|
A K ADHYAPOK Vs. STATE OF ASSAM AND 3 ORS
|
September 26, 2018 |
|
A LALHMANGAIHA Vs. STATE OF MIZORAM & 4 ORS
|
March 9, 2018 |
|
A Z VIASA & 58 ORS Vs. UNION OF INDIA REPRESENTED BY SECRETARY
|
September 3, 2018 |
|
ABDUL AHAD @ PAKI MIA Vs. STATE OF ASSAM
|
July 31, 2018 |
|
ABDUL HAKIM Vs. STATE OF ASSAM AND 2 ORS
|
September 6, 2018 |
|
ABDUL HAMID Vs. STATE OF ASSAM
|
August 21, 2018 |
|
ABDUL HANNAN Vs. STATE OF ASSAM
|
March 8, 2018 |
|
ABDUL JALIL Vs. KHARUPETIA TOWN COMMITTEE AND ANR
|
November 1, 2018 |
|
ABDUL JALIL AND 2 ORS Vs. STATE OF ASSAM AND ANR
|
September 27, 2018 |
|
ABDUL JALIL BARBHUIYA Vs. STATE OF ASSAM
|
July 26, 2018 |
|
ABDUL JIAT Vs. NATIONAL INSURANCE COMPANY LTD
|
November 9, 2018 |
|
ABDUL KADER AND 5 ORS Vs. STATE OF ASSAM AND 6 ORS REP BY COMMISSIONER
|
June 6, 2018 |
|
ABDUL KADER JILANI Vs. STATE OF ASSAM AND 5 ORS
|
May 2, 2018 |
|
ABDUL KADIR Vs. UNION OF INDIA & ORS.
|
October 3, 2018 |
|
ABDUL KADIR MAZUMDER Vs. OIL AND NATURAL GAS CORPORATION AND 4 ORS
|
August 13, 2018 |
|
ABDUL KHALEQUE Vs. MOMTAZ ALI
|
January 9, 2018 |
|
ABDUL KUDDUS Vs. UNION OF INDIA AND 5 ORS.
|
May 7, 2018 |
|
ABDUL KUDDUS LASKAR Vs. STATE OF ASSAM
|
January 25, 2018 |
|
ABDUL KUDDUSH SK Vs. STATE OF ASSAM
|
November 29, 2018 |
|
ABDUL MALEK Vs. STATE OF ASSAM
|
November 14, 2018 |
|
ABDUL MOJID @ MOJID ALI Vs. UNION OF INDIA
|
March 15, 2018 |
|
ABDUL MUHIT BARBHUIYA Vs. DUKAR KHASIA
|
January 17, 2018 |
|
ABDUL MUMIN BARBHUIYA Vs. STATE OF ASSAM AND ANR
|
October 1, 2018 |
|
ABDUL RAHIM UDDIN @ ABDUL RAHIM Vs. STATE OF ASSAM
|
March 15, 2018 |
|
ABDUL SALAM AND OTHERS Vs. STATE OF ASSAM
|
March 12, 2018 |
|
ABDUL SAMAD @ ABDUS SAMAD @ MD. SAMAD UDDIN Vs. UNION OF INDIA
|
May 14, 2018 |
|
ABDUL SAMAD @ SAMAD MARANDI Vs. THE STATE OF ASSAM
|
May 15, 2018 |
|
ABDUL SHEIKH Vs. UNION OF INDIA
|
March 29, 2018 |
|
ABDUL WAHID Vs. THE STATE OF ASSAM AND ORS.
|
April 3, 2018 |
|
ABDUL WAHID Vs. STATE OF ASSAM AND 3 ORS
|
December 15, 2018 |
|
ABDUR RAHIM (MD.) & ORS. Vs. ABDUL ODUD (MD.) & ANR.
|
September 17, 2018 |
|
ABDUS SALAM Vs. STATE OF ASSAM
|
July 18, 2018 |
|
ABDUS SALAM Vs. STATE OF ASSAM
|
June 19, 2018 |
|
ABED HUSAIN Vs. CENTRAL BUREAU OF INVESTIGATION CBI
|
October 4, 2018 |
|
ABHIJIT BORAH Vs. ARPANA RAJKUMARI
|
October 10, 2018 |
|
ABHIJIT GOGOI Vs. ORIENTAL INSURANCE CO LTD AND 2 ORS
|
July 27, 2018 |
|
ABHISHEK MAITRA Vs. BARBIE BHATTACHARJYA
|
December 15, 2018 |
|
ABU BAKKAR SIDDIQUE Vs. STATE OF ASSAM
|
December 6, 2018 |
|
ABU BOKKOR SIDDIQUE Vs. UNION OF INDIA AND 6 ORS
|
August 28, 2018 |
|
ABU TAHER Vs. STATE OF ASSAM
|
May 11, 2018 |
|
ABU TAYAB MD SIDDIQUE AND ANR Vs. STATE OF ASSAM
|
May 24, 2018 |
|
ABUL HUSSAIN Vs. STATE OF ASSAM
|
January 31, 2018 |
|
ABUL HUSSAIN Vs. GAUHATI UNIVERSITY AND ORS
|
March 13, 2018 |
|
ABUL MALIK LASKAR Vs. STATE OF ASSAM
|
September 13, 2018 |
|
ABUTALHA MD. SAMSUZZUHA Vs. THE STATE OF ASSAM AND 7 ORS.
|
July 19, 2018 |
|
ACHYUT CH. MAHANTA Vs. STATE OF ASSAM
|
October 9, 2018 |
|
ACHYUT GOGOI AND ANR Vs. STATE OF ASSAM AND ANR
|
April 11, 2018 |
|
ACHYUT TURI Vs. STATE OF ASSAM
|
December 15, 2018 |
|
AFIA BEGUM D/O MD SOLIMUDDIN Vs. UNION OF INDIA AND 3 ORS
|
August 21, 2018 |
|
AFIZUDDIN Vs. HARPATI BEWA
|
March 23, 2018 |
|
AFUJA BEGUM @ AFRUJA BEGUM Vs. UNION OF INDIA
|
April 19, 2018 |
|
AFZAL HUSSAIN Vs. STATE OF ASSAM
|
March 8, 2018 |
|
AFZAL HUSSAIN LASKAR Vs. STATE OF ASSAM
|
November 22, 2018 |
|
AGAINST CORRUPTION AND UNABATED TAXATION (ACAUT) Vs. STATE OF NAGALAND
|
August 3, 2018 |
|
AGNU SAHU Vs. STATE OF MIZORAM
|
November 15, 2018 |
|
AHADUZZAMAN AND ANR Vs. STATE OF ASSAM AND 4 ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
|
August 29, 2018 |
|
AHED ALI Vs. STATE OF ASSAM
|
July 31, 2018 |
|
AHSAN ALI Vs. STATE OF ASSAM AND 4 ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
|
August 7, 2018 |
|
AIRMARI SENIOR MADRASSA Vs. STATE OF ASSAM AND 3 ORS
|
November 29, 2018 |
|
AISA BEWA AND ANR Vs. SAIDUL ISLAM AND ANR
|
July 23, 2018 |
|
AJAY TAMULY Vs. STATE OF ASSAM
|
June 25, 2018 |
|
AJBAHAR ALI Vs. UNION OF INDIA
|
July 25, 2018 |
|
AJIJ JAMAN BARBHUIYA Vs. STATE OF ASSAM AND 4 ORS
|
February 22, 2018 |
|
AJIJUL HAQUE @ AJIJUR RAHMAN Vs. SAMIR SEN
|
May 9, 2018 |
|
AJIMA BIBI Vs. MALATI DEVI AND ANOTHER
|
January 30, 2018 |
|
AJIT BARUAH Vs. STATE OF ASSAM AND 8 ORS
|
May 17, 2018 |
|
AJIT BORI S/O MOHEN BORI Vs. STATE OF ASSAM AND ANR
|
January 4, 2018 |
|
AJIT CHANDRA DE Vs. CENTRAL BUREAU OF INVESTIGATION CBI
|
October 4, 2018 |
|
AJIT DAS Vs. STATE OF ASSAM AND ORS.
|
January 23, 2018 |
|
AJIT KUMAR KHANDELWAL Vs. AMAR NATH KHANDELWAL
|
July 18, 2018 |
|
AJIT MEDHI Vs. CHIEF JUDICIAL MAGISTRATE
|
August 21, 2018 |
|
AJNUR ALI Vs. SADEK ALI (MD.) AND ORS.
|
February 20, 2018 |
|
AKIDA KHATUN Vs. STATE OF ASSAM
|
May 28, 2018 |
|
AKLASUR RAHMAN LASKAR Vs. STATE OF ASSAM AND 3 ORS
|
July 11, 2018 |
|
AKSHAY PIO Vs. STATE OF ASSAM
|
July 31, 2018 |
|
AKTAR MOHAMMED Vs. THE STATE OF ASSAM
|
February 28, 2018 |
|
ALAUDDIN Vs. STATE OF ASSAM
|
November 1, 2018 |
|
ALAUDDIN ALI AND ANR Vs. STATE OF ASSAM AND ANR
|
December 18, 2018 |
|
ALAUDDIN LASKAR AND ANR S/O MONIR UDDIN LASKAR Vs. ANGURA BEGUM W/O ALAUDDIN LASKAR
|
September 21, 2018 |
|
ALAUDDIN LASKAR AND ANR. Vs. TUNI DAS AND 3 ORS.
|
September 21, 2018 |
|
ALHAJ Vs. REHENA BEGUM
|
June 15, 2018 |
|
ALI HUSSAIN MAZUMDER Vs. ABDUL MATLIB MAZUMDER
|
February 8, 2018 |
|
ALIM N SANGMA AND ANR Vs. SANJAY THAKUR AND 2 ORS
|
August 7, 2018 |
|
ALL ASSAM MUSLIM MARRIAGES Vs. KAZI MD ABUL QUASIM KHAN
|
November 22, 2018 |
|
ALL ASSAM MUSLIM MARRIAGES AND DIVORCES REGISTRARS AND KAZI ASSOCIATION Vs. STATE OF ASSAM
|
November 22, 2018 |
|
ALL ASSAM PANCHAYAT AND WOMEN AND CHILDREN EXTENSION OFFICERS ASSOCIATION AND 20 ORS Vs. STATE OF ASSAM AND 51 ORS
|
October 1, 2018 |
|
ALL ASSAM SCIENTIFIC ASSISTANTS ASSOCATION AND ANR Vs. STATE OF ASSAM AND 3 ORS
|
May 22, 2018 |
|
ALLIED SLEEPERS PVT LTD REPRESENTED BY ITS DIRECTOR Vs. IDBI BANK LTD REPRESENTED BY ITS CHAIRMAN
|
September 17, 2018 |
|
AMAL ATHPARIA Vs. STATE OF ASSAM
|
January 8, 2018 |
|
AMAL KUMAR SAIKIA Vs. MARAMI MALAKAR SAIKIA
|
May 8, 2018 |
|
AMAL PAUL CHOUDHURY Vs. DWIJAMONI SINGH
|
March 19, 2018 |
|
AMALENDRA KUMAR ROY Vs. DR. SOIBAM HARIDAS SINGH AND ORS.
|
January 10, 2018 |
|
AMANAT HUSSAIN Vs. MUSSTT SAHIDA BEGUM
|
September 14, 2018 |
|
AMAR KUMAR PAUL Vs. SHYAM KANDAI NAGA AND OTHERS
|
January 11, 2018 |
|
AMARENDRA KUMAR SARMAH Vs. STATE OF ASSAM AND 5 ORS
|
February 23, 2018 |
|
AMARJYOTI BORGOHAIN Vs. STATE OF ASSAM AND 2 ORS
|
May 21, 2018 |
|
AMARJYOTI SARMA Vs. STATE OF ASSAM AND ORS
|
April 24, 2018 |
|
AMBIKA PATRA Vs. STATE OF ASSAM AND ORS.
|
April 19, 2018 |
|
AMENA KHATUN Vs. STATE OF ASSAM AND 5 ORS REP BY COMM AND SECY TO GOVT OF ASSAM
|
September 27, 2018 |
|
AMINA KHATUN Vs. UNION OF INDIA
|
April 19, 2018 |
|
AMINA KHATUN Vs. ABIDA AHMEDA AND 4 ORS
|
May 31, 2018 |
|
AMINUR ALI @ AMINOOR ISLAM Vs. UNION OF INDIA
|
December 4, 2018 |
|
AMIR HUSSAIN Vs. STATE OF ASSAM
|
July 31, 2018 |
|
AMIR UDDIN LASKAR Vs. STATE OF ASSAM AND 4 ORS
|
June 13, 2018 |
|
AMIRUL ISLAM S/O LATE NESAB UDDIN Vs. THE STATE OF ASSAM AND ANOTHER
|
May 4, 2018 |
|
AMIT KUMAR KHOIWAL Vs. INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI
|
December 19, 2018 |
|
AMIT KUMAR SINGHAL AND 5 ORS Vs. KOHINOOR PLYWOODS PVT LTD AND ANR
|
December 4, 2018 |
|
AMJAT ALI Vs. STATE OF ASSAM
|
May 15, 2018 |
|
AMOLI TATAK Vs. STATE OF ARUNACHAL PRADESH
|
January 29, 2018 |
|
AMRIT BAISHYA Vs. KABERI DAS BAISHYA
|
May 10, 2018 |
|
AMRIT TIWARI Vs. RUKMINI DEVI KOIRI AND ANR
|
June 12, 2018 |
|
AMULYA MOHAN DAS AND ORS. Vs. COLLECTOR OF KAMRUP AND ORS.
|
February 6, 2018 |
|
AMULYA SAHA AND ORS Vs. LILABATI ROY AND ORS
|
November 27, 2018 |
|
ANAMUL HOQUE LASKAR Vs. STATE OF ASSAM AND 5 ORS
|
December 12, 2018 |
|
ANANDA HAZARIKA Vs. STATE OF ASSAM
|
July 27, 2018 |
|
ANAR HUSSEN @ MD ANOWAR HUSSAIN AND 4 ORS Vs. STATE OF ASSAM AND ANR
|
April 26, 2018 |
|
ANDALIB ISLAM AND ANR Vs. ABDUL SAMED @ KALIA BEPARI
|
May 8, 2018 |
|
ANIL GOGOI Vs. THE STATE OF ASSAM
|
February 13, 2018 |
|
ANIL KR BRAHMA S/O LT DAYARAM BRAHMA Vs. STATE OF ASSAM AND 7 ORS
|
September 17, 2018 |
|
ANIL KR. DAS Vs. RAMEN DAS AND ORS.
|
February 27, 2018 |
|
ANIL KUMAR BARUAH Vs. THE STATE OF ASSAM AND OTHERS
|
January 24, 2018 |
|
ANIL KUMAR SAHA AND ORS. Vs. BALIN GOGOI AND ORS.
|
May 16, 2018 |
|
ANIL KUMAR SAIKIA Vs. STATE OF ASSAM AND 8 ORS
|
May 4, 2018 |
|
ANIMA DAS Vs. SAMARESH MAJUMDAR
|
May 11, 2018 |
|
ANISUZZAMAN MD BOXAY ALLAH Vs. STATE OF ASSAM AND 6 ORS REP BY COMMISSIONER AND SECY TO GOVT OF ASSAM
|
November 12, 2018 |
|
ANJALI DEVI Vs. ASSAM STATE ELECTRICITY BOARD & ORS.
|
August 10, 2018 |
|
ANJALI DUTTA Vs. STATE OF ASSAM AND 4 ORS
|
April 23, 2018 |
|
ANJALI ROY AND 2 ORS Vs. MANIKA DAS AND 3 ORS
|
December 11, 2018 |
|
ANJALI SHARMA DUTTA Vs. STATE OF ASSAM
|
September 17, 2018 |
|
ANJAN KUMAR DAS Vs. KIRRI DINI BOGUM
|
January 9, 2018 |
|
ANJAN MITRA & ORS. Vs. STATE OF ASSAM & ORS.
|
September 10, 2018 |
|
ANJAN MITRA AND 3 ORS Vs. STATE OF ASSAM AND ORS
|
September 10, 2018 |
|
ANJAN TANTUBAI Vs. STATE OF ASSAM
|
February 22, 2018 |
|
ANJUM BEGUM @ NESSA Vs. UNION OF INDIA AND 5 ORS
|
November 14, 2018 |
|
ANNAYOK JAMES TAYENG Vs. CENTRAL BUREAU OF INVESTIGATIONCBI
|
June 22, 2018 |
|
ANOWAR ALI (MD.) Vs. STATE OF ASSAM
|
May 4, 2018 |
|
ANOWARA BEGUM AND 2 ORS. Vs. ABDUL KHALIQUE AND ANR.
|
March 15, 2018 |
|
ANOWARA KHATUN MD TAZUMADDIN AHMED Vs. STATE OF ASSAM AND 7 ORS REP BY COMMISSIONER
|
January 3, 2018 |
|
ANTAZ ALI SK Vs. BODOLAND TERRITORIAL COUNCIL AND 4 ORS
|
May 10, 2018 |
|
ANU BISWAS Vs. OWNER
|
January 12, 2018 |
|
ANUP CHAKRABORTY AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
January 23, 2018 |
|
ANUP KHATOWAL Vs. CHOLAMANDALAM M.S. GENERAL INSURANCE. CO. LTD.
|
August 6, 2018 |
|
ANUP KUMAR DAS S/O Vs. THE AIRPORTS AUTHORITY OF INDIA AND 4 ORS.
|
June 22, 2018 |
|
ANUP KUMAR JAGNANI Vs. POOJA AGARWAL
|
November 16, 2018 |
|
ANUP KUMAR SINHA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 4, 2018 |
|
ANUPAM ROY Vs. STATE OF ASSAM
|
May 15, 2018 |
|
ANURAG SHANDILYA Vs. THE STATE OF ASSAM
|
May 15, 2018 |
|
ANUWARA BEGUM Vs. STATE OF ASSAM
|
October 31, 2018 |
|
APARNA CHAKRABORTY Vs. STATE OF ASSAM
|
January 19, 2018 |
|
APEEJAY TEA LTD. & ORS. Vs. UNION OF INDIA & ORS.
|
October 12, 2018 |
|
APU DUTTA Vs. STATE OF ASSAM
|
January 23, 2018 |
|
APURBA KALITA Vs. STATE OF ASSAM
|
January 4, 2018 |
|
ARABINDA KUMAR SARMA Vs. STATE OF ASSAM AND 3 ORS REP
|
November 9, 2018 |
|
ARAMUL HAQUE CHOUDHURY Vs. THE MANAGING COMMITTEE OF THE MOINUL HAQUE CHOUDHURY HIGHER SECONDARY SCHOOL AND 3 OTHERS
|
April 5, 2018 |
|
ARATI BARUA Vs. BHUBAN MOHINI SARMA
|
March 29, 2018 |
|
ARATI BASUMATARY Vs. UNION OF INDIA
|
January 4, 2018 |
|
ARATI DAS Vs. STATE OF ASSAM AND ANR
|
November 28, 2018 |
|
ARATI DEBNATH Vs. UNION OF INDIA
|
October 31, 2018 |
|
ARDHENDU SHEKHAR DEB ALIAS ARDHENDU SEKHAR DEY Vs. THE UNION OF INDIA
|
May 17, 2018 |
|
ARIJITA PAUL Vs. STATE OF ASSAM
|
May 22, 2018 |
|
ARJUN BASUMATARY @ ANGRANG BASUMATARY Vs. STATE OF ASSAM AND ANR
|
May 16, 2018 |
|
ARJUN CHANDRA BARUAH Vs. STATE OF ASSAM
|
August 17, 2018 |
|
ARNAB DEKA Vs. STATE OF ASSAM
|
April 10, 2018 |
|
ARNAB KUMAR KALITA Vs. STATE OF ASSAM
|
February 15, 2018 |
|
AROTI BALA MANDAL Vs. UNION OF INDIA
|
December 6, 2018 |
|
ARPANA DAS Vs. DERHASAT BASUMATARY
|
April 11, 2018 |
|
ARPANA SARKAR Vs. STATE OF ASSAM
|
December 14, 2018 |
|
ARUN CH. DAS Vs. THE STATE OF ASSAM AND ORS.
|
January 18, 2018 |
|
ARUN CHANDRA DEKA Vs. STATE OF ASSAM AND 5 ORS
|
December 15, 2018 |
|
ARUN CHANDRA GHOSH Vs. STATE OF ASSAM
|
April 11, 2018 |
|
ARUN GOKHLANI Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 22, 2018 |
|
ARUN TANTI Vs. STATE OF ASSAM
|
June 25, 2018 |
|
ARUP CHETIA Vs. SUNIL GOGOI
|
January 4, 2018 |
|
ARUP KR. MEDHI & ORS. Vs. STATE OF ASSAM & ORS.
|
September 24, 2018 |
|
ASHAB UDDIN MAZUMDER Vs. STATE OF ASSAM AND 4 ORS
|
February 21, 2018 |
|
ASHADUL ISLAM Vs. STATE OF ASSAM
|
May 2, 2018 |
|
ASHIK YADAV Vs. STATE OF ASSAM AND ANR
|
May 25, 2018 |
|
ASHIM DAS Vs. STATE OF ASSAM
|
February 16, 2018 |
|
ASHIM KR DEY Vs. STATE OF ASSAM AND ANR
|
March 9, 2018 |
|
ASHIM KUMAR DEY Vs. STATE BANK OF INDIA AND ORS
|
February 22, 2018 |
|
ASHIM KUMAR DEY Vs. STATE BANK OF INDIA AND 3 ORS
|
November 15, 2018 |
|
ASHOK KUMAR MANDHYANI Vs. UNION OF INDIA AND 5 ORS
|
September 24, 2018 |
|
ASHOK KUMAR PANSARI Vs. THE STATE OF MEGHALAYA AND 4 ORS.
|
March 29, 2018 |
|
ASHOK KUMAR TIBREWALA AND 2 ORS Vs. STATE OF ASSAM AND ANR
|
February 22, 2018 |
|
ASHOK RANJAN KAR AND 2 ORS Vs. KALLOLMOY SEN
|
March 9, 2018 |
|
ASHOKE BAGCHI Vs. UNION OF INDIA AND 3 ORS
|
July 10, 2018 |
|
ASHOKE BAGCHI S/O LT S BAGCHI Vs. UNION OF INDIA AND 3 ORS
|
July 11, 2018 |
|
ASHUTOSH DAS Vs. UNION OF INDIA
|
July 23, 2018 |
|
ASHUTOSH DEY AND ORS. Vs. STATE OF ASSAM AND ORS.
|
February 27, 2018 |
|
ASI CY SAKUTEMSU AO, WHQ, KOHIMA, NAGALAND Vs. STATE OF NAGALAND
|
April 6, 2018 |
|
ASIM UDDIN AHMED Vs. STATE OF ASSAM
|
January 9, 2018 |
|
ASISH DAS Vs. STATE OF ASSAM AND 6 ORS
|
August 14, 2018 |
|
ASSAM CIVIL SERVICE OFFICERS ASSOCIATION, AND OTHERS Vs. THE UNION OF INDIA AND OTHERS
|
April 26, 2018 |
|
ASSAM COOPERATIVE APEX BANK LTD. Vs. PUNJAB NATIONAL BANK
|
March 22, 2018 |
|
ASSAM ENTERPRISE LLP Vs. UNION OF INDIA AND 6 ORS
|
September 3, 2018 |
|
ASSAM FINANCIAL CORPORATION Vs. BIMALA HAZARIKA
|
January 23, 2018 |
|
ASSAM FLYING CLUB Vs. STATE OF ASSAM
|
April 11, 2018 |
|
ASSAM GAS CO LTD Vs. UMA KANTA KALITA
|
April 18, 2018 |
|
ASSAM MEDICINE DEALERS ASSOCIATION Vs. GUWAHATI MUNICIPAL CORPORATION
|
July 11, 2018 |
|
ASSAM POWER DISTRIBUTION CO. LTD. Vs. MANTRI TEA CO. PVT. LTD. AND ANR.
|
May 3, 2018 |
|
ASSAM SANGRAMI CHAH SRAMIK SANGHA Vs. PRESIDING OFFICER
|
January 16, 2018 |
|
ASSAM SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. Vs. MICRO AND SMALL ENTERPRISES FACILIATION COUNCIL
|
August 7, 2018 |
|
ASSAM STATE AGRICULTURE MARKETING BOARD Vs. TINSUKIA TRADING COMPANY PVT. LTD.
|
November 8, 2018 |
|
ATIKUR RAHMAN Vs. UNION OF INDIA AND 3 ORS
|
November 19, 2018 |
|
ATOWAR RAHMAN Vs. STATE OF ASSAM
|
July 20, 2018 |
|
ATOWAR RAHMAN Vs. STATE OF ASSAM AND 6 ORS
|
November 22, 2018 |
|
ATUL CH Vs. STATE OF ASSAM
|
January 11, 2018 |
|
ATUL CH. PATOWARY (DR.) Vs. STATE OF ASSAM
|
August 28, 2018 |
|
AUGUSTIN KRAMSA Vs. STATE OF ASSAM AND 7 ORS
|
September 18, 2018 |
|
AUTHORISED OFFICER Vs. GOENKA WOOLLEN MILLS LTD.
|
March 23, 2018 |
|
AVIJIT BHATTACHARJEE Vs. STATE OF ASSAM
|
May 7, 2018 |
|
AYMANA BIBI Vs. UNION OF INDIA AND ORS
|
November 15, 2018 |
|
AYNUL HAQUE LASKAR Vs. STATE OF ASSAM
|
November 9, 2018 |
|
AZGAR ALI AND ANR Vs. STATE OF ASSAM AND 5 ORS
|
November 19, 2018 |
|
AZIZUR RAHMAN Vs. STATE OF ASSAM AND 2 ORS
|
October 10, 2018 |
|
AZMAT ALI @ AMZAD ALI Vs. UNION OF INDIA
|
August 1, 2018 |
|
B CHHOMA Vs. UNION OF INDIA
|
September 3, 2018 |
|
B LALHMANGAIHII W/O R RODINGLIANA Vs. STATE OF MIZORAM
|
February 16, 2018 |
|
B R ATTRI AND ANR S/O LATE MILKHI RAM Vs. CENTRAL BUREAU OF INVESTIGATION CBI
|
October 4, 2018 |
|
BABA BAGANG Vs. STATE OF ARUNACHAL PRADESH
|
August 24, 2018 |
|
BABTU BORAH Vs. STATE OF ASSAM AND ANR
|
November 22, 2018 |
|
BABU BORUAH Vs. STATE OF ASSAM
|
March 29, 2018 |
|
BABUL ADHIKARI @ BABLU ADHIKARI Vs. STATE OF ASSAM
|
June 1, 2018 |
|
BABUL ANSARI AND ANR Vs. STATE OF ASSAM AND ANR
|
April 25, 2018 |
|
BABUL SAIKIA Vs. HEMOPRAVA HAZARIKA
|
February 8, 2018 |
|
BABUL SARKAR Vs. STATE OF ASSAM
|
July 23, 2018 |
|
BABULAL AGARWAL Vs. STATE OF ASSAM
|
August 27, 2018 |
|
BADRI PRASAD BARUWATI Vs. STATE OF ASSAM AND 3 ORS REP
|
October 25, 2018 |
|
BADRUDDIN AHMED SINCE DECEASED AND ON SUBSTITUTION AKBARI BEGUM - AND ORS W/O- BADARUDDIN AHMED Vs. MD FARUK RAHIM SINCE DECEASED AND ON SUBSTITUTION MD NOOR RAHIM AND ORS
|
January 5, 2018 |
|
BAHAR UDDIN MAZUMDER Vs. STATE OF ASSAM AND 4 ORS REP BY L R AND SECY TO GOVT OF ASSAM
|
September 24, 2018 |
|
BAHARUN SAIKIA Vs. STATE OF ASSAM
|
December 6, 2018 |
|
BAIJANTI DEVI AGARWAL Vs. BIMALA DEVI GOYAL
|
July 10, 2018 |
|
BAIKUNTHA DAS Vs. STATE OF ASSAM
|
July 20, 2018 |
|
BAIKUNTHA KUMBANG (PEGU) Vs. STATE OF ASSAM AND 6 ORS
|
June 13, 2018 |
|
BAJAJ ALLIANCE GENERAL INSURANCE CO LTD Vs. ABDUL KALAM LASKAR AND 2 ORS
|
August 16, 2018 |
|
BAJAJ ALLIANCE GENERAL INSURANCE CO LTD Vs. MANURANJAN NATH AND 2 ORS
|
August 16, 2018 |
|
BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LIMITED Vs. BASANTI DAS
|
June 7, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MOMI BORUAH
|
August 2, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MOMI BORUAH W/O LATE PRADIP BORUAH
|
July 2, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. GOBINDA KALITA AND OTHERS
|
April 18, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. ESTHER LALROSANGKIMI VARTE
|
October 30, 2018 |
|
BAKUL CHANDRA ACHARJEE S/O LT DHIRENDRA ACHARJEE @ SITA NATH ACHARJEE Vs. UNION OF INDIA AND 4 ORS
|
September 14, 2018 |
|
BALCHAND RAMPURIA @ KAMAL Vs. GREEN VALLEY TRAVELS PVT LTD AND 2 ORS
|
September 18, 2018 |
|
BALEN RAY Vs. UNION OF INDIA AND 5 ORS REP BY SECY TO GOVT OF INDIA
|
September 12, 2018 |
|
BALORAM BISWAS Vs. UNION OF INDIA AND 6 ORS
|
November 16, 2018 |
|
BANAMALI BORA Vs. STATE OF ASSAM
|
January 11, 2018 |
|
BANESWAR BHATTACHARYA Vs. STATE OF ASSAM AND 4 ORS
|
December 6, 2018 |
|
BARAK ISPAT PVT LTD Vs. UNION OF INDIA
|
October 1, 2018 |
|
BARASHA BORAH BORDOLOI Vs. STATE OF ASSAM AND 2 ORS
|
May 17, 2018 |
|
BARUN KUMAR SAHA Vs. STATE OF ASSAM
|
February 26, 2018 |
|
BASANT KUMAR AGARWAL Vs. STATE OF ASSAM
|
June 19, 2018 |
|
BASANT SHARMA AND 2 ORS Vs. UNION OF INDIA AND ORS REPRESENTED BY SECRETARY TO GOVT OF INDIA
|
September 24, 2018 |
|
BASANTA DAS Vs. SUBHAN CHANDRA SARMA
|
February 20, 2018 |
|
BASANTA KR BARUAH Vs. STATE OF ASSAM AND 4 ORS
|
September 21, 2018 |
|
BASANTA KUMAR SARMA Vs. STATE OF ASSAM AND 6 ORS
|
November 30, 2018 |
|
BASIR UDDIN BARBHUYAN AND ORS Vs. TAZAMUL ALI AND ORS
|
March 9, 2018 |
|
BASIRON NESSA Vs. UNION OF INDIA
|
May 21, 2018 |
|
BATASHI SUTRADHAR AND ORS Vs. NARESH MANDAL AND ORS
|
January 30, 2018 |
|
BEAUTY DEKA Vs. STATE OF ASSAM AND OTHERS
|
January 25, 2018 |
|
BEDABRAT BORA AND 2 ORS Vs. STATE OF ASSAM AND 3 ORS
|
June 1, 2018 |
|
BEGUM SULTANA RAJIA AND 5 ORS Vs. STATE OF ASSAM AND ORS
|
October 11, 2018 |
|
BELA DEVI Vs. STATE OF ASSAM
|
March 8, 2018 |
|
BENGKUT GAMMENG Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
May 3, 2018 |
|
BHABA KANTA GAYAN Vs. STATE BANK OF INDIA
|
April 9, 2018 |
|
BHABA KUMAR HAZARIKA Vs. STATE OF ASSAM AND 3 ORS THROUGH ADDITIONAL CHIEF SECRETARY
|
October 11, 2018 |
|
BHABANI PRINT AND PUBLICATION AND ANOTHER Vs. THE UNION OF INDIA AND 6 OTHERS
|
April 6, 2018 |
|
BHABEN DAS Vs. STATE OF ASSAM AND 4 ORS
|
July 16, 2018 |
|
BHABESH DAS Vs. UNION OF INDIA
|
November 15, 2018 |
|
BHAGWAN RAM CHAUHAN Vs. STATE OF ASSAM AND 4 ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
|
September 12, 2018 |
|
BHAGYA NARAYAN SINGH S/O LT KISUNDEO SINGH Vs. STATE OF ASSAM AND 7 ORS
|
May 15, 2018 |
|
BHAIMON GOGOI@ BIDYUT CHETIA@ JAYANTA GOGOI Vs. THE STATE OF ASSAM AND OTHERS
|
February 15, 2018 |
|
BHANITA GARH AND 2 ORS Vs. STATE OF ASSAM AND 2 ORS
|
April 24, 2018 |
|
BHARAT SANCHAR NIGAM LTD AND ANR Vs. PRASANTA KUMAR BHARATIA AND 6 ORS
|
June 14, 2018 |
|
BHARAT SANCHAR NIGAM LTD. Vs. DHANAPATI LAHKAR
|
March 28, 2018 |
|
BHARATI AXA GENERAL INSURANCE COMPANY LTD Vs. LONI BORAH
|
August 7, 2018 |
|
BHARGAV DUTTA ALIAS BHARGAV KUMAR DUTTA Vs. UNION OF INDIA AND 3 ORS
|
August 24, 2018 |
|
BHARTIA Vs. THE UNION OF INDIA AND 3 ORS.
|
February 8, 2018 |
|
BHASKAR BISWAS Vs. STATE OF ASSAM
|
February 5, 2018 |
|
BHASKAR KIRAN Vs. UNION OF INDIA AND ORS REP BY MINISTRY OF INFORMATION AND BROADCASTING
|
January 30, 2018 |
|
BHASKAR ROY CHOUDHURY AND ANR Vs. HIRONMOY SEKHAR DAS ASTOPATI @ ROY ASTOPATI AND 2 ORS
|
July 11, 2018 |
|
BHASKAR SAIKIA AND 9 ORS Vs. STATE OF ASSAM AND ORS
|
December 13, 2018 |
|
BHASKAR SAIKIA AND OTHERS Vs. MD. ABDUL MANNAN AND OTHERS
|
March 23, 2018 |
|
BHOLA DEY Vs. STATE OF ASSAM
|
May 4, 2018 |
|
BHRIGU KHATANIAR Vs. STATE OF ASSAM
|
December 21, 2018 |
|
BHUBAN KALITA Vs. STATE OF ASSAM AND ANR
|
October 30, 2018 |
|
BHUGESWAR GOGOI Vs. STATE OF ASSAM AND ORS
|
March 20, 2018 |
|
BHUPEN DEORI Vs. BINUMAI DOLEY
|
November 28, 2018 |
|
BIAKNGHETA SAILO Vs. STATE OF MIZORAM
|
April 13, 2018 |
|
BIBEKANDA BORAH S/O LT NAREN CHANDRA BORAH Vs. STATE OF ASSAM AND 7 ORS
|
June 8, 2018 |
|
BICHITRA SARMA Vs. THE UNION OF INDIA AND 5 OTHERS
|
January 11, 2018 |
|
BIDHAN DOLEY Vs. STATE OF ASSAM
|
September 3, 2018 |
|
BIDHU BHUSAN NATH AND 67 ORS Vs. STATE OF ASSAM AND 8 ORS
|
May 21, 2018 |
|
BIDYUT BASUMATARY Vs. STATE OF ASSAM AND 5 ORS
|
November 26, 2018 |
|
BIJIT SAIKIA AND 12 ORS Vs. STATE OF ASSAM AND 8 ORS
|
May 16, 2018 |
|
BIJOY Vs. STATE OF ASSAM AND ANR REPRESENTED
|
December 4, 2018 |
|
BIJOY DAS Vs. UNION OF INDIA
|
April 18, 2018 |
|
BIJOY KALITA Vs. STATE OF ASSAM REP BY P P , ASSAM
|
August 16, 2018 |
|
BIJOY NAYAK Vs. STATE OF ASSAM
|
November 12, 2018 |
|
BIJOYA GOSWAMI AND 4 ORS Vs. STATE BANK OF INDIA AND 4 ORS REP BY ITS CHAIRMAN, STATE BANK BHAVAN
|
September 21, 2018 |
|
BIJU KUMAR BORAH Vs. MINAKSHI DAS BORAH
|
March 5, 2018 |
|
BIJULI CHAKRABORTY Vs. BHUBENESWARI BAISHYA
|
April 20, 2018 |
|
BIKASH KANTI BISWAS S/O BIRAJ KANTI BISWAS Vs. ARCHANA DEB BISWAS W/O BIKASH KANTI BISWAS
|
May 31, 2018 |
|
BIKASH NATH Vs. STATE OF ASSAM
|
June 12, 2018 |
|
BIKASH RAJBANSHI Vs. STATE OF ASSAM
|
October 31, 2018 |
|
BIKASH SAIBAM Vs. UNION OF INDIA AND 2 ORS
|
November 15, 2018 |
|
BILU BORAH SAIKIA W/O LT DILIP KUMAR BORAH Vs. STATE OF ASSAM
|
January 9, 2018 |
|
BIMAL CHANDRA DAS Vs. UNION OF INDIA AND 3 ORS
|
October 8, 2018 |
|
BIMAL CHANDRA TAMULI AND 2 ORS Vs. STATE OF ASSAM AND 5 ORS
|
November 15, 2018 |
|
BIMAL SARMA Vs. DAIBAK KUMARI DEVI
|
October 12, 2018 |
|
BIMAN CLOTH MILLS PRIVATE LIMITED Vs. ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
October 25, 2018 |
|
BIMAN DEB AND 6 ORS Vs. STATE OF ASSAM AND ANR
|
July 17, 2018 |
|
BINA DAS Vs. ABDUS SALAM CHOUDHURY
|
November 29, 2018 |
|
BINA DAS Vs. STATE OF ASSAM
|
August 13, 2018 |
|
BINA MIRDHA AND ANR Vs. STATE OF ASSAM AND 3 ORS REP BY COMMISSIONER
|
June 5, 2018 |
|
BINIKA GOYARY Vs. STATE OF ASSAM
|
November 8, 2018 |
|
BINITA CHUTIA Vs. STATE OF ASSAM
|
November 29, 2018 |
|
BINOD KUMAR AGARWALA Vs. STATE OF ASSAM
|
May 17, 2018 |
|
BINOD KUMAR CHOUDHURY Vs. ASSAM STATE TRANSPORT CORPORATION
|
July 26, 2018 |
|
BINOD KUMAR MURARKA Vs. ON DEATH OF LATE KHEMRAJ LOHIA HIS LEGAL HEIRS SAN
|
May 30, 2018 |
|
BINOY KUMAR NATH AND ORS. Vs. STATE OF ASSAM AND ORS.
|
April 12, 2018 |
|
BINOY SHARMA Vs. NAGENDRA NATH SHARMA
|
February 9, 2018 |
|
BIPIN GHATOWAR Vs. STATE OF ASSAM
|
May 8, 2018 |
|
BIPLAB SUTRADHAR AND 2 ORS Vs. STATE OF ASSAM AND ANR
|
September 13, 2018 |
|
BIPUL CH RABHA AND 2 ORS Vs. BANK OF BARODA
|
October 3, 2018 |
|
BIR KASEM @ MD BIR KASEM ALI Vs. UNION OF INDIA AND 8 ORS
|
October 31, 2018 |
|
BIREN AGARWALLA S/O LATE BONSHIDHAR AGARWALA Vs. STATE OF ASSAM AND 6 ORS
|
June 14, 2018 |
|
BIRENDRA KALITA Vs. STATE OF ASSAM
|
February 23, 2018 |
|
BIRENDRA KUMAR DEKA Vs. STATE OF ASSAM AND 6 ORS THROUGH COMM AND SECY TO GOVT OF ASSAM
|
August 20, 2018 |
|
BIRENDRA SINGH Vs. STATE OF ASSAM
|
March 5, 2018 |
|
BIRINCHI KUMAR BARUAH Vs. STATE OF ASSAM
|
September 5, 2018 |
|
BIROBRATA PAUL AND ANR Vs. STATE OF ASSAM AND ANR
|
July 10, 2018 |
|
BISHNU DAYAL SAHU Vs. LAXMI GUPTA
|
January 4, 2018 |
|
BISHNU DEKA Vs. STATE OF ASSAM
|
May 25, 2018 |
|
BISHRAM YADAV Vs. STATE OF MIZORAM
|
February 21, 2018 |
|
BISHWANATH MANDAL AND 5 ORS Vs. UNION OF INDIA AND 5 ORS
|
July 26, 2018 |
|
BISMITA SAIKIA Vs. PRANJAL DUTTA
|
March 13, 2018 |
|
BISMITA SAIKIA @ BISMITA SAIKIA DUTTA Vs. PRANJAL DUTTA AND 3 ORS
|
April 20, 2018 |
|
BISWAJIT DEKA Vs. STATE OF ASSAM REP BY PP, ASSAM
|
August 17, 2018 |
|
BISWAJIT SURAJ MALAKAR Vs. SMRITI LEKHA KAKATI
|
December 11, 2018 |
|
BISWANATH KALITA Vs. STATE OF ASSAM, REPRESENTED BY COMMISSIONER & SECR
|
May 22, 2018 |
|
BIVA DEVI Vs. STATE OF ASSAM AND 2 ORS
|
May 4, 2018 |
|
BOBITA SAIKIA DEKA Vs. STATE OF ASSAM
|
September 3, 2018 |
|
BODOLAND TERRITORIAL COUNCIL Vs. CARBON RESOURCES PVT. LTD.
|
December 21, 2018 |
|
BOGAI SAIKIA Vs. STATE OF ASSAM
|
May 22, 2018 |
|
BONGAIGAON Vs. THE STATE OF ASSAM AND 3 ORS
|
March 13, 2018 |
|
BONGKIM KASHYAP @ BONKIM KASHYAP Vs. DEVASHRI NATH
|
May 8, 2018 |
|
BORHAN ALI Vs. UNION OF INDIA
|
June 8, 2018 |
|
BRANCH MAN Vs. BIRALA THENGAL AND ANR.
|
April 12, 2018 |
|
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. R ZOKHUMA, F/O RUALZACHHINGA (L)
|
July 12, 2018 |
|
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED AIZAWL BRANCH, AIZAWL Vs. SAPHNUNI M/O K LALRINKIMI (L)
|
September 19, 2018 |
|
BRIJESH KUMAR RAI Vs. UNION OF INDIA
|
September 28, 2018 |
|
BRISTI DUTTA Vs. STATE OF ASSAM AND 5 ORS
|
December 13, 2018 |
|
BUDDHESWAR DEURI Vs. STATE OF ASSAM
|
December 6, 2018 |
|
BUDHRAM GARH Vs. STATE OF ASSAM
|
December 10, 2018 |
|
BUDHURANI DAS @ BUDHU Vs. UNION OF INDIA AND 7 ORS
|
November 14, 2018 |
|
BULBUL ROY Vs. STATE OF ASSAM AND 2 ORS
|
November 20, 2018 |
|
BUNU SHYAM Vs. UNITED INDIA INSURANCE CO. LTD.
|
April 9, 2018 |
|
BURABURI ANCHALIK OMNI BUS STAND SAMITY Vs. STATE OF ASSAM
|
March 29, 2018 |
|
BURHAN UDDIN BARBHYUIYA Vs. STATE OF ASSAM AND 3 ORS
|
August 6, 2018 |
|
BURU YAMUNG Vs. STATE OF ARUNACHAL PRADESH & ORS.
|
October 3, 2018 |
|
C ALBERTA S/O C BEISA Vs. STATE OF MIZORAM
|
April 24, 2018 |
|
C LALFELMAWIA Vs. STATE OF MIZORAM
|
March 5, 2018 |
|
C RAMRELA Vs. STATE OF MIZORAM
|
November 9, 2018 |
|
C THANTLUANGA Vs. C LALHMANGAIHZUALA
|
May 28, 2018 |
|
C. HIA HLUNA Vs. STATE OF MIZORAM
|
October 23, 2018 |
|
C. PANGTHUAMA Vs. STATE OF MIZORAM
|
November 2, 2018 |
|
C.ALEM SANGTAM Vs. N. ATOVI SEMA
|
June 26, 2018 |
|
CANARA BANK HEAD OFFICE IN BANGALORE Vs. KIRTEE KISHORE BHATTACHARJEE AND ORS
|
February 2, 2018 |
|
CARBON RESOURCES PVT LTD Vs. UNION OF INDIA AND 5 ORS
|
September 24, 2018 |
|
CENTRAL BANK OF INDIA AND 3 ORS Vs. UTPAL BORDOLOI S/O LATE KANU RAM BORDOLOI
|
June 1, 2018 |
|
CENTRAL BANK OF INDIA ULUBARI BRANCH Vs. KALINATH ROY S/O LT KAMINI KR ROY
|
August 16, 2018 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. JIBAN SINGH
|
March 23, 2018 |
|
CENTRAL BUREAU OF INVESTIGATION (CBI) Vs. NABENDRA KUMAR @ N KUMAR
|
October 5, 2018 |
|
CHAIRPERSON CHILD WELFARE COMMITTEE Vs. LALCHHANDAMI
|
September 26, 2018 |
|
CHAITALI SIDDHANTA Vs. STATE OF ASSAM AND 6 ORS
|
April 26, 2018 |
|
CHAKRADHAR BURAGOHAIN Vs. STATE OF ASSAM
|
March 12, 2018 |
|
CHAKRAPANI KALITA Vs. BALENDRA GOSWAMI
|
March 9, 2018 |
|
CHALDAILOVA CHALTLANG VENGTHAR Vs. ZAPARI D/O LALDANGLOVA
|
July 11, 2018 |
|
CHAMPAK BORTHAKUR S/O PROMOD CH BORTHAKUR Vs. STATE BANK OF INDIA AND ORS
|
February 20, 2018 |
|
CHAN MIYA SK Vs. STATE OF ASSAM
|
December 19, 2018 |
|
CHANCHA BAHADUR BHUJEL Vs. STATE OF ASSAM
|
November 22, 2018 |
|
CHANDA PAUL @ CHANDARANI PAUL Vs. THE UNION OF INDIA AND OTHERS
|
January 12, 2018 |
|
CHANDAN KUMAR DAS Vs. AVATAR SINGH AND ORS
|
July 23, 2018 |
|
CHANDAN KUMAR SARKAR Vs. NIRMALENDU BANIKYA AND ANR
|
May 4, 2018 |
|
CHANDAN MECH AND 3 ORS Vs. UNION OF INDIA AND 4 ORS
|
September 17, 2018 |
|
CHANDANA BAIDYA Vs. SUBODH SUKLABAIDYA
|
October 11, 2018 |
|
CHANDRA MOHAN DAS Vs. THE UNION OF INDIA AND 4 ORS
|
April 9, 2018 |
|
CHANDRADHAR KAKATI AND OTHERS Vs. STATE OF ASSAM AND ORS.
|
April 12, 2018 |
|
CHANDRAWATI GUPTA AND 4 ORS Vs. LATIF AHMED AND 2 ORS
|
June 4, 2018 |
|
CHANDU MIA BARBHUIYA AND ANR Vs. STATE OF ASSAM
|
November 20, 2018 |
|
CHANPATI DEVI Vs. STATE OF ASSAM AND ANR
|
June 14, 2018 |
|
CHAPOLENDU ROY Vs. UNION OF INDIA AND 4 ORS
|
February 22, 2018 |
|
CHARLIE SEKHOSE Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 4, 2018 |
|
CHAYARANI KARMAKAR AND ANR Vs. STATE OF ASSAM
|
April 11, 2018 |
|
CHENU BORO W/O AROBINDA BORO Vs. STATE BANK OF INDIA AND ORS
|
February 13, 2018 |
|
CHHIAHHLUNA Vs. STATE OF MIZORAM
|
October 23, 2018 |
|
CHIEF ENGINEER, IRRIGATION DEPARTMENT Vs. BISWAJIT CHOUDHURY
|
May 17, 2018 |
|
CHIKUNI BORAH AND OTHERS Vs. SUNIL KR. VERMA AND ANOTHER
|
April 19, 2018 |
|
CHILARAY INDIA PVT. LTD. AND OTHERS Vs. THE STATE OF ASSAM AND ANOTHERS
|
April 5, 2018 |
|
CHINGO Vs. STATE OF MIZORAM
|
February 9, 2018 |
|
CHITRA ROY Vs. STATE OF ASSAM AND 3 ORS
|
December 11, 2018 |
|
CHITRAMONI BURAGOHAIN Vs. STATE OF ASSAM
|
December 13, 2018 |
|
CHITTARANJAN DAS Vs. KUMUD BAISHYA
|
November 13, 2018 |
|
CHORUS MACHINEERIES AND 4 ORS Vs. DILIP CH BARUAH AND ANR
|
April 11, 2018 |
|
CHUMBENI LOTHA Vs. STATE OF NAGALAND
|
November 1, 2018 |
|
COLAMANDALAM M/S GENERAL INSURANCE COMPANY LTD Vs. S CHAWNGMAWII
|
January 23, 2018 |
|
CONSTRUCTION GUILD Vs. OIL
|
January 19, 2018 |
|
DAGME KADU Vs. STATE OF ARUNACHAL PRADESH
|
November 27, 2018 |
|
DARSHAN CHAKMA AND 3 ORS Vs. UNION OF INDIA AND ANR
|
August 30, 2018 |
|
DARSHAN SINGH AND 4 ORS Vs. PARAG GOGOI
|
February 19, 2018 |
|
DAULAT RAM BANGSHALL ALIAS DAULAT RAM BANSAL ALIAS DAULAT RAM AGARWAL AND 2 ORS Vs. STATE OF ASSAM AND ANR
|
June 13, 2018 |
|
DAYAMOY NATH Vs. UNION OF INDIA
|
December 3, 2018 |
|
DEBA KISHAN Vs. THE STATE OF ASSAM AND OTHERS
|
April 3, 2018 |
|
DEBA KR. BHUYAN AND ORS. Vs. DADHIRAM BARIK
|
February 20, 2018 |
|
DEBABRATA RAJKUMAR S/O LT. MADAN GOPAL RAJKUMAR Vs. THE STATE OF ASSAM
|
May 8, 2018 |
|
DEBANANDA ROY S/O LATE ANANDA MOHAN DAS Vs. STATE OF ASSAM AND 5 ORS
|
August 2, 2018 |
|
DEBASISH KHAUND Vs. STATE OF ASSAM AND 8 ORS
|
April 23, 2018 |
|
DEBEN BORAH Vs. STATE OF ASSAM
|
February 1, 2018 |
|
DEBEN CHANDRA BORUAH AND 3 ORS Vs. STATE OF ASSAM AND 3 ORS REP
|
November 16, 2018 |
|
DEBEN DAS Vs. STATE OF ASSAM
|
October 3, 2018 |
|
DEBOBRATA PHUKAN Vs. PURNA HAZARIKA & ANR.
|
August 10, 2018 |
|
DEBSON PUMPS PVT. LTD. Vs. GAUHATI MUNICIPAL CORPORATION
|
June 22, 2018 |
|
DEEP CHAND NAG Vs. UNION OF INDIA AND 3 ORS
|
August 6, 2018 |
|
DEEP DAS Vs. STATE OF ASSAM
|
July 31, 2018 |
|
DEEPAK KUMAR SANYAL AND 2 ORS Vs. NABA KANTA BARDOLOI AND 2 ORS
|
July 10, 2018 |
|
DEEPALI DEVI AND ANR Vs. STATE OF ASSAM AND ORS
|
February 1, 2018 |
|
DEEPALI PHUKAN Vs. DIBRUGARH UNIVERSITY
|
March 28, 2018 |
|
DEEPSIKHA PHUKAN W/O MANASH PRATIM CHOUDHURY Vs. STATE OF ASSAM
|
October 11, 2018 |
|
DENIAEL REGMI Vs. SHRI HALADHAR KALITA
|
January 30, 2018 |
|
DEPUTY COMMISSIONER AND ANR Vs. SURAJ CHETIA AND 5 ORS S/O BHUSAN CHETIA
|
June 7, 2018 |
|
DEVENDRA KUMAR SETHIA Vs. SUNIL KUMAR SETHIA
|
October 12, 2018 |
|
DHAJEN DAS Vs. THE NATIONAL INSURANCE CO. LTD. AND ANOTHER
|
February 10, 2018 |
|
DHANESWAR BORA Vs. STATE OF ASSAM
|
September 3, 2018 |
|
DHANJITA MEDHI Vs. STATE OF ASSAM
|
August 6, 2018 |
|
DHANRAJ SURANA Vs. HIRAN SEN @ HIREN SEN AND ANR
|
July 10, 2018 |
|
DHARAMPAL SATYAPAL LTD Vs. UNION OF INDIA AND 3 ORS
|
March 6, 2018 |
|
DHARAMPAL SATYAPAL LTD. Vs. UNION OF INDIA
|
January 29, 2018 |
|
DHARANI SAIKIA Vs. STATE OF ASSAM
|
December 18, 2018 |
|
DHARITRI DAS Vs. HARI CHARAN BEJ
|
January 29, 2018 |
|
DHARMA DUTTA UPADHAYA Vs. STATE OF ASSAM AND ORS REP BY COMMISSIONER
|
January 4, 2018 |
|
DHEKIAJULI MAROWARI PANCHAYAT AND 2 ORS Vs. MUKUT KALITA S/O LT TANKESWAR KALITA
|
September 4, 2018 |
|
DHEKIAJULI MAROWARI PANCHAYAT AND 2 ORS Vs. BHUBAN BORAH
|
September 4, 2018 |
|
DHIRAJ SANKAR SARMAH Vs. INDIAN OIL CORPORATION LTD.
|
November 8, 2018 |
|
DHIRENDRA BARUAH Vs. STATE OF ASSAM
|
January 23, 2018 |
|
DHRUBA JYOTI BORAH AND ANR. Vs. KHANIJ SAIKIA AND 4 ORS.
|
March 16, 2018 |
|
DHRUBAJYOTI BARUAH Vs. RAKHI BARUAH AND ANOTHER
|
February 12, 2018 |
|
DHRUBAJYOTI TAMULI Vs. STATE OF ASSAM AND 2 ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
|
April 19, 2018 |
|
DHWAJEN CHANDRA NATH AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
May 14, 2018 |
|
DIBAKAR DAS Vs. STATE OF ASSAM AND ANR
|
February 21, 2018 |
|
DIGANTA BARAH Vs. STATE OF ASSAM AND ANR
|
May 17, 2018 |
|
DIGANTA DAS AND 6 ORS Vs. SUB-DIVISIONAL OFFICERC, RANGIA AND ORS SUB-DIVISION
|
January 17, 2018 |
|
DIGANTA SARMA S/O TARUN CH SARMA Vs. CHAITALI SIDDHANTA AND 6 ORS
|
July 13, 2018 |
|
DILDAR ALI AND 2 OTHERS Vs. THE STATE OF ASSAM
|
April 11, 2018 |
|
DILIP CHETIA Vs. STATE OF ASSAM AND 7 ORS
|
August 6, 2018 |
|
DILIP DAS Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD AND 3
|
May 16, 2018 |
|
DILIP DAS Vs. STATE OF ASSAM
|
October 3, 2018 |
|
DILIP DAS AND ANR Vs. STATE OF ASSAM REP BY P P
|
June 13, 2018 |
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DILIP DAS S/O SANABAR DAS Vs. DIPANJALI DAS
|
July 24, 2018 |
|
DILIP ROBI DAS AND 4 ORS Vs. STATE OF ASSAM AND 3 ORS
|
December 4, 2018 |
|
DILUWARA KHATUN Vs. UNION OF INDIA
|
November 30, 2018 |
|
DIMBESWAR SAHARIA Vs. STATE OF ASSAM AND 4 ORS
|
November 12, 2018 |
|
DIMKIO DUBI Vs. STATE OF ARUNACHAL PRADESH
|
March 16, 2018 |
|
DINABANDHU DAS Vs. STATE OF ASSAM AND ORS REPRESENTED BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
|
September 24, 2018 |
|
DINABANDHU KALITA Vs. STATE OF ASSAM AND 3 ORS REPRESENTED BY COMMISSIONER AND SECY TO GOVT OF
ASSAM
|
January 30, 2018 |
|
DINATHSO CHAITOM Vs. STATE OF ARUNACHAL PRADESH
|
February 28, 2018 |
|
DINESH CHANDRA BHOWMIK Vs. UNION OF INDIA
|
August 10, 2018 |
|
DINESH CHOUHAN Vs. STATE OF ASSAM
|
January 10, 2018 |
|
DINESH KUMAR MITTAL S/O, GYAN CHAND MITTAL Vs. VIJAYA BANK (A GOVT OF INDIA UNDERTAKING) AND 2 ORS
|
September 5, 2018 |
|
DIPAK CHANDRA DAS Vs. STATE OF ASSAM
|
June 18, 2018 |
|
DIPAK CHANDRA DAS Vs. STATE OF ASSAM
|
June 16, 2018 |
|
DIPAK DAS Vs. ABDUL MANNAN (MD.) AND ANR.
|
February 23, 2018 |
|
DIPAK DAS S/O DANDIRAM DAS Vs. STATE OF ASSAM AND 6 ORS
|
December 4, 2018 |
|
DIPAK GOGOI S/O RUDRESWAR GOGOI Vs. STATE OF ASSAM AND ANR
|
August 27, 2018 |
|
DIPAK KH Vs. STATE OF ASSAM
|
January 10, 2018 |
|
DIPAK KHANIKAR Vs. STATE OF ASSAM
|
April 10, 2018 |
|
DIPAK KR DAS S/O GOPI RAM DAS Vs. STATE OF ASSAM AND ORS
|
January 4, 2018 |
|
DIPAK KUMAR DAS Vs. PARKEDAVIS INDIA LTD AND 3 ORS
|
June 4, 2018 |
|
DIPAK KUMAR DAS Vs. SMTI LAKHIPRIYA DAS AND OTHERS
|
March 5, 2018 |
|
DIPAK KUMAR SINGH Vs. STATE OF ASSAM
|
July 20, 2018 |
|
DIPAK SHARMA Vs. ASHOK KUMAR SANCHETI
|
September 26, 2018 |
|
DIPANKAR BOSE Vs. THE REGIONAL MANAGER NATIONAL INSURANCE CO. LTD AND ANOTHER
|
February 10, 2018 |
|
DIPANKAR DAS Vs. STATE OF ASSAM REPRESENTED BY PUBLIC PROSECUTOR, ASSAM
|
August 16, 2018 |
|
DIPANKAR DIHINGIA S/O DIPAK DIHINGIA Vs. STATE OF ASSAM AND OTHERS
|
July 18, 2018 |
|
DIPANKAR NATH Vs. THE STATE OF ASSAM
|
January 25, 2018 |
|
DIPEN RABHA Vs. NEW INDIA ASSURANCE CO. LTD. AND ANR.
|
April 10, 2018 |
|
DIPIKA BORA Vs. ASSAM GRAMIN VIKASH BANK AND OTHERS
|
April 9, 2018 |
|
DIPIKA KALITA AND ANR. Vs. THE BRANCH MANAGER AND 4 ORS, RELIANCE GENERAL INSURANCE CO. LTD.
|
January 29, 2018 |
|
DIPOK SARMAH Vs. STATE OF ASSAM AND ANR
|
November 28, 2018 |
|
DIPU BORA Vs. STATE OF ASSAM
|
November 14, 2018 |
|
DIPU KUMAR DAS Vs. BABUL HAZARIKA
|
January 23, 2018 |
|
DIRECTOR ELEMENTARY EDUCATION Vs. PRADIP NARAH VILLAGE CHAMUGURI
|
June 5, 2018 |
|
DIRECTOR, REGIONAL INSTITUTE OF PARA MEDICAL & NUR Vs. RUBY ZOHMINGLIANI, D/O B SANGZUALA
|
June 7, 2018 |
|
DORJEE TSERING Vs. STATE OF ARUNACHAL PRADESH
|
June 29, 2018 |
|
DR. AMALENDU NAG Vs. THE STATE OF ASSAM AND 3 ORS.
|
July 19, 2018 |
|
DR. BANI KANTA TALUKDAR Vs. THE STATE OF ASSAM AND ORS.
|
May 15, 2018 |
|
DR. LALATENDU SAHU Vs. STATE OF ASSAM
|
April 26, 2018 |
|
DR. PUNGA MARDE AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH
|
April 25, 2018 |
|
DR. RAJKUMAR AGARWALLA Vs. THE STATE BANK OF INDIA AND ANR
|
April 10, 2018 |
|
DR. SEKHAR BRAHMA AND ANR. Vs. THE BODOLAND UNIVERSITY AND 4 ORS.
|
May 10, 2018 |
|
DR. TARA PRASAD DAS Vs. THE STATE OF ASSAM
|
January 25, 2018 |
|
DRISHTI BARUAH Vs. STATE OF ASSAM
|
February 8, 2018 |
|
DUDU CHAKMA D/O KALACHAND Vs. STATE OF MIZORAM
|
June 19, 2018 |
|
DULAL CHANDRA BASAK Vs. RUMA DUTTA BASAK
|
January 25, 2018 |
|
DULEN SAIKIA Vs. STATE OF ASSAM
|
May 16, 2018 |
|
DULU BASAK @ PETLA AND ANR Vs. STATE OF ASSAM
|
May 2, 2018 |
|
DULU KASAP Vs. STATE OF ASSAM
|
May 16, 2018 |
|
DWARIKA NATH RAI Vs. STATE OF ASSAM AND ORS.
|
February 13, 2018 |
|
DWIJEN THAKURIA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 26, 2018 |
|
DWIJENDRA BARMAN S/O LT PABINDRA BARMAN Vs. PRINCIPAL JUDGE, FAMILY COURT, CACHAR AND 3 ORS
|
September 15, 2018 |
|
DWIPEN CHANDRA KALITA Vs. STATE OF ASSAM AND 3 ORS
|
April 27, 2018 |
|
DWITHUN BORGAYARI @ BORGAYARY Vs. STATE OF ASSAM REPRESENTED BY SPECIAL PUBLIC PROSECUTOR
|
October 11, 2018 |
|
E LALTHANGLIANI, D/O A BIAKVELA Vs. DISTRICT COLLECTOR, AIZAWL AND OTHERS
|
March 16, 2018 |
|
EASTER Vs. STATE OF NAGALAND
|
October 25, 2018 |
|
EASTERN AGRO MARKETING AGENCIES Vs. STATE OF ASSAM AND 3 ORS
|
February 22, 2018 |
|
EDUCATED UNEMPLOYED SC YOUTH Vs. STATE OF ASSAM
|
November 30, 2018 |
|
EMPLOYEES STATE INSURANCE CORPORATION REGIONAL OFFICE AND 2 ORS Vs. HINDUSTAN COCA COLA BEVERAGES PVT LTD AND ANR
|
September 3, 2018 |
|
ENAMUL HOQUE Vs. STATE OF ASSAM AND 4 ORS
|
June 13, 2018 |
|
ER. KIPA RINIA Vs. STATE OF ARUNACHAL PRADESH REPRESENTED
|
June 7, 2018 |
|
ESIMON BEWA AND OTHERS Vs. ORIENTAL INSURANCE CO.LTD. AND ANOTHER
|
March 26, 2018 |
|
EVA DEKA Vs. STATE OF ASSAM AND OTHERS
|
February 22, 2018 |
|
EVER ASSAM TEA PVT. LTD. Vs. STATE OF ASSAM
|
February 27, 2018 |
|
F LALHMINGTHANGA Vs. SAFE EXPRESS PVT LTD
|
August 9, 2018 |
|
FAIZUL HAQUE Vs. MD. MUBOI SHEKH
|
March 9, 2018 |
|
FAKRUL ISLAM CHOUDHURY Vs. STATE OF ASSAM AND 6 ORS
|
August 7, 2018 |
|
FALU DAS Vs. UNION OF INDIA
|
April 9, 2018 |
|
FAZINA KHATUN @ FAJINA KHATUN BIBI Vs. UNION OF INDIA
|
November 12, 2018 |
|
FIRDOSHI AND ANR D/O MD RAFIQUE AHMED Vs. NORTH EAST FRONTIER RAILWAY AND 3 ORS
|
July 24, 2018 |
|
FOOD CORPORATION OF INDIA Vs. SURAT RAM KHADARIA AND SONS
|
May 17, 2018 |
|
FORCE NO 065323264 ASI/MINISTERIAL PRAVIN KUMAR JHA Vs. UNION OF INDIA AND 4 ORS
|
July 13, 2018 |
|
FULBANU BEGUM Vs. SHAHIR UDDIN AND ANR
|
May 21, 2018 |
|
GADADHAR DAS AND 7 ORS Vs. STATE OF ASSAM AND 5 ORS
|
November 12, 2018 |
|
GAJANAN STRUCTURES AND ANR Vs. BISWAJIT DEB AND 8 ORS S/O LATE PHANI BHUSHAN DEB
|
October 3, 2018 |
|
GAJEN DAS Vs. STATE OF ASSAM AND OTHERS
|
July 31, 2018 |
|
GAJI RAHMAN Vs. THE DIVISIONAL MANAGER AND 2 ORS
|
May 11, 2018 |
|
GANESH CH LAHKAR Vs. STATE OF ASSAM AND 5 ORS
|
December 15, 2018 |
|
GANESH CHANDRA NATH Vs. ARNAB HAZARIKA AND ANR
|
December 13, 2018 |
|
GANESH DAS S/O LT ZANGBOR DAS Vs. STATE OF ASSAM
|
August 16, 2018 |
|
GANESH JANGRE Vs. STATE OF ASSAM
|
June 14, 2018 |
|
GANESH RAMCHIARY S/O RABI RAMCHIARY Vs. STATE OF ASSAM
|
December 13, 2018 |
|
GANESH SONARI SON OF LATE SITARAM SONARI Vs. STATE OF ASSAM
|
January 11, 2018 |
|
GANGA DHAR DAS Vs. STATE OF ASSAM AND ORS.
|
February 13, 2018 |
|
GANGA MINJE @ GONGA MINJA Vs. STATE OF ASSAM
|
June 13, 2018 |
|
GANGTE CHARCHANG Vs. STATE OF ARUNACHAL PRADESH
|
June 29, 2018 |
|
GATTANI INDUSTRIES REP BY SRI MAKHAN LAL GATTANI Vs. UNION OF INDIA AND 6 ORS
|
October 1, 2018 |
|
GAUHATI INDUSTRIAL SPARES Vs. STATE OF ASSAM AND 11 ORS
|
June 1, 2018 |
|
GAURANGA DAS AND 2 ORS Vs. STATE OF ASSAM AND ANR
|
November 30, 2018 |
|
GAYATRI PROJECTS LTD Vs. UNION OF INDIA
|
May 25, 2018 |
|
GEETIMA DEKA W/O BIMAL CHANDRA DEKA Vs. STATE OF ASSAM AND 7 ORS
|
May 14, 2018 |
|
GEJU PRAJA Vs. STATE OF ASSAM
|
July 26, 2018 |
|
GENUS POWER INFRASTRUCTURES LTD Vs. STATE OF ASSAM AND 3 ORS
|
November 14, 2018 |
|
GHANA BORGOHAIN Vs. LEGAL HEIRS OF DURGADAS BANERJEE
|
March 20, 2018 |
|
GHANAKANTA SAIKIA S/O LT TANKESWAR SAIKIA Vs. STATE OF ASSAM AND 5 ORS
|
August 20, 2018 |
|
GHANASHYAM DAS Vs. STATE OF ASSAM AND 2 ORS
|
September 7, 2018 |
|
GHANASHYAM DAS, SON OF LATE RATI RAM DAS Vs. MADHAB CHANDRA DAS, SON OF PARASU RAM DAS
|
February 26, 2018 |
|
GHANASHYAM SAIKIA Vs. STATE OF ASSAM AND 5 ORS
|
May 2, 2018 |
|
GHONESWARI ROY AND ORS. Vs. BIPAD BHANJAN PAUL AND ORS.
|
May 25, 2018 |
|
GHOORONIA TEA CO. PVT. LTD. AND ANR. Vs. THE PRESIDING OFFICER LABOUR COURT AND ANR.
|
May 30, 2018 |
|
GIASH UDDIN AND OTHERS Vs. MUSSTT SALEHA BAGUM W/O LT. REKAT ALI AND OTHERS
|
March 22, 2018 |
|
GIRIJANANDA BHATTACHARJYA S/O LT ABHAYANANDA BHATTACHARJYA Vs. STATE OF ASSAM AND 4 ORS
|
August 17, 2018 |
|
GIRINDRA MAHANTA AND ANR Vs. STATE OF ASSAM AND ANR
|
March 6, 2018 |
|
GIRIRAJ KAKARANIA Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
|
May 3, 2018 |
|
GIRISH BAYAN Vs. THE STATE OF ASSAM
|
May 31, 2018 |
|
GIRISH RAJBONGSHI Vs. STATE OF ASSAM AND ORS
|
May 10, 2018 |
|
GITA BHATTACHARJEE Vs. APARNA CHOUDHURY AND ORS
|
April 3, 2018 |
|
GITA DEVI Vs. UNION OF INDIA AND 7 ORS
|
November 16, 2018 |
|
GITA HAZARIKA Vs. STATE OF ASSAM AND ORS
|
September 3, 2018 |
|
GITANJALI TALUKDAR CHOUDHURY Vs. STATE OF ASSAM AND 4 ORS
|
September 12, 2018 |
|
GOBIN PEGU Vs. STATE OF ASSAM AND 5 ORS
|
July 23, 2018 |
|
GOBINDA DEBNATH Vs. THE STATE OF ASSAM AND 6 ORS
|
September 3, 2018 |
|
GODA HASDA Vs. STATE OF ASSAM
|
August 9, 2018 |
|
GODREJ CONSUMER PRODUCTS LTD Vs. UNION OF INDIA AND 5 ORS
|
September 15, 2018 |
|
GODREJ CONSUMER PRODUCTS LTD Vs. UNION OF INDIA AND 5 ORS
|
September 17, 2018 |
|
GOKUL GHOSH AND 3 ORS Vs. UNION OF INDIA AND 2 ORS
|
February 1, 2018 |
|
GOLAP BORGOHAIN Vs. STATE OF ASSAM
|
November 13, 2018 |
|
GOLDEN TOBACCO LTD Vs. UNION OF INDIA
|
December 13, 2018 |
|
GOMBU Vs. STATE OF ARUNACHAL PRADESH
|
June 28, 2018 |
|
GOPAL CHANDRA BARMAN Vs. STATE OF ASSAM AND OTHERS
|
March 15, 2018 |
|
GOPAL ROY S/O HARENDRA ROY @ DHANESH ROY Vs. STATE OF ASSAM
|
December 17, 2018 |
|
GOPAL SAIKIA S/O LT LILA RAM SAIKIA Vs. STATE OF ASSAM
|
August 6, 2018 |
|
GOPENDU CHOUDHURY Vs. SILCHAR MUNICIPAL BOARD
|
January 9, 2018 |
|
GOUTAM GHOSH @ BAPI S/O GAURANGO GHOSH Vs. LEGAL MANAGER, BAJAJ ALLIAN GENERAL INSURANCE COMPANY LTD
|
September 14, 2018 |
|
GOVERNING BODY OF BURHINAGAR JUNIOR COLLEGE Vs. STATE OF ASSAM
|
January 10, 2018 |
|
GREENPLY INDUSTRIES LTD Vs. UNION OF INDIA AND 6 ORS REP BY SECRETARY TO GOVT OF INDIA
|
September 24, 2018 |
|
GUJARAT STATE FERTILIZERS AND CHEMICALS LTD Vs. CENTURY PLYBOARDS (I) LTD
|
June 15, 2018 |
|
GULBHAN BEGUM @ GUL BHAN BIBI @ GUL BON BIBI @ GULFAN NESSA Vs. THE UNION OF INDIA AND 3 ORS.
|
February 27, 2018 |
|
GULEH AHMED CHOUDHURY AND 4 ORS Vs. STATE OF ASSAM AND 3 ORS
|
May 16, 2018 |
|
GUNIJIT DAS Vs. STATE OF ASSAM
|
July 31, 2018 |
|
GUNJA MURA Vs. STATE OF ASSAM
|
November 30, 2018 |
|
GURUPRASAD DAS S/O LT PRAFULLA DAS Vs. STATE OF ASSAM
|
August 21, 2018 |
|
GUTTU AND COMPANY PVT LTD AND ORS Vs. SIRAJ ALI AND ANR
|
May 16, 2018 |
|
GUTUNG VETTALI FISHERY CO Vs. THE STATE OF ASSAM AND ORS.
|
May 18, 2018 |
|
GYAN RANJAN GOGOI Vs. STATE OF ASSAM
|
June 25, 2018 |
|
GYANDHI LAPUNG AND OTHERS Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION AND OTHERS
|
May 30, 2018 |
|
H BIAKNGHETA Vs. GOVT OF MIZORAM REPRESENTED BY ITS CHIEF SECRETARY
|
June 28, 2018 |
|
H C RALAI Vs. CHIEF EXECUTIVE MEMBER, MARA AUTONOMOUS DISTRICT COUNCIL
|
September 25, 2018 |
|
H T RAMFANGZUAVA Vs. STATE OF MIZORAM
|
May 1, 2018 |
|
HABIBUR RAHMAN (MD.) Vs. AMINUL HAQUE (MD.)
|
January 17, 2018 |
|
HABIJUDDIN FAKIR Vs. ABDUL KADIR
|
January 30, 2018 |
|
HAFIZUN BEGUM AND 3 ORS Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO AND 3 ORS
|
November 30, 2018 |
|
HAGE MAMUNG, D/O HAGE RANKA Vs. STATE OF ARUNACHAL PRADESH
|
October 5, 2018 |
|
HAIDAR ALI S/O LT EYASIN ALI Vs. STATE OF ASSAM AND 3 ORS
|
June 8, 2018 |
|
HALI TAJO Vs. STATE OF ARUNACHAL PRADESH
|
February 19, 2018 |
|
HALIM KHAN Vs. UNION OF INDIA
|
April 4, 2018 |
|
HALIM SHEIKH Vs. MD. HAFIZUDDIN
|
June 5, 2018 |
|
HAMID ALI AND 3 ORS Vs. ASSAM STATE TRANSPORT CORPORATION, TEZPUR AND ORS
|
June 18, 2018 |
|
HAMIDA BEGUM Vs. UNION OF INDIA
|
June 6, 2018 |
|
HANIF ALI Vs. STATE OF ASSAM AND ANR
|
January 31, 2018 |
|
HANIF ALI Vs. STATE OF ASSAM REP BY COMMISSIONER AND SECRETARY T
|
May 18, 2018 |
|
HANPOT JUGLI, PRT (AT) & ORS. Vs. NABAM PARIO (PRT) & ORS.
|
May 18, 2018 |
|
HARAKANTA DAS AND ANOTHER Vs. DIMBESWAR DAS
|
April 11, 2018 |
|
HARE KRISHNA MEDHI S/O LT. RAMESH CHANDRA MEDHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 23, 2018 |
|
HAREN KUMAR HAZARIKA Vs. STATE OF ASSAM
|
August 30, 2018 |
|
HAREN MAHANTA Vs. STATE OF ASSAM AND ANR REP BY PUBLIC PROSECUTOR
|
May 7, 2018 |
|
HARENDRA NATH SARMA Vs. STATE OF ASSAM AND 4 ORS
|
December 15, 2018 |
|
HARERAM KEOT Vs. STATE OF ASSAM
|
November 20, 2018 |
|
HARESWAR RABHA S/O UPEN CH RABHUA Vs. STATE OF ASSAM AND ORS
|
February 20, 2018 |
|
HARI KRISHAN AND SONS AND ANR Vs. UNION OF INDIA AND ORS
|
October 12, 2018 |
|
HARI NATH MEDHI AND ANR S/O LATE GAJENDRA NATH MEDHI Vs. BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD
|
July 10, 2018 |
|
HARISH CH ROY Vs. KRISHNA TRADING COMPANY PARTNER SRI KANHAIYA LAL SARAF WARD
|
July 16, 2018 |
|
HARKHALI YADAV Vs. STATE OF ASSAM AND 3 ORS THROUGH COMMISSIONER AND SECY TO GOVT OF ASSAM
|
August 16, 2018 |
|
HARSHAJYOTI BORA S/O ANIL BORA Vs. STATE OF ASSAM
|
October 5, 2018 |
|
HARUMAI SINGH Vs. R M, ORIENTAL INSURANCE CO LTD AND 2 ORS
|
June 15, 2018 |
|
HASMOT ALI Vs. STATE OF ASSAM
|
December 21, 2018 |
|
HASSAN AHMED LASKAR @ HASAN AHMED AND 5 ORS Vs. STATE OF ASSAM AND ANR
|
May 7, 2018 |
|
HDFC ERGO GENERAL INSURANCE CO LTD Vs. NOOR MAHAMAD AND ANR
|
November 20, 2018 |
|
HEMANTA DAS Vs. STATE OF ASSAM AND 3 ORS
|
May 25, 2018 |
|
HEMANTA KR TALUKDAR Vs. STATE OF ASSAM AND ORS
|
September 20, 2018 |
|
HEMANTA KUMAR PATHAK AND ORS. Vs. THE UNION OF INDIA AND ANR.
|
March 21, 2018 |
|
HEMENDRA LAL BARUAH Vs. LAKSHMAN GUPTA
|
February 7, 2018 |
|
HEMENDRA NATH DEKA AND 2 ORS Vs. UNION OF INDIA REP BY SECRETARY
|
September 6, 2018 |
|
HENTER NGOMDIR, W/O KOGAM BASAR Vs. STATE OF ARUNACHAL PRADESH
|
January 23, 2018 |
|
HIDAM JOGESWAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATIONC B I
|
June 22, 2018 |
|
HILAI & 25 ORS Vs. UNION OF INDIA & 6 ORS
|
April 11, 2018 |
|
HILAL UDIN S/O LT MOIYUB ALI Vs. DEPUTY COMMISSIONER AND 2 ORS
|
June 6, 2018 |
|
HILL VIEW COALS PVT LTD AND ANR Vs. UNION OF INDIA
|
November 22, 2018 |
|
HIMACHAL ROAD TRANSPORT CORPORATION Vs. INUMONI BEGUM
|
July 12, 2018 |
|
HIMADRI SHEKHAR BHATTACHARJEE Vs. PUNJAB NATIONAL BANK
|
November 16, 2018 |
|
HIRA HAZARIKA Vs. STATE OF ASSAM AND ANOTHER
|
March 5, 2018 |
|
HIRAK DAS Vs. STATE OF ASSAM AND 8 ORS
|
October 1, 2018 |
|
HIRANYA BORA Vs. INDIAN NATIONAL TRADE UNION CONGRESS AND 11 ORS
|
June 13, 2018 |
|
HIRANYA KUMAR SARMA S/O LT DEBENDRA CH SARMA Vs. STATE OF ASSAM AND ORS
|
February 1, 2018 |
|
HIRANYA MAYEE BRAHMA Vs. STATE OF ASSAM AND ORS
|
April 26, 2018 |
|
HIREN HALOI Vs. STATE OF ASSAM
|
May 9, 2018 |
|
HIRI KUMAR SAHOO Vs. STATE OF ASSAM AND ORS
|
January 2, 2018 |
|
HITESWAR NEOG Vs. DIGANTA SAIKIA AND ANR
|
July 18, 2018 |
|
HOPNA SOREN Vs. STATE OF ASSAM
|
January 17, 2018 |
|
HRISHIKESH DAS Vs. ASSAM PUBLIC SERVICE COMMISSION AND 3 ORS
|
August 20, 2018 |
|
HULASHMAL VERMA Vs. TARACHAND CHIMANRAM
|
December 4, 2018 |
|
HURAN NESSA @ SURAN NESSA Vs. UNION OF INDIA, REPRESENTED BY MINISTRY OF HOME AFFAIRS
|
August 29, 2018 |
|
IBRAHIM ALI Vs. STATE OF ASSAM
|
July 24, 2018 |
|
IBRAHIM ALI AHMED Vs. STATE OF ASSAM AND 9 ORS
|
December 11, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. J LALHLUNA S/O GRISTIHA
|
May 3, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MAYA RANI DAS AND ORS
|
February 21, 2018 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. INA NARZARY
|
June 15, 2018 |
|
IFTARA BEGUM Vs. STATE OF ASSAM AND 5 ORS
|
July 16, 2018 |
|
IKEN TAO Vs. STATE OF ARUNACHAL PRADESH
|
January 10, 2018 |
|
IMTIAZ HUSSAIN SON OF LATE ISFAQUL HUSSAIN Vs. AJIT GOGOI S/O LATE MULUKA GOGOI
|
January 5, 2018 |
|
IMTIOMEN Vs. STATE OF NAGALAND & ORS.
|
August 10, 2018 |
|
INDER CHAND BAGRI Vs. JAGADISH PRASAD BAGRI
|
February 13, 2018 |
|
INDIAN OIL CORPORATION LIMITED AND 2 ORS Vs. KRISHNA BHUSHAN SARMA
|
May 31, 2018 |
|
INDIAN OIL CORPORATION LTD AND 2 ORS Vs. MRP ENTERPRISE AND 12 ORS, BIJAYNAGAR
|
August 6, 2018 |
|
INDIAN OIL CORPORATION LTD AND 3 ORS Vs. MONI MADHAV DUTTA
|
May 15, 2018 |
|
INDRA KANTA GOGOI Vs. THE STATE OF ASSAM AND 3 ORS.
|
July 19, 2018 |
|
INDRA KANTA PEGU Vs. STATE OF ASSAM AND 6 ORS TO BE REP BY COMMISSIONER AND SECRETARY
|
April 2, 2018 |
|
INDRA MOHAN BISWAS Vs. THE STATE OF ASSAM
|
April 24, 2018 |
|
INDRAJIT SAIKIA Vs. JULI RAJBANGSHI
|
October 5, 2018 |
|
INSTITUTE OF INDIAN TECHNOLOGY Vs. ARUN CHANDRA DEKA
|
October 23, 2018 |
|
ISAMUDDIN AHMED AND 6 ORS Vs. STATE OF ASSAM AND ORS
|
February 1, 2018 |
|
ISHED PEDRU DESOUZA Vs. STATE OF ASSAM
|
November 10, 2018 |
|
ISIRAN NESSA Vs. UNION OF INDIA
|
April 10, 2018 |
|
ISMILE ALI S/O LATE ABDUL SATTAR Vs. MANAGING DIRECTOR AND ANR
|
July 9, 2018 |
|
ISUB ALI Vs. UNION OF INDIA
|
December 13, 2018 |
|
ISWAR SINGH BAGGA Vs. CENTRAL BUREA OF INVESTIGATION C B I
|
June 22, 2018 |
|
IZAZUR RAHMAN Vs. IFTIKAR RAHMAN @ SAJID
|
May 7, 2018 |
|
J. A. BROTHERS Vs. UNION OF INDIA
|
November 9, 2018 |
|
J. GEETH Vs. STATE OF NAGALAND
|
November 14, 2018 |
|
JACINTA LALTANPUII Vs. STATE OF MIZORAM
|
August 3, 2018 |
|
JADAB CHANDRA MAZUMDAR Vs. THE STATE OF ASSAM AND OTHERS
|
April 5, 2018 |
|
JADU NATH DOLEY S/O LT BINOD DOLEY Vs. STATE OF ASSAM
|
January 8, 2018 |
|
JADUMONI GOSWAMI Vs. INDRESWAR GOGOI
|
January 24, 2018 |
|
JAGANATH MANDAL S/O PORESH CHANDRA MANDAL Vs. DIVISIONAL MANAGER AND 4 ORS
|
June 1, 2018 |
|
JAGANNATH SAHA Vs. STATE OF ASSAM
|
July 31, 2018 |
|
JAGDAMBA TRADING COMPANY Vs. ROOP CHAND BAID
|
May 25, 2018 |
|
JAGIR SINGH Vs. STATE OF ASSAM
|
November 14, 2018 |
|
JAHANARA BEGUM AND ORS Vs. AMINA KHATOON AND ORS
|
July 10, 2018 |
|
JAHARLAL DAS Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD AND 2 ORS
|
May 10, 2018 |
|
JAHIDA AHMED Vs. SAYERA AHMED
|
February 26, 2018 |
|
JAHIRUDDIN ALI SEKH Vs. UNION OF INDIA AND 4 ORS
|
November 19, 2018 |
|
JAHIRUL ISLAM Vs. STATE OF ASSAM AND ANR
|
November 19, 2018 |
|
JAHUR ALI S/O LT HALIM SARKAR Vs. STATE OF ASSAM
|
May 31, 2018 |
|
JAIDEV DAS Vs. BHAGABAN DAS
|
October 5, 2018 |
|
JAINAL ABEDIN Vs. MEMBER MOTOR ACCIDENT CLAIMS TRIBUNAL
|
September 12, 2018 |
|
JAINAL UDDIN Vs. UNION OF INDIA
|
April 3, 2018 |
|
JAKIR HUSSAIN S/O ABDUL SATTAR Vs. STATE OF ASSAM AND 6 ORS
|
August 7, 2018 |
|
JALALUDDIN Vs. UNION OF INDIA
|
June 11, 2018 |
|
JAMAL AHMED CHOUDHURY @ JAMAL UDDIN CHOUDHURY Vs. THE STATE OF ASSAM AND OTHER
|
April 11, 2018 |
|
JAMATULLAH ALI Vs. ABDUL JABBAR AND 5 ORS
|
August 8, 2018 |
|
JAMELA KHATUN Vs. UNION OF INDIA
|
December 17, 2018 |
|
JAMES THANGLIANA Vs. DISTRICT COLLECTOR
|
November 9, 2018 |
|
JAMIRAN BIBI Vs. UNION OF INDIA AND ORS
|
April 26, 2018 |
|
JAN NESSA (MUSSTT.) Vs. UNION OF INDIA
|
October 11, 2018 |
|
JANAKI DAS Vs. SANTOSH KUMAR DAS
|
February 2, 2018 |
|
JANG LARGE SIZED MULTIPURPOSE COOPERATIVE SOCIETY LTD. Vs. SHRI K. K. YANGFO
|
January 8, 2018 |
|
JANTI DAS Vs. NEW INDIA ASSURANCE CO LTD AND ANR
|
October 3, 2018 |
|
JATIN CH DEKA Vs. STATE OF ASSAM AND 3 ORS
|
November 1, 2018 |
|
JATIN DAS Vs. UNITED BANK OF INDIA REP BY ITS CHAIRMAN
|
April 19, 2018 |
|
JATIN MALLIK Vs. STATE OF ASSAM
|
July 19, 2018 |
|
JATINDRA NATH SARMA S/O LT HARESWAR SARMA Vs. STATE OF ASSAM
|
February 26, 2018 |
|
JAYANTA BARUAH S/O SRI DEBANANDA BARUAHAND AND ANOTHER Vs. AJIT SINGH S/O LT. JYOTISH PRASAD SINGH
|
March 23, 2018 |
|
JAYANTI BARMAN W/O SUMESWAR SAIKIA Vs. STATE OF ASSAM
|
May 31, 2018 |
|
JAYANTI DEVI W/O TILAK CHANDRA NATH Vs. STATE OF ASSAM AND 3 ORS
|
February 20, 2018 |
|
JEHIRUL ALAM Vs. STATE OF ASSAM AND 5 ORS
|
June 15, 2018 |
|
JEMS BHANGRA Vs. STATE OF ASSAM
|
June 25, 2018 |
|
JERICHO DETERGENT PVT. LIMITED Vs. UNION OF INDIA
|
February 20, 2018 |
|
JHUMKI ROY Vs. SANJAY ROY
|
November 6, 2018 |
|
JIBAN CHANDRA KALITA Vs. THE STATE OF ASSAM AND 5 ORS
|
August 13, 2018 |
|
JITEN BORA Vs. UNION OF INDIA
|
September 13, 2018 |
|
JITEN CHATTAR Vs. STATE OF ASSAM
|
June 25, 2018 |
|
JITENDRA KUMAR DAS Vs. STATE OF ASSAM AND 4 ORS
|
May 4, 2018 |
|
JITUMONI SAIKIA AND ANOTHER Vs. SUNIL KR. VERMA AND ANOTHER
|
April 19, 2018 |
|
JIYAN ALI Vs. JULMAT ALI AND 7 ORS
|
December 14, 2018 |
|
JNANDEEP RABHA Vs. THE STATE OF ASSAM AND 5 ORS
|
February 23, 2018 |
|
JNANENDRA CHAKRAVORTY Vs. STATE OF ASSAM AND 3 ORS REP BY COMMISSIONER
|
June 1, 2018 |
|
JOGEN BORAH Vs. STATE OF ASSAM
|
January 11, 2018 |
|
JOGEN TALUKDAR Vs. BINOD KUMAR DEKA
|
August 27, 2018 |
|
JOGENDRA NATH BORUAH Vs. ATUL CHANDRA BORUAH
|
March 6, 2018 |
|
JOGINDER SINGH Vs. UNION OF INDIA
|
March 8, 2018 |
|
JOHNY HMINGTHANSANGA Vs. STATE OF MIZORAM & 3 OTHERS
|
September 4, 2018 |
|
JOHURA KHATUN W/O LATE WAZ ALI AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. AND ANR.
|
March 29, 2018 |
|
JONAKI BORO Vs. STATE OF ASSAM
|
January 12, 2018 |
|
JONALI DAS Vs. UNION OF INDIA
|
August 7, 2018 |
|
JONALI RAJBONGSHI Vs. UNION OF INDIA
|
July 19, 2018 |
|
JORAM ALLA Vs. STATE OF ARUNACHAL PRADESH
|
February 2, 2018 |
|
JOSHOMAYEE DEVI Vs. INDIAN INSTITUTE OF BANK MANAGEMENT
|
May 25, 2018 |
|
JOVIAL KALITA Vs. STATE OF ASSAM AND ORS REPRESENTED BY SECRETARY AND COMMISSIONER
|
May 2, 2018 |
|
JOY CHANDRA KONCH S/O LT RATNA KONCH Vs. STATE OF ASSAM AND 9 ORS
|
August 20, 2018 |
|
JOYFUL NESSA @ JOYFUL KHATUN Vs. UNION OF INDIA AND OTHERS
|
July 30, 2018 |
|
JOYMONI BASUMATARY Vs. STATE OF ASSAM AND 3 ORS
|
May 28, 2018 |
|
JOYNAB BIBI AND 5 ORS Vs. UNION OF INDIA AND 5 ORS
|
November 15, 2018 |
|
JOYNAL ABEDIN LASKAR Vs. STATE OF ASSAM
|
December 15, 2018 |
|
JOYTERA BEGUM Vs. UNION OF INDIA AND 5 ORS
|
November 19, 2018 |
|
JUGA KUMAR BARUAH S/O MIHIR BARUAH Vs. SUMITRA ROY AND 3 ORS W/O LATE PROMOD ROY
|
January 5, 2018 |
|
JULA GOSWAMI WIFE OF PARAG KUMAR GOSWAMI Vs. STATE OF ASSAM, REPRESENTED BY COMMISSIONER & SECRETARY TO GOVERNMENT OF ASSAM
|
September 15, 2018 |
|
JULFA BEGUM MAZUMDAR Vs. UNION OF INDIA
|
December 14, 2018 |
|
JUMOR ALI AND 2 ORS, S/O JABED ALI Vs. STATE OF ASSAM
|
February 1, 2018 |
|
JUN BORAH Vs. STATE OF ASSAM
|
November 13, 2018 |
|
JURI BARUAH W/O KABIN CHOUDHURY Vs. STATE OF ASSAM AND 3 ORS
|
February 20, 2018 |
|
JURI DEKA Vs. STATE OF ASSAM
|
December 17, 2018 |
|
JURIMONI PHOOKAN KAKATY Vs. STATE OF ASSAM
|
May 24, 2018 |
|
JUSMITA BORAH Vs. STATE OF ASSAM AND 3 ORS REP BY SECY TO GOVT OF ASSAM
|
July 16, 2018 |
|
JWNGSAR BAGLARY Vs. ASSAM GRAMIN VIKASH BANK AND 3 ORS
|
September 12, 2018 |
|
JYOTI BARUAH AND 8 ORS Vs. STATE OF ASSAM AND 4 ORS
|
July 10, 2018 |
|
JYOTI BRAHMA W/O LATE LAKHINDAR BRAHMA Vs. STATE OF ASSAM AND 2 ORS
|
September 14, 2018 |
|
JYOTSNA BISWAS Vs. UNION OF INDIA
|
May 7, 2018 |
|
K D CEMENTS Vs. UNION OF INDIA AND 4 ORS
|
September 14, 2018 |
|
K HRANGNAWNA & 3 OTHERS Vs. STATE OF MIZORAM & 3 ORS
|
March 8, 2018 |
|
K K PATNI MOHAN MARKET Vs. UNION OF INDIA
|
January 18, 2018 |
|
K LALCHHANKIMA Vs. STATE OF MIZORAM & ANR
|
January 24, 2018 |
|
K LALREMTLUANGA Vs. SECRETARY TO THE GOVT OF INDIA
|
June 1, 2018 |
|
K ROHMINGLIANA Vs. IDBI BANK LTD
|
October 10, 2018 |
|
K V L ENTERPRISES, REPRESENTED BY KEVI VIZO Vs. STATE OF NAGALAND REPRESENTED THROUGH CHIEF SECRETARY TO GOVT OF NAGALAND
|
September 24, 2018 |
|
K VANLALHMANGAIHI Vs. MIZORAM UNIVERSITY
|
December 6, 2018 |
|
K. HMINGTHANZAUVI Vs. STATE OF MIZORAM
|
February 21, 2018 |
|
K.NZANTHUNG HUMTSOE Vs. STATE OF NAGALAND
|
February 2, 2018 |
|
KABIL SK S/O LATE KALAI Vs. SOFIUR RAHMAN AND ANR
|
June 1, 2018 |
|
KADBANU BEGUM @ KADBANU Vs. UNION OF INDIA AND ORS.
|
May 3, 2018 |
|
KAKUMONI BORAH Vs. STATE OF ASSAM AND ORS
|
April 26, 2018 |
|
KALA MIA LASKAR Vs. STATE OF ASSAM
|
November 12, 2018 |
|
KALENDOR CHAKMA Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF MIZORAM AIZAWL
|
August 24, 2018 |
|
KALICHARAN PAUL Vs. STATE OF ASSAM
|
June 12, 2018 |
|
KALPANA BAISHYA W/O LT PARESH BAISHYA Vs. KARUNA DEKA S/O MAHIDHAR DEKA
|
January 11, 2018 |
|
KALPANA DEVI Vs. STATE OF ASSAM
|
November 28, 2018 |
|
KALPANA PAUL Vs. APPELLATE AUTHORITY
|
January 9, 2018 |
|
KALYAN KR. CHAKRABORTY Vs. STATE OF ASSAM
|
February 5, 2018 |
|
KALYAN KUMAR NATH AND ANR Vs. STATE OF ASSAM AND ANR
|
November 29, 2018 |
|
KAMAKHYA COAL TAR INDUSTRIES AND ANR Vs. STATE OF ASSAM AND 3 ORS
|
May 7, 2018 |
|
KAMAKHYA DAS AND ANR Vs. UNION OF INDIA AND 6 ORS
|
December 21, 2018 |
|
KAMAKHYA TRANSFORMERS Vs. COMMISSIONER CENTRAL EXCISE AND SERVICE TAX
|
June 20, 2018 |
|
KAMAL KUMAR BHUYAN S/O KSHIROD CH BHUYAN Vs. STATE OF ASSAM AND 2 ORS
|
July 24, 2018 |
|
KAMAL MALLA BUJARBARUAH Vs. STATE OF ASSAM AND 13 ORS
|
February 21, 2018 |
|
KAMAL SARMA Vs. KABINDRA PRASAD SARMA AND 5 ORS
|
September 3, 2018 |
|
KAMAL UDDIN BARBHUIYA S/O LATE ABDUL NOOR BARBHUIYA Vs. STATE OF ASSAM AND 12 ORS
|
August 14, 2018 |
|
KAMAL UDDIN LASKAR @ SAJAL Vs. STATE OF ASSAM
|
May 8, 2018 |
|
KAMALA CHAKRAVARTY Vs. STATE OF ASSAM AND 4 ORS BEING
|
July 23, 2018 |
|
KAMALA SARMAH Vs. STATE OF ASSAM AND ORS.
|
April 3, 2018 |
|
KAMALAKANTA BHATTACHARJEE Vs. KUSUM DEVI
|
July 17, 2018 |
|
KAMALESWAR ROY Vs. STATE OF ASSAM AND 4 ORS
|
September 7, 2018 |
|
KAMALUDDIN Vs. THE STATE OF ASSAM AND 2 ORS.
|
May 14, 2018 |
|
KAMESH SALAM Vs. UNION OF INDIA AND24 ORS
|
October 3, 2018 |
|
KAMLANG SAW AND VENEER MILLS PVT LTD Vs. UNION OF INDIA AND 6 ORS REP BY SECRETARY TO GOVT OF INDIA
|
September 24, 2018 |
|
KAMLENDRA KUMAR PANDEY S/O RAM SHIYAV MAIN PANDEY PERMANENT R/O KALYANGARH Vs. UNION OF INDIA
|
June 14, 2018 |
|
KAMLESH SINGH Vs. STATE OF ASSAM AND ANR
|
May 10, 2018 |
|
KAMRUN NESSA BARBHUIYA AND ANR Vs. STATE OF ASSAM AND 8 ORS
|
June 13, 2018 |
|
KANAK BORO Vs. STATE OF ASSAM
|
June 22, 2018 |
|
KANDARPA KANTA SARMA Vs. UNION OF INDIA AND 3 ORS
|
May 21, 2018 |
|
KANDARPA KUMAR DAS Vs. UNION OF INDIA
|
June 14, 2018 |
|
KANDE KERKETA Vs. STATE OF ASSAM
|
November 9, 2018 |
|
KANHAIYA LAL S/O PHUNDI LAL Vs. UNION OF INDIA AND ORS
|
February 15, 2018 |
|
KANTI KHATANIER Vs. STATE OF ASSAM AND 8 ORS
|
September 6, 2018 |
|
KANU PAUL Vs. THE UNION OF INDIA
|
March 27, 2018 |
|
KARMI RIRAM Vs. STATE OF ARUNACHAL PRADESH
|
April 2, 2018 |
|
KARNA KUMAR BARMAN Vs. STATE OF ASSAM AND ORS, REPRESENTED BY SECY TO GOVT OF ASSAM
|
July 10, 2018 |
|
KARTIK CHAKRABORTY Vs. STATE OF ASSAM
|
December 21, 2018 |
|
KARTIK MURARI Vs. STATE OF ASSAM
|
July 26, 2018 |
|
KARUNA KANTA PATGIRI Vs. CHITRA RANI DEKA
|
November 20, 2018 |
|
KASER ALI Vs. STATE OF ASSAM AND ANR
|
June 1, 2018 |
|
KASTURI LAHIRI W/O DHRUBA LAHIRI Vs. AMITABHA GHOSH S/O LATE BENOY KUMAR GHOSH
|
September 20, 2018 |
|
KATI RAM BORO Vs. PARAG PATRA
|
February 6, 2018 |
|
KAUSTAV GOGOI AND ANR Vs. BHARATI GOGOI AND 2 ORS
|
February 20, 2018 |
|
KAZIRANGA SELF HELP GROUP Vs. EDUCATED UNEMPLOYED SC YOUTH AND 3 ORS
|
November 30, 2018 |
|
KEMO LOLLEN Vs. STATE OF ARUNACHAL PRADESH
|
May 9, 2018 |
|
KENDRIYA VIDYALAYA SANGHATHAN, NEW DELHI AND OTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, GAWAHATI AND OTHE
|
March 13, 2018 |
|
KENGO ORI Vs. STATE OF ARUNACHAL PRADESH
|
June 20, 2018 |
|
KERAMAT ALI Vs. UNION OF INDIA
|
September 7, 2018 |
|
KERKON PEGU Vs. STATE OF ASSAM
|
March 27, 2018 |
|
KESHARI INDUSTRIES Vs. UNION OF INDIA AND 5 ORS
|
October 1, 2018 |
|
KETAKI HOTEL CUM RAJDEEP Vs. TINA DOWERAH AND 2 ORS
|
September 13, 2018 |
|
KHAGEN KONCH S/O LT GANDHESWAR KONCH Vs. STATE OF ASSAM
|
June 5, 2018 |
|
KHAGEN MIKIR S/ O LT KANDURA MIKIR KACHARI VILL- NARBAM Vs. STATE OF ASSAM AND ORS
|
March 27, 2018 |
|
KHAGESWAR BAISHYA Vs. MANOMATI BAISHYA
|
May 9, 2018 |
|
KHALEK UDDIN AND ANR Vs. STATE OF ASSAM
|
July 31, 2018 |
|
KHALILUR RAHMAN (MD.) AND ANR. Vs. STATE OF ASSAM AND ORS.
|
March 27, 2018 |
|
KHALILUR RAHMAN AND ANR Vs. STATE OF ASSAM
|
October 30, 2018 |
|
KHALIQUZZAMAN SK @ KHALIQUZZAMAN SHEIKH AND ANR Vs. STATE OF ASSAM AND 4 ORS
|
February 21, 2018 |
|
KHANDAKAR RAJJAK AHMED Vs. STATE OF ASSAM AND 4 ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
|
July 19, 2018 |
|
KHANINDRA KR DUTTA Vs. STATE C B I
|
May 15, 2018 |
|
KHANINDRA KUMAR NATH Vs. STATE OF ASSAM AND 6 ORS
|
June 13, 2018 |
|
KHANINDRA KUMAR NATH Vs. STATE OF ASSAM AND 2 ORS
|
June 18, 2018 |
|
KHARGESWAR NARZARY Vs. STATE OF ASSAM
|
December 11, 2018 |
|
KHIROD BHUYAN Vs. STATE OF ASSAM
|
February 12, 2018 |
|
KHUDEJA KHATOON Vs. UNION OF INDIA AND ORS.
|
April 26, 2018 |
|
KHUDEJA KHATUN AND 4 ORS W/O JAKIR HUSSAIN Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
|
June 4, 2018 |
|
KHUKAN DEBNATH S/O LATE HARE KRISHNA DEBNATH Vs. GOPAL BISWAS AND 3 ORS
|
July 10, 2018 |
|
KHUSBOO CHIRANIA @ KANTA CHIRANIA AND 3 ORS Vs. KAMAL KUMAR SOVASARIA AND ANR
|
September 3, 2018 |
|
KING SANGMA & ANR Vs. THE STATE OF ASSAM & ORS.
|
October 27, 2018 |
|
KIRAN BRAHMA Vs. STATE OF ASSAM
|
August 6, 2018 |
|
KIRAN THAKURIA Vs. REGIONAL MANAGER ORIENTAL INSURANCE CO LTD AND 2 ORS
|
October 1, 2018 |
|
KISHOR DEKA Vs. STATE OF ASSAM
|
November 29, 2018 |
|
KISHOR KUMAR DAS S/O LT TUFAN DAS Vs. UNION BANK OF INDIA AND 4 ORS
|
December 11, 2018 |
|
KISHOR SHARMA Vs. INDRAJIT KUMAR MAZUMDAR
|
December 11, 2018 |
|
KISHORE KUMAR BAISHYA Vs. STATE OF ASSAM
|
November 28, 2018 |
|
KISHORI PRASAD SINGH Vs. SANJIB BAISHYA
|
February 15, 2018 |
|
KISHUR KUMAR NATH AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
May 15, 2018 |
|
KOHINOOR PULP AND PAPER PVT. LTD. Vs. STATE OF ASSAM
|
February 13, 2018 |
|
KOJUM TECHI Vs. UNION OF INDIA AND OTHERS
|
June 19, 2018 |
|
KONMAI PHUKAN Vs. STATE OF ASSAM AND 4 ORS
|
December 15, 2018 |
|
KORBAN ALI AHMED AND 8 ORS Vs. STATE OF ASSAM AND 4 ORS REP BY COMM AND SECY
|
June 15, 2018 |
|
KOUSTAV JYOTI KASHYAP Vs. BOARD OF SECONDARY EDUCATION, ASSAM AND 3 ORS
|
May 16, 2018 |
|
KOZO LASUH Vs. STATE OF NAGALAND
|
April 19, 2018 |
|
KRC & SR ASSOCIATES REPRESENTED BY ONE OF ITS PARTNER Vs. AIR PLAZA RETAIL HOLDING PRIVATE LIMITED
|
January 31, 2018 |
|
KRISHNA BALA ROY Vs. UNION OF INDIA AND 5 ORS
|
November 9, 2018 |
|
KRISHNA DAS AND ANOTHER Vs. STATE OF ASSAM
|
March 28, 2018 |
|
KRISHNA DAS D/O KSHITISH CH DAS Vs. STATE OF ASSAM AND 5 ORS
|
November 26, 2018 |
|
KRISHNA DEVI Vs. UNION OF INDIA AND ANR
|
September 21, 2018 |
|
KRISHNA KANTA BARUAH, SON OF LATE DAMODHAR BARUAH Vs. DIGANTA DAS, SON OF NILAMBAR DAS
|
September 20, 2018 |
|
KRISHNA KANTA DAIMARY Vs. UNION OF INDIA AND ORS
|
May 8, 2018 |
|
KRISHNA KANTA NATH SON OF LATE JADURAM NATH Vs. STATE OF ASSAM
|
December 13, 2018 |
|
KRISHNA KUMAR DAS Vs. UNION OF INDIA
|
March 23, 2018 |
|
KRISHNA KUMAR SINGHA AND 3 ORS Vs. STATE OF ASSAM AND 9 ORS
|
February 22, 2018 |
|
KRISTO MOHAN ROY Vs. STATE OF ASSAM
|
November 28, 2018 |
|
KSHITISH RANJAN PAUL AND ANR Vs. DIGENDRA DAS AND 6 ORS
|
July 17, 2018 |
|
KUDDUS ALI Vs. STATE OF ASSAM AND 6 ORS
|
May 30, 2018 |
|
KUKIL KUMAR GOSWAMI Vs. JUNTI KAKOTI AND ANR
|
February 22, 2018 |
|
KULDEEP SARMAH Vs. STATE OF ASSAM AND ANR
|
February 22, 2018 |
|
KULJINDER SINGH Vs. THE STATE OF ASSAM
|
May 15, 2018 |
|
KULSUM BIBI @ KULSON BIBI Vs. UNION OF INDIA
|
January 25, 2018 |
|
KUMARI SUPRIYA BHATTACHARJEE Vs. UNION OF INDIA
|
April 5, 2018 |
|
KUMUD CHANDRA BORAH Vs. STATE OF ASSAM AND 4 ORS
|
April 19, 2018 |
|
KUMUD CHOUDHURY Vs. THE STATE OF ASSAM AND ORS.
|
April 10, 2018 |
|
KUNDANMAL SHARMA AND ORS Vs. ORIENTAL INSURANCE CO LTD
|
December 6, 2018 |
|
KURKURU GARH Vs. STATE OF ASSAM
|
November 12, 2018 |
|
KUSHA RAM KAKATI S/O LT NARAYAN KAKATI Vs. STATE OF ASSAM AND 4 ORS
|
September 15, 2018 |
|
KUSHAL DAS Vs. STATE OF ASSAM
|
January 11, 2018 |
|
KUSUM BEGGUM Vs. STATE OF NAGALAND
|
October 24, 2018 |
|
KUTUB UDDIN Vs. STATE OF ASSAM AND 3 ORS
|
November 26, 2018 |
|
KUWALI SARKAR W/O CHATRA SING RAY Vs. STATE OF ASSAM
|
January 5, 2018 |
|
L LAWMKIMA SON OF KAMHMUNGA Vs. STATE ELECTION COMMISSION
|
July 30, 2018 |
|
L.M. COMMERCIAL HOUSE Vs. CHITTARANJAN PATOWARY
|
October 24, 2018 |
|
LABA DAS AND ANR Vs. UNION OF INDIA AND 4 ORS
|
July 23, 2018 |
|
LABANYA BORA Vs. STATE OF ASSAM AND 4 ORS
|
February 23, 2018 |
|
LABANYA BORUA WIFE OF LOKNATH CHUTIA Vs. STATE OF ASSAM AND ORS
|
July 10, 2018 |
|
LABANYA DEKA @ LAI DEKA Vs. HIMESWAR BARUAH
|
June 12, 2018 |
|
LABANYA HAZARIKA AND OTHERS Vs. MEGHALAYA CARBIDE AND CHEMICALS P. LTD. AND OTHERS
|
August 29, 2018 |
|
LAHPOHIA TEA COMPANY PRIVATE LIMITED AND 2 ORS Vs. UNION OF INDIA AND ANR
|
August 27, 2018 |
|
LAILA KHATOON AND ANR, W/O LATE TAIZUDDIN AHMED Vs. HIRA HUSSAIN AND 2 ORS, S/O LATE SALIMA KHATOON
|
August 20, 2018 |
|
LAKHI NARAYAN SONOWAL AND 7 ORS Vs. SUSMITA SUTRADHAR DAS AND 2 ORS
|
July 11, 2018 |
|
LAKHIMPUR KRISHI UDYOG (P) LTD Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
|
August 9, 2018 |
|
LAKHINDRA GOGOI Vs. THE STATE OF ASSAM
|
October 10, 2018 |
|
LAKHMI BARUAH Vs. SUCHIL KUMAR THAKURIA AND 3 ORS
|
December 4, 2018 |
|
LAKSHI KANTA BHARALI S/O LT KAYA RAM BHARALI Vs. STATE OF ASSAM AND 5 ORS
|
June 7, 2018 |
|
LAKSHMI BHAR W/O SHIV NARAYAN BHAR Vs. SHIV NARAYAN BHAR
|
October 9, 2018 |
|
LALBIAKSANGI Vs. STATE OF MIZORAM
|
February 21, 2018 |
|
LALBIAKTLUANGA Vs. STATE OF MIZORAM
|
June 26, 2018 |
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LALFELA S/O LALPIANHUNA Vs. STATE OF MIZORAM
|
October 24, 2018 |
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LALMUANPUIA CHAWNGTHU Vs. REMCHHUNGA CHAWNGTHU
|
October 12, 2018 |
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LALNUNRINGA S/O LALZAMLOVA Vs. DISTRICT COLLECTOR CUM DEPUTY COMMISSIONER
|
June 5, 2018 |
|
LALRAMMAWII Vs. MIZORAM UNIVERSITY
|
September 17, 2018 |
|
LALRAMMAWII, ASSOCIATE PROFESSOR Vs. MIZORAM UNIVERSITY
|
March 23, 2018 |
|
LALRAMMUANA S/O SH ROKUNGA Vs. STATE OF MIZORAM
|
May 23, 2018 |
|
LALREMPUIA S/O LALHRIATA Vs. DISTRICT COLLECTOR CUM DEPUTY COMMISSIONER
|
February 6, 2018 |
|
LALRINNGHETI Vs. GANESH CHHETRI
|
October 9, 2018 |
|
LALRINPUII Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY TO GOVT OF MIZORAM, AIZAWL
|
June 22, 2018 |
|
LALRUATKIMA RALTE Vs. STATE OF MIZORAM
|
June 13, 2018 |
|
LALRUATPUII HLAWNMUAL Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY TO GOVT OF MIZORAM, AIZAWL
|
July 10, 2018 |
|
LALTANPUII, D/O LALPUITHANGA (L) Vs. V ZALIANA
|
July 27, 2018 |
|
LALTHANGKIMI & 106 ORS Vs. STATE OF MIZORAM & 4 ORS
|
March 1, 2018 |
|
LALTLUANGPUIA S/O LAIBUANGA Vs. UNION OF INDIA
|
July 30, 2018 |
|
LALZAWMLIANA, S/O HMARHMINGLIANA Vs. STATE OF MIZORAM
|
February 14, 2018 |
|
LAMA NGAWANG NORBU Vs. STATE OF ARUNACHAL PRADESH
|
August 27, 2018 |
|
LAMDEMA TSERING Vs. PEMA CHIGE
|
March 5, 2018 |
|
LAXMI NARAYAN SAHU Vs. UNION OF INDIA
|
December 10, 2018 |
|
LAXMI NARAYAN SAHU S/O LT SURYA NARAYAN SAHU Vs. UNION OF INDIA AND 2 ORS
|
October 12, 2018 |
|
LEENA MONI KUMARI Vs. STATE OF ASSAM
|
November 16, 2018 |
|
LEGAL HEIRS BAIJANTI DEVI AGARWAL Vs. BIMALA DEVI GOYAL
|
July 10, 2018 |
|
LEGAL HEIRS BHUBANESWAR DAS BARMAN Vs. HARMOHAN KUMAR
|
February 7, 2018 |
|
LEGAL HEIRS OF LT. FAIZUL HAQUE Vs. MUBOI SHEIKH (MD.)
|
March 9, 2018 |
|
LEGAL HEIRS SMT. LABANYA DEVI Vs. DILIP KUMAR SARMA
|
April 20, 2018 |
|
LEGAL HEIRS SMT. RENUSHREE LAHKAR Vs. PRADIP KUMAR LAHKAR
|
August 29, 2018 |
|
LEGEM TAKALIANG Vs. LT L HALAI
|
October 5, 2018 |
|
LEGEM TAKALIANG Vs. STATE OF ARUNACHAL PRADESH
|
October 5, 2018 |
|
LIAKAT ALI Vs. BINOY SAHA ROY
|
November 26, 2018 |
|
LIANHMINGTHANGI Vs. STATE OF MIZORAM
|
September 20, 2018 |
|
LIANTHANGPUIA Vs. STATE OF MIZORAM
|
July 23, 2018 |
|
LIKHA SONI Vs. STATE OF ARUNACHAL PRADESH
|
August 13, 2018 |
|
LILA DUWARAH @ UMA Vs. STATE OF ASSAM
|
May 18, 2018 |
|
LILA SARMA Vs. STATE OF ASSAM
|
November 28, 2018 |
|
LILABATI DEBYA Vs. UNION OF INDIA
|
December 12, 2018 |
|
LILYPUII CHHANGTE Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY TO GOVT OF MIZORAM, AIZAWL
|
June 28, 2018 |
|
LIMAYANGER AO Vs. STATE OF NAGALAND
|
October 1, 2018 |
|
LIMRAS LOTTERY TRADING & CO PVT LTD Vs. STATE OF MIZORAM REPRESENTED BY SECRETARY
|
October 4, 2018 |
|
LIPAK DAS Vs. DHARITRI KR. DAS
|
December 10, 2018 |
|
LITTLE STAR ENGLISH HIGH SCHOOL AND ANR Vs. STATE OF ASSAM AND 3 ORS
|
December 13, 2018 |
|
LITTON DUTTA Vs. UNION OF INDIA
|
February 9, 2018 |
|
LODHA KUMAR Vs. STATE OF ASSAM
|
August 29, 2018 |
|
LORAKON @ IDUL CHOUDHURY Vs. STATE OF ASSAM
|
May 11, 2018 |
|
LOVELY SINGHA Vs. STATE OF ASSAM AND 9 ORS
|
August 24, 2018 |
|
LUCY VANLALHRUAII Vs. DISTRICT COLLECTOR, AIZAWL AND OTHERS
|
March 16, 2018 |
|
LUKENA CHUTIA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
April 24, 2018 |
|
LUKMAN UDDIN AND ORS Vs. STATE OF ASSAM
|
May 8, 2018 |
|
LULU MEDHI S/O LT JURAM MEDHI Vs. STATE OF ASSAM
|
June 7, 2018 |
|
M K JOKAI AGRI PLANTATIONS P LTD AND ANR Vs. COMMISSIONER CENTRAL EXCISE AND SERVICE TAX, DIBRU
|
February 20, 2018 |
|
M K MASHIUDDIN AHMED Vs. GAZI GIASUDDIN AHMED
|
September 12, 2018 |
|
M L SHARMA AND 2 ORS S/O LATE SURAJ MAL SHARMA Vs. CENTRAL BUREAU OF INVESTIGAN CBI
|
October 4, 2018 |
|
M/S ASSAM PLYWOOD LIMITED Vs. LAND ACQUISITION OFFICER AND ANR
|
March 9, 2018 |
|
M/S CHENTA INC Vs. UNION OF INDIA
|
December 11, 2018 |
|
M/S GREEN VALLEY INDUSTRIY AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
|
December 4, 2018 |
|
M/S INDUSTRIAL TRADE AND Vs. STATE OF ASSAM AND OTHERS
|
April 12, 2018 |
|
M/S MAHIBUR RAHMAN Vs. THE STATE OF ASSAM
|
May 15, 2018 |
|
M/S ORIENTAL INSURANCE CO. LTD. Vs. KASENG RONGFERPRI AND 2 ORS.
|
January 23, 2018 |
|
M/S UNITED INDIA INSURANCE CO. LTD. Vs. MST REHENA BEGUM AND 6 ORS.
|
January 12, 2018 |
|
M/S. HAROOCHARAI TEA ESTATE AND ANR. Vs. M/S. PARAMOUNT TEA MARKETING P. LTD. AND ORS.
|
May 4, 2018 |
|
M/S. HILLS TRADE Vs. UNION OF INDIA AND ANR
|
March 16, 2018 |
|
M/S. KALPATARU AGRO FOREST ENTERPRISES PRIVATE LTD. Vs. THE UNION OF INDIA AND OTHERS
|
April 19, 2018 |
|
M/S. KAMAKHYA BHANDAR Vs. UNION OF INDIA
|
March 21, 2018 |
|
M/S. MARPI WIRE PRODUCTS Vs. THE STATE OF ARUNACHAL PRADESH
|
May 23, 2018 |
|
M/S. NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. LALAWMPUII AND 6 OTHERS
|
March 22, 2018 |
|
M/S. NEW INDIA ASSURANCE CO. LTD. Vs. NARMADA KALITA AND OTHERS
|
January 29, 2018 |
|
M/S. SURE SAFETY SOLUTIONS PRIVATE LIMITED AND OTHERS Vs. THE UNION OF INDIA
|
June 22, 2018 |
|
MAA SARADA AND CO REP BY ITS POWER OF ATTORNEY HOLDER Vs. SAHIDUL HOQUE
|
January 30, 2018 |
|
MADAN SUTRADHAR Vs. STATE OF ASSAM
|
February 23, 2018 |
|
MADHAB CHANDRA KALITA Vs. STATE OF ASSAM AND 3 ORS REPRESENTED BY COMMISSIONER AND SECRETARY TO GOVERNMENT OF ASSAM
|
September 14, 2018 |
|
MADHAB CHANDRA KALITA S/O. LT. SIDDHI RAM KALITA Vs. THE STATE OF ASSAM AND 3 ORS.
|
July 20, 2018 |
|
MAGUNI CHARAN BEHRA Vs. STATE OF ARUNACHAL PRADESH
|
November 14, 2018 |
|
MAHALAXMI ASSOCIATES PVT LTD AND ANR Vs. UNION OF INDIA AND ORS
|
October 12, 2018 |
|
MAHBUB AHMED CHOUDHURY Vs. ABDUL QUADIR CHOUDHURY
|
February 1, 2018 |
|
MAHEN DAS Vs. STATE OF ASSAM
|
May 22, 2018 |
|
MAHESH CHANDRA KAKATI S/O LT BHANU RAM KAKOTI Vs. STATE OF ASSAM AND 6 ORS
|
October 9, 2018 |
|
MAHESH DAS S/O- LT HAREN DAS Vs. STATE OF ASSAM AND 4 ORS
|
January 5, 2018 |
|
MAHESH KR. YADAV Vs. AHMED TEA COMPANY
|
March 14, 2018 |
|
MAHESH MAHATO Vs. RAMA DAS AND ORS.
|
May 31, 2018 |
|
MAHESWAR DEKA Vs. STATE OF ASSAM
|
March 27, 2018 |
|
MAHESWAR LAHON Vs. JYOTI BORUAH AND ORS
|
September 18, 2018 |
|
MAHESWAR MEDHI Vs. STATE OF ASSAM
|
November 12, 2018 |
|
MAHUYA DEY Vs. KANAK CHOUDHURY
|
January 19, 2018 |
|
MAINUL HOQUE Vs. UNION OF INDIA
|
January 12, 2018 |
|
MAINUL HOQUE BARBHUIYA Vs. STATE OF ASSAM
|
July 31, 2018 |
|
MAJAM ALI Vs. STATE OF ASSAM AND 5 ORS
|
December 15, 2018 |
|
MAJHURA ANZAN HAZARIKA Vs. STATE OF ASSAM AND 7 ORS
|
August 16, 2018 |
|
MAJIRON NESSA Vs. UNION OF INDIA
|
November 30, 2018 |
|
MAKANI BAISHYA W/O LT PURNA RAM BAISHYA Vs. REGIONAL MANAGER, NATIONAL INS CO LTD AND ANR
|
June 7, 2018 |
|
MAKIBUL ISLAM S/O MUKSHED ALI Vs. STATE OF ASSAM
|
February 16, 2018 |
|
MALA DAS Vs. STATE OF ASSAM AND 4 ORS
|
September 18, 2018 |
|
MALA SING W/O LT BISHNU SING Vs. UNION OF INDIA NF RLY
|
December 11, 2018 |
|
MALIDA BIBI Vs. UNION OF INDIA
|
February 12, 2018 |
|
MALIRAM HAZARIKA AND 4 ORS Vs. STATE OF ASSAM AND ANR
|
June 4, 2018 |
|
MAMPI BISWAS Vs. RAJIB MITRA
|
February 22, 2018 |
|
MANAGEMENT OF CACHAR PAPER MILL HINDUSTAN PAPER CORPORATION LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, SILCHAR AND ANR INDUSTRIAL TRIBUNAL, SILCHAR, ASSAM
|
April 10, 2018 |
|
MANAGEMENT OF HINDUSTAN PAPER CORPORATION LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, SILCHAR
|
March 8, 2018 |
|
MANAGEMENT OF NAHORTOLI TEA ESTATE Vs. KAMALUDDIN ALI
|
November 9, 2018 |
|
MANAGING COMMITTEE DURGA MANDIR HINDI HIGH SCHOOL Vs. MOTILAL VERMA AND 3 ORS
|
November 27, 2018 |
|
MANAS PRATIM HALO S/O LT H N HALOI Vs. STATE OF ASSAM
|
October 11, 2018 |
|
MANESWAR KALITA Vs. STATE OF ASSAM AND 4 ORS
|
December 10, 2018 |
|
MANGAL ARYA Vs. STATE OF ASSAM
|
October 10, 2018 |
|
MANGAL MARDI Vs. STATE OF ASSAM
|
November 12, 2018 |
|
MANI BEGUM Vs. STATE OF ASSAM AND 9 ORS
|
May 7, 2018 |
|
MANIK ALI Vs. STATE OF ASSAM
|
October 31, 2018 |
|
MANIK CHANDRA KALITA Vs. STATE OF ASSAM
|
January 29, 2018 |
|
MANIK ROY Vs. STATE OF ASSAM
|
June 1, 2018 |
|
MANJIT GOSWAMI Vs. NIPENDRA NATH SARMA
|
November 20, 2018 |
|
MANJU BORAH Vs. STATE OF ASSAM AND 4 ORS REP BY COMMISSIONER AND SECRETARY
|
September 14, 2018 |
|
MANJU KARMAKAR AND OTHERS Vs. HAFIF AND ANOTHER
|
May 11, 2018 |
|
MANKHOWA TEA COMPANY Vs. ASSAM GAS COMPANY LIMITED
|
September 26, 2018 |
|
MANMATH DAS S/O LATE BIKUL DAS Vs. STATE OF ASSAM AND ANR
|
September 4, 2018 |
|
MANOJ DAS Vs. STATE OF ASSAM
|
January 10, 2018 |
|
MANOJ KUMAR HARLALKA Vs. STATE OF ARUNACHAL PRADESH
|
October 31, 2018 |
|
MANOJ KUMAR SAIKIA Vs. STATE OF ASSAM
|
February 20, 2018 |
|
MANOJ MIRDHA (DR.) Vs. SHIVARAM NATH
|
February 1, 2018 |
|
MANOJ TALUKDAR S/O HAREN TALUKDAR Vs. REGIONAL MANAGER NEW INDIA ASSURANCE CO LTD
|
September 6, 2018 |
|
MANOWAR HUSSAIN AND 2 ORS Vs. STATE OF ASSAM AND ORS REP BY COMMISSIONER AND SECY TO GOVT OF ASSAM
|
April 24, 2018 |
|
MANTU MAJHI AND ANR. Vs. THE STATE OF ASSAM AND ANR.
|
April 10, 2018 |
|
MANTU THAKUR Vs. STATE OF ASSAM
|
November 8, 2018 |
|
MANTUSH CHOUDHURY @ MANTU CHOUDHURY Vs. STATE OF ASSAM
|
February 15, 2018 |
|
MANUAL BHANGRA Vs. STATE OF ASSAM
|
November 14, 2018 |
|
MANYIA EKKE Vs. STATE OF ARUNACHAL PRADESH
|
January 23, 2018 |
|
MARAMI MAHANTA Vs. THE BRANCH MANAGER, UNIVERSAL SAMPO GENERAL INSURANCE COMPANY LIMITED.
|
November 16, 2018 |
|
MARGHERITA S S LTD AND 14 ORS Vs. STATE OF ASSAM AND 5 ORS
|
December 4, 2018 |
|
MARGUBUL ISLAM LASKAR Vs. STATE OF ASSAM AND 7 ORS
|
June 12, 2018 |
|
MASI HEMRAM Vs. STATE OF ASSAM
|
November 8, 2018 |
|
MASUMA KHATUN Vs. STATE OF ASSAM AND 5 ORS
|
May 28, 2018 |
|
MAUSOMI MADHAB Vs. STATE OF ASSAM
|
March 21, 2018 |
|
MAYA BASFORE Vs. UNION OF INDIA AND 3 ORS
|
September 20, 2018 |
|
MAYNA BEGAM MOZUMDER Vs. STATE OF ASSAM AND 4 ORS
|
October 8, 2018 |
|
MAZOR ALI Vs. UNION OF INDIA
|
January 31, 2018 |
|
MCLEOD RUSSEL INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND S.T.
|
February 20, 2018 |
|
MD ABDUL JALIL CHOUDHURY Vs. STATE OF ASSAM AND ORS
|
December 6, 2018 |
|
MD ABDUL MALEQUE SON OF LATE ABDUL SATTAR Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD
|
September 15, 2018 |
|
MD ABDUL RAHIM AND ANR Vs. STATE OF ASSAM AND ANR
|
September 4, 2018 |
|
MD ABDULLAH AND 7 ORS Vs. STATE OF ASSAM, AND 46 ORS
|
March 6, 2018 |
|
MD ABDUS SHUKUR Vs. STATE OF ASSAM
|
January 9, 2018 |
|
MD ABED ALI, SON OF MD ASUR ALI Vs. STATE OF ASSAM
|
May 31, 2018 |
|
MD AHEDUL HUSSAIN S/O LT ABDUL SAMAD Vs. STATE OF ASSAM AND 5 ORS
|
February 16, 2018 |
|
MD AINUDDIN MUNSHI Vs. STATE OF ASSAM
|
August 16, 2018 |
|
MD AJIBOR RAHMAN AND ANR Vs. STATE OF ASSAM AND ANR
|
August 9, 2018 |
|
MD AMINUL HAQUE Vs. UNION OF INDIA AND 3 ORS
|
October 11, 2018 |
|
MD AMRUL HAQUE LASKAR Vs. STATE OF ASSAM
|
February 1, 2018 |
|
MD BILAL HUSSAIN Vs. STATE OF ASSAM
|
November 22, 2018 |
|
MD DILWAR HUSSAIN S/O MUMTAZ ALI Vs. STATE OF ASSAM
|
January 9, 2018 |
|
MD ELUMUDDIN ALI @ DILBAR Vs. STATE OF ASASAM
|
January 3, 2018 |
|
MD FAJAL UDDIN Vs. STATE OF ASSAM AND 8 ORS
|
July 23, 2018 |
|
MD FARUK ALI Vs. UNION OF INDIA AND 2 ORS
|
April 20, 2018 |
|
MD FAZNUR ALI Vs. STATE OF ASSAM
|
March 19, 2018 |
|
MD HAZARAT ALI Vs. STATE OF ASSAM
|
February 22, 2018 |
|
MD IBRAHIM ALI Vs. THE STATE OF ASSAM AND ANR.
|
April 5, 2018 |
|
MD IKRAM ALI HAZARIKA Vs. STATE OF ASSAM AND 4 ORS REP BY ITS COMMISSIONER AND SECY
|
February 1, 2018 |
|
MD ILIMUDDIN Vs. STATE OF ASSAM
|
June 5, 2018 |
|
MD IMAMUL HAQUE Vs. STATE OF ASSAM AND 3 ORS REP BY COMMISSIONER
|
May 31, 2018 |
|
MD IMAN UDDIN Vs. STATE OF ASSAM
|
February 9, 2018 |
|
MD IRFAN ALI Vs. UNION OFINDIA
|
March 8, 2018 |
|
MD JALAL UDDIN Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVT OF INDIA
|
August 27, 2018 |
|
MD JASIMUDDIN SARKAR Vs. BERGO BASUMATARY
|
September 13, 2018 |
|
MD JULHAS ALI Vs. REGIONAL MANAGER, NATIONAL INSURANCE CO LTD
|
July 11, 2018 |
|
MD KASIM ALI Vs. MD ROZAN ALI
|
October 4, 2018 |
|
MD LIYAKAT ALI Vs. STATE OF ASSAM
|
November 28, 2018 |
|
MD MAHI UDDIN Vs. STATE OF ASSAM
|
January 9, 2018 |
|
MD MAHIBULLA ALI Vs. STATE OF ASSAM AND 5 ORS REP BY COMMISSIONER AND SECRETARY
|
April 2, 2018 |
|
MD MANIR HUSSAIN Vs. THE STATE OF ASSAM
|
May 15, 2018 |
|
MD MATIN UDDIN LASKAR S/O LT MOMTAZ ALI LASKAR Vs. STATE OF ASSAM AND 4 ORS
|
August 30, 2018 |
|
MD MAZID ALI Vs. STATE OF ASSAM
|
February 21, 2018 |
|
MD MEHMOD AKANDA Vs. STATE OF ASSAM AND 4 ORS
|
May 21, 2018 |
|
MD MOINUDDIN AHMED S/O LATE HAJI SARAFAT ALI Vs. STATE OF ASSAM
|
January 17, 2018 |
|
MD MONIUR ALI AND ORS Vs. MUSTT SAFINA KHATOON AND ORS
|
July 10, 2018 |
|
MD MORTUZ ALI Vs. DIVISIONAL MANAGER, ORIENTAL INSURNACE CO LTD
|
August 3, 2018 |
|
MD MUKUT ALI SON OF LATE HUSSAIN ALI Vs. STATE OF ASSAM
|
November 29, 2018 |
|
MD NAZRUL HOQUE Vs. STATE OF ASSAM
|
December 17, 2018 |
|
MD NUR ISLAM Vs. STATE OF ASSAM AND ANR.
|
March 21, 2018 |
|
MD NURUDDIN Vs. STATE OF ASSAM
|
December 6, 2018 |
|
MD NURUL HAQUE Vs. STATE OF ASSAM
|
May 29, 2018 |
|
MD PIYAR ALI Vs. STATE OF ASSAM AND ANR
|
November 28, 2018 |
|
MD SAFARUDDIN S/O MD HAFIZUDDIN Vs. THE STATE OF ASSAM
|
May 8, 2018 |
|
MD SAHA ALI Vs. STATE OF ASSAM AND 3 ORS
|
December 10, 2018 |
|
MD SAHIDUR RAHMAN Vs. THE STATE OF ASSAM AND ANR.
|
May 11, 2018 |
|
MD SAMETH ALI @ MD SAMED ALI S/O LT TULA DEWAN Vs. STATE OF ASSAM
|
February 19, 2018 |
|
MD SAMSUL ALI Vs. STATE OF ASSAM
|
May 14, 2018 |
|
MD SAMSUL HAQUE Vs. STATE OF ASSAM AND 2 ORS REP BY COMMISSIONER AND SECY TO GOVT OF ASSAM
|
April 19, 2018 |
|
MD SARIFUL ISLAM Vs. STATE OF ASSAM AND ANR
|
December 11, 2018 |
|
MD SIRAJUL HOQUE @ BAPA Vs. STATE OF ASSAM
|
February 27, 2018 |
|
MD SUAG MIAH ALIAS SUAIBUR RAHMAN Vs. STATE OF ASSAM
|
February 1, 2018 |
|
MD. ABDUL ALI AND ANOTHER Vs. THE STATE OF ASSAM AND OTHERS
|
April 9, 2018 |
|
MD. ABDUL JABBAR KHAN Vs. THE STATE OF ASSAM AND 4 OTHERS
|
April 24, 2018 |
|
MD. ABDUL KUDDUS Vs. BANDE ALI (DIED) HIS LEGAL HEIRS KHUDIJA BEGUM @ KHUDIJA KHATOON WIFE AND ORS.
|
January 10, 2018 |
|
MD. ABDUL MALEK Vs. RAFIQUL RAHMAN AND ORS.
|
March 19, 2018 |
|
MD. ABU ZAFAR Vs. STATE OF ASSAM AND ANR.
|
January 24, 2018 |
|
MD. ALI HUSSAIN AND ORS. Vs. THE STATE OF ASSAM
|
January 24, 2018 |
|
MD. AZIZUL ALI Vs. STATE OF ASSAM
|
March 22, 2018 |
|
MD. BABUL ISLAM Vs. THE STATE OF ASSAM AND 4 ORS.
|
May 9, 2018 |
|
MD. BADIYAT ZAMAN AND OTHERS Vs. STATE OF ASSAM
|
February 8, 2018 |
|
MD. BADSHAH HUSSAIN Vs. BUDHIN CHUTIA @ BUDDHINDA CHUTIA
|
March 7, 2018 |
|
MD. FIROZ AHMED Vs. STATE OF ASSAM AND OTHER
|
March 27, 2018 |
|
MD. FIZNUR ALI Vs. STATE OF ASSAM
|
February 2, 2018 |
|
MD. FURKAN ALI Vs. THE STATE OF ASSAM AND ANR.
|
February 20, 2018 |
|
MD. KADAM ALI @ SUJIT Vs. STATE OF ASSAM
|
February 12, 2018 |
|
MD. MAINUL HOQUE AND ORS Vs. STATE OF ASSAM AND ORS.
|
April 12, 2018 |
|
MD. MAINUL ISLAM Vs. STATE OF ASSAM AND 6 OTHERS
|
July 26, 2018 |
|
MD. NOOR AHMED @ MD. NUR AHMED Vs. STATE OF ASSAM
|
December 6, 2018 |
|
MD. NURUL AMIN SHEIK Vs. THE STATE OF ASSAM AND OTHERS
|
March 8, 2018 |
|
MD. NURUL HAUQE Vs. STATE OF ASSAM
|
February 6, 2018 |
|
MD. RABUL HUSSAIN LASKAR, S/O MONIR UDDIN LASKAR Vs. THE STATE OF ASSAM AND ANOTHER
|
January 30, 2018 |
|
MD. RAHIM ALI AND ANR. Vs. UNION OF INDIA AND ORS.
|
March 8, 2018 |
|
MD. SAHJAHAN ALI Vs. MAHENDRA CH. DAS AND ORS.
|
May 15, 2018 |
|
MD. SHABER ALI AND OTHERS Vs. MD. AKKAS ALI AND OTHERS
|
April 11, 2018 |
|
MD. SIRAJ ALI @ CHIRAJ ALI AND 2 ORS. Vs. THE UNION OF INDIA AND 4 ORS.
|
January 31, 2018 |
|
MEGA ELECTRICALS Vs. UNION OF INDIA & ORS
|
July 27, 2018 |
|
MEGA ELECTRICALS Vs. UNION OF INDIA AND ORS.
|
January 11, 2018 |
|
MEGHENDRA KR DEKA S/O LT PRASANNA KR DEKA Vs. DHUPEN DEKA AND ORS S/O LT PRASANNA KUMAR DEKA
|
September 4, 2018 |
|
MEHBOOB HUSSAIN S/O LATE NIJAMUL HUSSAIN Vs. STATE OF ASSAM
|
August 14, 2018 |
|
MEHBUB AHMED LASKAR Vs. STATE OF ASSAM AND 5 ORS
|
September 21, 2018 |
|
MERIZA KHATUN Vs. STATE OF ASSAM
|
June 22, 2018 |
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MIHIR GOSWAMI S/O LT KAILASH Vs. UNION OF INDIA AND 2 ORS
|
May 31, 2018 |
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MILITARY FARM DAIRY CIVILIAN WORKERS UNION Vs. UNION OF INDIA AND 5 ORS
|
September 26, 2018 |
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MINA BORAH Vs. CHITRALEKHA BORA AND ORS
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May 3, 2018 |
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MINA DEVI Vs. STATE OF ASSAM AND ORS
|
July 17, 2018 |
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MINABALA DAS Vs. PARESH CHANDRA DAS
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June 20, 2018 |
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MINARA BEGUM BARBHUIYA Vs. STATE OF ASSAM
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August 21, 2018 |
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MINATI BORA AND ORS Vs. STATE OF ASSAM AND ORS
|
July 17, 2018 |
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MINHAJ UDDIN AND ANR. Vs. THE STATE OF ASSAM
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February 23, 2018 |
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MINTU HASDA AND ANOTHER Vs. THE STATE OF ASSAM AND OTHERS
|
April 6, 2018 |
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MINU SAIKIA AND 11 ORS W/O TAPAN GOGOI FURKATING RLY LOCO COLONY Vs. STATE OF ASSAM AND 4 ORS
|
August 7, 2018 |
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MIRNAL KUMAR SARMA Vs. M/S JAIN AGENCIES AND OTHERS
|
March 26, 2018 |
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MISS DELOWARA KHATUN D/O LATE ABDUL MAZID Vs. MD SADAR ALI AND OTHERS
|
January 8, 2018 |
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MISS RABIA KHATUN Vs. STATE OF ASSAM AND 5 ORS
|
March 15, 2018 |
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MIZANUR RAHMAN Vs. STATE OF ASSAM AND 5 ORS
|
June 4, 2018 |
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MIZANUR RAHMAN Vs. UNION OF INDIA AND 4 ORS REP BY SECRETARY, MINISTRY OF HOME AFFAIRS
|
September 26, 2018 |
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MIZORAM HOME GUARDS SERVICE ASSN Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY
|
January 22, 2018 |
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MIZORAM STATE LEGAL SERVICES AUTHORITY (MSLSA) Vs. STATE OF MIZORAM
|
July 9, 2018 |
|
MOHAN BORA @ GUNI Vs. STATE OF ASSAM
|
August 28, 2018 |
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MOHAN RABIDAS Vs. STATE OF ASSAM
|
August 6, 2018 |
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MOJAFOR ALI @ MUZAFAR ALI Vs. UNION OF INDIA
|
November 30, 2018 |
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MOKBUL HUSSAIN AND 8 ORS Vs. STATE OF ASSAM REPRESENTED BY PP
|
August 16, 2018 |
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MOKSHADA SHARMA KATAKI Vs. ASSAM GRAMIN VIKASH BANK AND 5 ORS
|
October 1, 2018 |
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MOLOY BORA Vs. STATE OF ASSAM AND 6 ORS
|
May 25, 2018 |
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MOMINUR ALI S/O MD SAHAD ALI Vs. STATE OF ASSAM AND ANR
|
June 7, 2018 |
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MONGRA LAKRA Vs. STATE OF ASSAM
|
October 3, 2018 |
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MONIMOY BAISHYA S/O SONESWAR BAISHYA Vs. STATE OF ASSAM AND 3 ORS
|
September 14, 2018 |
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MONJULA DAS Vs. STATE OF ASSAM
|
February 28, 2018 |
|
MONOJ RAM PHOOKAN AND ANOTHER Vs. ON THE DEATH OF ASHIMA DEVI @ GOSWAMI
|
February 26, 2018 |
|
MORIOM BIBI Vs. DIVISIONAL MANAGER AND 7 ORS
|
September 20, 2018 |
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MORIOM KHATUN AND ANR Vs. NATIONAL INSURANCE CO LTD AND ANR
|
October 3, 2018 |
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MOTOR STAND FOREIGN LIQUOR AND ANR Vs. UNION OF INDIA AND 2 ORS
|
September 7, 2018 |
|
MOUSUMI KALITA Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
|
September 27, 2018 |
|
MOZAHARUL ISLAM TALUKDAR Vs. STATE LEVEL COMMITTEE AND 5 ORS
|
September 5, 2018 |
|
MOZIBUR RAHMAN Vs. STATE OF ASSAM AND 3 ORS
|
December 7, 2018 |
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MR. SIAMPHUNGA Vs. STATE OF MIZORAM AND 5 OTHERS
|
August 29, 2018 |
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MRIDUL BAISHYA Vs. UNION OF INDIA AND OTHERS
|
July 23, 2018 |
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MRIDUL BARUAH Vs. RAMAWATER AGARWALLA
|
January 29, 2018 |
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MRIDUL DAS AND ANR Vs. STATE OF ASSAM AND 4 ORS
|
July 23, 2018 |
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MRIDUL PATHAK AND ORS Vs. STATE OF ASSAM AND ORS
|
January 2, 2018 |
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MRIDUL SARMA Vs. GITUMONI BHATTACHARJEE
|
May 22, 2018 |
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MRIDUSMITA PATHAK Vs. STATE OF ASSAM
|
December 19, 2018 |
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MRINAL KANTI ROY Vs. SUNIL NATH
|
April 3, 2018 |
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MRS. MINA MEDHI AND OTHERS Vs. CHOLA MANDALAM AND OTHERS
|
March 21, 2018 |
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MRS. MUNNI KHATUN AND 2 ORS. Vs. MD. JAHAR ALI AND ANR.
|
May 14, 2018 |
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MRS. SWAPNA KALITA Vs. ASSAM GRAMIN VIKASH BANK AND OTHERS
|
August 6, 2018 |
|
MRS. ZABEEN AHMED LIBRARIAN, DR. S.K. BHUYAN LIBRARY, COTTON COLLEGE Vs. THE STATE OF ASSAM
|
March 27, 2018 |
|
MS. BINA KUMARI MISHRA AND ANOTHER Vs. MRS. PROMILA MISHRA W/O LT. DHRUBA DEO MISHRA
|
March 23, 2018 |
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MS. H. LALMALSAWMI, AMICUS CURIAE Vs. STATE OF MIZORAM
|
July 12, 2018 |
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MS. NASIBA SULTANA HUSSAIN AND ANR. Vs. ATUL PATHAK
|
May 29, 2018 |
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MST HASINA KHATUN Vs. SAMSUL HAQUE AND OTHERS
|
August 28, 2018 |
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MUJIBUR RAHMAN AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
January 5, 2018 |
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MUKADDESH ALI Vs. STATE OF ASSAM
|
June 4, 2018 |
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MUKBUL HUSSAIN Vs. UNION OF INDIA
|
December 7, 2018 |
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MUKHDEO GIRI Vs. PRADIP PEGU AND ORS
|
April 3, 2018 |
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MUKUL KR SHARMA S/O LT DUMAHEE RAM DEVA SARMA Vs. STATE OF ASSAM AND ANR
|
September 13, 2018 |
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MUKUL SUT Vs. STATE OF ASSAM AND ORS.
|
February 5, 2018 |
|
MUKUT DOLOI Vs. STATE OF ASSAM AND ORS.
|
January 24, 2018 |
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MUKUT PHUKAN PROPRIETOR Vs. UNITED BANK OF INDIA AND 2 ORS
|
December 4, 2018 |
|
MUNIN DUTTA S/O LT MANI DUTTA Vs. STATE OF ASSAM AND 2 ORS
|
September 4, 2018 |
|
MUSA S/O. LT. ABUL HASAN, RESIDENT OF VILLAGE Vs. STATE OF ASSAM
|
February 5, 2018 |
|
MUSLIMA KHATUN D/O MD MOJID ALI Vs. ORIENTAL INSURANCE COMPANY LTD
|
July 13, 2018 |
|
MUSSTT JAN NESSA @ MUSSTT JONO NESSA Vs. UNION OF INDIA AND 3 ORS REP BY SECRETARY TO GOVT OF INDIA
|
October 11, 2018 |
|
MUSSTT JARIDA KHATUN Vs. THE UNION OF INDIA AND 5 ORS.
|
February 28, 2018 |
|
MUSSTT REHANA BEGUM Vs. STATE OF ASSAM
|
April 4, 2018 |
|
MUSSTT SOKINA KHATUN Vs. RELIANCE GENERAL INSURANCE CO LTD AND ANR
|
May 23, 2018 |
|
MUSSTT SURJYADHAN BIBI @ SURJYABHAN BIBI Vs. UNION OF INDIA AND 6 ORS
|
September 10, 2018 |
|
MUSSTT. RABIYA KHATUN Vs. THE UNION OF INDIA AND 3 ORS.
|
February 9, 2018 |
|
MUSSTT. REHANA BEGUM Vs. STATE OF ASSAM AND OTHER
|
April 4, 2018 |
|
MUSSTT. SAHEDA BEGUM Vs. GOPAL SHAH
|
November 13, 2018 |
|
MUST BALIJAN BEWA Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD AND ANR
|
July 16, 2018 |
|
MUST DEWLY BEGUM @ GULBAHAR BEGUM Vs. STATE OF ASSAM
|
November 8, 2018 |
|
MUSTAFA AHMED BARBHUIYA Vs. STATE OF ASSAM REP BY PP
|
October 11, 2018 |
|
MUSTAFA HUSSAIN Vs. STATE OF ASSAM
|
May 16, 2018 |
|
MUSTAFA KAMAL Vs. STATE OF ASSAM AND 5 ORS
|
May 30, 2018 |
|
MUSTT FIROJA KHATUN W/O MD SAHED ALI AND ORS Vs. MUSTT RAJIA BEGUM 10 ORS W/O MD ALI HUSSAIN
|
January 19, 2018 |
|
MUSTT HALIMA KHATUN Vs. UNION OF INDIA
|
July 25, 2018 |
|
MUSTT RUPJAN BEGUM Vs. MD AZIZUR RAHMAN SAIKIA AND 5 ORS
|
May 7, 2018 |
|
MUSTT. TAHIRUN NESSA CHOUDHURY AND ANOTHER Vs. SMTI. PROVA BANIK WIFE AND OTHERS
|
January 29, 2018 |
|
N CHAKHAI Vs. STATE OF MIZORAM & 2 OTHERS
|
May 8, 2018 |
|
N MOLINA SINGHA Vs. STATE LEVEL COMMITTEE AND 4 ORS
|
November 26, 2018 |
|
N.E. TRADE AND TRANSPORT AND ANR. Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
April 3, 2018 |
|
NABA KALITA Vs. MINAKSHI DEKA
|
May 17, 2018 |
|
NABA KUMAR NATH Vs. STATE OF ASSAM AND 4 ORS
|
August 8, 2018 |
|
NABAB KHAN Vs. UNION OF INDIA
|
February 1, 2018 |
|
NABAJYOTI DAS Vs. STATE OF ASSAM AND 6 ORS
|
December 4, 2018 |
|
NABAM EKA Vs. CENTRAL BUREAU OF INVESTIGATION (E)
|
October 31, 2018 |
|
NAGAON DISTRICT HIGHER SECONDARY PRINCIPALS COUNCIL AND 34 OTHERS Vs. THE UNION OF INDIA AND 4 OTHERS
|
February 13, 2018 |
|
NAGAON JILA BUS PARIBAHAN SANTHA AND 2 ORS Vs. STATE OF ASSAM AND ANR
|
September 27, 2018 |
|
NAGEN DAS Vs. JISHU BHATTACHARJEE AND 2 ORS.
|
May 14, 2018 |
|
NAGINA DEVI JAIN NAHAR Vs. UNION OF INDIA
|
March 13, 2018 |
|
NAJEERUL HAQUE Vs. STATE OF ASSAM
|
September 10, 2018 |
|
NAJRUL ISLAM Vs. STATE OF ARUNACHAL PRADESH
|
July 20, 2018 |
|
NALINI GOGOI WIFE OF JIBA KANTA GOGOI Vs. SIDHANT SAHEWALLA AND 2 ORS
|
August 20, 2018 |
|
NAMITA BARMAN AND ANR Vs. SUBHASH CHANDRA DAS AND ANR
|
June 15, 2018 |
|
NAND LAL DEVNATH @ NANDALAL DEV NATH Vs. UNION OF INDIA AND 6 ORS REP BY HE SECRETARY TO MIN OF HOME AFFAIRS
|
November 13, 2018 |
|
NANDA NATH DUTTA Vs. STATE OF ASSAM AND 6 ORS
|
April 25, 2018 |
|
NANDESWAR DAS AND ANR Vs. STATE OF ASSAM REP BY PP, ASSAM
|
August 16, 2018 |
|
NANDITA ACHARJEE Vs. AMITABH DEY AND ORS.
|
January 25, 2018 |
|
NANI GOPAL PAL Vs. KANTI RANJAN PAL AND OTHERS
|
February 15, 2018 |
|
NARAYAN DEBNATH Vs. RAJIA BEGUM LASKAR AND OTHERS
|
July 30, 2018 |
|
NARAYAN PRASAD SHARMA Vs. STATE OF ASSAM
|
January 11, 2018 |
|
NARENDRA KUMAR NATH AND ANR Vs. STATE OF ASSAM AND ANR
|
July 18, 2018 |
|
NARJIMA BEGUM Vs. STATE OF ASSAM
|
May 3, 2018 |
|
NASIR UDDIN Vs. UNION OF INDIA
|
April 5, 2018 |
|
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. SANJIB SAIKIA AND ORS S/O LATE GENESH SAIKIA
|
January 4, 2018 |
|
NATIONAL INSURANCE CO . LTD. Vs. MD. JOBED ALI @ MD RAJAB ALI
|
June 21, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. BASANTA SARMA AND ANR
|
January 3, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. DIPALI TALUKDAR AND 3 ORS
|
June 4, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. MD TAYEB ALI @ TALIB ALI
|
July 10, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. MOSES LALRUATDIKA
|
December 4, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. BIJAYA MODI AND 3 ORS
|
December 6, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. PUSPA LACHIT AND 7 ORS
|
June 18, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. RINA BARUAH AND 4 ORS
|
June 18, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. SAMARPAN BHUYAN
|
June 18, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. ABDUL SALAM SARKAR AND 2 ORS
|
July 16, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. MARINA BEGUM, WIFE OF LATE SARIFUR RAHMAN
|
July 11, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. BHADRESWAR DAS AND 5 ORS
|
July 9, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. DIPTI SARMAH AND ORS
|
August 28, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. DHANADA TALUKDAR
|
August 1, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. NIRADA DEVI AND ANR
|
July 24, 2018 |
|
NATIONAL INSURANCE CO. LTD Vs. HABIBUR RAHMAN
|
January 25, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. SHYAM RAI MAHANTA
|
November 16, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. MANDIRA BORPATRA GOHAIN AND 5 ORS.
|
May 14, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. MD. BASIR AHMED AND ORS.
|
March 19, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. SMTI BIJU DAS AND 4 ORS.
|
March 16, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. MAIJUDDINAHMED AND ORS.
|
April 9, 2018 |
|
NATIONAL INSURANCE CO. LTD. Vs. MUST. HASINA BEGUM AND ORS.
|
December 1, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. UNION OF INDIA
|
January 17, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MANGLU BARMAN
|
January 18, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SHRI KHAGEN CHANDRA DAS & OTHERS
|
October 23, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KHAGEN CHANDRA DAS
|
October 23, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED, MIDDLETON STREET, CALCUTTA Vs. UMA KANTI KONWAR
|
August 8, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. UTTAM DEKA AND 2 ORS
|
June 13, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. HARISH CH ROY
|
July 16, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BIJAYA BHUYAN AND 4 ORS
|
October 31, 2018 |
|
NATIONAL INSURANCE COMPANY LTD REPRESENTED BY CHIEF REGIONAL MANAGER Vs. ASIMA GOGOI
|
September 6, 2018 |
|
NATIONAL INVESTIGATION AGENCY Vs. KEKHRIESATUO TEP AND ANR.
|
May 8, 2018 |
|
NATIONAL TRAINING POWER INSTITUTE GUWAHATI Vs. DEPUTY DIRECTOR AND 2 ORS
|
March 20, 2018 |
|
NAVENDRA KUMAR AND ANR S/O RAM MOHAN LAL Vs. CENTRAL BUREAU OF INVESTIGATION CBI
|
October 4, 2018 |
|
NAYEB ALI Vs. STATE OF ASSAM AND 6 ORS
|
May 30, 2018 |
|
NAZIA SULTANA Vs. STATE OF ASSAM
|
November 15, 2018 |
|
NAZIFUR ROHMAN Vs. THE STATE OF ASSAM AND 4 ORS.
|
July 19, 2018 |
|
NAZRUL HAQUE CHOUDHURY Vs. STATE OF ASSAM AND 3 ORS REP BY L R AND SECY
|
May 31, 2018 |
|
NAZRUL ISLAM Vs. THE STATE OF ASSAM
|
March 28, 2018 |
|
NBCC (INDIA) LTD Vs. STATE OF ASSAM AND 3 ORS
|
December 3, 2018 |
|
NEELAV CHALIHA S/O DEBOJIT CHALIHA Vs. DITUL DAS AND 2 ORS S/O BIREN DAS
|
September 18, 2018 |
|
NEPURJAN BIBI CHOUDHURY Vs. MUSABBIR ALI CHOUDHURY AND OTHERS
|
July 18, 2018 |
|
NETRA MOHAN SAIKIA Vs. INDIAN OIL CORPORATION LTD.
|
June 6, 2018 |
|
NEW INDIA ASS CO LTD Vs. ANWARA BEGUM
|
August 21, 2018 |
|
NEW INDIA ASS CO LTD Vs. KALAWATI DEVI AND 8 ORS
|
September 17, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. MASHA ALI AND ANR
|
September 25, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. RADHIKA TALUKDAR
|
July 12, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHAHER ALI AND ORS
|
January 17, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. MOTIUR RAHMAN AND ORS
|
February 1, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. PRADIP BORO
|
November 1, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. ANIL SARKAR AND 3 ORS
|
June 4, 2018 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUBODH DHAR AND 3 ORS
|
June 6, 2018 |
|
NEW INDIA ASSURANCE CO LTD , MAHATMA GANDHI ROAD, MUMBAI Vs. SUMITRA RANI DEY AND ANR
|
August 2, 2018 |
|
NEW INDIA ASSURANCE CO LTD MAHATMA GANDHI ROAD, MUMBAI Vs. SANJIB DEBNATH AND ANR
|
August 2, 2018 |
|
NEW INDIA ASSURANCE CO. LTD Vs. BIBEK BARHOI AND ORS.
|
August 29, 2018 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MD. JOYNAL UDDIN @ JAINUL UDDIN BORBHUIYA AND 2 ORS
|
March 20, 2018 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. KINKAR DAS
|
February 21, 2018 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. GOPAL SHILL
|
November 6, 2018 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. ABDUL ALI
|
May 28, 2018 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. ZASANGI & ANR.
|
August 27, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SH S R MAJUMDER, S/O T A MAJUMDAR
|
July 27, 2018 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ZODINGLIANI
|
August 7, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. URASI PAYENG AND ANR
|
June 13, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. NRIPEN CHANDRA DEKA
|
February 8, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. HOMEN CH. ROY AND ORS.
|
January 31, 2018 |
|
NEW INDIA INSURANCE CO. LTD. Vs. SRI KANESWAR BARUA AND ORS
|
March 20, 2018 |
|
NGILYANG TACHANG Vs. STATE OF ARUNACHAL PRADESH
|
December 10, 2018 |
|
NGILYANG TACHANG Vs. STATE OF ARUNACHAL PRADESH
|
October 4, 2018 |
|
NIBEDITA BARUA Vs. NUMALIGARH REFINERY LTD.
|
April 9, 2018 |
|
NIBEDITA BARUAH Vs. SURENDRA NATH TAMULI
|
June 7, 2018 |
|
NIBEDITA ROY Vs. UNION OF INDIA
|
March 29, 2018 |
|
NIC COMPANY LTD Vs. B DAWNGLIANA & 2 OTHERS
|
November 27, 2018 |
|
NIKHIL CHANDRA DAS Vs. ANJALI DAS
|
October 11, 2018 |
|
NIKUDIN TIRU Vs. THE STATE OF ASSAM AND ANOTHER
|
July 20, 2018 |
|
NILIMA BEGUM W/O LT SAMSUL HAQUE Vs. STATE OF ASSAM AND ORS
|
February 1, 2018 |
|
NILIMA DAS Vs. STATE OF ASSAM
|
January 2, 2018 |
|
NILOTPAL DAS AND 8 ORS Vs. STATE OF ASSAM AND ORS
|
July 17, 2018 |
|
NIMAI SAHA @ SRI NIMAI CH SAHA AND 3 ORS Vs. MD ATOWAR RAHMAN AND 2 ORS
|
June 13, 2018 |
|
NIPAN DAS Vs. MALATI CHETRI CHOUDHURY
|
November 27, 2018 |
|
NIR BAHADUR CHETRI Vs. UNION OF INDIA AND 2 ORS
|
April 23, 2018 |
|
NIRAKAR MALLICK Vs. UNION OF INDIA AND 4 ORS
|
November 14, 2018 |
|
NIRANJAN KUMAR JHA Vs. STATE OF ARUNACHAL PRADESHPARLIAMENTARY SECRETARY (PLANNING)
|
September 25, 2018 |
|
NIRANJAN KUMAR JHA Vs. STATE OF ARUNACHAL PRADESH
|
September 21, 2018 |
|
NIRANTA KUMAR BAISHYA Vs. STATE OF ASSAM AND 5 ORS
|
October 5, 2018 |
|
NIRESWAR KALITA Vs. STATE OF ASSAM
|
February 15, 2018 |
|
NIRMAL KUMAR JAIN S/O DHARAM CHAND JAIN Vs. ORIENTAL INSURANCE CO LTD
|
November 14, 2018 |
|
NIRMALI BHATTACHARJEE Vs. STATE OF ASSAM REPRESENTED BY COMMISSIONER
|
June 1, 2018 |
|
NIROD KUMAR DEKA Vs. ORIENTAL BANK OF COMMERCE AND 3 ORS
|
December 14, 2018 |
|
NIRU DUTTA Vs. STATE OF ASSAM AND 5 ORS
|
November 12, 2018 |
|
NIRUPOMA NATH D/O LT SUBIR CHANDRA NATH Vs. STATE OF ASSAM AND 2 ORS
|
February 26, 2018 |
|
NISHI GAS AGENCY Vs. STATE OF ASSAM AND 4 ORS
|
September 17, 2018 |
|
NITAI MANDAL Vs. STATE OF ASSAM
|
July 31, 2018 |
|
NITAI MUDOK S/O LATE GOPAL MUDOK Vs. SUREN SAIKIA @ SURENDRA SAIKIA AND 4 ORS
|
July 11, 2018 |
|
NITIKONA BANARJEE Vs. RAM PRASAD BANERJEE
|
November 1, 2018 |
|
NITUL CHANDRA DAS Vs. STATE OF ASSAM AND 5 ORS
|
May 11, 2018 |
|
NITYANANDA BORAH S/O LT BHABAKANTA BORAH Vs. STATE OF ASSAM AND 3 ORS
|
September 18, 2018 |
|
NITYANANDA ROY S/O BANCHA ROY Vs. STATE OF ASSAM
|
March 13, 2018 |
|
NIZAMUDDIN AHMED Vs. AKRAM HUSSAIN
|
February 2, 2018 |
|
NO 11 PART-V KALONG NADI ANCHALIK MEEN SAMABAI SAMITY LTD AND ANR Vs. STATE OF ASSAM AND 4 ORS
|
August 29, 2018 |
|
NOGHILE WANTH Vs. STATE OF NAGALAND
|
October 31, 2018 |
|
NOOLKANTH SALT SUPPLY CO Vs. UNION OF INDIA AND OTHERS
|
March 22, 2018 |
|
NOOR ALI Vs. STATE OF ASSAM
|
January 23, 2018 |
|
NORTH EAST EQUIPMENT SOLUTIONS PVT LTD Vs. STATE OF MIZORAM & 5 ORS
|
March 1, 2018 |
|
NORTH EAST FRONTIER RAILWAY Vs. ON THE DEATH OF UMA RAM KUMAR HIS LEGAL HEIRS NAMELY SMTI. MINU KUMAR WIFE AND ORS.
|
May 29, 2018 |
|
NORTH EAST FRONTIER RAILWAY Vs. GAYATRI BALA KALITA AND ANR.
|
May 29, 2018 |
|
NORTH EAST FRONTIER RAILWAY Vs. RADHIKA KUMAR AND ORS.
|
May 29, 2018 |
|
NORTH EAST FRONTIER RAILWAY Vs. LEGAL HEIRS OF LATE MANU RAM KUMAR AND OTHERS
|
May 29, 2018 |
|
NORTH EAST FRONTIER RAILWAY Vs. HARENDRA NATH KUMAR
|
May 29, 2018 |
|
NORTH EAST REGION FINSERVICES LIMITED AND ANR Vs. STATE OF MIZORAM AND ORS
|
July 24, 2018 |
|
NORTHERN FRONT RAILWAY Vs. LALMALSAWMI
|
September 28, 2018 |
|
NORTHERN FRONT RAILWAY Vs. LALMALSAWMI
|
September 29, 2018 |
|
NOWSHAD ALI AND 29 ORS S/O LT SHOHAR ALI Vs. STATE OF ASSAM AND ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
|
January 17, 2018 |
|
NRIPEN DAS S/O LT BIPIN DAS Vs. UNION OF INDIA AND ORS
|
February 13, 2018 |
|
NRIPEN DEKA Vs. STATE OF ASSAM
|
May 17, 2018 |
|
NRIPEN RABHA AND 6 OR Vs. STATE OF ASSAM AND ANR
|
November 28, 2018 |
|
NRIPENDRA DEKA Vs. LABANYA DEKA
|
July 17, 2018 |
|
NRIPENDRA NARAYAN CHOUDHURY Vs. STATE OF ASSAM AND 3 ORS REP BY COMMISSIONER AND SECY TO GOVT OF ASSAM
|
August 21, 2018 |
|
NUMAL BHARALI Vs. STATE OF ASSAM
|
January 31, 2018 |
|
NUR AHMED AND 2 ORS Vs. STATE OF ASSAM REP BY P P ASSAM
|
August 16, 2018 |
|
NUR AHMED AND ANR. Vs. ON THE DEATH OF RAM LAKSHMAN GOALA
|
March 15, 2018 |
|
NUR ISLAM Vs. STATE OF ASSAM
|
November 15, 2018 |
|
NUR ZAMAL SK Vs. ABDUL GOFFAR AND ANR
|
September 15, 2018 |
|
NUREJA BIBI @ BEGUM Vs. UNION OF INDIA & ORS.
|
September 25, 2018 |
|
NURUL HUDA CHOUDHURY Vs. STATE OF ASSAM
|
March 28, 2018 |
|
NURUL ISLAM Vs. UNION OF INDIA AND 6 ORS
|
November 16, 2018 |
|
NURUZZAMAN SK AND ORS Vs. MONOWARA BEWA
|
November 1, 2018 |
|
NURZAMAN KHANDAKAR AND 3 ORS Vs. STATE OF ASSAM
|
July 31, 2018 |
|
NYAMBA SHONGMU Vs. STATE OF ARUNACHAL PRADESH
|
October 10, 2018 |
|
OIL AND NATURAL GAS CORPORATION LIMITED AND 2 ORS Vs. ASSAM PETROLEUM LIMITED AND ANR
|
March 6, 2018 |
|
OIL INDIA LIMITED Vs. BHARGAV DUTTA
|
November 26, 2018 |
|
OM PRAKASH Vs. UNION OF INDIA
|
January 18, 2018 |
|
OM PRAKASH SHARMA Vs. THE UNION OF INDIA
|
June 11, 2018 |
|
OM PRAKASH SINGH Vs. C B I CENTRAL BUREA OF INVESTIGATION AND ORS
|
June 22, 2018 |
|
ON DEATH OF AJIT BANDHU BHATTACHARJEE HIS LEGAL HEIRS ABHIJIT BHATTACHARJEE Vs. ON DEATH OF NIMAI CHANDRA BHATTACHARJEE HIS LEGAL HEIRS
|
August 16, 2018 |
|
ON DEATH OF BRAHMADEV PRASAD BIN HIS LEGAL HEIRS BACCHU PRASAD BIN Vs. NARENDRA NATH ROY
|
January 18, 2018 |
|
ON DEATH OF HEMENDRA NATH SARMA Vs. DILIP KUMAR SARMA AND 4 ORS
|
April 20, 2018 |
|
ON DEATH OF IBRAHIM ALI BARBHUIYA HIS LEGAL HEIRS Vs. MUSSTT RUSTANA BEGUM AND 12 ORS
|
June 5, 2018 |
|
ON DEATH OF KALYAN KANTI PURKAYASTHA HIS LEGAL HEIRS BHABANI PURKAYASTHA WIFE AND ORS Vs. KUSUM KANTI PURKAYASTHA AND ORS
|
September 17, 2018 |
|
ON DEATH OF MONIKANTA CHERU HIS LEGAL HEIRS DHANBAI CHERU Vs. LAL SINGH GOALA
|
January 23, 2018 |
|
ON DEATH OF MONORANJAN DEB HIS SOLE LEGAL HEIRS IS MADAN MOHAN DEB Vs. ON DEATH OF PRASANNA KR DAS HIS LEGAL HEIRS BINOD KR DAS AND ORS
|
September 7, 2018 |
|
ON DEATH OF NURUL HAQUE CHOUDURY Vs. ON DEATH OF PREMANANDA NAMASUDRA HIS LEGAL HEIRS RINA RANI NAMASUDRA AND ORS,
|
June 14, 2018 |
|
ON THE DEATH OF ABDUL AHAD HIS LEGAL HEIRS ARE Vs. ON THE DEATH OF NUR MAHAMMAD HIS LEGAL HEIRS NUR MAHAN NESSA AND OTHERS
|
April 5, 2018 |
|
ON THE DEATH OF APPELLANT Vs. PRADIP KR. LAHKAR AND OTHER
|
August 29, 2018 |
|
ON THE DEATH OF BRAHMA THAKUR Vs. M/S. V.R. BROTHERS AND OTHERS
|
August 28, 2018 |
|
ON THE DEATH OF JAIBENDU JYOTI PATGIRI HIS LEGAL HEIRS SMTI BINA PATGIRI WIFE AND ANOTHER Vs. ATINDRA KUMAR CHOUDHURY AND OTHER
|
March 23, 2018 |
|
ORANGE TOURS AND TRAVELS Vs. STATE OF ARUNACHAL PRADESH
|
March 8, 2018 |
|
OREINTAL INSURANCE CO LTD Vs. MD HABIBUR RAHMAN
|
August 9, 2018 |
|
ORIENTAL INSRUANCE CO. LTD. Vs. BIMAL PATHAR
|
November 13, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. MD TAIBUR RAHMAN AND ANR
|
July 12, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. MOIN UDDIN LASKAR
|
June 1, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. DEWCHARAN PRASAD
|
January 10, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. TORU SAIKIA AND ORS
|
April 27, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. RWIMWNTHI BASUMATARY
|
October 5, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. ABAS ALI AND ORS
|
February 13, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. RAM SINGH RONGFER AND 2 ORS
|
July 13, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. PHANIDHAR DAS AND ANR
|
November 29, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. SAHIZUDDIN @ SAHAZUDDIN AHMED AND 2 ORS
|
December 13, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. KAJOR RONGPI AND ORS
|
August 6, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. NANI GOPAL KALITA AND 2 ORS
|
August 8, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. MALATI GHOSH
|
August 28, 2018 |
|
ORIENTAL INSURANCE CO LTD BY ITS REGIONAL MANGER Vs. DULAL CH DAS AND ANR
|
January 2, 2018 |
|
ORIENTAL INSURANCE CO LTS Vs. MUNINDRA BHARALI
|
February 20, 2018 |
|
ORIENTAL INSURANCE CO. LTD. Vs. PRANADHAN DAS AND ANR.
|
February 7, 2018 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MUSTT. RENUJA BEGUM MAZUMDER@ RENUJA BEGUM LASKAR AND ORS.
|
March 14, 2018 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MD. NOBI HUSSAIN AND ANR.
|
April 4, 2018 |
|
ORIENTAL INSURANCE CO. LTD. Vs. ALOK SAIKIA
|
April 26, 2018 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SOLA MARAK AND OTHERS
|
June 4, 2018 |
|
ORIENTAL INSURANCE CO.LTD Vs. RABIUL ISLAM
|
August 29, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RUBY SARMA
|
January 17, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MUSLIMA KHATUN
|
July 13, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. KANCHI MISSONG AND 3 ORS
|
July 9, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. DINANATH BAGAT
|
January 29, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. JAYMOTI RAY AND ANR
|
October 11, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SMTI DIPALI DAS AND 4 ORS.
|
March 15, 2018 |
|
OZONE AYURVEDICS Vs. UNION OF INDIA AND 5 ORS
|
October 1, 2018 |
|
P C LALHMACHHUANA Vs. P C ZOTHIAMTHANGA
|
April 13, 2018 |
|
PADMA KANTA SAIKIA AND OTHERS Vs. THE STATE OF ASSAM
|
March 28, 2018 |
|
PADMA NATH TALUKDAR Vs. M/S JUMA HARDWARE AND ORS
|
July 13, 2018 |
|
PADMAWATI BORA Vs. STATE OF ASSAM AND 4 ORS
|
June 13, 2018 |
|
PADMAWATI BORO Vs. UNION OF INDIA
|
December 11, 2018 |
|
PADMESWER SARMA Vs. STATE OF ASSAM AND 2 ORS
|
May 3, 2018 |
|
PALLAB CHAKRABORTY S/O. LT. PARTHA PRATIM CHAKRABORTY Vs. THE STATE OF ASSAM
|
January 24, 2018 |
|
PALLAVI SHARMA Vs. STATE OF ASSAM REP BY PP
|
October 11, 2018 |
|
PAN PARAG INDIA LTD. FORMERLY KOTHARI PRODUCTS LTD. Vs. THE UNION OF INDIA AND OTHERS
|
March 8, 2018 |
|
PANKAJ BAID S/O UMED SINGH BAID Vs. BAWA MASALA COMPANY
|
August 17, 2018 |
|
PANKAJ DAS Vs. STATE OF ASSAM AND ANR
|
July 16, 2018 |
|
PANKAJ JYOTI BORAH Vs. STATE OF ASSAM AND ANOTHER
|
February 12, 2018 |
|
PARAMESWAR BASUMATARY Vs. STATE OF ASSAM AND 5 ORS
|
September 21, 2018 |
|
PARAMITA ACHARJEE Vs. STATE OF ASSAM AND 3 ORS
|
June 15, 2018 |
|
PARESH CHANDRA DAS Vs. GYANSTHAL PVT LTD AND 2 ORS
|
April 10, 2018 |
|
PARIMAL CHANDA S/O LATE PABITRA CHANDA Vs. SOBITA CHANDA
|
July 24, 2018 |
|
PARIMAL CHANDRA MONDAL AND 4 ORS Vs. STATE OF ASSAM AND 3 ORS
|
June 13, 2018 |
|
PARIMAL KEJRIWAL & ANR. Vs. LEGAL HEIRS NILIMA PAUL & ORS.
|
September 3, 2018 |
|
PARISTO CHAKMA Vs. STATE OF MIZORAM
|
July 27, 2018 |
|
PARSHU RAM AGARWALLA Vs. STATE OF ASSAM AND ANR.
|
January 25, 2018 |
|
PARTHA SARATHI CHAKRABORTY Vs. GOPAL N
|
January 12, 2018 |
|
PARTHA SARATHI CHAKRABORTY AND ORS Vs. GOPAL NANDA GOSWAMI AND ANR
|
July 17, 2018 |
|
PARUL BALA DEBNATH @ PARULABALA DEBANATH @ PARUL PANDIT Vs. UNION OF INDIA AND 3 ORS
|
September 7, 2018 |
|
PATIT BARMAN Vs. ASSAM FISHERIES DEVELOPMENT
|
August 10, 2018 |
|
PAUKULEU Vs. STATE OF NAGALAND
|
November 5, 2018 |
|
PAUL K LALTHAKIMA Vs. DISTRICT COLLECTOR, AIZAWL AND OTHERS
|
March 16, 2018 |
|
PAWAN KR. AGARWAL Vs. ISHWAR PRASAD JALAN
|
June 1, 2018 |
|
PDP STEELS LTD. Vs. UNION OF INDIA
|
May 22, 2018 |
|
PHASSANG CHAYUM Vs. SECRETARY, DEPARTMENT OF AGRICULTURE
|
July 25, 2018 |
|
PHASSANG CHAYUM (KIPA) Vs. SECRETARY
|
May 2, 2018 |
|
PHURPA THINGLEY Vs. STATE OF ARUNACHAL PRADESH
|
October 31, 2018 |
|
PIJULATA KALITA Vs. STATE OF ASSAM AND 6 ORS
|
November 15, 2018 |
|
PIJUSH KANTI BAGCHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 4, 2018 |
|
PINAK KANTI ROY S/O Vs. THE STATE OF ASSAM
|
January 29, 2018 |
|
PINKU ROY Vs. RANJIT DEBNATH
|
January 4, 2018 |
|
PINKY CHANDA @ PINKY ROY CHOWDHURY Vs. STATE OF ASSAM AND 5 ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
|
July 11, 2018 |
|
PLABAN DAS Vs. STATE OF ASSAM
|
June 21, 2018 |
|
PLETHICO PHARMACEUTICALS LTD Vs. ZENITH DRUGS AND ALLIED AGENCIES PVT. LTD.
|
February 27, 2018 |
|
PODUGU RAMESH @ P RAMESH S/O LT P DANAIYA PERMANEN Vs. COAL INDIA LTD AND 5 ORS
|
February 19, 2018 |
|
POPULAR TIE UP PVT LTD AND ANR Vs. STATE OF ASSAM AND 4 ORS
|
May 4, 2018 |
|
PORESH RANJAN DAS Vs. STATE OF ASSAM AND ANR TO BE REP BY PUBLIC PROSECUTOR
|
May 7, 2018 |
|
PRABHAT CH BORA AND 12 ORS Vs. STATE OF ASSAM AND 4 ORS
|
December 4, 2018 |
|
PRABHAT CHANDRA KALITA Vs. STATE OF ASSAM
|
December 3, 2018 |
|
PRABHAT CHOUDHURY Vs. GAURI SANKAR DUTTA AND ORS.
|
August 30, 2018 |
|
PRABHAT KUMAR NATH Vs. STATE OF ASSAM AND 5 ORS REPRESENTED BY COMMISSIONER AND SECRETARY
|
August 27, 2018 |
|
PRABIN BORDOLOI Vs. UNION OF INDIA AND 5 ORS
|
August 13, 2018 |
|
PRABIN SAIKIA Vs. SULAKHYANA SAIKIA BHARALI
|
August 21, 2018 |
|
PRABIR MOHAN DASTIDAR Vs. SADIN PRINTERS AND 3 ORS
|
August 24, 2018 |
|
PRADIP KR SAVJIBHAI CHOLAVIA @ P S CHOLAVIA Vs. C B I
|
February 22, 2018 |
|
PRADIP KUMAR BORA S/O LT TILAKESWAR BORA Vs. ASSAM AGRICULTURAL UNIVERSITY AND 4 ORS
|
September 18, 2018 |
|
PRADIP KUMAR DAS Vs. STATE OF ASSAM AND 5 ORS
|
November 15, 2018 |
|
PRADIP RAJKHOWA AND 2 OS Vs. STATE OF ASSAM AND ANR
|
July 16, 2018 |
|
PRADIP TIBREWALA Vs. RITESH KUMAR TIBREWALA
|
May 24, 2018 |
|
PRADIP TIBREWALA Vs. RITESH KUMAR TIBREWALA AND 9 OTHERS
|
January 8, 2018 |
|
PRAFULLA BORAH AND ANR Vs. STATE OF ASSAM
|
April 19, 2018 |
|
PRAFULLA KACHOUA Vs. PARVATI KACHOUA AND ANR
|
May 9, 2018 |
|
PRAFULLA KARMAKAR Vs. STATE OF ASSAM
|
November 26, 2018 |
|
PRAFULLA KUMAR DAS Vs. UNITED BANK OF INDIA AND ORS
|
April 20, 2018 |
|
PRAFULLA KUMAR MAHANTA Vs. STATE OF ASSAM
|
September 3, 2018 |
|
PRAFULLA NATH SARMA Vs. STATE OF ASSAM, REPRESENTED BY CHIEF SECRETARY TO GOVT OF ASSAM
|
April 19, 2018 |
|
PRAG BOSIMI SYNTHETICS LIMITED Vs. COMMISSIONER OF CUSTOMS, GUWAHATI
|
November 20, 2018 |
|
PRAKASH DAS S/O LT RAJAMOHAN DAS Vs. STATE OF ASSAM AND 5 ORS
|
July 24, 2018 |
|
PRAKASH INDANE AGENCY Vs. INDIAN OIL CORPORATION LTD.
|
February 13, 2018 |
|
PRAMOD BARUAH AND ANR Vs. STATE OF ASSAM
|
November 29, 2018 |
|
PRAMOD KUMAR SHARMA Vs. KAJORI DEB
|
February 16, 2018 |
|
PRANAB DAS AND ANR Vs. ASSAM PUBLIC SERVICE COMMISSION AND ORS
|
October 3, 2018 |
|
PRANAB KAUSHIK S/O ATUL CHANDRA SARMA Vs. ASSAM AGRICULTURAL UNIVERSITY AND 4 ORS
|
August 16, 2018 |
|
PRANAB KUMAR DAS @ PRANAB DAS Vs. STATE LEVEL COMMITTEE AND 5 ORS REPRESENTED BY ITS CHAIRMAN
|
May 2, 2018 |
|
PRANAB KUMAR MOHANTY Vs. STATE THROUGH THE LABOUR ENFORCEMENT OFFICER (CENTRAL) GOVERNMENT OF INDIA
|
August 29, 2018 |
|
PRANESWAR BASUMATARY Vs. ASOMIYA PRATIDIN AND 4 ORS
|
September 3, 2018 |
|
PRANJAL BORAH Vs. STATE OF ASSAM
|
July 27, 2018 |
|
PRANJAL PANGGING S/O PURNESWAR PANGGING Vs. STATE OF ASSAM AND 4 ORS REP BY ITS COMM AND SECY
|
April 11, 2018 |
|
PRANJAL SAIKIA Vs. STATE OF ASSAM, REPRESENTED BY COMMISSIONER & SECRETARY
|
September 7, 2018 |
|
PRASANNA JYOTI BORTHAKUR AND ANR Vs. STATE OF ASSAM AND 2 ORS
|
February 20, 2018 |
|
PRASANNA KUMAR TALUKDAR Vs. STATE OF ASSAM AND 5 ORS
|
December 10, 2018 |
|
PRASANTH K.B. Vs. UNION OF INDIA
|
April 5, 2018 |
|
PRATAP CH. PATHAK Vs. STATE OF ASSAM
|
February 28, 2018 |
|
PRATIK AGARWAL Vs. STATE OF ASSAM
|
June 15, 2018 |
|
PRATIMA BORAH Vs. BISWAJIT BORAH @ BISHNU
|
April 12, 2018 |
|
PRAVANGSHU CHOUDHURY S/O LT PANDIT CHANDRA CHOUDHU Vs. STATE OF ASSAM AND 4 ORS
|
June 7, 2018 |
|
PREMIER ROLLER FLOUR MILLS AND ORS Vs. ICICI BANK LTD AND ORS
|
July 24, 2018 |
|
PRISTINE HINDUSTAN INFRAPROJECTS PVT. LTD. Vs. NORTH EAST FRONTIER RAILWAY
|
December 14, 2018 |
|
PRIYA ORANG LOUIS Vs. STATE OF ARUNACHAL PRADESH
|
May 29, 2018 |
|
PRIYANKA DAS (BORA) Vs. DIGANTA BORA
|
January 25, 2018 |
|
PROBHAT CHANDRA PAUL Vs. THE UNION OF INDIA AND 4 OTHERS
|
April 6, 2018 |
|
PRODIP CHOUDHURY Vs. STATE OF ASSAM AND 4 ORS REP BY COMMISSIONER AND SECY EDUCATION ELE DEPTT
|
April 26, 2018 |
|
PRODUCERS COUNCIL AND ORS. Vs. CHAIRMAN, PRASAR BHARATI BOARD AND ORS.
|
March 26, 2018 |
|
PROMILA HAZARIKA Vs. UNITED INSURANCE COMPANY LTD AND ANR
|
November 8, 2018 |
|
PROMOD ADHIKARI AND 3 ORS Vs. STATE OF ASSAM AND ANR
|
July 27, 2018 |
|
PROMOD KUMARJALAN Vs. THE STATE OF ASSAM
|
May 10, 2018 |
|
PROVA BANIK Vs. MUBEJAN BIBI MAZUMDAR
|
January 29, 2018 |
|
PROVA DEVI AND ORS Vs. RAM KRISHNA SINGH
|
April 11, 2018 |
|
PUB MANGALDAI Vs. STATE OF ASSAM AND 4 ORS
|
December 12, 2018 |
|
PUB MANGALDAI ANCHALIK PANCHAYAT Vs. STATE OF ASSAM
|
May 29, 2018 |
|
PUL PUL MANUFACTURE Vs. STATE OF ASSAM AND 4 ORS
|
May 29, 2018 |
|
PUNDEV SHARMA, S/O LATE SHIV RATTAN SHARMA Vs. SALIGRAM GUPTA AND ORS
|
February 19, 2018 |
|
PUNYA CHUTIA W/O LATE PADMA KANTA CHUTIA VILL- MARANG Vs. STATE OF ASSAM
|
January 11, 2018 |
|
PURABI DEKA BOSE Vs. GAUHATI UNIVERSITY AND 5 ORS
|
November 27, 2018 |
|
PURBANCHAL ENTERPRISE PVT LTD Vs. UNION OF INDIA AND 5 ORS
|
October 1, 2018 |
|
PURNA CH SARANIA Vs. STATE OF ASSAM
|
November 26, 2018 |
|
PURNA KANTA BARUAH Vs. STATE OF ASSAM
|
July 20, 2018 |
|
PURNANANDA DAS S/O SOBHAI DAS Vs. SMTI REKHAMONI KAKOTI D/O LATE BIPIN KAKOTI
|
June 5, 2018 |
|
PURNIMA BRAHMA Vs. STATE OF ASSAM AND 10 ORS
|
December 6, 2018 |
|
PURNIMA DEVI AND 7 ORS Vs. STATE OF ASSAM AND 7 ORS REPRESENTED BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM,
|
July 11, 2018 |
|
PUSPA RANI PAUL AND ORS Vs. ON DEATH OF SISURANJAN MAZUMDAR HIS LEGAL HEIR- BI
|
June 7, 2018 |
|
PUTALI SINGH Vs. JOY MADHAB BARUAH
|
January 24, 2018 |
|
PUTUL DAS Vs. STATE OF ASSAM AND OTHERS
|
April 19, 2018 |
|
PUTUL KACHARI AND 2 ORS Vs. STATE OF ASSAM AND 2 ORS
|
July 25, 2018 |
|
R K COALS AND ANR Vs. UNION OF INDIA AND ORS
|
October 12, 2018 |
|
R LALDUHAWMA Vs. STATE OF MIZORAM & 4 ORS
|
April 13, 2018 |
|
R N T PLANTATIONS LIMITED Vs. UNION OF INDIA AND ORS
|
May 10, 2018 |
|
RABEN MANDAL Vs. STATE OF ASSAM
|
May 24, 2018 |
|
RABIA BEGUM Vs. STATE OF ASSAM AND 4 ORS
|
October 3, 2018 |
|
RADHA CHARAN MAHANTA AND ANR Vs. NILKAMAL DAS AND ANR S/O LAT HAMESWAR DAS
|
August 13, 2018 |
|
RADHABALLAV KHITISH CH SAHA AND ANR Vs. UNION OF INDIA AND ORS
|
April 26, 2018 |
|
RADHAKANTA GOALA AND ANR Vs. KAHIRUL ISLAM HAZARI AND ORS
|
May 3, 2018 |
|
RAFIK ALI Vs. ISHAQUE AHMED KHAN AND 4 ORS.
|
May 7, 2018 |
|
RAFIQUL ISLAM S/O LT TAIJUDDIN @ TAIJUDDIN AHMED Vs. UNION OF INDIA AND 3 ORS
|
September 13, 2018 |
|
RAGHA MURA AND ORS. Vs. STATE OF ASSAM
|
April 4, 2018 |
|
RAGHU RAJPUT Vs. STATE OF ASSAM
|
May 24, 2018 |
|
RAHAM ALI S/O LT ABDUS SALAM VILL Vs. STATE OF ASSAM
|
November 20, 2018 |
|
RAHENDRA NATH BRAHMA Vs. STATE OF ASSAM AND 5 ORS
|
December 7, 2018 |
|
RAHIM BADSHA MONDAL AND 2 ORS Vs. FATEMA KHATUN AND ANR
|
June 18, 2018 |
|
RAHMAT ULLAH Vs. MD. SAYED ALI AND ORS.
|
August 30, 2018 |
|
RAHUL HI RISE LTD Vs. STATE OF ASSAM
|
October 1, 2018 |
|
RAHUL KUMAR Vs. UNION OF INDIA AND 4 ORS
|
December 4, 2018 |
|
RAHUL KUMAR Vs. UNION OF INDIA AND 4 ORS
|
November 29, 2018 |
|
RAIHANUL MERAJ Vs. STATE OF ASSAM
|
June 11, 2018 |
|
RAITANI ENGINEERING WORKS PVT LTD Vs. UNION OF INDIA
|
May 17, 2018 |
|
RAJ KUMAR DAS Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 4, 2018 |
|
RAJ KUMAR MODI AND 3 ORS Vs. BAJRANGLAL MODI
|
February 22, 2018 |
|
RAJ KUMAR REDDY Vs. STATE OF ARUNACHAL PRADESH
|
October 31, 2018 |
|
RAJA CHAMUAH S/O SRI ROHINI CHAMUAH VILL Vs. STATE OF ASSAM AND OTHERS
|
March 21, 2018 |
|
RAJAB ALI Vs. UNION OF INDIA
|
December 18, 2018 |
|
RAJANI CHANGMAI Vs. STATE OF ASSAM
|
January 9, 2018 |
|
RAJANI KANTA HAZARIKA Vs. STATE OF ASSAM AND OTHERS
|
March 14, 2018 |
|
RAJEN GANJU Vs. STATE OF ASSAM
|
November 13, 2018 |
|
RAJEN KARMAKAR Vs. STATE OF ASSAM
|
June 12, 2018 |
|
RAJENDRA KUMAR DEY S/O MANMOHAN DEY Vs. STATE OF ASSAM
|
September 15, 2018 |
|
RAJESH KOL AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
January 23, 2018 |
|
RAJESH KR AGARWALLA Vs. ROHIMA BIBI AND ORS
|
July 19, 2018 |
|
RAJESH MAHALI @ DALOHATIA Vs. STATE OF ASSAM
|
August 9, 2018 |
|
RAJIB BARUAH Vs. STATE OF ASSAM AND 5 ORS
|
May 10, 2018 |
|
RAJIB BURA GOHAIN S/O LT MINA KANTA BURAGOHAIN Vs. GAUHATI HIGH COURT AND 3 ORS
|
November 20, 2018 |
|
RAJIB SONOWAL Vs. STATE OF ASSAM AND 4 ORS
|
April 26, 2018 |
|
RAJKUMAR BELDAR AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
April 12, 2018 |
|
RAJKUMAR RANJIT SINGH Vs. C B I
|
June 22, 2018 |
|
RAJSHREE TEA AND INDUSTRIES PVT. LTD. Vs. ASSAM POWER DISTRIBUTION CO. LTD.
|
September 10, 2018 |
|
RAJU KUJUR Vs. STATE OF ASSAM
|
July 23, 2018 |
|
RAJU NUNIA @ LAIKA Vs. THE STATE OF ASSAM AND ANOTHER
|
July 20, 2018 |
|
RAJU SAHU Vs. STATE OF ASSAM
|
November 14, 2018 |
|
RAJU SINGHA Vs. STATE OF ASSAM AND 4 ORS
|
September 21, 2018 |
|
RAKHI NATH Vs. THE STATE OF ASSAM AND 5 ORS
|
August 30, 2018 |
|
RAKIBUL ISLAM @ MOKKAR ALI Vs. STATE OF ASSAM AND ANR REPRESENTED BY PUBLIC PROSECUTOR
|
August 21, 2018 |
|
RAM BHUYAN Vs. STATE OF ASSAM
|
October 11, 2018 |
|
RAM PRASAD BANERJEE Vs. NITIKONA CHOUDHURY
|
October 24, 2018 |
|
RAM PRASHAD AND ANR Vs. CENTRAL BUREAU OF INVESTIGATION CBI
|
October 4, 2018 |
|
RAM RAO SINGH Vs. UPON THE DEATH OF THE SOLE
|
November 16, 2018 |
|
RAMA KANTA NATH Vs. STATE OF ASSAM AND ORS.
|
March 15, 2018 |
|
RAMA MUKHERJEE Vs. MITRA MUKHERJEE
|
October 5, 2018 |
|
RAMA MUKHERJEE BHOWMIK Vs. STATE OF ASSAM AND 4 ORS
|
September 26, 2018 |
|
RAMANI CHUTIA @ BORAH Vs. SARUSEWALI
BORAHWIFE AND ORS
|
March 9, 2018 |
|
RAMANI CHUTIA @ BORAH Vs. LEGAL HEIRS OF PADMA BORA AND ORS.
|
March 9, 2018 |
|
RAMANI KANTA SARMA Vs. UNION OF INDIA
|
January 16, 2018 |
|
RAMASHREE MAHATO S/O RAM CHANDRA MAHATO Vs. STATE OF MIZORAM
|
November 27, 2018 |
|
RAMENDRA YADAV Vs. STATE OF ASSAM AND 3 ORS REP BY COMMISSIONER AND SECRETARY
|
August 10, 2018 |
|
RAMENGMAWII Vs. STATE OF MIZORAM
|
February 23, 2018 |
|
RAMESH CH PAHADI S/O LOBURAM PAHADI Vs. BHARATI PAYENG PAHADI W/O RAMEN CH PAHADI
|
February 20, 2018 |
|
RAMESWAR RABHA Vs. STATE OF ASSAM
|
February 20, 2018 |
|
RAMFANGZAUVA Vs. STATE OF MIZORAM
|
June 6, 2018 |
|
RANADHIR ADHIKARY Vs. STATE OF ASSAM
|
March 19, 2018 |
|
RANBIR ROY S/O LATE ROMONI MOHAN ROY Vs. NIPOPRIYA DAS S/O NIKHIL RANJAN DAS
|
August 20, 2018 |
|
RANJAN KR. GOGOI Vs. THE SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 24, 2018 |
|
RANJAN KUMAR BHATTACHARJEE Vs. SITENDRA CHANDRA ROY AND 6 OTHERS
|
January 29, 2018 |
|
RANJAN RAY Vs. STATE OF ASSAM
|
June 25, 2018 |
|
RANJIT DAS Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
September 3, 2018 |
|
RANJIT HAZARIKA AND ANR Vs. STATE OF ASSAM
|
July 31, 2018 |
|
RANJIT HAZARIKA S/O LATE NAGEN HAZARIKA Vs. STATE OF ASSAM AND ANR
|
January 8, 2018 |
|
RANJIT KUMAR DAS Vs. MALATI DAS
|
July 19, 2018 |
|
RANJIT ROY Vs. PURNENDU ROY
|
January 10, 2018 |
|
RANJIT TANTI Vs. STATE OF ASSAM
|
June 1, 2018 |
|
RANJITA NATH Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
|
September 18, 2018 |
|
RANJU AGARWAL Vs. STATE OF ASSAM AND 10 ORS
|
May 22, 2018 |
|
RANTU TALUKDAR Vs. STATE OF ASSAM
|
February 1, 2018 |
|
RASNA DUTTA Vs. STATE OF ASSAM AND 4 ORS
|
May 22, 2018 |
|
RASNA KHATUN Vs. UNION OF INDIA
|
June 19, 2018 |
|
RATAN TERANG Vs. STATE OF ASSAM
|
July 13, 2018 |
|
RATNA DUTTA @ RATNA ROY Vs. THE STATE OF ASSAM AND 6 ORS.
|
March 14, 2018 |
|
RATUL DAS Vs. STATE OF ASSAM AND 6 ORS
|
August 27, 2018 |
|
RATUL SAIKIA S/O NAREN SAIKIA Vs. STATE OF ASSAM AND 4 ORS
|
December 13, 2018 |
|
REDAUL HUSSAIN KHAN Vs. STATE OF ASSAM
|
July 16, 2018 |
|
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION LTD. Vs. INDIAN OIL CORPORATION (A.O.D.)
|
March 23, 2018 |
|
REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. SRI RANJIT DAS AND ANOTHER
|
December 8, 2018 |
|
REHENA BEGUM Vs. UNITED INDIA INSURANCE CO LTD
|
January 12, 2018 |
|
REJIA SULTANA W/O SAHNANULLAH Vs. MD NASIF KHAN AND 8 ORS
|
December 21, 2018 |
|
REKHA DAS CHANDA W/O KANCHAN CHANDA Vs. REBA DEY BASUMATARY W/O DEBAL BASUMATARY
|
January 5, 2018 |
|
REKHA RANI RAY Vs. STATE OF ASSAM AND 2 ORS
|
September 27, 2018 |
|
REKIB AHMED @ REKUBUDDIN AHMED Vs. RAFIQUE AWAL
|
February 7, 2018 |
|
REZIA BIBI @ REZIA BEGUM Vs. UNION OF INDIA AND 6 ORS
|
September 7, 2018 |
|
RHINO WIRE AND ALLIED INDUSTRIES Vs. COMMISSIONER CENTRAL EXCISE AND SERVICE TAX
|
June 19, 2018 |
|
RIAZUDDIN AHMED Vs. SIDDIQUE ALI
|
December 15, 2018 |
|
RIKHAM CHAND BABULAL Vs. KUNJALAL SUREKA
|
March 8, 2018 |
|
RIMA DEKA AND 2 ORS Vs. ORIENTAL INSURANCE CO LTD AND 2 ORS
|
June 18, 2018 |
|
RINA BORA Vs. SANGEETA CHOWDHURY AND ANR
|
December 4, 2018 |
|
RINA KALITA AND ANR Vs. UCO BANK MALIGAON BRANCH AND ANR
|
September 20, 2018 |
|
RINA KALITA W/O LATE PRAFULLA KALITA Vs. STATE OF ASSAM
|
February 2, 2018 |
|
RINA NEOG BORDOLOI Vs. THE STATE OF ASSAM AND ORS.
|
March 12, 2018 |
|
RINA PAUL Vs. NANDITA ACHARJEE
|
April 19, 2018 |
|
RINKUMONI DAS Vs. STATE OF ASSAM
|
July 20, 2018 |
|
RIPUNJOY KUMAR DAS Vs. BANDANA HAZARIKA
|
February 26, 2018 |
|
RITU PABAN BAISHYA Vs. STATE OF ASSAM AND ANR
|
May 9, 2018 |
|
RIVER VALLEY TEA COMPANY PRIVATE LIMITED Vs. ASSAM GAS COMPANY LIMITED
|
September 26, 2018 |
|
ROKEYA BEWA AND ORS. Vs. RANU DAS AND ORS.
|
January 29, 2018 |
|
ROLALI W/O LALPIANGLIANA (L) Vs. STATE OF MIZORAM
|
April 13, 2018 |
|
ROMALSAWMI Vs. L ZALAWTA
|
June 20, 2018 |
|
ROMILA KHATUN Vs. UNION OF INDIA
|
June 28, 2018 |
|
ROMILA KHATUN Vs. UNION OF INDIA
|
June 8, 2018 |
|
ROMIZUL HOQUE KAZI Vs. STATE LEVEL COMMITTEE FOR SELECTION AND APPOINTMENT ON COMPASSIONATE GROUND
|
May 11, 2018 |
|
ROSENDRA CHANDRA DAS Vs. SHYMAL KANTI DAS & ANR.
|
September 27, 2018 |
|
ROSHAN AGARWALLA Vs. STATE OF ASSAM
|
July 25, 2018 |
|
ROTLUANGI CHAWNGTHU Vs. STATE OF MIZORAM
|
November 27, 2018 |
|
RUBHA CHAPO Vs. STATE OF ARUNACHAL PRADESH
|
January 11, 2018 |
|
RUBINA SULTANA Vs. STATE OF ASSAM
|
February 21, 2018 |
|
RUBU OPO & ANR. Vs. STATE OF ARUNACHAL PRADESH & ORS.
|
June 1, 2018 |
|
RUBUL BARUAH Vs. RUPTRISHNA DUTTA
|
May 17, 2018 |
|
RUBUL BISWAKARMA Vs. STATE OF ARUNACHAL PRADESH
|
February 7, 2018 |
|
RUBUL GOGOI Vs. STATE OF ASSAM
|
January 29, 2018 |
|
RUBUL SK.@ BHUGAL SK. Vs. STATE OF ASSAM
|
March 16, 2018 |
|
RUKIA BEGUM Vs. UNION OF INDIA
|
May 29, 2018 |
|
RUKMINIGAON Vs. STATE OF ASSAM
|
November 29, 2018 |
|
RUKOVEIN PHUBA Vs. STATE OF ASSAM
|
September 15, 2018 |
|
RUMI RABHA Vs. STATE OF ASSAM
|
December 7, 2018 |
|
RUP SINGH BHUMIZ Vs. STATE OF ASSAM
|
November 27, 2018 |
|
RUPA GOGOI AND 5 ORS W/O LATE NRIPENDRA NATH GOGOI Vs. MD ABDUL AZIZ S/O LATE MD ASHAN
|
December 19, 2018 |
|
RUPA MONI GOGOI DAS W/O LATE LABON CH DAS Vs. STATE OF ASSAM AND 4 ORS
|
August 17, 2018 |
|
RUPAK BORAH Vs. STATE OF ASSAM
|
May 3, 2018 |
|
RUPAK CHOUDHURY Vs. JAIMATI DEKA
|
January 10, 2018 |
|
RUPAK SHARMA Vs. M/S. M.G. ENTERPRISES AND ANOTHER
|
January 23, 2018 |
|
RUPAN GOPE Vs. COAL INDIA LTD.
|
December 14, 2018 |
|
RUSHENA BEGUM Vs. REGIONAL MANAGER AND 8 ORS
|
August 20, 2018 |
|
RUSHNA BEGUM CHOUDHURY Vs. STATE ELECTION COMM AND 10 ORS
|
May 28, 2018 |
|
S KIHOLA Vs. STATE OF NAGALAND
|
May 10, 2018 |
|
S KUMAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION CBI
|
October 4, 2018 |
|
S M ISPAT LTD Vs. ECONOVA CONSULTANCY AND SERVICES P LTD AND 2 ORS
|
August 17, 2018 |
|
S ZOTHANSANGA Vs. STATE OF MIZORAM REPRESENTED
|
October 12, 2018 |
|
S. KIHOLA Vs. STATE OF NAGALAND AND ORS.
|
May 14, 2018 |
|
S. LIANBUANGI Vs. LALMUANKIMI AND ORS.
|
February 23, 2018 |
|
SABIN DEKA Vs. THE STATE OF ASSAM AND OTHER
|
April 9, 2018 |
|
SABIR HUSSAIN BARBHUIYA Vs. STATE OF ASSAM
|
February 27, 2018 |
|
SABITA RANI SINGHA Vs. UNION OF INDIA AND 6 ORS
|
December 17, 2018 |
|
SABUL HUSSAIN LASKAR Vs. STATE OF ASSAM
|
August 6, 2018 |
|
SABUR UDDIN Vs. UNION OF INDIA AND OTHERS
|
July 30, 2018 |
|
SABYA SACHI DUTTA Vs. STATE OF ASSAM AND 2 ORS
|
June 18, 2018 |
|
SACHIN DAS Vs. STATE OF ASSAM
|
October 10, 2018 |
|
SACHINDRA DAS S/O LT SUKUMAR DAS Vs. ANIRUDRA DAS AND ORS
|
August 13, 2018 |
|
SACHINDRA NATH DAS Vs. STATE OF ASSAM
|
June 7, 2018 |
|
SADDAM HUSSAIN Vs. STATE OF ASSAM
|
December 18, 2018 |
|
SADHANA MANDAL Vs. RIYAJUL AND 3 ORS
|
June 15, 2018 |
|
SAFIQUL ISLAM Vs. STATE OF ASSAM AND ORS.
|
January 29, 2018 |
|
SAFIQURRAHMAN LASKAR AND ORS Vs. MD SAFIUDDIN LASKAR AND ORS
|
August 14, 2018 |
|
SAFIYA KHATUN Vs. UNION OF INDIA
|
November 16, 2018 |
|
SAGAR MURA Vs. STATE OF ASSAM
|
November 15, 2018 |
|
SAHARA BEGUM Vs. UNION OF INDIA AND 3 ORS.
|
January 23, 2018 |
|
SAHED KHAN Vs. MAISANA BEGUM
|
June 7, 2018 |
|
SAHNAZ BEGUM Vs. EASTERN INFRACTECH
|
January 30, 2018 |
|
SAJEDA KHATUN Vs. UNION OF INDIA
|
May 22, 2018 |
|
SAJJADUR RAHMAN MAJAR BHUIYA Vs. ROFIZUL HAQUE CHOUDHURY
|
December 10, 2018 |
|
SAKILA KOUCHAR CHOUDHURY Vs. STATE OF ASSAM AND OTHERS
|
March 23, 2018 |
|
SALEM LALTHANPARI Vs. LALHMAHRUAIZELA
|
September 14, 2018 |
|
SALETUL BEWA Vs. RANU DAS
|
May 9, 2018 |
|
SALIL DEBNATH Vs. ASSAM SRI GURU SINGH SABHA
|
February 6, 2018 |
|
SAMAD ALI Vs. STATE OF ASSAM AND
|
December 11, 2018 |
|
SAMAR JYOTI PHUKAN AND 5 ORS S/O DILEN PHUKAN Vs. STATE OF ASSAM AND 3 ORS
|
August 7, 2018 |
|
SAMARU BHUYAN, S/O LATE CHAT BHUYAN Vs. STATE OF ASSAM
|
May 31, 2018 |
|
SAMINDRA NATH KALITA Vs. STATE OF ASSAM
|
July 27, 2018 |
|
SAMIR CHANDRA KAR Vs. UNION OF INDIA
|
November 20, 2018 |
|
SAMMY LALMAWIA S/O L THUAMLIANA Vs. LALHMINGMAWII
|
January 24, 2018 |
|
SAMSUDDIN AHMED (MD.) AND ORS. Vs. ASSAM BOARD OF REVENUE AND ORS.
|
April 9, 2018 |
|
SAMSUL HOQUE Vs. UNION OF INDIA
|
August 21, 2018 |
|
SAMSUL HOQUE Vs. MD ABDUL HASIM AND ANR
|
June 5, 2018 |
|
SANDEEP AGARWALLA Vs. STATE OF ASSAM AND ANR
|
November 29, 2018 |
|
SANGHA TAGIK Vs. STATE OF ARUNACHAL PRADESH
|
July 19, 2018 |
|
SANGHAMITRA BARBORA AND 5 ORS D/O- JATIN BARBORA Vs. STATE OF ASSAM AND 5 ORS
|
July 24, 2018 |
|
SANGHAMITRA BHARALI Vs. STATE OF ASSAM
|
February 28, 2018 |
|
SANGHI TEXTILE LTD Vs. RAMA WATER AND CO
|
May 11, 2018 |
|
SANJAY DAS Vs. STATE OF ASSAM
|
March 23, 2018 |
|
SANJAY KUMAR JAIN Vs. THIR NARAYAN SINGH
|
November 30, 2018 |
|
SANJAY LAKHIDHAR BHUMIJ Vs. ASSAM STATE ELECTRICITY BOARD AND OTHERS
|
March 29, 2018 |
|
SANJIB KUMAR MAHANTA @ SANJIB MAHANTA Vs. STATE OF ASSAM AND 4 ORS
|
September 3, 2018 |
|
SANJIT DEB Vs. STATE OF ASSAM
|
May 22, 2018 |
|
SANJITA ROY Vs. STATE OF ASSAM AND 4ORS
|
December 4, 2018 |
|
SANJOY TUTI Vs. STATE OF ASSAM
|
October 11, 2018 |
|
SANKAR PATHAK Vs. STATE OF ASSAM AND 4 ORS
|
December 15, 2018 |
|
SANKUDEV BARUAH Vs. STATE OF ASSAM
|
February 8, 2018 |
|
SANTOSH DEVI SHARMA Vs. REJIBUL HAQUE
|
January 12, 2018 |
|
SANTOSH KUMAR AGARWAL AND 6 ORS Vs. MRIDUL BARUAH AND ANR
|
January 29, 2018 |
|
SANTOSH KUMAR SINGH Vs. UNION OF INDIA AND ORS
|
May 10, 2018 |
|
SARADA DEVI Vs. THE STATE OF ASSAM AND ORS.
|
May 15, 2018 |
|
SARAN NARZARY S/O SRI BIRESH NARZARY Vs. THE UNION OF INDIA AND OTHERS
|
January 18, 2018 |
|
SARAT CHANDRA MANDAL Vs. SACHINDRA MANDAL
|
January 17, 2018 |
|
SARBESWAR TAMULI AND 13 ORS Vs. UNION OF INDIA AND 4 ORS
|
December 18, 2018 |
|
SARKAR UNUSH MANDAL AND ANR Vs. STATE OF ASSAM AND 3 ORS
|
June 6, 2018 |
|
SAROJ KR. NATH AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
January 24, 2018 |
|
SASHI BHUSHAN TIWARI Vs. DILIP KUMAR NANDY & ANR.
|
August 27, 2018 |
|
SATHIL DEKA Vs. THE STATE OF ASSAM & ORS.
|
October 26, 2018 |
|
SATISH KUMAR (FORCE NO 970027836 EX ASI/MINISTERIAL) Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF HOME AFFAIRS
|
June 27, 2018 |
|
SATYA MEGHA INDUSTRIES (M/S) AND ANR. Vs. PUNJAB NATIONAL BANK AND ORS.
|
January 24, 2018 |
|
SATYA NARAYAN KEJRIWAL Vs. GAJRAJ SURANA
|
October 12, 2018 |
|
SATYA NARAYAN THAKUR AND ORS. Vs. STATE OF ASSAM AND ANR.
|
May 10, 2018 |
|
SAWICHHUNGI D/O LALNGAIHA Vs. LALRUATI D/O LALVUANA
|
May 14, 2018 |
|
SECRETARY TO THE GOVERNMENT OF MIZORAM Vs. SUSAN HLYCHHO
|
December 1, 2018 |
|
SEGUNBARI TEA COMPANY Vs. ASSAM GAS COMPANY LIMITED
|
September 26, 2018 |
|
SEIPUIA & 10 ORS Vs. STATE OF MIZORAM & 45 ORS
|
March 5, 2018 |
|
SEKENDER ALI Vs. STATE OF ASSAM
|
April 10, 2018 |
|
SEKHAR KANTI DEB Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
March 20, 2018 |
|
SEKHAR KANTI SARKAR S/O SUNIL CHANDRA SARKAR Vs. STATE OF ASSAM AND 8 ORS
|
August 3, 2018 |
|
SELA CHARIKARIA FISHERY CO OP SOCIETY Vs. STATE OF ASSAM AND 4 ORS
|
May 24, 2018 |
|
SH DAHLU S/O SACHHO (L) & 38 ORS Vs. UNION OF INDIA & 6 ORS
|
May 24, 2018 |
|
SH LALCHULLOVA Vs. STATE OF MIZORAM
|
April 9, 2018 |
|
SH LALTHAFAMKIMA & 22 OTHERS Vs. STATE OF MIZORAM & 3 OTHERS
|
May 2, 2018 |
|
SH LALTHANGFALA S/O RANGKUNGA Vs. SH C LALTANPUIA S/O C THANKHUMA
|
May 9, 2018 |
|
SH ROMANGA Vs. STATE OF MIZORAM
|
August 8, 2018 |
|
SH ROYMON JAMES C & 8 ORS Vs. STATE OF MIZORAM & 5 ORS
|
May 24, 2018 |
|
SH ZOHRUAILIANA & 42 ORS Vs. UNION OF INDIA & 4 ORS
|
May 2, 2018 |
|
SH ZORAMTHARA FANAI S/O LALTHLANA Vs. STATE OF MIZORAM REPRESENTED BY SECRETARY TO GOVERNMENT OF MIZORAM
|
June 27, 2018 |
|
SH. K. LALRINLIANA Vs. STATE OF MIZORAM AND ORS.
|
April 13, 2018 |
|
SH. LALCHHUANAWMA Vs. STATE OF MIZORAM
|
August 23, 2018 |
|
SH. LALTHAKIMA S/O SUAKTHUAMA (L) Vs. STATE OF MIZORAM
|
July 10, 2018 |
|
SH. ZODINMAWIA Vs. STATE OF MIZORAM AND OTHERS
|
August 31, 2018 |
|
SHAH JALAL BHUYAN AND 7 ORS S/O AHDUS SALTAN BHUYAN Vs. STATE OF ASSAM AND ORS REPRESENTED BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
|
January 18, 2018 |
|
SHAHA ALI @ SAHA ALI Vs. UNION OF INDIA
|
December 13, 2018 |
|
SHAHAJAMAL SK AND 2 ORS Vs. STATE OF ASSAM AND 5 ORS
|
June 4, 2018 |
|
SHAHANUR ALI @ MD SAHANUR ALI SHEIKH AND ANR Vs. STATE OF ASSAM AND ANR REPRESENTED BY P P ASSAM
|
June 15, 2018 |
|
SHAHIRUL ISLAM AND 2 ORS Vs. STATE OF ASSAM AND ORS
|
October 12, 2018 |
|
SHAHJAHAN ALI Vs. STATE OF ASSAM
|
May 25, 2018 |
|
SHAHJAHAN ALI @ SHAHJAHAN ALI AND ANR Vs. STATE OF ASSAM REP BY PP, ASSAM
|
August 16, 2018 |
|
SHAHUD AHMED BARLASKAR AND 8 ORS Vs. STATE OF ASSAM AND 8 ORS
|
July 26, 2018 |
|
SHAJAMAL ALI Vs. STATE OF ASSAM AND 7 ORS
|
May 28, 2018 |
|
SHAKIRA KHANOM Vs. STATE OF ASSAM AND 6 ORS
|
September 7, 2018 |
|
SHANKAR NATH Vs. STATE OF ASSAM AND 6 ORS
|
June 15, 2018 |
|
SHANKAR SINHA Vs. STATE OF ASSAM AND ANR.
|
May 10, 2018 |
|
SHAZAHAN ALI AHMED Vs. THE STATE OF ASSAM AND 4 ORS.
|
April 10, 2018 |
|
SHEHNAZ BEGUM W/O ABU NASER MD WAHID Vs. STATE OF ASSAM AND 17 ORS
|
September 25, 2018 |
|
SHER BAHADUR NEWAR Vs. STATE OF ASSAM AND ANR
|
June 14, 2018 |
|
SHIBANI KAIRI Vs. STATE OF ASSAM AND 5 ORS
|
December 11, 2018 |
|
SHIKHA SUTRADHAR Vs. STATE OF ASSAM
|
August 21, 2018 |
|
SHIKHU SAGHU Vs. STATE OF NAGALAND
|
November 22, 2018 |
|
SHIPRA DEY Vs. STATE OF ASSAM
|
February 6, 2018 |
|
SHISHU PAL ALIAS SHIV PAL Vs. UNION OF INDIA AND OTHERS
|
March 27, 2018 |
|
SHOBJAN BIBI Vs. UNION OF INDIA
|
December 14, 2018 |
|
SHREE GAUHATI GAUSHALA TRUST Vs. STATE OF ASSAM
|
December 6, 2018 |
|
SHREE GOPAL ENTERPRISES Vs. UNION OF INDIA
|
June 11, 2018 |
|
SHRI BHARAT SARING Vs. THE STATE OF ARUNACHAL PRADESH
|
January 8, 2018 |
|
SHRI DIBANG TAYENG Vs. THE STATE OF ARUNACHAL PRADESH AND ORS.
|
February 5, 2018 |
|
SHRI DILIP KR. DEY AND OTHERS Vs. SMTI. ALO RANI NAG AND OTHERS
|
February 13, 2018 |
|
SHRI DUBOM TEKSENG Vs. INDIAN OIL CORPORATION LIMITED AND ANOTHER
|
February 5, 2018 |
|
SHRI GAUTAM SAHA Vs. SMTI RATNA BISWAS @ SAHA
|
February 5, 2018 |
|
SHRI HEMANTA PHUKAN Vs. STATE OF ASSAM
|
January 8, 2018 |
|
SHRI HRISHIKESH TALUKDAR Vs. SMTI PURABI BAISHYA
|
February 8, 2018 |
|
SHRI IKEN TAO, SON OF SRI KARI TAO Vs. THE STATE OF ARUNACHAL PRADESH
|
January 10, 2018 |
|
SHRI JORIK BAGRA Vs. THE DEPUTY COMMISSIONER AND OTHERS
|
June 18, 2018 |
|
SHRI KAGO BUNGU ALIAS BUDHI BUNGU Vs. HIBU CHE TULU CLAN
|
February 27, 2018 |
|
SHRI KARIK TABING AND ORS. Vs. THE STATE OF ARUNACHAL PRADESH
|
February 2, 2018 |
|
SHRI KARTO BASAR AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
June 20, 2018 |
|
SHRI M. PANDIAN Vs. THE STATE OF ARUNACHAL PRADESH
|
May 17, 2018 |
|
SHRI MUN BARUAH Vs. THE STATE OF ASSAM
|
May 15, 2018 |
|
SHRI NYAMO KAMDUK Vs. SHRI BALI LOYI AND OTHERS
|
June 19, 2018 |
|
SHRI PEMA CHIGE S/O LATE DORJEE TASHI Vs. SMTI. LAMDEMA TSERING, W/O MR. TARIK TALOM
|
March 5, 2018 |
|
SHRI PRADIP CHANDRA SALOI, IPS AND OTHERS Vs. SMTI. SWAGMONI BORAIK AND OTHERS
|
February 6, 2018 |
|
SHRI RAJESH KUMAR ROY @ SRI RAJESH ROY Vs. THE UNION OF INDIA
|
January 25, 2018 |
|
SHRI RUBU OPO AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH
|
June 1, 2018 |
|
SHRI SASHI KANT MISHRA Vs. THE STATE OF ASSAM
|
April 3, 2018 |
|
SHRI SUNAYAN SAIKIA Vs. STATE OF ASSAM
|
February 13, 2018 |
|
SHRI TADAR BUDH, SON OF LATE TADAR TADANG AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH
|
March 8, 2018 |
|
SHRI TARU TALO Vs. THE STATE OF ARUNACHAL PRADESH AND ORS.
|
March 29, 2018 |
|
SHRI. ADESH KUMAR JAIN Vs. THE STATE OF ASSAM AND ORS.
|
February 12, 2018 |
|
SHRI. DUSU LODER Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
March 23, 2018 |
|
SHRIKANT S KARNASE Vs. UNION OF INDIA
|
August 7, 2018 |
|
SHRIMANTA BORO Vs. STATE OF ASSAM
|
February 22, 2018 |
|
SHWARIFA KHATUN @ SHARIFA BIBI Vs. UNION OF INDIA
|
March 19, 2018 |
|
SINCE REMOVED FROM SERVICE Vs. UNION OF INDIA
|
January 11, 2018 |
|
SIRAJ KHAN S/O MD RIFUT KHAN Vs. HARI PRASAD AGARWAL
|
September 18, 2018 |
|
SIRAZUL AMBIA Vs. STATE OF ASSAM AND 7 ORS
|
November 1, 2018 |
|
SMITA BHATTACHARJEE CHAKRABORTY Vs. STATE OF ASSAM AND 5 ORS
|
July 11, 2018 |
|
SMT TERINA MOMIN AND 2 OTHERS Vs. THE REGIONAL MANAGER ORIENTAL INSURANCE CO. LTD AND ANOTHER
|
February 10, 2018 |
|
SMT. ARUNA PATOR Vs. BHARAT PETROLEUM CORPORATION LIMITED BPCL AND 4 OTHERS
|
May 14, 2018 |
|
SMT. DIPLOMA BARUAH Vs. STATE OF ASSAM
|
January 19, 2018 |
|
SMT. NIRLA RABHA AND OTHERS Vs. REGIONAL MANAGER ORIENTAL INSURANCE CO. LTD AND ANOTHER
|
February 10, 2018 |
|
SMT. ROLALI Vs. THE STATE OF MIZORAM AND OTHERS
|
April 13, 2018 |
|
SMTI APARNA DEY GHOSH Vs. SRI DILIP GHOSH
|
January 24, 2018 |
|
SMTI BHABANI DAM AND ANR. Vs. DR. BIJIT RANJAN ACHARYYA AND 10 ORS.
|
February 28, 2018 |
|
SMTI CHHABI DAS @ CHHABI DEY Vs. SRI SHYAMA PRASANNA MUKHERJEE AND 11 ORS.
|
January 5, 2018 |
|
SMTI DHARITRI KALITA W/O HEMENTA KR NATH Vs. STATE OF ASSAM AND 3 ORS
|
August 20, 2018 |
|
SMTI DIPTI RANI SUKLABAIDYA Vs. THE STATE OF ASSAM AND
|
March 28, 2018 |
|
SMTI JAHNOBI GOSWAMI Vs. UNION OF INDIA AND 8 ORS REP BY SECY TO MINISTRY O
|
January 30, 2018 |
|
SMTI JINAMONI SAIKIA AND 4 OTHERS Vs. ABDUL MATIN AND 2 OTHERS
|
May 15, 2018 |
|
SMTI MITHU BHATTACHARJEE W/O LT. MANOJ BHATTACHARJEE AND 2 ORS. Vs. MD BADAR ALAM S/O MD AKBOR ALI @ ALAM
|
March 9, 2018 |
|
SMTI RUNU SARKAR Vs. STATE OF ASSAM AND 4 ORS
|
May 2, 2018 |
|
SMTI TUK YANIA Vs. STATE OF ARUNACHAL PRADESH
|
June 6, 2018 |
|
SMTI USHA DAS Vs. SRI ALOK KUMAR DAS
|
September 17, 2018 |
|
SMTI WAHIDA AHMED @ WAHEEDA AHMED Vs. STANDING APPEAL COMMITTEE AND ORS
|
March 9, 2018 |
|
SMTI. CHANDANA DEKA Vs. THE STATE OF ASSAM AND 4 ORS.
|
May 14, 2018 |
|
SMTI. HANPOT JUGLI AND OTHERS Vs. SHRI NABAM PARIO AND OTHERS
|
May 18, 2018 |
|
SMTI. TIPAK TAYENG Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
July 5, 2018 |
|
SOFIQ ALI Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO AND 3 ORS,
|
July 16, 2018 |
|
SOHRAB KHAN Vs. MOFIJUL HOQUE
|
December 4, 2018 |
|
SOLEMAN KHAN Vs. STATE OF ASSAM AND ANR
|
August 21, 2018 |
|
SOMA SAHA W/O LATE SANJOY SAHA Vs. ASSAM POWER DISTRIBUTION CO LTD
|
October 8, 2018 |
|
SONAMURA FOREIGN LIQUOR AND ANR Vs. UNION OF INDIA AND 2 ORS
|
September 7, 2018 |
|
SONESWAR BORO Vs. STATE OF ASSAM
|
November 30, 2018 |
|
SONIM MANYU Vs. STATE OF ARUNACHAL PRADESH
|
August 31, 2018 |
|
SOURAV KUMAR BORA Vs. STATE OF ASSAM
|
December 17, 2018 |
|
SREEKANTA DEV SARMA Vs. BHOLA KAKATI AND 2 ORS
|
March 13, 2018 |
|
SRI ABANI DAS Vs. SMTI SURABHI BAISHYA
|
July 19, 2018 |
|
SRI BIKASH MANDAL S/O LATE MOHAN BANGSHI MANDAL Vs. THE STATE OF ASSAM
|
January 30, 2018 |
|
SRI BIREN DAS AND 2 ORS. Vs. THE STATE OF ASSAM AND ANR.
|
February 27, 2018 |
|
SRI DANDI RAM DEKA Vs. STATE OF ASSAM
|
February 27, 2018 |
|
SRI DILIP MEDHI AND ORS. Vs. THE STATE OF ASSAM
|
May 10, 2018 |
|
SRI DINADAYAL RABHA AND 48 OTHERS Vs. THE STATE OF ASSAM AND 6 OTHERS
|
February 15, 2018 |
|
SRI DIPAK KHANDELIA Vs. STATE OF ASSAM
|
January 10, 2018 |
|
SRI FAZAL GOGOI AND ORS. Vs. STATE OF ASSAM
|
February 6, 2018 |
|
SRI HARI NATH MEDHI AND ANOTHER Vs. THE BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD. AND ANOTHER
|
July 10, 2018 |
|
SRI HIMADRI SHEKHAR BHATTACHARJEE Vs. THE PUNJAB NATIONAL BANK & 3 OTHERS
|
November 16, 2018 |
|
SRI JOY DAS Vs. THE STATE OF ASSAM AND OTHERS
|
February 7, 2018 |
|
SRI KHIROD GOGOI Vs. THE STATE OF ASSAM
|
February 13, 2018 |
|
SRI MONOJ KUMAR SINGH Vs. THE STATE OF ASSAM
|
April 3, 2018 |
|
SRI NERI TALAP AND ANOTHER Vs. THE STATE OF ARUNACHAL PRADESH
|
June 8, 2018 |
|
SRI NIL KAMAL PAUL Vs. ALI AKBAR AND ANOTHER
|
February 10, 2018 |
|
SRI NIVAS PANDEY AND OTHERS Vs. SRI RANGNATH MISHRA
|
March 12, 2018 |
|
SRI PAPUMONI DAS Vs. THE STATE OF ASSAM
|
February 22, 2018 |
|
SRI PARESH CHANDRA NEOG, S/O LATE K.C. NEOG Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 23, 2018 |
|
SRI PARESH CHANDRA NEOG, S/O LATE K.C. NEOG Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 22, 2018 |
|
SRI POBITRO DUTTA @ MRIDUL DUTTA, SON OF SRI DEBEN DUTTA Vs. SMTI. MONIKA DUTTA, DAUGHTER OF SRI TARUN DUTTA
|
February 15, 2018 |
|
SRI PRANAB TAHU AND ORS. Vs. THE STATE OF ASSAM AND ANR.
|
January 23, 2018 |
|
SRI PRASANNA KUMAR PHUKAN Vs. THE STATE OF ASSAM
|
April 10, 2018 |
|
SRI PRASENJIT KUMAR DASGUPTA, SON OF SRI PRANOY LAL DASGUPTA Vs. THE STATE OF ASSAM & ANR.
|
January 30, 2018 |
|
SRI RUPAK CHOUDHURY Vs. SMTI JAIMATI DEKA
|
January 10, 2018 |
|
SRI SHIV NATH PRASAD GUPTA Vs. THE MANAGEMENT OF HOLLONGHABI TEA ESTATE PO. DIGBOI
|
March 27, 2018 |
|
SRI SUBROTO CHOUDHURY S/O AMULYA KISHAN CHOUDHURY Vs. ARIHANT INTERNATIONAL LIMITED AND OTHERS
|
March 6, 2018 |
|
SRI TAKU JERANG Vs. THE STATE OF ARUNACHAL PRADESH
|
June 19, 2018 |
|
SRI TARINI KALITA, SON OF LATE PRABIN KALITA, RESIDENT OF VILLAGE Vs. STATE OF ASSAM
|
February 13, 2018 |
|
SRI TARUN DAS Vs. SMTI. PURNIMA BORA DAS
|
January 30, 2018 |
|
SRI. SAMSUL HUSSAIN Vs. SRI. RIAZUL HUSSAIN & ORS.
|
October 25, 2018 |
|
SRIKANTA PAUL Vs. STATE OF ASSAM AND ANR REPRESENTED BY INSPECTOR GENERAL OF POLICE
|
July 19, 2018 |
|
SRISTI AND 2 ORS Vs. KAILASH KUMAR SHARMA AND 10 ORS
|
April 24, 2018 |
|
STAR PAPER AND BOARD MILL Vs. UNION OF INDIA AND 6 ORS REP BY SECY TO GOVT OF INDIA
|
September 12, 2018 |
|
STATE OF ASSAM Vs. ABDUR ROSHID
|
January 17, 2018 |
|
STATE OF ASSAM Vs. FARMAN ALI
|
March 6, 2018 |
|
STATE OF ASSAM Vs. RELIEF FAMILIES WELFARE SERVICE SOCIETY
|
July 26, 2018 |
|
STATE OF ASSAM Vs. OHAB ALI
|
May 29, 2018 |
|
STATE OF ASSAM Vs. JAMAIT-E-ULEMA-E-HIND
|
July 13, 2018 |
|
STATE OF ASSAM Vs. ABDUL KALAM AND ORS
|
August 9, 2018 |
|
STATE OF ASSAM REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT OF ASSAM Vs. PRANJAL BORAH
|
November 12, 2018 |
|
STATE OF ASSAM REPRESENTED BY SECY , REVENUE DEPTT , DISPUR, GUWAHATI Vs. MAHTAB HUSSAIN AND ORS
|
April 20, 2018 |
|
STATE OF MIZORAM Vs. K LALRINLIANA S/O K SAIHNAWLA (L)
|
April 13, 2018 |
|
STATE OF MIZORAM Vs. LALZAWNGLIANA
|
November 6, 2018 |
|
STATE OF MIZORAM Vs. N. PALLAI
|
March 23, 2018 |
|
STATE OF MIZORAM Vs. LALHREZUALA
|
October 8, 2018 |
|
STATE OF MIZORAM & ANR Vs. ZALIANA & 616 ORS
|
August 2, 2018 |
|
STATE OF NAGALAND & ANOTHER Vs. ATOKA AWOMI & 24 OTHERS
|
April 2, 2018 |
|
STATE OF NAGALAND AND OTHERS Vs. BENDANGRENLA
|
January 4, 2018 |
|
STG ASSOCIATES Vs. TILAK COSMETICS
|
February 1, 2018 |
|
STHITI SUTRADHAR, W/O J R SUTRADHAR Vs. NIREN MAHANTA, C/O QUEEN TRAVELS
|
August 7, 2018 |
|
SUBAL BORO Vs. STATE OF ASSAM
|
November 22, 2018 |
|
SUBAL KANTA BORAH Vs. CENTRAL BUREAU OF INVESTIGATION CBI
|
October 4, 2018 |
|
SUBASH SARKAR Vs. COAL INDIA LTD.
|
January 11, 2018 |
|
SUBHASH CHANDRA DEY AND ANOTHER Vs. MANGAL CHANDRA SARKAR
|
May 24, 2018 |
|
SUBHASH CHANDRA GOSWAMI AND ANR Vs. COL ARUN KUMAR SARMA RETD
|
March 9, 2018 |
|
SUBODH KRISHNA PAUL AND ORS. Vs. KUSHAL PAUL
|
February 6, 2018 |
|
SUBRATA DEB NATH Vs. ASHOK KUMAR DAS
|
April 27, 2018 |
|
SUDIP BHATTACHARJEE Vs. ASSAM GRAMIN VIKASH BANK
|
January 9, 2018 |
|
SUDIP CHANDRA NATH Vs. MD. ABDUL MOTIN LASKAR
|
October 25, 2018 |
|
SUDIPTO SARKAR Vs. UNION OF INDIA
|
December 18, 2018 |
|
SUJIT SARKAR Vs. STATE OF ASSAM
|
March 8, 2018 |
|
SUJIT SARKAR Vs. STATE OF ASSAM
|
March 13, 2018 |
|
SUKHEN KONWAR Vs. ASSAM STATE ELECTRICITY BOARD
|
March 29, 2018 |
|
SUKRA BHAKTA Vs. STATE OF ASSAM
|
November 30, 2018 |
|
SUKUMAR DAS, S/O SURESH DAS Vs. STATE OF ASSAM
|
July 13, 2018 |
|
SUKUR ALI Vs. STATE OF ASSAM
|
July 31, 2018 |
|
SULTANA RAHMAN W/O LATE NAZIBUR RAHMAN Vs. CANARA BANK AND 2 OTHERS
|
April 11, 2018 |
|
SUMAN DAS Vs. UNION OF INDIA
|
December 11, 2018 |
|
SUMAN DHAR AND 10 ORS Vs. UNIVERSITY GRANTS COMMISSION AND 2 ORS
|
June 1, 2018 |
|
SUMESWAR DAS @ BHULONG Vs. STATE OF ASSAM REP BY PP, ASSAM
|
August 16, 2018 |
|
SUMITRA KAIBORTA Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
|
May 17, 2018 |
|
SUN BHAGAWATI Vs. GAUHATI UNIVERSITY
|
January 31, 2018 |
|
SUN SHINE FIBRE INDUSTRY Vs. UNION OF INDIA AND 6 ORS
|
September 17, 2018 |
|
SUNIA BORAIK Vs. STATE OF ASSAM
|
November 9, 2018 |
|
SUNIL BARMAN Vs. STATE OF ASSAM
|
July 12, 2018 |
|
SUNIL KANTA BANIK Vs. FURMAT ALI CHOUDHURY AND ORS.
|
January 29, 2018 |
|
SUNIL KUMAR AGARWAL Vs. RAGHABENDRA PATHAK & ORS.
|
June 19, 2018 |
|
SUNIT KUMAR DAS AND 8 ORS Vs. STATE OF ASSAM AND 4 ORS
|
December 7, 2018 |
|
SUNKUNGUR BORO Vs. UNION OF INDIA AND 3 ORS
|
December 15, 2018 |
|
SUNNI LAL Vs. UNION OF INDIA
|
February 6, 2018 |
|
SURAJIT GOGOI @ PUNA GOGOI Vs. UNION OF INDIA
|
February 1, 2018 |
|
SURATAN NESSA Vs. AMRIT AGARWALA AND 6 ORS
|
November 28, 2018 |
|
SUREN CHANDRA DAS Vs. STATE OF ASSAM AND ANR
|
June 12, 2018 |
|
SURESH PODDAR Vs. STATE OF ASSAM
|
December 10, 2018 |
|
SUSHANTA CHANDRA PAUL Vs. STATE OF ASSAM
|
November 7, 2018 |
|
SUSHANTA PAUL Vs. SMTI JATANTI PAUL AND ANOTHER
|
February 10, 2018 |
|
SUSHIL CHANDRA PATAR S/O LT SUREN PATAR Vs. STATE OF ASSAM AND 3 ORS
|
December 3, 2018 |
|
SUSHIL NAMASUDRA Vs. STATE OF ASSAM
|
April 10, 2018 |
|
SUSHIL SETHI Vs. STATE OF ARUNACHAL PRADESH
|
September 7, 2018 |
|
SUSHMITA PURKAYASTHA Vs. STATE OF ASSAM AND ORS.
|
April 20, 2018 |
|
SUSMITA DEB SHOME Vs. STATE OF ASSAM AND 5 ORS
|
August 14, 2018 |
|
SUSOVAN DAS Vs. STATE OF ASSAM REP BY PP
|
October 11, 2018 |
|
SWAPAN CH. DAS Vs. RAMAWATAR AGARWALA
|
November 7, 2018 |
|
SWAPAN KUMAR CHOUDHURY Vs. UNION OF INDIA AND 3 ORS
|
February 21, 2018 |
|
SWAPAN KUMAR ROY @ ARUP KUMAR ROY Vs. ANOWAR HUSSAIN S/O LATE AHMED HUSSAIN
|
September 18, 2018 |
|
SWAPAN MAZUMDAR Vs. STATE OF ASSAM
|
September 3, 2018 |
|
SWASTIK ASSAM REAL ESTATE PVT. LTD. Vs. RATAN RAHA
|
June 20, 2018 |
|
SYED AHMED ALI @ SAYED AHMED ALI Vs. STATE OF ASSAM AND 5 ORS
|
June 7, 2018 |
|
SYED ALTAF HUSSAIN Vs. THE STATE OF ASSAM AND 3 ORS.
|
January 31, 2018 |
|
SYED JALALUDDIN AHMED Vs. STATE OF ASSAM
|
August 24, 2018 |
|
SYED KHAIRUL HUSSAIN AND 3 ORS Vs. STATE OF ASSAM AND 5 ORS
|
September 21, 2018 |
|
SYED MOHAMMAD ALI Vs. SYED SAIDUL ISLAM AND 9 ORS
|
May 8, 2018 |
|
SYEDA MAFIDA KHANAM W/O KHAIRUL BASAR Vs. STATE OF ASSAM AND 5 ORS REP BY CHIEF SECRETARY TO GOVT OF ASSAM
|
September 18, 2018 |
|
SYEDA SAFIDA BEGUM Vs. STATE OF ASSAM
|
August 8, 2018 |
|
T GANGKAK ENTERPRISE Vs. STATE OF ARUNACHAL PRADESH & 5 ORS
|
May 10, 2018 |
|
T GANGKAK ENTERPRISES, REPRESENTED BY ITS PROPRIET Vs. STATE OF ARUNACHAL PRADESH REPRESENTED BY CHIEF SE
|
May 15, 2018 |
|
T HRILLIANA S/O HRANGTHANGA Vs. STATE OF MIZORAM
|
September 20, 2018 |
|
T SAIKUNGA Vs. STATE OF MIZORAM AND 2 ORS
|
March 8, 2018 |
|
T. ARMSTRONG CHANGSAN Vs. NEIKOL CHANGSAN
|
March 23, 2018 |
|
T. JAMEDI LONGKUMER (DR.) Vs. STATE OF NAGALAND
|
July 2, 2018 |
|
T. MHONYAMO TSOPOE Vs. STATE OF NAGALAND
|
March 23, 2018 |
|
TADAR BUDH & ORS. Vs. STATE OF ARUNACHAL PRADESH
|
March 8, 2018 |
|
TAFATUN NESSA AND ANR Vs. UNITED INDIA INSURANCE CO LTD AND 2 ORS
|
April 11, 2018 |
|
TAGE LAPUNG Vs. STATE OF ARUNACHAL PRADESH
|
February 2, 2018 |
|
TAGUM TATAK Vs. STATE OF ARUNACHAL PRADESH
|
January 11, 2018 |
|
TAHER HOQUE LASKAR Vs. UNION OF INDIA AND 2 ORS
|
July 13, 2018 |
|
TAHERUDDIN AHMED Vs. STATE OF ASSAM AND 6 ORS
|
September 17, 2018 |
|
TAING TARIN Vs. STATE OF ARUNACHAL PRADESH
|
February 7, 2018 |
|
TAJAMUL ALI Vs. JAIFAR ALI
|
May 24, 2018 |
|
TALIMUL RAHMAN AND ORS. Vs. STATE OF ASSAM AND ORS.
|
April 5, 2018 |
|
TAMCHI KUSUK Vs. STATE OF ARUNACHAL PRADESH
|
October 11, 2018 |
|
TANI RIBA Vs. TANYA RONYA
|
January 30, 2018 |
|
TANU NIRIN Vs. SECRETARY, WOMEN & CHILD DEVELOPMENT
|
February 15, 2018 |
|
TANZIL HUSSAIN Vs. STATE OF ASSAM
|
March 20, 2018 |
|
TAPAN BORDOLOI AND 6 ORS Vs. STATE OF ASSAM AND ORS
|
May 17, 2018 |
|
TAPAN JYOTI SAIKIA Vs. PINJUMONI SAIKIA
|
November 15, 2018 |
|
TAPAN SAIKIA Vs. STATE OF ASSAM
|
November 2, 2018 |
|
TAPAS BEZBARUAH S/O TARAPADA SEAL Vs. STATE OF ASSAM AND 9 ORS
|
February 19, 2018 |
|
TARASSO TRIBAL CARE SELF-HELP GROUP SOCIETY Vs. STATE OF ARUNACHAL PRADESH THROUGH CHIEF SECRETARY
|
May 18, 2018 |
|
TARH SILUP & ANR. Vs. STATE OF ARUNACHAL PRADESH & ORS.
|
October 4, 2018 |
|
TARPAN KUMAR DAS S/O LT. BASANTA DAS AND OTHERS Vs. CENTRAL BUREAU OF INVESTIGATION ECONOMIC OFFIENCE WING CBI AND OTHERS
|
March 23, 2018 |
|
TARU BORO W/O LT PRADIP MANDAL Vs. UNION OF INDIA AND 5 ORS
|
February 19, 2018 |
|
TARU TALO Vs. STATE OF ARUNACHAL PRADESH
|
March 29, 2018 |
|
TARUN BHATTACHARJEE @ JIBESH BHATTACHARJEE S/O LATE JAGATJYOTI BHATTACHARJEE Vs. RITA BHATTACHARJEE C/O HILLAL BHATTACHARJEE
|
January 18, 2018 |
|
TARUN DAS Vs. STATE OF ASSAM
|
November 28, 2018 |
|
TARUN NARZARY Vs. STATE OF ASSAM AND 5 ORS
|
December 7, 2018 |
|
TAUFIQUE RAHMAN Vs. THE STATE OF ASSAM AND 3 OTHERS
|
March 28, 2018 |
|
TAYEBUR RAHMAN Vs. STATE OF ASSAM AND 4 ORS
|
April 24, 2018 |
|
TECHI HEMU Vs. STATE OF ARUNACHAL PRADESH AND 21 ORS REPRESENTED BY SECRETARY
|
May 2, 2018 |
|
TEPURAM BORA Vs. THE STATE OF ASSAM
|
May 15, 2018 |
|
THANZAMI TOCHHAWNG W/O R ZATAIA Vs. STATE OF MIZORAM
|
February 8, 2018 |
|
THE ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION Vs. SRI BHARAT SARING
|
March 6, 2018 |
|
THE ASSAM STATE TRANSPORT CORPORATION Vs. GHOSH BROTHERS MOTORS PRIVATE LIMITED
|
February 13, 2018 |
|
THE DIRECTOR GENERAL SSB AND 3 ORS Vs. SRI ANIL KUMAR UPADHYAY S/O ASHOK KUMAR UPADHYAY
|
April 11, 2018 |
|
THE NATIONAL INSURANCE CO. LTD. Vs. MRS. SARZINA BEGUM @ SARZINA BEWA AND 2 OTHERS
|
April 25, 2018 |
|
THE NATIONAL INSURANCE CO. LTD. Vs. SMT. H.C. LALREMRUATI W/O H.C. VIACHHA (L) KHOPAI
|
January 24, 2018 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. GANESH BORO AND ORS.
|
February 13, 2018 |
|
THE STATE OF ASSAM Vs. SRI BHUPEN CH. GOSWAMI AND OTHERS
|
September 14, 2018 |
|
THE UNION OF INDIA Vs. M/S BHAWANIN TRADING
|
March 7, 2018 |
|
THE UNION OF INDIA AND 2 OTHERS Vs. HARI CHANDRA DUTTA S/O LT. PHANIDHAR DUTTA
|
January 30, 2018 |
|
THE UNION OF INDIA AND OTHERS Vs. JITEN CHANDRA BHUYAN AND OTHERS
|
April 20, 2018 |
|
THE UNITED INDIA INSURANCE CO. LTD. Vs. MST. SUFIA MAZUMDAR W/O LT. TAFAZUL ALI MAZUMDER AND OTHERS
|
March 22, 2018 |
|
THILIXU VILLAGE Vs. STATE OF NAGALAND
|
February 19, 2018 |
|
TINSUKIA TRADING COMPANY PVT. LTD. Vs. STATE OF ASSAM
|
July 31, 2018 |
|
TIRATH SINGH CHADHA Vs. STATE OF ASSAM
|
July 27, 2018 |
|
TLANTHANGA Vs. JUBAIR AHMED BARBHUIYA
|
August 7, 2018 |
|
TOBJEN DANGGEN Vs. STATE OF ARUNACHAL PRADESH
|
June 20, 2018 |
|
TOHAR ALI AND 3 OTHERS Vs. THE STATE OF ASSAM AND ANOTHER
|
March 7, 2018 |
|
TONY KOYU Vs. STATE OF ARUNACHAL PRADESH
|
July 24, 2018 |
|
TOPCEM INDIA Vs. UNION OF INDIA AND 5 ORS
|
September 14, 2018 |
|
TRAILOKYA KALITA AND ANR Vs. STATE OF ASSAM AND 4 ORS
|
September 13, 2018 |
|
TRAVELLERS CLUB AND ANR Vs. STATE OF ASSAM AND 3 ORS
|
April 10, 2018 |
|
TRIBENI METALLOYS PVT LTD Vs. COMMISSIONER CENTRAL EXCISE AND SERVICE TAX
|
June 1, 2018 |
|
TRIDENT ENTERPRISES Vs. STATE OF NAGALAND
|
August 30, 2018 |
|
TRISHNA BORUAH KONWAR Vs. ALAKANANDA DEVI KONWAR AND ANR
|
June 6, 2018 |
|
TULEN GOGOI Vs. STATE OF ASSAM AND 3 ORS
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June 5, 2018 |
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TUNMONI BORA Vs. STATE OF ASSAM
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June 21, 2018 |
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TUNU DEVI @ TANU DEBI Vs. STATE OF ASSAM
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February 9, 2018 |
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TUSHAR KANTI PAUL Vs. UNION OF INDIA AND ORS
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January 8, 2018 |
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TUTA MIA @ TOTA MIA (MD.) Vs. UNION OF INDIA
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May 14, 2018 |
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UDAY BURAGOHAIN Vs. THE STATE OF ASSAM AND ORS.
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August 28, 2018 |
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UDDIPANA GOSWAMI Vs. SUMAN KALYAN CHAKRABARTI
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March 23, 2018 |
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UDDIPANA GOSWAMI Vs. SUMAN KALYAN CHAKRABARTI
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August 8, 2018 |
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UMESH PRASAD RAI GROCERY Vs. STATE OF ASSAM
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March 29, 2018 |
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UNIDUS AGENTS AND DISTRIBUTORS AND 5 ORS Vs. CENTRAL BANK OF INDIA AND ANR
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July 11, 2018 |
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UNION BANK OF INDIA, GUWAHATI AND ANOTHER Vs. PABITRA PRAN SAIKIA
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April 10, 2018 |
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UNION OF INDIA Vs. GOPAL ENTERPRISES, H M MARKET
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June 5, 2018 |
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UNION OF INDIA Vs. PHANINDRA KUMAR BAISHYA
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October 11, 2018 |
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UNION OF INDIA Vs. M/S P.P. ENTERPRISES
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March 21, 2018 |
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UNION OF INDIA Vs. SHRI NANI RIKU S/O SHRI NANI KECHI PO & PS
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March 27, 2018 |
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UNION OF INDIA Vs. DAMODAR ROPEWAY AND INFRA LIMITED
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March 6, 2018 |
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UNION OF INDIA Vs. RANJIT CH
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January 9, 2018 |
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UNION OF INDIA Vs. SUNDESWAR CHOUDHURY
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November 13, 2018 |
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UNION OF INDIA Vs. K. CHANDRAIYA
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February 6, 2018 |
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UNION OF INDIA Vs. ASIT KR. PAUL
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February 7, 2018 |
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UNION OF INDIA Vs. RANJIT KUMAR SAHA
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February 15, 2018 |
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UNION OF INDIA Vs. K K BUILDERS AND ENGINEERS PVT LTD
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April 27, 2018 |
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UNION OF INDIA Vs. MOINUDDIN MAZUMDER
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September 28, 2018 |
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UNION OF INDIA Vs. CHANDRAMANISHI KUMAR
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October 1, 2018 |
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UNION OF INDIA Vs. STATE OF NAGALAND
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October 15, 2018 |
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UNION OF INDIA Vs. ZARUALA
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June 14, 2018 |
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UNION OF INDIA AND 2 ORS Vs. M/S DHARAMPAL SATYAPAL LTD.
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May 11, 2018 |
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UNION OF INDIA AND 3 ORS Vs. MD NAZIMUDDIN ANSARI AND ANR
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February 19, 2018 |
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UNION OF INDIA AND 3 ORS Vs. RAVINDER KUMAR DHARIWAL AND ANR
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November 15, 2018 |
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UNION OF INDIA AND 3 ORS Vs. PARTHA DAS AND 2 ORS
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December 6, 2018 |
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UNION OF INDIA AND 3 ORS Vs. ANUP K SRIVASTAVA
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December 10, 2018 |
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UNION OF INDIA AND 3 ORS REP BY GENERAL MANAGER Vs. GOLAK BARMAN
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April 19, 2018 |
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UNION OF INDIA AND 3 ORS, THROUGH SECY GOVT OF INDIA, MINISTRY OF DEFENCE Vs. MES 2287772 SHRI SUJIT KR DEY EX-FITTER GENERAL MACHANIC, SKILLED
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January 18, 2018 |
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UNION OF INDIA AND 4 ORS Vs. TARULATA BARMAN W/O DIGISH CHANDRA BARMAN
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February 20, 2018 |
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UNION OF INDIA AND 4 ORS Vs. HARI KANTA KALITA
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July 16, 2018 |
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UNION OF INDIA AND ANOTHER Vs. M/S KIRAN CONSTRUCTION
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July 26, 2018 |
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UNION OF INDIA AND ANOTHER Vs. ABDUL FATTAH AND ANOTHER
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October 24, 2018 |
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UNION OF INDIA AND ANR Vs. DURGA KRISHNA STORE PVT LTD
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May 31, 2018 |
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UNION OF INDIA AND ORS Vs. M/S. P.P. ENTERPRISE
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March 8, 2018 |
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UNION OF INDIA AND ORS. Vs. M/S. MAHESH ENTERPRISES AND ORS.
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February 23, 2018 |
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UNION OF INDIA MINISTRY OF PERSONNEL Vs. N ASHOK KUMAR AND 2 ORS
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April 19, 2018 |
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UNION OF INDIA REP BY EXECUTIVE ENGINER Vs. KAMRUL HAQUE LASKAR
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January 2, 2018 |
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UNION OF INDIA REPRESENTED BY GENERAL MANAGER Vs. INDIA TRADE CENTER
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September 25, 2018 |
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UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF DEFENCE Vs. SURE SAFETY SOLUTIONS PRIVATE LIMITED,
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June 22, 2018 |
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UNITED BANK OF INDIA Vs. AMARESH NARAYAN CHOWDHURY
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March 27, 2018 |
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UNITED BANK OF INDIA Vs. SNEHMOYE BORTHAKUR AND 2 ORS
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April 3, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. ANIL NATH AND ORS S/O NIREN NATH
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January 8, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. PURNIMA DAS AND 2 ORS
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May 31, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. MAHENDRA NATH
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December 18, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. BEULA DEWRI AND 3 ORS
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June 13, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. BABUL SARKAR AND 2 ORS
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December 11, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. TAIBOR ALI
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December 13, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. MUSSTT ANOWARA KHATUN AND 4 ORS
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September 27, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. UTTAM KR SAHA AND ANR
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September 24, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. SAMPIJAN NESSA AND ORS
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September 4, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. RUSTAM ALI
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September 4, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. ABU BAKKAR SIDDIQUE PRODHANI AND 5 ORS
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September 7, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. LILI BEZBARUAH
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September 6, 2018 |
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UNITED INDIA INSURANCE CO LTD HAVING ITS REGD OFFICE Vs. ABDUL JALIL AND 2 ORS S/O LATE QUTUB ALI
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January 5, 2018 |
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UNITED INDIA INSURANCE CO LTD REPRESENTED BY ITS REGIONAL MANAGER Vs. RUBUL BARUAH AND ANR
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January 31, 2018 |
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UNITED INDIA INSURANCE CO. LTD Vs. SHAHIDUL ISLAM & ANR.
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November 15, 2018 |
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UNITED INDIA INSURANCE CO. LTD. Vs. GOVIN CHANDRA
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November 2, 2018 |
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UNITED INDIA INSURANCE CO. LTD. Vs. NUR MOHAMMAD
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October 23, 2018 |
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UNITED INDIA INSURANCE CO.LTD. Vs. GALINA NARJARY
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August 13, 2018 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. PRAJESH SHARMA
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January 25, 2018 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. BIMAL BHUMIZ @ MILAN BHUMIZ
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November 10, 2018 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. MD RAHIM ALI SON OF MD ABDUL JALIL
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November 19, 2018 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. JITENDRA SINGH SON OF BIRBACHAN SINGH
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November 19, 2018 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. ROBIUL ISALAM SON OF MD SATTAR ALI
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November 19, 2018 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. NURJAHAN KHATUN AND 2 ORS.
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January 23, 2018 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. MANTOJ TANTI S/O SRI TARILI TANTI AND OTHERS
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March 22, 2018 |
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UPEN RAMCHIARY AND 17 ORS Vs. STATE OF ASSAM AND 4 ORS REP BY COMM AND SECY TO GOVT OF ASSAM
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December 12, 2018 |
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UPEN TALUKDAR Vs. STATE OF ASSAM AND 3 ORS
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November 29, 2018 |
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UPENDRA REANG AND 3 ORS Vs. D M, ORIENTAL INSURANCE CO LTD AND ANR
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June 18, 2018 |
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UTPAL BHUYAN Vs. STATE OF ASSAM REP BY PP
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October 12, 2018 |
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UTPAL DAS Vs. DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED AND 2 ORS
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July 30, 2018 |
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UTPAL DAS Vs. STATE OF ASSAM
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August 16, 2018 |
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UTTAM KALITA Vs. ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD
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May 22, 2018 |
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UTTAM KUMAR NATH Vs. STATE OF ASSAM AND ORS
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May 3, 2018 |
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UTTAM PRODHANI S/O BIDYANATH PRODHANI Vs. BHAGWANDAS AUTO FINANCE LTD AND ANR
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June 4, 2018 |
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V KAPCHUNGNUNGA Vs. UNION OF INDIA
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February 1, 2018 |
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V PAHRA Vs. STATE OF MIZORAM
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August 7, 2018 |
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V. R. GLOBAL PVT. LTD. Vs. UNION OF INDIA
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November 16, 2018 |
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VALECHA ENGINEERING LTD Vs. BHAGYA KALITA
|
January 5, 2018 |
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VANLALHLUNA, S/O F ENGNGHAKA Vs. STATE OF MIZORAM
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March 7, 2018 |
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VANLALMAWIA Vs. STATE OF MIZORAM
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January 17, 2018 |
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VANRAMCHHUANGI Vs. STATE OF MIZORAM, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF MIZORAM
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September 27, 2018 |
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VANTAGE POINT COMMUNICATION, REPRESENTED BY ITS PARTNERS Vs. PUNJAB NATIONAL BANK, REPRESENTED BY ITS CHIEF MANAGER/AUTHORISED OFFICER
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September 18, 2018 |
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VARDHINI BHATTACHARJEE Vs. VICE-CHANCELLOR
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November 30, 2018 |
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VENUGOPAL M Vs. STATE OF ASSAM
|
February 21, 2018 |
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VERNERPUR TEA ESTATE Vs. COMMISSIONER OF CENTRAL EXCISE SHILLONG
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February 20, 2018 |
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VIJAY KUMAR KEKDAS LAWHATRE Vs. UNION OF INDIA
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May 24, 2018 |
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VIJAY KUMAR SINGH Vs. STATE OF ASSAM
|
October 1, 2018 |
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VILELIE KHAMO AND SONS Vs. VIKRAM INFRASTRUCTURE CO AND 3 ORS
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November 16, 2018 |
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VINAY KUMAR Vs. C B I
|
June 13, 2018 |
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VIRENDER SINGH Vs. UNION OF INDIA AND OTHERS
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March 22, 2018 |
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VIRENDRA DUTT GYANI Vs. UNION OF INDIA
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March 15, 2018 |
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W THANTHIANGA S/O CHINHLEIA (L) Vs. STATE OF MIZORAM
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July 26, 2018 |
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WAENG BEM RAVI SINGH S/O KUNJA KISHORE Vs. STATE OF MIZORAM
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July 12, 2018 |
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WASHIM ARIF Vs. THE STATE OF ASSAM AND 2 ORS.
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April 4, 2018 |
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X X X Vs. IN RE - NAYAN KHAN AND ANR
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March 6, 2018 |
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XXX GAUHATI HIGH COURT Vs. STATE OF ARUNACHAL PRADESH
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February 27, 2018 |
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XXXX GUWAHATI, ASSAM Vs. IN RE - STATE OF ASSAM AND ANR REP BY PRINCIPAL SECRETARY, HOME (B) DEPTT, GOVT OF ASSAM
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July 11, 2018 |
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YASHRAJ FILMS PVT. LTD Vs. JAINEX PARIWAHAN PVT. LTD.
|
August 21, 2018 |
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YEAHYEA Vs. STATE OF ASSAM
|
December 17, 2018 |
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YIGO BAM @ MIGO BAM Vs. STATE OF ARUNACHAL PRADESH & 3 ORS
|
May 10, 2018 |
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YOUNG LAI ASSOCIATION Vs. STATE OF MIZORAM
|
February 22, 2018 |
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YOUSUF AMANULLA CHOUDHURY Vs. STATE OF ASSAM
|
May 8, 2018 |
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YOWA YELI Vs. STATE OF ARUNACHAL PRADESH
|
June 21, 2018 |
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YURA TAGUNG Vs. STATE OF ARUNACHAL PRADESH
|
March 6, 2018 |
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Z ZOHMINGTHANGA Vs. STATE OF MIZORAM
|
April 11, 2018 |
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ZADINGLIANA Vs. THAKUR CHAND
|
June 19, 2018 |
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ZAKIUL ISLAM S/O LT RUHUL AMIN Vs. STATE OF ASSAM
|
February 16, 2018 |
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ZHEKIYE VILLAGE Vs. KIYEKHU VILLAGE
|
October 30, 2018 |
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ZIARUL HOQUE KHANDAKAR AND 18 ORS. Vs. STATE OF ASSAM AND 8 ORS.
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May 31, 2018 |
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ZINNAT REHANA Vs. SAFUR ALI
|
May 21, 2018 |
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ZONUNMAWIA Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY
|
July 13, 2018 |
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ZORAMTHANGA S/O DARPHUNGA Vs. STATE OF MIZORAM
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May 28, 2018 |
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ZOTHANSANGI Vs. ZODINLIANA
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April 10, 2018 |