A.R.ENTERPRISES Vs. STATE OF ARUNACHAL PRADESH
|
September 16, 2016 |
ABDUL KADIR (MD.) Vs. STATE OF ASSAM
|
February 11, 2016 |
ABDUL KHALEQUE Vs. STATE OF ASSAM & ANOTHER
|
September 16, 2016 |
ABDUL KHALEQUE SARDAR Vs. STATE OF ASSAM
|
October 25, 2016 |
ABDUL KHALIQUE Vs. STATE OF ASSAM
|
December 13, 2016 |
ABDUL KUDDUSH SK Vs. STATE OF ASSAM
|
February 25, 2016 |
ABDUL MALEQUE SIKDER Vs. STATE OF ASSAM AND 2 ANOTHER
|
April 25, 2016 |
ABDUL MANNAN AND OTHERS Vs. PAWDHARI CHOUHAN AND OTHERS
|
March 29, 2016 |
ABDUL MATIN PARDHANI(MD.) AND ORS. Vs. STATE OF ASSAM
|
April 20, 2016 |
ABDUL NOOR @ ABDUR NOOR Vs. STATE OF ASSAM
|
November 17, 2016 |
ABDUL RAHIM (MD.) @ DACTOR Vs. STATE OF ASSAM
|
April 20, 2016 |
ABDUL RAHMAN Vs. MARIAM NESSA AND ORS.
|
November 23, 2016 |
ABDUL RAHMAN KAJI Vs. STATE OF ASSAM
|
November 16, 2016 |
ABDUL SALAM, S/O LATE BASIR ALI, VILL. BATARASHI, P.S. KARIMGANJ, DIST.KARIMGANJ, ASSAM Vs. THE STATE OF ASSAM & ANR.
|
February 24, 2016 |
ABDUR RAHIM SK Vs. STATE OF ASSAM
|
September 28, 2016 |
ABHA SINGH Vs. RAKESH KUMAR SINGH
|
May 12, 2016 |
ABHINAV DEKA BARUA Vs. STATE OF ASSAM
|
May 16, 2016 |
ABU BAKKAR SIDDIQUE Vs. JAMELA KHATUN AND ORS.
|
July 15, 2016 |
ABU SHAMA Vs. STATE OF ASSAM
|
August 16, 2016 |
ABUL HUSSAIN LASKAR Vs. STATE OF ASSAM & ORS.
|
February 19, 2016 |
ADIL AHMED Vs. CANARA BANK OF INDIA
|
February 24, 2016 |
AFZAL HUSSAIN Vs. STATE OF ASSAM
|
June 16, 2016 |
AHMED ALI AND ORS. Vs. STATE OF ASSAM
|
January 29, 2016 |
AJAY KR. AGARWAL Vs. GAUHATI MUNICIPAL CORPORATION
|
November 11, 2016 |
AJIT BORA Vs. STATE OF ASSAM
|
May 20, 2016 |
AJIT KUMAR SARMA Vs. STATE OF ASSAM
|
June 14, 2016 |
AJOY CH. BORDOLOI Vs. STATE OF ASSAM
|
April 7, 2016 |
AKBAR HUSSAIN MAZUMDER Vs. STATE OF ASSAM
|
August 2, 2016 |
AKRAM HUSSAIN (MD.) Vs. STATE OF ASSAM
|
November 25, 2016 |
AKSHAY SARMA Vs. STATE OF ASSAM
|
December 22, 2016 |
ALEMA KHATUN Vs. TATA MOTORS FINANCE LIMITED
|
February 8, 2016 |
ALFAZ ALI Vs. STATE OF ASSAM
|
July 15, 2016 |
ALL ASSAM ENGLISH MEDIUM SCHOOLS ASSOCIATION Vs. STATE OF ASSAM
|
January 28, 2016 |
ALL ASSAM MODERN CHAKKI MILL ASSOCIATION Vs. STATE OF ASSAM
|
August 4, 2016 |
ALL ASSAM RETIRED OFFICERS, TEACHERS AND EMPLOYEES COMMITTEE Vs. THE STATE OF ASSAM
|
April 28, 2016 |
ALLAHABAD BANK AND ORS. Vs. DEBOJYOTI DAS
|
January 22, 2016 |
AMAL KUMAR MAHANTA Vs. SMTI DOLLY BENERJEE AND ANR.
|
July 20, 2016 |
AMALESH TALUKDAR Vs. STATE OF ASSAM
|
November 4, 2016 |
AMANUL ISLAM Vs. STATE OF ASSAM AND ORS.
|
April 29, 2016 |
AMAR KUMAR HAZARIKA @ MAJUBHAI Vs. STATE OF ASSAM
|
December 22, 2016 |
AMARENDRA KUMAR SINGH Vs. UNION OF INDIA AND OTHERS
|
June 7, 2016 |
AMIR UDDIN(MD.) Vs. STATE OF ASSAM
|
November 21, 2016 |
AMITABH RAJKHOWA Vs. STATE OF ASSAM AND OTHERS
|
September 27, 2016 |
AMIYO KUMAR BORAH Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 26, 2016 |
AMRIT BAHADUR CHETRY @ AMRIT BAHADUR KARKI CHETRY Vs. DEPUTY COMMISSIONER, NAGAON
|
May 19, 2016 |
ANAM UDDIN MAZARBHUIYA Vs. STATE OF ASSAM
|
September 9, 2016 |
ANAND KUMAR PANDEY Vs. UNION OF INDIA
|
May 3, 2016 |
ANANDA RAM KONWAR Vs. STATE OF ASSAM AND ANOTHER
|
September 29, 2016 |
ANANDA RAM LAHARY Vs. STATE OF ASSAM
|
August 1, 2016 |
ANIL CHANDRA DAS Vs. CENTRAL BANK OF INDIA
|
March 14, 2016 |
ANIL GOGOI Vs. STATE OF ASSAM
|
July 15, 2016 |
ANIL KUMAR MAHANTA Vs. STATE OF ASSAM
|
March 18, 2016 |
ANIL RABIDAS Vs. STATE OF ASSAM
|
October 3, 2016 |
ANIL TUDU Vs. STATE OF MIZORAM
|
November 25, 2016 |
ANIMA DAS Vs. SUREN CHANDRA DAS
|
January 29, 2016 |
ANIMA SUTRADHAR Vs. UNION OF INDIA
|
June 6, 2016 |
ANITA CHOUDHURY Vs. STATE OF ASSAM
|
December 6, 2016 |
ANJAN BORA Vs. STATE OF ASSAM
|
July 26, 2016 |
ANNETTE LALRINSANGI Vs. STATE OF MIZORAM
|
July 22, 2016 |
ANOWAR HUSSAIN Vs. STATE OF ASSAM
|
August 19, 2016 |
ANOWARA BEGUM Vs. UNION OF INDIA AND ORS
|
May 31, 2016 |
ANUP CHAKRABORTY Vs. STATE OF ASSAM
|
November 24, 2016 |
ANUWAR FIROZ MEHDI Vs. ABDUL MATLIB AND OTHERS
|
June 7, 2016 |
APURBA DUTTA @ CHATTU DUTTA Vs. STATE OF ASSAM
|
November 1, 2016 |
ARABIAN MURMU Vs. STATE OF ASSAM
|
September 20, 2016 |
ARJUN KOIRI Vs. PHOOLBASIA KOIRI
|
December 12, 2016 |
ARJUN KOIRI AND ORS. Vs. PHOOLBASIA KOIRI
|
December 22, 2016 |
ARNAB DUTTA AND OTHERS Vs. SRINIBASH DEBNATH
|
May 9, 2016 |
ARUN DAS Vs. UNITED INDIA INSURANCE CO. LTD
|
March 10, 2016 |
ARUN KUMAR PANDEY Vs. STATE OF ASSAM AND ANOTHER
|
May 4, 2016 |
ARUN MADHAB BORUAH Vs. STATE OF ASSAM
|
May 11, 2016 |
ARUN MANDAL Vs. STATE OF ASSAM
|
August 16, 2016 |
ARUP TALUKDAR Vs. STATE OF ASSAM
|
March 10, 2016 |
ASAN ALI SK Vs. UNION OF INDIA AND OTHERS
|
November 17, 2016 |
ASHIM KALITA Vs. STATE OF ASSAM
|
May 16, 2016 |
ASHOK KUMAR DAS Vs. UNION OF INDIA
|
December 9, 2016 |
ASHOK RAJOWAR & HAREN RAJOWAR Vs. STATE OF ASSAM
|
July 18, 2016 |
ASIYA KHATUN Vs. UNION OF INDIA
|
May 31, 2016 |
ASMUL KHATUN @ ASMUL BEGUM Vs. UNION OF INDIA AND OTHERS
|
November 17, 2016 |
ASPRO RAJTALI Vs. STATE OF MIZORAM
|
May 30, 2016 |
ASRAFUL ALI @ ASRAF ALI Vs. STATE OF ASSAM
|
November 28, 2016 |
ASSAM ASHOK HOTEL CORPORATION LTD. Vs. THE NORTH EAST CHAMBER OF COMMERCE AND INDUSTRY (NECCI)
|
May 12, 2016 |
ASSAM DIPLOMA ENGINEERS SERVICE ASSOCIATION Vs. STATE OF ASSAM
|
January 19, 2016 |
ASSAM KHADI AND VILLAGE INDUSTRIES BOARD Vs. MOHAR ALI AHMED
|
August 30, 2016 |
ASSAM OXYGEN PRIVATE LIMITED Vs. ASSAM FINANCIAL CORPORATION
|
August 9, 2016 |
ASSAM PUBLIC WORKS AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
January 5, 2016 |
ASSAM SANMILITA MAHASANGHA Vs. UNION OF INDIA & ORS.
|
March 28, 2016 |
ASSAM SILICATE, GLASS & CHEMICAL WORKS Vs. THE STATE OF ASSAM AND ORS.
|
March 1, 2016 |
ASSAM STATE ELECTRICITY BOARD Vs. ELECTRICITY OMBUDSMAN
|
June 9, 2016 |
ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD Vs. SUBHASH PAUL
|
November 28, 2016 |
ASURUDDIN Vs. STATE OF ASSAM
|
August 30, 2016 |
ASWINI BARMAN Vs. STATE OF ASSAM & ANOTHER
|
September 7, 2016 |
ATHENA DEMWE POWER LIMITED Vs. LAIDEO TAYAN AND ORS.
|
January 5, 2016 |
ATINDRA KUMAR ADHIKARI, S/O LT SHYAM KANTA DEV ADHIKARI Vs. STATE OF ASSAM
|
July 22, 2016 |
ATOWA SANGA Vs. STATE OF ASSAM & ANOTHER
|
September 15, 2016 |
AYEM DOSO Vs. STATE OF ARUNACHAL PRADESH
|
December 20, 2016 |
AZIZUR RAHMAN (MD.) Vs. STATE OF ASSAM
|
August 30, 2016 |
BABA KALITA Vs. STATE OF ASSAM
|
July 15, 2016 |
BABU GARH @ SARUBABU Vs. STATE OF ASSAM
|
July 25, 2016 |
BABUL DEB Vs. STATE OF ASSAM
|
August 1, 2016 |
BADAL GOALA Vs. SRI RANJIT GOALA
|
May 31, 2016 |
BADAL MAZUMDAR Vs. UNION OF INDIA
|
September 16, 2016 |
BADRINATH ROY, S/O LATE RAM KARAN ROY Vs. BALI RAM KOIRI
|
August 16, 2016 |
BAHAR UDDIN (MD.) Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
|
December 20, 2016 |
BAHARI RESERVE GAON MIN SAMABAI SAMITY LIMITED Vs. THE STATE OF ASSAM
|
March 28, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. A COMPANY REGISTERED AND INCORPORATED UNDER THE COMPANIES ACT, 1956 AND HAVING ITS HEAD OFFICE AT GE PLAZA, AIRPORT, YERAWADA, PUNE Vs. SMT. MUSTT. NURUNNESSA, WIFE OF LATE ABDUL HOQUE
|
November 10, 2016 |
BALAJI WATER & POWER ENGINEER PVT. LTD Vs. STATE BANK OF SIKKIM
|
March 4, 2016 |
BALO RAM SAIKIA Vs. ANIMA SAIKIA
|
June 16, 2016 |
BASANTA TANTI Vs. STATE OF ASSAM
|
December 22, 2016 |
BASANTI DUTTA Vs. STATE OF ASSAM
|
January 28, 2016 |
BASIRUL HOQUE AND ORS. Vs. STATE OF ASSAM
|
February 23, 2016 |
BASSU ALI @ BASSU SK. Vs. UNION OF INDIA
|
March 31, 2016 |
BHABA KANTA YEIN Vs. STATE OF ASSAM & ANOTHER
|
August 18, 2016 |
BHABANI BARUAH Vs. STATE OF ASSAM
|
May 10, 2016 |
BHABANI TRADERS Vs. UCO BANK OF INDIA AND OTHERS
|
May 25, 2016 |
BHABEN KAKOTI Vs. STATE OF ASSAM
|
February 3, 2016 |
BHABESH DAS Vs. DILIP KR. DAS
|
March 10, 2016 |
BHABESH GOSWAMI & 3 ORS. Vs. THE STATE OF ASSAM & 3 ORS.
|
March 22, 2016 |
BHADARAM MIKIR, SON OF MANAI MIKIR Vs. STATE OF ASSAM, REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM, DEPARTMENT OF REVENUE, DISPUR, GUWAHATI
|
November 2, 2016 |
BHAITI ALI Vs. STATE OF ASSAM
|
February 29, 2016 |
BHAKTA HEMRAM Vs. STATE OF ASSAM
|
September 22, 2016 |
BHARAT SANCHAR NIGAM LIMITED Vs. PRABIR KUMAR BANERJEE
|
May 2, 2016 |
BHARAT SANCHAR NIGAM LTD. Vs. RAJEN RAJKHOWA
|
April 18, 2016 |
BHARAT TASA Vs. STATE OF ASSAM
|
October 27, 2016 |
BHARATI AIRTEL LTD Vs. STATE OF ASSAM
|
September 16, 2016 |
BHOOPENDRA PRATAP SINGH PARIHAR Vs. UNION OF INDIA
|
May 16, 2016 |
BHUSAN CHANDRA PAUL Vs. UNION OF INDIA
|
June 14, 2016 |
BIBOR ALI SEIKH & 7 ORS Vs. STATE OF ASSAM & ANR
|
September 7, 2016 |
BIDYA CHANDRA SINGHA Vs. STATE OF ASSAM AND ORS.
|
May 31, 2016 |
BIDYAT DUTTA AND OTHERS Vs. STATE OF ASSAM AND ANOTHER
|
December 15, 2016 |
BIJON CHAKRABORTY Vs. STATE OF ASSAM
|
March 10, 2016 |
BIJOY DAS Vs. STATE OF ASSAM
|
January 4, 2016 |
BIJOY KUMAR BARUAH Vs. KONMAI BARUAH
|
July 27, 2016 |
BIJOY SINGH Vs. STATE OF ASSAM
|
August 26, 2016 |
BIJU HARIJAN Vs. STATE OF ASSAM
|
February 10, 2016 |
BIKASH SAHA Vs. STATE OF ASSAM
|
January 4, 2016 |
BIKASH SARKAR Vs. THE STATE OF ASSAM
|
August 9, 2016 |
BIKRAM PHUKAN Vs. STATE OF ASSAM & OTHERS
|
September 5, 2016 |
BILASIPARA MAHAKUMA FISHERY CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
|
November 18, 2016 |
BILAT ALI Vs. SAINUR ALI AND ORS.
|
January 19, 2016 |
BILBIL SABAR Vs. STATE OF ASSAM
|
July 19, 2016 |
BILU BHATTYACHARJEE Vs. STATE OF ASSAM
|
August 3, 2016 |
BIMAL CHETIA Vs. BIJOY CHANDRA BORAH AND OTHERS
|
April 18, 2016 |
BIMAL CHETRY Vs. (DR.) TRIDIB BARUAH
|
June 3, 2016 |
BIMALA KHATUN Vs. UNION OF INDIA AND ORS.
|
February 25, 2016 |
BINOD KUMAR SHARMA Vs. STATE OF ASSAM
|
June 2, 2016 |
BINOD MORE Vs. UNION OF INDIA
|
May 16, 2016 |
BINUD BIKASH SAIKIA Vs. STATE OF ASSAM
|
August 4, 2016 |
BIPIN MURA Vs. STATE OF ASSAM
|
September 16, 2016 |
BIPUL BHUYAN Vs. STATE OF ASSAM
|
July 18, 2016 |
BIPUL CHETIA Vs. STATE OF ASSAM
|
September 30, 2016 |
BIPUL MODI ALIAS MUDI Vs. STATE OF ASSAM & ANOTHER
|
September 1, 2016 |
BIRCHA BHENGRA Vs. THE STATE OF ASSAM
|
July 12, 2016 |
BIREN GOYARI Vs. STATE OF ASSAM
|
September 19, 2016 |
BIRENDRA RAJBANGSHI Vs. STATE OF ASSAM
|
August 2, 2016 |
BIRSA MUNDA Vs. STATE OF ASSAM
|
July 21, 2016 |
BISHNU KARMAKAR Vs. STATE OF ASSAM
|
April 28, 2016 |
BISHNU MOMIN & ORS. Vs. ASSAM PUBLIC SERVICE COMMISSION & ORS.
|
February 22, 2016 |
BISHNU PRASAD BORA Vs. STATE OF ASSAM
|
April 1, 2016 |
BOGA MURMU Vs. THE STATE OF ASSAM
|
November 7, 2016 |
BOLIN CHETIA Vs. PUNJAB NATIONAL BANK & ANR
|
August 1, 2016 |
BONGAIGAON STORES Vs. MOOL CHAND KUCHERIA
|
November 3, 2016 |
BORDUBI ENGINEERING WORKS Vs. UNION OF INDIA AND ORS.
|
February 3, 2016 |
BRINESH DAIMARY Vs. STATE OF ASSAM
|
October 24, 2016 |
BUALCHHUAK DARCHHINGA Vs. STATE OF MIZORAM
|
May 26, 2016 |
BUDHESWAR BORAH Vs. STATE OFASSAM
|
October 27, 2016 |
BUDHESWAR ORANG @ RAM & PRADIP ORANG @ CHOTO Vs. STATE OF ASSAM
|
September 5, 2016 |
BUPAK DUI Vs. STATE OF ARUNACHAL PRADESH
|
November 4, 2016 |
BUTAN KUJUR Vs. STATE OF ASSAM
|
July 22, 2016 |
C LALFAKZUALA S/O DARBUKA Vs. STATE OF MIZORAM
|
June 23, 2016 |
C LALHRIATPUII Vs. STATE OF MIZORAM
|
May 3, 2016 |
C SANGCHIA S/O LUAHHNINA Vs. STATE OF MIZORAM
|
February 2, 2016 |
C. PANGTHUAMA Vs. STATE OF MIZORAM
|
November 18, 2016 |
C. ROTLUANGA Vs. STATE OF MIZORAM
|
July 28, 2016 |
CALCOM CEMENT INDIA LIMITED Vs. BINOD KUMAR BAWRI
|
April 7, 2016 |
CAPTAIN VED BARUA Vs. BIKROM SINGHA LAHKAR AND ORS.
|
April 6, 2016 |
CHAKRA RAY Vs. STATE OF ASSAM
|
May 26, 2016 |
CHAMPAK DAS Vs. STATE OF ASSAM & ANOTHER
|
August 26, 2016 |
CHAND MOHAMMAD ALI Vs. STATE OF ASSAM
|
July 22, 2016 |
CHANDAN BORA Vs. UNION OF INDIA
|
September 26, 2016 |
CHANDAN KUMAR NEOG Vs. STATE OF ASSAM
|
September 23, 2016 |
CHANDI BISWAS Vs. NARENDRA KUMAR RAI
|
November 21, 2016 |
CHANDIPUR TEA ESTATE Vs. DEVILAL BASFOR
|
March 29, 2016 |
CHHUANA, IOC VENG VAIRENGTE Vs. LALROPARI
|
May 3, 2016 |
CHIRANJIB KUMAR Vs. STATE OF ASSAM
|
August 29, 2016 |
CHOWRA KUJUR Vs. STATE OF ASSAM
|
November 2, 2016 |
COMMISSIONER OF INCOME TAX Vs. GANPATI ROLLER FLOUR MILLS
|
May 6, 2016 |
COMMISSIONER OF INCOME TAX Vs. JAJODIA ENGINEERING P. LTD.
|
March 18, 2016 |
COMMISSIONER OF INCOME TAX Vs. GAYATRI DEVI SIKARIA
|
June 3, 2016 |
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. HLAWNDO VANLALHUTA
|
November 21, 2016 |
CONSTABLE NO. 994750037 SRI DHANJIT KALITA Vs. THE UNION OF INDIA AND ORS.
|
February 4, 2016 |
CRUISER LIGHT VEHICLE OWNERS ASSOCIATION Vs. STATE OF ASSAM
|
December 14, 2016 |
DAKHIN KUIYABIL BAPTIST CHRISTIAN CHURCH Vs. BANESWAR BAGLARY
|
May 4, 2016 |
DAL PATHAK Vs. STATE OF ASSAM
|
December 31, 2016 |
DAL PATHAK Vs. STATE OF ASSAM AND ORS.
|
December 13, 2016 |
DAMBARUDHAR BARMAN Vs. THE CENTRAL BANK OF INDIA AND ORS.
|
March 28, 2016 |
DANIA ORANG Vs. STATE OF ASSAM
|
June 22, 2016 |
DARSAN SARMAH Vs. NAREN SAIKIA
|
June 2, 2016 |
DASHAMI MURA Vs. STATE OF ASSAM
|
September 19, 2016 |
DAVID BRAHMA Vs. STATE OF ASSAM
|
July 28, 2016 |
DAYAL GANSU Vs. STATE OF ASSAM & OTHERS
|
July 22, 2016 |
DEBA LATA DEVI Vs. KANDRU ORANG
|
March 14, 2016 |
DEBABRATA SHEE Vs. GOVERNMENT OF ASSAM
|
November 28, 2016 |
DEBARI ORANG Vs. SRI JAIGU ORANG @ JOIGU ORANG & ANR.
|
November 17, 2016 |
DEBASHIS ESH Vs. STATE OF ASSAM
|
December 20, 2016 |
DEBEN DAS Vs. STATE OF ASSAM
|
August 12, 2016 |
DEBEN THAOSEN Vs. STATE OF ASSAM
|
January 28, 2016 |
DEBENDRA NATH SARMA Vs. STATE OF ASSAM
|
February 4, 2016 |
DEBOJYOTI DAS Vs. UNION OF INDIA
|
November 8, 2016 |
DENONG TAMUK Vs. STATE OF ARUNACHAL PRADESH
|
May 31, 2016 |
DHANANJOY RAJUWAR Vs. STATE OF ASSAM
|
August 26, 2016 |
DHANJIT KALITA Vs. STATE OF ASSAM
|
July 14, 2016 |
DHANO RAM RABHA Vs. STATE OF ASSAM
|
July 29, 2016 |
DHARAMPAL SATYAPAL LIMITED Vs. UNION OF INDIA AND ORS.
|
April 20, 2016 |
DHARAMPAL SATYAPAL LTD. Vs. UNION OF INDIA
|
May 25, 2016 |
DHIRA DEVI Vs. JAMALUDDIN KHAN AND ORS.
|
January 7, 2016 |
DHIRENDRA CHANDRA DAS Vs. STATE OF ASSAM
|
June 10, 2016 |
DHIRENDRA NAMASUDRA Vs. SUKUMAR ROY
|
June 10, 2016 |
DHRUBA KUMAR DUTTA Vs. MANAGEMENT OF THANAI TEA AND ANR.
|
May 26, 2016 |
DHRUBAJYOTI TALUKDAR Vs. STATE OF ASSAM
|
May 23, 2016 |
DHTC LOGISTICS LTD. Vs. STATE OF ASSAM AND ORS.
|
March 10, 2016 |
DIAMOND ENGINEERING WORKS Vs. THE COMMISSIONER CENTRAL EXCISE & SERVICE TAX
|
May 9, 2016 |
DIAMOND POWER INFRASTRUCTURE LTD. Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED AND ORS.
|
February 1, 2016 |
DIGANTA DEKA Vs. UPAMA DEKA
|
February 2, 2016 |
DIGANTA KUMAR BHUYAN S/O LT. DAMBARUDHAR BHUYAN, TENPUR, W/NO.3, GOLAGHAT TOWN, P.O. & P.S. & DIST Vs. THE STATE OF ASSAM & 3 OTHERS THROUGH THE COMMISSIONER AND SPECIAL SECY. TO THE GOVT. OF ASSAM, PWRD DEPTT., DISPUR, GHY
|
June 8, 2016 |
DIGANTA KUMAR DAS Vs. UNION OF INDIA
|
May 16, 2016 |
DINA NATH UPADHYAY Vs. STATE OF ARUNACHAL PRADESH
|
December 7, 2016 |
DIPAMONI KALITA AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
February 23, 2016 |
DIRECTOR ,CENTRAL BUREAU OF INVESTIGATION Vs. TARUN CHANDRA GOSWAMI
|
July 22, 2016 |
DIRECTOR, CBI, THROUGH S.P, SPECIAL CRIME Vs. MOHD. KASIM ALI & ANR., S/O MD. SIDIQUE ALI R/O VILL
|
April 5, 2016 |
DOLANG AKOM Vs. STATE OF ARUNACHAL PRADESH
|
May 2, 2016 |
DOMA HANCH Vs. STATE OF ASSAM
|
October 27, 2016 |
DOMIN JINI Vs. STATE OF ARUNACHAL PRADESH
|
December 12, 2016 |
DONGRU SIONGJU OF NAFRA Vs. STATE OF ARUNACHAL PRADESH
|
December 9, 2016 |
DR. ATINDRA KUMAR ADHIKARI Vs. STATE OF ASSAM
|
July 22, 2016 |
DR. BHUPEN LAHON Vs. STATE OF ASSAM & ORS.
|
February 23, 2016 |
DR. HIREN GOHAIN Vs. THE STATE OF ASSAM
|
March 30, 2016 |
DR. MINKU PROTIM DUTTA Vs. THE STATE OF ASSAM
|
May 24, 2016 |
DR. PANGJUNG AO Vs. STATE OF NAGALAND & ORS.
|
April 8, 2016 |
DR. S. JAMES GREGORY AND ANOTHER Vs. M/S. THAKURSIDAS BANWARILAL AND COMPANY
|
March 28, 2016 |
DR. SANKAR DEB ROY Vs. UNION OF INDIA & ORS.
|
May 2, 2016 |
DURGARANI MAHANTA Vs. STATE OF ASSAM
|
March 31, 2016 |
DURJOY PAUL AND ORS. Vs. STATE OF ASSAM AND ORS.
|
February 16, 2016 |
DWIJEN CH. DEKA Vs. STATE OF ASSAM
|
December 13, 2016 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. SATYANARAYAN PRASAD
|
November 24, 2016 |
ENUS ALI(MD.) Vs. STATE OF ASSAM
|
October 26, 2016 |
ER ATOVI KIBA Vs. STATE OF NAGALAND
|
April 28, 2016 |
ER SOSAR TAKAM Vs. STATE OF ARUNACHAL PRADESH
|
August 5, 2016 |
ER. ALEMTOSHI IMSONG Vs. STATE OF NAGALAND
|
November 29, 2016 |
ER.T.S. ANGAMI Vs. STATE OF NAGALAND & ORS.
|
July 22, 2016 |
F. LALNUNTHARA Vs. STATE OF MIZORAM
|
August 17, 2016 |
F. RAMTINTHANGA Vs. STATE OF MIZORAM
|
June 23, 2016 |
FABTECH PROJECTS ENGINEERS LTD. Vs. OIL INDIA LIMITED AND ORS.
|
February 26, 2016 |
FAKAR UDDIN LASKAR (MD.) Vs. STATE OF ASSAM
|
August 26, 2016 |
FAKHAR UDDIN(MD.) Vs. STATE OF ASSAM
|
December 7, 2016 |
FAZRAT ALI(MD.) Vs. STATE OF ASSAM
|
November 17, 2016 |
FOWZIA FARMIN Vs. NOOR HASHINA BEGUM
|
May 31, 2016 |
G. JEBISOW ENTERPRISE Vs. STATE OF ARUNACHAL PRADESH & ORS.
|
April 29, 2016 |
GAKUL BARUAH Vs. STATE OF ASSAM AND ORS.
|
November 23, 2016 |
GAMLI NGULOM LENDO Vs. STATE OF ARUNACHAL PRADESH
|
September 8, 2016 |
GANDHI BARUAH ALIAS JOGESH BARUAH Vs. STATE OF ASSAM
|
December 15, 2016 |
GANESH GOWALLA Vs. STATE OF ASSAM
|
July 15, 2016 |
GANESH KALITA @ DANGARBHAI Vs. STATE OF ASSAM
|
July 18, 2016 |
GANESH NAG Vs. STATE OF ASSAM
|
July 14, 2016 |
GAUHATI UNIVERSITY AND ORS. Vs. TARINI PATHAK
|
April 19, 2016 |
GEMAR PADU Vs. STATE OF ARUNACHAL PRADESH
|
September 8, 2016 |
GHANASHYAM NATH AND ORS. Vs. HOMESWAR KALITA AND ORS.
|
February 26, 2016 |
GINLALA , S/O SAWIMANGA Vs. STATE OF MIZORAM & ANR.
|
May 10, 2016 |
GOHIN BORAH Vs. STATE OF ASSAM
|
March 29, 2016 |
GOKUL CH. RABHA AND ORS. Vs. MANAGEMENT OF REGIONAL MUGA RESEARCH STATION AND ORS.
|
June 7, 2016 |
GOLAP CHANDRA KALITA Vs. HAREN KALITA
|
July 19, 2016 |
GOLAP LATA GOSWAMI (SMTI.) Vs. AJIT DEKA
|
April 7, 2016 |
GOLAP NATH Vs. STATE OF ASSAM
|
February 2, 2016 |
GONENDRA DAS LASKAR Vs. MONORANJAN DAS
|
May 9, 2016 |
GOPAL CHETRI Vs. STATE OF ASSAM
|
May 4, 2016 |
GOPAL DAS, S/O LATE SUBAL CHANDRA DAS Vs. INDIA OIL CORPORATION LIMITED
|
September 29, 2016 |
GOPEN KAKATI Vs. STATE OF ASSAM
|
May 5, 2016 |
GOPESH CH. SARMA Vs. STATE OF ASSAM
|
August 24, 2016 |
GOTO ETE AND ORS. Vs. THE STATE OF ARUNACHAL PRADESH AND ORS.
|
January 19, 2016 |
GOVERNING BODY,REPRESENTED BY ITS PRESIDENT, PRAGJYOTISH COLLEGE, BHARALUMUKH, SANTIPUR, GUWAHATI Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY, TO THE GOVERNMENT OF ASSAM, EDUCATION (HIGHER) DEPARTMENT, DISPUR, GUWAHATI
|
September 30, 2016 |
GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX
|
November 22, 2016 |
GYAMAR YAKUM Vs. STATE OF ARUNACHAL PRADESH; SECRETARY, GOVERNMENT OF ARUNACHAL PRADESH, CIVIL SECRETARIAT ITANAGAR, P O ITANAGAR ; DEPUTY COMMISSIONER, KURUNG KUMEY DISTRICT, KOLORIANG, P O KOLORIANG ; STATE ELECTION COMMISSIONER, ON GOVT OF A P ; TADAR CHACHUNG; TADAR N
|
March 10, 2016 |
H LILYPARI Vs. STATE OF MIZORAM
|
September 14, 2016 |
HABIBUR RAHMAN Vs. STATE OF ASSAM
|
February 2, 2016 |
HABUNG LAILANG Vs. UNION OF INDIA
|
January 28, 2016 |
HABUNG LALIN Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
May 9, 2016 |
HAFIZ UDDIN ANSARI Vs. STATE OF ASSAM
|
September 6, 2016 |
HAFIZUR RAHMAN Vs. STATE OF ASSAM
|
September 19, 2016 |
HANIF ALI SK. Vs. STATE OF ASSAM
|
September 1, 2016 |
HARA KANTA PEGU Vs. UNION OF INDIA
|
November 8, 2016 |
HAREJ ALI Vs. STATE OF ASSAM AND ORS.
|
May 2, 2016 |
HAREN BORGOHAIN Vs. STATE OF ASSAM
|
August 8, 2016 |
HARESWAR GOGOI Vs. STATE OF ASSAM
|
July 12, 2016 |
HARI PRASAD NUNIA Vs. STATE OF ASSAM
|
October 3, 2016 |
HARI PRASAD SARMA Vs. STATE OF ASSAM
|
June 7, 2016 |
HARI TARO Vs. STATE OF ARUNACHAL PRADESH
|
May 26, 2016 |
HARILAL BORO Vs. STATE OF ASSAM
|
September 27, 2016 |
HASSAN ALI Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 10, 2016 |
HAZI ABDUS SALAM BARLASKAR Vs. KANCO ENTERPRISES LTD. AND ORS.
|
March 29, 2016 |
HEDU K. YEPTHO Vs. STATE OF NAGALAND
|
November 29, 2016 |
HEM KUMAR GOGOI Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 1, 2016 |
HEMA BHAGAT Vs. STATE OF ASSAM
|
September 20, 2016 |
HEMANTA BIJOY CHALIHA Vs. STATE OF ASSAM
|
December 15, 2016 |
HEMANTA DAS Vs. STATE OF ASSAM
|
September 20, 2016 |
HEMANTA GOGOI Vs. THE STATE OF ASSAM
|
August 3, 2016 |
HIMANI DAS Vs. STATE OF ASSAM
|
July 18, 2016 |
HIMANI SUTRADHAR Vs. STATE OF ASSAM
|
May 18, 2016 |
HIRALAL CHOUDHURY Vs. STATE OF ASSAM
|
September 28, 2016 |
HIRANYA BHUYAN Vs. STATE OF ASSAM
|
July 21, 2016 |
HIREN CHANDRA TALUKDAR Vs. STATE OF ASSAM AND ANR.
|
March 28, 2016 |
HITENDRA CHANDRA CHAKRABOR TY (DR.) Vs. STATE OF ASSAM
|
January 7, 2016 |
HOBIBOR RAHMAN Vs. IBRAHIM ALI
|
May 6, 2016 |
HOSSAIN ALI (MD.) Vs. STATE OF ASSAM
|
October 26, 2016 |
HRANGZAWNA Vs. STATE OF MIZORAM
|
November 2, 2016 |
HUMANOID LABORATORIES Vs. STATE OF ASSAM
|
August 4, 2016 |
HURA KAKU Vs. STATE OF ARUNACHAL PRADESH
|
May 16, 2016 |
HUSNE MOBARAQUE AND ORS. Vs. STATE OF ASSAM AND ORS.
|
June 10, 2016 |
IDRISH ALI Vs. HASSEN ALI
|
July 26, 2016 |
ILLA RAJBANGSHI Vs. STATE OF ASSAM
|
July 15, 2016 |
IN RE Vs. STATE OF ASSAM
|
August 29, 2016 |
INDIAN OIL CORPORATION LTD. AND ORS. Vs. PABAN CHANDRA DAS AND ORS.
|
March 1, 2016 |
INDRA KUMAR SINGHA Vs. IBUNGABI SINGH AND OTHERS
|
June 7, 2016 |
INDRAJIT DAS Vs. STATE OF ASSAM
|
December 13, 2016 |
INDUSIND BANK Vs. STATE OF ASSAM
|
January 22, 2016 |
INTAJUR RAHMAN LASKAR Vs. STATE OF ASSAM
|
August 16, 2016 |
INTAZ ALI Vs. STATE OF ASSAM
|
August 11, 2016 |
ISLAM UDDIN KAZI (MD.) AND ANR. Vs. STATE OF ASSAM AND ORS.
|
June 21, 2016 |
IZARUL ISLAM Vs. STATE OF ASSAM
|
May 5, 2016 |
J. EVELYN Vs. K. LALBIAKTHUAMI
|
February 26, 2016 |
JAGADISH BORAH Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 7, 2016 |
JAGAT DUTTA & ANR Vs. STATE OF ASSAM ORS.
|
April 29, 2016 |
JAGJIT SINGH Vs. UNION OF INDIA
|
August 9, 2016 |
JAHANARA BEGUM, W/O MD. RUSTOM ALI BHUYAN, D/O LATE AKBAR ALI, RESIDENT OF VILLAGE Vs. STATE OF ASSAM & ANOTHER
|
November 25, 2016 |
JAHID ULLAH Vs. STATE OF ASSAM
|
November 22, 2016 |
JAIRAM JAISWAL Vs. STATE OF ASSAM
|
May 5, 2016 |
JAKIR HUSSAIN Vs. UNION OF INDIA
|
June 23, 2016 |
JAKIR HUSSAIN BORBHUYAN Vs. SAMSUN NAHAR BEGUM
|
November 28, 2016 |
JAKIR HUSSAIN LASKAR Vs. THE STATE OF ASSAM
|
May 24, 2016 |
JAKIR HUSSAIN(MD.) Vs. UNION OF INDIA
|
November 22, 2016 |
JAMALUDDIN MAJUMDAR @ BUDUL MIAN Vs. CBI AND ANR.
|
November 21, 2016 |
JAMSHER ALI MANDAL Vs. MAKSED ALI (MD.)
|
December 15, 2016 |
JANMEJOY BORO Vs. STATE OF ASSAM& ANOTHER
|
August 12, 2016 |
JASHKARAN GHORAWAT Vs. DULAL MANDAL
|
May 11, 2016 |
JAYANTA DUARAH Vs. STATE OF ASSAM
|
August 3, 2016 |
JAYANTA KUMAR DAS Vs. STATE OF ASSAM AND ORS.
|
January 5, 2016 |
JAYASHREE DHAR Vs. STATE OF ASSAM
|
January 21, 2016 |
JAYASHREE NATH Vs. STATE OF ASSAM
|
April 1, 2016 |
JAYAWATI DOLEY Vs. BISWAJIT PEGU
|
November 29, 2016 |
JAYEDA KHATUN Vs. MAJIBUR RAHMAN AND ORS.
|
January 20, 2016 |
JAYSHREE KHERSA Vs. ALL ASSAM FOREST PROTECTION FORCE EMPLOYEES ASSOCIATION, RUKIMINIGAON, P O -KHANAPARA
|
August 18, 2016 |
JEHENA KHATUN @ HEHENA BEGUM Vs. STATE OF ASSAM
|
February 18, 2016 |
JHANWAR LAL PATWA Vs. UDAY NARAYAN GOSWAMI AND ORS.
|
January 22, 2016 |
JIBAN GOGOI Vs. STATE OF ASSAM
|
August 4, 2016 |
JINUMONI SENAPOTI DAS Vs. SUPERINTENDENT OF POST OFFICES, TINSUKIA DIVISION
|
August 16, 2016 |
JITEN NATH & ANOTHER Vs. THE STATE OF ASSAM & OTHERS
|
December 14, 2016 |
JITU PEGU ALIAS DILIP Vs. THE STATE OF ASSAM
|
August 3, 2016 |
JOGEN SAIKIA Vs. STATE OF ASSAM
|
December 20, 2016 |
JOGESHWAR BARUAH Vs. STATE OF ASSAM & ORS.
|
March 28, 2016 |
JOHN TAWE Vs. STATE OF ARUNACHAL PRADESH
|
November 1, 2016 |
JONABALA GOSWAMI Vs. ATUL CH. PATAR
|
February 26, 2016 |
JONALI BARUAH Vs. STATE OF ASSAM AND ORS.
|
March 28, 2016 |
JONATHONE N.SANGMA Vs. STATE OF ASSAM
|
December 22, 2016 |
JORAM TAPU Vs. STATE OF ARUNACHAL PRADESH
|
May 20, 2016 |
JOUTISHMAN DUTTA Vs. STATE OF ASSAM
|
May 11, 2016 |
JOY GOPAL DEBNATH Vs. HINDUSTAN PAPER CORPORATION LIMITED
|
October 3, 2016 |
JOYTIR MOY CHAKMA Vs. CHAKMA AUTONOMOUS DISTRICT COUNCIL
|
August 31, 2016 |
JUWAKIN KHARIA Vs. STATE OF ASSAM
|
May 24, 2016 |
JYOTIKA GOGOI Vs. NUPUR KUMAR GOGOI
|
December 6, 2016 |
JYOTISH KALITA Vs. STATE OF ASSAM
|
November 16, 2016 |
JYOTISH KULI Vs. STATE OF ASSAM
|
February 18, 2016 |
JYOTISMITA GOSWAMI Vs. STATE OF ASSAM
|
September 1, 2016 |
K LALDINTHARA S/O K ZAITHANGMAWIA Vs. STATE OF MIZORAM
|
September 12, 2016 |
KAGO KUNYA Vs. UNION OF INDIA
|
September 7, 2016 |
KAILASH KUMAR AGARWALA Vs. STATE OF ASSAM
|
May 19, 2016 |
KALU TAMANG Vs. STATE OF ARUNACHAL PRADESH
|
August 5, 2016 |
KAMAKSHI ISPAT PRIVATE LIMITED & ANR Vs. IDBI BANK LIMITED & 4 ORS
|
May 11, 2016 |
KAMAL KALITA Vs. (DR.) BANKIM CHANDRA KAKATI AND ANR.
|
July 13, 2016 |
KAMAL SAJATI AND ORS. Vs. STATE OF ASSAM AND ORS.
|
May 25, 2016 |
KAMESWAR NATH Vs. STATE OF ASSAM
|
August 1, 2016 |
KANDA MAJHI Vs. STATE OF ASSAM
|
July 14, 2016 |
KANDARPA PATHAK Vs. MONO KANTA BARUAH
|
September 23, 2016 |
KAPIL UDDIN BARBHUIYA Vs. STATE OF ASSAM
|
December 14, 2016 |
KASIM ALI AHMED Vs. STATE OF ASSAM
|
August 1, 2016 |
KAUSHAL KUMAR SINGH Vs. STATE OF ASSAM
|
June 9, 2016 |
KESHAB CHANDRA BARDOLOI Vs. STATE OF ASSAM
|
November 29, 2016 |
KHAGEN CHANDRA NATH Vs. STATE OF ASSAM
|
June 1, 2016 |
KHAGEN MAHANTA Vs. STATE OF ASSAM
|
November 24, 2016 |
KHAGENDRA NATH BURAGOHAIN Vs. STATE OF ASSAM
|
February 19, 2016 |
KHAGENDRA NATH DAS Vs. STATE OF ASSAM
|
August 16, 2016 |
KHALILUR RAHMAN Vs. ALI AND OTHERS
|
June 2, 2016 |
KHALILUR RAHMAN Vs. STATE OF ASSAM
|
July 14, 2016 |
KHETRADHAR GOGOI Vs. CHARIMAN
|
May 26, 2016 |
KHIRENDRA BRAHMA Vs. STATE OF ASSAM
|
September 15, 2016 |
KHODA GAMBO Vs. STATE OF ARUNACHAL PRADESH
|
March 10, 2016 |
KHODA LELU, S/O KHODA TAPUK Vs. DORA DURI, S/O DORA TAPUK
|
August 10, 2016 |
KHOMDRAM MANDAKINI DEVI Vs. MANIPUR PUBLIC SERVICE COMMISSION AND ORS.
|
October 17, 2016 |
KINGKONG DAS Vs. STATE OF ASSAM AND ANR.
|
January 19, 2016 |
KIRAN CHANDRA DEKA Vs. STATE OF ASSAM
|
March 22, 2016 |
KODVANU Vs. UNION OF INDIA AND ORS.
|
April 22, 2016 |
KOHINUR DEWAN Vs. STATE OF ASSAM
|
February 8, 2016 |
KRIPAL BORAH Vs. THE STATE OF ASSAM
|
August 23, 2016 |
KRISHNA LAL GHOSH Vs. RABINDRA KR. GHOSE
|
July 29, 2016 |
KSHEMALATA GOGOI Vs. STATE OF ASSAM AND OTHERS
|
June 13, 2016 |
KULSUM KHATUN @ KULSUM BIBI Vs. UNION OF INDIA
|
July 19, 2016 |
L CHONGJI PHOM Vs. STATE OF NAGALAND
|
March 21, 2016 |
L. SENTONG PHOM AND ORS. Vs. STATE OF NAGALAND AND ORS.
|
January 28, 2016 |
L.AKILA Vs. ORIENTAL INSURANCE CO.LTD.
|
March 27, 2016 |
LACHIT GOGOI Vs. STATE OF ASSAM
|
March 14, 2016 |
LAHOTY ENTERPRISE (M/S) Vs. ASSAM STATE WAREHOUSING CORPORATION
|
March 31, 2016 |
LAKHAN HAZARIKA Vs. STATE OF ASSAM
|
July 19, 2016 |
LAKHESWAR SAIKIA Vs. NARAYAN PRASAD DAS
|
May 3, 2016 |
LAKHI BORO @ NARZARY Vs. THE STATE OF ASSAM
|
December 9, 2016 |
LAKHI CHETIA Vs. THE STATE OF ASSAM
|
July 11, 2016 |
LAKHI MAL Vs. STATE OF ASSAM
|
July 19, 2016 |
LAKHIRAM GARH Vs. STATE OF ASSAM
|
August 12, 2016 |
LAKHIRAM KURMI Vs. THE STATE OF ASSAM
|
July 11, 2016 |
LAKHYA HAZARIKA Vs. STATE OF ASSAM
|
March 22, 2016 |
LAKHYAJIT DEKA Vs. UNION OF INDIA
|
June 22, 2016 |
LALCHHUANAWMI Vs. STATE BANK OF INDIA
|
February 10, 2016 |
LALDAWNGLIANA Vs. STATE OF MIZORAM
|
November 16, 2016 |
LALIT CHANDRA DUTTA Vs. STATE OF ASSAM AND OTHERS
|
June 22, 2016 |
LALIT MAJHI Vs. STATE OF ASSAM
|
August 8, 2016 |
LALLIANMAWII Vs. STATE OF MIZORAM
|
March 8, 2016 |
LALPARMOI HMAR Vs. STATE OF ASSAM
|
September 6, 2016 |
LALREMMAWII Vs. SH. VANLALNGHETA
|
February 12, 2016 |
LALRIKHUMA SAILO Vs. STATE OF MIZORAM
|
July 5, 2016 |
LALRINSANGA, S/O LALTLANSANGA Vs. STATE OF MIZORAM
|
May 5, 2016 |
LALSANGLORA S/O REV LALRUMA Vs. STATE OF MIZORAM
|
June 28, 2016 |
LALTANNGAIA S/O KHAWTINLALA Vs. C ZAIREMMAWIA S/O CHALCHHINGA
|
September 2, 2016 |
LALTHLAMUNI Vs. STATE OF MIZORAM
|
March 1, 2016 |
LALZARLIANA, S/O VANLALCHHUANGI Vs. LALFAKAWMI, D/O VANLALCHHUANGI
|
February 9, 2016 |
LAMTI LEGO, S/O LT. ERING LEGO, R/O VILLAGE : SILUK, P.O. AND P.S. MEBO, Vs. STATE OF ARUNACHAL PRADESH AND ANOTHER
|
February 26, 2016 |
LANDHONI DEVI Vs. NIA
|
September 1, 2016 |
LASSO KARI Vs. NGILYANG OTUNG
|
December 7, 2016 |
LAVONO LOTHA Vs. STATE OF NAGALAND
|
December 19, 2016 |
LAXMI CORRUGATED BOX MANUFACTURING (PVT.) LTD. Vs. RAJ KUMAR JAIN
|
May 24, 2016 |
LAXMI SHANKAR PRASAD Vs. STATE OF ASSAM
|
July 12, 2016 |
LEGAL HEIRS OF BINA RANI DAS Vs. STATE OF ASSAM
|
September 16, 2016 |
LEGAL HEIRS OF LT. SATYA GOPAL SAHA AND ORS. Vs. AMIYABALA GHOSH AND ORS.
|
November 22, 2016 |
LEGAL HEIRS OF NAGENDRA LAL DAS Vs. LEGAL HEIRS OF BABY RANI CHANDA
|
December 6, 2016 |
LEGAL HEIRS OF SUSHILA DEVI KHEMKA Vs. SABITRI DEVI KEJRIWAL
|
April 21, 2016 |
LESU BAURI Vs. STATE OF ASSAM
|
September 28, 2016 |
LICHUMBENI KIKON Vs. NAGALAND PUBLIC SERVICE COMMISSION
|
April 20, 2016 |
LILA KANTA BORA Vs. STATE OF ASSAM
|
February 18, 2016 |
LILY BORAH Vs. ROBINDRA NATH SHARMA
|
November 28, 2016 |
LINGDUM TAKI Vs. STATE OF ARUNACHAL PRADESH
|
November 24, 2016 |
LIZA PATHAK Vs. STATE OF ASSAM
|
June 7, 2016 |
LOHIT KUMAR KALITA Vs. STATE OF ASSAM
|
August 19, 2016 |
LOKSHESWAR @ LAKHESWAR DAS Vs. ASSAM STATE ELECTRICITY BOARD
|
May 5, 2016 |
LT. GENERAL ARUN KUMAR NANDA Vs. SHEO BALAK SINGH
|
April 19, 2016 |
M AKHTAR Vs. STATE OF ARUNACHAL PRADESH
|
September 27, 2016 |
M. JONGSHI Vs. STATE OF NAGALAND
|
October 24, 2016 |
M.K. JOKAI AGRI PLANTATIONS (P) LTD. AND ORS. Vs. BHAWANI SHANKAR BAGARIA AND ORS.
|
February 29, 2016 |
M.K.JOKAI AGRI PLANTATIONS PVT. LTD (M/S) Vs. LEGAL HEIRS OF ALOK BAGARIA
|
February 29, 2016 |
M/S MACROCOSM BUILDERS Vs. STATE OF ASSAM
|
June 23, 2016 |
M/S ORIENTAL INSURANCE CO. LTD. Vs. MD. NUR ZAMAL SK
|
May 6, 2016 |
M/S PVR LTD. Vs. THE STATE OF ASSAM
|
September 2, 2016 |
M/S SHRIRAM TRANSPORT FINANCE COMPANY LTD. Vs. SMTI. RUMA SAHA
|
April 27, 2016 |
M/S. EASTERN FIRE PROTECTION ENGINEERS Vs. VIJAYA BANK
|
May 25, 2016 |
M/S. MILLENIUM SYNERGY PVT. LTD. NO. 12A, 11TH AVENUE, ASHOK NAGAR, CHENNAI Vs. THE STATE OF ARUNACHAL PRADESH REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF ARUNACHAL PRADESH, ITANAGAR
|
November 7, 2016 |
M/S. PATEL BROTHERS Vs. THE STATE OF ASSAM
|
April 7, 2016 |
M/S. SHIV SHAKTI FLOUR MILLS (P) LTD., MAKUM ROAD, TINSUKIA Vs. COMMISSIONER OF INCOME TAX, DIBRUGARH, C.R. BUILDING, DIBRUGARH
|
November 29, 2016 |
MADAN CHANDRA DAS Vs. STATE OF ASSAM
|
June 14, 2016 |
MADHUR MASKARA & OTHERS Vs. SUKUMAR DAS & OTHERS
|
July 22, 2016 |
MADHUSUDAN BANERJEE Vs. PRAHLAD DAS
|
May 4, 2016 |
MAGAR ALI Vs. STATE OF ASSAM
|
July 20, 2016 |
MAGHEN MORAN Vs. STATE OF ASSAM
|
July 18, 2016 |
MAHADEV PANGING AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
January 18, 2016 |
MAHENDRA SABOR Vs. STATE OF ASSAM
|
February 25, 2016 |
MAINA DAS Vs. UNION OF INDIA
|
May 2, 2016 |
MAKTAR ALI Vs. STATE OF ASSAM
|
September 2, 2016 |
MALATI DAS Vs. STATE OF ASSAM
|
January 1, 2016 |
MALSAWMDAWNGLIANI Vs. STATE OF MIZORAM
|
July 5, 2016 |
MAMATA GHOSH Vs. STATE OF ASSAM
|
November 9, 2016 |
MANAB RABHA Vs. STATE OF ASSAM
|
July 19, 2016 |
MANAGEMENT OF MADHUTING TEA ESTATE Vs. PRESIDING OFFICER
|
April 26, 2016 |
MANAGEMENT OF MORNOI TEA ESTATE AND ANOTHER Vs. STATE OF ASSAM & OTHERS
|
September 27, 2016 |
MANASH DAS Vs. STATE OF ASSAM
|
May 12, 2016 |
MANESWAR KALITA Vs. STATE OF ASSAM AND OTHERS
|
April 19, 2016 |
MANGRA MURA Vs. STATE OF ASSAM & ANOTHER
|
July 25, 2016 |
MANIK BORO Vs. STATE OF ASSAM
|
December 21, 2016 |
MANIQUE UDDIN LASKAR Vs. STATE OF ASSAM
|
December 21, 2016 |
MANJIL BORUAH Vs. STATE OF ASSAM
|
December 14, 2016 |
MANOJ DEBNATH Vs. STATE OF ASSAM AND ANOTHER
|
March 23, 2016 |
MANU SINHA Vs. STATE OF ASSAM
|
November 17, 2016 |
MARGIT PEGU @ KAMDEV Vs. STATE OF ASSAM
|
May 24, 2016 |
MARIA MONTESSORI HOUSE OF CHILDREN Vs. UNION OF INDIA
|
November 22, 2016 |
MARJINA BIBI Vs. STATE OF ASSAM
|
November 22, 2016 |
MASHUK AHMED (MD.) Vs. STATE OF ASSAM
|
January 21, 2016 |
MAWIZUALI Vs. K. LALTHAENGI
|
June 27, 2016 |
MAZIEZOKHO NISA AND ORS. Vs. T.R. ZELIANG AND ORS.
|
December 16, 2016 |
MD ABDUL HAMID SADIOL Vs. MD MUSTAFUR AHMED ALIAS TAIBUR
|
June 6, 2016 |
MD ABEDUR RAHMAN, S/O LATE KUTUBUDDIN AHMED Vs. STATE OF ASSAM
|
August 10, 2016 |
MD ABU TALEB AHMED & OTHERS Vs. SANGRAMI SATIRTHA SANMELAN & OTHERS
|
July 18, 2016 |
MD ALTAF HUSSAIN BARBHUIYA Vs. MD ABDUL SATTAR LASKAR AND 5 OTHERS
|
April 27, 2016 |
MD ANJAR HUSSAIN Vs. STATE OF ASSAM
|
July 11, 2016 |
MD BABU ANCHARI Vs. STATE OF ASSAM
|
August 23, 2016 |
MD HAFIZUR RAHMAN Vs. STATE OF ASSAM
|
September 6, 2016 |
MD ISHAQUE ALI Vs. STATE OF ASSAM
|
August 12, 2016 |
MD JAMOR ALI Vs. STATE OF ASSAM
|
September 16, 2016 |
MD KAMAR UDDIN LASKAR Vs. MD ABU BAKKAR BARBHUIYA
|
February 11, 2016 |
MD KAYSOR AHMED Vs. STATE OF ASSAM
|
March 17, 2016 |
MD MUSLEMUDDIN & ANOTHER Vs. MD NURUL ISLAM & OTHERS
|
July 18, 2016 |
MD RAHIM ALI Vs. STATE OF ASSAM
|
September 22, 2016 |
MD. ABDUL MATIN PRADHANI Vs. THE STATE OF ASSAM
|
April 20, 2016 |
MD. ABDUL SEIKH AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
January 19, 2016 |
MD. ABUL HUSSAIN Vs. STATE OF ASSAM
|
July 22, 2016 |
MD. ALAUDDIN AND ORS. Vs. FARIDA BEGUM
|
January 4, 2016 |
MD. AMIR UDDIN LASKAR AND ORS. Vs. MD. ABUL HUSSAIN LASKAR
|
March 3, 2016 |
MD. ANOWAR HUSSAIN Vs. LEGAL HEIRS OF LATE SURJA BHANU
|
March 10, 2016 |
MD. ASAB UDDIN MAZUMDAR AND ORS. Vs. ABDUL JALIL AHMED AND ORS.
|
January 27, 2016 |
MD. AYNUL HAQUE S/O MD. JAFAR ALI VILL & P.O. RAMPUR DIST. NALBARI, ASSAM Vs. THE STATE OF ASSAM AND 4 ORS REP. BY THE COMMISSIONER AND SECRETARY, DEPARTMENT OF EDUCATION, ASSAM, DISPUR, GUWAHATI
|
June 10, 2016 |
MD. AZAZUL HOQUE, S/O LT. AMZAD HUSSAIN R/O VILL Vs. THE STATE OF ASSAM AND 4 ORS., REP. BY THE COMMISSIONER AND SECRETARY, REVENUE DEPARTMENT, DISPUR, GUWAHATI
|
April 1, 2016 |
MD. HARUN ALI Vs. MRS. AFIA BEGUM
|
March 18, 2016 |
MD. HAZARAT ALI @ MD. HARZAT ALI Vs. THE STATE OF ASSAM
|
December 13, 2016 |
MD. IDRISH ALI AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 16, 2016 |
MD. JAHIRUL MAULANA @ JAHIRUL ISLAM Vs. THE STATE OF ASSAM
|
July 12, 2016 |
MD. JALALUDDIN Vs. THE UNION OF INDIA
|
January 6, 2016 |
MD. JASIM UDDIN LASKAR Vs. ZIA UDDIN AHMED MAZUMDER AND ORS.
|
February 29, 2016 |
MD. JIL HOQUE Vs. STATE OF ASSAM
|
April 18, 2016 |
MD. KHAIRUL ISLAM SON OF ALIMUDDIN Vs. THE STATE OF ASSAM
|
December 16, 2016 |
MD. MATIUR RAHMAN S/O LT. MAHMUD ALI Vs. STATE OF ASSAM AND 3 ORS. (REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM, DEPTT. OF COOPERATION, DISPUR, GHY
|
June 9, 2016 |
MD. MOINUL HAQUE LASKAR @ MOINUL UDDIN LASKAR Vs. STATE OF ASSAM
|
May 10, 2016 |
MD. RAHMAT ALI, S/O MD. HAFIZATDDIN Vs. MD. SAYEEDUR RAHMAN, S/O LATE TALEB ALI, BILLAGE FESUWAL, MOUZA GHILADHAR, P.O. BARUAGAON, DIST
|
June 21, 2016 |
MD. RAJAB ALI Vs. THE UNION OF INDIA
|
September 8, 2016 |
MD. RAMIJ UDDIN Vs. STATE OF ASSAM
|
October 3, 2016 |
MD. SAIFAT ALI Vs. THE STATE OF ASSAM
|
November 21, 2016 |
MD. SAIJUDDIN Vs. THE STATE OF ASSAM
|
December 8, 2016 |
MD. TAHIDUR RAHMAN ALIAS TAHIDUR RAHMAN CHOUDHURY Vs. STATE OF ASSAM
|
May 24, 2016 |
MD. USUF ALI Vs. STATE OF ASSAM
|
May 19, 2016 |
MD. ZAMIRUDDIN Vs. THE GUWAHATI MUNICIPAL CORPORATION
|
May 26, 2016 |
MEGA ELECTRICALS Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
October 27, 2016 |
MERUNJYOTI BARUAH Vs. STATE OF ASSAM
|
May 18, 2016 |
MIDAS GRANITES Vs. UNION OF INDIA
|
June 24, 2016 |
MIHIR BISWAS Vs. STATE OF ASSAM
|
September 22, 2016 |
MINISHRANG BASUMATARY Vs. BODOLAND TERRITORIAL COUNCIL
|
March 22, 2016 |
MINTU KUMAR PAUL Vs. NAKUL CHANDRA PAUL
|
May 11, 2016 |
MISBAHUZZAMAN LASKAR Vs. UNION OF INDIA
|
July 11, 2016 |
MODI REVLON PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
November 24, 2016 |
MOHAMMAD AMJAD Vs. STATE OF ARUNACHAL PRADESH
|
September 28, 2016 |
MOHAN KUMAR RAI Vs. STATE OF ASSAM
|
December 20, 2016 |
MOHESWARI HAZARIKA Vs. STATE OF ASSAM
|
August 12, 2016 |
MOINUL HOQUE & ANR. S/O LATE ABDUL HAMID Vs. STATE OF ASSAM & ANR.
|
July 29, 2016 |
MOKESH ALI Vs. STATE OF ASSAM
|
January 21, 2016 |
MOKTAB ALI Vs. MUSSTT. MAJIMA BEGUM
|
March 14, 2016 |
MONJULI DEV Vs. UNION OF INDIA
|
August 11, 2016 |
MONMOHAN MANDAL Vs. STATE OF ASSAM
|
January 8, 2016 |
MONOJ KUMAR BORA Vs. ASSAM STATE ELECTRICITY BOARD
|
July 29, 2016 |
MONOJ KUMAR DAS Vs. STATE OF ASSAM
|
November 9, 2016 |
MONOWAR HUSSAIN Vs. MANORANJAN DAS
|
February 17, 2016 |
MOSTAFA AHMED(MD.) Vs. STATE OF ASSAM
|
November 23, 2016 |
MR. SHAMSUL HOQUE HAZARI Vs. THE UNION OF INDIA
|
March 31, 2016 |
MR. YEBEMO MOZHUI Vs. MR. A. RENBI MOZHUI
|
July 27, 2016 |
MRIDUPADAN DAS Vs. BOARD OF SECONDARY EDUCATION
|
July 11, 2016 |
MRINAL KANTI DEY Vs. MANAS PRASUN DEY AND ANOTHER
|
March 15, 2016 |
MRINAL PATHAK Vs. STATE OF ASSAM
|
November 9, 2016 |
MRINAL SAIKIA Vs. INDIRA DEVI
|
May 10, 2016 |
MRS ARCHANA BARUA, WIFE OF LATE PRITISH JIBAN BARUA, RESIDENT OF WARD NO.2, BARNAPATTY, GAURIPUR, P.S. Vs. THE STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, LAND REVENUE DEPARTMENT, DISPUR, GUWAHATI
|
April 21, 2016 |
MRS. MAHILA MAJUMDER ALIAS MAHELA MAJUMDER, WIFE OF LATE ABDUL MATIN MAZUMDER, LAKHISAHAR, HAILAKANDI POST OFFICE, HAILAKANDI DISTRICT(ASSAM) Vs. STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECRETARY, PWD
|
January 25, 2016 |
MUKESH CARRIERS AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
February 23, 2016 |
MUKID HUSSAIN Vs. STATE OF ASSAM
|
February 18, 2016 |
MUKTI NATH SINGH Vs. UNION OF INDIA
|
November 30, 2016 |
MUKUL BORAH Vs. UNION OF INDIA
|
February 23, 2016 |
MUKUL DAS, S/O LATE LAKSHMI DAS, R/O KAMAKHYA GATE, DURGASAROBAR, Vs. UNION OF INDIA, REPRESENTED BY THE GENERAL MANAGER, N.F. RAILWAY,
|
February 16, 2016 |
MUL CHAND MALU Vs. ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX
|
May 2, 2016 |
MUL CHAND MALU AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 25, 2016 |
MUNCHER ALI Vs. THE UNION OF INDIA AND ORS.
|
January 6, 2016 |
MUNINDRA NATH KONWAR Vs. STATE OF ASSAM
|
November 23, 2016 |
MUNNA KARMAKAR Vs. STATE OF ASSAM
|
August 2, 2016 |
MUSSTT CHAYARUM BIBI Vs. STATE OF ASSAM & OTHERS
|
July 21, 2016 |
MUSSTT NAJU BEGUM CHOUDHURY W/O NURUL HOQUE BORBHUIYA Vs. MD CHAND MIA CHOUDHURY
|
September 6, 2016 |
MUSSTT. HUMERA BEGUM BORBHUIYA Vs. M/S MODERN SUPPLY AGENCY & ORS.
|
February 1, 2016 |
MUSTT SAHEDA KHATUN Vs. UNION OF INDIA AND OTHERS
|
January 6, 2016 |
MUSTT. AFIA BEGUM Vs. STATE OF ASSAM
|
November 8, 2016 |
MUSTT. SABNAM BEGUM Vs. THE STATE OF ASSAM
|
May 4, 2016 |
N CHAKHAI Vs. STATE OF MIZORAM
|
May 17, 2016 |
N. AKATO CHISHI Vs. STATE OF NAGALAND
|
April 5, 2016 |
NABA RAY Vs. STATE OF ASSAM
|
December 16, 2016 |
NABAM BUDH Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION AND ORS.
|
June 1, 2016 |
NABAM PROTIMA Vs. STATE OF ARUNACHAL PRADESH
|
February 11, 2016 |
NABAM REBIA Vs. REGISTRAR GENERAL, GAUHATI HIGH COURT
|
January 7, 2016 |
NABAM TAYA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
June 8, 2016 |
NABIN GOWALLA Vs. STATE OF ASSAM
|
September 23, 2016 |
NAGALAND CONTRACTORS AND SUPPLIERS UNION Vs. STATE OF NAGALAND
|
December 13, 2016 |
NAGALAND TRIBES COUNCIL (NTC) Vs. STATE OF NAGALAND
|
November 22, 2016 |
NAGAON ELECTRICAL CIRCLE FRANCHISEE ASSOCIATION AND ANR. Vs. STATE OF ASSAM AND ORS.
|
October 19, 2016 |
NAJIR HUSSAIN Vs. STATE OF ASSAM AND OTHERS
|
December 22, 2016 |
NAKUL PRADHAN Vs. STATE OF ASSAM
|
July 22, 2016 |
NALIA DAS Vs. STATE OF ASSAM
|
September 19, 2016 |
NALIRPAR FISHERY SAMABAY SAMITEE LTD. Vs. THE STATE OF ASSAM
|
March 22, 2016 |
NAMITA DEVI Vs. KARABI PATHAK AND OTHERS
|
June 2, 2016 |
NAMITA RABHA Vs. GAUHATI HIGH COURT
|
April 4, 2016 |
NAND LAL GUPTA Vs. UNION OF INDIA
|
August 31, 2016 |
NANDA CHUTIA AND ORS. Vs. STATE OF ASSAM AND ORS.
|
June 2, 2016 |
NANI GOPAL DAS & OTHERS Vs. FULOFA BEGOM AND OTHERS
|
July 15, 2016 |
NARAYAN MAZUMDAR & 2 OTHERS Vs. PABITRA MAZUMDAR
|
July 22, 2016 |
NAREN GOGOI AND ANOTHER Vs. STATE OF ASSAM
|
May 5, 2016 |
NARENDRA MAZUMDAR Vs. SUSHIL BERI
|
December 22, 2016 |
NARESH DAS Vs. STATE OF ASSAM
|
November 1, 2016 |
NASIR UDDIN LASKAR Vs. STATE OF ASSAM
|
November 2, 2016 |
NATIONAL BOARDS LIMITED Vs. STATE OF ASSAM
|
May 5, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. MD. MANUAR ALI
|
February 16, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. SUWALA DUTTA SAIKIA
|
December 2, 2016 |
NATIONAL INSURANCE COMPANY Vs. JAYASHREE SARMA
|
April 22, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. BAZRUL HAQUE
|
December 13, 2016 |
NAZIRUL ISLAM Vs. STATE OF ASSAM
|
March 1, 2016 |
NEIPHREZO KEDITSU Vs. ZENEISIILE ATE LOUCII
|
May 31, 2016 |
NEMAI CH. DAS Vs. STATE OF ASSAM
|
March 31, 2016 |
NEW INDIA ASSURANCE CO LTD Vs. RASMIL ALI AND 7 OTHERS
|
June 13, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. PURNIMA SINGHA AND ORS.
|
March 28, 2016 |
NEW INDIA ASSURANCE CO. LTD. & ORS. Vs. DEEPA MALL & ORS.
|
June 17, 2016 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. CHITRA SAIKIA
|
May 26, 2016 |
NITUL DAS AND ORS. Vs. STATE OF ASSAM AND ORS.
|
August 31, 2016 |
NITYANANDA MAHANTA Vs. STATE OF ASSAM
|
November 24, 2016 |
NK. LAXMI MOHAN SINHA Vs. UNION OF INDIA
|
April 21, 2016 |
NO.11 PART Vs. THE STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, FISHERY DEPARTMENT, DISPUR, GUWAHATI
|
June 14, 2016 |
NOGENDRA DAS (DEAD) Vs. STATE OF ASSAM
|
September 16, 2016 |
NOPATRAI KHEMKA Vs. SMT. SABITRI DEVI KEJRIWAL & ANOTHER
|
April 21, 2016 |
NORTH EAST PURE DRINKS PVT. LTD. Vs. UNION OF INDIA
|
May 17, 2016 |
NORTHERN FRONT RAILWAY Vs. THANCHHINGI
|
February 4, 2016 |
NUR UDDIN, S/O LT. MISIR ALI, R/O MORKAJ ROAD, P.O. & P.S. HOJAI, DIST. Vs. THE STATE OF ASSAM
|
August 4, 2016 |
NURUDDIN ALI Vs. FAYEZ ALI KHAN AND OTHERS
|
July 18, 2016 |
NYANGLANG PONGTEY Vs. STATE OF ARUNACHAL PRADESH
|
February 15, 2016 |
NYIMI ENTERPRISE Vs. GAUHATI MUNICIPAL CORPORATION
|
May 3, 2016 |
OIL & NATURAL GAS CORPORATION LTD (ONGC) Vs. UNION OF INDIA
|
September 29, 2016 |
OIL AND NATURAL GAS CORPORATION LTD. AND ORS. Vs. ATUL CHANDRA BARUAH
|
April 6, 2016 |
OIL INDIA LTD. Vs. SWAPAN GOGOI
|
March 10, 2016 |
ON THE DEATH OF AZIZUR RAHMAN @ HADORI HIS LEGAL HEIR NAKIBUR RAHMAN Vs. SAMSUL RAHMAN AND ORS.
|
October 24, 2016 |
ON THE DEATH OF NOPATRAI KHEMKA HIS LEGAL HEIRS, SUSHILA DEVI KHEMKA (WIFE) AND OTHERS Vs. SABITRI DEVI KEJRIWAL & ANOTHER
|
April 21, 2016 |
ON THE DEATH OF SANTA PRASAD Vs. ASSAM BOARD OF REVENUE
|
May 12, 2016 |
ONYOK TABING Vs. SECRETARY, LEGISLATIVE ASSEMBLY, SECRETARIAT AND OTHERS
|
January 27, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. SHITAMAI SAIKIA & ANR.
|
February 10, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. SRI SANTOSH VERMA, S/O SRI HANS NATH VERMA, R/O BALUGADA, SABJIBARI, P.O.
|
February 2, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. ANJANA SHARMA & ANR.
|
February 25, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. RAFIQUL ISLAM & ANR.
|
February 5, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. MD. GULBAHAR HUSSAIN
|
January 6, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. GAUHATI HIGH COURT
|
May 16, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. SAJALA BEGUM BARBHUIYA
|
November 10, 2016 |
ORIENTAL INSURANCE CO.LTD. Vs. NIREN KALITA & ORS.
|
March 16, 2016 |
ORIENTAL INSURANCE COMPANY LTD. Vs. RAMESH SIKARIA AND OTHERS
|
December 13, 2016 |
OZONE PHARMACEUTICALS LTD. Vs. STATE OF ASSAM
|
January 8, 2016 |
P.L. LIANDINGA Vs. THE STATE OF MIZORAM
|
March 18, 2016 |
PABITRA DEKA Vs. UNION OF INDIA
|
February 4, 2016 |
PABITRA NARAYAN CHOUDHURY Vs. SUNIL KUMAR JAIN
|
May 3, 2016 |
PABITRA NARAYAN CHOUDHURY, SON OF LATE KARUNA NARAYAN CHOUDHURY Vs. SRI JYAN CHAND JAIN SON OF LATE CITTRAMAL JAIN
|
May 3, 2016 |
PABITRA NAZARY Vs. DIPAK CHAKRAVORTY
|
April 6, 2016 |
PADMA NATH GAYAN Vs. CHANDRADHAR DUTTA
|
March 31, 2016 |
PADMAKSHI BARUAH AND ANR. Vs. SREEMANTA KUMAR BEZBARUAH AND ORS.
|
May 15, 2016 |
PAKPI KARLO NGUSO Vs. STATE OF ARUNACHAL PRADESH
|
November 24, 2016 |
PANIHATI RUBBER LIMITED Vs. PRINCIPAL CHIEF ENGINEER
|
March 15, 2016 |
PANPUR BONANSAL GO-PALAN SAMITTEE AND ORS. Vs. STATE OF ASSAM AND ORS.
|
January 20, 2016 |
PAPPU SHARMA Vs. STATE OF NAGALAND
|
October 24, 2016 |
PARAGMONI KAKATI Vs. STATE OF ASSAM
|
August 5, 2016 |
PARASURAM KOIRI Vs. STATE OF ASSAM & ANOTHER
|
July 26, 2016 |
PARITOSH CHANDA Vs. UNION OF INDIA AND OTHERS
|
November 17, 2016 |
PAUL CITY Vs. UNION OF INDIA
|
December 20, 2016 |
PEMA KHANDU Vs. THE SPEAKER, ARUNACHAL PRADESH LEGISLATIVE ASSEMBLY
|
March 30, 2016 |
PEMA KHANDU AND ORS. Vs. THE SPEAKER AND ORS.
|
April 1, 2016 |
PEMA KHANDU AND ORS. Vs. NABAM REBIA AND ORS.
|
January 13, 2016 |
PEOPLESS RIGHT TO INFORMATION AND DEVELOPMENT IMPLEMENTATION SOCIETY OF MIZORAM Vs. STATE OF MIZORAM
|
July 28, 2016 |
PFULHOUTSU ANGAMI Vs. STATE OF NAGALAND
|
November 18, 2016 |
PIRAMAL KEJRIWAL Vs. RADHESHYAM PAUL
|
September 15, 2016 |
POLYCON INDUSTRIES PVT. LIMITED Vs. THE UNION OF INDIA
|
April 19, 2016 |
PORESH KOYA Vs. THE STATE OF ASSAM
|
August 8, 2016 |
PRABHU DAS Vs. STATE OF ASSAM
|
December 15, 2016 |
PRABHU SAHAI BARLA Vs. THE STATE OF ASSAM
|
April 21, 2016 |
PRABIN KUMAR BARUAH Vs. ASSAM CO-OPERATIVE APEX BANK LTD.
|
August 9, 2016 |
PRADIP DUTTA Vs. AIRPORTS AUTHORITY OF INDIA
|
December 2, 2016 |
PRADIP GOWALA Vs. STATE OF ASSAM
|
September 6, 2016 |
PRADIP KR. BARMAN Vs. STATE OF ASSAM
|
July 14, 2016 |
PRADIP KUMAR BARMAN Vs. THE STATE OF ASSAM
|
March 1, 2016 |
PRADIP KUMAR DAS Vs. HINDUSTAN PAPER CORPORATION LTD & 3 ORS
|
August 1, 2016 |
PRADIP KUMAR SARMA Vs. STATE OF ASSAM
|
April 1, 2016 |
PRAFULLA CHETRY Vs. STATE OF ASSAM
|
August 19, 2016 |
PRAFULLA HAZARIKA Vs. STATE OF ASSAM
|
March 15, 2016 |
PRAGATI SAIKIA Vs. STATE OF ASSAM
|
December 6, 2016 |
PRAGJYOTISH FOOD PRODUCTS Vs. STATE OF ASSAM
|
May 12, 2016 |
PRAMOD RANJAN GOSWAMI Vs. STATE OF ASSAM
|
September 28, 2016 |
PRANAB DAS SARKAR @ PRANAB KUMAR DAS & ANR. Vs. KHAN BAHADUR HAJI SHAMSUDDIN KHAN & ORS.
|
May 26, 2016 |
PRANAB ROUTH Vs. STATE OF ASSAM
|
February 16, 2016 |
PRANABALLAV ROY Vs. BISWAJIT DUTTA AND 6 OTHERS
|
October 25, 2016 |
PRANESWAR DAS Vs. MALATI DAS
|
February 4, 2016 |
PRANJAL DAS Vs. STATE OF ASSAM
|
August 23, 2016 |
PRASANNA DEKA Vs. EXECUTIVE ENGINEER, PWD (ROADS) AND ORS.
|
October 24, 2016 |
PRASANNA KUMAR SARMA Vs. THE GOVERNMENT OF ASSAM AND ORS.
|
February 8, 2016 |
PRASANTA KALITA Vs. GAUHATI HIGH COURT AND ORS.
|
January 29, 2016 |
PRATIBHA PUJARI Vs. STATE OF ASSAM
|
December 6, 2016 |
PRATUL PATWARY Vs. STATE OF ASSAM
|
July 22, 2016 |
PREM CHAND LAMA Vs. STATE OF ASSAM
|
October 24, 2016 |
PRINCIPAL SECRETARY TO GOVT OF MIZORAM, ENVIRONMENT & FOREST DEPTT Vs. JETHMAL CHORARIA
|
June 22, 2016 |
PRITPAL SINGH Vs. MUSTT NUR NAHAR BEGUM
|
August 18, 2016 |
PRIYANKA APARTMENT SPACE OWNERS ASSOCIATION Vs. PRIYANKA ESTATES INTERNATIONAL PRIVATE LIMITED
|
February 2, 2016 |
PROBESWAR PHUKAN Vs. STATE OF ASSAM
|
October 24, 2016 |
PUB GOALPARA FISHERY CO-OPERATIVE LTD. AND ORS. Vs. STATE OF ASSAM AND ORS.
|
January 19, 2016 |
PULAK BORTHAKUR Vs. MANAGEMENT OF DUFFLATING TEA ESTATE
|
May 16, 2016 |
PUNA BORUAH Vs. THE STATE OF ASSAM
|
December 6, 2016 |
PUNYADA DEORI Vs. STATE OF ASSAM
|
November 16, 2016 |
PVR LTD. Vs. STATE OF ASSAM
|
September 2, 2016 |
R LALDUHAWMA Vs. STATE OF MIZORAM
|
June 28, 2016 |
R.K. BAWNGA Vs. DISTRICT COLLECTOR, KOLASIB DISTRICT
|
July 22, 2016 |
RABIN DEKA @ RABIN CHANDRA DEKA Vs. STATE OF ASSAM
|
August 4, 2016 |
RABIN KR BAISHYA Vs. RANJIT KUMAR DUTTA
|
May 17, 2016 |
RABIN KUMAR BAISHYA Vs. STATE OF ASSAM
|
July 11, 2016 |
RABINDRA NATH BARMAN Vs. GAUHATI HIGH COURT
|
August 17, 2016 |
RABINDRA NATH KALITA Vs. STATE OF ASSAM
|
February 16, 2016 |
RABISON KONWAR AND ORS. Vs. STATE OF ASSAM AND ORS.
|
May 19, 2016 |
RADHA MADHAV SINHA Vs. STATE OF ASSAM AND ORS.
|
April 4, 2016 |
RADHANATH YADAV Vs. STATE OF ASSAM
|
October 4, 2016 |
RAFIQUL ISLAM Vs. STATE OF ASSAM
|
May 3, 2016 |
RAGHVENDRA AWASTHI Vs. STATE OF ASSAM
|
May 20, 2016 |
RAHIM ALI @ RAHIMUDDIN Vs. UNION OF INDIA
|
November 22, 2016 |
RAHUL SARMA Vs. STATE OF ASSAM
|
March 21, 2016 |
RAITANI ENGINEERING WORKS PVT. LTD. Vs. UNION OF INDIA
|
June 2, 2016 |
RAJ COKE INDUSTRIES Vs. THE UNION OF INDIA AND 6 OTHERS
|
December 1, 2016 |
RAJ HUSSAIN Vs. STATE OF ASSAM
|
April 20, 2016 |
RAJ KUMAR BARMAN Vs. STATE OF ASSAM
|
December 30, 2016 |
RAJ KUMAR BARMAN AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
November 30, 2016 |
RAJ MAHATO Vs. STATE OF ASSAM
|
September 5, 2016 |
RAJ MIRDHA Vs. STATE OF ASSAM
|
July 19, 2016 |
RAJEEB KALITA Vs. STATE OF ASSAM AND ORS.
|
April 1, 2016 |
RAJEEB KALITA Vs. UNION OF INDIA
|
May 2, 2016 |
RAJESH JAISWAL Vs. STATE OF ASSAM
|
July 19, 2016 |
RAJESH MODI Vs. STATE OF ASSAM& ANOTHER
|
July 13, 2016 |
RAJESH PROJA Vs. STATE OF ASSAM & ANOTHER
|
July 20, 2016 |
RAJESH SAHAN Vs. THE STATE OF ASSAM
|
July 13, 2016 |
RAJIB DUTTA Vs. STATE OF ASSAM
|
August 26, 2016 |
RAJIB KR. BHATTACHARYYA Vs. STATE OF ASSAM
|
November 23, 2016 |
RAJIT CHUTIA Vs. STATE OF ASSAM
|
September 5, 2016 |
RAJIV DEORI AND ORS. Vs. RIJU BHARALI AND ORS.
|
January 22, 2016 |
RAJMANGAL DUBEY Vs. MAYA SHANKAR BHARATI
|
April 19, 2016 |
RAJU BORAH Vs. STATE OF ASSAM
|
November 1, 2016 |
RAJU PROJA Vs. STATE OF ASSAM
|
July 20, 2016 |
RAKESH AGARWALA Vs. STATE OF ASSAM
|
March 31, 2016 |
RAKIB ALI Vs. LATIB ALI
|
September 26, 2016 |
RAM JANAM NUNIA(CHOUHAN) Vs. SMTI. NARMADA RANI DAS
|
December 2, 2016 |
RAMANI MEDHI Vs. ASSAM GRAMIN VIKASH BANK
|
July 19, 2016 |
RAMESH DAS Vs. STATE OF ASSAM
|
January 22, 2016 |
RAMESWAR LOHAR Vs. STATE OF ASSAM
|
December 8, 2016 |
RAMNGAIHAWMA Vs. H C LALTUMA
|
May 19, 2016 |
RANI SINGHA AND ORS. Vs. MADHU SUDAN KOIRI AND ORS.
|
January 8, 2016 |
RANJAN CHETIA Vs. AMIT DEV
|
May 9, 2016 |
RANJANA ROY TALUKDAR Vs. STATE OF ASSAM
|
November 24, 2016 |
RANJIT CHOUDHURY Vs. UNION OF INDIA AND ORS.
|
June 16, 2016 |
RANJIT DAS Vs. STATE OF ASSAM
|
August 3, 2016 |
RANJIT GOGOI Vs. STATE OF ASSAM
|
October 24, 2016 |
RANJIT KALANDI Vs. LABANYA SAIKIA & OTHERS
|
June 16, 2016 |
RANJIT KR. BHATTACHARJEE Vs. STATE OF ASSAM
|
January 5, 2016 |
RANJIT KUMAR SAIKIA Vs. JUGAL SAHU
|
May 4, 2016 |
RANJIT MEDHI Vs. STATE OF ASSAM
|
August 9, 2016 |
RATAN KUMAR GHOSH Vs. STATE OF ASSAM
|
May 6, 2016 |
RATAN PRAJA Vs. STATE OF ASSAM
|
November 2, 2016 |
RATNESWAR BARUAH Vs. UNION OF INDIA
|
September 26, 2016 |
RATNESWAR HIRA Vs. STATE OF ASSAM
|
October 3, 2016 |
RAVINDER KUMAR ANAND AND ANR. Vs. STATE OF ASSAM AND ORS.
|
October 4, 2016 |
RAVINDER KUMAR DHARIWAL Vs. UNION OF INDIA
|
August 19, 2016 |
RCM INFRASTRUCTURE LTD. Vs. STATE OF ARUNACHAL PRADESH
|
September 16, 2016 |
RELIANCE RETAIL LIMITED AND ANR. Vs. JORHAT MUNICIPAL BOARD AND ORS.
|
August 31, 2016 |
RENU DEVI KUCHERIA (OSWAL) & ANR. Vs. TRAVINI DEVI TEWARI & ORS.
|
March 10, 2016 |
RENUBALA DAS (DHAR) AND HER LEGAL HEIRS OF NAGENDRA LAL DAS AND ORS. Vs. GOPENDRA CH. CHANDA AND HIS LEGAL HEIRS OF BABY RANI CHANDA AND ORS.
|
December 6, 2016 |
RIAZ UDDIN Vs. STATE OF ASSAM
|
June 24, 2016 |
RINTHANGA Vs. STATE OF MIZORAM
|
October 21, 2016 |
RITA RANI DUSHAD Vs. STATE OF ASSAM
|
August 9, 2016 |
RITA SMITH AND OTHERS Vs. PAULINE MAZUMDAR AND OTHERS
|
January 7, 2016 |
RITESH KUMAR TIBREWALA Vs. STATE OF ASSAM
|
August 31, 2016 |
ROCKPO DABU LEWI Vs. STATE OF ARUNACHAL PRADESH
|
January 28, 2016 |
ROHLUPUIA Vs. STATE OF MIZORAM
|
June 10, 2016 |
ROHMINGTHANGA Vs. STATE OF MIZORAM
|
September 1, 2016 |
ROJEN BORO Vs. NATIONAL INVESTIGATION AGENCY
|
September 8, 2016 |
ROKOLHOU ANGAMI Vs. THE STATE OF NAGALAND AND ORS.
|
January 19, 2016 |
ROLIANA Vs. VARLIANCHHUNGI
|
May 9, 2016 |
RUMI BEGUM Vs. THE STATE OF ASSAM
|
March 22, 2016 |
RUPA DAS Vs. INDIAN OIL CORPORATION LTD.
|
May 5, 2016 |
RUPAK BARMAN Vs. STATE OF ASSAM
|
February 11, 2016 |
S.S. ROAD HAWKERS ASSOCIATION Vs. STATE OF ASSAM AND OTHERS
|
August 5, 2016 |
SABITA BARMAN Vs. STATE OF ASSAM
|
November 25, 2016 |
SABITRI ROY Vs. ANIL MANDAL
|
July 28, 2016 |
SADOW ASSAM UNION CO-OPERATIVE BANK KARMA CHARI PARISHAD Vs. STATE OF ASSAM
|
September 1, 2016 |
SAFDAR KHAN Vs. STATE OF ASSAM
|
December 20, 2016 |
SAFIQUL ISLAM (MD). Vs. STATE OF ASSAM
|
March 28, 2016 |
SAFIQUL ISLAM @ SOFIKUL ISLAM Vs. STATE OF ASSAM
|
October 26, 2016 |
SAFIQUR RAHMAN Vs. UNION OF INDIA
|
July 19, 2016 |
SAHA ALI @ SAH ALI (MD.) Vs. UNION OF INDIA
|
October 4, 2016 |
SAHEDA KHATUN Vs. THE UNION OF INDIA AND ORS.
|
January 6, 2016 |
SAHIDA PARBIN Vs. STATE OF ASSAM
|
May 5, 2016 |
SAHIDUR RAHMAN Vs. STATE OF ASSAM
|
December 14, 2016 |
SAHNAZ UDDIN LASKAR Vs. STATE OF ASSAM
|
September 1, 2016 |
SAIBUR RAHMAN BARBHUIYAN Vs. STATE OF ASSAM
|
December 16, 2016 |
SAILENDRA BHUYAN Vs. DIBRUGARH UNIVERSITY
|
August 10, 2016 |
SAJID HUSSAIN Vs. STATE OF ASSAM
|
August 12, 2016 |
SALEH AHMED Vs. STATE OF ASSAM
|
July 14, 2016 |
SAMANUNGBA AO S/O REPALIBA Vs. STATE OF NAGALAND
|
August 12, 2016 |
SAMER ALI Vs. STATE OF ASSAM
|
September 5, 2016 |
SAMIN CHANDRA KALITA Vs. STATE OF ASSAM AND ORS
|
January 7, 2016 |
SAMIR ALI Vs. STATE OF ASSAM
|
July 18, 2016 |
SAMIR KUMAR CHANDRA Vs. SAMARJIT RAY
|
June 3, 2016 |
SAMIUL ISLAM Vs. STATE OF ASSAM
|
September 21, 2016 |
SAMNUR ALI Vs. STATE OF ASSAM
|
October 24, 2016 |
SAMSHARAN DAS AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 16, 2016 |
SAMSUDDIN Vs. STATE OF ASSAM AND ORS.
|
February 11, 2016 |
SAMSUL HUSSAIN Vs. STATE OF ASSAM & ORS.
|
March 8, 2016 |
SAMSUNNESSA Vs. STATE OF ASSAM
|
December 13, 2016 |
SANDHYA RANI CHOUDHURY, W/O LATE BIRENDRA KUMAR CHOUDHURY AND OTHERS Vs. ON THE DEATH OF KESHAB CHANDRA CHAKRABORTY, HIS HEIRS AND OTHERS
|
June 13, 2016 |
SANGRIMAWII Vs. LAI AUTONOMOUS DISTRICT COUNCIL
|
December 6, 2016 |
SANOI UDDIN@ SALAM @ ABDUL SALAM Vs. STATE OF ASSAM
|
March 11, 2016 |
SANOWAR KHAN Vs. STATE OF ASSAM
|
April 27, 2016 |
SANTANU KUMAR BARUA & 2 OTHERS Vs. STATE OF ASSAM
|
June 6, 2016 |
SANTONA THAKURIA Vs. STATE OF ASSAM AND ORS.
|
April 26, 2016 |
SANTOSH BARMAN Vs. STATE OF ASSAM
|
September 19, 2016 |
SANTOSH GOSAI Vs. STATE OF ASSAM & ANOTHER
|
August 17, 2016 |
SANTOSH KR BRAHMA S/O SRI RIPENDRA NATH Vs. STATE OF ASSAM AND ORS
|
September 14, 2016 |
SANTOSH KUMAR MISHRA Vs. STATE OF ASSAM REPRESENTED BY PUBLIC PROSECUTOR
|
September 16, 2016 |
SANTOSH KUMAR TOSHNIWAL Vs. UNION OF INDIA
|
July 29, 2016 |
SANWARIA PROPERTIES Vs. THE STATE OF ASSAM
|
May 24, 2016 |
SANYA LAMRA Vs. STATE OF ARUNACHAL PRADESH AND ANR.
|
January 28, 2016 |
SANYEJI ISPAT LTD. Vs. ASSAM POWER DISTRIBUTION COMPANY LTD.
|
January 9, 2016 |
SARASWATI DEVI Vs. KALAWATI DEVI
|
April 19, 2016 |
SARBOJONIN DURGA PUJA COMMITTEE Vs. STATE OF ASSAM
|
May 5, 2016 |
SARDAR AMARJIT SINGH Vs. ASSAM BOARD OF REVENUE
|
December 13, 2016 |
SARIF UDDIN Vs. STATE OF ASSAM
|
May 26, 2016 |
SARVESH KUMAR PANDEY Vs. STATE OF ASSAM
|
February 11, 2016 |
SARWAN RABIDAS Vs. THE STATE OF ASSAM
|
August 9, 2016 |
SATYA BOWRI Vs. STATE OF ASSAM
|
August 5, 2016 |
SATYA NARAYAN GUPTA Vs. ASSAM BOARD OF REVENUE
|
April 21, 2016 |
SATYA PRASAD BARUA Vs. REJAUR RAHMAN AND OTHERS
|
July 21, 2016 |
SATYA RANJAN CHUTIA Vs. STATE OF ASSAM
|
November 16, 2016 |
SATYA RANJAN CHUTIA Vs. MANJU PROVA GOGOI AND OTHERS
|
June 16, 2016 |
SAYQUL ISLAM LASKAR Vs. STATE OF ASSAM
|
June 16, 2016 |
SAYYED ALAM Vs. STATE OF ASSAM
|
December 15, 2016 |
SECRETARY, RAMKRISHNA MISSION SCHOOL, P.O Vs. SATYABRATA CHAKRABORTY, RESIDENT OF VIVEK NAGAR, PO
|
June 2, 2016 |
SEEMA MALL Vs. ARUN MALL
|
January 21, 2016 |
SEWA ASHRAM GIRLS M.E.SCHOOL Vs. BODOLAND TERRITORIAL COUNCIL
|
August 31, 2016 |
SEZOTO CHAKHESANG Vs. STATE OF NAGALAND
|
June 10, 2016 |
SH HRANGMANA Vs. STATE OF MIZORAM
|
July 8, 2016 |
SH. A. H. LALBIAKTLUANGA Vs. STATE OF MIZORAM
|
October 17, 2016 |
SH. B. JINCHUNGA Vs. STATE OF MIZORAM
|
November 30, 2016 |
SH. BIAKKAMA Vs. STATE OF MIZORAM AND ANOTHER
|
March 22, 2016 |
SH. C. LALZARLIANA Vs. STATE OF MIZORAM & ANR.
|
May 13, 2016 |
SH. H. LALTHANZUALA Vs. STATE OF MIZORAM
|
December 9, 2016 |
SH. HRANGCHHAWNA Vs. STATE OF MIZORAM
|
March 8, 2016 |
SH. J. LALCHHANHIMA. S/O LATE CHALKUNGA R/O TUIKUAL SOUTH, AIZAWL, MIZORAM Vs. STATE OF MIZORAM, REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF MIZORAM, AIZAWL
|
March 15, 2016 |
SH. JOSEPH LALCHHUANAWMA Vs. STATE OF MIZORAM
|
November 29, 2016 |
SH. LALBIAKSANGA Vs. STATE OF MIZORAM
|
November 30, 2016 |
SH. LALDAIHCHHUAKA Vs. SH. ZOTHANKIMA & ANR.
|
April 8, 2016 |
SH. LALDAIHZAUVA Vs. LALNUNSANGI
|
April 1, 2016 |
SH. LALHMANGAIHKHUMTIRA Vs. STATE OF MIZORAM
|
November 18, 2016 |
SH. LALRAMMAWIA Vs. STATE OF MIZORAM
|
December 9, 2016 |
SH. LALRINSANGA, S/O SH. LALTLANSANGA, ELECTRIC VENG, AIZAWL Vs. THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF MIZORAM, AIZAWL
|
May 5, 2016 |
SH. LALROCHHUNGA. Vs. STATE OF MIZORAM
|
December 9, 2016 |
SH. LALTHATPUIA Vs. STATE OF MIZORAM & ANR.
|
May 9, 2016 |
SH. NOR BAHADUR PRADHAN Vs. STATE OF MIZORAM & ANR.
|
March 9, 2016 |
SH. P. C. LALDINGLIANA Vs. SH. ZORAMSANGA SAILO
|
February 16, 2016 |
SH. P. LALBIAKA Vs. UNION OF INDIA
|
April 27, 2016 |
SH. P.C. LALTHLAMUANA Vs. STATE OF MIZORAM
|
November 29, 2016 |
SH. R. ROKUNGA Vs. STATE OF MIZORAM
|
April 28, 2016 |
SH. SAIMAWNGA Vs. STATE OF MIZORAM
|
December 13, 2016 |
SH. SAMSUL HAQUE LASKAR Vs. STATE OF MIZORAM
|
December 2, 2016 |
SH. THAWNGCHUNGBIK Vs. STATE OF MIZORAM
|
December 8, 2016 |
SH. Z.D. LALLURA, S/O ZD SANGLIANA Vs. THE STATE OF MIZORAM
|
September 20, 2016 |
SH. ZOMUANA Vs. STATE OF MIZORAM
|
January 27, 2016 |
SH.P.C.LALCHHANHIMA Vs. STATE OF MIZORAM
|
November 18, 2016 |
SHAHJAHAN ALI Vs. STATE OF ASSAM
|
February 15, 2016 |
SHAJAHAN ALI(MD.) Vs. STATE OF ASSAM
|
April 19, 2016 |
SHAMSUDDIN BORBHUIYAN Vs. STATE OF ASSAM
|
September 2, 2016 |
SHANKAR PRASAD TELI Vs. ASSAM BOARD OF REVENUE
|
May 12, 2016 |
SHANTI BASTRALAYA Vs. ARUN KEDIA
|
September 16, 2016 |
SHARMILA VIJAY SHETTY, RESIDING AT B Vs. HEMENDRA PRASAD BAROOAH & 10 ORS, R/O CLUB ROAD, JORHAT, ASSAM, SUBSTITUTED BY SOMNATH CHATTERJEE, RESPONDENT NO. 5, SINCE DECEASED
|
January 22, 2016 |
SHEWALI KAKOTI Vs. STATE OF ASSAM
|
September 15, 2016 |
SHRI AGHNU ORANG Vs. STATE OF ASSAM
|
May 12, 2016 |
SHRI AKON GOGOI @ TARUN GOGOI Vs. THE STATE OF ASSAM
|
April 26, 2016 |
SHRI ANJELUS TOPNO Vs. SHRI SHREE KANTA SHARMA
|
May 20, 2016 |
SHRI ARABINDA BARMAN Vs. THE STATE OF ASSAM & OTHERS
|
April 18, 2016 |
SHRI BIRU DUWARAH Vs. STATE OF ASSAM AND ANR.
|
August 2, 2016 |
SHRI DIPEN GOGOI, SON OF LATE GOLAP GOGOI, RESIDENT OF VILLAGE PAKHIMORA GAON, MELENG, PO: CHAULAT, PS: JORHAT, DISTRICT: JORHAT, ASSAM Vs. THE STATE OF ASSAM
|
May 18, 2016 |
SHRI DIPU DAS, SON OF SHRI DIPAK DAS, RESIDENT OF B.C. ROAD, UZANBAZAR, GUWAHATI Vs. THE GUWAHATI MUNICIPAL CORPORATION, GUWAHATI
|
November 3, 2016 |
SHRI GAGA MOYONG Vs. STATE OF ARUNACHAL PRADESH
|
March 1, 2016 |
SHRI JITEN KALITA Vs. SMT. DIPALI LAHKAR
|
March 28, 2016 |
SHRI JUGAL KISHORE JOSHI Vs. SRI BABULAL KUCHERIA AND OTHERS
|
April 26, 2016 |
SHRI KALI DAS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
March 17, 2016 |
SHRI KAMAL CHANDRA GHOSE Vs. SHRI BABUL RAKSHIT AND OTHERS
|
July 28, 2016 |
SHRI MANIK UDDIN Vs. STATE OF ASSAM
|
April 19, 2016 |
SHRI MRIDUL CHANDRA BORBORA Vs. SRI NARAYAN SAIKIA
|
May 12, 2016 |
SHRI NAREN GOGOI Vs. THE STATE OF ASSAM
|
May 5, 2016 |
SHRI NIPESH DAS Vs. SHRI AMULAYA DAS
|
May 4, 2016 |
SHRI NIRANJAN HAZARIKA, S/O RAMESWAR HAZARIKA, R/O KEREKONI GAON P.O. Vs. STATE OF ASSAM
|
March 2, 2016 |
SHRI PETLU KONWAR Vs. THE STATE OF ASSAM
|
May 26, 2016 |
SHRI RANJIT BHOWMIK, S/O LATE GOURANGA BHOWMIK, VILLAGE AND PO Vs. HINDUSTAN PAPER CORPORATION LIMITED, SOUTH TOWER (4TH FLOOR), SCOPE MINAR, LAXMINAGAR DISTRICT CENTRE, NEW DELHI
|
November 10, 2016 |
SHRI SANTOSH KUMAR MISHRA, SON OF SHRI GHANSHYAM MISHRA Vs. SHRIMATI POONAM MISHRA, WIFE OF SANTOSH KUMAR MISHRA, PRESNETLY STAYING
|
May 6, 2016 |
SHRI T. AYIM LONGKUMER Vs. STATE OF NAGALAND
|
August 12, 2016 |
SHRI TAPAN KR.SARMA Vs. THE STATE OF ASSAM
|
April 20, 2016 |
SHRI VINIT TIBREWALA Vs. SRI BIDYA KANTA UPADHYAYA
|
May 10, 2016 |
SHRI ZOSANGLIANA, S/O VANROVA MISSION VENG, AIZAWL Vs. SHRI VANLALREMA S/O LALVETA, RAMHLUN NORTH, AIZAWL
|
March 23, 2016 |
SHRI. MANOJ KR. NARZARY SON OF CHABIRAM NARZARY Vs. SHRI. HARADHAN DAS SON OF LATE CHURAMONI DAS
|
November 16, 2016 |
SHYAM BABU GOALA Vs. STATE OF ASSAM
|
April 1, 2016 |
SHYAM HARLALKA Vs. DEEPAK JAIN AND ANR.
|
April 19, 2016 |
SHYAM KAKATI Vs. STATE OF ASSAM
|
March 17, 2016 |
SHYAMAL KUMAR LODH Vs. VIJAYA BANK & ORS.
|
January 21, 2016 |
SHYAMAL SARMAH Vs. RAMEN SARMAH
|
January 7, 2016 |
SIAMKUNGI Vs. B KHAWTINTHANGA
|
February 9, 2016 |
SIBA RAM SARMA Vs. AFIYA BEGUM AND ANOTHER
|
July 20, 2016 |
SIBU @ HAMEJUDDIN Vs. STATE OF ASSAM
|
January 7, 2016 |
SIDHARTHA CHAKRABORTY Vs. UNITED BANK OF INDIA
|
May 16, 2016 |
SIKHA DAS GUPTA (ROY) AND ORS. Vs. STATE OF ASSAM AND ORS.
|
June 14, 2016 |
SILIANI W/O V SANGKHUMA Vs. VANLALVAWNA S/O V SANGKHUMA
|
June 23, 2016 |
SIMANTA JYOTI BARUAH Vs. CHAIRMAN, ASEB
|
November 8, 2016 |
SIMUL DATTA Vs. UNION OF INDIA AND ORS.
|
July 28, 2016 |
SMITH SANGMA Vs. STATE OF ASSAM
|
September 9, 2016 |
SMT DALIMI DAS AND ORS. Vs. STATE OF ASSAM AND ORS.
|
August 23, 2016 |
SMT. CHAMPA SAHU Vs. CHANDRA MALA DEVI & ORS
|
March 8, 2016 |
SMT. DHANESWARI BARUAH & ANOTHER Vs. SRI DAMBARUDHAR BARUAH
|
April 28, 2016 |
SMT. HAZERA BEWA Vs. THE STATE OF ASSAM
|
May 26, 2016 |
SMT. KANCHAN BAGREE Vs. THE STATE OF ASSAM
|
May 24, 2016 |
SMT. KENEINGUNUO CLARA Vs. Z. LOVIKALI YEPTHOMI AND OTHERS
|
June 3, 2016 |
SMT. KIRENPENLA Vs. STATE OF NAGALAND AND OTHERS
|
July 12, 2016 |
SMT. LALDAWNGLIANI W/O SHRI THATHRINA Vs. SMT. NGURTHANKHUMI D/O R. THANHLIRA
|
February 12, 2016 |
SMT. LALROPARI, D/O REMTHANGA Vs. SHRI CHHUANA
|
May 3, 2016 |
SMTI ANJALI DAS Vs. SMTI NURON NISSA
|
May 31, 2016 |
SMTI ARUNIMA PATHAK Vs. THE STATE OF ASSAM & 6 ORS
|
March 22, 2016 |
SMTI HEM KANTI MORAL Vs. SRI RAJENDRA PRASAD GOHAIN @ RAJEN GOHAIN
|
May 24, 2016 |
SMTI JAYANTI BORA AND 2 ORS. Vs. KUMUD CH. DAS AND ORS.
|
July 11, 2016 |
SMTI JOYMOTI DAS Vs. THE UNION OF INDIA AND OTHERS
|
March 29, 2016 |
SMTI KAMALINI KALITA Vs. SMTI KAUSHALYA PRIYA DAS
|
May 27, 2016 |
SMTI REKHA DEVI Vs. M/S MOTHER INDIA LOGISTIC & MINERALS PVT. LTD.
|
May 2, 2016 |
SMTI TOKHULI Vs. THE UNION OF INDIA
|
March 22, 2016 |
SMTI. (DR.) RAMA BHOUMIK @ SMTI. RAMA MUKHERJEE Vs. SMTI. MITRA MUKHERJEE @ SMTI. RATNA MUKHERJEE
|
March 1, 2016 |
SMTI. (DR.) RAMA BHOUMIK @ SMTI. RAMA MUKHERJEE Vs. SMTI. MITRA MUKHERJEE @ SMTI. RATNA MUKHERJEE, W/O LATE (DR.) SOUMENDRA MOHON MUKHERJEE
|
March 1, 2016 |
SMTI. MONICA BORAH DUTTA Vs. SMTI. ANU DUTTA & ANOTHER
|
July 13, 2016 |
SMTI. PURABI BORAH DAS W/O Vs. SMTI. KIRAN SAIKIA AND ORS D/O
|
October 6, 2016 |
SOJEE MEYOR Vs. STATE OF ARUNACHAL PRADESH
|
April 8, 2016 |
SOMELA KHATUN Vs. STATE OF ASSAM
|
August 23, 2016 |
SONALI BORA SAHARIA Vs. STATE OF ASSAM
|
August 4, 2016 |
SONAR CACHAR PUBLICATION PVT LTD Vs. ANITA ROY
|
June 7, 2016 |
SONAR CACHAR PUBLICATION PVT. LTD Vs. ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
June 7, 2016 |
SONESWAR DEKA Vs. STATE OF ASSAM
|
August 2, 2016 |
SPML INFRA LIMITED Vs. STATE OF ARUNACHAL PRADESH
|
June 10, 2016 |
SRI AJOY MUNDA @ DABANG Vs. THE STATE OF ASSAM
|
July 14, 2016 |
SRI AMAL GHATAK AND OTHERS Vs. SRI SUBRATA DUTTA
|
June 9, 2016 |
SRI ANIL KUMAR MAHANTA Vs. THE STATE OF ASSAM & ORS.
|
March 21, 2016 |
SRI ANIL MEDHI Vs. THE STATE OF ASSAM
|
July 27, 2016 |
SRI BASANT KUMAR AGARWAL @ MITTAL Vs. THE STATE OF ASSAM
|
February 17, 2016 |
SRI BIJOY BARUAH S/O LATE SARUKAN BARUAH VILLAGE Vs. STATE OF ASSAM
|
August 3, 2016 |
SRI BIKRAM PHUKAN, S/O. LATE NRIPENDRA PHUKAN @ NRIPENDRA RAM PHUKAN, R/O. PO/PS. BHARALUMUKH, GUWAHATI Vs. THE STATE OF ASSAM, REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM, LAND REVENUE DEPARTMENT, DISPURE, GUWAHATI
|
June 16, 2016 |
SRI BIRAJ KALITA Vs. THE STATE OF ASSAM
|
July 13, 2016 |
SRI BOBY GOGOI @ LOHIT Vs. STATE OF ASSAM
|
March 4, 2016 |
SRI BUDHESWAR KARMAKAR Vs. STATE OF ASSAM
|
July 12, 2016 |
SRI DHANJIT KALITA Vs. THE UNION OF INDIA & ORS.
|
February 4, 2016 |
SRI DILIP KUMAR RAY Vs. SMTI GITA RAY
|
April 25, 2016 |
SRI GAJEN DAS @ DANGAR DAS Vs. THE STATE OF ASSAM
|
April 19, 2016 |
SRI HIRALAL GUWALA ALIAS TIPU Vs. STATE OF ASSAM
|
November 8, 2016 |
SRI JALATKAR MODI Vs. THE STATE OF ASSAM
|
November 1, 2016 |
SRI JOYJIT SAHA, SON OF LATE RAJ BIHARI SAHA RESIDENT OF NAHARKATI TOWN, Vs. MONTI SAHA, WIFE OF SRI JOYJIT SAHA D/O SRI MADHAB CH. SAHA RESIDENT OF
|
February 23, 2016 |
SRI KAILASH MANDAL Vs. THE STATE OF ASSAM
|
November 3, 2016 |
SRI KHAGENDRA NATH BURAGOHAIN Vs. THE STATE OF ASSAM
|
February 16, 2016 |
SRI KRISHNA DAS Vs. STATE OF ASSAM
|
July 20, 2016 |
SRI LILA KANTA BORA Vs. STATE OF ASSAM
|
February 18, 2016 |
SRI LONGLEM PHOM Vs. THE STATE OF NAGALAND
|
March 17, 2016 |
SRI MADHAB CH. DAS Vs. SRI DIPAK BHUYAN AND OTHERS
|
July 25, 2016 |
SRI MAHESH SINGH Vs. UNION OF INDIA
|
April 19, 2016 |
SRI MANAB NATH Vs. STATE OF ASSAM
|
January 28, 2016 |
SRI MANIK CHAND PATOWA Vs. SRI SEKHAR ROY
|
May 30, 2016 |
SRI MANIK MEDHI Vs. THE STATE OF ASSAM AND ANOTHER
|
April 1, 2016 |
SRI MANOJ KUMAR, S/O. SHRI NANDA KISHORE KUMAR Vs. THE STATE OF ASSAM & ANOTHER
|
November 28, 2016 |
SRI NARESH BORAH Vs. THE STATE OF ASSAM
|
August 8, 2016 |
SRI NIRANJAN CHAKRABORTY Vs. THE STATE OF ASSAM
|
May 26, 2016 |
SRI PARESH DAS SON OF LATE DANI RAM DAS VILLAGE HALDIBARI MOUZA TIHU, Vs. ARCHANA DEKA D/O SRI ANIRUDHA DEKA VILLAGE HELENA MOUZA SARICHA DISTRICT
|
March 1, 2016 |
SRI PARESH MANDAL Vs. THE STATE OF ASSAM
|
July 14, 2016 |
SRI PINAKI DASGUPTA, SON OF LATE JAGASDISH DASGUPTA, C/O MEERAJ FASHION, AZAHAR MARKET, S.S. ROAD, FANCY BAZAR, P.O. Vs. SHRI DEBASISH SARKAR, SON OF DULAL SARKAR, C/O
|
November 25, 2016 |
SRI PRADIP KUMAR SARMA Vs. STATE OF ASSAM
|
April 1, 2016 |
SRI PRATAP KARMAKAR Vs. THE STATE OF ASSAM
|
November 4, 2016 |
SRI RABINDRA DAS Vs. STATE OF ASSAM
|
November 7, 2016 |
SRI RAJA GHOSH Vs. SMTI BUDRI BASUMATARY
|
April 19, 2016 |
SRI RANGNATH KAKOTI, S/O. LATE NIGNA RAM KAKOTI, VILLAGE Vs. THE UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI
|
June 9, 2016 |
SRI SABIN ROY Vs. THE STATE OF ASSAM
|
July 26, 2016 |
SRI SANTANU KUMAR BARUA AND 2 OTHERS Vs. THE STATE OF ASSAM
|
June 6, 2016 |
SRI SARBESWAR DAS Vs. STATE OF ASSAM
|
July 20, 2016 |
SRI SUBHASH SHAH Vs. THE UNION OF INDIA
|
April 29, 2016 |
SRI SUDARSHAN PAUL Vs. SRI PRADIP KUMAR ROY
|
March 28, 2016 |
SRI SUNIL KALITA, S/LATE NAREN KALITA, VILL Vs. SRI HAREN KALITA, S/O LATE KANTHI RAM KALITA, VILLAGE
|
June 9, 2016 |
SRI SUREN SINGHA Vs. SRI MUBI SHARMA
|
May 19, 2016 |
SRI UMESH DEKA Vs. ASSAM STATE TRANSPORT CORPORATION & ANOTHER
|
April 20, 2016 |
SRI UPEN MILI, SON OF SIR DANDIRAM MILI Vs. THE STATE OF ASSAM
|
December 15, 2016 |
SRI. GANESH MORAN S/O SRI BHUGEN MORAN Vs. STATE OF ASSAM
|
August 29, 2016 |
SRI. JIBAN CHANDRA SONOWAL JIBAN CHANDRA SONOWAL S/O. LATE MOLESWAR SONOWAL Vs. THE STATE OF ASSAM AND ORS
|
November 17, 2016 |
SRI. NEIPHREZO KEDITSU S/O KENEILHOULIE Vs. SMT. ZENEISIILE ATE LOUCII, W/O LHOUTUO LOUCI
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May 24, 2016 |
SRIMANTA SANKARDEV NAMGHAR SAMITY Vs. INDIAN OIL CORPORATION LTD
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March 15, 2016 |
STATE Vs. RAM AVADH PAUL ALIAS NETAJI AND ORS.
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November 29, 2016 |
STATE OF ARUNACHAL PRADESH Vs. K BIR MONGAL SINGH
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December 7, 2016 |
STATE OF ARUNACHAL PRADESH Vs. BAMAR YINYO
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January 21, 2016 |
STATE OF ASSAM Vs. ANIL KUMAR BARUA
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March 30, 2016 |
STATE OF ASSAM Vs. JAYANTA KUMAR SARMA
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November 18, 2016 |
STATE OF ASSAM Vs. USHA RANI GOSWAMI
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May 10, 2016 |
STATE OF ASSAM AND ORS. Vs. RANJIT CH. TALUKDAR AND ANR.
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April 5, 2016 |
STATE OF MIZORAM Vs. MICHAEL P ZALENA S/O P KHAWMA BAZAR VENG
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March 23, 2016 |
STATE OF MIZORAM Vs. RAMFANGZAUVA S/O THANTLUANGA
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July 8, 2016 |
STATE OF MIZORAM Vs. K ZOMAWIA
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August 12, 2016 |
STATE OF MIZORAM Vs. SH. K. CHHAWNTHUAMA
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February 26, 2016 |
STATE OF MIZORAM Vs. LALFAKAWMA
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November 18, 2016 |
STATE OF NAGALAND Vs. BENDANGYAPANGLA
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October 25, 2016 |
SUB-DIVISIONAL MINORITIES DEVELOPMENT BOARD Vs. STATE OF ASSAM
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November 22, 2016 |
SUBHASH CHANDRA ROY Vs. STATE OF ASSAM
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November 17, 2016 |
SUBHASH DAS S/O LT. GHANA RAM DAS, R/O DWARAKA NAGAR, P.O. & P.S. JALUKBARI, GUWAHATI, DIST Vs. THE STATE OF ASSAM AND 2 ORS REP. BY COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM, HOME DEPTT., DISPUR, GHY
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July 12, 2016 |
SUBHASH DEBNATH Vs. STATE OF ASSAM & ANOTHER
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September 8, 2016 |
SUBODH CHANDRA SAHA Vs. PUNJAB NATIONAL BANK
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February 2, 2016 |
SUBRATA DAS Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD
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May 6, 2016 |
SUDIPA GOSWAMI KONWAR Vs. STATE OF ASSAM AND OTHERS
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June 8, 2016 |
SUJIT KUMAR PAUL Vs. STATE OF ASSAM & 22 ORS
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September 5, 2016 |
SUKLA CHAKRABORTY Vs. DIRECTOR OF AGRICULTURE
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March 31, 2016 |
SUKLA HAJOWARY Vs. STATE OF ASSAM
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February 23, 2016 |
SUKUL DAS Vs. THE STATE OF ASSAM
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August 2, 2016 |
SUKUMAR TALUKDAR Vs. UNION OF INDIA AND ORS.
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May 10, 2016 |
SUKURMONI GOALA Vs. UNION OF INDIA AND ORS
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November 21, 2016 |
SUNDAR BURAGOHAIN Vs. SMTI HIMANI DAS
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July 18, 2016 |
SUNDAR SINHA & ORS. Vs. STATE OF TRIPURA & ORS.
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February 1, 2016 |
SUNIL KUMAR SHAHI S/O KADEER SHAHI, R/O HARKA MAN SHAHI, P.O. HARKA MAN SHAHI, P.S. MEENAPUR, DIST Vs. THE UNION OF INDIA & 3 ORS REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF HOME AFFAIRS, NEW DELHI
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June 15, 2016 |
SURAJ SERIA Vs. THE STATE OF ASSAM
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July 11, 2016 |
SUREN CHAWRA Vs. STATE OF ASSAM
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July 12, 2016 |
SUREN TALUKDAR (II) Vs. STATE OF ASSAM
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July 14, 2016 |
SURESH KUMAR CHAKMA Vs. GOPALLYA CHAKMA
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June 23, 2016 |
SURJYA KUMAR CHAKMA Vs. STATE OF MIZORAM
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May 20, 2016 |
SUSHANTA SUKLABAIDYA Vs. STATE OF ASSAM
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August 4, 2016 |
SUSHIL ROY Vs. STATE OF ASSAM
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May 26, 2016 |
SUTNIA BHUI @ PUNYA Vs. STATE OF ASSAM
|
August 12, 2016 |
SWAPNA DAS AND OTHERS Vs. CHIEF EXECUTIVE OFFICER, SHILLONG MUNICIPAL BOARD, SHILLONG AND OTHERS
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October 5, 2016 |
SYED AZIMUDDIN AHMED Vs. STATE OF ASSAM
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December 14, 2016 |
SYED SAJIDUL REHMAN Vs. STATE OF ASSAM
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December 1, 2016 |
T L CONSTRUCTION Vs. STATE OF ARUNACHAL PRADESH
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March 10, 2016 |
T. NOKTANG, G.B. Vs. STATE OF NAGALAND
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January 28, 2016 |
TAGE KAKU Vs. RADHE RAJA
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September 9, 2016 |
TAGONG KETAN Vs. STATE OF ARUNACHAL PRADESH
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September 16, 2016 |
TAI YANIANG Vs. STATE OF ARUNACHAL PRADESH
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October 24, 2016 |
TAKIR TALOH Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
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May 26, 2016 |
TAMIJAN BIBI Vs. ABDUR RAHMAN (MD.)
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January 6, 2016 |
TANUJA ROY Vs. STATE OF ASSAM
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July 13, 2016 |
TARAKESWAR MAZUMDAR Vs. BANSHILAL GUPTA AND ORS.
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March 11, 2016 |
TARUN CH. KALITA S/O LT. HARA KANTA KALITA VILL Vs. THE STATE OF ASSAM AND 3 ORS REP. BY THE COMMISSIONER AND SECRETARY, HEALTH & FAMILY WELFARE (A) DEPARTMENT, DISPUR, GUWAHATI
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January 7, 2016 |
TARUN GOGOI Vs. STATE OF ASSAM
|
February 25, 2016 |
TEZPUR UNIVERSITY Vs. C.S.H.N. MURTHY
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June 24, 2016 |
THANESWAR HAZARIKA Vs. STATE OF ASSAM
|
August 3, 2016 |
THE ASSAM COMPANY INDIA LIMITED Vs. THE STATE OF ASSAM AND ORS.
|
February 3, 2016 |
THE BOARD OF TRUSTEES Vs. MALAYA SAIKIA
|
May 31, 2016 |
THE BRAHMAPUTRA BOARD Vs. MD. TAIZUDDIN AHMED
|
May 12, 2016 |
THE GOVERNING BODY ASOM JYOTI JUNIOR COLLEGE Vs. INDIRA DEVI
|
May 10, 2016 |
THE NATIONAL INSURANCE COMPANY LIMITED Vs. MD. FUL MAMUD SK.
|
April 21, 2016 |
THE NEW INDIA ASSURANCE CO.LTD. THOUGH THE BRANCH MANAGER, AIZAWL BRANCH, CHANMARI AIZAWL, MIZORAM Vs. SMT. LALTHANKIMI W/O LALRINSIAMA (L) R/O MAUBAWK VENGTHLANG AIZAWL, MIZORAM
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February 9, 2016 |
THE NHPC LIMITED AND ORS. Vs. ORIENTAL ENGINEERS
|
April 1, 2016 |
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. ASHMA BEGUM
|
May 4, 2016 |
THE PROJECT DIRECTOR, DISTRICT RURAL DEVELOPMENT AGENCY, KARIMGANJ AND ORS. Vs. THE DISTRICT LEGAL SERVICES AUTHORITIES, KARIMGANJ AND ORS.
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January 21, 2016 |
THE STATE OF ASSAM Vs. MAMAT KALITA
|
March 2, 2016 |
THE UNION OF INDIA Vs. MRS. FULERUNNESSA
|
March 10, 2016 |
THE UNION OF INDIA AND ORS. Vs. BAMIN TARI
|
May 2, 2016 |
THE UNION OF INDIA REPRESENTED BY DEFENCE SECRETARY, MINISTRY OF DEFENCE GOVT. OF INDIA, NEW DELHI Vs. LALPARMAWII W/O LALRINAWMA RALTE (L), R/O CHALTLANG SALEM VENG, AIZAWL
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May 5, 2016 |
THE UNION OF INDIA, REPRESENTED BY THE GENERAL MANAGER, N.F. RAILWAYS, Vs. M/S SUNRISE TRADERS, JAIL ROAD, FANCY BAZAR, GUWAHATI
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April 21, 2016 |
TILAK HAZARIKA Vs. JAGAT NARAYAN YADAV
|
January 19, 2016 |
TINGKAP TINGKHATRA Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
January 28, 2016 |
TOKMEN PERTIN Vs. STATE OF ARUNACHAL PRADESH
|
April 28, 2016 |
TOKUGHA CHISHI Vs. STATE OF NAGALAND
|
February 26, 2016 |
TORSA MACHINES LTD.(M/S) Vs. COMMISSIONER OF INCOME TAX
|
November 8, 2016 |
TRAILOKYA NATH Vs. STATE OF ASSAM
|
October 31, 2016 |
TRIBENI METALLOYS (P.) LTD. Vs. COMMISSIONER CENTRAL EXCISE AND SERVICE TAX
|
June 6, 2016 |
TULSI SAHU Vs. DHANA NAYAK
|
September 22, 2016 |
TUNGRI EFFA Vs. STATE OF ARUNACHAL PRADESH
|
August 10, 2016 |
TUTUKON @ TUTUMONI SARMAH Vs. STATE OF ASSAM & ANOTHER
|
July 13, 2016 |
UDAY SANKAR GOSWAMI Vs. STATE OF ASSAM
|
February 18, 2016 |
UMASANKAR RAI YADAV Vs. STATE OF ASSAM
|
May 6, 2016 |
UMESH CHANDRA KALITA (DR.) Vs. STATE OF ASSAM
|
January 25, 2016 |
UNION OF INDIA Vs. AMALGAMATED PLANTATIONS PVT. LTD.
|
March 14, 2016 |
UNION OF INDIA Vs. SERVICE NO.C/361999, HAWALDER CLERK, NAYAN KUMAR SINHA
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May 2, 2016 |
UNION OF INDIA Vs. HUSSAIN AHMED(MD.)
|
November 2, 2016 |
UNION OF INDIA Vs. GIRISH CHANDRA NATH
|
December 13, 2016 |
UNION OF INDIA Vs. P. K.CHOUDHURY
|
October 31, 2016 |
UNION OF INDIA Vs. POMPA CHAND
|
December 13, 2016 |
UNION OF INDIA Vs. PRAKASH CHAND
|
November 3, 2016 |
UNION OF INDIA Vs. MILLENIUM SYNERGY PVT LTD
|
November 24, 2016 |
UNION OF INDIA Vs. T. ZIRKUNGA
|
November 18, 2016 |
UNION OF INDIA Vs. MD. CHANDMAHAMMAD SHEIKH @ SAND MAHAMMAD ALI
|
December 8, 2016 |
UNION OF INDIA Vs. POLY PRODUCT (M/S)
|
December 12, 2016 |
UNION OF INDIA Vs. LALAWMPUIA
|
August 18, 2016 |
UNION OF INDIA Vs. D D SHARMA
|
March 31, 2016 |
UNION OF INDIA AND ANOTHER Vs. N.K. DAS
|
April 5, 2016 |
UNION OF INDIA AND ANR. Vs. POLY PRODUCT (M/S) AND ANR.
|
December 16, 2016 |
UNION OF INDIA AND ORS. Vs. ABDUL HAKIM
|
January 28, 2016 |
UNION OF INDIA AND OTHERS Vs. SANAHA NBI KAR AND ANOTHER
|
June 8, 2016 |
UNION OF INDIA, REPRESENTED BY THE GENERAL MANAGER (P), N.F. RAILWAY, MALIGAON, GUWAHATI Vs. SRI MUKUL CHANDRA BHATTACHARYYA, S/O. LATE JANKINATH BHATTACHARYYA, RESIDENT OF BRICK FIELD COLONY, NF RAILWAY, QUARTER NO.E/52
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July 28, 2016 |
UNITED BANK OF INDIA Vs. SHYMA PRASAD BHATTACHARJEE
|
April 4, 2016 |
UPEN MILI Vs. STATE OF ASSAM
|
December 15, 2016 |
UPEN SARMA Vs. STATE OF ASSAM
|
January 28, 2016 |
UTPAL DUTTA @ HALOI Vs. STATE OF ASSAM
|
January 6, 2016 |
VANLALCHHUANGI Vs. STATE OF MIZORAM
|
November 18, 2016 |
VANLALHMANGAIHI Vs. STATE OF ASSAM
|
March 9, 2016 |
VANLALNGHAKA Vs. STATE OF MIZORAM & ANR
|
June 22, 2016 |
VANLALNGHETI W/O VAIBUAIA Vs. DILIP KUMAR SAND S/O CHONILAL SAND
|
March 30, 2016 |
VANLALPANA @ PANA@ PINO Vs. STATE OF MIZORAM
|
February 25, 2016 |
VERMA CROCKERY STORES & ANOTHER Vs. ARUN KEDIA & SON & ANOTHER
|
June 13, 2016 |
VICHOSUNUO KINTSO Vs. STATE OF NAGALAND
|
March 29, 2016 |
VICTOR AND COMPANY Vs. SH RALRAMTHANGA
|
September 1, 2016 |
VIJAYA BANK Vs. KAITLUANGA
|
June 22, 2016 |
VINNET GUPTA Vs. STATE OF ASSAM
|
June 21, 2016 |
VIVEK AGRAWAL Vs. STATE OF ASSAM
|
February 29, 2016 |
WANGLAM SAWIN AND ORS. Vs. THE SPEAKER, ARUNACHAL PRADESH LEGISLATIVE ASSEMBLY AND ORS.
|
January 12, 2016 |
WATILEMBA Vs. STATE OF NAGALAND
|
March 10, 2016 |
WATIR ALI Vs. HAYATUN NESSA
|
December 20, 2016 |
XXX Vs. IN RE : THE STATE OF ASSAM & 4 ORS
|
May 17, 2016 |
XXX XXX XXX Vs. IN RE. STATE OF ASSAM
|
August 12, 2016 |
YAKI TARING ANCHAL SAMITI MEMBER (ASM) Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
June 21, 2016 |
YAKUB ALI @ NANOI AND ANR. Vs. STATE OF ASSAM
|
June 3, 2016 |
YANGA NIMA Vs. TARA MALING
|
February 24, 2016 |
YEBEMO MOZHUI, OFFICE PEON, OFFICE OF THE SUB Vs. MR. A. RENBI MOZHUI, S/O. MR. ANITHUNG MOZHUI, RESIDENT OF BHANDARI VILLAGE, DISTRICT : WOKHA, NAGALAND
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July 27, 2016 |
YIZANO Vs. STATE OF NAGALAND
|
April 29, 2016 |
ZAITHANMAWIA Vs. STATE OF MIZORAM
|
March 10, 2016 |
ZOSANGLIANA S/O VANROVA MISSION VENG Vs. VANLALREMA S/O LALVETA
|
March 23, 2016 |
ZUITLUANGI H/O H ZATLUANGA Vs. STATE OF MIZORAM
|
June 28, 2016 |