A. PRIYANKA DEVI Vs. STATE OF ASSAM
|
September 8, 2017 |
A.C. DON Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
April 21, 2017 |
A.R.T. ENTERTAINMENT AND SERVICES (P.) LTD. AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
|
January 25, 2017 |
AADITYA INGTI Vs. DIRECTOR OF STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
|
May 29, 2017 |
ABDUL AWAL Vs. STATE OF ASSAM AND ANOTHER
|
August 21, 2017 |
ABDUL HANIF BARBHUIYA Vs. STATE OF ASSAM AND OTHERS
|
October 25, 2017 |
ABDUL HASIB Vs. THE STATE OF ASSAM
|
January 30, 2017 |
ABDUL KADER BHUYAN Vs. STATE OF ASSAM AND ORS.
|
July 28, 2017 |
ABDUL KADIR MAZUMDAR Vs. OIL AND NATURAL GAS CORPORATION
|
August 8, 2017 |
ABDUL KADIR MAZUMDAR Vs. STATE OF ASSAM
|
August 14, 2017 |
ABDUL KASIM Vs. STATE OF ASSAM
|
January 2, 2017 |
ABDUL KAYAM MAZUMDER Vs. STATE OF ASSAM
|
August 1, 2017 |
ABDUL KHALIQUE Vs. STATE OF ASSAM
|
June 28, 2017 |
ABDUL KHALIQUE @ KHALIQUE KHASIA Vs. STATE OF ASSAM
|
December 4, 2017 |
ABDUL RAHMAN Vs. STATE OF ASSAM
|
December 15, 2017 |
ABDUL RAJAK CHOUDHURY Vs. MOINUL HAQUE CHOUDHURY
|
November 22, 2017 |
ABDUL ROKIB Vs. STATE OF ASSAM
|
July 10, 2017 |
ABDUL SATTAR Vs. DAROG ALI AND OTHERS
|
May 25, 2017 |
ABDULLAH Vs. STATE OF ASSAM
|
March 12, 2017 |
ABDULLAH KHAN Vs. INTEZAR KHAN
|
May 3, 2017 |
ABDUS SALAM TAPADAR S/O LATE FAIZUR RAHMAN TAPADAR Vs. THE STATE OF ASSAM
|
August 10, 2017 |
ABDUS SAMAD SHEIKH Vs. STATE OF ASSAM
|
September 14, 2017 |
ABHIJNAN BARUAH Vs. STATE OF ASSAM
|
August 25, 2017 |
ABHIYAN CARRIERS LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
|
September 7, 2017 |
ABIDUR RAHMAN BARBHUIYA Vs. MD. ABDUL MOTIN LASKAR AND ANOTHER
|
October 25, 2017 |
ABIRAN NESSA Vs. UNION OF INDIA AND OTHERS
|
March 27, 2017 |
ABU HUSSAIN Vs. STATE OF ASSAM
|
August 30, 2017 |
ABU NASER Vs. STATE OF ASSAM
|
January 11, 2017 |
ABUBAKKAR SIDDIQUE Vs. STATE OF ASSAM
|
January 11, 2017 |
ABUBAKKAR SIDDIQUE @ DHANTI ALI Vs. STATE OF ASSAM AND ANTHER
|
November 22, 2017 |
ABUL HUSSAIN Vs. STATE OF ASSAM
|
March 2, 2017 |
ABUL HUSSAIN LASKAR Vs. STATE OF ASSAM
|
August 18, 2017 |
ACHALA BORA Vs. STATE OF ASSAM
|
January 3, 2017 |
ACHINTYA DAS Vs. STATE OF ASSAM
|
February 15, 2017 |
ACHIT DEBNATH Vs. THE STATE OF ASSAM
|
July 13, 2017 |
ACHYUT BORA Vs. STATE OF ASSAM
|
September 1, 2017 |
ACHYUT KALITA Vs. STATE OF ASSAM
|
October 25, 2017 |
ADVANCED ENTERPRISE Vs. T.V.S. MOTOR COMPANY LTD.
|
December 19, 2017 |
AFAJUDDIN Vs. ABDUR RAHMAN
|
August 2, 2017 |
AHAR Vs. UNION OF INDIA
|
July 12, 2017 |
AHID AHMED MAJUMDAR Vs. STATE OF ASSAM
|
December 20, 2017 |
AHIDUL ISLAM AND OTHERS Vs. ON THE DEATH OF TALEBAR RAHMAN
|
May 29, 2017 |
AILONG PHOM Vs. STATE OF NAGALAND
|
May 26, 2017 |
AJAY BARDHAN Vs. STATE OF ASSAM
|
September 4, 2017 |
AJAY KUMAR RAI Vs. STATE OF MIZORAM
|
February 15, 2017 |
AJIT DAS Vs. FOOD CORPORATION OF INDIA
|
May 30, 2017 |
AKASHI MARIANE @ AKASHI MARIANE SURIN Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
AKHIL GOGOI Vs. STATE OF ASSAM
|
December 21, 2017 |
AKKABAR ALI@ ALI AKBAR Vs. UNION OF INDIA
|
January 31, 2017 |
AKLIMA BEGUM Vs. STATE OF ASSAM
|
April 25, 2017 |
AKTARA KHATUN Vs. STATE OF ASSAM
|
May 2, 2017 |
AKTER ALI @ AFTER Vs. ABEDA KHATUN
|
August 28, 2017 |
ALL ASSAM HARIJAN MAZDOOR UNION Vs. THE STATE OF ASSAM AND OTHERS
|
August 28, 2017 |
ALL ASSAM HIGHER SECONDARY TEACHERS Vs. STATE OF ASSAM
|
April 26, 2017 |
ALL ASSAM MIDDLE ENGLISH TEACHERS ASSOCIATION Vs. STATE OF ASSAM
|
April 21, 2017 |
ALLM UDDIN Vs. STATE OF ASSAM
|
August 1, 2017 |
ALOKE KUMAR GHOSHAL Vs. THE UNION OF INDIA AND OTHERS
|
July 28, 2017 |
AMARCHAND INDERCHAND Vs. ON THE DEATH OF ANANDI DEVI JALAN
|
August 7, 2017 |
AMARCHAND INDERCHAND Vs. LEGAL HEIRS OF ANANDI DEVI JALAN
|
August 7, 2017 |
AMARENDRA KUMAR DAS Vs. RANAJIT KAKATI
|
May 11, 2017 |
AMINA KHATOON Vs. STATE OF ASSAM
|
March 8, 2017 |
AMIRUN NESSA (MUSSAMAT) Vs. HABIB ALI LASKAR
|
May 16, 2017 |
AMITABHA GHOSH AND OTHERS Vs. KASTURI LAHIRI
|
August 25, 2017 |
AMLAN JYOTI BORTHAKUR Vs. ASSAM ENGINEERING COLLEGE AND OTHERS
|
November 27, 2017 |
AMRIT KAUR Vs. SARDAR PREM SINGH
|
August 17, 2017 |
AMRITESWAR GOSWAMI AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
November 28, 2017 |
AMZAD HUSSAIN CHOUDHURY Vs. STATE OF ASSAM
|
August 22, 2017 |
ANAMIKA TAMULI Vs. STATE OF ASSAM
|
August 8, 2017 |
ANANDA GHOSH Vs. UNION OF INDIA
|
April 4, 2017 |
ANANTA CHELLENG AND ANOTHER Vs. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD.
|
February 10, 2017 |
ANANTA RAM NATH AND OTHERS SON OF LATE NABIN CHANDRA NATH Vs. STATE OF ASSAM AND OTHERS
|
March 15, 2017 |
ANGUTO SOPHIE Vs. STATE OF NAGALAND AND OTHERS
|
September 5, 2017 |
ANIL KUMAR JALAN Vs. STATE OF ASSAM
|
September 22, 2017 |
ANIL KUMAR UPADHYAY Vs. UNION OF INDIA
|
May 2, 2017 |
ANIL MAHILI Vs. STATE OF ASSAM
|
October 26, 2017 |
ANIL NATH Vs. STATE OF ASSAM
|
December 8, 2017 |
ANIL ROY CHOUDHURY Vs. STATE OF ASSAM
|
July 20, 2017 |
ANIL TODI @ ANIL KUMAR TODI Vs. STATE OF ASSAM
|
May 24, 2017 |
ANISUL HOQUE SON OF NOBIR HUSSAIN VILLAGBE Vs. STATE OF ASSAM
|
September 15, 2017 |
ANJALI DUTTA BARMAN Vs. PLANTERS ARIWAYS LTD.
|
July 24, 2017 |
ANJAN KUMAR DAS Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 20, 2017 |
ANOWARA BEGUM @ KHATUN (MUSTT.) Vs. STATE OF ASSAM
|
May 17, 2017 |
ANSAR ALI Vs. STATE OF ASSAM
|
December 21, 2017 |
ANSHUMOYEE BORO AND OTHERS Vs. THE STATE OF ASSAM
|
August 25, 2017 |
ANURUPA ROY Vs. AJIT LAL KAR
|
June 7, 2017 |
ANWAR HUSSAIN LASKAR Vs. SARIF UDDIN MIA
|
May 23, 2017 |
APURBA PATGIRI Vs. STATE OF ASSAM
|
November 9, 2017 |
ARIFA SULTANA Vs. STATE OF ASSAM
|
January 2, 2017 |
ARINDAM BORGOHAIN Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
ARJU RAHMAN Vs. STATE OF ASSAM
|
May 15, 2017 |
ARPAN CHETIA Vs. STATE OF ASSAM
|
April 27, 2017 |
ARUN GOGOI Vs. LABANYA DAS
|
September 6, 2017 |
ARUN SHARMA Vs. BHUPEN HAZARIKA (DAS)
|
August 8, 2017 |
ARUNACHAL OLYMPIC ASSOCIATION Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
February 27, 2017 |
ARUNAVA DEY Vs. STATE OF ASSAM
|
July 12, 2017 |
ARUNG YAMDO Vs. KATING WESHI
|
November 30, 2017 |
ARUP GOGOI Vs. STATE OF ASSAM
|
October 23, 2017 |
ARUP KUMAR PHUKAN Vs. STATE OF ASSAM
|
December 12, 2017 |
ARYAN VINTRADE PVT. LTD. Vs. HAMUKJAN TEA PVT. LTD.
|
December 14, 2017 |
ASCON (M/S) Vs. STATE OF ASSAM
|
December 14, 2017 |
ASHIMA KHATUN Vs. STATE OF ASSAM
|
August 22, 2017 |
ASHIQUE GUPTA Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
ASHIT DEY SARKAR Vs. SUNIL KUMAR DUTTA
|
May 23, 2017 |
ASHOK PRASAD Vs. PURNIMA BALA DEB
|
June 19, 2017 |
ASHRAF NADEEN HUSSAIN Vs. ZABIR MIFTA RAHMAN
|
June 13, 2017 |
ASHUTOSH KUNDU Vs. LAKSHESWAR TALUKDAR
|
February 27, 2017 |
ASIA KHATUN (MUSST.) Vs. STATE OF ASSAM
|
October 26, 2017 |
ASING Vs. STATE OF NAGALAND
|
October 9, 2017 |
ASIRUDDIN Vs. UNION OF INDIA
|
May 17, 2017 |
ASSAM GEOLOGY AND MINING SERVICE ASSOCIATION Vs. STATE OF ASSAM
|
July 11, 2017 |
ASSAM INDUSTRIAL DEVELOPMENT CORPORATION AND ORS. Vs. ASSAM PAPER MILL PRIVATE LIMITED AND ORS.
|
August 3, 2017 |
ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. DEBTS RECOVERY TRIBUNAL
|
October 23, 2017 |
ASSAM MEDICINE DEALERS ASSOCIATION AND ANOTHER Vs. GUWAHATI MUNICIPAL CORPORATION AND OTHERS
|
November 27, 2017 |
ASSAM PUBLIC SERVICE COMMISSION Vs. ASSAM INFORMATION COMMISSION AND ORS.
|
August 25, 2017 |
ASSAM STATE ELECTRICITY BOARD Vs. RENU BAISHYA
|
November 13, 2017 |
ASSAM STATE PRIMARY TEACHERS ASSOCIATION Vs. STATE OF ASSAM
|
December 11, 2017 |
ASSAM TUBES LIMITED Vs. THE UNION OF INDIA
|
September 14, 2017 |
ASSOCIATED BUILDERS 3, RAJAT KAMAL PATH Vs. SIMALUGURI TOWN COMMITTEE
|
January 17, 2017 |
ASTI RAM KALITA Vs. STATE OF ASSAM
|
July 11, 2017 |
ATAUR RAHMAN AND 35 ORS. Vs. STATE OF ASSAM AND 7 ORS.
|
August 8, 2017 |
ATINDRA KUMAR ADHIKARI (DR.) Vs. STATE OF ASSAM
|
May 26, 2017 |
ATO YIMCHUNGER AND ANOTHER Vs. STATE OF NAGALAND AND OTHERS
|
August 19, 2017 |
ATUL BAISHYA Vs. STATE OF ASSAM
|
April 7, 2017 |
ATUM WELLY Vs. KAMENG DOLO
|
February 8, 2017 |
AYESHA BEGUM MAZERBHUIYA Vs. STATE OF ASSAM AND ORS.
|
January 11, 2017 |
AYESHA KHATUN Vs. UNION OF INDIA
|
March 30, 2017 |
AZHAR HUSSAIN Vs. STATE OF ASSAM AND ANR.
|
November 7, 2017 |
AZIZUR RAHMAN CHOUDHURY Vs. STATE OF ASSAM
|
November 18, 2017 |
B. LALHMINGTHANGA Vs. STATE OF MIZORAM
|
November 8, 2017 |
BABAR ALI CHOUDHURY Vs. LEGAL HEIRS OF ABDUL MANNAN CHOUDHURY
|
August 1, 2017 |
BABITA KALITA Vs. STATE OF ASSAM
|
May 25, 2017 |
BABITA PEGU Vs. STATE OF ASSAM
|
October 30, 2017 |
BABRU BAHAN DAS Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
BABUL CHANDA Vs. JOHNY CHOUDHURY (MD.)
|
September 20, 2017 |
BABUL DAS Vs. KANRAM DAS
|
August 17, 2017 |
BABULAL CHOUDHURY AND OTHERS Vs. GANESH CHANDRA BHARALI AND ANOTHER
|
March 7, 2017 |
BABULAL DAS Vs. STATE OF ASSAM
|
July 13, 2017 |
BADRUL ISLAM Vs. STATE OF ASSAM
|
January 18, 2017 |
BAHEJ ALI Vs. UNION OF INDIA
|
December 11, 2017 |
BAJAJ ALLIANJ INSURANCE COMPANY Vs. SMT. DHANALATA MECH & 10 OTHERS
|
April 7, 2017 |
BALESWAR RANGPI Vs. BAHAR ALI (MD.)
|
September 8, 2017 |
BALINDRA DEORI Vs. STATE OF ASSAM
|
July 31, 2017 |
BANAVATTA CHANGKAKOTI AND OTHERS Vs. URMILA CHANGKAKOTI AND ANOTHER
|
September 11, 2017 |
BANDANA DEKA Vs. STATE OF ASSAM & ORS.
|
June 9, 2017 |
BANDANA DEKA Vs. STATE OF ASSAM
|
March 14, 2017 |
BANI KANTA MEDHI Vs. HIMADRI KISHORE DAS
|
February 9, 2017 |
BANI KANTA TALUKDAR Vs. STATE OF ASSAM
|
July 10, 2017 |
BANTI DOLEY Vs. JUNUMANI PEGU
|
September 16, 2017 |
BARAK VALLEY CEMENT LTD Vs. UNION OF INDIA
|
June 21, 2017 |
BARNALI DEKA Vs. STATE OF ASSAM
|
June 20, 2017 |
BASAB BIJAY DUTTA Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 30, 2017 |
BASAB BIJOY BHATTACHARJEE Vs. GAUHATI HIGH COURT
|
September 14, 2017 |
BASANTI DAS AND ANR. Vs. STATE OF ASSAM AND ORS.
|
April 24, 2017 |
BASER ALI KHAN Vs. STATE OF ASSAM
|
January 4, 2017 |
BASIRON BIBI Vs. UNION OF INDIA
|
September 15, 2017 |
BASIRON BIBI Vs. UNION OF INDIA
|
August 25, 2017 |
BASUDEV GHOSH Vs. STATE OF ASSAM
|
July 10, 2017 |
BAZLUL BASID Vs. STATE OF ASSAM
|
May 19, 2017 |
BAZRUL HUSSAIN Vs. STATE OF ASSAM AND OTHERS
|
November 27, 2017 |
BEGUM LATIFA AFRUZ Vs. UNION OF INDIA
|
July 13, 2017 |
BELA RANI PAUL Vs. UNION OF INDIA
|
August 10, 2017 |
BENGUWA PANIKA @ TOPIWALA Vs. THE STATE OF ASSAM
|
June 28, 2017 |
BENOY GOPAL SAHA Vs. LEGAL HEIRS OF SUBINOY PODDAR
|
March 17, 2017 |
BHABA BARUAH Vs. STATE OF ASSAM
|
December 21, 2017 |
BHABEN HANDIQUE Vs. STATE OF ASSAM
|
September 1, 2017 |
BHABESH CHANDRA BARMAN Vs. STATE OF ASSAM
|
March 24, 2017 |
BHABESH DAS Vs. UNION OF INDIA
|
August 8, 2017 |
BHABESH DAS Vs. STATE OF ASSAM
|
June 5, 2017 |
BHABESH SARMAH Vs. STATE OF ASSAM
|
May 25, 2017 |
BHADAN MIA @ JALAL UDDIN Vs. SUNIL CHAKRABORTY
|
September 12, 2017 |
BHAGABAN CHANDRA SARMAH Vs. STATE OF ASSAM
|
March 14, 2017 |
BHAGWAN DAS DAMANI Vs. SACHIN SARKAR
|
January 11, 2017 |
BHAGWAN SINGH, CONSTABLE Vs. UNION OF INDIA
|
April 25, 2017 |
BHAI BANDU GROUP Vs. ASSAM STATE ELECTRICITY BOARD
|
May 16, 2017 |
BHARAT BARMAN Vs. UNION OF INDIA
|
December 11, 2017 |
BHARAT CHANDRA DAS Vs. BHOGI RAM MEDHI
|
March 17, 2017 |
BHARAT CHANDRA NARAH Vs. NABA KUMAR DOLEY
|
November 30, 2017 |
BHARAT CHANDRA SARMAH Vs. THE LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
|
January 25, 2017 |
BHARAT DAS AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
August 29, 2017 |
BHARAT HEAVY ELECTRICAL LTD. Vs. M/S. BUILDWORTH PRIVATE LIMITED
|
September 8, 2017 |
BHARATI DEVI Vs. STATE OF ASSAM
|
January 2, 2017 |
BHARGAV GOGOI Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
BHASKAR PATHAK Vs. UNION OF INDIA
|
December 6, 2017 |
BHATOU BORO Vs. THE STATE OF ASSAM AND OTHERS
|
October 31, 2017 |
BHIKARI NUNIA Vs. RAM NARAYAN CHOUHAN
|
August 1, 2017 |
BHIM TURI Vs. STATE OF ASSAM
|
October 27, 2017 |
BHUBAN SAIKIA Vs. STATE OF ASSAM
|
January 9, 2017 |
BHUBAN SAIKIA Vs. THE STATE OF ASSAM
|
February 6, 2017 |
BHUMIDHAR DAS Vs. STATE OF ASSAM
|
May 8, 2017 |
BHUPEN BARMAN Vs. STATE OF ASSAM
|
December 21, 2017 |
BHUPEN DOLEY Vs. STATE OF ASSAM
|
December 8, 2017 |
BHUPENDRA SINHA Vs. STATE OF ASSAM
|
January 23, 2017 |
BHUSHAN DAS Vs. GAUHATI HIGH COURT
|
November 9, 2017 |
BIBI DEVI AND OTHERS Vs. RABI SANKAR SAIKIA AND OTHERS
|
June 6, 2017 |
BIDESHI MANDAL Vs. STATE OF ASSAM
|
July 10, 2017 |
BIDYUT PROVA DEVI Vs. STATE OF ASSAM
|
February 14, 2017 |
BIJAY KUMAR JALAN Vs. STATE OF ASSAM
|
September 6, 2017 |
BIKASH CHOWDHURY Vs. STATE OF ASSAM
|
May 4, 2017 |
BIKASH DEY LASKAR Vs. NIPAPRIYA DAS
|
August 8, 2017 |
BIKASH ENTERPRISES Vs. UNION OF INDIA
|
December 4, 2017 |
BIKASH ENTERPRISES Vs. UNION OF INDIA
|
September 4, 2017 |
BIKASH SARMA S/O SRI KORA SARMA Vs. STATE OF ASSAM
|
March 23, 2017 |
BIKASHJYOTI LAHKAR Vs. STATE OF ASSAM
|
August 21, 2017 |
BIKRAM ROY Vs. STATE OF ASSAM
|
August 25, 2017 |
BIKRAM ROY Vs. STATE OF ASSAM
|
August 2, 2017 |
BILAL AHMED HAZARI AND ORS. Vs. STATE OF ASSAM AND ORS.
|
February 8, 2017 |
BIMALA KALITA Vs. UNION OF INDIA AND OTHERS
|
November 15, 2017 |
BIMAN CLOTH MILLS PRIVATE LIMITED & 3 ORS Vs. ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LIMITED & 2 OTHERS
|
October 25, 2017 |
BIMAN CLOTH MILLS PVT. LTD. Vs. ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD.
|
October 24, 2017 |
BINOD BIHARI ROY Vs. STATE OF ASSAM
|
July 11, 2017 |
BINOD KR. SOBHASARIA Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD.
|
March 23, 2017 |
BINOD KUMAR Vs. STATE OF ASSAM
|
December 5, 2017 |
BINOY KUMAR KALITA Vs. STATE OF ASSAM
|
June 2, 2017 |
BIPLAB KUMAR DAS Vs. IDBI BANK LTD.
|
June 5, 2017 |
BIPUL DUTTA Vs. RETURNING OFFICER
|
February 28, 2017 |
BIPUL DUTTA Vs. STATE OF ASSAM
|
November 2, 2017 |
BIPUL ROY AND ANR. Vs. UNION OF INDIA AND ORS.
|
April 18, 2017 |
BIRENDRA NATH SARMA Vs. STATE OF ASSAM
|
November 30, 2017 |
BIRHASH GIRI BASUMATARY Vs. CHANDAN CHAKRABORTY
|
February 7, 2017 |
BISHNU PADA SAHA Vs. MINATI SAHA
|
August 7, 2017 |
BISHNU RAM DEKA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
June 1, 2017 |
BISHWAJIT SAHA Vs. STATE OF ASSAM AND OTHERS
|
January 4, 2017 |
BISWA RANJAN BANERJEE & 6 ORS. Vs. SMT. KRISHNA GHOSH & 2 ORS.
|
July 13, 2017 |
BISWA RANJAN KALITA Vs. STATE OF ASSAM
|
May 4, 2017 |
BISWAJIT GOSWAMI Vs. STATE OF ASSAM
|
May 16, 2017 |
BISWANATH PAUL Vs. AHI BHUSAN CHAKRABORTY
|
October 30, 2017 |
BISWARUP MUKHERJEE Vs. UNION OF INDIA
|
June 15, 2017 |
BITUL BHUYAN Vs. STATE OF ASSAM
|
June 19, 2017 |
BOGAI BOURI Vs. STATE OF ASSAM
|
January 2, 2017 |
BORMAH JAN TEA COMPANY LTD Vs. ASHOK SERVICE STATION
|
October 27, 2017 |
BRANCH MANAGER AND ORIENTAL INSURANCE COMPANY LTD. Vs. SH. R. ZOKHUMA
|
October 3, 2017 |
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD. Vs. SH. EMMANUEL LALRINGLIANA (L) S/B SMT. T. LALAWMPUII AND ANOTHER
|
November 7, 2017 |
BRIHATTAR GUWAHATI PAIKARI MACH BESA KINA SAMABAI SAMITTEE LTD. Vs. THE STATE OF ASSAM AND OTHERS
|
February 8, 2017 |
BRINDABAN MANDAL Vs. STATE OF ASSAM
|
September 18, 2017 |
BUDDHADEV MUCHAHARY Vs. COMMISSIONER AND SECRETARY
|
June 22, 2017 |
BUILTTEK POINT Vs. FOOD CORPORATION OF INDIA
|
November 28, 2017 |
BULU BARUA Vs. STATE OF ASSAM
|
March 30, 2017 |
C.VANLALCHAWIMAWIA Vs. STATE OF MIZORAM
|
October 25, 2017 |
CACHAR GRAMIN BANK Vs. NILUPA BEGUM
|
March 22, 2017 |
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED AND OTHERS Vs. SHRI DIPENDRA ADHIKARI AND OTHERS
|
February 16, 2017 |
CHAKRADHAR GOGOI Vs. STATE OF ASSAM
|
August 25, 2017 |
CHAMELI DAS Vs. STATE OF ASSAM
|
April 21, 2017 |
CHANDAN KUMAR DAS Vs. STATE OF ASSAM
|
May 30, 2017 |
CHANDANA ROY DAS Vs. STATE OF ASSAM
|
January 11, 2017 |
CHANDANA SONOWAL Vs. STATE OF ASSAM
|
May 25, 2017 |
CHANDRA BAROOAH Vs. ASSAM SCIENCE TECHNOLOGY AND ENVIRONMENT COUNCIL
|
August 3, 2017 |
CHANDRA KANTA HAZARIKA COLLEGE Vs. STATE OF ASSAM
|
June 2, 2017 |
CHANDRADHAR KALITA Vs. ROHIT KALITA
|
March 28, 2017 |
CHANYAM LOWANG Vs. STATE OF ARUNACHAL PRADESH
|
March 24, 2017 |
CHAU KHEWSENG SINGTHI Vs. STATE OF ARUNACHAL PRADESH
|
May 24, 2017 |
CHERA LOMA Vs. STATE ELECTRICITY COMMISSION
|
January 27, 2017 |
CHICHUSE KAJIRI Vs. STATE OF NAGALAND
|
March 2, 2017 |
CHINMOY THAKURIA Vs. THE STATE OF ASSAM AND ORS.
|
October 25, 2017 |
CHINOO SARKAR Vs. VODAFONE ESSAR SPACETEL LTD
|
March 20, 2017 |
CHITRA BORTHAKUR Vs. MINADHAR BORTHAKUR
|
August 8, 2017 |
CHITTA RANJAN ROY Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 3, 2017 |
CHITTARANJAN BAROI Vs. STATE OF ASSAM
|
January 2, 2017 |
CHITTARANJAN BORA Vs. ROMONI KUMAR BHATTACHARYYA
|
December 12, 2017 |
CHITTARANJAN DAS Vs. KUMUD BAISHYA
|
November 13, 2017 |
CHOLAMANDALAM GENERAL INSURANCE COMPANY LTD Vs. KALPANA KUMARI DEKA
|
February 17, 2017 |
CHONGKOI Vs. STATE OF NAGALAND
|
February 22, 2017 |
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. OIL AND NATURAL GAS CORPORATION LTD.
|
November 20, 2017 |
CONCAST STEEL AND POWER LTD Vs. STATE OF ASSAM
|
May 31, 2017 |
CONSTABLE SEWAN KUMAR RANJAN S/O SRI RAJENDRA RAJAK Vs. THE UNION OF INDIA
|
June 6, 2017 |
COORDINATOR Vs. ROLUAHPUII
|
June 8, 2017 |
D.A. CHANSARKAR, BRIGADIER Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 29, 2017 |
DAFFODIL NURSERY (OLD) Vs. THE STATE OF ASSAM AND 4 OTHERS
|
July 17, 2017 |
DAKSHIN HAILAKANDI YUVA AIKYA MANCHA Vs. UNION OF INDIA AND OTHERS
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November 10, 2017 |
DAMBARU PHUKAN Vs. STATE OF ASSAM
|
November 18, 2017 |
DANDESWAR BARMAN Vs. STATE OF ASSAM
|
February 23, 2017 |
DASARATH CHAUHAN Vs. UNION OF INDIA
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April 18, 2017 |
DAYAL KURMI Vs. STATE OF ASSAM
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February 23, 2017 |
DEBAJIT SAIKIA Vs. UNITED BANK OF INDIA
|
November 7, 2017 |
DEBRAM PEGU Vs. LAKHINATH PAYENG
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September 18, 2017 |
DEEPA NEWAR Vs. DEEPAK BORTHAKUR
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April 19, 2017 |
DEEPA RANI DAS Vs. STATE OF ASSAM
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June 8, 2017 |
DEEPJYOTI GAS AGENCY Vs. STATE OF ASSAM
|
December 13, 2017 |
DEEPSIKHA DEBNATH Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
DHANADA SAIKIA AND OTHERS Vs. PESHAN SAIKIA AND OTHERS
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March 9, 2017 |
DHANIRAM TERANG Vs. STATE OF ASSAM
|
August 11, 2017 |
DHANOA BUILDERS Vs. UNION OF INDIA
|
March 28, 2017 |
DHARAMPAL SATYAPAL LTD Vs. UNION OF INDIA
|
June 22, 2017 |
DHARAMPAL SATYAPAL LTD. Vs. STATE OF ASSAM
|
October 27, 2017 |
DHARANIDHAR BARMAN Vs. STATE OF ASSAM
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August 9, 2017 |
DHEBOR GOHAIN BARUAH Vs. ASSAM BOARD OF REVENUE
|
November 2, 2017 |
DHIREN DAS Vs. STATE OF ASSAM
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January 4, 2017 |
DHIREN DAS Vs. STATE OF ASSAM
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May 23, 2017 |
DHRUBAJYOTI BORUAH Vs. STATE OF ASSAM
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December 13, 2017 |
DHUBRI BAZAR MACH BECHA KINA SAMABAI SAMITY LTD Vs. STATE OF ASSAM
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May 15, 2017 |
DHUNSERI PETROCHEM AND TEA LTD. Vs. STATE OF ASSAM
|
December 5, 2017 |
DIBA RANI DAS Vs. KUMAR KANTI SINGHA
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January 10, 2017 |
DIBAKAR DAS Vs. UNION OF INDIA AND OTHERS
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November 23, 2017 |
DIBYA KUMAR RAJKHOWA Vs. STATE OF ASSAM
|
April 18, 2017 |
DIBYAJYOTI SAHARIA Vs. STATE OF ASSAM
|
January 19, 2017 |
DIGANTA BHUYAN @ BEBAI Vs. STATE OF ASSAM
|
November 18, 2017 |
DILDAR HUSSAIN Vs. STATE OF ASSAM
|
March 6, 2017 |
DILIP BARMAN Vs. NUMULIGARH REFINERY LTD.
|
July 13, 2017 |
DILIP CHANDRA DEKA Vs. THE STATE OF ASSAM AND OTHERS
|
June 5, 2017 |
DILIP CHETRI Vs. STATE OF ASSAM
|
June 13, 2017 |
DILIP DEKA Vs. STATE OF ASSAM
|
July 10, 2017 |
DILIP KR. BASUMATARY AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
August 8, 2017 |
DILIP KR. DAS AND 5 ORS. Vs. MUSTT. AJUFA BEGUM BIBI @ AJUPA AND 6 ORS.
|
July 26, 2017 |
DILIP KUMAR BHATTACHARJYA Vs. STATE OF ASSAM AND OTHERS
|
January 20, 2017 |
DILIP KUMAR NATH Vs. STATE OF ASSAM
|
January 5, 2017 |
DILIP TALUKDAR Vs. STATE OF ASSAM
|
February 10, 2017 |
DILWAR ALAM KHAN (DR.)(MD.) Vs. STATE OF ASSAM
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January 2, 2017 |
DIMBESWAR RAI Vs. STATE OF ASSAM
|
November 18, 2017 |
DIMPY DAS Vs. STATE OF ASSAM
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April 25, 2017 |
DIP BORA Vs. STATE OF ASSAM
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November 21, 2017 |
DIPAK KARMAKAR Vs. STATE OF ASSAM
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November 18, 2017 |
DIPALI GOSWAMI Vs. BHASKAR SARMA
|
December 4, 2017 |
DIPANKAR DAS Vs. ASSAM POWER DISTRIBUTION COMPANY LTD.
|
October 25, 2017 |
DIPEN DUTTA Vs. STATE OF ASSAM
|
August 1, 2017 |
DIPEN MITRA Vs. LEGAL HEIRS OF DULU KAR
|
February 10, 2017 |
DISTRICT CONGRESS (I) COMMITTEE Vs. SRI KRISHNA KANTA RAJKUMAR
|
August 14, 2017 |
DOLI GOGOI Vs. STATE OF ASSAM AND ORS.
|
February 22, 2017 |
DR PARESH CHANDRA MAZUMDAR Vs. GAUHATI UNIVERSITY AND OTHERS
|
October 25, 2017 |
DR. (MRS.) OISHY ERING AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
May 1, 2017 |
DR. (SMTI.) MANALISHA CHOUDHURY Vs. THE STATE OF ASSAM AND OTHERS
|
October 27, 2017 |
DR. A.P. LEMWANG KONYAK Vs. NAGALAND PUBLIC SERVICE COMMISSION AND OTHERS
|
September 4, 2017 |
DR. ABDUL KHALIQUE LASKAR Vs. THE STATE OF ASSAM AND OTHERS
|
August 31, 2017 |
DR. AKANI DAS AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
July 21, 2017 |
DR. AKHIL CH KALITA Vs. THE STATE OF ASSAM AND OTHERS
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June 9, 2017 |
DR. ARUN KUMAR MAHANTA Vs. STATE OF ASSAM AND OTHERS
|
November 6, 2017 |
DR. ARUP JYOTI KARMAKAR Vs. UNION OF INDIA AND OTHERS
|
August 30, 2017 |
DR. BUDDHADEB BHATTACHARJEE Vs. GAUHATI UNIVERSITY AND ORS.
|
January 10, 2017 |
DR. ITESH BORDOLOI @ ITESWAR BORDOLOI Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
DR. MALABIKA TALUKDAR Vs. THE STATE OF ASSAM
|
March 21, 2017 |
DR. MANASH DASS/OSHRI MANISH KANTI DAS Vs. THE STATE OF ASSAM
|
March 28, 2017 |
DR. MRS. INDIRA DEVI Vs. THE STATE OF ASSAM AND OTHERS
|
July 10, 2017 |
DR. MUNINDRA MOHAN DEKA Vs. STATE OF ASSAM
|
October 26, 2017 |
DR. NARENDRA KUMAR SHARMAS/ORADHESHYAM SHARMA Vs. THE STATE OF ASSAM
|
May 9, 2017 |
DR. NAVASHRI MUDOI Vs. MS. DIPALI BASUMATARY MUDOI
|
January 5, 2017 |
DR. NEELUTPAL BORA Vs. THE STATE OF ASSAM
|
March 1, 2017 |
DR. OTAM TAGGU Vs. SHRI. TAGENG PADOH AND OTHERS
|
May 18, 2017 |
DR. PRABODH CHANDRA GOSWAMI Vs. THE STATE OF ASSAM AND OTHERS
|
July 25, 2017 |
DR. PRAKRITISH BORA Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
DR. R.C. NAYAK Vs. THE NAGALAND UNIVERSITY
|
September 4, 2017 |
DR. SHURHOZELIE LIEZIETSU S/O LT. KHRUSIETSU LIEZIETSU Vs. NAGALAND LEGISLATIVE ASSEMBLY
|
July 18, 2017 |
DR. TARIK TALOM AND OTHERS Vs. SMTI. YABEN MIZE AND OTHERS
|
June 7, 2017 |
DULAL CH Vs. STATE OF ASSAM
|
December 13, 2017 |
DULAL MAHANTA Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
|
September 4, 2017 |
DULU KUMAR GOGOI Vs. STATE OF ASSAM
|
June 16, 2017 |
DURA ROOF PVT. LTD. Vs. DYNA ROOF PVT. LTD.
|
August 28, 2017 |
DURGA CHAUHAN Vs. STATE OF ASSAM
|
January 10, 2017 |
DURGA KRISHNA STORE PVT. LTD. Vs. UNION OF INDIA
|
May 30, 2017 |
DWARIKA NATH SAHU Vs. ON THE DEATH OF BAHAGI KALITA HER LEGAL HEIRS BABUL KALITA (SON)
|
September 22, 2017 |
DWIGEN GOGOI Vs. STATE OF ASSAM
|
June 15, 2017 |
EAST WEST CONSTRUCTION Vs. STATE OF NAGALAND
|
April 10, 2017 |
EJJADUR RAHMAN SON OF SIRAJ UDDIN Vs. STATE OF ASSAM
|
August 8, 2017 |
EJUM KARBAK Vs. RAYOM JINI
|
December 20, 2017 |
EKTIAR HUSSAIN Vs. STATE OF ASSAM
|
September 17, 2017 |
EKTIAR HUSSAIN AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
|
September 7, 2017 |
ELITE COMPUTERS AND COMMUNICATIONS PVT. LTD Vs. STATE OF ASSAM
|
July 11, 2017 |
EMDADUL HOQUE Vs. STATE OF ASSAM
|
July 10, 2017 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. SAHARA INDIA FINANCIAL CORPORATION LTD.
|
January 5, 2017 |
ER CHONROTHUNG EZUNG, NAGALAND Vs. STATE OF NAGALAND AND OTHERS
|
November 1, 2017 |
ER FINESON POJAR AND OTHERS Vs. ER HOKATO SEMA AND OTHERS
|
November 30, 2017 |
ER. CHONROTHUNG EZUNG Vs. STATE OF NAGALAND
|
November 1, 2017 |
ER. KEKHRIEZHALIE SORHIE Vs. THE STATE OF NAGALAND
|
March 27, 2017 |
ER. RAZOUVOLIE KELIO Vs. STATE OF NAGALAND
|
August 8, 2017 |
ER. RAZOUVOLIE KELIO Vs. STATE OF NAGALAND
|
August 7, 2017 |
ER. SWEDEVIL ZAO, CHIEF ENGINEER (UNDER RETIREMENT), POLICE ENGINEERING PROJECT (PEP) Vs. THE STATE OF NAGALAND AND OTHERS
|
April 20, 2017 |
EUNUS ALI Vs. BRANCH MANAGER (LEGAL), BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
|
June 19, 2017 |
EUNUS ALI Vs. BRANCH MANAGER (LEGAL) BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
|
July 11, 2017 |
FAGUA URAO Vs. STATE OF ASSAM
|
July 20, 2017 |
FAKAR UDDIN Vs. STATE OF ASSAM
|
September 5, 2017 |
FAKRUL ISLAM Vs. STATE OF ASSAM
|
December 20, 2017 |
FALANI BIBI Vs. UNION OF INDIA AND OTHERS
|
August 18, 2017 |
FELPACT PRIVATE LIMITED AND ORS. Vs. THE REGISTRAR OF COMPANIES AND ORS.
|
June 5, 2017 |
FOYEZ UDDIN AHMED LASKAR Vs. GAUHATI HIGH COURT
|
March 16, 2017 |
G. G. TRANSPORT PVT. LTD. Vs. BHUPENDRA SINGH ANANDA
|
May 30, 2017 |
G.D. CONSTRUCTION Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
December 1, 2017 |
GAMMON INDIA LTD. Vs. STATE OF ASSAM
|
April 18, 2017 |
GANESH CHAUHAN Vs. STATE OF ASSAM
|
May 25, 2017 |
GANESH KUMAR TOSHNIWAL Vs. UCO BANK, JORHAT BRANCH AND ANOTHER
|
November 10, 2017 |
GANGADHAR FISHERY CO Vs. STATE OF ASSAM AND OTHERS
|
June 9, 2017 |
GAUHATI HIGH COURT EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM
|
April 6, 2017 |
GAUHATI UNIVERSITY Vs. BABUL CHAUDHURY AND OTHERS
|
September 6, 2017 |
GAUHATI UNIVERSITY Vs. STATE OF ASSAM
|
June 20, 2017 |
GAURI SANKAR DAS & 20 ORS Vs. STATE OF ASSAM & 5 ORS
|
March 24, 2017 |
GAUTAM MANDAL @ PALTU Vs. STATE OF ASSAM
|
February 21, 2017 |
GAUTAM MOHAN Vs. CENTRAL BUREAU OF INVESTIGATION AND ANOTHER
|
November 22, 2017 |
GEEBANI DEVI Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
GENERAL MANAGER (N.F. RAILWAYS) Vs. M/S. BINAYKIA TRADE
|
May 4, 2017 |
GENERAL MANAGER, N.F. RAILWAYS Vs. CHARU ENTERPRISES
|
July 20, 2017 |
GENERAL MANAGER, NORTH EAST FRONTIER RAILWAY Vs. J.A.BROTHERS
|
March 31, 2017 |
GENI APANG Vs. STATE OF ARUNACHAL PRADESH
|
September 8, 2017 |
GHISALAL AGARWALLA Vs. STATE OF ASSAM
|
March 28, 2017 |
GHOSH BROTHER ELECTRONICS PVT LTD Vs. STATE OF ASSAM AND OTHERS
|
November 24, 2017 |
GHOSH BROTHERS ELECTRONICS PVT. LTD. Vs. STATE OF ASSAM AND OTHERS
|
May 25, 2017 |
GIRIM DAS Vs. UNION OF INDIA
|
November 30, 2017 |
GITA KUMARI Vs. V.K. PIPERSANIA
|
July 12, 2017 |
GIYAS UDDIN @ GIYAS UDDIN LASKAR Vs. STATE OF ASSAM
|
July 27, 2017 |
GLORIA DOLMA Vs. SAMRAT
|
February 9, 2017 |
GODREJ & BOYCE MANUFACTURING CO. LTD. Vs. STATE OF ASSAM
|
January 17, 2017 |
GOLAP CHANDRA DAS Vs. STATE OF ASSAM
|
August 11, 2017 |
GOLLO TACHANG Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
September 13, 2017 |
GOMBU THINLLEY Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
May 9, 2017 |
GOMIYA KUMAR Vs. STATE OF ASSAM
|
January 23, 2017 |
GONGA PRASAD LIMBOO Vs. STATE OF ASSAM
|
November 16, 2017 |
GOPAL CH. BARUAH & 22 ORS Vs. THE STATE OF ASSAM & 4 ORS
|
November 28, 2017 |
GOPAL DAS @ RAKHAL DAS AND ORS. Vs. TAPAN KUMAR DET AND ORS.
|
March 16, 2017 |
GOPAL KRISHNA DAS Vs. STATE OF ASSAM
|
November 15, 2017 |
GREAVES COTTON Vs. STATE OF ASSAM
|
August 30, 2017 |
GREEN VALLEY INDUSTRIY Vs. STATE OF ASSAM
|
December 4, 2017 |
GREEN VISION Vs. UNION OF INDIA AND ORS.
|
March 27, 2017 |
GS Vs. THE UNION OF INDIA AND OTHERS
|
February 21, 2017 |
GULENA BEGUM AND OTHERS Vs. AZAD ALI AND 7 OTHERS
|
June 12, 2017 |
GULESTA KHATUN AND ANOTHER Vs. IQBAL HUSSAIN
|
September 14, 2017 |
GUMNONG SINGPHO Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
September 4, 2017 |
GUMRAH CO-OP. SOCIETY LTD. Vs. STATE OF ASSAM
|
June 21, 2017 |
GUN BAHADUR CHETRY S/O LT MIN BAHADUR Vs. STATE OF ASSAM
|
December 13, 2017 |
GUNADHAR DAS Vs. STATE OF ASSAM
|
January 18, 2017 |
H. REMTLUANGA AND ORS. Vs. JOSEPH LALRINCHHANA
|
June 16, 2017 |
H. THRONGKIUBA Vs. STATE OF NAGALAND
|
May 22, 2017 |
HABIBAR RAHMAN Vs. STATE OF ASSAM
|
January 31, 2017 |
HABIBUR RAHMAN Vs. MALAY BHUSAN KAUR
|
August 21, 2017 |
HAFIZUR RAHMAN Vs. THE ASSAM POWER DISTRIBUTION COMPANY LTD. AND ORS.
|
October 23, 2017 |
HAFSA KHANAM Vs. LEGAL HEIRS OF AMARENDRA GOSWAMI
|
October 23, 2017 |
HAIDER HUSSAIN Vs. RAMESH SAIKIA
|
October 23, 2017 |
HAJI ENTERPRISES Vs. UNION OF INDIA
|
December 12, 2017 |
HAJI MOFUR ALI BARBHUIYA Vs. POWER GRID CORPORATION OF INDIA
|
July 25, 2017 |
HAMPI GOGOI Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
HANUMAN AUTOMOBILE ENGINEERING WORKS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 15, 2017 |
HAPSA ZONGSAM Vs. STATE OF ASSAM
|
October 26, 2017 |
HAREN BARMAN Vs. STATE OF ASSAM
|
July 11, 2017 |
HAREN SAIKIA Vs. STATE OF ASSAM
|
May 18, 2017 |
HARENDRA NATH BORAH Vs. STATE OF ASSAM AND ORS.
|
July 10, 2017 |
HARI BAHADUR ADHIKARI @ CHETRI Vs. STATE OF ASSAM
|
February 3, 2017 |
HARI KHANDAL Vs. STATE OF ASSAM
|
October 25, 2017 |
HARIDEV DAS Vs. NAYAN KUMAR DAS
|
July 21, 2017 |
HEM CHANDRA BARUAH Vs. STATE BANK OF INDIA
|
October 24, 2017 |
HEM KANTA MEDHI Vs. MAHIDHAR KALITA
|
August 1, 2017 |
HEMANTA HANDIQUE Vs. STATE OF ASSAM
|
September 7, 2017 |
HERALWA VILLAGE COUNCIL Vs. STATE OF NAGALAND
|
November 30, 2017 |
HERAMBA KUMAR SAIKIA Vs. STATE OF ASSAM
|
February 23, 2017 |
HILLS TRADE AGENCIES Vs. KARBI ANGLONG AUTONOMOUS COUNCIL
|
July 27, 2017 |
HIMMER ETE Vs. STATE OF ARUNACHAL PRADESH
|
March 29, 2017 |
HINDUSTAN PAPER CORPORATION AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
August 17, 2017 |
HIRA HUSSAIN Vs. LAILA KHATOON
|
June 19, 2017 |
HIROLFSBERG RONGPHAR Vs. REGISTRAR, ASSAM UNIVERSITY
|
January 5, 2017 |
HITEN SARMA Vs. STATE OF ASSAM
|
December 18, 2017 |
HOREN BHUYAN S/O HARI KANTA BHUYAN Vs. THE STATE OF ASSAM
|
July 20, 2017 |
HUSSAIN AHMED LASKAR Vs. STATE OF ASSAM
|
June 30, 2017 |
I. SINO PHOM Vs. STATE OF NAGALAND
|
March 17, 2017 |
ICICI BANK LTD. Vs. BIMLA DEVI JAJODIA
|
December 22, 2017 |
ICICI LOMBARD GENERAL INSURANCE Vs. RUP NATH BRAHMA CHOUDHURY
|
February 23, 2017 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SAIRENGPUII SAILO
|
November 30, 2017 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ZONUNSANGI
|
November 30, 2017 |
IDRISH ALI & OTHERS Vs. THE STATE OF ASSAM
|
January 4, 2017 |
IJUM NGOMDIR Vs. THE STATE OF ARUNACHAL PRADESH
|
January 17, 2017 |
IMOSANGLA WIFE OF LATE TEMSUWATI Vs. THE STATE OF NAGALAND AND OTHERS
|
April 21, 2017 |
IMRAN HUSSAIN LASKAR Vs. STATE OF ASSAM
|
May 18, 2017 |
IMTISANGLA Vs. STATE OF NAGALAND
|
March 3, 2017 |
IN RE. Vs. STATE OF ASSAM
|
March 29, 2017 |
IN RE: SECRETARY TO THE GOVERNMENT OF INDIA, NEW DELHI & ORS. Vs. STATE
|
January 25, 2017 |
INDIA OIL CORPORATION LIMITED (ASSAM OIL DIVISION), A DIVISION OF INDIA CORPORATION LIMITED REGISTERED UNDER COMPANIES ACT, 1956 HAVING ITS REGISTERED OFFICE AT G Vs. ALL INDIA TEA & TRADING COMPANY LTD., HAVING ITS REGISTERED OFFICE AT 22 BALLYGUNJ PARK ROAD, CALCUTTA
|
February 22, 2017 |
INDIAN INSTITUTE OF TECHNOLOGY Vs. ALOKE KUMAR GHOSAL
|
September 16, 2017 |
INDIAN OIL CORPORATION LTD Vs. PHUKAN CHANDRA NATH
|
March 20, 2017 |
INDIAN TEA AND PROVISION LIMITED Vs. RAJIB SAIKIA
|
January 5, 2017 |
INDRA DOLEY Vs. UNION OF INDIA
|
March 16, 2017 |
INDRA MOHAN PATOR Vs. UNITED BANK OF INDIA
|
March 15, 2017 |
INDRANI BORUAH BHUIYAN AND OTHERS Vs. M/S NATIONAL INSURANCE COMPANY LIMITED AND OTHERS
|
February 9, 2017 |
INLAND WORK LOGISTICS PVT. LTD. (FORMALLY KNOWN AS INLAND ROAD TRANSPORT PVT. LTD) Vs. THE UNION OF INDIA
|
April 3, 2017 |
INSPECTOR GENERAL ASSAM RIFLES (NORTH) Vs. ALEMMENLA
|
August 9, 2017 |
ISHAQUE Vs. SAMSUN NAHAR BEGUM
|
May 30, 2017 |
ISHED PEDRU DESOUZA Vs. STATE OF ASSAM AND OTHERS
|
November 10, 2017 |
ISHWAR CHAND MITTAL @ ISHWAR CHANDRA MITTAL Vs. SMTI USHA MITTAL
|
November 23, 2017 |
ISLAMUDDIN AHMED Vs. BIJOY SINGH BAID (DR.)
|
May 30, 2017 |
ISTAQUE ALI Vs. NAUSAD ALI
|
September 15, 2017 |
ITANAGAR BENCH, NYA RONYA Vs. STATE OF ARUNACHAL PRADESH
|
December 7, 2017 |
J KAPTHIANGA Vs. STATE
|
December 6, 2017 |
J. LALHLUNA Vs. S.C. LIANMAWIA & ANR.
|
May 24, 2017 |
J. PACHHUNGA Vs. CHIEF SECRETARY TO THE GOVERNMENT OF MIZORAM
|
July 26, 2017 |
JAGADISH TALUKDAR AND ORS. Vs. STATE OF ASSAM AND ORS.
|
February 28, 2017 |
JAHANARA RAHMAN Vs. THE STATE OF ASSAM
|
May 30, 2017 |
JAHANARA RAHMAN Vs. STATE OF ASSAM
|
March 16, 2017 |
JAHINDRA BRAHMA Vs. STATE OF ASSAM
|
May 4, 2017 |
JAHNU BARUA Vs. AIDEOPUKHURI TEA ESTATE PVT. LTD.
|
March 22, 2017 |
JAI KUMAR SHYAM SUKHA Vs. THE STATE OF ASSAM & 2 OTHERS
|
May 11, 2017 |
JAIN BROTHERS Vs. UNION OF INDIA
|
January 17, 2017 |
JAINUL HAQUE BARBHUIYA Vs. STATE OF ASSAM
|
January 4, 2017 |
JALAL UDDIN @ JALAL UDDIN AHMED Vs. STATE OF ASSAM
|
March 29, 2017 |
JAMAL UDDIN LASKAR Vs. STATE OF ASSAM
|
July 18, 2017 |
JAMSER ALI ALIAS DAMSER ALI Vs. STATE OF ASSAM
|
September 4, 2017 |
JAMUNA GOGOI PHUKAN Vs. GAUHATI HIGH COURT
|
September 21, 2017 |
JANAK LAL BASUMATARY Vs. NABA KUMAR SARANIA (HIRA)
|
June 9, 2017 |
JANNAT RAHMAN Vs. AMJAD ALI
|
March 16, 2017 |
JATIN NATH Vs. SMTI SARAJU NATH
|
August 31, 2017 |
JATINDRA KALITA Vs. STATE OF ASSAM
|
April 27, 2017 |
JAWING RAJ KUMAR Vs. JAMAIKO SINGPHO
|
November 2, 2017 |
JAWNGBLAM NARZARY Vs. STATE OF ASSAM
|
July 10, 2017 |
JAYANTA DEV SARMA Vs. MANOJ KUMAR BARUAH
|
January 27, 2017 |
JAYANTA KUMAR DAS Vs. STATE OF ASSAM
|
October 27, 2017 |
JEHIRUL ISLAM Vs. UNION OF INDIA
|
May 16, 2017 |
JELEKHA @ JELEKHA KHATUN Vs. UNION OF INDIA
|
December 1, 2017 |
JERINA AHMED Vs. STATE OF ASSAM
|
June 8, 2017 |
JEWTI N.G.O. Vs. STATE OF ASSAM
|
August 2, 2017 |
JIBAN DAS Vs. STATE OF ASSAM
|
August 25, 2017 |
JILIMONI KALITA DAS Vs. PRANAB DAS
|
May 25, 2017 |
JIMMY DUYU Vs. TECHI KATUM
|
April 25, 2017 |
JITU SARMAH Vs. STATE OF ASSAM
|
February 2, 2017 |
JOMBO RATAN Vs. STATE OF ARUNACHAL PRADESH
|
December 4, 2017 |
JONALI DAIMARY Vs. STATE OF ASSAM
|
August 22, 2017 |
JONE Vs. STATE OF MIZORAM
|
August 18, 2017 |
JOY KUMAR PODDAR Vs. STATE OF ASSAM
|
August 14, 2017 |
JOYGUN BEGUM Vs. STATE OF ASSAM
|
July 12, 2017 |
JOYNAL UDDIN LASKAR Vs. STATE OF ASSAM
|
February 6, 2017 |
JUGAL CHANDRA BORAH Vs. STATE OF ASSAM
|
August 1, 2017 |
JUMBO PACKAGING Vs. NUMALIGARH REFINERY LTD.
|
December 22, 2017 |
JUMKE STORE Vs. GOVERNMENT OF ARUNACHAL PRADESH
|
May 9, 2017 |
JUNALI SAIKIA DEKA Vs. MAHESH SRIVASTAVA
|
June 2, 2017 |
JURI BAISHYA Vs. UNION OF INDIA
|
September 22, 2017 |
JVS FOODS PVT LTD Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
March 8, 2017 |
JYOTI INDUSTRIAL SOCIETY Vs. STATE OF ASSAM
|
June 21, 2017 |
JYOTI PRASAD SARMA Vs. STATE OF ASSAM AND OTHERS
|
November 1, 2017 |
JYOTSNA RANI GHOSH Vs. GARIB SHA NAWAS
|
June 6, 2017 |
K. LALTHANPARA Vs. STATE OF MIZORAM
|
September 7, 2017 |
KABEL UDDIN Vs. BHANU NESSA
|
October 25, 2017 |
KADBHANU BEGUM Vs. MOZIBAR RAHMAN
|
August 22, 2017 |
KAILASH BARUAH Vs. HINDUJA LEYLAND FINANCE CO.
|
June 13, 2017 |
KAILASH CHANDRA LOHIA Vs. STATE OF ASSAM
|
September 5, 2017 |
KAILASH KALITA Vs. STATE OF ASSAM AND ORS
|
April 20, 2017 |
KALING ERING Vs. STATE OF ARUNACHAL PRADESH
|
July 26, 2017 |
KALITA CONSTRUCTION Vs. STATE OF ASSAM
|
February 17, 2017 |
KALPANA ROY Vs. STATE OF ASSAM
|
July 11, 2017 |
KALYAN MOY DEY CHOUDHURY Vs. CHIEF SECRETARY, GOVERNMENT OF ARUNACHAL PRADESH
|
December 13, 2017 |
KAMAKHYA MOTOTEC PVT. LTD Vs. STATE OF ASSAM
|
May 12, 2017 |
KAMAKHYA ROY Vs. STATE OF ASSAM
|
August 18, 2017 |
KAMAL ALI Vs. STATE OF ASSAM
|
January 11, 2017 |
KAMAL HUSSAIN LASKAR Vs. MAHMODUL HOQUE LASKAR
|
December 1, 2017 |
KAMAL KRISHNA MISHRA Vs. STATE OF ASSAM
|
December 18, 2017 |
KAMAL KRISHNA MISHRA Vs. STATE OF ASSAM
|
December 12, 2017 |
KAMAL MAHANTA Vs. STATE OF ASSAM
|
March 24, 2017 |
KAMALA THAKURIA Vs. SWASTI SUNDAR
|
July 13, 2017 |
KAMALUDDIN AHMED @ IDRISH Vs. AMINUDDIN AHMED (MD.)
|
January 9, 2017 |
KAMRUL ISLAM LASKAR Vs. STATE OF ASSAM
|
November 9, 2017 |
KAMRUP DISTRICT SIKSHA SARATHI (I) ASSOCIATION AND ORS. Vs. STATE OF ASSAM AND ORS.
|
October 26, 2017 |
KANAI NAYAK Vs. STATE OF ASSAM
|
December 22, 2017 |
KANAN KALITA Vs. STATE OF ASSAM
|
March 2, 2017 |
KANDE JOINT FOREST MANAGEMENT COMMITTEE Vs. THE STATE OF ARUNACHAL PRADESH
|
January 24, 2017 |
KANGKAN SARMAH Vs. STATE OF ASSAM
|
January 18, 2017 |
KANHAIYA LAL KANKANI Vs. AMBIKA SUPPLY AND SERVICES PVT. LTD
|
May 30, 2017 |
KARMAR DOJI Vs. TOMO DOJI
|
December 16, 2017 |
KARTIK CHAKRABORTY Vs. STATE OF ASSAM
|
October 26, 2017 |
KARTIK PATHAK Vs. HIRAMANI HALOI
|
August 29, 2017 |
KASHI NATH BORO Vs. STATE OF ASSAM AND ORS.
|
August 3, 2017 |
KASTURI BHUYAN Vs. STATE OF ASSAM AND OTHERS
|
February 15, 2017 |
KAUSHIK DAS Vs. COMMISSIONER
|
March 7, 2017 |
KAUSHIK DAS & ANR. Vs. STATE OF ASSAM & ORS.
|
March 7, 2017 |
KELELHOUNEI ANGAMI Vs. STATE OF NAGALAND
|
June 22, 2017 |
KENDRIYA VIDYALAYA SANGATHAN Vs. JEROME REMAN KERKETTA
|
March 17, 2017 |
KEVINGOL Vs. STATE OF NAGALAND
|
June 13, 2017 |
KHAGORIJAN ANCHALIK KRISHAK SURAKSHA SAMITI Vs. THE STATE OF ASSAM AND ORS.
|
November 23, 2017 |
KHAICHE Vs. STATE OF MIZORAM
|
October 27, 2017 |
KHANIN DAS Vs. THE STATE OF ASSAM AND OTHERS
|
November 9, 2017 |
KHANINDRA KUMAR NATH Vs. STATE OF ASSAM
|
December 11, 2017 |
KHITISH DEBNATH Vs. BITHI DEBNATH
|
November 16, 2017 |
KHUMANTHEM NAGOR SINGH Vs. UNION OF INDIA
|
September 7, 2017 |
KHUSHED ALI Vs. ARBESH ALI
|
May 24, 2017 |
KING SANGMA AND ANR. Vs. STATE OF ASSAM AND ORS.
|
October 27, 2017 |
KIPA AMAH Vs. STATE OF ARUNACHAL PRADESH
|
November 16, 2017 |
KISHOR DAS Vs. PINKY DAS
|
March 22, 2017 |
KISHOR NATH Vs. MISBAHUL ISLAM LASKAR
|
March 2, 2017 |
KISHORI BARUAH Vs. STATE OF ASSAM
|
December 13, 2017 |
KOHIMA BENCH T.YANGER OZUKUM Vs. STATE OF NAGALAND
|
September 15, 2017 |
KONPAI HAZARIKA @ HEMANTA HAZARIKA Vs. STATE OF ASSAM
|
July 10, 2017 |
KOPELO LETUO Vs. NAGALAND PUBLIC SERVICE COMMISSION
|
October 17, 2017 |
KRISHNA CHETRY Vs. STATE OF ASSAM AND ANOTHER
|
February 9, 2017 |
KRISHNA KANTA DAS Vs. STATE OF ARUNACHAL PRADESH
|
November 7, 2017 |
KRISHNA KUMAR SHARMA Vs. STATE OF ASSAM
|
January 14, 2017 |
KUGHAHO SEMA Vs. STATE OF NAGALAND
|
June 1, 2017 |
KUMAR ENTERPRISE Vs. STATE OF ASSAM
|
July 13, 2017 |
KUMAR TRADERS AND COMPANY Vs. STATE OF ASSAM
|
August 9, 2017 |
KUMOL TAYENG Vs. STATE OF ARUNACHAL PRADESH
|
September 5, 2017 |
KUMUD KACHARI Vs. RAJDHANI TRACTORS AND AGENCIES
|
March 20, 2017 |
KUMUDA SUNDARI SEN GIRLS HIGH SCHOOL Vs. DOLAN SAIKIA
|
October 24, 2017 |
KUMUDA SUNDARI SEN GIRLS HIGH SCHOOL Vs. DOLAN SAIKIA
|
October 25, 2017 |
KUNJANG LAMA Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
May 16, 2017 |
KUOVIO ZHASHUMO Vs. KHRIENUO ANGAMI
|
September 4, 2017 |
L.M. COMMERCIAL HOUSE Vs. CHITTARANJAN PATOWARY
|
October 24, 2017 |
LACHIBA CHANG Vs. STATE OF NAGALAND
|
May 23, 2017 |
LADA MUNDA Vs. STATE OF ASSAM
|
January 6, 2017 |
LAHOWAL SAMABAY SAMITY Vs. STATE OF ASSAM
|
September 21, 2017 |
LAKHI BORUAH Vs. BIJUMONI BORUAH
|
December 1, 2017 |
LAKHI G. MARAK Vs. H.D.F.C. BANK LIMITED
|
April 21, 2017 |
LAKHINDRA GOGOI Vs. STATE OF ASSAM
|
October 10, 2017 |
LAL BABU SINGH AND ANOTHER Vs. THE UNION OF INDIA AND 4 OTHERS
|
April 4, 2017 |
LALDINTLUANGA Vs. STATE OF MIZORAM & ORS.
|
February 22, 2017 |
LALENGZAMI Vs. SH. RAM PRASAD BANIK
|
May 5, 2017 |
LALHIMPUII Vs. CHIEF SECRETARY TO THE GOVT. OF MIZORAM AND OTHERS
|
November 27, 2017 |
LALRAMHLUNA AND OTHERS Vs. LUNGTIAWII AND OTHERS
|
November 8, 2017 |
LALRUATPUII BAWITLUNG Vs. UNION OF INDIA
|
May 5, 2017 |
LALTHANSANGI Vs. STATE OF MIZORAM
|
September 8, 2017 |
LALTHUAMA Vs. STATE OF MIZORAM
|
March 1, 2017 |
LANGPU TAJAK Vs. HABUNG NOBING
|
September 12, 2017 |
LANUONEN Vs. STATE OF NAGALAND
|
May 2, 2017 |
LARA MAJI Vs. THE STATE OF ASSAM – RESPONDENT
|
January 27, 2017 |
LEENA MONI KUMARI & 5 ORS Vs. THE STATE OF ASSAM & 5 ORS
|
November 16, 2017 |
LEGAL HEIRS OF ARATI LAHKAR Vs. LEGAL HEIRS OF ABHIJIT BARUAH
|
January 24, 2017 |
LEGAL HEIRS OF BINOD KUMAR SHARMA Vs. GHANASHYAM SHARMA
|
April 24, 2017 |
LEGAL HEIRS OF LT. CHAUTHMAL JALAN AND ORS. Vs. DINDAYAL JALAN
|
June 23, 2017 |
LEGAL HEIRS OF MOHI UDDIN MAJARBHUIYA AND ORS. Vs. LEGAL HEIRS OF ABDUL HASIM MAZUMDAR AND ANR.
|
February 17, 2017 |
LEGAL HEIRS OF MONU DAS Vs. HASMAT ALI
|
July 18, 2017 |
LEGAL HEIRS OF PRAMILA DEKA Vs. PRASANTA DEKA
|
June 2, 2017 |
LEGAL HEIRS OF SULEIMAN ALI Vs. SAFIA KHATOON
|
July 24, 2017 |
LHOUSAKHOTUO VIMERO Vs. STATE OF NAGALAND
|
April 24, 2017 |
LIAKAT ALI Vs. THE STATE OF ASSAM AND 6 OTHERS
|
July 20, 2017 |
LIAKAT ALI (MD.) Vs. HONORABLE GAUHATI HIGH COURT
|
November 14, 2017 |
LIKHA TAJE Vs. STATE OF ARUNACHAL PRADESH
|
November 7, 2017 |
LIMRAS LOTTERY TRADING & CO. PVT. LTD. Vs. STATE OF MIZORAM
|
June 27, 2017 |
LOKESWAR DUTTA Vs. SENIOR MANAGER
|
July 25, 2017 |
LOKNATH BANIYA Vs. ASSAM FINANCIAL CORPORATION
|
December 7, 2017 |
LONG DORUK @ RUKBO Vs. TAKING TAMUT
|
January 24, 2017 |
LONGLEM PHOM Vs. STATE OF NAGALAND
|
March 28, 2017 |
LONGRITILA Vs. DIVISIONAL MANAGER
|
January 31, 2017 |
LUTFA BEGUM Vs. HAFIZUR RAHMAN
|
June 13, 2017 |
M L ENTERPRISES Vs. STATE OF ARUNACHAL PRADESH, REPRESENTED BY CHIEF SECRETARY, GOVERNMENT OF ARUNACHAL PRADESH
|
April 2, 2017 |
M. LAXMI @ LOCHMAMA Vs. COAL INDIA LTD. AND ANOTHER
|
October 25, 2017 |
M/S AHAR Vs. STATE OF ASSAM
|
July 12, 2017 |
M/S ASSAM VALLEY ENTERPRISE AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
December 6, 2017 |
M/S DANGARKUCHI PAKA BETBARI MEEN SAMABAI Vs. THE STATE OF ASSAM AND OTHERS
|
September 5, 2017 |
M/S GLOBAL ENTERPRISE Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
July 7, 2017 |
M/S J. NASED, GOVERNMENT REGISTERED CONTRACTOR AND SUPPLIER Vs. M/S. NORTH EAST CONSTRUCTION, GOVERNMENT REGISTERED CLASS
|
May 15, 2017 |
M/S JAIN BROTHERS Vs. UNION OF INDIA
|
January 3, 2017 |
M/S KENGE CONSTRUCTION CO. Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
April 27, 2017 |
M/S NATIONAL INSURANCE CO. LTD. Vs. SHRI ENGHMINGTHANGA
|
November 15, 2017 |
M/S NEW INDIA ASSURANCE CO. LTD. HAVING ITS REGISTERED OFFICE AT NEW INDIA ASSURANCE BUILDING 87, MAHATAMA GANDHI ROAD, FORT, MUMBAI Vs. SRI BABUL SUTRADHAR, S/O. LATE PRANKRISHNA SUTRADHAR, VILLAGE
|
March 14, 2017 |
M/S OLYMPIA SEATING PRIVATE LIMITED Vs. THE STATE OF ASSAM AND ORS.
|
January 27, 2017 |
M/S RAJ TRADERS Vs. STATE OF ASSAM
|
May 23, 2017 |
M/S. ANUPAM NIRMAN PRIVATE LIMITED. Vs. THE STATE OF ASSAM
|
August 10, 2017 |
M/S. BHAWANI TEA INDUSTRIES Vs. THE STATE OF ASSAM
|
May 2, 2017 |
M/S. H.B. ENTERPRISE Vs. THE STATE OF ARUNACHAL PRADESH
|
May 19, 2017 |
M/S. M.L. ENTERPRISES P.O & P.S Vs. THE STATE OF ARUNACHAL PRADESH
|
April 21, 2017 |
M/S. NEW INDIA ASSURANCE CO. LTD. Vs. ANUPAMA SINGHA, ASSAM
|
March 14, 2017 |
M/S. NEW INDIAN ASSURANCE CO. LTD. Vs. MD. ABDUL KASEM AND ANOTHER
|
August 24, 2017 |
M/S. NEW PHARMA DISTRIBUTOR Vs. CENTRAL BANK OF INDIA AND OTHERS
|
February 3, 2017 |
M/S. ORIENTAL INSURANCE CO. LTD. Vs. SRI RAM JATAN SAHANI AND ANR.
|
October 31, 2017 |
M/S. PENO ENTERPRISES AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
May 1, 2017 |
M/S. POOJA ASSOCIATES (CONTRACT DIVISION) Vs. STATE OF ASSAM & ORS.
|
November 2, 2017 |
M/S. SHREE SHIV SAI STEEL INDUSTRIES Vs. ASSAM POWER DISTRIBUTION CO. LTD.
|
March 24, 2017 |
M/S. SRI GANESH FIRE EQUIPMENTS (P) LTD. Vs. THE STATE OF ASSAM
|
January 10, 2017 |
M/S. T. & T PROJECTS LTD. Vs. THE STATE OF ARUNACHAL PRADESH AND 4 ORS.
|
July 10, 2017 |
M/S. UNITED INDIA INSURANCE CO. LTD. Vs. SRI GOVIN CHANDRA AND ANR.
|
November 2, 2017 |
M/S. UNITED INSURANCE COMPANY LIMITED Vs. SH. LALRINAWMA & 2 ORS.
|
March 23, 2017 |
MAA KAMAKHYA BEVERAGES PVT. LTD. Vs. STATE OF ASSAM
|
January 24, 2017 |
MADHAB CH. DAS Vs. SABITRI RANI DAS
|
February 21, 2017 |
MADHUSUDAN MANDAL Vs. APPOSITE BENEFIT SOCIETY LIMITED
|
February 22, 2017 |
MAGUNI CHARAN BEHRA Vs. STATE OF ARUNACHAL PRADESH
|
November 14, 2017 |
MAHADEV HALDAR Vs. STATE OF ASSAM
|
March 10, 2017 |
MAHAMMAD ALI Vs. STATE OF ASSAM
|
March 23, 2017 |
MAHENDRA NATH MUDOI Vs. STATE OF ASSAM
|
July 31, 2017 |
MAHIUDDIN MAJARBHUYA Vs. LEGAL HEIRS OF LUTFA BEGUM MAZUMDER
|
February 17, 2017 |
MAHMUDA BEGUM Vs. STATE OF ASSAM
|
April 19, 2017 |
MAHUYA DEY Vs. KANAK CHOUDHURY AND SONS
|
August 16, 2017 |
MAINUL HAQUE KHAN AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
October 31, 2017 |
MAJIDUR RAHMAN Vs. STATE OF ASSAM
|
February 15, 2017 |
MAKIBAR RAHMAN Vs. STATE OF ASSAM
|
September 16, 2017 |
MALA DUTTA Vs. STATE OF ASSAM
|
April 26, 2017 |
MALAY KUMAR DAS Vs. STATE OF ASSAM
|
August 25, 2017 |
MALEGARH GOBINDAPUR FISHERY COOPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
|
May 16, 2017 |
MALIKA BEGUM Vs. ARUN ALI AND OTHERS
|
August 17, 2017 |
MAMONI RAJKUMARI Vs. STATE OF ASSAM
|
December 22, 2017 |
MANAB MAHANTA Vs. STATE OF ASSAM
|
August 14, 2017 |
MANABENDRA BHATTA Vs. STATE OF ASSAM
|
May 25, 2017 |
MANAGEMENT OF NAHORTOLI TEA ESTATE Vs. KAMALUDDIN ALI
|
November 9, 2017 |
MANAGEMENT OF NAHORTOLI TEA ESTATE Vs. KAMALUDDIN ALI
|
September 11, 2017 |
MANAGEMENT OF TENGAPANI TEA ESTATE Vs. UNION OF INDIA
|
April 7, 2017 |
MANAGEMENT OF THE HATHIKULI TEA ESTATE Vs. RITA BHUMIJ @ RINA
|
March 7, 2017 |
MANAGING DIRECTOR Vs. NAKUL PAUL
|
December 11, 2017 |
MANDIP RAVA Vs. THE STATE OF ASSAM
|
January 25, 2017 |
MANGAL ARYA Vs. THE STATE OF ASSAM AND ANOTHER
|
October 10, 2017 |
MANIRUL ISLAM Vs. THE UNION OF INDIA AND 7 OTHERS
|
July 26, 2017 |
MANOJ LALA Vs. MOTILAL LALA
|
January 11, 2017 |
MANOJ THAKUR Vs. STATE OF ASSAM
|
July 25, 2017 |
MANTU MALL Vs. STATE OF ASSAM
|
December 21, 2017 |
MANU KASHYAP Vs. STATE BANK OF INDIA
|
July 20, 2017 |
MARY JONNAM Vs. GAUHATI HIGH COURT
|
October 27, 2017 |
MASCOT ENTRADE (P.) LTD. Vs. UNION OF INDIA
|
December 13, 2017 |
MASRUR HUSSAIN @ ASIF Vs. APURBA SARMA
|
August 9, 2017 |
MASTER TAREPMENBA JAMIR Vs. STATE OF NAGALAND
|
October 10, 2017 |
MASTER ZOSANGPUIA Vs. STATE OF MIZORAM & ORS
|
March 1, 2017 |
MASUMA NAZNIN OJAH Vs. BOARD OF SECONDARY EDUCATION
|
June 22, 2017 |
MATIUR RAHMAN @ RAJU Vs. STATE OF ASSAM
|
August 29, 2017 |
MAYUR TALUKDAR Vs. STATE OF ASSAM AND OTHERS
|
February 22, 2017 |
MAYUREE RAY AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
MD ABDUL BASID SARKAR Vs. STATE OF ASSAM AND OTHERS
|
November 27, 2017 |
MD AZIZUL HOQUE CHOUDHURY Vs. STATE OF ASSAM
|
November 23, 2017 |
MD FAKHRUL ISLAM Vs. STATE OF ASSAM
|
December 5, 2017 |
MD HAZARAT ALI AND ANR. Vs. THE STATE OF ASSAM
|
May 31, 2017 |
MD SHER ALI SON OF LT. JAINUL HOQUE Vs. STATE OF ASSAM
|
September 4, 2017 |
MD. ABDUL KASIM, S/O MD. ISLAM ALI, R/O VILLAGE Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, COOPERATION DEPARTMENT, DISPUR, GUWAHATI
|
January 2, 2017 |
MD. ABDUL RAHMAN Vs. UNION OF INDIA
|
March 28, 2017 |
MD. ABDUL ROUF BARBHUIYA, S/O HAJI ASSADAR ALI Vs. SRI NIDHIRAM DAS, S/O SHRI RAJANIKANTA DAS
|
August 28, 2017 |
MD. ABDUL WAHID BARBHUIYA Vs. MD. KALA RAJA LASKAR
|
September 16, 2017 |
MD. ABUL FAZAL Vs. MD. KUBBAS ALI
|
January 5, 2017 |
MD. ALAL UDDIN AHMED Vs. STATE OF ASSAM AND ORS.
|
September 7, 2017 |
MD. AMIR HUSSAIN Vs. THE STATE OF ASSAM AND 4 OTHERS
|
July 17, 2017 |
MD. ANOWAR HUSSAIN AND OTHERS Vs. JAMAL UDDIN AND OTHERS
|
April 4, 2017 |
MD. ARJU ALI Vs. THE STATE OF ASSAM AND OTHERS
|
November 9, 2017 |
MD. BABUL HUSSAIN LASKAR @ BABUL HUSSAIN Vs. STATE OF ASSAM AND ANOTHER
|
August 24, 2017 |
MD. EZAHAR AKHTAR Vs. UNION OF INDIA
|
November 2, 2017 |
MD. FARUK AHMED LASKAR Vs. THE UNION OF INDIA AND OTHERS
|
February 27, 2017 |
MD. HAIDAR ALI Vs. THE STATE OF ASSAM AND OTHERS
|
June 5, 2017 |
MD. HAMIDUR RAHMAN Vs. STATE OF ASSAM AND OTHERS
|
September 7, 2017 |
MD. HARUNOR ROSHID AND ANOTHER Vs. SMTI JYSOTSNA PHUKAN AND 2 OTHERS
|
August 11, 2017 |
MD. HASMAT ALI AND OTHERS Vs. THE STATE OF ASSAM
|
February 2, 2017 |
MD. HUSSAIN AHMED TAPADAR SON OF LATE FAKAR UDDIN AHMED Vs. THE STATE OF ASSAM
|
April 26, 2017 |
MD. IMDAD ALI Vs. STATE OF ASSAM
|
August 29, 2017 |
MD. JAFUR UDDIN CHOUDHURY Vs. STATE OF ASSAM
|
January 18, 2017 |
MD. MAFIZUL HAQUE & 4 ORS. Vs. MD. ISTIAQUE KHAN & 3 ORS.
|
June 19, 2017 |
MD. MAINUDDIN AHMED Vs. THE STATE OF ASSAM AND OTHERS
|
August 17, 2017 |
MD. MARJUCK CHOWDHURY Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
MD. MAZIBAR RAHMAN @ MOJIBOR RAHMAN Vs. THE STATE OF ASSAM & ANOTHER
|
February 9, 2017 |
MD. MOFIDUL ISLAM Vs. STATE OF ASSAM, GAUHATI)
|
August 14, 2017 |
MD. MONSUR ALI SON OF LATE ARJAN ALI Vs. THE STATE OF ASSAM AND OTHERS
|
November 2, 2017 |
MD. MUSLIM ALI Vs. STATE OF ASSAM
|
October 23, 2017 |
MD. NAZIMUDDIN LASKAR S/O ABDUL MATIN LASKAR Vs. STATE OF ASSAM
|
August 1, 2017 |
MD. NUR ISLAM Vs. ANJIR ALI
|
July 14, 2017 |
MD. NUR UDDIN Vs. STATE OF ASSAM
|
May 12, 2017 |
MD. RAMIZ UDDIN BORBHUIYA Vs. THE STATE OF ASSAM AND OTHERS
|
August 10, 2017 |
MD. SAHJAHAN ALI AHMED Vs. STATE OF ASSAM
|
June 7, 2017 |
MD. SAIFUL ISLAM Vs. STATE OF ASSAM
|
February 7, 2017 |
MD. SAMSUDDIN & ANOTHER Vs. MD. SABJALI ALI & OTHERS
|
April 3, 2017 |
MD. SHAJAN ALI Vs. STATE OF NAGALAND
|
April 12, 2017 |
MD. TAIMUR RAHMAN, SON OF MD. GOLAP HUSSAIN Vs. MUSTT. ARJUARA BEGUM, D/O ABED ALI
|
August 28, 2017 |
MD. TAMAR UDDIN, S/O LATE SAYED ALI Vs. STATE OF ASSAM TO BE
|
December 15, 2017 |
MD. TAMUR UDDIN Vs. STATE OF ASSAM
|
August 25, 2017 |
MEGHA TECHNICAL AND ENGINEERS (PVT.) LTD. Vs. UNION OF INDIA
|
August 10, 2017 |
MEGHALAYA GASES LTD. AND 3 OTHERS Vs. UNION OF INDIA AND 4 OTHERS
|
June 1, 2017 |
MEHBOOB MUKTER Vs. STATE OF ASSAM
|
June 12, 2017 |
MERAJ ALI Vs. MD KAMAL PASHA
|
December 5, 2017 |
MERANG JAMIR AND ANOTHER Vs. STATE OF NAGALAND AND OTHERS
|
August 19, 2017 |
MESUVILE Vs. STATE OF NAGALAND
|
March 7, 2017 |
MHASIMHALIE MATHEW YHOME Vs. STATE OF NAGALAND
|
March 14, 2017 |
MILON AHMED, Vs. STATE OF ASSAM
|
September 22, 2017 |
MINA PRAVA BARMAN Vs. STATE OF ASSAM
|
January 11, 2017 |
MINA TANTI Vs. STATE OF ASSAM
|
March 2, 2017 |
MINJOM PADU Vs. ARUNACHAL PRADESH INFORMATION COMMISSION AND ANOTHER
|
May 11, 2017 |
MINKU HAZARIKA Vs. STATE OF ASSAM
|
May 5, 2017 |
MIRA PRAVA PAUL Vs. ABDUR RAHIM
|
November 16, 2017 |
MISBAHUL ISLAM LASKAR, S/O LATE KAMRUL ISLAM LASKAR, RESIDENT OF GMC ROAD, P.O. AND P.S. SILCHAR Vs. SHRI KISHOR NATH, S/O LATE PROMESH CHANDRA NATH
|
March 2, 2017 |
MISS ANINDITA DAS Vs. UNION OF INDIA
|
August 14, 2017 |
MISS PRATIBHA GOSWAMI Vs. THE STATE OF ASSAM AND OTHERS
|
June 7, 2017 |
MOALA Vs. STATE OF NAGALAND
|
February 21, 2017 |
MOBARAK ALI Vs. MUSTT NARZINA BEGUM
|
November 23, 2017 |
MOCKLISHUR RAHMAN LASKAR Vs. STATE OF ASSAM
|
June 20, 2017 |
MOFUZ AHMED Vs. STATE OF ASSAM
|
July 10, 2017 |
MOHAMMAD ALI Vs. STATE OF ASSAM AND OTHERS
|
June 2, 2017 |
MOHANANDA BISWAS Vs. SECRETARY TO THE GOVERNMENT OF ASSAM
|
October 25, 2017 |
MOHINI GOHAIN BARUAH Vs. PUTALI GOHAIN BARUAH
|
March 9, 2017 |
MOHINI GOHAIN BARUAH & ANOTHER Vs. PUTALI GOHAIN BARUAH & ANOTHER
|
March 9, 2017 |
MOHSIN REZA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
MOIZUDDIN AHMED Vs. THE STATE OF ASSAM AND 7 OTHERS
|
June 2, 2017 |
MOJIBAR RAHMAN Vs. UNION OF INDIA AND OTHERS
|
April 19, 2017 |
MOJIBAR RAHMAN Vs. UNION OF INDIA
|
April 4, 2017 |
MOJIBUL HUSSAIN LASKAR Vs. SIRAJUL HAQUE LASKAR
|
August 7, 2017 |
MOKDAM ALI KHAN Vs. ABDUR RASHID MIA
|
February 7, 2017 |
MOKHTARUL HOQUE Vs. STATE OF ASSAM
|
June 6, 2017 |
MOMIN ALI Vs. UNION OF INDIA
|
April 18, 2017 |
MONGAL SOREN Vs. THE STATE OF ASSAM
|
January 3, 2017 |
MONIKA RAJKHOWA Vs. STATE OF ASSAM
|
January 11, 2017 |
MONILA BEGUM Vs. STATE OF ASSAM AND ORS.
|
November 23, 2017 |
MONIR UDDIN Vs. THE STATE OF ASSAM AND ORS.
|
August 24, 2017 |
MONOWARA BEWA Vs. UNION OF INDIA
|
February 28, 2017 |
MONTOSH MAZUMDER Vs. STATE OF ASSAM
|
November 21, 2017 |
MONTOSH MAZUMDER Vs. STATE OF ASSAM
|
November 16, 2017 |
MOSIK UDDIN Vs. STATE OF ASSAM
|
July 21, 2017 |
MOTLIB ALI AND ANR. Vs. THE STATE OF ASSAM AND 3 OTHERS
|
August 11, 2017 |
MOULANA YUSUF ALI Vs. ABDUL GAFFAR MIR
|
August 21, 2017 |
MOZAMMEL HAQUE Vs. HALIM UDDIN AHMED
|
December 11, 2017 |
MR. GOPAL AGARWALLA Vs. STATE OF ASSAM AND OTHERS
|
November 14, 2017 |
MR. HEVUTO CHISHI Vs. MR. KUTU CHISHI
|
June 8, 2017 |
MR. J.K. MECH PRESENTLY Vs. CHITRALEKHA MECH
|
January 17, 2017 |
MRIDUL DAS Vs. STATE OF ASSAM
|
September 1, 2017 |
MRIDUL DEKA Vs. UNION OF INDIA
|
December 20, 2017 |
MRINAL DAS Vs. STATE OF ASSAM
|
December 7, 2017 |
MRINAL KUMAR BORAH (DR.) Vs. STATE OF ASSAM
|
January 24, 2017 |
MRP ENTERPRISE Vs. UNION OF INDIA
|
March 2, 2017 |
MRS. ANIE PAIRA Vs. THE UNION OF INDIA AND OTHERS
|
May 15, 2017 |
MRS. CHANDA BISWAS W/O SRI BISWAJIT PURKAYASTHA Vs. SRI BISWAJIT PURKAYASTHA
|
May 23, 2017 |
MRS. KARIMA BEGUM WIFE OF LATE MD. RAIZ UDDIN Vs. BADSHA BHUYAN SON OF AZIZ BHUYAN
|
September 5, 2017 |
MRS. L. AKILA AGED ABOUT 46 YEARS W/O. LATE H. LUNTSUBA. AND OTHERS Vs. THE ORIENTAL INSURANCE CO. LTD.
|
March 27, 2017 |
MRS. MAMONI RAJKUMARI Vs. THE STATE OF ASSAM & ORS
|
December 22, 2017 |
MRS. MARAMI MAHANTA Vs. THE BRANCH MANAGER, UNIVERSAL SAMPO GENERAL INSURANCE COMPANY LIMITED & ORS.
|
November 16, 2017 |
MRS. NAYANMONI DAS Vs. STATE OF ASSAM AND OTHERS
|
October 24, 2017 |
MRS. PUBALI SAIKIA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
September 16, 2017 |
MRS. RABIA AHMED Vs. SRI PRANAB KUMAR SHARMA AND OTHERS
|
March 17, 2017 |
MS. CHAHAL KEDIA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
MS. DHARITRI TAMULY Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
MS. GREEN VALLEY INDUSTRY Vs. STATE OF ASSAM
|
December 4, 2017 |
MS. JURI BORAH BORGOHAIN Vs. THE STATE OF ASSAM AND OTHERS
|
August 10, 2017 |
MS. MEGHNA TIWARI Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
MS. MIMANSHA KALITA Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
MS. POREE CHOUDHURY Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
MS. PRIYANKA DHAR Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
MS. SEJAL PODDAR AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
MS. SWAPNA DAS Vs. THE STATE OF ASSAM AND OTHERS
|
July 28, 2017 |
MUHAEDDIN (MD.) Vs. PRAKASH TEWARI
|
January 6, 2017 |
MUJEEB ALAM Vs. UNION OF INDIA AND OTHERS
|
May 18, 2017 |
MUKUL BORAH Vs. UNION OF INDIA AND ORS.
|
July 19, 2017 |
MUKUT SAIKIA Vs. STATE OF ASSAM
|
March 6, 2017 |
MUMINA BEGUM CHOWDHURY Vs. STATE OF ASSAM
|
January 13, 2017 |
MUMINA BEGUM CHOWDHURY Vs. STATE OF ASSAM
|
January 3, 2017 |
MUNINDRA MOHAN DEKA Vs. STATE OF ASSAM
|
October 26, 2017 |
MUSHARAF HUSSAIN Vs. STATE OF ASSAM AND OTHERS
|
November 28, 2017 |
MUSLEM UDDIN AND OTHERS Vs. ANSER ALI
|
April 24, 2017 |
MUSST. BADRUN NEHAR LASKAR Vs. STATE OF ASSAM
|
May 18, 2017 |
MUSSTT. KHADIJA BEGUM Vs. NUSSTT. REJINA BEGUM AND OTHERS
|
December 15, 2017 |
MUSSTT. MALEKA KHATOON AND OTHERS Vs. MUSSTT. KHATEMON NESSA AND OTHERS
|
July 26, 2017 |
MUSSTT. SAHEDA BEGUM Vs. GOPAL SHAH
|
November 13, 2017 |
MUSTAB AHMED Vs. STATE OF ASSAM
|
March 29, 2017 |
MUSTI KHODEZA KHATUN Vs. STATE OF ASSAM AND OTHERS
|
November 21, 2017 |
MUSTT. HAZERA KHATUN Vs. HASMAT ALI
|
January 10, 2017 |
MUSTT. MANJULA Vs. RAMESH KUMAR VIRMANI
|
October 24, 2017 |
N. ASANGBA Vs. STATE OF NAGALAND
|
May 29, 2017 |
N. CHAKHAI Vs. STATE OF MIZORAM
|
May 4, 2017 |
N. ORENTHUNG LOTHA Vs. STATE OF NAGALAND
|
April 29, 2017 |
N.F. RAILWAY, SILCHAR, CACHAR, ASSAM Vs. SH. ZODINDANGA, S/O. LT. THANTLUANGA RESIDENT OF COLLEGE VENG
|
June 16, 2017 |
NABA JYOTI DAS Vs. STATE OF ASSAM
|
June 13, 2017 |
NABA SARMA Vs. GAUHATI MUNICIPAL CORPORATION
|
November 23, 2017 |
NABAJYOTI DAS Vs. STATE OF ASSAM
|
July 18, 2017 |
NABAM ANA Vs. STATE OF ARUNACHAL PRADESH
|
March 31, 2017 |
NABAM EPO Vs. STATE OF ARUNACHAL PRADESH REPRESENTED THROUGH PUBLIC PROSECUTOR
|
December 12, 2017 |
NABAM TOBI (JSA) Vs. STATE OF ARUNACHAL PRADESH
|
September 13, 2017 |
NABIR HUSSAIN ALIAS NABEBUR Vs. STATE OF ASSAM
|
June 28, 2017 |
NABIRUDDIN AHMED Vs. CENTRAL BANK OF INDIA AND OTHERS
|
November 10, 2017 |
NAGA CONSTRUCTION Vs. EAST WEST CONSTRUCTION
|
October 26, 2017 |
NAGA MOTORS ASSOCIATION Vs. STATE OF NAGALAND
|
May 2, 2017 |
NAGALAND PRADESH CONGRESS COMMITTEE [NPCC] Vs. THE ELECTION COMMISSION OF INDIA [ECI] AND ANR.
|
July 10, 2017 |
NAGAON JILAR ABASARPRAPTA ARAKKHI SANTHA Vs. THE STATE OF ASSAM AND ORS.
|
November 27, 2017 |
NAGEN CHANDRA DAS Vs. ABHIJIT DEB
|
June 10, 2017 |
NAGEN CHANDRA DAS & ORS. Vs. ABHIJIT DEB & ORS.
|
June 1, 2017 |
NAMEIRAKPAM INDIRA DEVI Vs. STATE OF MANIPUR
|
October 4, 2017 |
NAMITA TALUKDAR Vs. STATE OF ASSAM
|
May 30, 2017 |
NARAYANI TRADING CO. Vs. THE STATE OF ASSAM AND ANOTHER
|
August 9, 2017 |
NARENDRA KUMAR SHARMA Vs. STATE OF ASSAM
|
May 5, 2017 |
NATENG TAGI Vs. STATE OF ARUNACHAL PRADESH
|
June 15, 2017 |
NATIONAL INSURANCE CO LTD Vs. MUST HASINA BEGUM
|
December 1, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. SIB NARAYAN RAI @ RAJBHAR AND ANOTHER
|
August 31, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. SHYAM RAI MAHANTA
|
November 16, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. ROBIN BORO
|
March 9, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. PRANAB CH. ROY
|
January 24, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SHRI KHAGEN CHANDRA DAS AND OTHERS
|
October 23, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MRS. UTPALA SAIKIA AND OTHERS
|
January 31, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. ADORI DEB NATH
|
February 16, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. MOON ALI
|
July 14, 2017 |
NATIONAL INVESTIGATION AGENCY Vs. VICTO SWU @ V. K. SUMI
|
October 7, 2017 |
NATIONAL SMALL INDUSTRIES CORPORATION (NSIC) LIMITED Vs. M/S GLOVE INFRACON PRIVATE LIMITED
|
January 6, 2017 |
NAYANMONI DAS Vs. STATE OF ASSAM
|
October 24, 2017 |
NAZIBUDDIN AHMED Vs. ASHIK IKBAL (MD)
|
May 5, 2017 |
NAZIMUDDIN AHMED Vs. THE STATE OF ASSAM AND 4 OTHERS
|
February 23, 2017 |
NAZIMUL HUSSAIN Vs. STATE OF ASSAM
|
January 10, 2017 |
NAZMA BEGUM AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
December 14, 2017 |
NAZRUL HAQUE Vs. NEKJAN BIBI
|
February 27, 2017 |
NEIPHRELIE Vs. S.D. ANGAMI
|
April 3, 2017 |
NETRA MOHAN SAIKIA Vs. INDIAN OIL CORPORATION LTD.
|
September 22, 2017 |
NEW INDIA ASSURANCE CO. LTD Vs. BIPIN KHODAL
|
June 2, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. ARUNIMA SAIKIA @ JAMUNA SAIKIA AND 2 ORS.
|
March 22, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. BIJU DEVI & 5 ORS.
|
March 29, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. SH. SECTION MUANA AND ANOTHER
|
November 17, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. SHAHJAHAN ALI
|
April 25, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. H. THANGMAWIA AND OTHERS
|
April 5, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. MD. IMRAN HUSSAIN
|
September 14, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. JOY SHREE KAKATI
|
September 6, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. SRI GOPAL SHILL
|
November 6, 2017 |
NEW INDIA ASSURANCE COMPANY LTD Vs. PALTU SAH
|
January 3, 2017 |
NEW INDIA ASSURANCE COMPANY LTD Vs. AMINUR ISLAM
|
March 14, 2017 |
NEW INDIA ASSURANCE COMPANY LTD Vs. PRADIP KUMAR HAZARIKA
|
May 24, 2017 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. MD. MAHBOOB ALAM LASKAR @ MAHBOOB HUSSAIN LASKAR & OTHERS
|
March 9, 2017 |
NEW INDIA INSURANCE CO. LTD. Vs. SMTI HANANIAH RABHA AND ORS.
|
October 24, 2017 |
NEZONE BISCUITS PVT. LTD. Vs. K. M. ENTERPRISES
|
July 24, 2017 |
NGACHANBAM KASAR Vs. STATE OF NAGALAND
|
April 3, 2017 |
NIBEDITA DUTTA BARUA Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM EDUCATION (SECONDARY) DEPARTMENT
|
April 28, 2017 |
NIHOKHU VILLAGE COUNCIL Vs. STATE OF NAGALAND
|
November 2, 2017 |
NIJIRA BRAHMA Vs. STATE OF ASSAM
|
May 23, 2017 |
NIJORA DEVI Vs. STATE OF ASSAM
|
July 14, 2017 |
NIKHIL BISHNUPRIYA MANIPURI MAHASABHA Vs. BIRESHWAR SINHA
|
March 16, 2017 |
NIL KAMAL PAUL Vs. STATE OF ASSAM
|
January 6, 2017 |
NILAKANTA NATH Vs. PROBHAT BORAH AND 4 OTHERS
|
February 22, 2017 |
NILPADMA BHOWAL Vs. ADIL ARA KHANAM (MUSTT.)
|
November 29, 2017 |
NIRAN DUTTA Vs. HARI PRASAD DAS
|
January 19, 2017 |
NIRANJAN CH Vs. STATE OF ASSAM
|
December 7, 2017 |
NIRMAL ROY CHOUDHURY Vs. STATE OF ASSAM
|
June 12, 2017 |
NIRUPAM BANERJEE Vs. THE STATE OF ASSAM AND OTHERS
|
August 7, 2017 |
NISITA ENTERPRISES PVT. LTD. Vs. STATE OF ASSAM
|
August 4, 2017 |
NITESH GHOSH Vs. PATIYA DEVI AGARWAL
|
December 12, 2017 |
NITUL CHANDRA DAS Vs. STATE OF ASSAM
|
August 9, 2017 |
NITYA BISWAS Vs. JEETMAL GHERAWAT
|
April 20, 2017 |
NIYOTI DEV Vs. AHMED TEA COMPANY (PVT.) LTD.
|
July 11, 2017 |
NORTH EAST NEWS PAPERS SOCIETY Vs. THE STATE OF ASSAM
|
May 16, 2017 |
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. Vs. SAGAR CHANDRA DAS
|
May 22, 2017 |
NORTH EASTERN REGIONAL INSTITUTE OF SCIENCE AND TECHNOLOGY AND OTHERS Vs. DR. PRABHANJAN KUMAR PRANAV AND OTHERS
|
December 13, 2017 |
NORTHERN FRONT RAILWAY Vs. SH. ZODINDANGA
|
June 16, 2017 |
NOWSHAD ALI Vs. GOLAM MOSTAFA AHMED AND ANOTHER
|
December 12, 2017 |
NRIPEN RABHA Vs. AJAY KUMAR PATIR
|
September 15, 2017 |
NRIPEN SAIKIA Vs. ANURADHA SAHA
|
March 20, 2017 |
NRIPEN SHARMA Vs. STATE OF ASSAM
|
May 16, 2017 |
NRIPENDRA NATH SEAL Vs. THE STATE OF ASSAM AND OTHERS
|
November 17, 2017 |
NUNGSHILILA Vs. STATE OF NAGALAND AND OTHERS
|
June 23, 2017 |
NUNGSHILILA Vs. STATE OF NAGALAND
|
July 23, 2017 |
NUR JAMAL HAQUE Vs. RATUL DAS
|
November 29, 2017 |
NUR MOHAMMAD Vs. SAMIR SEN AND ANOTHER
|
October 30, 2017 |
NUR MOHAMMAD Vs. STATE OF ASSAM
|
June 15, 2017 |
NUR RAHMAN Vs. STATE OF ASSAM
|
January 10, 2017 |
NURUDDIN AHMED Vs. STATE OF ASSAM
|
April 6, 2017 |
NYABOM TASAR Vs. MOHAMAD AMJAD
|
September 12, 2017 |
NYAKPU YANGFO Vs. STATE OF ARUNACHAL PRADESH
|
September 4, 2017 |
NYAMO KAMDUK Vs. MINGE LOYI
|
November 21, 2017 |
ODI JERANG Vs. INDIAN OIL CORPORATION LTD.
|
August 26, 2017 |
OIL INDIA LIMITED Vs. RINMAWIA
|
June 16, 2017 |
OIL INDIA LIMITED Vs. SMTI UMA DEVI
|
January 6, 2017 |
OM PRAKASH MODI Vs. STATE OF ASSAM
|
June 13, 2017 |
OM PRAKASH TC-68946 RECT/GD Vs. UNION OF INDIA
|
January 5, 2017 |
ON THE DEATH OF ABDUL MATLIB MAJARBHUIYA HIS LEGAL HEIRS MD. MOHI UDDIN MAJARBHUIYA & ORS. Vs. ON THE DEATH OF ACHAB ALI
|
February 17, 2017 |
ON THE DEATH OF APPELLANT NO. 1, NARESWAR HAZARIKA Vs. ON THE DEATH OF RESPONDENT NO.1, JOGESH HAZARIKA
|
June 8, 2017 |
ON THE DEATH OF APPELLANT NO.1, HIS LEGAL HEIRS. SMTI. DIPALI RAM DEY Vs. SRI PANKAJ DEY @ BALAI DEY AND OTHERS
|
March 30, 2017 |
ON THE DEATH OF AZIR UDDIN BARBHUIYA Vs. FAKRUJ JAMAN LASKAR
|
August 18, 2017 |
ON THE DEATH OF DEFENDANT OF BHADAN MIA @ JALAL UDDIN HIS LEGAL HEIRS SUNAFUL NESSA LASKAR AND OTHERS Vs. SUNIL CHAKRABORTY
|
September 12, 2017 |
ON THE DEATH OF GAJENDRA OJAH Vs. SRI UPEN PATHAK @ DALO PATHAK AND OTHERS
|
March 16, 2017 |
ON THE DEATH OF HARI KUMAR DUTTA CHOUDHURY Vs. SRI ARUN DEB ROY AND OTHERS
|
May 30, 2017 |
ON THE DEATH OF HUSSAIN ALI Vs. RAJ ALI AHMED AND OTHERS
|
May 9, 2017 |
ON THE DEATH OF JADUNANDAN SHARMA Vs. SRI GHANASHYAM SHARMA (DECREE HOLDERS) AND OTHERS
|
April 24, 2017 |
ON THE DEATH OF LATE ABDUL MANNAN AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
May 11, 2017 |
ON THE DEATH OF RAMGOPAL MALPANI HIS LEGAL HEIRS ARE SMTI PARBATI DEVI MALPANI WIFE ORS Vs. PUNJAB AND SIND BANK AND ORS
|
July 24, 2017 |
ON THE DEATH OF RESPONDENT NO. 1, KULA CHANDRA SINHA Vs. SRI RAMESWAR SINGHA, SON OF LATE THAMBOTAL SINGHA
|
June 9, 2017 |
ON THE DEATH OF SMTI LAKHPATI DEVI, SUBSTITUTED BY HER LEGAL HEIRS BISWANATH SINGH Vs. STATE OF ASSAM AND OTHERS
|
November 23, 2017 |
ON THE DEATH OF SULEIMAN ALI HIS LEGAL HEIRS AHAD ALI Vs. SAFIA KHATOON (MUSSTT.)
|
July 24, 2017 |
ON THE DEATH OF THULESWAR DAS Vs. STATE OF ASSAM AND OTHERS
|
July 19, 2017 |
OPI DIHINGIA @ BHASKAR Vs. RATUL CH. SAIKIA
|
July 18, 2017 |
ORIENTAL INSURANCE CO. LTD Vs. LEGAL HEIRS OF LT. MD. SAJUR UDDIN MAJUMDER
|
August 1, 2017 |
ORIENTAL INSURANCE CO. LTD Vs. ON DEATH OF MD. SAJUR UDDIN MAJUMDER
|
August 1, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. MUTHI BASUMATARY
|
December 8, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. DIPALI SARMA
|
July 20, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. BIMAL PATHAR
|
November 13, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. ABDUL RAHIM
|
April 18, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. MOATEMSU
|
May 25, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. KIWONGKUM
|
May 29, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. MD. HAZRAT ALI
|
September 12, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. LACHIT PATOR AND OTHERS
|
August 29, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. MD. KHAIRUL ISLAM & ORS.
|
April 7, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. MD. SAFIQUL ISLAM
|
April 7, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. SRI RAMA KANTA ROY
|
June 6, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. SRI. PRADIP DEY
|
March 21, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. MUSTAFA HUSSAIN AND ANOTHER
|
November 13, 2017 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. MD. MONOWAR HUSSAIN
|
August 22, 2017 |
ORIENTAL INSURANCE COMPANY LTD Vs. BHAKTIMAN BHATTACHARJEE
|
March 27, 2017 |
ORIENTAL INSURANCE COMPANY LTD. Vs. BILLAL KHAN
|
July 25, 2017 |
ORION HEALTH FOODS PRIVATE LTD. Vs. STATE OF MIZORAM
|
May 22, 2017 |
ORION INDIA (PVT.) LTD. Vs. SRI MUKUL SHARMA
|
July 17, 2017 |
OSMAN GANI MOLLAH Vs. ISHRAWATI DEVI
|
January 9, 2017 |
OTAM TAGGU (DR.) Vs. TAGENG PADO
|
June 8, 2017 |
P.C. LALLAWMKIMA AND OTHERS Vs. STATE OF MIZORAM AND OTHERS
|
November 22, 2017 |
P/C RANJAN KUMAR GOGOI Vs. STATE OF ASSAM
|
January 19, 2017 |
PADI RICHO Vs. SPEAKER
|
September 22, 2017 |
PADMA BEGUM Vs. STATE OF ASSAM
|
July 26, 2017 |
PAKTER KOYU MARDE Vs. TOKO YARAM
|
December 12, 2017 |
PALLAVI PHUKAN Vs. STATE OF ASSAM AND ORS.
|
March 14, 2017 |
PANKAJ DAS Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 24, 2017 |
PANKAJ KUMAR MAHATO Vs. STATE OF ASSAM
|
August 2, 2017 |
PAPORI BORDOLOI @ PAPORI BORAH Vs. SRI MUKUNDA BORDOLOI SON OF SRI MAHESH BORDOLOI
|
June 2, 2017 |
PARAN UDDIN @ PARAN ALI Vs. UNION OF INDIA
|
August 24, 2017 |
PARASH NATH PRASAD Vs. NIRANJAN GHOSH
|
September 6, 2017 |
PARBATI DEVI MALPANI Vs. PUNJAB AND SIND BANK
|
July 24, 2017 |
PAREE MAHANTA HAZARIKA Vs. MANAGING DIRECTOR, ASSAM GOVT. MARKETING CORPORATION LIMITED
|
July 10, 2017 |
PARESH CHANDRA DEKA Vs. STATE OF ASSAM
|
September 11, 2017 |
PARESH MURA & ANR Vs. THE STATE OF ASSAM
|
December 22, 2017 |
PARIKSHIT DUTTA Vs. BIJOY KUMAR AGARWAL
|
February 20, 2017 |
PARITOSH DEB Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
January 5, 2017 |
PARTHA PRATIM BORTHAKUR Vs. MEGHA TECHNICAL AND ENGINEERS PVT. LTD.
|
July 31, 2017 |
PARTHA PRATIM ROY Vs. AMAL KANTI RAHA
|
October 16, 2017 |
PATIT PABAN GHOSH Vs. STATE OF ASSAM AND ORS.
|
February 6, 2017 |
PAULAO KONYAK Vs. STATE OF NAGALAND AND ORS
|
February 21, 2017 |
PENO ENTERPRISES AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
May 12, 2017 |
PHANI CH. MAHANTA Vs. STATE OF ASSAM
|
May 12, 2017 |
PHIJAM MANIKUMAR Vs. UNION OF INDIA
|
November 28, 2017 |
PHULESWARI BORO Vs. UNION OF INDIA
|
August 30, 2017 |
PINKU DUTTA Vs. STATE OF ASSAM
|
May 25, 2017 |
PINKY DUTTA Vs. STATE OF ASSAM AND ANOTHER
|
May 29, 2017 |
PLABANS TRADE AND AGENCY Vs. INDIAN OIL CORPORATION
|
March 2, 2017 |
PORITOSH BHARADWAJ Vs. ABANI NATH SARMAH
|
July 10, 2017 |
PRABAL RAJKHOWA Vs. STATE OF ASSAM
|
May 25, 2017 |
PRABHAT CH. HANDIQUE Vs. THE ASSAM PETROCHEMICALS LTD.
|
June 20, 2017 |
PRABHAT GOGOI Vs. STATE OF ASSAM
|
January 9, 2017 |
PRABIN BORA Vs. SRIDEV SHARMA
|
August 22, 2017 |
PRADIP AGARWALLA Vs. STATE OF ASSAM
|
May 16, 2017 |
PRADIP BHATTACHARJEE Vs. INDIAN OIL CORPORATION LTD.
|
September 19, 2017 |
PRADIP GHOSH Vs. SARDAR JASBIR SINGH AND OTHERS
|
November 17, 2017 |
PRADIP KUMAR MORAL Vs. SAMBHU NATH VERMA
|
April 20, 2017 |
PRAFULLA LAHKAR Vs. BIPUL CHANDRA
|
January 24, 2017 |
PRAG BOSIMI SYNTHETICS LIMITED Vs. 3A CAPITAL LIMITED
|
July 12, 2017 |
PRAHLAD KONCH S/O SRI BIJOY KONCH Vs. THE STATE OF ASSAM AND ORS
|
February 7, 2017 |
PRAKASH CHOWHAN Vs. STATE OF ASSAM
|
December 7, 2017 |
PRAKITISH BORA SON OF LATE KARUNA KANTA BORAH Vs. THE STATE OF ASSAM & ORS.
|
August 14, 2017 |
PRANAB GOSWAMI Vs. STATE OF ASSAM
|
January 6, 2017 |
PRANAB KALITA Vs. THE STATE OF ASSAM
|
January 17, 2017 |
PRANETA BAYAN Vs. THE STATE OF ASSAM & OTHERS
|
March 16, 2017 |
PRANITA DAS Vs. STATE OF ASSAM
|
September 5, 2017 |
PRANITA KALITA Vs. STATE OF ASSAM
|
August 2, 2017 |
PRASANA KUMAR KESHAN Vs. PRADIP GOGOI
|
August 3, 2017 |
PRASANTA BORA Vs. STATE OF ASSAM
|
July 14, 2017 |
PREETI KASHYAP Vs. SONU SAHU
|
May 22, 2017 |
PRESIDENT, MADRASSA IDGAH AND KABARSTHAN COMMITTEE Vs. FATEMA BEGUM
|
September 16, 2017 |
PRIYA MAGAR Vs. STATE OF ASSAM
|
May 4, 2017 |
PROGYAN BORTHAKUR Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
PRONOTI BALA SARKAR & 3 ORS Vs. STATE OF ASSAM & 3 ORS
|
September 11, 2017 |
PROTIM PATNI DEY Vs. OIL INDIA LIMITED
|
February 9, 2017 |
PUNAM RANI GARG Vs. MANOJ GARG AND OTHERS
|
November 30, 2017 |
PURABI BORAH DAS Vs. KIRAN SAIKIA
|
June 15, 2017 |
PURABI SONOWAL BORAH Vs. STATE OF ASSAM
|
July 12, 2017 |
PURNENDU SEN MAZUMDER Vs. SHYAMALI SEN MAZUMDER
|
December 11, 2017 |
PUSHPA MAHANTA Vs. STATE OF ASSAM
|
June 7, 2017 |
PUSPA DEKA Vs. STATE OF ASSAM AND OTHERS
|
November 28, 2017 |
PUSPENDRA TAMULI PHUKAN Vs. STATE OF ASSAM AND ORS.
|
June 13, 2017 |
R. LALRINKIMA AND OTHERS Vs. STATE OF MIZORAM AND OTHERS
|
November 20, 2017 |
R. LALTHLAMUANA @ R.L.T MUANA, COURT OFFICER (RTD.), AND ORS. Vs. STATE OF MIZORAM AND ORS.
|
September 22, 2017 |
R. SOPU ANGAMI Vs. STATE OF NAGALAND
|
May 31, 2017 |
R. VANALALFAKA AND ORS. Vs. THE DISTRICT COLLECTOR, KOLASIB DISTRICT, MIZORAM AND ORS.
|
October 10, 2017 |
R.R. MAZUMDAR Vs. ZENITH PHARMACEUTICALS
|
August 1, 2017 |
RABBUL HUDA Vs. STATE OF ASSAM
|
March 3, 2017 |
RABI MOHALI Vs. STATE OF ASSAM
|
December 8, 2017 |
RABIN CHANDRA SARMA Vs. CENTRAL BANK OF INDIA
|
July 13, 2017 |
RABINDRA CHANDRA DAS Vs. SAIFUDDIN AHMED
|
June 5, 2017 |
RABINDRA NATH BARMAN Vs. GAUHATI HIGH COURT
|
May 4, 2017 |
RADHESHYAM JALAN Vs. TRIPLEX
|
September 14, 2017 |
RADHIKA DEVI Vs. STATE OF ASSAM
|
August 22, 2017 |
RAFIQUE UDDIN BARBHUIYA Vs. STATE OF ASSAM AND ORS.
|
October 26, 2017 |
RAFIQUL ISLAM Vs. UNION OF INDIA
|
December 18, 2017 |
RAIDAK BURARCHORA FISHERY CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
|
December 12, 2017 |
RAIDAK BURARCHORA FISHERY COOP. SOCIETY LTD. Vs. STATE OF ASSAM
|
June 22, 2017 |
RAITANI ENGINEERING WORKS Vs. UNION OF INDIA
|
August 30, 2017 |
RAJ KUMAR PRASAD AHUDHYA Vs. THE STATE OF ASSAM AND OTHERS
|
July 20, 2017 |
RAJ NARAYAN TIWARI Vs. THE UNION OF INDIA AND OTHERS
|
February 16, 2017 |
RAJASHREE DEB Vs. GAUTAM DEB
|
May 24, 2017 |
RAJASHREE SINGH ACHARJEE Vs. STATE OF ASSAM
|
August 29, 2017 |
RAJEN DAS Vs. STATE OF ARUNACHAL PRADESH
|
November 8, 2017 |
RAJESH CHAKROBORTY Vs. STATE OF ASSAM
|
June 21, 2017 |
RAJESH KUMAR GHOSH Vs. STATE OF ASSAM
|
June 21, 2017 |
RAJESH KUMAR JALAN Vs. STATE OF ASSAM
|
January 11, 2017 |
RAJESH PINCHA Vs. MAHESH KUMAR RATHI
|
July 20, 2017 |
RAJESWAR RAI MEDHI Vs. STATE OF ASSAM
|
October 26, 2017 |
RAJIB BAROOAH Vs. PURNIMATI PLANTATION PVT. LTD.
|
July 12, 2017 |
RAJIB BORDOLOI Vs. DIBRUGARH UNIVERSITY
|
November 30, 2017 |
RAJIB DEWAN Vs. DINAMANI TALUKDAR
|
July 11, 2017 |
RAJIB LUNTHANI ALIAS RAJIB LONGTHULU Vs. STATE OF ASSAM
|
January 30, 2017 |
RAJIV MUKTIAR Vs. STATE OF ASSAM
|
November 2, 2017 |
RAJU DEY @ UDAY DEY Vs. STATE OF ASSAM
|
December 1, 2017 |
RAJU SARKAR Vs. SABITA SARKAR
|
September 6, 2017 |
RAJU SAWTAL @ CHOWTAL Vs. THE STATE OF ASSAM
|
February 21, 2017 |
RAM KRISHNA CHOUHAN Vs. STATE OF ASSAM
|
June 22, 2017 |
RAM MILAN, SON OF LATE GHINAHOO YADAV Vs. THE UNION OF INDIA
|
July 25, 2017 |
RAM NARAYAN SHARMA Vs. STATE OF ASSAM
|
November 30, 2017 |
RAM PRASAD BANERJEE Vs. NITIKONA CHOUDHURY
|
October 24, 2017 |
RAM PUNIT SINGH Vs. PRADIP KUMAR PAUL
|
August 22, 2017 |
RAM RAO SINGH Vs. LEGAL HEIRS SMT. RIKUMONI BORKAKOTY
|
November 16, 2017 |
RAMAVATAR SAHANI Vs. STATE OF ASSAM
|
July 19, 2017 |
RAMAWATAR AGARWALLA Vs. LAXMAN PRASAD AGARWALLA
|
August 14, 2017 |
RAMENDRA KUMAR Vs. STATE OF ASSAM
|
May 29, 2017 |
RAMESH GOSWAMI Vs. THE STATE OF ASSAM AND OTHERS
|
February 23, 2017 |
RAMESH KAKATI Vs. STATE OF ASSAM AND OTHERS
|
November 28, 2017 |
RAMJI SINGH Vs. ASMI COMMERCIALS PVT. LTD.
|
August 16, 2017 |
RANAJIT KUMAR SAHA Vs. UNION OF INDIA
|
February 10, 2017 |
RANGAGORAH FISHERMEN CO-OPERATIVE SOCIETY LTD. Vs. STATE OF ASSAM
|
January 6, 2017 |
RANGMALA ROY NATH Vs. STATE OF ASSAM
|
May 18, 2017 |
RANJAN KUMAR BARUAH Vs. STATE OF ASSAM
|
January 19, 2017 |
RANJANESHWAR ROY CHOUDHURY Vs. STATE OF ASSAM
|
August 8, 2017 |
RANJEET KUMAR Vs. STATE OF ASSAM
|
October 24, 2017 |
RANJIT KALITA Vs. STATE OF ASSAM
|
May 22, 2017 |
RANJIT KALITA S/O LATE DEBEN KALITA Vs. STATE OF ASSAM
|
June 6, 2017 |
RANJIT SINGH Vs. STATE OF ASSAM
|
August 30, 2017 |
RANJIT TALUKDAR Vs. STATE OF ASSAM
|
December 8, 2017 |
RANJU RANI DEB Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
RANTU DAS Vs. STATE OF ASSAM
|
July 6, 2017 |
RANTU DAS Vs. RAJESH KUMAR GUPTA
|
March 29, 2017 |
RANTU MEDHI Vs. THE STATE OF ASSAM AND OTHERS
|
June 22, 2017 |
RASHMINARA BEGUM Vs. UNION OF INDIA
|
May 22, 2017 |
RASIDA KHANAM BARBHUIYA Vs. UNION OF INDIA
|
July 26, 2017 |
RATAN BISWAS Vs. STATE OF ASSAM
|
May 30, 2017 |
RATAN SHARMA Vs. STATE OF ASSAM
|
December 15, 2017 |
RATUL GOGOI Vs. STATE OF ASSAM
|
February 15, 2017 |
RAZEEV CHOUDHURY @ RAKIB CHOUDHURY Vs. THE STATE OF ASSAM
|
May 24, 2017 |
REBA RANI DAS Vs. SAUDAMINI DAS
|
May 4, 2017 |
REDAUL HUSSAIN KHAN Vs. NATIONAL INVESTIGATION AGENCY
|
August 11, 2017 |
REENA BARO Vs. STATE OF ASSAM
|
February 8, 2017 |
REENA HAZARIKA Vs. STATE OF ASSAM
|
February 9, 2017 |
REGIONAL MANAGER Vs. RANJIT DAS
|
December 8, 2017 |
REJINA BEGUM Vs. STATE OF ASSAM
|
July 26, 2017 |
REKHAMONI DEKA Vs. STATE OF ASSAM AND ORS.
|
November 27, 2017 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SANJIB SAIKIA
|
December 5, 2017 |
RENU DEVI KUCHERIA Vs. TRAVINI DEVI TEWARI
|
August 25, 2017 |
RENUBALA ROY AND OTHERS Vs. BAKUL ROY AND OTHERS
|
April 27, 2017 |
RETIRED EMPLOYEES ASSOCIATION OF ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION Vs. STATE OF ASSAM
|
January 9, 2017 |
REV THANGLUAIA Vs. SHRI BIMAL GHARTI
|
October 9, 2017 |
REZIA BEGUM Vs. NAZIM BANO AHMED
|
August 8, 2017 |
RHANLAMO LOTHE AND OTHERS Vs. STATE OF NAGALAND
|
October 25, 2017 |
RHINO BAMBOO INDUSTRY Vs. UNION OF INDIA
|
August 29, 2017 |
RIKBI TAIPODIA Vs. STATE OF ARUNACHAL PRADESH
|
October 24, 2017 |
RINA RANI DEKA Vs. STATE OF ASSAM
|
April 25, 2017 |
RINAREKHA MAHANTA Vs. REGIA BEGUM
|
May 22, 2017 |
RINCHIN DONDUP ENTERPRISE Vs. STATE OF ARUNACHAL PRADESH
|
October 25, 2017 |
RINTU LAHON Vs. SURENDER PRASAD SHAH
|
July 16, 2017 |
RITA DAS MOZUMDAR Vs. UNION OF INDIA AND ANR.
|
March 6, 2017 |
RITA ROY Vs. ABDUL WAHAB BEPARI
|
August 18, 2017 |
ROBIN PHUKAN Vs. THE STATE OF ASSAM
|
January 18, 2017 |
ROCKY KALANDI AND ANR. Vs. STATE OF ASSAM
|
February 6, 2017 |
RONBIR KAKATI S/O SIVA CHANDRA KAKATI Vs. THE STATE OF ASSAM
|
May 12, 2017 |
RONGSENLEMLA AO Vs. STATE OF NAGALAND
|
May 30, 2017 |
RONGSENTEMJEN Vs. STATE OF NAGALAND AND OTHERS
|
August 19, 2017 |
ROSEMARY ALIAS DZUVICHU Vs. STATE OF NAGALAND AND OTHERS
|
November 1, 2017 |
ROSEMARY DZUVICHU Vs. STATE OF NAGALAND
|
March 9, 2017 |
RUBINA BIBI Vs. UNION OF INDIA
|
March 16, 2017 |
RUBY JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 12, 2017 |
RUKHRIELHOULIE THEPA Vs. STATE OF NAGALAND
|
June 16, 2017 |
RUMA BHUYAN Vs. STATE OF ASSAM
|
January 19, 2017 |
RUNUMI BEGUM Vs. UNION OF INDIA
|
May 23, 2017 |
RUPA PACHANI KALITA Vs. STATE OF ASSAM
|
September 22, 2017 |
RUPAN KISHAN Vs. ON THE DEATH OF RESPONDENT NO. 2, FESHA RAM DAS
|
June 9, 2017 |
RUSTOM ALI Vs. UNION OF INDIA
|
June 15, 2017 |
SABAM NARZARI @ LENGRA @ N SINKHAO Vs. UNION OF INDIA
|
December 21, 2017 |
SABIBAR RAHMAN Vs. UNION OF INDIA
|
May 8, 2017 |
SABITA BEGUM Vs. STATE OF ASSAM
|
July 27, 2017 |
SABYASACHI DUTT (DR.) Vs. SUZANNE FARISHA SYIEM DUTT
|
November 24, 2017 |
SACHIN CH. DEKA Vs. STATE OF ASSAM
|
June 28, 2017 |
SADAU ASSAM PANCHAYAT CASUAL KARMACHARY SANTHA Vs. STATE OF ASSAM
|
May 26, 2017 |
SADDAM HUSSAIN Vs. STATE OF ASSAM AND ANR.
|
November 30, 2017 |
SAFIAR RAHMAN Vs. ABU BAKKAR SIDDIQUE
|
May 31, 2017 |
SAHABUDDIN AHMED & ANOTHER Vs. THE STATE OF ASSAM AND OTHERS
|
September 5, 2017 |
SAHIDUR RAHAMAN LASKAR Vs. MD. ABDUL MOTIN LASKAR
|
October 25, 2017 |
SAHIR UDDIN BARBHUIYA Vs. ABDUL MOTIN LASKAR (MD.)
|
October 25, 2017 |
SAHJAHAN ALI Vs. STATE OF ASSAM
|
October 23, 2017 |
SAINPHA NAYAK @ SAIF Vs. THE STATE OF ASSAM
|
January 23, 2017 |
SALAM ALI Vs. STATE OF ASSAM
|
May 19, 2017 |
SALEHA BEGUM LASKAR Vs. UNION OF INDIA
|
April 20, 2017 |
SAMARENDRA KUMAR DEY Vs. STATE OF ASSAM
|
May 25, 2017 |
SAMARU MAJHI Vs. STATE OF ASSAM
|
February 10, 2017 |
SAMIN DAS Vs. STATE OF ASSAM
|
April 7, 2017 |
SAMSUL ALOM Vs. STATE OF ASSAM
|
August 14, 2017 |
SAMSUL HOQUE HAZARIKA Vs. DEATH OF REZAUL KARIM HAZARIKA HIS LEGAL HEIRS
|
February 6, 2017 |
SANDIP DAS Vs. JUGAL KISHORE DALMIA
|
July 20, 2017 |
SANGRIMAWII Vs. LAI AUTONOMOUS DISTRICT COUNCIL
|
December 6, 2017 |
SANGTI PHOM Vs. STATE OF NAGALAND
|
September 11, 2017 |
SANGTI PHOM AND OTHERS Vs. STATE OF NAGALAND AND OTHERS
|
November 23, 2017 |
SANJIT NAYAK @ SANJIB Vs. STATE OF ASSAM
|
January 3, 2017 |
SANJOY CHOUDHURY Vs. STATE OF ASSAM
|
April 27, 2017 |
SANJOY KUMAR JAIN Vs. RENU SAHARIA
|
August 21, 2017 |
SANKAR GOGOI Vs. SAZEDA AHMED HAZARIKA
|
April 20, 2017 |
SANKAR PATRA Vs. STATE OF ASSAM
|
December 21, 2017 |
SANKARACHARYA BARUAH Vs. INDIAN OIL CORPORATION LTD.
|
February 9, 2017 |
SANTANA KAR (DEB) AND ANR. Vs. BADAL PALIT AND ORS.
|
March 29, 2017 |
SANTESWAR ADHIKARY Vs. STATE OF ASSAM
|
February 14, 2017 |
SANTI BALA DAS Vs. GENERAL MANAGER N.F. RAILWAY
|
November 21, 2017 |
SANTI MISHRA Vs. NATIONAL INSURANCE COMPANY LIMITED
|
December 1, 2017 |
SANTI RAM ROY Vs. STATE OF ASSAM
|
April 26, 2017 |
SANTOSH DAS Vs. UNION OF INDIA
|
April 3, 2017 |
SARADA PRASAD, IPC(RETD.) Vs. STATE OF ASSAM
|
September 19, 2017 |
SARAF PROJECTS PRIVATE LTD. Vs. INDIAN OVERSEAS BANK & OTHERS
|
May 29, 2017 |
SARBANANDA MALI Vs. STATE OF ASSAM
|
September 19, 2017 |
SARU SHEIKH Vs. THE UNION OF INDIA & ORS.
|
May 8, 2017 |
SASHI TALUKDAR (DEVI) Vs. STATE OF ASSAM
|
July 17, 2017 |
SATISH KUMAR KALRA Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 3, 2017 |
SATYENDRA KUMAR DUTTA Vs. THE STATE OF ASSAM
|
August 25, 2017 |
SAUDAU ASSAM PANCHAYAT CASUAL KARMACHARY SANTHA Vs. STATE OF ASSAM
|
June 12, 2017 |
SAYADA HASINA BEGUM Vs. SAYAD FAIRUL ALI AND ORS.
|
July 10, 2017 |
SAYEDA ARIFA HAQUE SULTAN Vs. SYED NILUFA BEGUM RAHMAN
|
August 10, 2017 |
SAYEDA RUBIA BEGUM (MUSTT) AND ANOTHER Vs. DASARATH PRASAD
|
August 4, 2017 |
SH ZORAMMAWIA Vs. STATE OF MIZORAM
|
December 8, 2017 |
SH. ABDUL JALIL AHMED @ GOLI Vs. STATE OF MIZORAM
|
February 3, 2017 |
SH. BEIHAI HLYCHHO Vs. STATE OF MIZORAM
|
December 1, 2017 |
SH. C. MALSAWMZUALA (C\63) Vs. STATE OF MIZORAM
|
April 24, 2017 |
SH. C. ROPIANGA Vs. STATE OF MIZORAM
|
June 23, 2017 |
SH. CHAHLU AND ORS. Vs. THE CHIEF EXECUTIVE MEMBER, MARA AUTONOMOUS DISTRICT COUNCIL, SIAHA, MIZORAM AND ORS.
|
July 31, 2017 |
SH. CHITRA KUMAR CHAKMA Vs. STATE OF MIZORAM AND ORS.
|
October 12, 2017 |
SH. GREGORY VANLALFINGA Vs. SMT. LALBIAKTLUANGI D/O C. MALSAWMI
|
June 28, 2017 |
SH. H.S. ZASANGA Vs. STATE OF MIZORAM AND 4 OTHERS
|
July 13, 2017 |
SH. J. LALDUHZUALA & 3 ORS. Vs. STATE OF MIZORAM AND ORS.
|
November 13, 2017 |
SH. JAMES ISAKA Vs. STATE OF MIZORAM AND ANR.
|
March 10, 2017 |
SH. K. HEMA AND 22 OTHERS Vs. THE STATE OF MIZORAM AND 4 OTHERS
|
July 4, 2017 |
SH. K.C. LALFALA Vs. STATE OF MIZORAM
|
September 21, 2017 |
SH. L.C. KAPTHANGA S/O NIDULA (L) Vs. STATE OF MIZORAM
|
July 3, 2017 |
SH. L.T. VULMAWIA Vs. STATE OF MIZORAM & ANR.
|
March 7, 2017 |
SH. LAITHUAMA AND ORS. Vs. THE STATE OF MIZORAM
|
August 2, 2017 |
SH. LALBIAKFELA AND ORS. Vs. THE STATE OF MIZORAM
|
June 16, 2017 |
SH. LALCHHANDAMA Vs. STATE OF MIZORAM
|
September 19, 2017 |
SH. LALDINTLUANGA INDUSTRIAL PROMOTION OFFICER DIC Vs. THE STATE OF MIZORAM
|
August 3, 2017 |
SH. LALFAKAWMA Vs. THE STATE OF MIZORAM
|
July 14, 2017 |
SH. LALFAKAWMA Vs. STATE OF MIZORAM
|
June 16, 2017 |
SH. LALHMINGMAWIA Vs. STATE OF MIZORAM
|
February 3, 2017 |
SH. LALLAWMAWMA Vs. SH. JOSEPH LALTHAKIMA
|
September 8, 2017 |
SH. LALNUNTLUANGA AND ANR. Vs. MIZORAM PUBLIC SERVICE COMMISSION AND OTHERS
|
November 17, 2017 |
SH. LALRAMENGA Vs. STATE OF MIZORAM
|
August 18, 2017 |
SH. LALRAMMUANA Vs. THE STATE OF MIZORAM
|
August 2, 2017 |
SH. LALREMTHANGA Vs. STATE OF MIZORAM
|
April 4, 2017 |
SH. LALRINAWMA Vs. GENERAL MANAGER, N.F. RAILWAY, MALIGAON, GUWAHATI AND ORS.
|
November 8, 2017 |
SH. LALRINLIANA, ASSISTANT AUDITOR, CHIEF CONTROLLER OF ACCOUNTANTS OFFICE, AIZAWL AND ORS. Vs. THE STATE OF MIZORAM
|
June 16, 2017 |
SH. LALROSANGA Vs. STATE OF MIZORAM AND ORS.
|
May 26, 2017 |
SH. LALTHANGA ROYTE Vs. STATE OF MIZORAM
|
March 15, 2017 |
SH. LALTHAWMMAWIA Vs. STATE OF MIZORAM
|
June 16, 2017 |
SH. LALVANNEIHA Vs. STATE OF MIZORAM
|
May 12, 2017 |
SH. LAWMKIMA Vs. STATE OF MIZORAM
|
March 9, 2017 |
SH. LOCHIRAM REANG Vs. STATE OF MIZORAM
|
February 2, 2017 |
SH. NIKIAUVA Vs. MARA AUTONOMOUS DISTRICT COUNCIL
|
July 13, 2017 |
SH. P.C. ZAKHUMA Vs. SMT. A. LALTHATHANGI
|
April 11, 2017 |
SH. P.C. ZAKHUMA Vs. SMT. A. LALTHATHANGI
|
April 5, 2017 |
SH. R. LALTHANZUAVA AND 87 OTHERS Vs. UNION OF INDIA AND 6 OTHERS
|
November 15, 2017 |
SH. R.K. BAWNGA Vs. DISTRICT COLLECTOR, KOLASIB AND ORS.
|
March 8, 2017 |
SH. ROSIAMA Vs. STATE OF MIZORAM AND ORS.
|
November 14, 2017 |
SH. RUNROTHANGA Vs. STATE OF MIZORAM AND ORS.
|
April 25, 2017 |
SH. SANGTHANGA Vs. C. LALMALSAWMI
|
September 8, 2017 |
SH. T. THANGZAGIN Vs. STATE OF MIZORAM AND ORS.
|
June 1, 2017 |
SH. VAILIANA Vs. STATE OF MIZORAM
|
September 22, 2017 |
SH. VANLALCHHANA Vs. STATE OF MIZORAM
|
September 7, 2017 |
SH. ZONUNMAWIA Vs. THE STATE OF MIZORAM
|
October 20, 2017 |
SH. ZOSANGLIANA Vs. STATE OF MIZORAM
|
April 6, 2017 |
SH.H. LALROPIANGA Vs. MIZORAM UNIVERSITY
|
November 10, 2017 |
SHAHINA BILKIS Vs. STATE OF ASSAM
|
December 14, 2017 |
SHANKAR CHANDRA DEB Vs. UNION OF INDIA
|
September 12, 2017 |
SHANKAR NARAYAN GHOSH Vs. OIL & NATURAL GAS CORPORATION LTD.
|
November 9, 2017 |
SHEPALI RANI SEAL Vs. ABDUL MOTIN SHEIKH
|
May 30, 2017 |
SHIBANI KAR Vs. STATE OF ASSAM
|
January 20, 2017 |
SHILPA AGARWALLA Vs. NAVEEN TAYAL
|
August 2, 2017 |
SHIR INDRESWAR BORAHS/OSRI GULAP CHANDRA BORAH Vs. THE STATE OF ASSAM
|
May 25, 2017 |
SHIV CHARAN TALUKDAR Vs. STATE OF ASSAM
|
July 18, 2017 |
SHIYAB UDDIN Vs. STATE OF ASSAM
|
July 6, 2017 |
SHRI ASHOK KUMAR DEB PURKAYASTHA S/O LATE JITENDRA CHANDRA DEB PURKAYASTHA AND OTHERS Vs. MUSTT. RAHENA BEGUM
|
May 18, 2017 |
SHRI BIKROM SINGHA LAHKAR AND ANOTHER Vs. THE STATE OF ASSAM AND 4 OTHERS
|
April 4, 2017 |
SHRI BIMAL KUTUM, BECHAMARA HIGH SCHOOL Vs. THE STATE OF ASSAM
|
January 2, 2017 |
SHRI BINYA RONYA Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
June 9, 2017 |
SHRI DEBANANDA ROY Vs. THE STATE OF ASSAM AND 5 OTHERS
|
September 14, 2017 |
SHRI DEBO KANTO BORUAH Vs. THE STATE OF ASSAM AND OTHERS
|
April 28, 2017 |
SHRI DILIP KUMAR MAJUMDAR AND ANOTHER Vs. ASSAM POWER GENERATION CORPORATION LTD. AND OTHERS
|
November 20, 2017 |
SHRI HIRAMOHAN DOLEY Vs. THE STATE OF ASSAM 4 OTHERS
|
February 13, 2017 |
SHRI JATINDRA NATH BARMAN S/O LATE BAHIRAM BARMAN Vs. THE UNION OF INDIA
|
February 21, 2017 |
SHRI KESIAGA KAMLAK Vs. THE STATE OF NAGALAND AND OTHERS
|
June 12, 2017 |
SHRI KRISHNA KUMAR SHARMA Vs. STATE OF ASSAM
|
February 14, 2017 |
SHRI LAKHI SAIKIA Vs. STATE OF ASSAM
|
August 3, 2017 |
SHRI LALHMANGAIHSANGA Vs. STATE OF MIZORAM
|
August 18, 2017 |
SHRI LALRUATKIMA AND ORS. Vs. STATE OF MIZORAM
|
May 24, 2017 |
SHRI LALTANPUIA Vs. THE STATE OF MIZORAM
|
November 3, 2017 |
SHRI LALTHANMAWIA Vs. UNION OF INDIA AND ORS.
|
May 11, 2017 |
SHRI MOATEMJEN LKR Vs. NAGALAND PUBLIC SERVICE COMMISSION
|
September 4, 2017 |
SHRI MOATEMSU Vs. THE STATE OF NAGALAND AND OTHERS
|
May 17, 2017 |
SHRI MRIDUL DAS Vs. STATE OF ASSAM
|
September 1, 2017 |
SHRI NETRA MOHAN SAIKIA AND OTHERS Vs. THE INDIAN OIL CORPORATION LTD.
|
September 22, 2017 |
SHRI NIRMAL KAKATI Vs. STATE OF ASSAM
|
July 11, 2017 |
SHRI NRIPEN KALITA Vs. STATE OF ASSAM AND ORS.
|
May 8, 2017 |
SHRI PARAMANDNDA THAKURIA AND ORS. Vs. THE STATE OF ASSAM AND 4 ORS.
|
September 12, 2017 |
SHRI PAWLZIDINGA Vs. STATE OF MIZORAM
|
November 9, 2017 |
SHRI RAJIB DEWRI S/O LATE SARUFUL DEWRI Vs. THE STATE OF ASSAM
|
June 1, 2017 |
SHRI RAMEN KALITA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
August 2, 2017 |
SHRI RATAN KUMAR SARKAR Vs. THE STATE OF ASSAM AND OTHERS
|
April 7, 2017 |
SHRI ROSHAN KUMAR Vs. THE UNION OF INDIA AND OTHERS
|
June 30, 2017 |
SHRI SAJU MIA @ ABDUL KARIM Vs. THE STATE OF ASSAM
|
July 20, 2017 |
SHRI SANDEEP KR. DHAR AND ANOTHER Vs. MR. SAJID AHMED
|
June 1, 2017 |
SHRI SANEO Vs. SHRI KERETHI VERO
|
July 10, 2017 |
SHRI SASHI KR. TEA COMPANY PVT. LTD. AND 4 OTHERS Vs. SHRI BASUDEV BAGCHI AND 2 OTHERS
|
February 22, 2017 |
SHRI SHEW MANGAL MAHATO S/O LT. SHEW DANI MAHATO Vs. STATE OF ASSAM
|
September 5, 2017 |
SHRI SUSHANTA CHANDRA PAUL Vs. THE STATE OF ASSAM AND ANOTHER
|
November 7, 2017 |
SHRI TAGRU TARU S/O TAGRU TALO Vs. STATE OF ARUNACHAL PRADESH
|
January 24, 2017 |
SHRI TENSIN GOMBU KHRIME & OTHERS Vs. THE STATE OF ARUNACHAL PRADESH & OTHERS
|
June 13, 2017 |
SHRI VINOD KUMAR @ BINOD KUMAR S/O LATE JAGDEO THAKUR Vs. THE STATE OF ASSAM
|
May 23, 2017 |
SHRI. ACHANGLUM TALYU AND OTHERS Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
June 12, 2017 |
SHRI. BAJUM TABA Vs. SRI. BITTEM DARANG AND OTHERS
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May 17, 2017 |
SHRI. BAR TATUM AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
May 1, 2017 |
SHRI. C. LOWANG AND OTHERS Vs. SHRI. TONGAM ANGH AND OTHERS
|
August 19, 2017 |
SHRI. DHAL KUMAR CHAKMA AND ORS. Vs. THE CHAKMA AUTONOMOUS DISTRICT COUNCIL AND ORS.
|
November 17, 2017 |
SHRI. JAI PRAKASH MISHRA Vs. THE UNION OF INDIA AND OTHERS
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February 27, 2017 |
SHRI. JUMTUM TATO Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
April 19, 2017 |
SHRI. KAJILAL SHARMA Vs. THE STATE OF NAGALAND
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August 2, 2017 |
SHRI. LALIT KUMAR SINGH Vs. THE ARUNACHAL PRADESH RURAL BANK AND OTHERS
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April 21, 2017 |
SHRI. LALREMRUATA S/O R. MANKIMA Vs. THE STATE OF MIZORAM
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June 23, 2017 |
SHRI. LHOUVITSO ZHALE Vs. SHRI. SAZOLIE ANGAMI
|
June 1, 2017 |
SHRI. LUKCHAM LOMI Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
May 18, 2017 |
SHRI. MENGUTUO KENSE, OFFICE PEON, FINANCE BUDGET, FINANCE DEPARTMENT, NAGALAND, KOHIMA. MOBILE NO. 9856467989 & ORS. Vs. THE STATE OF NAGALAND
|
May 11, 2017 |
SHRI. MHABEMO @ MHONBEMO Vs. THE STATE OF NAGALAND
|
June 15, 2017 |
SHRI. MILAI WONGSU AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
March 27, 2017 |
SHRI. NANU TELT Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
April 21, 2017 |
SHRI. NEIPHRELIE, S/O LATE ZAKIE MECHULHO Vs. SHRI. S.D. ANGAMI, S/O/ LT. NEI-O
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April 3, 2017 |
SHRI. OBIT DAI Vs. SHRI. OJING DAI
|
June 7, 2017 |
SHRI. PAKSING MAILING Vs. SMTI. RUBU MEENA
|
November 10, 2017 |
SHRI. RABINDRA NATH KALITA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
October 24, 2017 |
SHRI. RANA NGADONG Vs. THE STATE OF ARUNACHAL PRADESH
|
May 11, 2017 |
SHRI. SABU KEHIE S/O LATE KEZEU KEHIE Vs. SHRI. SESEI (DECEASED)
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May 2, 2017 |
SHRI. TAKAR MARA Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
April 19, 2017 |
SHUBHAM KUMAR VERMA Vs. THE STATE OF ASSAM AND OTHERS
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August 25, 2017 |
SHURZAT ALI AHMED Vs. STATE OF ASSAM AND OTHERS
|
January 11, 2017 |
SHYAMAL DAS Vs. STATE OF ASSAM
|
February 3, 2017 |
SHYAMAL SARMAH Vs. RAMEN SARMAH
|
January 7, 2017 |
SHYAMLENDU DEB Vs. STATE OF ASSAM
|
May 17, 2017 |
SIBA PRASAD GHOSH Vs. MRS. ANIMA NEOG
|
June 21, 2017 |
SIBU DAS Vs. STATE OF ASSAM
|
January 24, 2017 |
SIDDEQUE AHMED Vs. SHAH SYED A. RAHMAN
|
May 9, 2017 |
SIDDHARTHA SAHA AND OTHERS Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
|
January 31, 2017 |
SIDDHARTHA SANKAR DEY Vs. THE INDIAN RED CROSS SOCIETY
|
June 8, 2017 |
SIKAN DEWRY Vs. UNION OF INDIA AND ORS.
|
September 12, 2017 |
SILVER DROP FOOD AND BEVERAGES PVT. LTD. Vs. STATE OF ASSAM
|
May 25, 2017 |
SIPRA DAS Vs. STATE OF ASSAM
|
April 25, 2017 |
SIPU SIYOM CONTROL COMMITTEE (SSCC) Vs. GIDAISHI CONTROL COMMITTEE (GICC)
|
January 17, 2017 |
SIRAJ UDDIN BORBHUIYA Vs. STATE OF ASSAM
|
November 1, 2017 |
SIRAJ UDDIN LASKAR Vs. STATE OF ASSAM
|
July 18, 2017 |
SIRAJUL ISLAM (MD.) Vs. STATE OF ASSAM
|
January 23, 2017 |
SISIR KUMAR SAHA @ SISIR SAHA Vs. SAPATGRAM TOWN COMMITTEE
|
February 9, 2017 |
SITARAM TANTI Vs. THE STATE OF ASSAM
|
September 16, 2017 |
SIW PRASAD GOWALA Vs. STATE OF ASSAM
|
April 26, 2017 |
SLT INFRACON PVT. LTD. Vs. UNION OF INDIA
|
September 7, 2017 |
SMT. ANIMA RAY Vs. STATE OF ASSAM
|
July 11, 2017 |
SMT. C. VANLALCHHUANGI Vs. THE STATE OF MIZORAM
|
November 16, 2017 |
SMT. DHAN MAYA RAI Vs. UNION OF INDIA AND ORS.
|
November 7, 2017 |
SMT. GITA MUKHERJEE Vs. SMT. PURNIMA MUKHERJEE AND ANOTHER
|
September 5, 2017 |
SMT. HILARIA MALONG WIFE OF LATE THOMAS AMSONG Vs. MD. SAJAHAN ALI SON OF MD. ABDUL KHALEK
|
August 11, 2017 |
SMT. ISRAELI W/O LALTANPUIA (L) Vs. THE STATE OF MIZORAM
|
July 14, 2017 |
SMT. J. SANGPUII W/O SH. H. HAUTHUAMA Vs. STATE OF MIZORAM
|
February 3, 2017 |
SMT. K.C. LALCHUAILOVI D/O K.C. KHAMTUALA (L) Vs. SH. H. SANGCHHUNGA S/O K.C. LIANKIMI (L)
|
March 1, 2017 |
SMT. KAUSHALYA CHOUDHURY Vs. BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. AND ANOTHER
|
October 24, 2017 |
SMT. KUNTI CHOUDHURY AND ANOTHER Vs. SRI. NITAI PATRA AND ANOTHER
|
April 20, 2017 |
SMT. LALHLIMPUII Vs. STATE OF MIZORAM AND OTHERS
|
July 12, 2017 |
SMT. LALNUNPUII RENTHLEI Vs. THE STATE OF MIZORAM
|
June 6, 2017 |
SMT. LALNUNTHARI Vs. SMT. LALHMACHHUANI AND ORS.
|
April 26, 2017 |
SMT. LALRINCHHANI AND ANOTHER Vs. STATE OF MIZORAM AND 6 OTHERS
|
October 11, 2017 |
SMT. LALRINTLUANGI Vs. LALBIAKSANGI AND ORS.
|
March 7, 2017 |
SMT. LALTHIANGHLIMI Vs. THE STATE OF MIZORAM AND ORS.
|
June 23, 2017 |
SMT. MAHAMAYA NATH Vs. THE ORIENTAL INSURANCE COMPANY AND OTHER
|
August 2, 2017 |
SMT. MANGI DEVI SURANA Vs. THE DEBTS RECOVERY TRIBUNAL, GUWAHATI AND ANOTHER
|
July 19, 2017 |
SMT. NOMALI BORO W/O LATE SUNANDA RAM BORO Vs. THE STATE OF ASSAM
|
April 20, 2017 |
SMT. P.C. ZODINTLUANGI AND ORS. Vs. STATE OF MIZORAM AND ORS.
|
October 20, 2017 |
SMT. RENU BORO AND 3 ORS. Vs. THE STATE OF ASSAM AND ORS.
|
August 4, 2017 |
SMT. RUPAM KUMARI SHAH W/O AMIT SHAH Vs. SRI AMIT SHAH S/O SRI SURENDRA PRASAD SHAH
|
October 24, 2017 |
SMT. SADHANA PEGU D/O SRI MOHENDRA NATH PEGU Vs. STATE OF ASSAM
|
September 7, 2017 |
SMT. SAIKHUMI Vs. STATE OF MIZORAM
|
May 2, 2017 |
SMT. SUBARNA BHATTACHARJEE Vs. SRI SIDDARTHA BISWAS
|
September 12, 2017 |
SMT. SUNITA GUPTA Vs. RAHESH SAHU
|
October 23, 2017 |
SMTI ANITA BAISHYA Vs. SRI RAJESH TALUKDAR
|
August 17, 2017 |
SMTI AOWARA BEGUM Vs. THE STATE OF ASSAM AND OTHERS
|
May 11, 2017 |
SMTI BIMALA BORDOLOI Vs. SRI SRIKANTA BORDOLOI AND OTHERS
|
March 8, 2017 |
SMTI BITUMANI DEVI Vs. STATE OF ASSAM
|
May 18, 2017 |
SMTI BOGI BORA & ORS. Vs. SRI BINESWAR BORA & ORS.
|
July 11, 2017 |
SMTI DIPTI DAS W/O. SHRI DILIP DAS Vs. THE STATE OF ASSAM AND ORS
|
September 5, 2017 |
SMTI GITANJALI BORA DEKA, WIFE OF SRI DILIP KUMAR DEKA Vs. THE STATE OF ASSAM
|
June 6, 2017 |
SMTI JHARNA DAS W/O SANKAR DAS Vs. THE STATE OF ASSAM AND ANOTHER
|
March 22, 2017 |
SMTI JHUMKI ROY Vs. SANJAY ROY
|
November 6, 2017 |
SMTI KABERI CHOUDHURY AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
August 8, 2017 |
SMTI LANUTOLA Vs. THE STATE OF NAGALAND
|
June 12, 2017 |
SMTI MAHASWETA CHAKRABORTY AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
|
December 13, 2017 |
SMTI MOROMI DUTTA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
August 21, 2017 |
SMTI NANDITA BHATTACHARJEE Vs. MONOJIT BHATTACHARJEE
|
November 23, 2017 |
SMTI PADMINI SINGH AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
November 24, 2017 |
SMTI PUSPA MAHESWARI Vs. UNITED INDIA INSURANCE COMPANY LTD
|
September 8, 2017 |
SMTI RANU LAHKAR THAKURIA Vs. THE STATE OF ASSAM AND OTHERS
|
June 21, 2017 |
SMTI RITA GHOSH AND OTHERS Vs. M/S SHREE KRISHNA FOOD PRODUCTS AND OTHERS
|
August 24, 2017 |
SMTI S. CHONGJI PHOM Vs. THE STATE OF NAGALAND AND OTHERS
|
May 25, 2017 |
SMTI SEEMA DAS Vs. NORTH CACHAR HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
|
July 25, 2017 |
SMTI WEPRETSO-U THERIE Vs. THE STATE OF NAGALAND
|
March 23, 2017 |
SMTI. AYITA BEGUM CHAUDHURY Vs. SRI KUMAR KANTI SINHA
|
June 19, 2017 |
SMTI. BANDANA DAS Vs. RAMAI DAS
|
November 10, 2017 |
SMTI. GLORIA DOLMA (VICTIM) Vs. SHRI. SAMRAT (CONSTABLE/DRIVER) S/O BIDYA SAGAR M.T. BRANCH ATTACHED TO PHQ
|
February 8, 2017 |
SMTI. ILA KALITA AND OTHERS Vs. SRI. UDDHAB CHANDRA KALITA
|
May 30, 2017 |
SMTI. KALPANA RABHA AND OTHERS Vs. SMTI. TAJO RABAH
|
April 3, 2017 |
SMTI. LIMASENLA AO W/O LATE B.S. SHARMA Vs. SHRI. ARUN METHA HUSBAND OF LATE RITIKHA METHA
|
May 24, 2017 |
SMTI. MANJU DEKA Vs. THE STATE OF ASSAM AND OTHERS
|
August 29, 2017 |
SMTI. MEGORIANO N. IRALU SR. LECTURER Vs. SMTI. LICHUMBENI KIKON W/O. ER. MYAMO JAMI. LECTURER
|
May 22, 2017 |
SMTI. NUNGSHILA AND OTHERS Vs. THE STATE OF NAGALAND
|
May 19, 2017 |
SMTI. PALASHI MAZUMDAR Vs. STATE OF ASSAM AND OTHERS
|
November 14, 2017 |
SMTI. RINA BURAGOHAIN Vs. THE ASSAM BOARD OF REVENUE AT GUWAHATI
|
August 8, 2017 |
SMTI. RITA BHUMIJ @ RINA W/O LATE AJAY BHUMIJI Vs. MANAGEMENT OF THE HATHIKULI TEA ESTATE
|
March 7, 2017 |
SMTI. RUPJYOTI BHARALI BARUAH Vs. THE STATE OF ASSAM AND OTHERS
|
October 31, 2017 |
SMTI. SUNANDA SINGH AND OTHERS Vs. SRI. RASARAJ SINGH @ SUNAI SINGH
|
March 21, 2017 |
SMTI. SUNGMO CHANG Vs. THE STATE OF NAGALAND
|
May 9, 2017 |
SMTI. YURA YALLONG Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
March 27, 2017 |
SOFIOR RAHMAN Vs. UNION OF INDIA
|
September 6, 2017 |
SOFIUR RAHMAN (MD.) Vs. STATE OF ASSAM
|
January 10, 2017 |
SONGYUSANG Vs. TEMJENKABA OZUKUM
|
July 24, 2017 |
SONITPUR SOLVEX LTD REPRESENTED BY PRAKASH CH Vs. STATE OF ASSAM
|
December 19, 2017 |
SONSENI BIBI Vs. LEGAL HEIRS OF BABUL BORO
|
August 8, 2017 |
SONTOSH KUMAR AGARWALLA Vs. UNION OF INDIA
|
May 18, 2017 |
SPREEHA GOGOI Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
SREE KISHAN SARADA COLLEGE Vs. MD. NAZRUL HAQUE MAZERBHUIYA AND OTHERS
|
March 2, 2017 |
SRI AJOY BORA @ DAS Vs. STATE OF ASSAM AND ANOTHER
|
July 24, 2017 |
SRI AMAR NATH HAJONG Vs. THE STATE OF ASSAM AND OTHERS
|
February 15, 2017 |
SRI AMARTYA SARKAR Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
SRI AMIT KUMAR BHAJANKA Vs. SRI SHANKAR LAL BHAJANKA
|
January 30, 2017 |
SRI AMRITJYOTI DUARAH SON OF SRI SAHADEV DUARAH Vs. ALAKA DUARAH W/O SRI AMRITJYOTI DUARAH C/O LAKHIDHAR SAIKIA
|
June 2, 2017 |
SRI ANIL KUMAR AGARWAL Vs. THE STATE OF ASSAM
|
November 7, 2017 |
SRI ANURAG HEMANI Vs. STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
SRI ASHIM SAIKIA Vs. STATE OF ASSAM
|
May 2, 2017 |
SRI ASHISH KAIRI Vs. STATE OF ASSAM
|
September 4, 2017 |
SRI ASHISH KUMAR DUTTA S/O LATE SUDHIN KUMAR DUTTA Vs. STATE OF ASSAM
|
September 7, 2017 |
SRI ASHIT DEY SARKAR Vs. SRI SUNIL KUMAR DUTTA
|
March 23, 2017 |
SRI BENU KALITA Vs. STATE OF ASSAM
|
September 4, 2017 |
SRI BHABAKANTA GAYAN, S/O LATE GOPAL Vs. THE STATE BANK OF INDIA
|
August 1, 2017 |
SRI BHAGWAN DAS DAMANI PROPRIETOR M/S DAMANI MEDICAL STORES GUWAHATI ROLLER FLOUR MILL, CHRISTAN BASTI, GUWAHATI Vs. SRI SACHIN SARKAR, PROPRIETOR OF M/S PHARMATECH INDIA, MAHAL
|
January 11, 2017 |
SRI BHUPEN TALUKDAR Vs. THE STATE OF ASSAM AND OTHERS
|
May 12, 2017 |
SRI BIJU PHUKAN BARUAH Vs. THE STATE OF ASSAM AND OTHERS
|
October 27, 2017 |
SRI BIMAL CH DAS AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
August 9, 2017 |
SRI BIPUL CHANDRA BARMAN Vs. THE STATE OF ASSAM AND OTHERS
|
February 7, 2017 |
SRI BIRESWAR DEV Vs. THE STATE OF ASSAM AND OTHERS
|
August 28, 2017 |
SRI CHANDAN KUMAR SARKAR Vs. SRI NIRMALENDU BANIKYA
|
September 15, 2017 |
SRI CHITTARANJAN DASH CHIEF MANAGER (FINANCE & ACCOUNTS) Vs. OIL INDIA LIMITED
|
February 21, 2017 |
SRI DEBAJIT BORAH Vs. THE STATE OF ASSAM AND OTHERS
|
August 28, 2017 |
SRI DEEPAK DAS Vs. THE STATE OF ASSAM AND ORS.
|
July 27, 2017 |
SRI DEEPANKAR KAKATI Vs. THE STATE OF ASSAM AND ORS.
|
July 27, 2017 |
SRI DHIREN BHARALI AND ANOTHER Vs. STATE OF ASSAM
|
May 15, 2017 |
SRI DHIREN SARMA Vs. THE STATE OF ASSAM AND OTHERS
|
July 25, 2017 |
SRI DILIP KUMAR GHOSH Vs. SRI RAVINDRA DEB AND ANOTHERS
|
May 3, 2017 |
SRI DINARAM BOR Vs. STATE OF ASSAM
|
July 14, 2017 |
SRI DINESH CHANDRA DEKA Vs. INDUSTRIAL CO-OPERATIVE BANK LTD.
|
August 4, 2017 |
SRI DIPANKAR GHOSH Vs. THE STATE OF ASSAM AND OTHERS
|
March 24, 2017 |
SRI DIPU BORA Vs. STATE OF ASSAM AND OTHERS
|
November 14, 2017 |
SRI DULAL BHOWMICKS/OSRI SAILENDRA BHOWMICK Vs. THE STATE OF ASSAM
|
May 29, 2017 |
SRI GANESH DAS Vs. SRI BHASKAR DEB AND OTHERS
|
June 19, 2017 |
SRI GOURA RUDRA PAUL Vs. THE STATE OF ASSAM AND OTHERS
|
January 27, 2017 |
SRI HARI DAYAL PAUL AND OTHERS Vs. SRI PRADIP KUMAR LAHKAR AND OTHERS
|
March 20, 2017 |
SRI HARI PRAKASH Vs. THE UNION OF INDIA AND OTHERS
|
July 27, 2017 |
SRI HIMADRI SHEKHAR BHATTACHARJEE Vs. THE PUNJAB NATIONAL BANK & 3 OTHERS
|
November 16, 2017 |
SRI HIMASNATA HAZARIKA Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
SRI JANEKI NATH SAIKIA & OTHERS Vs. SMT. KALPANA SAIKIA & OTHERS
|
March 23, 2017 |
SRI JASPER GENGMEI Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
SRI JAYANTA PAUL Vs. SMT. RUMI DEY
|
July 11, 2017 |
SRI JITEN BARMAN AND OTHERS Vs. SRI DIBAKAR BARMAN
|
July 27, 2017 |
SRI JITU PHUKAN AND OTHERS Vs. STATE OF ASSAM
|
August 22, 2017 |
SRI JONAS BHODRA Vs. THE STATE OF ASSAM
|
October 24, 2017 |
SRI KAARANJIT MUSHAHARY Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
SRI KIRAN KHAKLARY AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
August 8, 2017 |
SRI KULADHAR DEKA Vs. SRI BRIGHU NANDAM GOPE
|
April 28, 2017 |
SRI KUNJA MAHAN BARMAN Vs. THE UNION OF INDIA AND OTHERS
|
August 10, 2017 |
SRI LAKHAN DEKA Vs. STATE OF ASSAM
|
July 11, 2017 |
SRI LAKHI MURMUR Vs. THE STATE OF ASSAM
|
July 20, 2017 |
SRI MADHAB KAKOTY Vs. SMTI. SANCHARI URANG @ SOMARI URANG AND 6 OTHERS
|
April 17, 2017 |
SRI MILON BORA Vs. STATE OF ASSAM
|
September 5, 2017 |
SRI MUCHI RAI Vs. ASSAM ROOFING LTD.
|
March 20, 2017 |
SRI NABA KUMAR DEKA BARUAH Vs. THE STATE OF ASSAM AND ORS.
|
April 3, 2017 |
SRI NABAJYOTI SAIKIA SON OF LATE BHOLARAM SAIKIA Vs. SMTI. ANU KUMARI GOGOI SAIKIA D/O LATE BHADRESWAR GOGOI BONGAL GAON
|
June 15, 2017 |
SRI NABEEN KUMAR CHOUDHURY Vs. MRS. SIMRAT KAUR PHULL
|
August 10, 2017 |
SRI NABIN CHANDRA BACHUBHAI DOSHI @ NABIN BHAI DOSHI Vs. THE STATE OF ASSAM AND OTHERS
|
August 4, 2017 |
SRI NIMAI SAHA AND 9 OTHERS Vs. THE UNION OF INDIA AND 4 OTHERS
|
August 24, 2017 |
SRI NIRAJ GONJU AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
SRI NITESH GHOSH & ORS Vs. PATIYA DEVI AGARWAL & ORS
|
December 12, 2017 |
SRI NITU GOGOI Vs. THE STATE OF ASSAM AND OTHERS
|
September 4, 2017 |
SRI NOMAL BORA SON OF LATE ABHIRAM BORA SON OF SRI NOMAL BORA & ORS. Vs. STATE OF ASSAM
|
August 14, 2017 |
SRI NRIPEN JYOTI GOGOI, S/0 SRI CHENIRAM GOGOI Vs. THE UNION OF INDIA
|
May 4, 2017 |
SRI NRIPENDRA SEAL Vs. THE STATE OF ASSAM AND OTHERS
|
July 10, 2017 |
SRI OM PRAKASH JADAV Vs. SRI SONA MIA @ SALIM AHMED
|
March 21, 2017 |
SRI PRABIN BORA AND ANOTHER Vs. SRI SRIDEV SHARMA
|
August 22, 2017 |
SRI PRABIN MEDHI Vs. THE STATE OF ASSAM AND OTHERS
|
August 14, 2017 |
SRI PRADEEP KUMAR DEY AND OTHERS Vs. SRI MUKTARUDDIN AND OTHERS
|
August 24, 2017 |
SRI PRADEEP MEHTA Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
SRI PRADYUT BORDOLOI Vs. SRI G.L. AGARWALLA AND OTHERS
|
August 31, 2017 |
SRI PRANAB KUMAR SHARMA Vs. MRS. RABIA AHMED AND ANR.
|
March 17, 2017 |
SRI PRANGOPAL DAS AND 19 OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
August 17, 2017 |
SRI PRATUL SARMA & 13 OTHERS Vs. THE STATE OF ASSAM & 5 OTHERS
|
January 24, 2017 |
SRI PULAK GOSWAMI AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
July 10, 2017 |
SRI PULIN DAS KAKATI Vs. SRI RANAJIT KAKATI
|
May 11, 2017 |
SRI RAJ KUMAR AGARWAL Vs. SMT. ANU SINGHANIA AND ANOTHER
|
July 25, 2017 |
SRI RAJDEEP GHOSH Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
SRI RAJEN GOHAIN Vs. RAKIBUL HUSSAIN
|
October 24, 2017 |
SRI RAJESH KUMAR PRASAD Vs. SMTI. SABITA KUMARI
|
May 30, 2017 |
SRI RAM CHANDRA Vs. STATE OF ASSAM
|
September 8, 2017 |
SRI RAM CHARAN BHUYAN Vs. STATE OF ASSAM
|
April 18, 2017 |
SRI RAM KUMAR MAHATOO Vs. SRI RAJ KUMAR MAHATOO
|
August 1, 2017 |
SRI RANJAN DAS Vs. STATE OF ASSAM
|
August 16, 2017 |
SRI RANJAN KR. PATHAK, S/O LATE KAMESWAR PATHAK Vs. SMTI. JAYANTIPRIYA PATHAK, W/O SRI RANJAN KR. PATHAK
|
August 24, 2017 |
SRI RINTU LAHON Vs. SRI SURENDER PRASAD SHAH @ KANU AND OTHERS
|
June 16, 2017 |
SRI RUPAK MAHANTAS/OLATE RATANPATI MAHANTA Vs. SMT. HEMA PRAVA DEVI
|
February 22, 2017 |
SRI RUPAM KUMAR NEOG Vs. STATE OF ASSAM
|
November 13, 2017 |
SRI RUPEN KURMI Vs. THE STATE OF ASSAM
|
July 25, 2017 |
SRI SANDEEP KR. DAS Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
SRI SANJEEV RANJAN Vs. UNION OF INDIA
|
March 14, 2017 |
SRI SANJIB PATHAK AND OTHERS Vs. THE GAUHATI HIGH COURT AND OTHERS
|
June 1, 2017 |
SRI SANKAR PRASAD DEY Vs. STATE OF ASSAM
|
April 27, 2017 |
SRI SANKAR ROY Vs. THE STATE OF ASSAM AND OTHERS
|
August 8, 2017 |
SRI SANWARMAL AGARWALLA SON OF LATE CHETRAM AGARWALLA Vs. STATE OF ASSAM
|
August 4, 2017 |
SRI SARDHAN TERON Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
SRI SARUDHAN ALIAS KH Vs. SRI DEBESWAR BORA
|
June 23, 2017 |
SRI SAURAV SARMAH RAJGURU Vs. SRI BIPUL BHUSAN BORTHAKUR
|
June 21, 2017 |
SRI SEKHAR KANTI SARKAR Vs. THE STATE OF ASSAM AND OTHERS
|
June 9, 2017 |
SRI SIDDHARTH GURUNG Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
SRI SORU KALITA VILLAGE Vs. STATE OF ASSAM
|
August 1, 2017 |
SRI SUBIR KUMAR DEY Vs. SRIMATI JAYA DEY @ JOYA MAHAJAN AND ANR.
|
April 25, 2017 |
SRI SUBROTO CHOUDHURY Vs. THE NATIONAL SMALL INDUSTRIES CORPORATION LIMITED AND OTHERS
|
July 13, 2017 |
SRI SUDIP MANDAL Vs. STATE OF ASSAM
|
May 18, 2017 |
SRI SUKH SAGAR NAYAK Vs. THE LABOUR COURT AT DIBRUGARH AND ANOTHER
|
June 8, 2017 |
SRI SUMAN NAYAK Vs. THE STATE OF ASSAM
|
December 22, 2017 |
SRI TARANI SUTRADHAR, S/O LT. PANCHA SUTRADHAR Vs. STATE OF ASSAM AND ANOTHER
|
August 24, 2017 |
SRI TAZUDDIN AHMED Vs. STATE OF ASSAM
|
May 29, 2017 |
SRI TEJ SINGH MANGLA Vs. UNION OF INDIA
|
May 11, 2017 |
SRI TIKENDRA NATH DAS Vs. SRI SONESWAR ROY @ SONTOSH ROY
|
August 18, 2017 |
SRI TILAK SARMA Vs. STATE OF ASSAM
|
November 13, 2017 |
SRI UMESH BASFOR Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
SRI UPENDRA NATH MISRA, SUPERINTENDING SURVEYOR, OC NO.5 PARTY, NEC, SURVEY OF INDIA, SHILLONG Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF SCIENCE & TECHNOLOGY, TECHNOLOGY BHAWAN, NEW MEHRAULI ROAD, NEW DILHI
|
January 10, 2017 |
SRI UTTAM GOWALA S/O LATE LACHMAN GOWALA Vs. STATE OF ASSAM
|
July 18, 2017 |
SRI. ANJAN ROY AND OTHERS Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
May 5, 2017 |
SRI. ARUP MEGU Vs. MR. ARAK MEGU AND OTHERS
|
May 18, 2017 |
SRI. GAJINDRA SINGH Vs. THAWNGNGAM
|
October 30, 2017 |
SRI. RATAN SINGH @ MONI SINGH Vs. SRI. RASARAJ SINGH @ SUNAI SINGH
|
March 21, 2017 |
SRI. SABITA DEKA Vs. SHRI. BABUL DEKA
|
September 4, 2017 |
SRI. SAMSUL HUSSAIN Vs. SRI. RIAZUL HUSSAIN AND ORS.
|
October 25, 2017 |
SRI. SANG TASHI AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
May 22, 2017 |
SRI. YUMLAM TACH AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
|
April 20, 2017 |
SRIMATI JULIE KUTUM Vs. MANIK KUTUM
|
August 1, 2017 |
STAMP VENDORS ASSOCIATION Vs. STATE OF ASSAM
|
March 14, 2017 |
STATE Vs. IN RE. :STATE OF ASSAM
|
August 17, 2017 |
STATE BANK OF INDIA Vs. NANI GOPAL PALIT
|
May 3, 2017 |
STATE OF ARUNACHAL PRADESH Vs. PATUL CHANDRA DEORI
|
March 28, 2017 |
STATE OF ASSAM Vs. BIBEKANANDA TALUKDAR
|
January 27, 2017 |
STATE OF ASSAM Vs. DEBEN THAOSEN SON OF MOGEN THAOSEN
|
December 6, 2017 |
STATE OF ASSAM Vs. SMTI. KHOMESWAR PATHAK AND OTHERS
|
July 27, 2017 |
STATE OF ASSAM Vs. USHA RANI GOSWAMI
|
May 16, 2017 |
STATE OF ASSAM Vs. M/S. G.H. VIJAPURA & CO.
|
May 24, 2017 |
STATE OF ASSAM Vs. SRI UPEN DAS
|
June 8, 2017 |
STATE OF ASSAM Vs. TALEB ALI
|
July 18, 2017 |
STATE OF ASSAM Vs. GITA RANI KALITA
|
April 6, 2017 |
STATE OF ASSAM Vs. HARI NARAYAN SINGH
|
May 11, 2017 |
STATE OF ASSAM Vs. RAJEEV TAKRU & ANR
|
December 22, 2017 |
STATE OF ASSAM Vs. HEBILLA N. SANGMA
|
July 19, 2017 |
STATE OF ASSAM Vs. SANJAY CHANDRA
|
October 27, 2017 |
STATE OF ASSAM Vs. SHRI BIMAL KUTUM
|
January 2, 2017 |
STATE OF ASSAM Vs. ALL ASSAM MIDDLE ENGLISH TEACHERS ASSOCIATION
|
November 21, 2017 |
STATE OF ASSAM Vs. BIRAJ DAS
|
November 28, 2017 |
STATE OF ASSAM Vs. RAJEEV TAKRU
|
December 12, 2017 |
STATE OF ASSAM AND ANOTHER Vs. ALL ASSAM SECONDARY ADDITIONAL (CONTRACTUAL)TEACHERS ASSOCIATION AND OTHERS
|
November 10, 2017 |
STATE OF MIZORAM Vs. SH. LIANSANGA
|
August 4, 2017 |
STATE OF MIZORAM & ORS Vs. LALRAMENGA
|
February 15, 2017 |
STATE OF MIZORAM AND OTHERS Vs. SH. H. LALIDINGNGHETA AND OTHERS
|
November 22, 2017 |
STATE OF NAGALAND Vs. NOKOSANGLA
|
June 6, 2017 |
STATE OF NAGALAND Vs. UMESH SINGH
|
March 14, 2017 |
STATE OF NAGALAND Vs. RIKUMKABA @ RIKUM
|
October 17, 2017 |
STATE OF TRIPURA Vs. BRAJ MOHAN SINGHA
|
March 21, 2017 |
SUB DIVISIONAL WELFARE BOARDS FOR SCHEDULED TRIBES Vs. STATE OF ASSAM
|
March 9, 2017 |
SUBHAMAI BORAH Vs. STATE OF ASSAM
|
June 12, 2017 |
SUBHASH CH Vs. UNION OF INDIA
|
December 16, 2017 |
SUCHITRA KAKOTY Vs. COMMISSION
|
December 16, 2017 |
SUDESH NAYAK Vs. STATE OF ASSAM
|
January 17, 2017 |
SUDHIR CH. SARMA Vs. THE STATE OF ASSAM AND OTHERS
|
April 24, 2017 |
SUDIP CHANDRA NATH Vs. MD. ABDUL MOTIN LASKAR
|
October 25, 2017 |
SUGAM PARIVAHAN LTD. Vs. ASSAM BOARD OF REVENUE
|
January 19, 2017 |
SUJIT KUMAR PAUL Vs. STATE OF ASSAM
|
June 21, 2017 |
SUJIT SARKAR Vs. STATE OF ASSAM
|
July 27, 2017 |
SUKHARI RAI Vs. BIRAJ PRANJAL GOGOI
|
September 15, 2017 |
SUKHDEV DAS S/O. LATE D. DAS Vs. UNION OF INDIA, REP. BY GENERAL MANAGER,CONSTRUCTION N.F.RAILWAY, GUWAHATI
|
February 2, 2017 |
SUMAN BABY JAISWAL Vs. BHARATI INFRATEL LTD.
|
November 22, 2017 |
SUMAN NAYAK Vs. STATE OF ASSAM
|
December 22, 2017 |
SUNGMO CHANG Vs. STATE OF NAGALAND
|
November 24, 2017 |
SUNIL HORIZON @ SUNIL CHANDRA HORIZON Vs. MINOTI DAS AND OTHERS
|
August 21, 2017 |
SUNIL KUMAR SETHIA Vs. DEVENDRA KUMAR SETHIA
|
June 9, 2017 |
SUNIL MISRA Vs. STATE BANK OF INDIA
|
October 31, 2017 |
SUNU DUTTA Vs. THE STATE OF ASSAM
|
February 9, 2017 |
SUPER INFRATECH PVT. LTD. Vs. HILL VIEW COALS INDIA PVT. LTD.
|
September 16, 2017 |
SUPRABHA BORA Vs. STATE OF ASSAM AND ORS.
|
March 28, 2017 |
SURAJ ALI AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
January 6, 2017 |
SURAJIT BHOWMICK Vs. STATE OF ASSAM
|
June 8, 2017 |
SURATUN NESSA Vs. STATE OF ASSAM
|
April 5, 2017 |
SUREN KHERIA @ NIGONI Vs. STATE OF ASSAM
|
December 21, 2017 |
SURUJ ALI & ANR Vs. THE STATE OF ASSAM
|
December 22, 2017 |
SUSHANTA BASUMATARY Vs. STATE OF ASSAM
|
July 10, 2017 |
SUSHMI BASUMATARY Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
SWAGATADAS Vs. STATE OF ASSAM AND OTHERS
|
December 21, 2017 |
SWAPAN CH. DAS AND 4 ORS. Vs. RAMAWATAR AGARWALA AND 13 ORS.
|
November 7, 2017 |
SWAPAN DAS Vs. PRADIP KUMAR PAUL
|
April 26, 2017 |
SWAPAN KUMAR PAUL Vs. STATE OF ASSAM
|
January 17, 2017 |
SWAPAN KUMAR SAHA Vs. SMTI. KALPANA SAHA
|
August 3, 2017 |
SWAPNALI DUTTA AND ANOTHER Vs. UNITED INDIA INSURANCE CO. LTD. AND OTHERS
|
October 23, 2017 |
SWEETY INFRASTRUCTURE PVT. LTD. Vs. ARUN GOGOI
|
January 31, 2017 |
SYED ALTAF HUSSAIN Vs. STATE OF ASSAM
|
May 19, 2017 |
SYED ALTAF HUSSAIN AND ORS. Vs. ASSAM BOARD OF REVENUE AND ORS.
|
December 15, 2017 |
SYED NAZRUL ISLAM Vs. MUSSTT. ABEDA BEGUM
|
August 16, 2017 |
T AND T PROJECTS LTD.(M/S) Vs. STATE OF ARUNACHAL PRADESH
|
June 21, 2017 |
T N T ENTERPRISES Vs. STATE OF ARUNACHAL PRADESH,
|
November 27, 2017 |
T S ANGAMI Vs. STATE OF NAGALAND AND OTHERS
|
July 12, 2017 |
T. YANGER OZUKUM AND OTHERS Vs. STATE OF NAGALAND AND OTHERS
|
September 15, 2017 |
T.C.TOK Vs. STATE OF ARUNACHAL PRADESH
|
September 20, 2017 |
TAFFAZUL ALI @ BAFARU SEIKH Vs. STATE OF ASSAM
|
January 17, 2017 |
TAGAM JENPEN Vs. TAYONG PUNING, (ASM) AND OTHERS
|
June 12, 2017 |
TAHIR ALI Vs. STATE OF ASSAM
|
July 18, 2017 |
TAKO KADUNG Vs. STATE OF ARUNACHAL PRADESH
|
September 7, 2017 |
TAMA FABRICATION WORKS Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
August 2, 2017 |
TAMUR UDDIN Vs. STATE OF ASSAM
|
August 25, 2017 |
TANA HARI Vs. NABAM TAKAM
|
March 30, 2017 |
TANA MARIAM Vs. STATE OF ARUNACHAL PRADESH
|
November 29, 2017 |
TANYA PADUNG Vs. YABI BAGRA
|
May 8, 2017 |
TANYA RONYA Vs. STATE OF ARUNACHAL PRADESH AND ORS
|
December 7, 2017 |
TAPA NUNGNU Vs. STATE OF ARUNACHAL PRADESH
|
September 14, 2017 |
TAPA NUNGNU Vs. STATE OF ARUNACHAL PRADESH
|
May 2, 2017 |
TAPASH CHANDRA DAS @ TAPASH DAS Vs. THE STATE OF ASSAM AND 4 OTHERS
|
November 1, 2017 |
TAPASH CHANDRA ROY Vs. UNION OF INDIA
|
May 11, 2017 |
TAPUJYA @ JAAN Vs. STATE OF ARUNACHAL PRADESH
|
November 10, 2017 |
TARA KANTA SAIKIA AND 2 ORS. Vs. STATE OF ASSAM AND 7 ORS.
|
August 10, 2017 |
TARANI KANTA PATHAK Vs. STATE OF ASSAM
|
July 11, 2017 |
TARINI KANTA BORA Vs. HEM CHANDRA BORA
|
July 11, 2017 |
TARUN BORA Vs. STATE OF ASSAM
|
November 16, 2017 |
TARUN GOGOI Vs. HIMANTA BISWA SARMA
|
May 24, 2017 |
TARUN SAHARIA Vs. BHANDU RAM BORO
|
November 23, 2017 |
TASSO GURRO Vs. STATE OF ARUNACHAL PRADESH
|
September 8, 2017 |
TATA MOTORS FINANCE LIMITED Vs. THE STATE OF ASSAM & ORS.
|
July 10, 2017 |
TECHI TAGI TARA Vs. STATE OF ARUNACHAL PRADESH
|
August 28, 2017 |
TEMSULEMBA Vs. STATE OF NAGALAND
|
June 14, 2017 |
TETERI DEVI Vs. BHASKAR SAIKIA
|
November 29, 2017 |
THANGHMINGLIANI AND OTHERS Vs. STATE OF MIZORAM AND OTHERS
|
June 23, 2017 |
THE ASSAM FINANCIAL CORPORATION EMPLOYEES UNION AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
February 23, 2017 |
THE ASSAM POWER DISTRIBUTION COMPANY LTD. AND OTHERS Vs. RUHUL AMIN AND OTHERS
|
November 27, 2017 |
THE BANK OF BARODA AND OTHERS Vs. SAMIR PAUL AND OTHERS
|
June 21, 2017 |
THE BRANCH MANAGER Vs. SHRI. LALRUATSANGA
|
October 6, 2017 |
THE BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. SHRI ZOHMINGTHANGA, S/O ROSANGA AND ORS.
|
August 1, 2017 |
THE CHAIRMAN ZORAM INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. MR. BEIZICHHUA HLYCHHO AND ORS.
|
July 13, 2017 |
THE CO Vs. THE STATE OF ASSAM
|
February 9, 2017 |
THE GREEN VIEW TEA & INDUSTRIES Vs. THE STATE OF ASSAM
|
January 10, 2017 |
THE INSTITUTE OF INDIAN TECHNOLOGY Vs. ARUN CHANDRA DEKA AND OTHERS
|
October 23, 2017 |
THE JANG LARGE SIZED MULTIPURPOSE CO Vs. THE UNION OF INDIA AND OTHERS
|
July 7, 2017 |
THE MANAGER, KACHARIGAON TEA ESTATE P.O. RANGAPARA, DISTRICT Vs. THE COMMISSIONER FOR WORKMENS COMPENSATION, ZONE
|
March 17, 2017 |
THE NATIONAL INSURANCE COMPANY LIMITED Vs. SMTI MALSAWMI AND OTHERS
|
August 2, 2017 |
THE NATIONAL INSURANCE COMPANY LIMITED Vs. SMTI LALROCHHUNGI AND ORS.
|
August 1, 2017 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. RATUL DAS AND OTHERS
|
August 17, 2017 |
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SRI SUKUMAR BAISHYA AND ANOTHER
|
September 6, 2017 |
THE PRINCIPAL Vs. MS. KABITA BALA BORO AND ANOTHER
|
September 15, 2017 |
THE REGIONAL MANAGER, STATE BANK OF INDIA AND OTHERS Vs. MRINAL KANTI BISWAS
|
February 23, 2017 |
THE REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. SRI RANJIT DAS AND ANOTHER
|
December 8, 2017 |
THE SENIOR MAN Vs. SRI LOKESWAR DUTTA, SON OF LATE GUNARAM DUTTA
|
July 25, 2017 |
THE STATE OF ASSAM Vs. MOMTAZ BEGUM ASSISTANT TEACHER (FEMALE) CHIRAKHOWA HIGH SCHOOL P.O. ALOMGANJ
|
May 29, 2017 |
THE STATE OF ASSAM Vs. SRI. HARI NARAYAN SINGH
|
May 11, 2017 |
THE STATE OF ASSAM AND OTHERS Vs. SRI SISIR KANTI DEY @ SISIR KANTA DAS AND OTHERS
|
August 3, 2017 |
THE STATE OF MIZORAM Vs. SH. BELFUHA ALIAS BELA
|
May 16, 2017 |
THE STATE OF MIZORAM Vs. SHRI. LALTHANZAMA AND ORS.
|
September 8, 2017 |
THE STATE OF MIZORAM Vs. SH. F. LATHANGLIANA AND ORS.
|
November 8, 2017 |
THE UNION OF INDIA Vs. SRI DEPTI KUMAR BANIK AND OTHERS
|
July 12, 2017 |
THE UNION OF INDIA AND OTHERS Vs. SRI UPENDRA RAY AND OTHERS
|
August 22, 2017 |
THE UNITED INDIA INSURANCE CO. LTD. AND OTHERS Vs. SMTI PURNIMA ROY AND OTHERS
|
August 25, 2017 |
THEPFUDIHOULIE SHUYA Vs. ATOUZO PIENYU
|
March 16, 2017 |
THILIXU VILLAGE Vs. STATE OF NAGALAND
|
October 17, 2017 |
TILAK CHETRY Vs. UNION OF INDIA
|
March 9, 2017 |
TINSUKIA BARI MASJID AND MADR--ASSA COMMITTEE Vs. STATE OF ASSAM
|
May 24, 2017 |
TOKO JELLY Vs. STATE OF ARUNACHAL PRADESH
|
November 7, 2017 |
TOKO ONUJ Vs. STATE OF ARUNACHAL PRADESH
|
August 28, 2017 |
TOSHIPOKBA LONGKUMER Vs. C. AMONG JAMIR
|
April 24, 2017 |
TOTA MIA S/O LT. KHABIRUDDIN SK Vs. MD. AJIJUR RAHMAN MOLLA AND ORS.
|
February 28, 2017 |
TOULAZOUMA VILLAGE COUNCIL Vs. TRAON POUMAI
|
July 4, 2017 |
TRIDEEP NARAYAN DEB Vs. SUPRABHA DEVI
|
October 23, 2017 |
TRINAYAN ASSOCIATES Vs. STATE OF ASSAM
|
March 30, 2017 |
TRIO STONEY MART Vs. JAMAL AHMED AND OTHERS
|
September 16, 2017 |
TUSHAR KANTI PAUL Vs. UNION OF INDIA AND ORS.
|
November 30, 2017 |
UCO BANK Vs. SAILENDRA NAMASUDRA
|
February 16, 2017 |
UDAYAN ENTERPRISE Vs. STATE OF ASSAM
|
June 21, 2017 |
UDDIN AHMED S/O AKLAS UDDIN Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
UJJAL KUMAR PRADHANI Vs. STATE OF ASSAM
|
November 23, 2017 |
UMA PRASAD UPADHYAYA Vs. THE STATE OF ASSAM & OTHERS
|
August 7, 2017 |
UMA SHANKAR MISHRA Vs. FAMILY CREDIT LIMITED
|
October 31, 2017 |
UMESH CH. DAS Vs. SMTI. LABANYA DAS AND ANOTHER
|
June 23, 2017 |
UNION OF INDIA Vs. M/S. AJMERA BROTHERS
|
August 31, 2017 |
UNION OF INDIA Vs. M/S. GANAPATI ENTERPRISE KYAL MARKET
|
March 2, 2017 |
UNION OF INDIA Vs. SRI GIRISH DAS BISWAS
|
February 6, 2017 |
UNION OF INDIA Vs. UTPAL SAIKIA
|
April 5, 2017 |
UNION OF INDIA Vs. SRI GIRISH DAS BISWAS & OTHERS
|
July 11, 2017 |
UNION OF INDIA Vs. MD. SAHABUDDIN AHMED AND OTHERS
|
February 17, 2017 |
UNION OF INDIA Vs. SRI KESHARDEV AGARWALA, SON OF LATE BHAGAWANDAS AGARWALA
|
November 14, 2017 |
UNION OF INDIA Vs. SAYEDA FATEMA BIBI
|
October 24, 2017 |
UNION OF INDIA Vs. PRABHAT CHANDRA DAS
|
January 2, 2017 |
UNION OF INDIA Vs. DHIRAJ KUMAR
|
August 3, 2017 |
UNION OF INDIA Vs. K. CHALKHUMA
|
August 10, 2017 |
UNION OF INDIA Vs. SHREE GOPAL ENTERPRISES
|
August 17, 2017 |
UNION OF INDIA Vs. VIMEDO RUTSA
|
July 13, 2017 |
UNION OF INDIA Vs. M/S PUNA HINDA
|
November 17, 2017 |
UNION OF INDIA Vs. BISHNU PRASAD SWARNAKAR
|
May 30, 2017 |
UNION OF INDIA Vs. SUNRISE TRADERS
|
February 28, 2017 |
UNION OF INDIA Vs. LAMNEIMANG VAIPHEI
|
September 14, 2017 |
UNION OF INDIA Vs. SAMIR KUMAR
|
August 3, 2017 |
UNION OF INDIA Vs. SAGIR AHMED
|
November 20, 2017 |
UNION OF INDIA Vs. LALA PRASAD SINGH
|
September 14, 2017 |
UNION OF INDIA Vs. SUSHIL KUMAR
|
August 30, 2017 |
UNION OF INDIA Vs. DHARMESWAR PAYENG
|
December 4, 2017 |
UNION OF INDIA Vs. DAVID NARZARY
|
December 15, 2017 |
UNION OF INDIA (NF RAILWAY) Vs. KISHORE BARMAN
|
March 14, 2017 |
UNION OF INDIA (REPRESENTED BY THE GENERAL MANAGER, N.F. RAILWAY), MALIGAON, GUWAHATI Vs. GANAPATI ENTERPRISE REPRESENTED BY THE PROP. SRI. DILIP SARMA, SANTI NIKETON, S.J. ROAD ATHGAON, GUWAHATI
|
March 10, 2017 |
UNION OF INDIA AND 2 OTHERS Vs. SMTI MUNNI DEVI
|
September 4, 2017 |
UNION OF INDIA AND ANOTHER Vs. ABDUL FATTAH AND ANOTHER
|
October 24, 2017 |
UNION OF INDIA AND ORS. Vs. MALSAWMDAWNGLIANA AND ORS.
|
August 28, 2017 |
UNION OF INDIA AND OTHERS Vs. MD ALAUDDIN SHAH
|
October 31, 2017 |
UNION OF INDIA AND OTHERS Vs. NAYAN DAS
|
June 5, 2017 |
UNION OF INDIA AND OTHERS Vs. RAJANI PHUKAN AND OTHERS
|
November 30, 2017 |
UNION OF INDIA REPRESENTED Vs. SHRI TSUPONTHUNG EZUNG
|
April 10, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. TARANI KANTA KAKATI
|
May 3, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. SRI LIKHIT CH. DAS
|
July 19, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. DR. LAKSHMI GOSWAMI
|
July 31, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. MD. NUR MOHAMMAD AND OTHERS
|
October 23, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. MUSSTT SAKILA BEGUM AND OTHERS
|
August 31, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. SHAHIDUL ISLAM AND ANR.
|
November 15, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. SUNGJEMTOSHI
|
May 24, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. ZOCHHINGPUII AND ANOTHER
|
November 15, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. ANJALI KALITA
|
August 29, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. SRI RATNESWAR DAS
|
March 2, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SRI BIMAL BHUMIZ @ MILAN BHUMIZ AND OTHERS
|
November 10, 2017 |
UNITED INDIA INSURANCE COMPANY LTD Vs. GIRISH KEOT
|
October 30, 2017 |
UNITED INDIA INSURANCE COMPANY LTD Vs. SHYAM NATH
|
January 10, 2017 |
UNITY VILLAGE COUNCIL Vs. KHRIELIE USOU
|
August 10, 2017 |
UNNAYAN BUILDERS Vs. MD INTAG ALI ALIAS MUNNA
|
December 4, 2017 |
UPEN DEKA SON OF LATE APAI DEKA Vs. THE STATE OF ASSAM
|
September 5, 2017 |
UPENDRA NATH MISRA Vs. UNION OF INDIA
|
January 10, 2017 |
URBAN WORLD MOTORS PVT. LTD. AND 3 OTHERS Vs. GHOSH BROTHERS CAR PVT. LTD. AND 5 OTHERS
|
September 20, 2017 |
URMILA JAIN Vs. AMBICA PRASAD (DR.)
|
January 10, 2017 |
USUFA KHATUN SARKAR Vs. MOINUL HOQUE
|
May 30, 2017 |
UTPAL BORDOLOI Vs. CENTRAL BANK OF INDIA
|
May 4, 2017 |
UTPAL DUTTA @ HALOI Vs. THE STATE OF ASSAM
|
February 6, 2017 |
V. HOYIVI AWOMI Vs. STATE OF NAGALAND
|
June 19, 2017 |
VAIRABEE ASSOCIATES Vs. STATE OF ASSAM
|
July 11, 2017 |
VANTE SUMEDHANANDA BHIKU Vs. DIBRUGARH BUDDHA SAMITY AND ANOTHER
|
July 27, 2017 |
VED VIJAY NEOG (MINOR) Vs. THE STATE OF ASSAM AND OTHERS
|
August 25, 2017 |
VIBOLI S. SUMI Vs. STATE OF NAGALAND
|
August 18, 2017 |
VIDYUT BIKASH BORA Vs. INDIAN OIL CORPORATION LTD. AND OTHERS
|
June 1, 2017 |
VIJAY KUMAR, GS 168218A SKT Vs. UNION OF INDIA
|
September 5, 2017 |
VIKAS KUCHERIA Vs. IDBI BANK
|
September 16, 2017 |
VILLAGE GUARD ASSOCIATION OF NAGALAND Vs. STATE OF NAGALAND
|
November 9, 2017 |
VINDHYACHAL PRASAD SINGH Vs. PRANAB KUMAR RAJKHOWA
|
August 9, 2017 |
VIOLET BARUAH Vs. UNION OF INDIA
|
February 13, 2017 |
VIRENDRA YADAV Vs. RURAL ELECTRIFICATION CORPORATION LTD.
|
April 19, 2017 |
VIVEK PALIWAL (DR.) GO-2091L Vs. UNION OF INDIA
|
June 9, 2017 |
VODAFONE SPACETEL LTD Vs. HAZI ABDUR RAFIQUE BEPARI
|
June 21, 2017 |
WG. CDR. SHEROKH RASHID HAZARIKA Vs. JAFRINA HAZARIKA (MUSSTT.)
|
January 10, 2017 |
XXX Vs. STATE OF ASSAM IN RE.,
|
August 17, 2017 |
XXX IN RE Vs. STATE OF ARUNACHAL PRADESH
|
November 16, 2017 |
YANBENI LOTHA Vs. STATE OF NAGALAND
|
June 15, 2017 |
YITSABEMO ODYUO Vs. STATE OF NAGALAND
|
August 2, 2017 |
YOUNG LAI ASSOCIATION (YLA) Vs. STATE OF MIZORAM
|
April 24, 2017 |
ZAHIRUL ISLAM Vs. STATE OF ASSAM
|
May 15, 2017 |
ZAKIR HUSSAIN Vs. STATE OF ASSAM
|
June 5, 2017 |
ZAKIR HUSSAIN LASKAR Vs. THE STATE OF ASSAM
|
January 31, 2017 |
ZAMPUII Vs. STATE OF MIZORAM
|
April 6, 2017 |
ZEETENDRA SALAI Vs. GUWAHATI MUNICIPAL CORPORATION AND ANR.
|
May 15, 2017 |
ZEETENDRA SALAI Vs. GUWAHATI MUNICIPAL CORPORATION
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July 15, 2017 |
ZOSIAMI Vs. DISTRICT COLLECTOR CUM DEPUTY COMMISSIONER
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May 15, 2017 |