 2019 |
|
LIMAAKUM Vs. STATE OF NAGALAND
|
March 11, 2019 |
|
LIMATOSHI Vs. STATE OF NAGALAND
|
December 13, 2019 |
|
LIMRAS LOTTERY TRADING AND CO PVT. LTD. Vs. SOLE ARBITRATOR
|
December 17, 2019 |
|
LINEE GOSWAMI Vs. TEZPUR UNIVERSITY
|
March 5, 2019 |
|
LOBJAN Vs. UNION OF INDIA AND 4 ORS.
|
April 9, 2019 |
|
LOHIT KAKOTI S/O LATE PADMADHAR KAKOTI Vs. PUSPA BORA D/O CHAKRA BORA
|
March 15, 2019 |
|
LOKESWAR SONOWAL Vs. STATE OF ASSAM
|
April 11, 2019 |
|
LONGKIRI TIMUNG Vs. STATE OF ASSAM
|
August 14, 2019 |
|
LONGRU MUNDA Vs. JABAN ALI
|
April 4, 2019 |
|
LOWER ASSAM INTER DISTRICT STAGE CARRIAGE BUS OWNERS ASSOCIATION Vs. STATE OF ASSAM
|
March 19, 2019 |
|
LUCY VANLALHRUAII Vs. DISTRICT COLLECTOR, AIZAWL
|
June 3, 2019 |
|
LUQMAN ANSARI Vs. STATE OF ASSAM
|
August 8, 2019 |
|
LUT AHMED BARBHUIYA Vs. SHAHID AHMED MAZUMDER AND 5 ORS
|
January 23, 2019 |
|
LUT AHMED BARBHUIYA Vs. STATE OF ASSAM
|
November 11, 2019 |
|
LUTOVI SEMA Vs. STATE OF NAGALAND
|
April 12, 2019 |
|
M. B. RUBBER PVT. LTD. Vs. STATE OF ASSAM
|
October 10, 2019 |
|
M. JAMES TUNGOE Vs. STATE OF NAGALAND
|
November 20, 2019 |
|
M. THANGI Vs. STATE OF MIZORAM
|
September 27, 2019 |
|
M/S OTTIS INFRASTRUCTURE Vs. STATE OF ASSAM
|
July 10, 2019 |
|
M/S PHUKAN AND CO Vs. OIL INDIA LTD.
|
May 9, 2019 |
|
M/S. PIONEER FOREIGN LIQUOR SHOP AND ANR. Vs. THE UNION OF INDIA AND 2 ORS
|
February 4, 2019 |
|
MAA MANASHA PRINTERS Vs. STATE OF ASSAM
|
November 27, 2019 |
|
MACHINE SALES AND SERVICE Vs. JUGAL KISHORE LOHIA
|
November 19, 2019 |
|
MADAN CH. NATH Vs. UNION OF INDIA
|
June 13, 2019 |
|
MADAN KALITA Vs. PARESH BARUAH
|
April 3, 2019 |
|
MADHAB CH BARMAN @ MADAN MOHAN BARMAN Vs. STATE OF ASSAM
|
February 14, 2019 |
|
MADHAB DEKA AND 4 ORS Vs. STATE OF ASSAM AND 4 ORS.
|
December 2, 2019 |
|
MADHU BORA Vs. STATE OF ASSAM
|
August 2, 2019 |
|
MADHU DAS Vs. SATYABATI DAS
|
June 13, 2019 |
|
MADRASSA EDUCATION DEVELOPMENT ASSOCIATION Vs. STATE OF ASSAM
|
July 22, 2019 |
|
MAHADEV DAS Vs. STATE OF ASSAM AND ORS
|
April 5, 2019 |
|
MAHADEV MUNDA AND 14 ORS. Vs. STATE OF ASSAM
|
July 19, 2019 |
|
MAHALAXMI INDIA PVT. LTD Vs. UNION OF INDIA
|
January 17, 2019 |
|
MAHENDRA NATH DAS Vs. STATE OF ASSAM
|
May 28, 2019 |
|
MAHENDRA SUTRADHAR Vs. UNION OF INDIA
|
June 11, 2019 |
|
MAHESH CHANDRA DEV Vs. UNION OF INDIA MINISTRY OF FINANCE (BANKING DIVISION)
|
May 23, 2019 |
|
MAHESH DEKA Vs. BOARD OF DIRECTORS
|
November 6, 2019 |
|
MAHESH DEKA AND 4 ORS Vs. STATE OF ASSAM AND 14 ORS
|
May 7, 2019 |
|
MAHESH SHARMA Vs. MASKARA TEA ESTATE
|
September 25, 2019 |
|
MAHIRUDDIN Vs. UNION OF INDIA
|
May 6, 2019 |
|
MAHMUDA BEGUM Vs. STATE OF ASSAM
|
March 5, 2019 |
|
MAIMANA BIBI Vs. UNION OF INDIA AND 6 ORS
|
March 1, 2019 |
|
MAINAK PATRA Vs. ELLORA PATRA MAHANTA
|
April 2, 2019 |
|
MAINAK PATRA Vs. SMTI ELLORA PATRA MAHANTA
|
April 2, 2019 |
|
MAINUL HAQUE LASKAR Vs. STATE OF ASSAM
|
March 5, 2019 |
|
MAJIRAN NESSA Vs. UNION OF INDIA
|
November 11, 2019 |
|
MAKBUL HUSSAIN Vs. UNION OF INDIA
|
November 6, 2019 |
|
MALATI BEPARI Vs. STATE OF ASSAM
|
November 15, 2019 |
|
MALATI MUNDARI Vs. STATE OF ASSAM
|
April 8, 2019 |
|
MALEKJAN BIBI Vs. UNION OF INDIA.
|
February 25, 2019 |
|
MALSAWMKIMA Vs. STATE OF MIZORAM
|
July 10, 2019 |
|
MAMATA BHOWMIK Vs. UNION OF INDIA
|
February 19, 2019 |
|
MAMATA DAS CHOUDHURY Vs. SUMIT CHOUDHURY
|
November 22, 2019 |
|
MAMONI DEKA Vs. STATE OF ASSAM
|
October 23, 2019 |
|
MAMTA BAGARIA Vs. NEW INDIA ASSURANCE CO. LTD.
|
November 14, 2019 |
|
MAMUDA BEGUM Vs. STATE OF ASSAM
|
September 20, 2019 |
|
MANAGEMENT OF GHOGRAJAN TEA ESTATE Vs. WORKMAN OF GHOGRAJAN TEA ESTATE
|
January 7, 2019 |
|
MANAGEMENT OF GODREJ CONSUMER PRODUCTS LTD. Vs. STATE OF ASSAM
|
March 29, 2019 |
|
MANAGEMENT OF LALLACHERA TEA ESTATE Vs. SURAJ DEO TIWARI
|
December 10, 2019 |
|
MANAGEMENT OF LILY HOTEL Vs. STATE OF ASSAM AND 3 ORS
|
May 21, 2019 |
|
MANAGEMENT OF NORTH EASTERN REGIONAL AGRICULTURAL MARKETING CORPORATION LIMITED Vs. WORKMEN REPRESENTED BY PRESIDENT
|
June 19, 2019 |
|
MANASH BORUAH Vs. STATE OF ASSAM
|
July 29, 2019 |
|
MANGALA TANTI AND 3 ORS. Vs. STATE OF ASSAM
|
July 26, 2019 |
|
MANGYANG LIMA Vs. STATE OF NAGALAND
|
January 9, 2019 |
|
MANIA MUNDA Vs. STATE OF ASSAM
|
December 11, 2019 |
|
MANIK ALI Vs. STATE OF ASSAM
|
March 18, 2019 |
|
MANIK CH BAISHYA AND ANR Vs. IKON DAS AND 22 ORS
|
January 22, 2019 |
|
MANIK DAS Vs. STATE OF ASSAM
|
June 14, 2019 |
|
MANIK SARKAR Vs. RAJU SARKAR
|
November 14, 2019 |
|
MANIK TRADE CO. Vs. STATE OF ASSAM
|
November 25, 2019 |
|
MANJIT MAHANTA Vs. STATE OF ASSAM
|
September 23, 2019 |
|
MANJUL DEB Vs. VIDEOCON INDUSTRIES LTD
|
April 30, 2019 |
|
MANNA BHATTACHARJEE Vs. SMTI SWATI BHATTACHRJEE
|
March 13, 2019 |
|
MANOJ KUMAR BARMAN Vs. CENTRAL BURU OF INVESTIGATION
|
June 28, 2019 |
|
MANOJ KUMAR RAY Vs. STATE OF ASSAM
|
June 21, 2019 |
|
MANOJ KUMAR SHAHANI Vs. STATE OF ASSAM
|
December 3, 2019 |
|
MANOWARA BEGUM (MST.) Vs. STATE OF ASSAM
|
January 17, 2019 |
|
MANTOSH PAUL S/O LATE BHUPESH RANJAN PAUL Vs. STATE OF ASSAM
|
May 7, 2019 |
|
MANTU ALI Vs. STATE OF ASSAM
|
July 16, 2019 |
|
MANTU BARUAH Vs. STATE OF ASSAM
|
October 3, 2019 |
|
MANURANJAN NATH Vs. STATE OF ASSAM AND 6 ORS
|
March 15, 2019 |
|
MANZUR RAHMAN BARBHUIYA Vs. STATE OF ASSAM
|
September 6, 2019 |
|
MARA AUTONOMOUS DISTRICT COUNCIL REPRESENTED BY EXECUTIVE SECRETARY Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY
|
February 28, 2019 |
|
MARFAT ALI Vs. UNION OF INDIA
|
May 8, 2019 |
|
MARKASH JAJARA Vs. STATE OF ASSAM
|
March 12, 2019 |
|
MAURJAN BEGUM @ MAYURJAN BEGUM @ MAYARJAN NESSA Vs. UNION OF INDIA AND 6 ORS
|
January 9, 2019 |
|
MAYA RANI DAS Vs. UNION OF INDIA
|
October 1, 2019 |
|
MAYARUN NESSA Vs. UNION OF INDIA
|
November 7, 2019 |
|
MAYONG ANCHALIC KRISHAK SOMMITTEE Vs. UNION OF INDIA
|
May 2, 2019 |
|
MAZIDA KHATUN Vs. UNION OF INDIA
|
November 11, 2019 |
|
MAZUMDAR ENTERPRISE Vs. UNION OF INDIA
|
May 28, 2019 |
|
MD ABDUL AZID Vs. STATE OF ASSAM
|
June 25, 2019 |
|
MD ABDUL LATIF Vs. TRIDIP ROY
|
June 4, 2019 |
|
MD ABDUL MOTALIB Vs. STATE OF ASSAM AND ANR
|
April 22, 2019 |
|
MD ABDUL SATTAR Vs. COMMISSIONER
|
September 17, 2019 |
|
MD ALTAF HUSSAIN Vs. RAMANI PADA PAUL
|
March 5, 2019 |
|
MD ALTAF HUSSAIN ALIAS ALTAF Vs. STATE OF ASSAM
|
February 8, 2019 |
|
MD ASKON ALI Vs. STATE OF ASSAM AND ANR
|
February 4, 2019 |
|
MD AYAM ALI Vs. RINA BEGUM
|
April 25, 2019 |
|
MD BILLAL HUSSAIN AND ANR Vs. STATE OF ASSAM AND ANR
|
May 14, 2019 |
|
MD DULALUDDIN Vs. STATE OF ASSAM
|
May 31, 2019 |
|
MD EBAD HUSSAIN Vs. STATE OF ASSAM
|
September 19, 2019 |
|
MD FAKAR UDDIN BARBHUIYA AND ANR Vs. STATE OF ASSAM
|
January 18, 2019 |
|
MD FARJUL ALI Vs. STATE OF ASSAM
|
December 20, 2019 |
|
MD FULBAR ALI Vs. UNION OF INDIA AND 3 ORS
|
February 7, 2019 |
|
MD GAFAR ALI @ BHAKU SINGH ALI Vs. STATE OF ASSAM
|
April 24, 2019 |
|
MD GULJAR HUSSAIN S/O MD ATIKUR RAHMAN Vs. STATE OF ASSAM
|
May 16, 2019 |
|
MD HABIBUR RAHMAN Vs. STATE OF ASSAM
|
April 3, 2019 |
|
MD HARUNAR RASHID Vs. STATE OF ASSAM
|
June 28, 2019 |
|
MD IMAMUL HAQUE Vs. JAYANTA KUMAR BARUAH AND 4 ORS
|
March 15, 2019 |
|
MD IMDAD ALI SON OF LATE IBRAHIM ALI Vs. FOOD CORPORATION OF INDIA
|
January 25, 2019 |
|
MD IMRUL ISLAM Vs. STATE OF ASSAM
|
July 25, 2019 |
|
MD ISLAM UDDIN Vs. UNION OF INDIA AND 4 ORS
|
January 17, 2019 |
|
MD JAKIR HUSSAIN Vs. UNION OF INDIA
|
September 11, 2019 |
|
MD JALAL UDDIN Vs. STATE OF ASSAM
|
October 24, 2019 |
|
MD JALAL UDDIN Vs. STATE OF ASSAM
|
June 28, 2019 |
|
MD MAINUL HOQUE CHOUDHURY Vs. STATE OF ASSAM
|
January 23, 2019 |
|
MD MIRAJUDDIN AHMED Vs. STATE OF ASSAM
|
August 1, 2019 |
|
MD MOHIRUDDIN ALI Vs. STATE OF ASSAM
|
August 27, 2019 |
|
MD MOJIBUR RAHMAN, S/O LATE ABUL HUSSAIN Vs. STATE OF ASSAM, REPRESENTED BY PRINCIPAL SECRETARY TO GOVT OF ASSAM
|
March 14, 2019 |
|
MD MOYNUL HOQUE Vs. STATE OF ASSAM AND 4 ORS
|
May 22, 2019 |
|
MD MUJIROT KHAN Vs. STATE OF ASSAM
|
June 18, 2019 |
|
MD NAJRUL ISLAM Vs. STATE OF ASSAM
|
May 30, 2019 |
|
MD NAZIMUDDIN LASKAR S/O MD ALTAB ALI LASKAR Vs. STATE OF ASSAM GHC, GHY
|
May 16, 2019 |
|
MD NURUL ALI SON OF MD PHUKAN ALI Vs. STATE OF ASSAM
|
May 9, 2019 |
|
MD NURUL ISLAM Vs. MD AMIR KHAN
|
August 26, 2019 |
|
MD RAHIMUDDIN HUSSAIN S/O MD NIZAM HUSSAIN Vs. CHOLA M/S GENERAL INSURANCE CO LTD AND 2 ORS
|
March 13, 2019 |
|
MD REHIM UDDIN LASKAR Vs. STATE OF ASSAM AND ANR
|
April 8, 2019 |
|
MD REYAJ ALI Vs. UNION OF INDIA AND 5 ORS
|
March 6, 2019 |
|
MD SAHAB UDDIN Vs. STATE
|
April 25, 2019 |
|
MD SAHAB UDDIN Vs. STATE OF ASSAM
|
April 24, 2019 |
|
MD SAIFUL ISLAM Vs. STATE OF ASSAM
|
August 1, 2019 |
|
MD SAJAHAN ALI Vs. BAJAL ALLIANZ GENERAL INSURANCE CO LTD AND ANR
|
May 24, 2019 |
|
MD SOBOR ALI Vs. STATE OF ASSAM
|
November 1, 2019 |
|
MD SULTAN AHMED BARBHUIYA Vs. MUSTT RUSTANA BEGUM BARBHUIYA
|
May 28, 2019 |
|
MD ZAKIR HUSSAIN TAPADAR Vs. STATE OF ASSAM AND 3 ORS REP BY ITS COMMISSIONER AND SECY
|
February 12, 2019 |
|
MD. ABDUL AWAL Vs. STATE OF ASSAM
|
May 2, 2019 |
|
MD. ABDUL LATIF Vs. LALOI MIA
|
November 22, 2019 |
|
MD. ABDUL MANNAN AHMED AND 2 ORS. Vs. STATE OF ASSAM
|
February 27, 2019 |
|
MD. ABDUL SALAM Vs. INDRA DEO HARIJAN
|
April 9, 2019 |
|
MD. ABUL HUSSAIN BARBHUIYA Vs. STATE OF ASSAM
|
April 11, 2019 |
|
MD. ALTAF HUSSAIN Vs. STATE OF ASSAM
|
May 6, 2019 |
|
MD. ASAB UDDIN Vs. STATE OF ASSAM
|
April 12, 2019 |
|
MD. ATIKUR RAHMAN Vs. STATE OF ASSAM
|
July 15, 2019 |
|
MD. ATIKUR RAHMAN Vs. UNION OF INDIA
|
September 23, 2019 |
|
MD. AZAD ALI Vs. STATE OF ASSAM
|
September 5, 2019 |
|
MD. GAJIBAR RAHMAN Vs. SABJAN NESSA
|
February 28, 2019 |
|
MD. HAFIZUR RAHMAN Vs. STATE OF ASSAM
|
February 26, 2019 |
|
MD. HANIF ALI Vs. STATE OF ASSAM
|
April 1, 2019 |
|
MD. HARMUZ ALI Vs. STATE OF ASSAM
|
February 21, 2019 |
|
MD. HUSSAIN AHMED AND ORS Vs. MD. MAHMOD ALI AND ORS
|
December 17, 2019 |
|
MD. KALU SHEIKH Vs. ON DEATH OF SHAHJAHAN ALI
|
November 22, 2019 |
|
MD. KAZIM UDDIN Vs. NATIONAL INVESTIGATION AGENCY (NIA) REPRESENTED BY SC, NIA.
|
December 18, 2019 |
|
MD. MANNAS ALI Vs. UNION OF INDIA AND 4 ORS.
|
July 30, 2019 |
|
MD. MAZIBAR RAHMAN Vs. STATE OF ASSAM
|
January 30, 2019 |
|
MD. MONIRUL ISLAM Vs. STATE OF ASSAM
|
January 29, 2019 |
|
MD. MUMINUL HASAN LASKAR Vs. STATE OF ASSAM
|
February 13, 2019 |
|
MD. MUSTAQUE AHMED LASKAR Vs. STATE OF ASSAM
|
November 25, 2019 |
|
MD. NAZRUL ISLAM Vs. STATE OF ASSAM
|
November 4, 2019 |
|
MD. OMAR Vs. STATE OF ASSAM
|
November 25, 2019 |
|
MD. PADDIS ALI Vs. STATE OF ASSAM
|
April 11, 2019 |
|
MD. REHAT ALI Vs. UNION OF INDIA
|
May 3, 2019 |
|
MD. SABIR AHMED BARBHUIYA Vs. STATE OF ASSAM
|
August 6, 2019 |
|
MD. SAFIQUL ISLAM Vs. LAKHESWAR DEKA AND ORS.
|
July 22, 2019 |
|
MD. SAFIQUL ISLAM Vs. ON DEATH OF LAKHESWAR DEKA
|
November 13, 2019 |
|
MD. SAFIQUL ISLAM Vs. LEGAL HEIRS RENUPRAVA DEKA
|
November 13, 2019 |
|
MD. SAHIDUL ISLAM Vs. STATE OF ASSAM
|
December 4, 2019 |
|
MD. SAMED ALI Vs. STATE OF ASSAM
|
July 30, 2019 |
|
MD. SELIM MANCHURI Vs. UNITED INDIA INSURANCE CO. LTD.
|
June 18, 2019 |
|
MD. TAJAL HUSSAIN Vs. STATE OF ASSAM
|
November 25, 2019 |
|
MD. TAMINUR HUSSAIN BARLASKAR Vs. THE UNION OF INDIA AND 5 ORS
|
February 21, 2019 |
|
MD. YASHIN ALI Vs. STATE OF ASSAM
|
November 18, 2019 |
|
MD.RIZAUDDIN AHMED Vs. MD.IMRAN SHAH
|
January 31, 2019 |
|
MEGHA JAIN, WIFE OF KARTIK JAIN, DAUGHTER OF MAHABIR JAIN Vs. KARTIK JAIN, SON OF SANJEEV JAIN
|
May 2, 2019 |
|
MEHER ALI Vs. STATE OF ASSAM AND ANR
|
May 17, 2019 |
|
MEHERUN NESSA Vs. UNION OF INDIA
|
October 24, 2019 |
|
MIHIN TAJANG Vs. STATE OF ARUNACHAL PRADESH
|
July 23, 2019 |
|
MIHIR CHAKROBORTY AND 4 ORS Vs. STATE OF ASSAM AND 5 ORS
|
September 11, 2019 |
|
MIJINK BASUMATARY Vs. STATE OF ASSAM
|
June 28, 2019 |
|
MILTON GOGOI Vs. STATE OF ASSAM
|
May 20, 2019 |
|
MINARA BEGUM Vs. DIVISIONAL MANAGER
|
November 15, 2019 |
|
MINARUL HOQUE Vs. STATE OF ASSAM
|
July 19, 2019 |
|
MINERAL OIL WORKERS UNION Vs. UNION OF INDIA
|
March 5, 2019 |
|
MINOMOTI GOGOI PHUKON Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD AND 5 ORS
|
March 20, 2019 |
|
MINU KALITA Vs. STATE OF ASSAM
|
September 19, 2019 |
|
MINUWARA BEGUM Vs. STATE OF ASSAM
|
November 18, 2019 |
|
MITALEE CHOUDHURY Vs. STATE OF ASSAM
|
April 29, 2019 |
|
MITHILESH KUMAR GUPTA Vs. STATE OF ASSAM
|
June 14, 2019 |
|
MITHU CHETIA BORA Vs. STATE OF ASSAM
|
December 3, 2019 |
|
MITI PERME MITKONG Vs. STATE OF ARUNACHAL PRADESH
|
August 8, 2019 |
|
MITON KANTI NATH Vs. KANAK CHANDRA SARMA
|
March 11, 2019 |
|
MIZORAM CHAKMA STUDENTS Vs. STATE OF MIZORAM
|
February 22, 2019 |
|
MIZORAM SSA TEACHERS ASSOCIATION Vs. STATE OF MIZORAM REPRESENTED
|
April 23, 2019 |
|
MOFIDA AHMED Vs. STATE OF ASSAM AND 4 ORS.
|
December 17, 2019 |
|
MOFIDA KHATUN Vs. STATE OF ASSAM
|
May 27, 2019 |
|
MOHAMMAD KADAR ALI @ KADER ALI Vs. UNION OF INDIA
|
February 20, 2019 |
|
MOHAMMED RAFI KN Vs. STATE OF ASSAM
|
April 11, 2019 |
|
MOHANLAL CHAUHAN Vs. SUMAN SHYAM, HITESH KUMAR SARMA
|
February 12, 2019 |
|
MOHAR CH BARMAN Vs. STATE OF ASSAM
|
October 29, 2019 |
|
MOHESH MUNDA AND 2 ORS Vs. STATE OF ASSAM
|
March 15, 2019 |
|
MOHIT DWIVEDI S/O- CHAVI NATH DWEVEDI Vs. JAGAJOG REP BY ITS PARTNER.POONAM HAZARIKA
|
May 9, 2019 |
|
MOIDUL ISLAM Vs. STATE OF ASSAM
|
April 9, 2019 |
|
MOIN UDDIN Vs. ABDUL HEKIM
|
October 23, 2019 |
|
MOINA BORA Vs. STATE OF ASSAM
|
March 11, 2019 |
|
MOINUL HOQUE Vs. MD. ABDUL HALIM
|
November 26, 2019 |
|
MOINUL HOQUE BARBHUIYA Vs. STATE OF ASSAM AND 4 ORS
|
March 13, 2019 |
|
MOKIBUL ISLAM Vs. UNION OF INDIA
|
March 20, 2019 |
|
MOLOY BORA Vs. UNION OF INDIA
|
March 12, 2019 |
|
MOMIN UDDIN AHMED Vs. STATE OF ASSAM
|
July 22, 2019 |
|
MOMIRUL RAHMAN Vs. UNION OF INDIA
|
February 22, 2019 |
|
MON MAYUR SHARMAH Vs. STATE OF ASSAM
|
November 21, 2019 |
|
MONI DAS @ MONINDRA DAS Vs. STATE OF ASSAM
|
March 15, 2019 |
|
MONIR UDDIN (MD.) Vs. UNION OF INDIA
|
January 28, 2019 |
|
MONISH DAS Vs. UNION OF INDIA
|
September 11, 2019 |
|
MONISH DAS Vs. UNION OF INDIA
|
June 11, 2019 |
|
MONJULA BEGUM Vs. UNION OF INDIA
|
January 31, 2019 |
|
MONMI SAIKIA Vs. BODOLAND UNIVERSITY REP BY VICE CHANCELLOR
|
January 22, 2019 |
|
MONODUTI NANDI Vs. UNION OF INDIA
|
January 21, 2019 |
|
MONORANJAN KONWAR Vs. STATE OF ASSAM
|
February 7, 2019 |
|
MONOWARA KHATUN Vs. UNION OF INDIA
|
February 12, 2019 |
|
MONOWARA KHATUN Vs. UNION OF INDIA
|
November 14, 2019 |
|
MOON SAIKIA Vs. DEATH OF MAKIB AHMED
|
December 3, 2019 |
|
MOTHONG CHUTIA @ NAGESWAR Vs. STATE OF ASSAM
|
March 27, 2019 |
|
MOTILAL GORH @ LITY Vs. STATE OF ASSAM
|
December 2, 2019 |
|
MOTIOR RAHMAN Vs. UNION OF INDIA
|
November 26, 2019 |
|
MOUSUMI MAZUMDAR W/O ABDUL MOTLEB Vs. STATE OF ASSAM
|
January 11, 2019 |
|
MOYNAL HOQUE, SON OF KHABIRUDDIN Vs. STATE OF ASSAM, (TO BE REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM, GAUHATI HIGH COURT)
|
May 13, 2019 |
|
MOYUR UDDIN BARBHUIYA Vs. TANTIA CONSTRUCTION CO LTD
|
August 27, 2019 |
|
MOZIBOR RAHMAN Vs. JABEDA KHATUN
|
February 11, 2019 |
|
MRIDUL MAZUMDAR Vs. AJAY KUMAR GUPTA
|
March 28, 2019 |
|
MRIDULA CHOUDHURY Vs. STATE OF ARUNACHAL PRADESH
|
May 7, 2019 |
|
MRIGEN BORTHAKUR Vs. UNION OF INDIA
|
August 28, 2019 |
|
MRINAL BAISHYA Vs. STATE OF ASSAM
|
August 29, 2019 |
|
MRINAL BAISHYA Vs. STATE OF ASSAM
|
November 26, 2019 |
|
MRS. ARIFA BEGUM AND 19 ORS Vs. THE STATE OF ASSAM AND 3 ORS
|
February 15, 2019 |
|
MUHI GOGOI Vs. STATE OF ASSAM
|
October 21, 2019 |
|
MUJIBUR RAHMAN Vs. GUWAHATI MUNICIPAL CORPORATION
|
January 10, 2019 |
|
MUKTAR HUSSAIN LASKAR Vs. UNION OF INDIA
|
January 18, 2019 |
|
MUKUL CHANDRA BAISHYA Vs. NATIONAL INSURANCE COMPANY LTD.
|
October 24, 2019 |
|
MUKUNDA DAS Vs. STATE OF ASSAM
|
December 6, 2019 |
|
MUKUNDA NATH Vs. STATE OF ASSAM
|
April 5, 2019 |
|
MUSLIM ALI Vs. ON DEATH OF FECHAI MIA HIS HEIR ABDUL JALIL
|
June 18, 2019 |
|
MUSLIMA BEGUM LASKAR Vs. STATE OF ASSAM
|
April 1, 2019 |
|
MUSSTT ANJU BIBI Vs. STATE OF ASSAM
|
October 1, 2019 |
|
MUSSTT KHADEJA BEGUM Vs. UNION OF INDIA
|
September 10, 2019 |
|
MUSSTT MALEKA KHATUN @ MALIKA KHATUN Vs. UNION OF INDIA
|
March 20, 2019 |
|
MUSSTT MAMUDA BEGUM Vs. STATE OF ASSAM
|
September 20, 2019 |
|
MUSSTT RABIA BEGUM @ KHATUN Vs. STATE OF ASSAM
|
March 12, 2019 |
|
MUSSTT. HASINA BHANU Vs. UNION OF INDIA
|
December 3, 2019 |
|
MUSSTT. NILBHAN Vs. UNION OF INDIA
|
September 11, 2019 |
|
MUSSTT. NILBHAN Vs. UNION OF INDIA
|
September 17, 2019 |
|
MUSTT HAWA KHATUN Vs. ABDUL AZIZ
|
July 24, 2019 |
|
MUSTT MINARA BEGUM AND 4 ORS Vs. ASSAM STATE ELECTRICITY BOARD
|
September 10, 2019 |
|
MUSTT. MOMINA KHATUN Vs. SALEHA BEGUM
|
August 29, 2019 |
|
MUSTT. NURNESA KHATUN Vs. UNION OF INDIA
|
December 9, 2019 |
|
N AMARJIT SINGHA Vs. STATE OF ASSAM
|
September 10, 2019 |
|
N LUNGMUANA Vs. UNION OF INDIA
|
May 31, 2019 |
|
N T AGENCY Vs. STATE OF ARUNACHAL PRADESH
|
June 7, 2019 |
|
N. BANGKUP LONGLENG Vs. STATE OF NAGALAND.
|
November 29, 2019 |
|
N. T. AGENCY Vs. STATE OF ARUNACHAL PRADESH
|
June 12, 2019 |
|
N.S. AREA AND RUDALI PATH UNNAYAN SAMITEE Vs. TAPASH CHAKRABORTY
|
December 3, 2019 |
|
NABAB SINGH @ NAWAB SINGH Vs. STATE OF ARUNACHAL PRADESH
|
November 4, 2019 |
|
NABAJYOTI BARMAN, SON OF ROHINI KANTA BARMAN Vs. ABDUL HAMID MIAH
|
August 29, 2019 |
|
NABI HUSSAIN Vs. THE STATE OF ASSAM
|
April 22, 2019 |
|
NABIBON NISHA Vs. UNION OF INDIA AND 4 ORS.
|
May 13, 2019 |
|
NABIR HUSSAIN Vs. STATE OF ASSAM
|
November 1, 2019 |
|
NAGALAND PUBLIC SERVICE COMMISSION Vs. TOVIHOLI SWU
|
December 12, 2019 |
|
NAJRUL ISLAM Vs. UNION OF INDIA
|
November 4, 2019 |
|
NALINI MORANG Vs. STATE OF ASSAM AND 6 ORS
|
December 2, 2019 |
|
NAMRI NCHANG Vs. NAMDUADI RANGKAU ZELIANG
|
February 1, 2019 |
|
NANDITA KONWAR Vs. STATE OF ASSAM
|
February 27, 2019 |
|
NANI GOPAL DEB Vs. SHYAMAL RISHI
|
February 26, 2019 |
|
NANI GOPAL PALIT Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 28, 2019 |
|
NANILA BASUMATARY Vs. STATE OF ASSAM
|
January 7, 2019 |
|
NAOREM JUGIN Vs. STATE OF ASSAM
|
December 11, 2019 |
|
NARA KANTA DUTTA Vs. STATE OF ASSAM AND ANR
|
April 2, 2019 |
|
NAREN CH. DEKA Vs. NATIONAL TELEGRAPH TRAINING AND COMMERCIAL INSTITUTE
|
June 21, 2019 |
|
NAREN KHAKHLARI Vs. SWAPNA BALA BORO
|
April 11, 2019 |
|
NASHIR ALI Vs. UNION OF INDIA
|
June 3, 2019 |
|
NASIMA BEGUM Vs. KERAMAT ALI.
|
April 9, 2019 |
|
NASREEN HUSSAIN Vs. STATE OF ASSAM
|
May 13, 2019 |
|
NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. T. K. ENGINEERING CONSORTIUM PVT. LTD.
|
September 23, 2019 |
|
NATIONAL INSTITUTE FOR OPEN SCHOOLING Vs. PRINCE WAZIR A. MAJUMDAR
|
November 27, 2019 |
|
NATIONAL INSURANCE CO LIMITED REPRESENTED BY ITS SENIOR DIVISIONAL MANAGER Vs. LALNUNPARI D/O LALTANNGAIA
|
March 29, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. ABDUR RASHID MONDAL AND 7 ORS
|
February 7, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. BUDHESWAR HANDIQUE AND 2 ORS
|
February 8, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. JITU DEKA
|
August 29, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. BINU BORA
|
August 27, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. FAIRUN NESSA
|
August 28, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. ANJANA JHA AND 6 ORS W/O LATE RATAN KUMAR.JHA
|
May 15, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. SIKANDAR ALI AND 2 ORS
|
May 20, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. SANTANA GOSWAMI AND ORS
|
May 24, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. AFJAL KHAN AND ANR
|
May 20, 2019 |
|
NATIONAL INSURANCE CO. LTD Vs. MD.SHIDUL ISLAM
|
March 12, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. MD. ISMAIL HUSSAIN
|
September 3, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. MD. ABDUL HAI
|
September 3, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. IMAN ALI
|
September 17, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. REKHA MONI SHARMA
|
March 7, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. KUNDAL DAS
|
September 25, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. DIPMONI SARMAH.
|
October 21, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. SOMIRAN NESSA
|
November 11, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. ISMAIL KHAN
|
October 25, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PUSPA KUKURACHOWA.
|
July 17, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. DHANJIT KALITA
|
September 10, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RANA ALI
|
August 29, 2019 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. ZAITHANGI,W/O C LALHMINGLIANA
|
September 19, 2019 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. YATUP MARDA
|
October 25, 2019 |
|
NATIONAL INVESTIGATION AGENCY (NIA), NEW DELHI Vs. HELATOLI ROCHILL AND ORS
|
February 8, 2019 |
|
NATIONAL HYDRO POWER CORPORATION (NHPC) Vs. SRI KIRI DINI BOGUM
|
January 17, 2019 |
|
NAVAJIT PATOWARY Vs. KARABI THAKURIA PATOWARY
|
April 2, 2019 |
|
NAVODAYA VIDYALAYA SAMITI Vs. RAMESHWAR RAM
|
January 3, 2019 |
|
NAYAK INFRASTRUCTURE PVT. LTD. Vs. NORTHEAST FRONTIER RAILWAY
|
November 15, 2019 |
|
NAYANDHIJU SHARMA Vs. STATE OF ASSAM
|
December 4, 2019 |
|
NAYANJYOTI BHUYAN Vs. STATE OF ASSAM
|
February 21, 2019 |
|
NAYANJYOTI KALITA Vs. MARAMI KALITA
|
April 10, 2019 |
|
NAYANMONI HAZARIKA Vs. STATE OF ASSAM
|
December 17, 2019 |
|
NAYANTARA BISWAS Vs. UNION OF INDIA
|
April 3, 2019 |
|
NAZAR ALI AND ANR Vs. STATE OF ASSAM
|
May 21, 2019 |
|
NAZIB ALI Vs. STATE OF ASSAM
|
November 14, 2019 |
|
NAZIM UDDIN Vs. STATE OF ASSAM
|
August 29, 2019 |
|
NAZIMA KHATUN Vs. STATE OF ASSAM
|
October 3, 2019 |
|
NAZIMUDDIN AHMED (MD.) Vs. STATE OF ASSAM
|
March 8, 2019 |
|
NCHUNGO HUMTSOE Vs. STATE OF NAGALAND
|
November 8, 2019 |
|
NESAR AHMED Vs. KOLKATA MUNICIPAL CORPORATION AND 12 ORS
|
March 7, 2019 |
|
NETRAMONI KAKATI Vs. STATE OF ASSAM
|
May 21, 2019 |
|
NEW INDIA ASSURANCE CO LTD Vs. ABHARANI HANDIQUE
|
June 19, 2019 |
|
NEW INDIA ASSURANCE CO LTD Vs. JISHU BHATTACHARJEE
|
May 30, 2019 |
|
NEW INDIA ASSURANCE CO. LTD Vs. BINA SAIKIA
|
January 25, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MD JIABUR RAHMAN
|
September 12, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. D. RABI HUSSAIN
|
September 12, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MD. SAIDUL HAQUE
|
September 4, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RUMI BEWA
|
September 3, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BASAT ALI
|
September 11, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. TAPAN CH DAS
|
September 11, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. HIMANGKU KR. DAS
|
January 23, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. KARTIK SAHA
|
September 20, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SH. K. VANLALTHANZUALA
|
October 3, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RINA MECH
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February 28, 2019 |
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NEW INDIA ASSURANCE CO.LTD. Vs. BULU DAS
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March 13, 2019 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. LALMIHRIATA S/O LALLURA
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May 3, 2019 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. SANGEETA GOGOI
|
March 8, 2019 |
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NEWAJ UDDIN LASKAR S/O- SAFIUR RAHMAN LASKAR Vs. E DOIMARI
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March 15, 2019 |
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NG CHIAIPAI Vs. SH TLACHO
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October 17, 2019 |
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NIBU ROY AND ANR Vs. STATE OF ASSAM AND ANR
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February 19, 2019 |
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NIKBIA TALOM Vs. STATE OF ARUNACHAL PRADESH
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October 22, 2019 |
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NILANJAN ROY CHOUDHURY Vs. HIRAMONI TALUKDAR ROY CHOUDHURY
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August 16, 2019 |
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NILJAN Vs. UNION OF INDIA AND 6 ORS.
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December 6, 2019 |
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NIPEN DAS Vs. STATE OF ASSAM
ASSAM
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November 7, 2019 |
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NIRALA CHOUDHURY Vs. STATE OF ASSAM
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May 7, 2019 |
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NIRANJAN MANDAL Vs. UNION OF INDIA AND 4 ORS.
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March 14, 2019 |
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NIRMAL CHANDRA PAUL Vs. JYOTSNA PAUL
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March 15, 2019 |
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NIRMAL DEBNATH Vs. STATE OF ASSAM AND 2 ORS
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February 20, 2019 |
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NIRMAL GORANA Vs. UNION OF INDIA
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October 23, 2019 |
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NIRMALI HAZARIKA Vs. UNION OF INDIA
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May 3, 2019 |
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NIROD KUMAR DEKA Vs. ORIENTAL BANK OF COMMERCE
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September 30, 2019 |
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NIROD PHUKAN Vs. STATE OF ASSAM
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September 24, 2019 |
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NISHEVI ACHUMI Vs. STATE OF NAGALAND AND 4 ORS.
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September 6, 2019 |
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NISITA ENTERPRISE PVT LTD Vs. STATE BANK OF INDIA
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October 3, 2019 |
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NITUPAN DAS Vs. STATE OF ASSAM
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January 4, 2019 |
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NITYA BORA @ NITYANANDA Vs. STATE OF ASSAM
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January 29, 2019 |
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NITYA DAS Vs. UNION OF INDIA AND 5 ORS
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March 19, 2019 |
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NIZAM UDDIN @ NIZAM UDDIN BARBHUIYA Vs. UNION OF INDIA
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February 21, 2019 |
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NIZARA RAMCHIARY Vs. STATE OF ASSAM
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July 30, 2019 |
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NO 147, MANIPUR FISHERY COOP SOCIETY LTD Vs. STATE OF ASSAM AND 4 ORS
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February 5, 2019 |
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NOKLEM MANHAM AND 4 ORS Vs. STATE OF ARUNACHAL PRADESH AND 3 ORS
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March 19, 2019 |
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NOOR ALAM @ NUR ALOM Vs. UNION OF INDIA
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January 3, 2019 |
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NOOR HUSSAIN Vs. UNION OF INDIA AND 6 ORS
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March 19, 2019 |
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NOOR JAHAN KHATUN Vs. UNION OF INDIA
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September 10, 2019 |
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NOOR ZAMAL SEIKH Vs. STATE OF ASSAM
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November 29, 2019 |
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NOORI KHATOON Vs. UNION OF INDIA
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January 25, 2019 |
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NORTHEAST CONSTRUCTION CO. Vs. UNION OF INDIA.
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August 27, 2019 |
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NRIPEN KALITA Vs. PADMINI KALITA (BHUYAN)
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February 27, 2019 |
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NRIPENDRA NATH SEAL Vs. STATE OF ASSAM
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August 29, 2019 |
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NRL ENERGY STATION NAZIRA Vs. STATE OF ASSAM
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November 28, 2019 |
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NUMALIGARH REFINERY LIMITED Vs. JAHURA BEWA
|
January 17, 2019 |
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NUMALIGARH REFINERY LTD. Vs. STATE OF ASSAM
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February 28, 2019 |
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NUMEN ENTERPRISES PVT. LTD. Vs. REGISTRAR OF COMPANIES
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January 29, 2019 |
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NUR BOKTO SHEIKH Vs. UNION OF INDIA.
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May 7, 2019 |
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NUR ISLAM SARKAR Vs. STATE OF ASSAM
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November 29, 2019 |
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NUR MAHAMMAD BEPARI Vs. UNION OF INDIA
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March 7, 2019 |
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NUR NEHAR BEGUM Vs. STATE OF ASSAM
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February 5, 2019 |
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NURBHANU Vs. UNION OF INDIA
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November 20, 2019 |
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NUREZA BEGUM Vs. UNION OF INDIA
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November 15, 2019 |
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NUREZZAMAN ISLAM Vs. STATE OF ASSAM
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June 19, 2019 |
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NURSING ASSTT/HAV FORCE NO. 371073 DILWAR SINGH CHAUHAN Vs. UNION OF INDIA
|
October 21, 2019 |
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NURUL HAQUE LASKAR Vs. STATE OF ASSAM
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March 25, 2019 |
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NURUL HAQUE LASKAR (MD) Vs. STATE OF ASSAM
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January 9, 2019 |
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NURUL ISLAM Vs. UNION OF INDIA
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March 7, 2019 |
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NURUL ISLAM Vs. STATE OF ASSAM
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July 22, 2019 |
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NURUL ISLAM LASKAR Vs. STATE OF ASSAM
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August 22, 2019 |
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NURUZ ZAMAN Vs. ASSAM STATE ELECTRICAL BOARD AND 13 ORS
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May 23, 2019 |
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OGUL YAO Vs. STATE OF ARUNACHAL PRADESH
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September 4, 2019 |
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OIL & NATURAL GAS CORPORATION LIMITED Vs. JAY BEE ENERGY PRIVATE LIMITED
|
May 13, 2019 |
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OIL AND NATURAL GAS CORPORATION Vs. UNION OF INDIA AND ORS
|
January 7, 2019 |
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OIL AND NATURAL GAS CORPORATION LTD. Vs. NORTH EASTERN ENGINEERS
|
March 12, 2019 |
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OIL INDIA LTD Vs. DEWANCHAND RAMSARAN INDUSTRIES P LTD
|
March 20, 2019 |
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OMAR ALI ALIAS OMAR FARUK Vs. STATE OF ASSAM
|
March 26, 2019 |
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ON DEATH OF KRISHNA BISWAS Vs. KESHAB CHANDRA DEY
|
November 21, 2019 |
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ON DEATH OF MAGNI DEVI JAIN HER LEGAL HEIRS BINOD KUMAR JAIN AND ORS W/O PANNA LAL JAIN Vs. STATE OF ASSAM AND ORS REP BY ITS CHIEF SECY
|
May 4, 2019 |
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ON DEATH OF MD SAMSER ALI HIS LEGAL HEIRS Vs. REGIONAL MANAGER, NEW INDIA ASSURANCE CO LTD
|
June 18, 2019 |
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ON DEATH OF MD. TAIMUDDIN Vs. MD. MAFIZUDDIN
|
November 19, 2019 |
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ON DEATH OF RANJIT KUMAR CHAKRABORTY Vs. STATE OF ASSAM
|
November 29, 2019 |
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ON THE DEATH OF ABALA BALA NATH Vs. FIREN RAM NATH
|
September 19, 2019 |
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ON THE DEATH OF ANOWARA KHATUN HER LEGAL HEIRS Vs. STATE OF ASSAM
|
December 3, 2019 |
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ON THE DEATH OF MAHABAT ALI Vs. DEATH OF ABDUS SABUR
|
November 6, 2019 |
|
ON THE DEATH OF PANMATI DEVI Vs. THE UNION OF INDIA AND ORS
|
January 24, 2019 |
|
ORIENTAL INSURANCE CO LTD Vs. JAIYANUL ISLAM AND ANR
|
January 9, 2019 |
|
ORIENTAL INSURANCE CO LTD Vs. INAL ALI AND ORS
|
January 22, 2019 |
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ORIENTAL INSURANCE CO LTD Vs. SANJOY JAIN
|
February 13, 2019 |
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ORIENTAL INSURANCE CO LTD Vs. CHAMPABATI RAY
|
October 1, 2019 |
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ORIENTAL INSURANCE CO LTD Vs. SABITRI DAS
|
September 25, 2019 |
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ORIENTAL INSURANCE CO LTD Vs. MOHAN SINHA
|
August 27, 2019 |
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ORIENTAL INSURANCE CO LTD Vs. JUNU BAISHYA
|
August 27, 2019 |
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ORIENTAL INSURANCE CO LTD Vs. MD ZAKIR.HUSSAIN AND ANR
|
May 15, 2019 |
|
ORIENTAL INSURANCE CO LTD Vs. MINU RANI PAUL ANDORS
|
May 24, 2019 |
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ORIENTAL INSURANCE CO LTD , Vs. TILAK CH SARMAH AND ANR,
|
January 17, 2019 |
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ORIENTAL INSURANCE CO. LTD. Vs. RUPCHAN ALI
|
May 16, 2019 |
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ORIENTAL INSURANCE CO. LTD. Vs. MALINA BASUMATARY
|
November 15, 2019 |
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ORIENTAL INSURANCE CO. LTD. Vs. ARATI CHIK
|
May 24, 2019 |
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ORIENTAL INSURANCE CO. LTD. Vs. MD DARAJ ALI
|
September 17, 2019 |
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ORIENTAL INSURANCE CO. LTD. Vs. MD APIJUL RAHMAN
|
September 19, 2019 |
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ORIENTAL INSURANCE CO. LTD. Vs. MANOMANTI CHOUHAN
|
January 30, 2019 |
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ORIENTAL INSURANCE CO. LTD. Vs. MD. MOZAMIL ALI
|
October 22, 2019 |
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ORIENTAL INSURANCE COMPANY LTD Vs. HUNMANI DEWGHORIA
|
November 13, 2019 |
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ORIENTAL INSURANCE COMPANY LTD Vs. VANLALRUATFELI
|
June 13, 2019 |
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ORIENTAL INSURANCE COMPANY LTD Vs. BELA SHAH AND 4 ORS
|
May 21, 2019 |
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ORIENTAL INSURANCE COMPANY LTD Vs. LALAWMPUII
|
May 20, 2019 |
|
ORIENTAL INSURANCE COMPANY LTD, GUWAHATI Vs. BINITA BORA AND 3 ORS
|
September 10, 2019 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. SRI GULLU WORRANG.
|
July 29, 2019 |
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ORIENTAL INSURNCE CO LTD, REPRESENTED BY REGIONAL MANAGER Vs. DILIP RABHA AND 2 ORS, S/O SOMESWAR RABHA
|
March 14, 2019 |
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OSMAN GONI SK AND 3 ORS. Vs. STATE OF ASSAM
|
December 11, 2019 |
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P P ENTERPRISES Vs. UNION OF INDIA AND ANR REPRESENTED BY GENERAL MANAGER
|
February 14, 2019 |
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P. L. ZOHMINGLIANA Vs. STATE OF MIZORAM
|
July 16, 2019 |
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PABITRA BHARALI Vs. STATE OF ASSAM
|
February 20, 2019 |
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PABITRA DAS Vs. MIR ALFAZ ALI,S.HUKATO SWU
|
February 17, 2019 |
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PABITRA KR. NATH Vs. UNION OF INDIA
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May 30, 2019 |
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PABITRA RAY Vs. STATE OF ASSAM
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October 22, 2019 |
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PADMA KALITA Vs. STATE OF ASSAM
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May 28, 2019 |
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PADMAMATI MARDI Vs. STATE OF ASSAM
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September 4, 2019 |
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PADMINI DEKA Vs. PULAKESH BARUAH
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February 15, 2019 |
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PADMINI SAIKIA Vs. STATE OF ASSAM
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August 6, 2019 |
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PADUM BORDOLOI AND 2 ORS Vs. STATE OF ASSAM AND ANR
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April 1, 2019 |
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PAKSING MALLING Vs. STATE OF ARUNACHAL PRADESH
|
June 11, 2019 |
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PALAHARTAL SCHEDULE FISHERY COOPERATIVE SOCIETY LTD. Vs. STATE OF ASSAM
|
April 9, 2019 |
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PALASH BHARALI Vs. STATE OF ASSAM
|
November 6, 2019 |
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PALASH PHUKAN Vs. STATE OF ASSAM
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February 22, 2019 |
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PALLOBI BORDALOI Vs. STATE OF ASSAM
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May 30, 2019 |
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PANDU RAILWAY BAZAR COMMITTEE Vs. UNION OF INDIA
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February 12, 2019 |
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PANI RAM DAS Vs. STATE OF ASSAM AND 4 ORS
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January 23, 2019 |
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PANKAJ KUMAR GHOSH Vs. STATE OF ASSAM
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September 2, 2019 |
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PANKAJ ROY Vs. SANGITA PATOA
|
December 19, 2019 |
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PANNA DEB Vs. STATE OF ASSAM
|
May 6, 2019 |
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PARBATI DEVI W/O RAM SUMAT CHOWHAN Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
|
May 13, 2019 |
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PARESH BHARALI AND 2 ORS. Vs. STATE OF ASSAM
|
February 21, 2019 |
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PARGHAT KOIBARTA MIN SHILPA Vs. STATE OF ASSAM
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February 19, 2019 |
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PARIKHIT PATHAK AND ANR Vs. JOY MADHAB BARUAH AND 11 ORS.
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December 19, 2019 |
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PARISKAR BEGUM Vs. UNION OF INDIA.
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February 26, 2019 |
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PARTHA PRATIM BORTHAKUR Vs. MAYURPLY INDUSTRIES PVT LTD
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March 25, 2019 |
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PATILADOHA GAON PANCHAYAT SAMABAY SAMITTEE LTD AND 2 ORS Vs. STATE OF ASSAM AND 6 ORS
|
April 2, 2019 |
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PATIMA LINGGI Vs. STATE OF ARUNACHAL PRADESH
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May 30, 2019 |
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PAULUSH TIRKEY Vs. STATE OF ASSAM
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October 1, 2019 |
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PEOPLES COMMITTEE FOR CONSTITUTIONAL RIGHTS AND ANR Vs. STATE OF ASSAM AND 12 ORS REP BY CHIEF SECRETARY
|
March 14, 2019 |
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PFULHOUTSU ANGAMI Vs. STATE OF NAGALAND AND 9 ORS.
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October 18, 2019 |
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PHAGULAL PRASAD Vs. UDDHAB CHANDRA DAS
|
November 4, 2019 |
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PHANINDRA DAS Vs. STATE OF ASSAM
|
November 6, 2019 |
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PHUKAN DEORI Vs. UNION OF INDIA
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November 14, 2019 |
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PHUNU HASDA Vs. STATE OF ASSAM
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January 3, 2019 |
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POHARJAN NESSA Vs. UNION OF INDIA
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November 11, 2019 |
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POMPI DAS @ POMPI RANI DAS Vs. RAJU CHANDRA DAS
|
February 15, 2019 |
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POWER GRID CORPORATION OF INDIA LTD Vs. ON DEATH OF ABDUL KHALIQUE
|
August 8, 2019 |
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PRABHAT GOGOI Vs. STATE OF ASSAM
|
December 17, 2019 |
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PRABHAT KALITA Vs. STATE OF ASSAM
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January 3, 2019 |
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PRABHAT KR DAS Vs. STATE OF ASSAM
|
June 24, 2019 |
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PRABHAT KR. DAS Vs. STATE OF ASSAM
|
March 26, 2019 |
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PRABIN KR HAZARIKA Vs. ON DEATH OF NAGEN DEKA HIS LEGAL HEIR
|
June 27, 2019 |
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PRADIP BORA Vs. STATE OF ASSAM
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January 7, 2019 |
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PRADIP CHANDRA NATH Vs. STATE OF ASSAM
|
May 3, 2019 |
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PRADIP DAS Vs. UMA SARKAR
|
November 7, 2019 |
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PRADIP DAS @ PRADIP SARKAR Vs. UMA SARKAR AND ANR
|
March 1, 2019 |
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PRADIP HAZARIKA Vs. STATE OF ASSAM
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October 21, 2019 |
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PRADIP KUMAR GOSWAMI Vs. STATE OF ASSAM
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June 13, 2019 |
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PRADIP KUMAR RAY Vs. FOOD CORPORATION OF INDIA AND 2 ORS
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February 26, 2019 |
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PRADIP KUMAR ROY Vs. SUDARSHAN PAUL
|
May 15, 2019 |
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PRADYUT NATH Vs. JHUMKI NATH
|
August 8, 2019 |
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PRAGATI SELF EMPLOYMENT SOCIETY PSES AND ANR REP BY ITS DIRECTOR Vs. STATE OF ASSAM AND 5 ORS
|
April 22, 2019 |
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PRAHALAD SARKAR @ PALLAB SARKAR Vs. STATE OF ASSAM
|
January 24, 2019 |
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PRAMILA MISHRA Vs. STATE OF ASSAM
|
October 31, 2019 |
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PRAMITA KEMPRAI Vs. SUBHANKAR HOJAI
|
July 17, 2019 |
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PRAMOD DAS Vs. UNION OF INDIA
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January 31, 2019 |
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PRAN DAS Vs. UNION OF INDIA
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November 18, 2019 |
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PRANITA KEOT Vs. STATE OF ASSAM
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July 18, 2019 |
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PRANJAL DOLEY Vs. STATE OF ASSAM
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August 30, 2019 |
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PRANJAL KUMAR SARMA Vs. STATE OF ASSAM
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August 8, 2019 |
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PRANJIT KAKATI Vs. STATE OF ASSAM AND 4 ORS
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May 20, 2019 |
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PRANJIT ROY S/O ANIL CHANDRA ROY Vs. UNION OF INDIA
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February 7, 2019 |
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PRANJIT SAIKIA Vs. PROJECT DIRECTOR, PROJECT IMPLEMENT UNIT , JICA AND 4 ORS.
|
September 20, 2019 |
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PRANJYOTI HAZARIKA Vs. STATE OF ASSAM
|
August 16, 2019 |
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PRASANTA BHARALI S/O SRI DIMBESWAR BHARALI Vs. STATE OF ASSAM
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December 17, 2019 |
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PRASANTA DAS Vs. STATE OF ASSAM
|
December 11, 2019 |
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PRASANTA KUMAR DUTTA Vs. NORTH EASTERN ELECTRIC POWER CORPORATION AND 4 ORS.
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December 16, 2019 |
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PRASANTA PAUL S/O LATE PRAVATH CHANDRA PAUL Vs. STATE OF ASSAM
|
April 25, 2019 |
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PRASENJIT DAS Vs. STATE OF ASSAM
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January 11, 2019 |
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PRATAP KUMAR BANDYOPADHYAY Vs. UNION OF INDIA
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March 19, 2019 |
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PRATUL BEZBARUAH Vs. STATE OF ASSAM
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October 4, 2019 |
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PREM KUMAR KAHAR Vs. STATE OF ASSAM
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August 1, 2019 |
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PREMCHAN MANDAL AND 8 ORS. Vs. STATE OF ASSAM AND 10 ORS.
|
December 5, 2019 |
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PRINCE GOYEL Vs. STATE OF ASSAM
|
November 5, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX AND ANR Vs. OIL INDIA LTD
|
February 20, 2019 |
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PRISTINE HINDUSTAN INFRAPROJECTS PVT. LTD. Vs. NORTH EAST FRONTIER RAILWAY.
|
December 11, 2019 |
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PRITHWIRAJ ROY S/O LT PARESH CHANDRA ROY Vs. UNITED BANK OF INDIA AND ANR
|
January 24, 2019 |
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PRITHWIRAJ ROY S/O LT PARESH CHANDRA ROY Vs. UNITED BANK OF INDIA AND ANR OFFICER
|
January 24, 2019 |
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PRITISHA BORAH Vs. STATE OF ASSAM
|
October 30, 2019 |
|
PRIYAKSHI RAJKHOWA Vs. STATE OF ASSAM
|
August 9, 2019 |
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PROF ARCHANA SHARMA Vs. UNIVERSITY GRANTS COMMISSION
|
August 16, 2019 |
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PROF. DR. GANESH CHANDRA JAGETIA Vs. MIZORAM UNIVERSITY R/B VICE CHANCELLOR, TANHRIL, AIZAWL
|
October 4, 2019 |
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PROMOD TALUKDAR Vs. STATE OF ASSAM
|
May 30, 2019 |
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PROMODA INGTI SAIKIA Vs. SANJIB KUMAR DEKA
|
August 22, 2019 |
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PRONAB BHARALI Vs. UNION OF INDIA
|
November 1, 2019 |
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PROTECH REALTORS PVT. LTD Vs. STATE OF ASSAM
|
October 31, 2019 |
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PUGI KAMBU Vs. STATE OF ARUNACHAL PRADESH
|
November 27, 2019 |
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PUJA BARDHAN D/O SURAJIT BARDHAN Vs. STATE OF ASSAM AND 4 ORS MAJI
|
January 25, 2019 |
|
PUJA DEVI Vs. STATE OF ASSAM
|
November 11, 2019 |
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PULAK CHANDRA DEVNATH Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY
|
March 11, 2019 |
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PULEN DEY Vs. STATE OF ASSAM
|
November 15, 2019 |
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PUNIT KUMAR BAGARIA Vs. ASSAM STATE POWER DISTRIBUTION COMPANY LIMITED
|
March 11, 2019 |
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PURBANCHAL EDUCATION WELFARE SOCIETY Vs. STATE OF ASSAM
|
September 3, 2019 |
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PURNA KANTA BORAH Vs. STATE OF ASSAM
|
June 4, 2019 |
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PURNABATI BRAHMA Vs. STATE OF ASSAM
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November 13, 2019 |
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PURNANANDA PRESS Vs. CHORUS MACHINERIES
|
September 20, 2019 |
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PURNENDU SEKHAR DEBNATH Vs. STATE OF ASSAM
|
February 13, 2019 |
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PURNIMA DAS Vs. UNION OF INDIA
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November 1, 2019 |
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PURNIMA DEY Vs. UNION OF INDIA
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October 1, 2019 |
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PURSANGMA JAMIR Vs. UNION OF INDIA
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October 4, 2019 |
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PURUSHOTTAM LALL BASUDEO Vs. STATE OF ASSAM
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June 28, 2019 |
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PUSHPA KUMARI Vs. UNION OF INDIA
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October 25, 2019 |
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PUTUL CHANDRA BARUAH Vs. STATE OF ASSAM
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September 10, 2019 |
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R REMTHANGA Vs. F LALREMRUATA
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March 7, 2019 |
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R. LALAWMPUII Vs. UNION OF INDIA
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November 15, 2019 |
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RABIA BEGUM Vs. STATE OF ASSAM
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March 12, 2019 |
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RABIAL HAQUE MONDAL Vs. MOZIBAR RAHMAN
|
August 9, 2019 |
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RABINDRA CHANDRA DAS Vs. MD SAIFUDDIN AHMED
|
June 25, 2019 |
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RABINDRA NATH BARMAN Vs. GAUHATI HIGH COURT
|
December 9, 2019 |
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RABINDRA SINGH Vs. UNION OF INDIA
|
January 29, 2019 |
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RAFIKUL ISLAM AND ANR Vs. UNION OF INDIA
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March 7, 2019 |
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RAGINI KUMARI Vs. SATISH KUMAR
|
April 25, 2019 |
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RAHELA BIBI Vs. THE UNION OF INDIA AND 4 ORS
|
March 6, 2019 |
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RAHIM UDDIN LASKAR Vs. STATE OF ASSAM
|
April 26, 2019 |
|
RAHIMA KHATUN Vs. UNION OF INDIA
|
January 7, 2019 |
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RAHUL AMIN AND 2 ORS Vs. UNION OF INDIA
|
March 7, 2019 |
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RAHUL KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION CBI
|
April 11, 2019 |
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RAINATH DAS Vs. UNION OF INDIA AND 6 ORS
|
November 29, 2019 |
|
RAJ KUMAR PRADHAN Vs. STATE OF ASSAM
|
February 7, 2019 |
|
RAJA NATH TAYE Vs. NUMALIGARH REFINERY LTD.
|
September 19, 2019 |
|
RAJAB ALI Vs. STATE OF ASSAM
|
November 8, 2019 |
|
RAJANI RAJBANGSHI Vs. NATGHAR
|
November 15, 2019 |
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RAJEN BORO Vs. STATE OF ASSAM
|
October 25, 2019 |
|
RAJEN CHOUDHURY Vs. STATE OF ASSAM
|
September 2, 2019 |
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RAJEN NGATEY Vs. STATE OF ASSAM
|
August 29, 2019 |
|
RAJESH KUMAR JALAN Vs. ENFORCEMENT DIRECTORATE
|
February 1, 2019 |
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RAJIB BAROOAH Vs. B AND A LTD.
|
October 30, 2019 |
|
RAJIB BHARALI Vs. STATE OF ASSAM
|
February 18, 2019 |
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RAJIB KUMAR MOHOTTA Vs. STATE OF ASSAM
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November 1, 2019 |
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RAJIB LOCHAN BORAH Vs. STATE OF ASSAM
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February 21, 2019 |
|
RAJKUMAR BAISHYA Vs. UNION OF INDIA
|
November 20, 2019 |
|
RAJLAKSHMI DRUGS Vs. NUMALIGARH REFINERY LIMITED AND 5 ORS
|
May 22, 2019 |
|
RAJU ALI Vs. STATE OF ASSAM
|
June 7, 2019 |
|
RAJU DAS Vs. STATE OF ASSAM
|
March 12, 2019 |
|
RAJU MAHANTA S/O LATE BHUPENDRA NATH MAHANTA Vs. BOARD OF SECONDARY EDUCATION (SEBA) AND 3 ORS
|
January 9, 2019 |
|
RAKESH AGARWAL Vs. RAM AVATAR BANSAL
|
March 28, 2019 |
|
RAKESH AGARWALA Vs. ASSAM CIVIL SERVICE OFFICERS ASSOCIATION
|
December 3, 2019 |
|
RAKIB AHMED Vs. RAFIQUL AWAL
|
July 31, 2019 |
|
RAKIBUDDIN AHMED Vs. STATE OF ASSAM
|
October 4, 2019 |
|
RAMA RANI DAS Vs. RAKHI SEN
|
September 17, 2019 |
|
RAMANI KALITA Vs. STATE OF ASSAM
|
April 22, 2019 |
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RAMEN DAS Vs. STATE OF ASSAM
|
November 6, 2019 |
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RAMENDRA KR SINHA Vs. SOBHA RANI SINHA
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April 11, 2019 |
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RAMENDRA NATH BAISHYA Vs. STATE OF ASSAM
|
June 27, 2019 |
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RAMENDRA NATH DAS Vs. THE STATE OF ASSAM
|
April 26, 2019 |
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RAMENDRA YADAV Vs. STATE OF ASSAM
|
February 1, 2019 |
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RAMESH BHUMIJ Vs. STATE OF ASSAM
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January 23, 2019 |
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RAMESH KUMAR SINGHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 25, 2019 |
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RAMESH RAJBONGSHI Vs. STATE OF ASSAM
|
February 6, 2019 |
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RAMESH TAKU Vs. STATE OF ARUNACHAL PRADESH
|
December 20, 2019 |
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RAMESH TANTI Vs. STATE OF ASSAM
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May 10, 2019 |
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RAMESH TUDU Vs. STATE OF ASSAM
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August 26, 2019 |
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RAMESWAR TALUKDAR Vs. STATE OF ASSAM
|
June 7, 2019 |
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RAMJAN ALI SHEIKH @ RAMJAN ALI Vs. UNION OF INDIA AND 5 ORS
|
March 1, 2019 |
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RANA ASHOK DORA Vs. STATE OF ASSAM
|
December 20, 2019 |
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RANA ROY CHOUDHURY Vs. SABITRY BHOWMIK AND 5 ORS
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March 19, 2019 |
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RANJAN DAIMARI Vs. CENTRAL BUREAU OF INVESTIGATION
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January 4, 2019 |
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RANJIT ARJYA Vs. STATE OF ASSAM
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July 19, 2019 |
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RANJIT BORA Vs. STATE OF ASSAM
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July 30, 2019 |
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RANJIT CH. DAS Vs. UNION OF INDIA.
|
February 26, 2019 |
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RANJIT DEBNATH Vs. STATE OF ASSAM
|
April 30, 2019 |
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RANJIT DIBRAGEDE Vs. STATE OF ASSAM
|
May 17, 2019 |
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RANJIT KUMAR NATH Vs. STATE OF ASSAM
|
November 18, 2019 |
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RANJIT SARKAR @ TOPA SARKAR Vs. JAYDEB DAS AND 9 ORS.
|
December 5, 2019 |
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RANJIT TANTI Vs. STATE OF ASSAM
|
November 8, 2019 |
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RANTU DUTTA Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
|
April 30, 2019 |
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RASE PRIYA Vs. UTTAM BARMAN
|
August 27, 2019 |
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RASHESWAR CHANDRA PAUL Vs. STATE OF ASSAM
|
August 27, 2019 |
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RASHID ALI AKOND Vs. STATE OF ASSAM
|
May 6, 2019 |
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RASMIREKHA BEGUM Vs. STATE OF ASSAM
|
February 11, 2019 |
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RATAN GUHA AND 4 ORS Vs. STATE OF ASSAM AND 4 ORS
|
January 22, 2019 |
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RATAN KUMAR GHOSH Vs. STATE OF ASSAM
|
August 28, 2019 |
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RATNA VERMA Vs. STATE OF ASSAM
|
July 24, 2019 |
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RATNESWAR KUMAR Vs. CHIEF GENERAL MANAGER
|
September 26, 2019 |
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RATUL KUMAR Vs. STATE OF ASSAM
|
October 21, 2019 |
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RATUL TATIK Vs. STATE OF ARUNACHAL PRADESH
|
November 29, 2019 |
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RAVI BROTHERS Vs. GUWAHATI MUNICIPAL CORPN AND 5 ORS
|
March 6, 2019 |
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RAVI BROTHERS A REGISTERED PARTNERSHIP FIRM Vs. GUWAHATI MUNICIPAL CORPORATION
|
May 28, 2019 |
|
REAL TIME TECHNOLOGY Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
August 9, 2019 |
|
REBATI BHARALI Vs. STATE OF ASSAM
|
August 8, 2019 |
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REGISTRAR GENERAL OF GAUHATI HIGH COURT Vs. THE UNION OF INDIA AND ORS
|
February 13, 2019 |
|
REJIA BEGUM ABDUL HAFIJ Vs. UNION OF INDIA
|
September 18, 2019 |
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REJIA KHATUN Vs. STATE OF ASSAM
|
March 28, 2019 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. AJOY PANIKA
|
October 24, 2019 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. PROBIN MORANG AND 7 ORS.
|
April 5, 2019 |
|
RELIANCE GENERAL INSURANCE CO.LTD Vs. ASATAN NESSA
|
August 28, 2019 |
|
RESHKA RAHUT Vs. STATE OF ASSAM
|
November 27, 2019 |
|
RIANGDO VENEERS PVT. LTD Vs. STATE OF ASSAM
|
September 27, 2019 |
|
RIAZI BEGUM Vs. NAJIMA HAQUE
|
February 21, 2019 |
|
RIDLEY LIFE SCIENCE PVT. LTD. Vs. STATE OF ASSAM
|
November 14, 2019 |
|
RIKBI TAIPODIA Vs. STATE OF ARUNACHAL PRADESH
|
March 7, 2019 |
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RINA BORAH Vs. STATE OF ASSAM
|
August 1, 2019 |
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RISHI GUPTA Vs. UNION OF INDIA
|
June 4, 2019 |
|
RITA DAS MOZUMDAR Vs. STATE OF ASSAM
|
November 18, 2019 |
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RITOM BORA Vs. STATE OF ASSAM
|
April 5, 2019 |
|
RITUPAN DUTTA Vs. OIL INDIA LTD
|
March 19, 2019 |
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RIZAUL ALAM CHOUDHURY Vs. THE STATE OF ASSAM AND 4 ORS
|
April 10, 2019 |
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RNT ENTERPRISE AND 2 ORS. Vs. ALLAHABAD BANK
|
February 13, 2019 |
|
RNT PLANTATIONS LIMITED Vs. UNION OF INDIA
|
February 12, 2019 |
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ROBIJUL ALI Vs. STATE OF ASSAM
|
July 18, 2019 |
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ROFIQUL HOQUE AND 4 ORS Vs. REZANUR ISLAM AND 3 ORS
|
December 6, 2019 |
|
ROHIT DEEP Vs. STATE OF ASSAM
|
March 27, 2019 |
|
ROKIBUL ISLAM Vs. STATE OF ASSAM
|
May 3, 2019 |
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RONGOGE MEGA FOOD PARK PRIVATE LTD. Vs. UNION OF INDIA
|
June 26, 2019 |
|
ROSANGLIANA SAILO Vs. STATE OF MIZORAM
|
July 12, 2019 |
|
ROTHANGPUIA Vs. STATE OF MIZORAM
|
January 29, 2019 |
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ROUCHANARA BEGUM D/O KHORSED ALI Vs. STATE OF ASSAM AND ANR
|
February 5, 2019 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. LEGAL HEIRS UJJALA NAG
|
June 26, 2019 |
|
RUBU OPO Vs. STATE OF ARUNACHAL PRADESH
|
March 1, 2019 |
|
RUBUL BARUAH Vs. RUPTRISHNA DUTTA
|
April 9, 2019 |
|
RUBUL CHANGMAI S/O DHANIRAM CHANGMAI Vs. STATE OF ASSAM REPRESENTED BY HOME SECY
|
April 26, 2019 |
|
RUDRA BAHADUR SONAR Vs. STATE OF ASSAM
|
May 6, 2019 |
|
RUHUL AMIN Vs. STATE OF ASSAM
|
November 21, 2019 |
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RUKIA BEGUM Vs. STATE OF ASSAM
|
September 19, 2019 |
|
RUKIYA BEGUM Vs. UNION OF INDIA
|
October 22, 2019 |
|
RUPA DAS @ RUPA BATI SARKAR Vs. UNION OF INDIA
|
January 29, 2019 |
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RUPAHI UNION CO-OP FISHERY Vs. STATE OF ASSAM
|
January 31, 2019 |
|
RUPAK CHOWDHURY Vs. STATE OF ASSAM AND ANR
|
January 22, 2019 |
|
RUPAK ROY AND ANR Vs. STATE OF ASSAM
|
June 20, 2019 |
|
RUPALI NAUG Vs. RAJ KUMAR BAJAJ
|
November 19, 2019 |
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RUPALIMA DAS Vs. STATE OF ASSAM
|
June 12, 2019 |
|
RUPAMONI KALITA Vs. KAUSHIK KALITA
|
June 24, 2019 |
|
S M CEMENT INDUSTRIES Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
|
April 22, 2019 |
|
S MAKHU Vs. STATE OF MIZORAM
|
May 28, 2019 |
|
S. K. PRAMANIK Vs. STATE OF ASSAM
|
January 3, 2019 |
|
SABEITUO MECHULHO Vs. STATE OF NAGALAND
|
June 13, 2019 |
|
SABJAN NESSA @ SHABJAN NESSA Vs. UNION OF INDIA AND 4 ORS
|
February 21, 2019 |
|
SABURAN BEWA Vs. UNION OF INDIA
|
March 20, 2019 |
|
SAD UDDIN MAZARBHUIYA Vs. ABDUL KADIR CHOUDHURY
|
November 13, 2019 |
|
SAFARUDDIN Vs. UNION OF INDIA
|
October 23, 2019 |
|
SAFIKUL ISLAM Vs. UNION OF INDIA
|
January 23, 2019 |
|
SAFIYA BEGUM Vs. UNION OF INDIA
|
May 13, 2019 |
|
SAHANUR ALI Vs. UNION OF INDIA
|
October 3, 2019 |
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SAHAR BANU BIBI Vs. UNION OF INDIA.
|
February 25, 2019 |
|
SAHEB ALI Vs. UNION OF INDIA AND 9 ORS
|
March 15, 2019 |
|
SAHERA KHATUN Vs. UNION OF INDIA
|
June 12, 2019 |
|
SAHIRUDDIN KHAN Vs. RAJKUMAR VERMA
|
April 9, 2019 |
|
SAHJAHAN @ SWAHJAHAN S/O AMAN ULLAH Vs. UNION OF INDIA AND 5 ORS REP BY SECRETARY, MINISTRY OF HOME AFFAIRS
|
March 14, 2019 |
|
SAHJAHAN ALI Vs. STATE OF ASSAM
|
December 19, 2019 |
|
SAIBUDDIN TALUKDAR @ SAHABUDDIN TALUKDAR S/O LT JOBBAR ALI @ JOBBAN ALI Vs. UNION OF INDIA AND 4 ORS
|
March 7, 2019 |
|
SAIDUR RAHMAN BARBHUIYA Vs. STATE OF ASSAM
|
June 11, 2019 |
|
SAILENDRA NATH SARMA Vs. THE STATE OF ASSAM AND 4 ORS
|
January 22, 2019 |
|
SAJJAN KUMAR AGARWALLA Vs. EDISON INTERNATIONAL
|
January 23, 2019 |
|
SAKILA SABAR @ MINA Vs. STATE OF ASSAM
|
April 5, 2019 |
|
SAKINA KHAN @ SAKINA BEGUM Vs. UNION OF INDIA
|
September 18, 2019 |
|
SAKUNTALA DEVI Vs. STATE OF ASSAM
|
September 11, 2019 |
|
SALEMA KHATOON @ SALEMA BIBI Vs. UNION OF INDIA
|
March 12, 2019 |
|
SALETUL BEWA Vs. RANU DAS
|
May 9, 2019 |
|
SALIK UDDIN AHMED Vs. STATE OF ASSAM
|
November 8, 2019 |
|
SAMAD ALI Vs. UNION OF INDIA
|
January 21, 2019 |
|
SAMBHU KARMAKAR Vs. STATE OF ASSAM
|
May 23, 2019 |
|
SAMEER ALAM Vs. NESAR AHMED
|
June 7, 2019 |
|
SAMIRAN NESSA Vs. UNION OF INDIA
|
February 26, 2019 |
|
SAMPRITI BARMAN (SAIKIA) @ SAMPRITI SAIKIA BARMAN AND 4 ORS. Vs. PRAKASH KUMAR DUTTA
|
February 19, 2019 |
|
SAMSIR UDDIN Vs. STATE OF ASSAM
|
November 25, 2019 |
|
SAMSIR UDDIN Vs. STATE OF ASSAM
|
November 6, 2019 |
|
SAMSUDDIN Vs. UNION OF INDIA AND 7 ORS
|
March 5, 2019 |
|
SAMSUL ALI Vs. STATE OF ASSAM
|
May 23, 2019 |
|
SAMSUL HAQUE Vs. JAMIRAN NESSA WIFE
|
November 1, 2019 |
|
SAMSUL HOQUE Vs. UNION OF INDIA
|
January 9, 2019 |
|
SAMSUL ISLAM CHOWDHURY Vs. STATE OF ASSAM
|
November 7, 2019 |
|
SAMSUN NEHAR Vs. UNION OF INDIA
|
September 20, 2019 |
|
SANATAN BAISHYA Vs. MANAGING DIRECTOR, ASTC
|
April 9, 2019 |
|
SANATAN PAUL Vs. STATE OF ASSAM
|
July 15, 2019 |
|
SANGAMITRA SADHU Vs. UNION OF INDIA AND 3 ORS
|
March 25, 2019 |
|
SANGITA RAJBONGSHI Vs. PANKAJ KUMAR DAS
|
September 13, 2019 |
|
SANGSER ALI Vs. UNION OF INDIA
|
February 28, 2019 |
|
SANGTEI ENTERPRISE Vs. STATE OF ASSAM
|
October 25, 2019 |
|
SANGTEI ENTERPRISE Vs. STATE OF ASSAM
|
November 25, 2019 |
|
SANIWARA KHATUN Vs. STATE OF ASSAM
|
October 23, 2019 |
|
SANJAY GOSWAMI Vs. SRABANA GOSWAMI
|
February 18, 2019 |
|
SANJAY KR JHA Vs. NILAM JHA
|
September 23, 2019 |
|
SANJAY KR. SINGH Vs. STATE OF ASSAM
|
June 20, 2019 |
|
SANJAY KUMAR ALE Vs. OIL INDIA LIMITED.
|
July 19, 2019 |
|
SANJAY KUMAR JHA Vs. NILAM JHA
|
September 23, 2019 |
|
SANJEEV TEKRIWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 27, 2019 |
|
SANJIB BRAHMA Vs. STATE OF ASSAM
|
April 8, 2019 |
|
SANJIB DAS Vs. STATE OF ASSAM
|
August 2, 2019 |
|
SANJIB KR BARUA Vs. STATE OF ASSAM
|
November 11, 2019 |
|
SANJIB KR GHOSH Vs. STATE OF ASSAM
|
August 27, 2019 |
|
SANJIT KUMAR Vs. UNION OF INDIA.
|
April 3, 2019 |
|
SANJU RABIDAS Vs. STATE OF ASSAM
|
May 14, 2019 |
|
SANKAR BISWAS Vs. STATE OF ASSAM
|
July 17, 2019 |
|
SANKAR CHANDRA PAUL Vs. PRAKASH CHANDRA SAHA
|
October 23, 2019 |
|
SANKAR MURMU BISWANATH CHARIALI Vs. STATE OF ASSAM
|
July 16, 2019 |
|
SANTANU DEBNATH Vs. BANTI GHOSH
|
January 29, 2019 |
|
SANTI DEVI Vs. WALLUS SAHID
|
October 23, 2019 |
|
SANTOSH KUMAR MISHRA Vs. STATE OF ASSAM
|
September 26, 2019 |
|
SANTOSH KUMAR THAKUR Vs. UNION OF INDIA
|
May 29, 2019 |
|
SARADA KALITA Vs. NISHAMANI KALITA
|
August 27, 2019 |
|
SARADA TRADERS Vs. STATE OF ASSAM
|
November 25, 2019 |
|
SARAIGHAT PHOTO TYPES PVT LTD Vs. STATE OF ASSAM
|
June 12, 2019 |
|
SARAIGHAT PHOTO TYPES PVT. LTD. Vs. RAJEN BORTHAKUR
|
November 15, 2019 |
|
SARALA BEGUM Vs. RATIKA BEGUM
|
June 3, 2019 |
|
SARIFUL ISLAM Vs. UNION OF INDIA
|
June 7, 2019 |
|
SARITA AGARWAL AND ANR Vs. UNITED BANK OF INDIA AND 2 ORS
|
May 29, 2019 |
|
SARITA SONI Vs. STATE OF ASSAM
|
March 26, 2019 |
|
SARMENT TERANG Vs. STATE OF ASSAM
|
March 28, 2019 |
|
SAROJANI SIKDAR Vs. UNION OF INDIA
|
November 13, 2019 |
|
SARUBHAYAGHATOWAR Vs. STATE OF ASSAM
|
August 6, 2019 |
|
SASHANKAR SONOWAL Vs. UNION OF INDIA.
|
February 21, 2019 |
|
SATGURU ENGINEERS Vs. UNION OF INDIA
|
September 30, 2019 |
|
SATRONG RIVER DEVELOPMENT COMMITTEE Vs. STATE OF ASSAM
|
June 19, 2019 |
|
SATYABRATA BHATTACHARJEE Vs. RAVI SUREKHA PROPIETOR OF M/S MARUTI DRUG DISTRIBUTORS
|
May 23, 2019 |
|
SATYAJIT GOGOI Vs. STATE OF ASSAM
|
November 29, 2019 |
|
SATYAJIT GOGOI Vs. STATE OF ASSAM
|
November 29, 2019 |
|
SATYAN CHOUDHURY AND 2 ORS Vs. STATE OF ASSAM AND ANR REP BY PP
|
January 22, 2019 |
|
SAURADEEP DEY Vs. UNION OF INDIA
|
November 4, 2019 |
|
SAURAV SUREKA Vs. AJIT BORTHAKUR
|
December 18, 2019 |
|
SAYAM UDDIN Vs. UNION OF INDIA
|
February 19, 2019 |
|
SAYED ALI SHEIKH Vs. UNION OF INDIA
|
May 21, 2019 |
|
SAYERA BEGUM BARBHUIYA Vs. STATE OF ASSAM
|
November 11, 2019 |
|
SCHOOL SELECTION COMMITTEE Vs. STATE OF ASSAM
|
April 1, 2019 |
|
SECRETARY TO GOVT OF MIZORAM Vs. A LALTLANKIMA
|
April 23, 2019 |
|
SECRETARY TO THE GOVERNMENT OF MIZORAM Vs. SITA KARKI
|
August 2, 2019 |
|
SEEMA BAKSHI Vs. STATE OF ASSAM
|
November 5, 2019 |
|
SETHI COKE INDUSTRIES Vs. STATE OF ASSAM
|
November 19, 2019 |
|
SETI BIBI Vs. UNION OF INDIA AND 4 ORS
|
January 17, 2019 |
|
SEW NAFRA POWER CORPORATION LTD. Vs. STATE OF ARUNACHAL PRADESH
|
October 30, 2019 |
|
SEWALI DEKA TALUKDAR Vs. STATE OF ASSAM
|
June 14, 2019 |
|
SH LALMAWIA, S/O LALTHANGA Vs. S. I. LALNUNTLUANGA
|
September 19, 2019 |
|
SH V VANLALHRUAIA, S/O V LALZARA Vs. LAI AUTONOMOUS DISTRICT COUNCIL
|
January 23, 2019 |
|
SH. F. LALLIANZUALA Vs. STATE OF MIZORAM
|
February 18, 2019 |
|
SH. LALMAWIA Vs. STATE OF MIZORAM
|
September 19, 2019 |
|
SH. VANLALFAKZUALA Vs. STATE OF MIZORAM
|
April 8, 2019 |
|
SHABASTA BHANU Vs. UNION OF INDIA
|
November 20, 2019 |
|
SHAFIKUL ISLAM Vs. AKLIMA KHATUN
|
November 6, 2019 |
|
SHAHEN SHAH Vs. STATE OF ASSAM
|
November 15, 2019 |
|
SHAHERA KHATUN Vs. UNION OF INDIA AND 4 ORS
|
February 5, 2019 |
|
SHAHIDULLAH ALI @ MD. SAHIDULLAH @ SAHIDUL ISLAM Vs. UNION OF INDIA
|
April 24, 2019 |
|
SHAHIDUR RAHMAN Vs. STATE OF ASSAM
|
April 4, 2019 |
|
SHAHIN AHMED BARBHUIYA Vs. STATE OF ASSAM AND 4 ORS
|
February 1, 2019 |
|
SHAJU SK. AND 200 ORS. Vs. STATE OF ASSAM AND 9 ORS.
|
December 4, 2019 |
|
SHAMARTHA BHANU @ SAMARTA BHAN Vs. UNION OF INDIA
|
November 29, 2019 |
|
SHANKAR TANTI Vs. STATE OF ASSAM
|
July 15, 2019 |
|
SHANTI BHUYAN BARMAN Vs. CHAIRMAN, ASSAM BOARD OF REVENUE
|
January 7, 2019 |
|
SHARIFA KHATUN @ SARIFA BIBI Vs. STATE OF ASSAM
|
January 31, 2019 |
|
SHARIFA KHATUN AND 3 ORS. Vs. STATE OF ASSAM
|
July 10, 2019 |
|
SHASHINDRA NATH BAISHYA Vs. STATE OF ASSAM
|
December 6, 2019 |
|
SHASYED FOKIR Vs. STATE OF ASSAM
|
October 30, 2019 |
|
SHELLEY DAS CHOWDHURY PRINCIPAL, KALAIN HIGHER SECONDARY SCHOOL Vs. SIRAZUL AMBIA AND 8 ORS
|
April 29, 2019 |
|
SHEO PRASAD RAM Vs. UNION OF INDIA AND ORS REP BY SECY TO GOVT OF INDIA
|
February 5, 2019 |
|
SHER ALI AND ANR S/O LATE NASADDI Vs. STATE OF ASSAM AND ANR
|
May 4, 2019 |
|
SHIBADHAN DAS Vs. UNION OF INDIA
|
January 23, 2019 |
|
SHIVALAYA - KCC (JV) Vs. STATE OF ASSAM
|
September 19, 2019 |
|
SHIYAB UDDIN Vs. STATE OF ASSAM AND ANR
|
February 21, 2019 |
|
SHOHIDUL ISLAM TALUKDAR Vs. STATE OF ASSAM
|
February 15, 2019 |
|
SHREE LAXMI STORES Vs. CHANDANMAL CHHAJER
|
June 20, 2019 |
|
SHREE SHYAM ISPAT Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
|
June 4, 2019 |
|
SHRI NAMRI NCHANG Vs. SHRI NAMDUADI RANGKAU ZELIANG
|
February 1, 2019 |
|
SHRI OJING JAMOH Vs. STATE OF ARUNACHAL PRADESH
|
May 13, 2019 |
|
SHYAM SUNDAR DEBNATH Vs. NABENDU KISHORE SINHA
|
February 18, 2019 |
|
SILVER DROP FOOD AND BEVERAGES PVT LTD Vs. STATE OF ASSAM
|
May 28, 2019 |
|
SIMNATH MODI @ BHETKA Vs. STATE OF ASSAM
|
April 4, 2019 |
|
SIROJA BEGUM Vs. STATE OF ASSAM
|
July 16, 2019 |
|
SMT. DEEPA TALUKDAR AND 3 ORS Vs. THE STATE OF ASSAM AND 17 ORS
|
March 15, 2019 |
|
SMTI ASHA DEVI JINDAL Vs. POWER GRID CORPORATION OF INDIA LTD.
|
October 22, 2019 |
|
SMTI JAMUNA DAS Vs. RAM CHANDRA DAS
|
January 4, 2019 |
|
SMTI JYOTI DUTTA Vs. STATE OF ASSAM
|
February 18, 2019 |
|
SMTI MAMONI DEKA Vs. STATE OF ASSAM
|
October 23, 2019 |
|
SMTI MAMTA CHOWDHURY Vs. SUMIT CHOUDHURY
|
January 31, 2019 |
|
SMTI NAMITA BALA BARMAN Vs. STATE OF ASSAM
|
March 18, 2019 |
|
SMTI PURNIMA DAS Vs. SMTI REEMA BRAHMIN
|
February 5, 2019 |
|
SMTI PUSHPA KUMARI Vs. UNION OF INDIA
|
October 25, 2019 |
|
SMTI SUJATA NATH Vs. STATE OF ASSAM
|
November 29, 2019 |
|
SOBOR ALI Vs. STATE OF ASSAM
|
November 1, 2019 |
|
SOKINA KHATUN Vs. STATE OF ASSAM
|
November 15, 2019 |
|
SOLU GOUR Vs. STATE OF ASSAM
|
July 31, 2019 |
|
SOMBARU NARZARY Vs. STATE OF ASSAM
|
December 5, 2019 |
|
SONADHAR DEKA Vs. STATE OF ASSAM
|
April 10, 2019 |
|
SONARAM HASDA Vs. STATE OF ASSAM
|
November 1, 2019 |
|
SONSENI BEGUM @ SUNCHANI Vs. UNION OF INDIA
|
October 25, 2019 |
|
SONU NAHAK Vs. STATE OF ASSAM
|
July 23, 2019 |
|
SPECIAL RESERVE FORCE PROGRESSIVE SOCIETY Vs. STATE OF ASSAM
|
November 18, 2019 |
|
SPORTS INDIA CONSTRUCTION COMPANY Vs. STATE OF ARUNACHAL PRADESH
|
January 10, 2019 |
|
SRI MOYNAL HOQUE Vs. STATE OF ASSAM
|
May 13, 2019 |
|
SRI NILANJAN ROY CHOUDHURY Vs. HIRAMONI TALUKDAR ROY CHOUDHURY
|
August 16, 2019 |
|
SRI PRASANTA PAUL Vs. STATE OF ASSAM
|
April 25, 2019 |
|
SRI RAJ MOHAN HAZARIKA AND 3 ORS. Vs. PURNA KANTA SINGHA.
|
July 31, 2019 |
|
SRI RAJESWAR RAI MEDHI Vs. THE STATE OF ASSAM.
|
January 23, 2019 |
|
SRI SIVA DEURI Vs. STATE OF ASSAM
|
April 4, 2019 |
|
SRIKANTA ROY Vs. STATE OF ASSAM AND ANR
|
May 21, 2019 |
|
STAR CEMENT LTD Vs. STATE OF ASSAM
|
September 27, 2019 |
|
STATE Vs. ARUP DAS @ BIKRAM ASSAM
|
April 22, 2019 |
|
STATE BANK OF INDIA Vs. PRASANTA KUMAR GANGULY AND 3 ORS
|
January 22, 2019 |
|
STATE BANK OF INDIA AND 3 ORS. Vs. HEMENDRA NATH DEKA
|
February 12, 2019 |
|
STATE OF ARUNACHAL PRADESH Vs. JUMDO JINI
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May 3, 2019 |
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STATE OF ARUNACHAL PRADESH Vs. LIKHA SONI
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January 7, 2019 |
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STATE OF ARUNACHAL PRADESH Vs. PHUPLU SINGPHO MIAO
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September 23, 2019 |
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STATE OF ARUNACHAL PRADESH AND 5 ORS Vs. TAI NIKIO
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March 20, 2019 |
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STATE OF ASSAM Vs. BANASHREE GOGOI.
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December 20, 2019 |
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STATE OF ASSAM Vs. M. B. RUBBER PVT. LTD.
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November 5, 2019 |
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STATE OF ASSAM Vs. BHARAT BHUSAN RAJKHOWA
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August 30, 2019 |
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STATE OF ASSAM Vs. DILIP CHAKRABORTY
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May 7, 2019 |
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STATE OF ASSAM Vs. ATIN GOGOI
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December 3, 2019 |
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STATE OF ASSAM Vs. UTPAL CHANDRA BHUYAN
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November 21, 2019 |
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STATE OF ASSAM Vs. KOKRAJHAR
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November 20, 2019 |
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STATE OF ASSAM Vs. PHAGULAL PRASAD
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November 7, 2019 |
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STATE OF ASSAM Vs. MD BASERUDDIN
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October 24, 2019 |
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STATE OF ASSAM Vs. HR SRINATH- (JV) AND 4 ORS.
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October 25, 2019 |
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STATE OF ASSAM Vs. MANOJ KONWAR
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June 14, 2019 |
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STATE OF ASSAM Vs. OKRAM PRASANTA SINGHA
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June 14, 2019 |
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STATE OF ASSAM Vs. EVER ASSAM TEA PRIVATE LIMITED
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August 21, 2019 |
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STATE OF ASSAM Vs. HITESH KUMAR, SARMA
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November 21, 2019 |
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STATE OF ASSAM AND 3 ORS Vs. ASSAM AYURVEDIC DOCTORS SERVICE ASSOCIATION AND 4 ORS
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January 11, 2019 |
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STATE OF ASSAM AND 3 ORS. Vs. BHARAT BHUSAN RAJKHOWA
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December 17, 2019 |
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STATE OF ASSAM AND 5 ORS. Vs. KOKRAJHAR, GOSSAIGAON AND CHIRANG DISTRICT RELIEF COORDINATION COMMITTEE AND 19 ORS.
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November 20, 2019 |
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STATE OF MIZORAM Vs. K. D. CHHARO
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July 24, 2019 |
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STATE OF MIZORAM R/B SECRETARY Vs. J R MANKUNGI & 27 ORS
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February 19, 2019 |
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STATE OF MIZORAM R/B SECRETARY Vs. LALRAMLIANI TOCHHAWNG & 14 ORS
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February 19, 2019 |
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STATE OF MIZORAM R/B SECRETARY Vs. F CHHUNGHNEMI & 6 ORS
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February 19, 2019 |
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STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY TO GOVT OF MIZORAM, AIZAWL Vs. R CHALBAWIHA S/O LALDANGA (L)
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March 26, 2019 |
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STATE OF MIZORAM REPRESENTED BY SECRETARY TO GOVT OF MIZORAM Vs. CHAWNGTHANKIMA
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April 24, 2019 |
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STATE OF NAGALAND Vs. CHUBANUNGSANG IMCHEN
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October 9, 2019 |
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STATE OF NAGALAND Vs. KRISHNANANDAN PASWAN
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October 18, 2019 |
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STATE OF NAGALAND Vs. MERANG JAMIR
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May 30, 2019 |
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STATE PROJECT DIRECTOR Vs. GLOBAL AGRI SYSTEM PVT. LTD.
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October 3, 2019 |
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SUBASH MAZUMDER Vs. PHOENIX TEA AND AGRICULTURAL FARM P LTD
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June 11, 2019 |
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SUBHASH JAIN Vs. GUWAHATI MUNICIPAL CORPORATION
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September 27, 2019 |
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SUBIDITA NATH Vs. INDIAN OIL CORPORATION LTD.
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August 19, 2019 |
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SUBIR KR DAS S/O BHUPENDRA DAS Vs. STATE OF ASSAM AND ANR
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January 4, 2019 |
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SUBODH CHANDRA SAHA Vs. PUNJAB NATIONAL BANK AND 2 ORS
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May 30, 2019 |
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SUBRATA DEBROY S/O LATE TEZENDRA LAL DEBROY Vs. KALPANA DAS D/O LATE SACHINDRA DAS
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April 29, 2019 |
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SUCHITRA HIRA Vs. UNION OF INDIA
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January 30, 2019 |
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SUDHIR ROY AND 5 ORS Vs. UNION OF INDIA AND 5 ORS
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January 4, 2019 |
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SUDHIR TANTI Vs. STATE OF ASSAM
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March 27, 2019 |
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SUDIP DHAR, S/O RUKMINI DHAR Vs. STATE OF ASSAM REPRESENTED BY LD PUBLIC PROSECUTOR
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May 9, 2019 |
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SUFIA KHATUN Vs. UNION OF INDIA
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September 16, 2019 |
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SUHAGI NESSA Vs. UNION OF INDIA
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November 1, 2019 |
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SUJAL KHA Vs. MANAGER, RELIANCE GENERAL INSURANCE CO. LTD.
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February 19, 2019 |
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SUJATA BORUAH Vs. STATE OF ASSAM
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November 14, 2019 |
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SUJATA NATH Vs. STATE OF ASSAM
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October 29, 2019 |
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SUJAY ROY AND 3 ORS. Vs. STATE OF ASSAM AND 5 ORS
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December 2, 2019 |
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SUJIT KUMAR SAIKIA, SON OF SOMESWAR SAIKIA Vs. STATE OF ASSAM
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February 14, 2019 |
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SUJIT MURA Vs. STATE OF ASSAM
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May 6, 2019 |
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SUKHLAL MAJHI AND ANR Vs. STATE OF ASSAM
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March 26, 2019 |
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SUKHRAM MUNDA Vs. STATE OF ASSAM
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February 22, 2019 |
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SUMAN ROY AND ANR Vs. CENTRAL BUREAU OF INVESTIGATION AND ANR
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January 17, 2019 |
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SUMIT DEB Vs. ANJALEE DAS
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December 10, 2019 |
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SUMIT KABRA Vs. STATE OF ASSAM
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March 19, 2019 |
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SUNIL BARBARUAH Vs. REGIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD
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September 10, 2019 |
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SUNIL DAS Vs. STATE OF ASSAM
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June 11, 2019 |
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SUNIL MISHRA Vs. UNION OF INDIA
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September 12, 2019 |
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SUNIT KUMAR DAS AND 2 ORS. Vs. STATE OF ASSAM
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January 11, 2019 |
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SUNIT MAL Vs. STATE OF ASSAM
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February 7, 2019 |
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SUNITA AGARWAL Vs. STATE OF ASSAM
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March 14, 2019 |
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SUNITA MECH Vs. UNION OF INDIA
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March 20, 2019 |
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SUNITA URANG Vs. ORIENTAL INSURANCE CO. LTD.
|
November 28, 2019 |
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SUPERINTENDENT OF POLICE AND HEAD OF BRANCH CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF ARUNACHAL PRADESH AND 4 ORS
|
December 16, 2019 |
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SUPERTON ELECTRONICS PRIVATE LIMITED Vs. STATE OF ASSAM
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March 25, 2019 |
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SUPRATIK DEY Vs. NILOTPAL DEY
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January 11, 2019 |
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SURANA FINANCE Vs. ANANTA TALUKDAR
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August 26, 2019 |
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SURENDRA BHALOTIA Vs. STATE OF ASSAM AND ANR
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January 17, 2019 |
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SURESH CHANDER PARASHAR Vs. UNION OF INDIA
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December 5, 2019 |
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SURJEET SINGH PANESAR Vs. RENU PROBHA BRAHMA
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April 2, 2019 |
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SUSHIL KAKOTI EX. STORE CLERK Vs. STATE OF ASSAM
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September 16, 2019 |
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SUSHIL MANDAL Vs. UNION OF INDIA AND 6 ORS.
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December 5, 2019 |
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SUSMITA SUTRADHAR DAS Vs. STATE OF ASSAM
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August 6, 2019 |
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SWADIN NOKAR Vs. STATE OF ARUNACHAL PRADESH
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July 24, 2019 |
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SWAPAN KUMAR DAS Vs. ANJALI DAS
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April 3, 2019 |
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SWAPNA BORDOLOI @ DAS Vs. MD YASIN ALI AND 3 ORS
|
April 22, 2019 |
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SWAPNA HAZARIKA Vs. STATE OF ASSAM
|
March 20, 2019 |
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SYED MUHIBUR RAHMAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 21, 2019 |
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SYED MUJAFFAR HUSSAIN Vs. SYEDA NAHIDA MONTAZ
|
March 27, 2019 |
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SYED NAJIRUL HUSSAIN Vs. STATE OF ASSAM AND 3 ORS
|
May 20, 2019 |
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SYEDA MISHALI NAZA Vs. STATE OF ASSAM
|
October 23, 2019 |
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T. HOSHELI SEMA Vs. STATE OF NAGALAND
|
September 18, 2019 |
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T. ZAKUNGA Vs. LAI AUTONOMOUS DISTRICT COUNCIL
|
August 9, 2019 |
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TABAK HANKER Vs. STATE OF ARUNACHAL PRADESH
|
June 11, 2019 |
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TACHI HEMI Vs. STATE OF ARUNACHAL PRADESH
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June 10, 2019 |
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TAGE JERANG Vs. TAJE JERANG
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February 21, 2019 |
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TAHIDUR RAHMAN Vs. STATE OF ASSAM
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September 18, 2019 |
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TAHURA KHATUN Vs. UNION OF INDIA
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January 17, 2019 |
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TAI NIKIO Vs. STATE OF ARUNACHAL PRADESH
|
January 21, 2019 |
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TAIJUDDIN AHMED Vs. STATE OF ASSAM
|
May 16, 2019 |
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TAIJUL ISLAM S/O LT AJGAR ALI Vs. UNION OF INDIA AND 4 ORS
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February 21, 2019 |
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TAJ UDDIN LASKAR Vs. STATE OF ASSAM
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June 20, 2019 |
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TAJING YAYING Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
|
May 29, 2019 |
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TAJUL ISLAM Vs. STATE OF ASSAM
|
November 5, 2019 |
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TALEBAR RAHMAN Vs. UNION OF INDIA
|
October 22, 2019 |
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TAMA FABRICATION Vs. STATE OF ARUNACHAL PRADESH
|
October 4, 2019 |
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TAMANG TAGGU Vs. STATE OF ARUNACHAL PRADESH
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March 12, 2019 |
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TAMIJ UDDIN LASKAR S/O LATE TUTI RAJA LASKAR Vs. MUSSTT MAJIBUN NESSA W/O LATE SAMAN ALI CHOUDHURY AND ORS
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March 14, 2019 |
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TANA YALLU Vs. STATE OF ARUNACHAL PRADESH
|
November 18, 2019 |
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TANGIR TAMUT Vs. STATE OF ARUNACHAL PRADESH
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May 24, 2019 |
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TANIL DUTTA Vs. OIL INDIA LTD
|
May 8, 2019 |
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TAP PUNU Vs. STATE OF ARUNACHAL PRADESH
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March 27, 2019 |
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TAPAN BISWAS Vs. UNION OF INDIA
|
December 9, 2019 |
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TAPAN KR KALITA, S/O LATE MOHAN KALITA Vs. DIGANTA KALITA AND ANR, S/O LATE SUREN KALITA
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May 14, 2019 |
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TAPAN KUMAR SARMA Vs. UNION OF INDIA.
|
February 26, 2019 |
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TAPEN SIGA Vs. DIKTO YEKAR
|
February 1, 2019 |
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TARA MIA Vs. UNION OF INDIA
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November 6, 2019 |
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TARANI KANTA SARMA Vs. UNION OF INDIA
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April 11, 2019 |
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TARH POWAK Vs. TARH TATUP
|
October 1, 2019 |
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TARUN NARAH DHARMESWAR NARAH Vs. STATE OF ASSAM
|
August 21, 2019 |
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TASHI DHONDUP Vs. BANDANA NASI
|
October 12, 2019 |
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TASOK HARI Vs. STATE OF ARUNACHAL PRADESH
|
December 20, 2019 |
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TAYING ANTHONY Vs. STATE OF ARUNACHAL PRADESH
|
January 9, 2019 |
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TAYO LAHA S/O TAYO TARANG Vs. STATE OF ARUNACHAL PRADESH
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September 25, 2019 |
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TEA BROKERS GUWAHATI PVT LTD Vs. STATE OF ASSAM AND 2 ORS
|
April 22, 2019 |
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TEJIRON NESSA W/O MANIK ALI Vs. UNION OF INDIA AND 5 ORS
|
February 13, 2019 |
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THAKURMANI NAMASUDRA Vs. UNION OF INDIA.
|
March 27, 2019 |
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THENGALBARI ESTATES (PVT) LIMITED Vs. GREENFIELD CROPS PRIVATE LIMITED
|
September 20, 2019 |
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TIKENDRA BARUAH Vs. STATE OF ASSAM
|
February 27, 2019 |
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TIKENDRAJIT BORAH Vs. STATE OF ASSAM
|
May 20, 2019 |
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TILAK GOGOI Vs. SUREN GOGII
|
June 18, 2019 |
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TILAK GOGOI Vs. UNITED BANK OF INDIA AND 2 ORS
|
January 4, 2019 |
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TIMES NOW Vs. IMKONGNUKSHI IMCHEM
|
July 26, 2019 |
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TINZING DORMA Vs. NEW INDIA ASSURANCE CO LTD
|
June 11, 2019 |
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TITUN KOIRI Vs. STATE OF ASSAM
|
December 2, 2019 |
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TIYESWAR CHETIA Vs. STATE OF ASSAM
|
August 27, 2019 |
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TOINGAM KONYAK Vs. STATE OF NAGALAND
|
March 11, 2019 |
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TOKO SHAMA Vs. STATE OF ARUNACHAL PRADESH
|
July 16, 2019 |
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TOMEZ UDDIN @ TOMEZ UDDIN KHAN Vs. STATE OF ASSAM
|
March 28, 2019 |
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TOP PRINTERS REP. BY ITS PROPRIETOR SRI SHAHJAHAN KAZI Vs. STATE OF ASSAM
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July 18, 2019 |
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TOSHI KABA Vs. STATE OF ASSAM
|
April 4, 2019 |
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TRINATH GHOSH Vs. UNION OF INDIA.
|
April 2, 2019 |
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TRIPTI DAS Vs. SAJJAT ALI CHOUDHURY
|
November 14, 2019 |
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TSUKJEMSOWA LONGCHAR Vs. STATE OF NAGALAND
|
April 24, 2019 |
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TSUKTINUNGBA Vs. LIMATOSHI.
|
January 30, 2019 |
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TULUMONI DEVI Vs. LAWANU BORDOLOI
|
November 28, 2019 |
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TULUNG MANKI MURA Vs. STATE OF ASSAM
|
July 17, 2019 |
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TUMTO KARGA Vs. STATE OF ARUNACHAL PRADESH
|
March 6, 2019 |
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TUNU URANG Vs. STATE OF ASSAM
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December 19, 2019 |
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TURAB ALI Vs. STATE OF ASSAM
|
December 18, 2019 |
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TUTU DAS Vs. STATE OF ASSAM
|
November 6, 2019 |
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UDAY BURAGOHAIN Vs. STATE OF ASSAM
|
June 27, 2019 |
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UDAY SHANKAR PRASAD CHAURASIA Vs. UNION OF INDIA
|
March 29, 2019 |
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UDHAY BHANU @ UDHAY KHATUN W/O- MEHER ALI Vs. UNION OF INDIA REPRESENTED BY MINISTRY OF HOME AFFAIRS
|
March 14, 2019 |
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UJIR ALI Vs. STATE OF ASSAM
|
February 8, 2019 |
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UMA DAS Vs. STATE OF ASSAM
|
December 11, 2019 |
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UMESH CH. BISWAS Vs. STATE OF ASSAM
|
July 24, 2019 |
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UMESH DEKA Vs. STATE OF ASSAM
|
June 17, 2019 |
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UNION OF INDIA Vs. COLLECTOR
|
June 4, 2019 |
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UNION OF INDIA Vs. SHREE SHIV SAI STEEL INDUSTRIES
|
September 10, 2019 |
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UNION OF INDIA Vs. ANOWARA BEGUM
|
September 10, 2019 |
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UNION OF INDIA Vs. J P RATERIA AND CO
|
August 22, 2019 |
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UNION OF INDIA Vs. RAITANI ENGINEERING WORKS PVT LTD
|
August 22, 2019 |
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UNION OF INDIA Vs. SANTOSH KUMAR SINGH
|
August 29, 2019 |
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UNION OF INDIA Vs. DIPA DAS
|
August 26, 2019 |
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UNION OF INDIA Vs. ARUP JYOTI KARMAKAR
|
February 15, 2019 |
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UNION OF INDIA Vs. STATE OF ASSAM
|
November 20, 2019 |
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UNION OF INDIA Vs. BICHITRA SARMAH
|
February 20, 2019 |
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UNION OF INDIA Vs. BIDESWAR MISHRA
|
July 18, 2019 |
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UNION OF INDIA Vs. RINA KOIRI.
|
January 23, 2019 |
|
UNION OF INDIA Vs. M.S SUN RISE
|
February 26, 2019 |
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UNION OF INDIA Vs. RAIL TRACK CONCRETE PRODUCTS PVT. LTD.
|
April 9, 2019 |
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UNION OF INDIA AND 3 ORS Vs. SHISHU PAL @ SHIV PAL
|
February 7, 2019 |
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UNION OF INDIA AND 3 ORS. Vs. TANU RAM NARZARY
|
February 25, 2019 |
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UNION OF INDIA AND 3 ORS. Vs. PURUSHOTTAM DASS
|
November 18, 2019 |
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UNION OF INDIA AND 4 ORS Vs. TARUN CHANDRA BORO
|
March 6, 2019 |
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UNION OF INDIA AND 5 ORS Vs. ROHINI KALITA W/O LT ANIL KALITA EX-LOCO PILOT GOODS UNDER RANGIA DIVISION
|
February 7, 2019 |
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UNION OF INDIA REPRESENTED BY GENERAL MANAGER Vs. BAJAJ TRADING COMPANY
|
April 26, 2019 |
|
UNION OF INDIA REPRESENTED BY GENERAL MANAGER WORKS Vs. ARUNODAY CONSTRUCTION P LTD
|
February 14, 2019 |
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UNION PUBLIC SERVICE COMMISSION UPSC REP BY ITS SECY Vs. NITYANANDA BORKAKOTY
|
March 7, 2019 |
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UNITED INDIA INSURANCE CO LTD Vs. C LALTHANLIANA
|
May 1, 2019 |
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UNITED INDIA INSURANCE CO LTD Vs. BIJANTI BALA ROY
|
September 5, 2019 |
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UNITED INDIA INSURANCE CO. LTD Vs. JURIE PHUKAN
|
February 21, 2019 |
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UNITED INDIA INSURANCE CO. LTD Vs. SRI DEBAJIT TERON AND ANR
|
April 5, 2019 |
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UNITED INDIA INSURANCE CO. LTD. Vs. JUNMONI CHETRY
|
July 25, 2019 |
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UNITED INDIA INSURANCE CO. LTD. Vs. PARUL ROY.
|
July 15, 2019 |
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UNITED INDIA INSURANCE CO. LTD. Vs. NAMITA BALA DAS
|
November 21, 2019 |
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UNITED INDIA INSURANCE CO.LTD. Vs. BHARAT HAZARIKA
|
January 30, 2019 |
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UNITED INDIA INSURANCE COMPANY Vs. NAREN DEKA S/O TITHIRAM DEKA
|
May 7, 2019 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. MD. JAKIR ISLAM
|
September 24, 2019 |
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UPEN CH BORAH Vs. STATE OF ASSAM
|
June 11, 2019 |
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USHA DEVI Vs. NAGENDRA SAH
|
January 25, 2019 |
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USHA RANI DAS Vs. STATE OF ASSAM
|
February 1, 2019 |
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UTPAL DAS S/O LATE HIRANYA KUMAR DAS Vs. RINKI SARKAR D/O SABIN SARKAR
|
March 8, 2019 |
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UTPAL GHOSH BISWAS Vs. STATE OF ASSAM AND ANR
|
March 1, 2019 |
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UTPAL GOGOI Vs. RUNU BORGOHAIN
|
January 22, 2019 |
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UTSAV DEKA Vs. STATE OF ASSAM
|
June 18, 2019 |
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UTTAM DAOLAGUPU Vs. STATE OF ASSAM
|
September 3, 2019 |
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UTTAM DAS, SON OF LATE MOTILAL DAS, Vs. STATE OF ASSAM,
|
May 16, 2019 |
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UTTAM GHOSE Vs. STATE OF ASSAM
|
November 5, 2019 |
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UTTAM KUMAR CHAKRABORTY Vs. STATE OF ASSAM
|
August 28, 2019 |
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UTTAM SAHA S/O LT NARESH SAHA Vs. UNION OF INDIA AND 5 ORS
|
February 7, 2019 |
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VABEILAI Vs. STATE OF MIZORAM
|
April 30, 2019 |
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VANLALFAKZUALA Vs. STATE OF MIZORAM
|
November 14, 2019 |
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VANLALRUATPUIA Vs. STATE OF MIZORAM
|
October 22, 2019 |
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VICKY KUMAR PATEL Vs. STATE OF ASSAM
|
August 16, 2019 |
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VIJAY KUMAR KEKDAS LAWHATRE Vs. UNION OF INDIA
|
September 30, 2019 |
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WAHIDA KHATUN @ WAHIDA BEGAM Vs. UNION OF INDIA
|
October 30, 2019 |
|
WANGRANG WANGJEN Vs. LONGWANG WANGHAM
|
May 27, 2019 |
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WILSON JERANG Vs. STATE OF ARUNACHAL PRADESH
|
June 20, 2019 |
|
WORKMAN - DHARMESWAR MIRDHA Vs. MANAGEMENT OF HOOLUNGURIE TEA ESTATE
|
September 20, 2019 |
|
X X X GUWAHATI, ASSAM Vs. IN RE
|
January 28, 2019 |
|
Y LOTHA Vs. UNION OF INDIA
|
October 24, 2019 |
|
Y. VIKHEHO SWU Vs. SUKHATO A.SEMA (DR.)
|
February 20, 2019 |
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YASHIN ALI (MD.) Vs. STATE OF ASSAM
|
November 18, 2019 |
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YIMO GEYI Vs. STATE OF ARUNACHAL PRADESH
|
December 4, 2019 |
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YONGNYAH VILLAGE Vs. STATE OF NAGALAND
|
June 26, 2019 |
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YURA YOLLONG Vs. STATE OF ARUNACHAL PRADESH
|
October 22, 2019 |
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ZAKIR AHMED CHOWDHURY Vs. ASSAM POWER DISTRIBUTION CO LTD AND ORS
|
January 22, 2019 |
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ZAKIR HUSSAIN SARKAR Vs. STATE OF ASSAM
|
October 4, 2019 |
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ZENEISIILE ATE LOUCII Vs. NEIPHREZO KEDITSU
|
April 4, 2019 |
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ZIABUR RAHMAN S/O ABDUL AJIT Vs. UNION OF INDIA AND 6 ORS
|
January 9, 2019 |
|
ZINNATUL ISLAM KHAN Vs. STATE OF ASSAM
|
November 25, 2019 |
|
ZOSIAMLIANA COLNEY Vs. STATE OF MIZORAM
|
July 19, 2019 |
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ZOTHANSANGA, S/O SAITHANGPUII SAILO Vs. STATE OF MIZORAM REPRESENTED BY SECRETARY TO THE GOVERNMENT OF MIZORAM
|
March 28, 2019 |