A. TAMJEN JAMIR AND ORS. Vs. THE STATE OF NAGALAND AND ORS.
|
August 14, 2015 |
ABC INDIA LIMITED Vs. OIL & NATURAL GAS CORPORATION LTD.
|
June 11, 2015 |
ABC INDIA LIMITED Vs. OIL & NATURAL GAS CORPORATION LTD
|
June 12, 2015 |
ABDUL ALI AND ORS. Vs. IBRAHIM ALI
|
February 3, 2015 |
ABDUL AWAL KABIRAJ AND OTHERS Vs. MUSSTT. TASLIMA AND OTHERS
|
September 16, 2015 |
ABDUL AZIZ AND ORS. Vs. SALEMA BEWA
|
November 7, 2015 |
ABDUL BAREK Vs. KUDDUS ALI
|
September 4, 2015 |
ABDUL GOFUR MONDAL Vs. THE STATE OF ASSAM AND ORS.
|
December 3, 2015 |
ABDUL HALIMAND ORS. Vs. THE UNION OF INDIA AND ORS.
|
March 12, 2015 |
ABDUL HAQUE AND ORS. Vs. ABDUL RASHID AND ORS.
|
September 8, 2015 |
ABDUL HUSSAIN Vs. ANWARUL HUSSAIN AND ORS.
|
April 7, 2015 |
ABDUL JABBAR Vs. RUFINA KHATUN AND ORS.
|
February 24, 2015 |
ABDUL JALIL Vs. ABDUR RAHMAN AND ORS.
|
November 6, 2015 |
ABDUL KADIR CHOUDHARY AND ORS. Vs. MD. MAINUL HOQUE BARBHUIYA AND ORS.
|
April 23, 2015 |
ABDUL KALAM Vs. STATE OF ASSAM
|
March 12, 2015 |
ABDUL KALAM @ ABUL KALAM S/O LATE GOPAL SEIKH, VILL. SAKLEKURA (LEFT), P.S. BAGHBAR, DIT Vs. THE STATE OF ASSAM AND ORS REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, HOME DEPARTMENT, DISPUR, GHY
|
September 2, 2015 |
ABDUL KALAM S/O LATE KALIMUDDIN SHEIKH Vs. ABDUL MANNAN S/O LATE HAIDER ALI
|
April 9, 2015 |
ABDUL KALAM SHEIKH AND ORS. Vs. NURUL ISLAM
|
February 24, 2015 |
ABDUL KARIM Vs. UNION OF INDIA AND ORS.
|
April 22, 2015 |
ABDUL KHAI Vs. UNION OF INDIA AND ORS.
|
April 28, 2015 |
ABDUL MANNAN S/O LATE HAIDER ALI AND OTHERS Vs. ABDUL KALAM S/O LATE KALIMUDDIN SHEIKH AND OTHERS
|
April 9, 2015 |
ABDUL MATIN Vs. UNION OF INDIA AND ORS.
|
December 22, 2015 |
ABDUL MATIN Vs. SAHAN UDDIN
|
June 9, 2015 |
ABDUL MATIN AND ORS. Vs. ABDUL FATTAH
|
February 25, 2015 |
ABDUL MATIN BARBHUIYA Vs. JANAB ALI AKBAR BARBHUIYA
|
November 17, 2015 |
ABDUL MATIN BARBHUIYA Vs. JANAB ALI AKBAR BARBHUIYA AND ORS.
|
August 18, 2015 |
ABDUL MATIN CHOUDHURY Vs. CHAIRMAN
|
July 14, 2015 |
ABDUL MATIN CHOUDHURY & ORS. Vs. KAMAL KUMAR KUNDA & ORS.
|
March 9, 2015 |
ABDUL MOTLEB Vs. STATE OF ASSAM
|
November 21, 2015 |
ABDUL NOOR AND ORS. Vs. ISMAIL ALI
|
August 7, 2015 |
ABDUL RAHMAN Vs. THE STATE OF ASSAM AND ORS.
|
February 25, 2015 |
ABDUL RAHMAN Vs. STATE OF ASSAM
|
July 14, 2015 |
ABDUL RAHMAN Vs. EGMAL SEIKH AND ORS.
|
April 21, 2015 |
ABDUL RAZAK Vs. BIPUL DEB
|
October 16, 2015 |
ABDUL SAMAD Vs. ABDUL KHALEQUE
|
November 4, 2015 |
ABDUL SUKUR Vs. MUFASSIL ALI LASKAR
|
June 17, 2015 |
ABDUL WAHEB Vs. STATE OF ASSAM & ORS.
|
March 31, 2015 |
ABDUR RAHMAN AND 3 ORS Vs. ROFIQUL ISLAM AND 4 ORS
|
June 2, 2015 |
ABDUS SUBHAN Vs. JAHERUL HOQUE AND ORS.
|
January 9, 2015 |
ABED ALI Vs. STATE OF ASSAM AND ORS.
|
May 19, 2015 |
ABHAY KUMAR DEKA Vs. STATE OF ASSAM AND OTHERS
|
December 1, 2015 |
ABHI RAM BORO Vs. THE STATE OF ASSAM AND ORS.
|
April 23, 2015 |
ABHINANDAN HAZARIKA Vs. ASHOKANANDA INFRASTRUCTURE SOLUTION AND ORS.
|
August 11, 2015 |
ABIDA BEGUM Vs. STATE OF ASSAM AND OTHERS
|
November 27, 2015 |
ABINASH CHANDRA GHOSH Vs. PRABHAT RAM DAS
|
March 17, 2015 |
ABIRAN BIBI Vs. THE STATE OF ASSAM AND ORS.
|
November 23, 2015 |
ABU BAKKAR BARBHUIYA Vs. MOINUL HAQUE BARBHUIYA
|
March 10, 2015 |
ABU BAKKAR SIDDIQUE AND ORS. Vs. ANOWAR HUSSAIN AND ORS.
|
March 27, 2015 |
ABU TALEB Vs. UNION OF INDIA AND ORS.
|
December 16, 2015 |
ABUL HUSSAIN Vs. THE STATE OF ASSAM
|
February 18, 2015 |
ABUL HUSSAIN LASKAR AND ORS. Vs. ABDUL KHALIQUE LASKAR
|
August 13, 2015 |
ABUL KALAM AZAD AND ORS. Vs. STATE OF ASSAM AND ORS.
|
August 12, 2015 |
ACHYUT SAHARIA Vs. STATE OF ASSAM
|
June 26, 2015 |
ADBUL BASID Vs. NAZRUL HAQUE AND ORS.
|
September 9, 2015 |
AHMED TEA CO (PVT ) LTD Vs. MANJEET KAUR
|
May 19, 2015 |
AJANTA KALITA Vs. STATE OF ASSAM
|
July 17, 2015 |
AJIJUL HAQUE @ AJIJUR & ANOTHER Vs. STATE OF ASSAM
|
March 17, 2015 |
AJIT DOLEY Vs. STATE OF ASSAM
|
June 12, 2015 |
AJIT KUMAR BARUAH Vs. DILIP KR. DAS
|
June 12, 2015 |
AJIT MALAKAR Vs. STATE OF ASSAM
|
March 11, 2015 |
AJORAM NATH Vs. BASANTI BALA NATH
|
June 12, 2015 |
AJOY CH. BORDOLOI Vs. STATE OF ASSAM AND ORS.
|
November 5, 2015 |
AJOY RAJKHOWA Vs. CHITRA DEVI
|
December 4, 2015 |
AKABBAR ALI Vs. HABIBAR RAHMAN AND ORS.
|
November 6, 2015 |
AKBAR ALI KHAN Vs. JAMELA BEGUM
|
March 17, 2015 |
AKHIL BHARATIYA CHAH MAZDOOR SANGHA Vs. MANAGEMENT OF NAMRUP T.E. AND ORS.
|
September 22, 2015 |
AKHIL DAS AND ORS. Vs. STATE OF ASSAM AND ORS.
|
October 1, 2015 |
AKHIL KUMAR DUTTA Vs. STATE OF ASSAM AND ORS.
|
October 9, 2015 |
AKHILESH KR MISHRA Vs. UNION OF INDIA
|
August 28, 2015 |
ALAKA RANI DEKA AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
May 14, 2015 |
ALALUDDIIN AHMED Vs. ABDUL GANI AKANDA AND ORS.
|
April 6, 2015 |
ALARICK J. SANGMA Vs. STATE OF MEGHALAYA
|
July 31, 2015 |
ALBERT TIRU Vs. STATE OF ASSAM
|
March 4, 2015 |
ALFATUN NESSA LASKAR Vs. STATE OF ASSAM AND ORS.
|
August 27, 2015 |
ALI MAHAMMAD BEPARI, S/O LATE BOYEZ UDDIN BEPARI Vs. CHAIRMAN OF BILASIPARA TOWN COMMITTEE
|
January 31, 2015 |
ALL ASSAM MIDDLE GRADUATE ASSISTANT TEACHERS Vs. STATE OF ASSAM
|
November 17, 2015 |
ALL ASSAM MOTOR TRANSPORT ASSOCIATION AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
November 26, 2015 |
ALL ASSAM NON GOVT. HEALTH ESTABLISHMENT ASSOCIATION AND ORS. Vs. STATE OF ASSAM AND ORS.
|
May 28, 2015 |
ALL INDIA ROAD TRANSPORT AGENCY Vs. INDIAN OIL CORPORATION LTD.
|
May 21, 2015 |
ALOTO V CHISHI Vs. STATE OF NAGALAND
|
May 19, 2015 |
ALPHINA BIBI Vs. ABDUR RAQUIB AND ORS.
|
March 17, 2015 |
ALTAF HUSSAIN Vs. STATE OF ASSAM AND ORS.
|
March 17, 2015 |
ALTAFUR RAHMAN AND ORS. Vs. KAMAKHYA TALUKDAR
|
February 9, 2015 |
AMANAT HUSSAIN Vs. MUSTT SAHIDA BEGUM
|
June 24, 2015 |
AMANAT HUSSAIN AND ORS. Vs. SAHIDA BEGUM AND ORS.
|
July 29, 2015 |
AMANULALI Vs. STATE OF ASSAM AND ORS.
|
April 7, 2015 |
AMAR CHAND MALAKAR Vs. JYOTSNA DEBNATH
|
July 24, 2015 |
AMAR NATH KUMAR AND ORS. Vs. MRINAL KANTI KHULLAR AND ORS.
|
June 17, 2015 |
AMARENDRA DUTTA Vs. TARUN CHANDRA DUTTA
|
May 22, 2015 |
AMARESH NARAYAN CHOWDHURY Vs. UNION OF INDIA AND OTHERS
|
November 5, 2015 |
AMILA KHATUN Vs. UNION OF INDIA
|
November 4, 2015 |
AMINUL ISLAM Vs. THE STATE OF ASSAM AND ORS.
|
March 27, 2015 |
AMIR UDDIN LASKAR AND ORS. Vs. STATE OF ASSAM AND ORS.
|
June 9, 2015 |
AMITAVA SINHA Vs. THE STATE OF ASSAM AND ORS.
|
June 5, 2015 |
AMIYA MAZUMDAR Vs. BIRAJ BAHADUR PRADHAN
|
July 22, 2015 |
AMJAD ALI SHEIKH AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
June 16, 2015 |
AMRIT BARMAN AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 22, 2015 |
AMRIT KAKOTI AND ORS. Vs. KARUNA PATGIRI AND ORS.
|
September 10, 2015 |
ANAM UDDIN LASKAR AND ORS. Vs. THE STATE OF ASSAM
|
June 12, 2015 |
ANAMIKA ACHARYYA Vs. STATE OF ASSAM AND ORS.
|
March 31, 2015 |
ANANT FOGAT Vs. STATE OF NAGALAND AND ORS.
|
February 4, 2015 |
ANANTA KHAKLARY Vs. STATE OF ASSAM AND ORS.
|
August 4, 2015 |
ANANTA PHUKAN Vs. SATYENDRA CH. BEZBARUAH AND ORS.
|
May 26, 2015 |
ANARAM NATH Vs. STATE OF ASSAM
|
February 18, 2015 |
ANAT RAM TELI AND ORS. Vs. RAUF AND ORS.
|
May 13, 2015 |
ANDHERI MUSALMANI AND ORS. Vs. SARIFAT ALI AND ORS.
|
June 22, 2015 |
ANIL BANIA Vs. STATE OF ASSAM
|
February 5, 2015 |
ANIL GOWALLA Vs. STATE OF ASSAM
|
May 7, 2015 |
ANIL KUMAR MAHANTA S/O LATE JAYDEV MAHANTA AND ORS Vs. STATE OF ASSAM AND ORS
|
July 27, 2015 |
ANIL MAZUMDUR Vs. NUR HAQUE ALI AND OTHERS
|
November 5, 2015 |
ANIRUDDHA KUMAR AGARWALA Vs. MUNICIPAL BOARD OF DIBRUGARH
|
June 15, 2015 |
ANISHA SABNAM Vs. BOARD OF SECONDARY EDUCATION AND ANR.
|
September 17, 2015 |
ANITA GAYAN AND ORS. Vs. STATE OF ASSAM AND ORS.
|
June 10, 2015 |
ANITA MALI AND ORS. Vs. STATE OF ASSAM
|
July 30, 2015 |
ANJALI AHMED Vs. THE STATE OF ASSAM AND ORS.
|
June 16, 2015 |
ANJALI DAS Vs. SWAPAN KUMAR DAS
|
February 19, 2015 |
ANJAN KUMAR BHATTACHARJEE Vs. THE STATE OF ASSAM AND ORS.
|
February 4, 2015 |
ANJAN TAYE AND ORS. Vs. STATE OF ASSAM AND ORS.
|
March 30, 2015 |
ANJANA SARMA Vs. HEM BORA
|
February 10, 2015 |
ANOWAR HUSSAIN Vs. SHAJIT HUSSAIN
|
July 16, 2015 |
ANOWARA BEGUM Vs. STATE OF ASSAM AND ORS.
|
September 29, 2015 |
ANOWARA BEGUM Vs. THE STATE OF ASSAM AND ORS.
|
December 7, 2015 |
ANURADHA SAHA Vs. ARATI SENGUPTA
|
February 19, 2015 |
ANURAG AGARWAL Vs. STATE OF ASSAM AND ORS.
|
April 1, 2015 |
ANURAG AGARWAL, IPS Vs. STATE OF ASSAM
|
November 20, 2015 |
ANWAR HUSSAIN Vs. STATE OF ASSAM
|
June 23, 2015 |
ARABINDA KALITA Vs. STATE OF ASSAM AND ORS
|
October 12, 2015 |
ARBESH ALI Vs. ABER ALI
|
April 29, 2015 |
ARBINDA SARMA SIDHANTA Vs. LUTFUN NISSA AND ORS.
|
October 7, 2015 |
ARCHANA VARMA Vs. STATE OF ASSAM AND ORS.
|
June 19, 2015 |
ARJUN GOWALA Vs. THE STATE OF ASSAM
|
July 29, 2015 |
ARUN KUMAR SARKAR Vs. ARATI BHATTACHARJEE AND ORS.
|
September 10, 2015 |
ARUNACHAL PRADESH CONGRESS COMMITTEE (APCC), ARUNACHAL PRADESH AND ORS. Vs. KALIKHO PUL
|
October 6, 2015 |
ARUNACHAL PRADESH INFRASTRU-CTURAL DEVELOPMENT CORPORATION LTD. Vs. STATE OF ARUNACHAL PRADESH
|
October 16, 2015 |
ARUP HALOI Vs. STATE OF ASSAM
|
December 10, 2015 |
ARUP KUMAR CHOUDHURY AND ORS. Vs. STATE OF ASSAM AND ORS.
|
September 21, 2015 |
ARUP KUMAR DAS AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
December 2, 2015 |
ASEB Vs. ADDITIONAL CHIEF ENGINEER(E) BARAK VALLEY & HILL ZONE CENTRAL ASSAM ELECTRICY DISTRIBUTION CO LTD AND ORS
|
June 11, 2015 |
ASGAR ALI AND ORS. Vs. GOUMAR ALI AND ORS.
|
November 2, 2015 |
ASHIKUR RAHMAN AND ORS. Vs. STATE OF ASSAM AND ORS.
|
July 15, 2015 |
ASHIT DEY @ DEB Vs. STATE OF ASSAM
|
January 28, 2015 |
ASHOK KR. SINHA AND ORS. Vs. RABINDRA KR. NATH AND ORS.
|
January 30, 2015 |
ASHOK KUMAR SAHU Vs. ASSAM BOARD OF REVENUE
|
July 29, 2015 |
ASHOK KUMAR SARAWGI Vs. BAIJNATH BISWANATH AND ORS.
|
February 12, 2015 |
ASISH DEBNATH AND ORS. Vs. GINIA DEVI DHELIA
|
September 30, 2015 |
ASMOT ALI (MD.) Vs. STATE OF ASSAM
|
December 9, 2015 |
ASOMIYA PRATIDIN DAILY NEWSPAPER, PUBLISHED Vs. BHUPEN BORGOHAIN
|
February 24, 2015 |
ASSAM APEX WEAVERS & ARTISANS COOPERATIVE FEDERATION LIMITED (ARTFED) & ORS Vs. ON DEATH OF SUBODH CH HAZARIKA HIS LEGAL HEIRS BANEE HAZARIKA & ORS
|
August 7, 2015 |
ASSAM COOPERATIVE UNION Vs. UNION OF INDIA
|
July 22, 2015 |
ASSAM GASES Vs. NAGALAND PULP & PAPER COMPANY LTD.
|
May 12, 2015 |
ASSAM ROOFING LIMITED Vs. MUNCHI RAI AND ORS.
|
November 2, 2015 |
ASSAM STATE CO-OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD. Vs. FOOD CORPORATION OF INDIA AND ORS.
|
September 2, 2015 |
ASSAM STATE ELECTRICITY BOARD Vs. RENU BORAH
|
March 30, 2015 |
ASSAM STATE ELECTRICITY BOARD AND ORS. Vs. SAFIRUN NESSA
|
January 31, 2015 |
ASSAM STATE ELECTRICITY BOARD AND ORS. Vs. SAJINA BEGUM CHOUDHURY AND ORS.
|
January 29, 2015 |
ASSAM STATE ELECTRICITY BOARD, REPRESENTED BY ITS DEPUTY PERSONNEL MANAGER (IR), ASEB PALTANBAZAR, GUWAHATI Vs. SMTI PRATIMA NATH WIFE OF LATE LALIT MOHAN NATH RESIDENT OF NARABARI, PO & PS
|
September 21, 2015 |
ASWINI KUMAR DAS Vs. STATE OF ASSAM
|
January 20, 2015 |
ATUL CHANDRA SAIKIA Vs. GAUTAM BORUAH AND ORS.
|
December 3, 2015 |
ATUL CHANDRA SAIKIA AND ORS. Vs. STATE OF ASSAM AND ORS.
|
September 1, 2015 |
ATUL ROY AND ORS. Vs. RAJIB LOCHAN KAKOTI AND ORS.
|
February 13, 2015 |
AWNGHLAU Vs. STATE OF MIZORAM
|
May 7, 2015 |
AYUB ALI (MD.) AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 15, 2015 |
AYUB ALI AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 26, 2015 |
AZAD KHAN Vs. STATE OF ASSAM
|
June 4, 2015 |
AZGAR ALI (MD.) AND ORS. Vs. STATE OF ASSAM
|
December 18, 2015 |
AZGAR ALI AND ORS. Vs. THE STATE OF ASSAM
|
October 6, 2015 |
AZIR UDDIN Vs. BASIR UDDIN AND ORS
|
July 28, 2015 |
AZMAL HAQUE Vs. STATE OF ASSAM
|
August 13, 2015 |
AZMAT ALI Vs. ABDUL SAKKUR BARBHUIYAN
|
April 22, 2015 |
B LALENGLIANI Vs. MIZORAM KHADI AND VILLAGE INDUSTRIES BOARD
|
September 30, 2015 |
BABA CHAND SINGHA Vs. NAZMA BEGUM LASKAR AND ORS.
|
April 28, 2015 |
BABA SRI RAMDEO MANDIR TRUST Vs. RABINDRA PRASAD SHAH
|
February 24, 2015 |
BABING BEYONG Vs. STATE OF ARUNACHAL PRADESH
|
July 23, 2015 |
BABUL BORA Vs. GHANAKANTI BORDOLOI
|
August 13, 2015 |
BABUL BORA Vs. TULESWAR BORA
|
February 11, 2015 |
BABUL CHANDRA BARUA Vs. STATE OF ASSAM AND ORS.
|
August 11, 2015 |
BABUL HALDER Vs. STATE OF ASSAM
|
July 23, 2015 |
BAGADHAR GOGOI Vs. STATE OF ASSAM
|
July 22, 2015 |
BAHARUL ISLAM Vs. THE STATE OF ASSAM AND ORS.
|
December 10, 2015 |
BAHARUL ISLAM (MD.) Vs. STATE OF ASSAM
|
March 26, 2015 |
BAHARUL ISLAM AHMED, S/O. MD. RIAZ UDDIN AHMED, VILLAGE Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA, DEFENCE DEPARTMENT, NEW DELHI
|
September 10, 2015 |
BAIJAYANTI BORDOLOI Vs. UNION OF INDIA AND ORS.
|
December 3, 2015 |
BAIKUNTHA KONCH Vs. STATE OF ASSAM AND OTHERS
|
May 28, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. MRIDUL ROY AND ORS.
|
October 9, 2015 |
BAKUL AHMED LASKAR Vs. THE NATIONAL INSURANCE CO. LTD.
|
May 28, 2015 |
BALKISHAN DHANDHANIA AND ORS. Vs. NIDHI DHANDHANIA
|
December 17, 2015 |
BAMADAS CHAKRABORTY AND ORS. Vs. UPENDRA CHANDRA BHARALI AND ORS.
|
March 2, 2015 |
BAMAR YINYO Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
September 10, 2015 |
BANAMALI GOSWAMI Vs. THE STATE OF ASSAM AND ORS.
|
May 27, 2015 |
BANASHREE BHARADDASH Vs. STATE OF ASSAM AND ORS.
|
April 29, 2015 |
BANDITA SARKAR Vs. STATE OF ASSAM AND ORS.
|
February 13, 2015 |
BANWARILAL AGARWALLA AND ORS. Vs. TARA PRASAD BORTHAKUR AND ORS.
|
May 21, 2015 |
BAPAN DEY Vs. STATE OF ASSAM
|
April 6, 2015 |
BASANT JAIN Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
June 9, 2015 |
BASANT SURANA Vs. STATE OF ASSAM
|
June 9, 2015 |
BASANTI DEVI AND ORS. Vs. MAHESH SINGH AND ORS.
|
February 11, 2015 |
BASIR ALI Vs. STATE OF ASSAM
|
November 19, 2015 |
BASISTHA SHARMA Vs. MARKANDA MONI SINGH
|
February 6, 2015 |
BELA RANI DAS AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 21, 2015 |
BENGAL TOOLS LTD. AND ORS. Vs. STATE OF ASSAM AND ORS.
|
April 23, 2015 |
BHABANI PRASAD RABHA AND ORS. Vs. DAYABATI RABHA AND ORS.
|
August 26, 2015 |
BHABEN GOGOI Vs. UNION OF INDIA AND ORS.
|
January 2, 2015 |
BHADRESWAR BHUYAN Vs. DULAL BHUYAN
|
October 12, 2015 |
BHAG SINGH CHETRI Vs. MAHINDRA SINGH RAKHRA AND ORS.
|
July 29, 2015 |
BHAGWAN DAS BHAJANKA Vs. BIMALA DEVI GOYEL
|
February 27, 2015 |
BHAITI BHUYAN AND ORS. Vs. STATE OF ASSAM
|
July 15, 2015 |
BHAJAN MALAKAR Vs. STATE OF ASSAM AND ORS.
|
September 4, 2015 |
BHANUMATI GHOSH AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
June 11, 2015 |
BHARAT CHANDRA SARMA Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
January 6, 2015 |
BHARAT SANCHAR NIGAM LTD. Vs. CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUNDS ORGANIZATION AND ORS.
|
September 11, 2015 |
BHARATIYA-SHIVAM JV Vs. THE STATE OF ASSAM AND ORS.
|
April 29, 2015 |
BHASKAR SHARMA Vs. STATE OF ASSAM & ORS.
|
April 6, 2015 |
BHIM BHADUR CHETRY Vs. RAJ GOBINDA CHAKRABORTY
|
June 12, 2015 |
BHODA RAM BORO Vs. STATE OF ASSAM
|
April 7, 2015 |
BHOLA MAZUMDAR Vs. JAWAHARLAL SARKAR
|
May 19, 2015 |
BHUBAN CHANDRA GOGOI Vs. ASSAM POWER DISTRIBUTION COMPANY LTD. AND ORS.
|
November 26, 2015 |
BHUPEN GOGOI Vs. LAKHIRAM BHUMIJ & ANOTHER
|
August 20, 2015 |
BHUSAN CHANDRA ROY Vs. STATE OF ASSAM
|
September 16, 2015 |
BIBADINI RAY AND ORS. Vs. MEMBER, MOTOR ACCIDENT CLAIMS TRIBUNAL, GOALPARA, ASSAM
|
October 12, 2015 |
BIBEKANANDA SARMAH Vs. GOBINDRAM BAWRI AND ORS.
|
August 10, 2015 |
BIBHA RANI KAR Vs. NILIMA KAR
|
June 23, 2015 |
BIJIT BARUAH AND ORS. Vs. INDIAN COUNCIL OF CHILD WELFARE AND ORS.
|
November 3, 2015 |
BIJON KIHO Vs. STATE OF NAGALAND
|
March 31, 2015 |
BIJOY BORUAH AND ORS. Vs. STATE OF ASSAM AND ORS.
|
September 30, 2015 |
BIJOY SARMA AND ORS. Vs. STATE OF ASSAM AND ORS.
|
February 23, 2015 |
BIKASH BARMAN Vs. BINA KAKOTY AND ORS.
|
April 28, 2015 |
BIKASH CHANDRA NATH Vs. UNION OF INDIA AND ORS.
|
April 10, 2015 |
BIKASH KUMAR SARAF Vs. STATE OF ASSAM AND ORS.
|
March 20, 2015 |
BILAMAN PEGU Vs. STATE OF ASSAM
|
July 15, 2015 |
BILASIPARA MAHKHUMA FISHERY CO-OPERATIVE SOCIETY LTD. AND ORS. Vs. STATE OF ASSAM AND ORS.
|
May 22, 2015 |
BIMALA KHATUN Vs. UNION OF INDIA AND ORS.
|
July 21, 2015 |
BIMALA NESSA Vs. UNION OF INDIA AND ORS.
|
September 30, 2015 |
BINA PRAVA DUTTA AND ORS. Vs. BISWAJIT DUTTA AND ORS.
|
August 12, 2015 |
BINOD KUMAR Vs. STATE OF ASSAM
|
August 6, 2015 |
BINU GOGOI WIFE OF LATE NIRUP GOGOI Vs. STATE OF ASSAM
|
September 19, 2015 |
BIPUL BARMAN Vs. STATE OF ASSAM
|
January 8, 2015 |
BIPUL SARMA Vs. STATE OF ASSAM
|
March 20, 2015 |
BIRCHI NATH Vs. MD SAMIR ALI
|
July 22, 2015 |
BIREN DAS Vs. RAM SUNDAR DAS AND ORS.
|
February 12, 2015 |
BIRENDRA SANKAR SANYAL AND ORS. Vs. DINESH CHANDRA SARMA
|
September 9, 2015 |
BISHNU DEO ROY Vs. STATE OF ASSAM
|
December 1, 2015 |
BISWAJIT BHATTACHARJEE AND ORS. Vs. PRANATI KANA DAS AND ORS.
|
June 19, 2015 |
BISWAJIT DEY S/O SRI TAPAN DEY, R/O VILL. AND P.O. GOROIMARI, P.S. BONGAIGAON, DIST. BONGAIGAON, ASSAM Vs. THE STATE OF ASSAM AND ANR.
|
May 11, 2015 |
BISWAJIT SARMA Vs. THE STATE OF ASSAM
|
March 9, 2015 |
BISWANATH OJHA AND ORS. Vs. RAJIB SHAH
|
June 11, 2015 |
BODRUL ISLAM CHOWDHURY Vs. STATE OF ASSAM
|
December 3, 2015 |
BONANZA PORTFOLIO LTD. Vs. STATE OF ASSAM AND ORS.
|
January 21, 2015 |
BONGAIGAON AUTO-TEMPO DRIVERS UNION Vs. STATE OF ASSAM AND 7 ORS
|
June 10, 2015 |
BONGAIGAON REFINARY & PETROCHEMICALS LTD. Vs. G.R. ENGINEERING WORKS LTD.
|
January 29, 2015 |
BRAHMAPUTRA BUSINESS PVT. LTD. Vs. OIL INDIA LTD. AND ORS.
|
June 26, 2015 |
BUALCHHUAK DARCHHINGA Vs. STATE OF MIZORAM
|
February 13, 2015 |
BUDHUA MUNDA Vs. THE STATE OF ASSAM
|
December 11, 2015 |
BUDUMA MILI, S/O LATE KULA MILI Vs. MARKA MILI, S/O LATE DATU RAM MILI
|
February 3, 2015 |
BULEN SAIKIA AND ORS. Vs. STATE OF ASSAM
|
August 12, 2015 |
BULL DUTTA Vs. STATE OF ASSAM
|
February 24, 2015 |
BUPAI URANG AND ORS. Vs. SAUNI URANG AND ORS.
|
March 19, 2015 |
BURAGOHAIN TEA CO. LTD. AND ORS. Vs. COSMOS BUSINESS PVT. LTD.
|
June 10, 2015 |
C KAPTHUAMA Vs. STATE OF MIZORAM
|
August 26, 2015 |
C LALDINLIANA Vs. STATE OF MIZORAM AND OTHERS
|
October 1, 2015 |
C LALPIANMAWIA Vs. REMSANGPUII
|
August 25, 2015 |
C LAWMZUALA Vs. MIZORAM UNIVERSITY
|
February 7, 2015 |
C ROSIAMLIANA Vs. STATE OF MIZORAM
|
June 5, 2015 |
C VANLALZARA Vs. SECRETARY OF MIZORAM
|
September 1, 2015 |
C. LALNGURPUII AND OTHERS Vs. THE STATE OF MIZORAM AND OTHERS
|
July 20, 2015 |
C. LALRAMLIANA Vs. STATE OF MIZORAM
|
October 16, 2015 |
C. LALTHAZUALA Vs. STATE OF MIZORAM AND ORS.
|
August 20, 2015 |
C.S.H.N. MURTHY Vs. TEZPUR UNIVERSITY AND ORS.
|
June 19, 2015 |
CAPT. VED BARUA, S/O LATE RAMESH CHANDRA BARUAH, R/O J.P. AGARWALLA ROAD, LANE NO.1, PO Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY, SPORTS & YOUTH WELFARE DEPARTMENT, DISPUR, GUWAHATI
|
March 4, 2015 |
CENTRAL ASSAM ELECTRICITY DISTRIBUTION CO. LTD. Vs. ASSISTANT LABOUR COMMISSIONER AND ORS.
|
November 4, 2015 |
CENTRAL BANK OF INDIA, JORHAT BRANCH Vs. BIHARILAL SRIVASTAVA
|
March 19, 2015 |
CHAIRMAN & MANAGING DIRECTOR, PAWAN HANS HELICOPTER LTD AND ORS Vs. COLONEL MUKUL KUMAR GOGOI (RETD ) @ CAPTAIN MUKUL KUMAR GOGOIM S/O LATE HARENDRA NATH GOGOI
|
September 11, 2015 |
CHAKRA SEAL Vs. MANAGEMENT OF NONOIPARA TEA GARDEN AND ORS.
|
July 23, 2015 |
CHAMPAK NATH Vs. STATE OF ASSAM
|
January 19, 2015 |
CHANDA MONI MAJHI AND OTHERS Vs. BIJAY SINGH AND OTHERS
|
September 22, 2015 |
CHANDAN DEBNATH Vs. STATE OF ASSAM
|
April 9, 2015 |
CHANDAN DUTTA AND ORS. Vs. BHUPEN BARTHAKUR
|
September 22, 2015 |
CHANDAN KALITA Vs. STATE OF ASSAM AND ORS.
|
October 1, 2015 |
CHANDAN KANTI PURKA YASTHA Vs. DILIP KUMAR CHANDA & ORS.
|
March 20, 2015 |
CHANDANA DAS Vs. SUKUMAR DUTTA
|
July 24, 2015 |
CHANOWAR HUSSAIN AND ORS. Vs. NURJAHAN BEGUM
|
September 30, 2015 |
CHARKISH BALA RABHA Vs. DIVISIONAL MANAGER
|
May 7, 2015 |
CHAYAN CHANDA AND ORS. Vs. DIVISIONAL FOREST OFFICER AND ORS.
|
April 23, 2015 |
CHENIRAM CHUTIA Vs. STATE OF ASSAM
|
September 2, 2015 |
CHIEF GENERAL MANAGER (TELEPONES) AND ORS. Vs. KANAK BARUAH AND ORS.
|
September 17, 2015 |
CHITRA DATTA AND ORS. Vs. BAHI RAM NUNIA AND ORS.
|
April 23, 2015 |
CHITTARANJAN DASH Vs. OIL INDIA LIMITED AND ORS.
|
February 26, 2015 |
CHOCHA VARJANG Vs. STATE OF ASSAM
|
November 17, 2015 |
CHONBENODYUO & ORS. Vs. STATE OF NAGALAND & ORS.
|
September 8, 2015 |
CHOTU DEVI YADAB Vs. JAMUNA PRASAD KOIRI
|
June 23, 2015 |
CHOW CHIKTAWA JEINOW Vs. STATE OF ARUNACHAL PRADESH
|
October 1, 2015 |
CHUNILAL CHAUHAN AND ORS. Vs. JOGENDRA MISHRA AND ORS.
|
June 16, 2015 |
CHUTU GORH Vs. STATE OF ASSAM
|
October 13, 2015 |
COMMISSIONER OF INCOME TAX Vs. CHANDMAL SARAWGI AND CO.
|
February 5, 2015 |
CONGRESS GOGOI AND ORS. Vs. THE STATE OF ASSAM
|
June 2, 2015 |
CONSTABLE NO 711 RAJIB BORAH Vs. STATE OF ASSAM
|
January 20, 2015 |
DAFALAKATA JANAJATI HIGH SCHOOL Vs. THE BOARD OF SECONDARY EDUCATION AND ORS.
|
January 7, 2015 |
DAGMO LOYA AND ORS Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
October 16, 2015 |
DAL PATHAK Vs. STATE OF ASSAM AND ORS.
|
June 12, 2015 |
DAMBARU DHAR MEDHI Vs. CHAKRADHAR MEDHI & ORS
|
September 19, 2015 |
DAMBARUDHAR BARMAN Vs. CENTRAL BANK OF INDIA AND ORS.
|
January 9, 2015 |
DAMIR CH. MARAK Vs. STATE OF MEGHALAYA
|
May 20, 2015 |
DANDIRAM BORA Vs. PARAMANANDA BORA
|
September 17, 2015 |
DANGMEDEMLA Vs. COMMISSIONER & SECRETARY TO GOVT OF NAGALAND
|
February 19, 2015 |
DANGMEDEMLA Vs. STATE OF NAGALAND
|
April 23, 2015 |
DAVID VANLALTLANCHHUAHA Vs. STATE OF MIZORAM
|
October 14, 2015 |
DEB COMMERCIAL COMPANY Vs. GUPTA LOHA BHANDAR AND ORS.
|
May 5, 2015 |
DEBA PRASAD BHOWMIK @ BHANU BHOWMIK Vs. NARAYAN CHANDRA CHOUDHURY
|
April 1, 2015 |
DEBABRATA SARKAR Vs. STATE OF ASSAM AND ORS.
|
January 20, 2015 |
DEBAJIT BARTHAKUR AND ORS. Vs. SARNALATA DEVI AND ORS.
|
April 2, 2015 |
DEBAJIT DAS Vs. STATE OF ASSAM AND ORS.
|
August 7, 2015 |
DEBAJIT DAS AND ORS. Vs. STATE OF ASSAM AND ORS.
|
April 30, 2015 |
DEBAJIT SAIKIA Vs. UNITED BANK OF INDIA AND OTHERS
|
July 21, 2015 |
DEBANAND PRASAD Vs. GOLAGHAT MUNICIPAL BOARD
|
August 10, 2015 |
DEBASHISH CHAKRABARTY Vs. STATE OF ASSAM
|
March 11, 2015 |
DEBENDRA NATH KALITA Vs. STATE OF ASSAM AND OTHERS
|
November 5, 2015 |
DEBIA YAKAP Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
October 16, 2015 |
DEBNATH MAHARA Vs. STATE OF ASSAM
|
March 20, 2015 |
DEBOJIT CHOUDHURY Vs. THE STATE OF ASSAM
|
January 7, 2015 |
DEEPAK DAS AND ORS. Vs. KUSESHWAR DAS AND ORS.
|
January 27, 2015 |
DEEPALI PHUKAN Vs. DIBRUGARH UNIVERSITY AND ORS.
|
June 19, 2015 |
DEEPANJALI SAIKIA Vs. THE STATE OF ASSAM AND ORS.
|
September 30, 2015 |
DHAN RAZIA GOUR @ SAHU & ORS. Vs. SMTI SHYAM RATHI SAHU @ GOUR & ORS.
|
April 7, 2015 |
DHANA RANJAN MUDOI S/O LATE SONAI CHAND MUDOI Vs. GUNA MUDOI, W/O LATE MAHESWAR MUDOI
|
January 20, 2015 |
DHARANI BAISHYA AND ORS. Vs. HARESWAR BAISHYA AND ORS.
|
June 2, 2015 |
DHARANIDHAR KALITA Vs. UNION OF INDIA & ORS.
|
February 3, 2015 |
DHARITRY BARMAN Vs. GAUHATI HIGH COURT AND ORS.
|
March 2, 2015 |
DHARMA SARMA AND ORS. Vs. MAMANI SARMA
|
July 24, 2015 |
DHARMESWAR KACHARI Vs. STATE OF ASSAM
|
February 3, 2015 |
DHIRAJ KUMAR SARKAR Vs. DEBABRATA DAS
|
August 13, 2015 |
DHIRENDRA CHANDRA SUTRADHAR Vs. THE STATE OF ASSAM AND ORS.
|
May 8, 2015 |
DHRUBA RABHA Vs. THE STATE OF ASSAM AND ORS.
|
March 13, 2015 |
DIBAKAR CHAKRABORTY AND ORS. Vs. NATIONAL INSTITUTE OF TECHNOLOGY AND ORS.
|
July 15, 2015 |
DIBYA JYOTI SARMAH Vs. STATE OF ASSAM
|
August 25, 2015 |
DIGANTA CHOUDHURY Vs. STATE OF ASSAM AND ORS.
|
May 29, 2015 |
DIGENDRA NATH DAS AND ORS. Vs. NIKHIL CH. DAS AND ORS.
|
June 9, 2015 |
DILIP BAGTI Vs. STATE OF ASSAM
|
May 11, 2015 |
DILIP KARMAKAR Vs. STATE OF ASSAM
|
January 8, 2015 |
DIMBESWAR GOSWAMI Vs. STATE OF ASSAM AND ORS.
|
September 7, 2015 |
DINA NATH DAS Vs. MADHAB CHANDRA DAS AND ORS.
|
February 5, 2015 |
DINAI KATONI @ NATH AND ORS. Vs. BHOOLANTEER KATONI AND ANR.
|
August 19, 2015 |
DINDAYALAGARWAL Vs. RAMESH DHOLANI AND ORS.
|
September 9, 2015 |
DINESH CH. DAS AND ORS. Vs. GITANJALI PATGIRI AND ORS.
|
May 12, 2015 |
DINESWARI KALWAR AND ORS. Vs. GANESH CHANDRA DUTTA
|
November 16, 2015 |
DIPAK KR DAS S/O LATE LALIT MOHAN DAS Vs. STATE OF ASSAM AND ORS
|
July 27, 2015 |
DIPAK KR. DASH Vs. UNION OF INDIA AND ORS.
|
January 19, 2015 |
DIPAK KUMAR KAR Vs. BISHWAJIT DAS AND ORS.
|
June 3, 2015 |
DIPAK RAVA Vs. THE STATE OF ASSAM
|
February 4, 2015 |
DIPALI ROYCHOUDHURY AND SONS Vs. UNION OF INDIA AND ORS.
|
January 28, 2015 |
DIPENDRA NATH THAKURIA AND ORS. Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
|
August 4, 2015 |
DIPUL CH. LAHKAR AND OTHERS Vs. STATE OF ASSAM AND ANOTHER
|
January 5, 2015 |
DIVISIONAL FOREST OFFICER-CUM-AUTHORISED OFFICER Vs. BIMAL TUMUNG
|
August 28, 2015 |
DOLI LOYI Vs. STATE OF ARUNACHAL PRADESH
|
September 11, 2015 |
DR. HOMESHWAR KALITA Vs. STATE OF ASSAM AND ORS.
|
December 10, 2015 |
DR. MRIDUL CHETIA, S/O SRI JONESWAR CHETIA, R/O MILANPUR, P.O. MORANHAT, DIST Vs. THE STATE OF ASSAM AND 4 ORS., REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, EDUCATION (HIGHER) DEPARTMENT, DISPUR, GHY
|
June 20, 2015 |
DULA BOSE Vs. BISWAJIT BISWAS
|
February 10, 2015 |
DULAL KUMAR GOGOI & OTHERS Vs. STATE OF ASSAM & OTHERS
|
January 29, 2015 |
DULAL MIAH @ DULAL SK Vs. UNION OF INDIA AND OTHERS
|
July 23, 2015 |
DULEN BORGOHAIN Vs. STATE OF ASSAM
|
January 9, 2015 |
DULUMONI SAIKIA Vs. NARENDRA NATH SARMA
|
August 7, 2015 |
DURGA CHARAN MANDAL Vs. THE STATE OF ASSAM AND ORS.
|
March 18, 2015 |
DURGA SHANKAR SINGH AND ORS. Vs. ANJU SINGH
|
January 22, 2015 |
DURGADHAR KAKATI Vs. SONAMONI KAKATI AND ORS.
|
August 6, 2015 |
DURLLABH CH. DAS Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
|
January 22, 2015 |
DUYU TABIN Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
May 28, 2015 |
DWARAKA PRASAD AGARWALLA Vs. NIL KAMAL BEZBARUA
|
January 20, 2015 |
DWIJEN KR.ROY Vs. STATE OF ASSAM
|
June 8, 2015 |
DWIJENDRA KUMAR DEY Vs. SHOVA RANI DEY @ MOMI DEY AND OTHERS
|
July 21, 2015 |
DWIPEN SAIKIA AND ORS. Vs. JITUMONI SAIKIA
|
June 12, 2015 |
EAST INDIA TRANSPORT AGENCY AND ANOTHER Vs. SWAPAN KUMAR PAUL
|
August 5, 2015 |
EASTERN ENTERPRISE Vs. DIGANTA SAIKIA
|
June 11, 2015 |
EDWARD KRAMSA AND ORS. Vs. THE KARBIANGLONG AUTONOMOUS COUNCIL AND ORS.
|
June 2, 2015 |
ELLEN ENGINEERING ENTERPRISES & ANR. Vs. AURO TEA COMPANY PRIVATE LTD
|
January 9, 2015 |
EMAMI LIMITED AND ORS. Vs. STATE OF ASSAM AND ORS.
|
March 20, 2015 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. MOTI TRAVELS PVT. LTD
|
September 10, 2015 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAMESHWARA TEA PROCESSING UNIT
|
February 5, 2015 |
EMPLOYEES STATE INSURANCE CORPORATION AND ORS. Vs. ANUPAM PRINTS & ASSOCIATES PVT. LTD.
|
February 12, 2015 |
EMPLOYEES STATE INSURANCE CORPORATION AND ORS. Vs. SUPER WHITE INDUSTRIES
|
February 12, 2015 |
EMPLOYEESS STATE INSURANCE CORPORATION AND ORS. Vs. HOTEL GEETANJALI
|
April 30, 2015 |
EQUALITY FORUM AND ORS. Vs. STATE OF ASSAM AND ORS.
|
December 23, 2015 |
ER. MICHI NIBO Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
July 17, 2015 |
ESTEEM PROJECTS PVT. LTD., DELHI Vs. INDIAN OIL CORPORATION LTD., MUMBAI AND ORS.
|
September 9, 2015 |
F CHHUNGHNEMI Vs. STATE OF MIZORAM
|
September 21, 2015 |
F LALFAKZELA Vs. STATE OF MIZORAM
|
August 14, 2015 |
F ROHMUNGA & 37 ORS Vs. UNION OF INDIA AND ORS
|
December 2, 2015 |
FAIZUR RAHMAN Vs. THE STATE OF ASSAM AND ORS.
|
May 28, 2015 |
FAJAL UDDIN AND ORS. Vs. STATE OF ASSAM AND ORS.
|
April 23, 2015 |
FAKAR UDDIN AHMED AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
March 18, 2015 |
FAKIR UDDIN AHMED Vs. STATE OF ASSAM
|
September 17, 2015 |
FAKIR UDDIN AHMED S/O MD MOHAMMAD ALI AND ORS Vs. STATE OF ASSAM AND ORS
|
August 28, 2015 |
FARUK AHMED LASKAR Vs. UNION OF INDIA AND ORS.
|
April 21, 2015 |
FATEMAN NESSA Vs. STATE OF ASSAM AND OTHERS
|
August 18, 2015 |
FIROZ KHAN AND ORS. Vs. STATE OF ASSAM
|
May 20, 2015 |
FORIDA KHATUN Vs. THE UNION OF INDIA AND ORS.
|
August 18, 2015 |
GAJIUR RAHMAN Vs. THE UNION OF INDIA AND ORS.
|
June 25, 2015 |
GANESH BASUMATARY AND ORS. Vs. STATE OF ASSAM AND ORS.
|
September 8, 2015 |
GANESH KUMAR AND ORS. Vs. ELIZA KHATOON
|
February 19, 2015 |
GANESH METCOKE INDUSTRIES Vs. STATE OF ASSAM AND ORS.
|
May 12, 2015 |
GAUHATI MUNICIPAL CORPORATION AND ORS. Vs. NYIMI ENTERPRISE
|
October 1, 2015 |
GAUTAM BARMAN Vs. STATE OF ASSAM
|
September 1, 2015 |
GEE TEE WOOD PRODUCTS AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
March 18, 2015 |
GEETA DEVI AND ORS. Vs. AMIYA DEVI AND ORS.
|
May 21, 2015 |
GENERAL SUPERINTENDENT UNITED Vs. REV CHHUNGLAWMA
|
January 30, 2015 |
GEORGE ASHLEY DAVID Vs. EMPLOYEES STATE INSURANCE CORPORATION & ORS
|
July 13, 2015 |
GHANA KANTA KALITA & OTHERS Vs. LOK NATH KALITA & OTHERS
|
August 7, 2015 |
GHANAKANTI HANDIQUE, W/O SRI AJIT PHUKAN, ASSAM Vs. ASSAM STATE ELECTRICITY BOARD REPRESENTED BY ITS C
|
August 13, 2015 |
GHANASHYAM BORA Vs. NANDARAM BHARALI
|
September 22, 2015 |
GHANASHYAM SINGH Vs. CBI
|
August 13, 2015 |
GHOKHELI SEMA Vs. COMMISSIONER & SECRETARY TO GOVT OF NAGALAND
|
March 31, 2015 |
GHUTOSHE SEMA Vs. STATE OF NAGALAND
|
March 31, 2015 |
GIAS PRAMANIK Vs. HEDAYAT ULLAH
|
May 21, 2015 |
GIRIDHAR SAHA Vs. UNION OF INDIA
|
April 27, 2015 |
GIRIDHAR SARMA Vs. THE STATE OF ASSAM AND ORS.
|
May 26, 2015 |
GIRIN CH DAS Vs. NIRANJAN BARUAH
|
July 13, 2015 |
GIRISH BORA Vs. STATE OF ASSAM
|
March 12, 2015 |
GITA KUMARI AND ORS. Vs. STATE OF ASSAM AND ORS.
|
January 20, 2015 |
GITA RANI DHAR AND ORS. Vs. MILAN KANTI DEY AND ORS.
|
June 17, 2015 |
GLOBAL CARRYING INDIA AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
May 7, 2015 |
GOALPARA MUNICIPAL BOARD Vs. STATE OF ASSAM
|
July 22, 2015 |
GOBANG NARZARI S/O SAOTAL NARZARI AND ORS Vs. STATE OF ASSAM AND ORS
|
August 3, 2015 |
GOHIN SONOWAL Vs. KALPANA KONWAR
|
September 30, 2015 |
GOLAP BORAH Vs. KORNESWAR BORAH
|
May 7, 2015 |
GOPAL CH. KALITA Vs. UNION OF INDIA AND ORS.
|
August 12, 2015 |
GOPAL KUMAR DAS Vs. STATE OF ASSAM & ORS.
|
March 26, 2015 |
GOPAL RANGHANG Vs. STATE OF ASSAM
|
April 2, 2015 |
GOURI SHANKAR AGARWAL AND ORS. Vs. PHANI BHUSAN SHARMA AND ORS.
|
April 23, 2015 |
GOVERNING BODY Vs. MINATI BORA
|
November 18, 2015 |
GOVERNING BODY OF BURHINAGAR JUNIOR COLLEGE Vs. STATE OF ASSAM AND ORS.
|
September 17, 2015 |
GS 157726 W RATNESWAR MAJUMDAR Vs. UNION OF INDIA
|
September 14, 2015 |
GS 164900A PHARMACIST PRAMOD KUMAR SINGH & 7 ORS. Vs. THE UNION OF INDIA & 4 ORS.
|
December 17, 2015 |
GUJURU BORAIK Vs. STATE OF ASSAM
|
November 25, 2015 |
GULAM MOHAMMED ANSARI Vs. PRESIDENT, MADRASSA IDGAH & KABARSTHAN COMMITTEE
|
January 30, 2015 |
GUNAJEET MAZUMDER Vs. THE STATE OF ASSAM AND ORS.
|
June 10, 2015 |
H C NUSI Vs. MARA AUTONOMOUS DISTRICT COUNCIL
|
February 18, 2015 |
H L BIAKTLUANGA Vs. STATE OF MIZORAM
|
April 7, 2015 |
H LALDINGNGHETA Vs. STATE OF MIZORAM AND OTHERS
|
August 10, 2015 |
H LALHMUNLIANA Vs. UNITED INDIA INSURANCE CO LTD
|
May 6, 2015 |
H LALRINPUIA Vs. STATE OF MIZORAM
|
June 11, 2015 |
H LALTHANGLIANA Vs. STATE OF MIZORAM
|
January 27, 2015 |
H SELHMINGTHANGA Vs. STATE OF MIZORAM
|
April 10, 2015 |
HABIBUR RAHMAN Vs. ON DEATH OF SIRAJUDDIN CHOUDHURY
|
October 9, 2015 |
HABIBUR RAHMAN Vs. LEGAL HEIRS OF KABAL LIA BIBI
|
October 9, 2015 |
HABIBUR RAHMAN AND ORS. Vs. SIRAJUDDIN CHOUDHURY AND ORS.
|
October 9, 2015 |
HADI HUSSAIN (MD.) Vs. SOFIYA KHATUN
|
September 29, 2015 |
HADISUR GAMAN Vs. TAFAZUL HUSSAIN AND ORS.
|
September 2, 2015 |
HAFIJAN BEGUM Vs. STATE OF ASSAM AND OTHERS
|
May 26, 2015 |
HAFIJUR RAHMAN Vs. THE STATE OF ASSAM
|
November 17, 2015 |
HAGE KOBING Vs. THE STATE OF ARUNACHAL PRADESH AND ORS.
|
August 14, 2015 |
HAKIM ALI SIKDAR Vs. STATE OF ASSAM AND OTHERS
|
November 3, 2015 |
HAMED ALI LASKAR AND ORS. Vs. STATE OF ASSAM
|
December 15, 2015 |
HAMIDA KHATUN Vs. STATE OF ASSAM
|
April 8, 2015 |
HAMIDUR RAHMAN Vs. THE STATE OF ASSAM AND ORS.
|
August 25, 2015 |
HANIF ALI Vs. ALOK KUMAR ROY
|
January 31, 2015 |
HAPPY GOGOI Vs. THE STATE OF ASSAM AND ORS.
|
December 14, 2015 |
HAR KUMAR DHAR AND ORS. Vs. BANI DUTTA AND ORS.
|
March 11, 2015 |
HARAKANTA DEKA AND ORS. Vs. MAYA RAM DEKA
|
February 12, 2015 |
HARAN ALI @ HARAN ALI SHEIKH Vs. UNION OF INDIA
|
August 28, 2015 |
HAREKRISHNA DAS AND ORS. Vs. STATE OF ASSAM AND ORS.
|
March 18, 2015 |
HAREN DAS Vs. STATE OF ASSAM
|
December 11, 2015 |
HAREN KAKATI Vs. THE STATE OF ASSAM
|
November 27, 2015 |
HARESWAR DAIMARY AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
March 25, 2015 |
HARI CHANDRA RAI Vs. STATE OF MIZORAM
|
September 30, 2015 |
HARI PADO BISWAS Vs. STATE OF ARUNACHAL PRADESH
|
October 16, 2015 |
HARILAL MALPAHARIA Vs. STATE OF ASSAM
|
November 26, 2015 |
HARLONGBI ENGTI Vs. STATE OF ASSAM
|
February 26, 2015 |
HASAN ALI AND ORS. Vs. HAMIR ALI GAONBURHA
|
July 17, 2015 |
HATIGARH TEA ESTATE LIMITED AND ORS. Vs. AJIT CHALIHA
|
December 8, 2015 |
HAZI ABDUL JALIL AND ORS. Vs. KALIPADA DAS AND ORS.
|
August 27, 2015 |
HELAL UDDIN Vs. JOYTUN NESSA
|
May 5, 2015 |
HEMANTA CHUTIA AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
January 7, 2015 |
HEMSAT CHONGLOI AND ORS. Vs. STATE OF MIZORAM AND ORS.
|
October 13, 2015 |
HENRY KHAMTHANGA Vs. STATE OF MIZORAM AND ORS
|
November 4, 2015 |
HENRY S LALRAMNGAIHAWMA Vs. SECRETARY OF MIZORAM
|
September 24, 2015 |
HERAMBA HANDIQUE Vs. THE STATE OF ASSAM
|
December 22, 2015 |
HINDU BADRA Vs. STATE OF ASSAM
|
March 16, 2015 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. STATE OF ASSAM AND ORS.
|
March 11, 2015 |
HIRAMANI HALOI Vs. STATE OF ASSAM
|
December 10, 2015 |
HIT BAHADUR CHETRY Vs. SUARAM BORO
|
February 16, 2015 |
HITESWAR KARDONG AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 17, 2015 |
HOLIDAY AIR TRAVELS Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ORS.
|
July 13, 2015 |
HOLIRAM BORDOLOI Vs. UNION OF INDIA
|
December 23, 2015 |
HOMESWAR KALITA Vs. THE STATE OF ASSAM AND ORS.
|
December 10, 2015 |
HORIDAS DEY Vs. STATE OF ASSAM AND ORS.
|
August 6, 2015 |
HOUSING BOARD TENANT WELFARE SOCIETY AND ORS. Vs. STATE OF ASSAM AND ORS.
|
April 1, 2015 |
HOVUTO SEMA AND ORS. Vs. IMKONGLEMBAAO AND ORS.
|
March 16, 2015 |
HOWAH KHATUN Vs. UNION OF INDIA AND ORS.
|
September 30, 2015 |
HRIDAY DAS Vs. UNION OF INDIA
|
September 28, 2015 |
HUSNA BEGUM BARBHUIYA AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
January 7, 2015 |
IDRIS ALI LASKAR AND ORS. Vs. IDBRAHIM ALI LASKAR
|
March 12, 2015 |
IDRISH ALI Vs. STATE OF ASSAM
|
February 27, 2015 |
ILLIASUDDIN AHMED Vs. HACHNIAN AHMED AND ORS.
|
January 20, 2015 |
IMAN ALI AND ORS. Vs. ABDUL MAZID AND ORS.
|
January 22, 2015 |
IMLITEMSU Vs. STATE OF NAGALAND
|
March 17, 2015 |
IMRAN ALI (MD.) Vs. STATE OF ASSAM
|
October 1, 2015 |
IMRAN HUSSAIN Vs. RULINA BEGUM AND ORS.
|
February 16, 2015 |
IMRAN HUSSAIN AND ORS. Vs. STATE OF ASSAM
|
February 3, 2015 |
IMRAN KHAN Vs. STATE OF ASSAM
|
March 25, 2015 |
IMTIAZ RASUL Vs. ATAUR RASUL AND ORS.
|
February 19, 2015 |
IN RE: BURAGOHAIN TEA COMPANY LIMITED Vs. STATE
|
July 28, 2015 |
IN RE: STATE OF ARUNACHAL PRADESH AND ORS. Vs. STATE
|
August 21, 2015 |
IN RE: STATE OF ASSAM AND ORS. Vs. STATE
|
February 25, 2015 |
IN RE: STATE OF ASSAM AND ORS. Vs. STATE
|
January 8, 2015 |
INDIAN NATIONAL TRADE UNION CONGRESS AND ORS. Vs. HIRANYA BORA
|
November 13, 2015 |
INDIAN OIL CORPORATION LTD. Vs. STATE OF ASSAM AND ORS.
|
March 11, 2015 |
INDIAN TEA AND PROVISION LTD. AND ANR. Vs. STATE OF ASSAM AND ORS.
|
August 24, 2015 |
INDIRA GANDHI TECHNOLOGICAL AND MEDICAL SCIENCES UNIVERSITY Vs. STATE INFORMATION COMMISSIONER, ARUNACHAL PRADESH
|
June 4, 2015 |
INDRAJIT SEN Vs. STATE OF ASSAM AND ORS.
|
September 29, 2015 |
INDRANI DEVI Vs. THE UNION OF INDIA AND ORS.
|
February 9, 2015 |
INDRESWAR KALITA Vs. STATE OF ASSAM
|
October 1, 2015 |
INFRASTRUCTURES PVT LTD Vs. UNION OF INDIA
|
July 22, 2015 |
INLAND WATER AUTHORITY OF INDIA AND ORS. Vs. KSHEEROD KUMAR SAHOO AND ORS.
|
December 15, 2015 |
ISAQUE AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 23, 2015 |
ISMAIL ALI, S/O. LATE ABDUL RAHMAN, VILLAGE & P.O. BAMUNBARI TNIALI, P.S. TINGKHONG, DISTRICT Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, HOME DEPARTMENT, DISPUR, GUWAHATI
|
September 9, 2015 |
ISWAR UPADHYAY Vs. STATE OF ASSAM
|
September 8, 2015 |
J H PAWSA Vs. MARA AUTONOMOUS DISTRICT COUNCIL
|
August 14, 2015 |
J SANGPUII Vs. STATE OF MIZORAM
|
August 14, 2015 |
J. GEETHA Vs. THE STATE OF ARUNACHAL PRADESH AND ORS.
|
July 15, 2015 |
J. LALCHHANHIMA Vs. STATE OF MIZORAM AND ORS.
|
March 31, 2015 |
JACOBA Vs. STATE OF MIZORAM
|
March 31, 2015 |
JADAB CHANDRA DEB AND ORS. Vs. STATE OF ASSAM AND ORS.
|
March 4, 2015 |
JADABANANDA SAIKIA Vs. THE STATE OF ASSAM
|
February 11, 2015 |
JAGADISH CHANDRA DAS Vs. UNION OF INDIA
|
April 30, 2015 |
JAGANNATH BHAGAWATI AND ORS. Vs. STATE OF ASSAM AND ORS.
|
March 20, 2015 |
JAGAT BORA Vs. BHANU BORA
|
April 22, 2015 |
JAGDEO MAHATO (DIED), HIS LEGAL HEIRS SMT. SUNAINA DEVI AND ANOTHER Vs. RAJEN DAS
|
August 12, 2015 |
JAGDISH PRASSAD AGARWALA AND ORS. Vs. MADANLAL DUGAR AND ORS.
|
May 26, 2015 |
JAGO NATH ROY Vs. BHAGWANDAS AUTO FINANCE LTD. AND ORS.
|
January 23, 2015 |
JAHIDUL ISLAM Vs. STATE OF ASSAM
|
January 8, 2015 |
JAHURA KHATUN Vs. UNION OF INDIA AND ORS.
|
September 11, 2015 |
JAIN & ASSOCIATES AND ORS. Vs. NANDITA ACHARJEE
|
March 26, 2015 |
JAKIR HUSSAIN LASKAR Vs. STATE OF ASSAM
|
January 6, 2015 |
JALADHAR SARMAH Vs. KUMUD CH SARMA BORDOLOI
|
June 18, 2015 |
JALAL UDDIN AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
March 24, 2015 |
JALAL UDDIN LASKAR Vs. STATE OF ASSAM
|
May 5, 2015 |
JALAL UDDING SK. Vs. JOBBAR ALI AND OTHERS
|
April 24, 2015 |
JAMAL UDDIN Vs. THE STATE OF ASSAM
|
January 27, 2015 |
JAMAL UDDIN KHAN Vs. STATE OF ASSAM
|
October 1, 2015 |
JAMINUR RAHMAN Vs. STATE OF ASSAM AND ORS.
|
September 10, 2015 |
JAMIR ALI Vs. STATE OF ASSAM AND ORS.
|
November 23, 2015 |
JAMUNA DAS AND ORS. Vs. ANISUL HOQUE AND ORS.
|
May 12, 2015 |
JARINA BIBI, WIFE OF SHIRAJUDDIN, VILL Vs. SUKUR ALI, SON OF ILIMUDDIN SHEIKH, VILL
|
April 2, 2015 |
JASMIN HUSSAIN LASKAR Vs. STATE LEVEL COMMITTEE FOR COMPASSIONATE APPOINTMENT
|
November 18, 2015 |
JATIN RAJKONWAR AND ORS. Vs. THE MANAGEMENT OF OIL & NATURAL GAS CORPORATION LTD. AND ORS.
|
September 4, 2015 |
JATINDRA CHANDRA DEB AND ORS. Vs. ASHIM KUMAR GHOSH AND ORS.
|
June 16, 2015 |
JATINDRA NATH BORCHETIA Vs. STATE OF ASSAM AND ORS
|
November 18, 2015 |
JAWSNARA KHATUN, W/O ALTAB HUSSAIN BORBHUIYAN, R/O ANGARKATA, PO Vs. THE STATE OF ASSAM, REPRESENTED BY COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, EDUCATION (ELEMENTARY)DEPARTMENT, DISPUR, GUWAHATI
|
June 18, 2015 |
JAYA HANDIQUE AND ORS. Vs. BIMALA DUTTA
|
June 26, 2015 |
JAYA HANDIQUE AND ORS. Vs. BIMALA DUTTA
|
June 24, 2015 |
JAYANTA BORAH Vs. STATE OF ASSAM AND ORS.
|
April 15, 2015 |
JAYANTA HASAMSA Vs. STATE OF ASSAM AND ORS.
|
March 20, 2015 |
JAYANTA ROY Vs. SARDAR MANOHAR SINGH AND ORS.
|
August 28, 2015 |
JAYANTI SARKAR Vs. DIBRUGARH UNIVERSITY AND ORS.
|
August 25, 2015 |
JAYASHREE NATH Vs. STATE OF ASSAM
|
September 1, 2015 |
JAYNALABDIN Vs. STATE OF ASSAM AND ORS.
|
November 12, 2015 |
JEMIMA RENGMA Vs. STATE OF NAGALAND
|
March 11, 2015 |
JEMTI AO Vs. STATE OF NAGALAND
|
March 31, 2015 |
JENITHUNG TUNGOE Vs. NAGALAND PUBLIC SERVICE COMMISSION
|
September 28, 2015 |
JIBAN DAS Vs. UNION OF INDIA
|
October 1, 2015 |
JIBAN THAKURIA Vs. STATE OF ASSAM AND OTHERS
|
January 30, 2015 |
JITEN BORA Vs. STATE OF ASSAM AND ORS.
|
June 23, 2015 |
JITENDRA KUMAR DAS Vs. STATE OF ASSAM & ORS.
|
February 20, 2015 |
JITENDRA LAL ROY Vs. DERBY TEA AND INDUSTRIES AND ORS.
|
October 16, 2015 |
JITENDRA MOHAN NATH Vs. AKHIL ALI
|
June 1, 2015 |
JITENDRA NATH BURMAN Vs. THE UNION OF INDIA AND ORS.
|
March 18, 2015 |
JOGEN GOGOI Vs. STATE OF ASSAM
|
November 5, 2015 |
JOGESHWAR BARUAH Vs. STATE OF ASSAM
|
December 16, 2015 |
JOGINDER KAUR Vs. LEGAL HEIRS OF SATYA RANJAN ROY
|
January 22, 2015 |
JOHNY H. LALTHAKIMA Vs. STATE OF MIZORAM
|
October 14, 2015 |
JONA DAS Vs. MEENA BORA
|
July 15, 2015 |
JONGPONGTOSHI FOREMAN OFFICE OF ASST DIRECTOR, BRANCH PRESS, DIMAPUR, NAGALAND Vs. STATE OF NAGALAND
|
May 20, 2015 |
JOY MOHAN DAS Vs. LEGAL HEIRS OF NIHARENDU BAGCHI
|
September 28, 2015 |
JOYGON NESSA Vs. MANAGING DIRECTOR, ASTC AND ORS.
|
February 13, 2015 |
JOYNATH GOUR Vs. ASSAM STATE TRANSPORT CORPORATION
|
March 19, 2015 |
JOYNUDDIN AHMED Vs. THE STATE OF ASSAM
|
March 2, 2015 |
JUBEDA KHATUN Vs. THE STATE OF ASSAM AND ORS.
|
June 23, 2015 |
JUBEDA KHATUN Vs. PRABIN DEKA
|
August 21, 2015 |
JULEKHA WAHIDA AHMED Vs. STATE OF ASSAM AND ORS.
|
August 25, 2015 |
JUMDO JINI Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
May 12, 2015 |
JUNUMANI PEGU AND ORS. Vs. STATE OF ASSAM AND ORS.
|
August 6, 2015 |
JURAN ALI AHMED Vs. STATE OF ASSAM
|
May 28, 2015 |
JYOTI FOOD & PROTEINS Vs. UNION OF INDIA AND ORS.
|
October 13, 2015 |
JYOTI PRASAD DAS AND ORS. Vs. SANKAR SEAL AND ORS.
|
February 5, 2015 |
JYOTISH BHAGAWATI Vs. LABONYA PROVA DUTTA AND ORS.
|
May 26, 2015 |
JYOTISH DEKA Vs. GAJENDRA DEKA
|
June 18, 2015 |
JYOTSHNA MANDAL Vs. UNION OF INDIAN
|
July 16, 2015 |
K. HRANGLIANA Vs. STATE OF MIZORAM
|
October 12, 2015 |
K. LALLIANZUALA AND ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
September 28, 2015 |
K. SHIVA PRASAD Vs. MITHRAVINDA RAO
|
July 14, 2015 |
K. THEUNUO Vs. TEMSUTEMJEN (ER.) AND ORS.
|
June 19, 2015 |
K.D. ENTERPRISES Vs. STATE OF ASSAM AND ANR.
|
July 28, 2015 |
K.R. ALVA Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. AND ORS.
|
October 6, 2015 |
KABITA NAZIR SAIKIA Vs. THE STATE OF ASSAM AND ORS.
|
December 23, 2015 |
KABUL CHANDRA SAIKIA AND ORS. Vs. STATE OF ASSAM AND ORS.
|
August 31, 2015 |
KACHEM ALI Vs. STATE OF ASSAM
|
March 10, 2015 |
KADBHANU @ BHANU BEGUM Vs. UNION OF INDIA
|
August 18, 2015 |
KAILASH CH. MAHANTA Vs. THE STATE OF ASSAM AND ORS.
|
April 23, 2015 |
KAILASH ORANG Vs. STATE OF ASSAM
|
February 19, 2015 |
KAKIHO VILLAGE Vs. STATE OF NAGALAND
|
April 21, 2015 |
KAKOTI ENGINEERING WORKS AND ORS. Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ORS.
|
July 13, 2015 |
KALBASI GOALA Vs. PYARIYA GOALINI
|
June 16, 2015 |
KALBASI GOALA AND ORS. Vs. RAM NARESH GOALA AND ORS.
|
June 16, 2015 |
KALIKANTA KALITA AND ORS. Vs. MAHAT KALITA
|
March 19, 2015 |
KAMAKHYA SAHA AND ORS. Vs. BASANTI RANI DAS AND ORS.
|
September 9, 2015 |
KAMAKHYA TEA CO. PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 19, 2015 |
KAMAL CH. NATH Vs. STATE OF ASSAM
|
September 18, 2015 |
KAMAL CHANDRA BORA Vs. STATE OF ASSAM AND ORS.
|
July 30, 2015 |
KAMAL DUTTA Vs. THE UNION OF INDIA AND ORS.
|
November 5, 2015 |
KAMAL DUTTA Vs. UNION OF INDIA
|
January 20, 2015 |
KAMAL HAZARIKA Vs. STATE OF ASSAM
|
December 10, 2015 |
KAMAL LOCHAN CHOUDHURY Vs. CEMENT MANUFACTURING COMPANY LTD.
|
September 9, 2015 |
KAMESWAR DEKA Vs. SURENDRA DEKA
|
August 5, 2015 |
KAMLA BIBI AND ORS. Vs. ABDUL KHALIQUE AND ORS.
|
June 4, 2015 |
KAMLESWAR RAJBONGSHI Vs. GUNESWAR RAJBONGSHI AND OTHERS
|
July 24, 2015 |
KAMPU DOLO Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
March 18, 2015 |
KANAK CHANDRA GOSWAMI Vs. NIRADA DAS AND ORS.
|
March 3, 2015 |
KANAK GOGOI Vs. STATE OF ASSAM
|
June 11, 2015 |
KANAN DEKA Vs. STATE OF ASSAM
|
April 23, 2015 |
KANARK ENTERPRISE PVT LTD Vs. UTPAL KALITA
|
August 11, 2015 |
KANJA LOCHAN PATHAK Vs. STATE OF ASSAM AND ORS.
|
September 28, 2015 |
KARABI PATHAK Vs. STATE OF ASSAM AND ORS.
|
October 15, 2015 |
KAREN RAY AND ORS. Vs. THE STATE OF ASSAM
|
February 16, 2015 |
KARIM ALI @ KARIM KHALIFA Vs. UNION OF INDIA
|
October 5, 2015 |
KARUNA KAKOTI Vs. CHANDRA KANTA KUMBHAKAR
|
April 23, 2015 |
KAZI NOOR HAMID AND ORS. Vs. KAZI NURUL ISLAM
|
April 6, 2015 |
KAZIRANGA NATIONAL PARK AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 9, 2015 |
KERAMUDDIN SHEIKH Vs. STATE OF ASSAM AND ORS.
|
February 25, 2015 |
KESHAB PATHAK Vs. STATE OF ASSAM
|
February 9, 2015 |
KHAGEN BARUAH Vs. TULU KOCH AND ORS.
|
May 15, 2015 |
KHAGEN CHANDRA DAS Vs. AKHATAR HUSSAIN
|
January 21, 2015 |
KHAGENDRA NATH DAS Vs. THE STATE OF ASSAM AND ORS.
|
April 2, 2015 |
KHAIRUL HOQUE AND ORS. Vs. HASINA BEWA AND ORS.
|
March 31, 2015 |
KHALEDA BEGUM Vs. TAJUL ISLAM AND ORS.
|
June 5, 2015 |
KHALIK AHMED Vs. TOHSIN ALI AND ORS.
|
June 8, 2015 |
KHALIL ALI AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 21, 2015 |
KHALIL UDDIN LASKAR AND ORS. Vs. MANIK UDDIN AND ORS.
|
July 22, 2015 |
KHANDAN KUMAR DAS Vs. STATE OF ASSAM AND ORS.
|
October 12, 2015 |
KHANTU RAM RABHA AND ORS. Vs. DISPUR BAROWARY PUJA COMMITTEE & JYOTI KALA KENDRA AND ORS.
|
October 1, 2015 |
KHANTU RAM RABHA AND OTHERS Vs. DISPUR BAROWARY PUJA COMMITTEE AND JYOTI KALA KENDRA AND OTHERS
|
October 1, 2015 |
KHEDI TRADE & DEVELOPMENT AGENCY Vs. Z. RULHO AND ORS.
|
May 21, 2015 |
KISHORE BARMAN Vs. STATE OF ASSAM AND ORS.
|
July 15, 2015 |
KISHORE KUMAR BHATTACHARJEE S/O LATE KETAKI RANJAN BHATTACHARJEE AND ORS Vs. UNION OF INDIA AND ORS
|
September 22, 2015 |
KITABJAN Vs. UNION OF INDIA
|
October 1, 2015 |
KITPLY INDUSTRIES LTD. Vs. COAL INDIA LTD. AND ORS.
|
April 28, 2015 |
KODDAR ALI AND ORS. Vs. STATE OF ASSAM AND ORS.
|
September 29, 2015 |
KODDUS ALI AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
December 18, 2015 |
KOHIMA BENCH A. TAMJEN JAMIR Vs. STATE OF NAGALAND
|
August 14, 2015 |
KRISHNA BORUA Vs. STATE OF ASSAM
|
August 4, 2015 |
KRISHNA CHAITANYA MAHAPRABHU DEITY AND ORS. Vs. ARUN KR. DEB AND ORS.
|
April 23, 2015 |
KRISHNA DASH CHOUDHURY AND ORS. Vs. PARBIN RAHMAN HAZARIKA AND ORS.
|
December 23, 2015 |
KRISHNA DUTTA Vs. KESHAB CHANDRA SIDHYA AND ORS.
|
March 4, 2015 |
KRISHNA KANTA OJA Vs. GADADHAR OJA AND ORS.
|
February 9, 2015 |
KSHIRESWAR BORAH Vs. THE STATE OF ASSAM AND ORS.
|
February 16, 2015 |
KUDDUS ALI @ KUDDU ALI AND OTHERS Vs. STATE OF NAGALAND AND OTHERS
|
November 5, 2015 |
KUDDUS ALI AND OTHERS Vs. ABDUL BAREK AND OTHERS
|
September 4, 2015 |
KUMUD GOGOI Vs. LILA KANTA BORGOHAIN @ LILA BORGOHAIN
|
July 15, 2015 |
KURPAN ALI Vs. UNION OF INDIA AND ORS.
|
August 4, 2015 |
KUSHAL KONWAR BARUAH Vs. STATE OF ASSAM
|
March 12, 2015 |
KUSHAL TALUKDAR AND ORS. Vs. STATE OF ASSAM AND ORS.
|
September 17, 2015 |
KUSUMI MALLIK Vs. PIRABALA DAS
|
March 10, 2015 |
KUTUB UDDIN Vs. THE STATE OF ASSAM AND ORS.
|
March 3, 2015 |
KWMTA GWRA BRAHMA Vs. STATE OF ASSAM
|
April 10, 2015 |
L LAIKHO Vs. STATE OF MIZORAM
|
May 8, 2015 |
LABANYA DUTTA Vs. ASSAM BOARD OF REVENUE
GUWAHATI
|
November 19, 2015 |
LAKHYADA BALA TALUKDAR Vs. JOGESWAR TALUKDAR
|
May 26, 2015 |
LAKSHMI RANI CHOUDHURY Vs. UNION OF INDIA
|
January 6, 2015 |
LAL BAHADUR THAPA Vs. STATE OF ASSAM
|
July 17, 2015 |
LAL DEO SAH Vs. STATE OF ARUNACHAL PRADESH
|
October 1, 2015 |
LAL MOHAN ROY AND ORS. Vs. SUNIL ROY AND ORS.
|
September 21, 2015 |
LALBIAKNUNGI Vs. ROPARI
|
January 21, 2015 |
LALCHHANHIMA Vs. MIZORAM APEX SERICULTURE COOPERATIVE LTD
|
June 10, 2015 |
LALDAS KARMAKAR AND ORS. Vs. THE STATE OF ASSAM
|
March 25, 2015 |
LALENDER SINGH BEERANA Vs. UNION OF INDIA
|
July 24, 2015 |
LALENGVARA S/O LIZANTHANGPUIA Vs. LALDAWANGLIANA SAILO S/O LALMUANGA SAILO
|
June 12, 2015 |
LALENGZAMI HAOLAI Vs. STATE OF MIZORAM
|
August 14, 2015 |
LALFAKZUALA Vs. STATE OF MIZORAM
|
November 3, 2015 |
LALHMACHHUANA FANAI Vs. STATE OF MIZORAM AND ORS.
|
October 8, 2015 |
LALHMINGSANGA Vs. STATE OF MIZORAM
|
March 31, 2015 |
LALITA BARMAN Vs. REENA BARMAN AND ORS.
|
September 8, 2015 |
LALJIT NATH AND ORS. Vs. THE STATE OF ASSAM
|
January 28, 2015 |
LALLAWMA S/O LALNGURA AND ORS Vs. DISTRICT COLLECTOR/DEPUTY COMMISSIONER AND ORS
|
September 4, 2015 |
LALMALSAWMA Vs. STATE OF MIZORAM
|
February 4, 2015 |
LALMUANPUIA Vs. STATE OF MIZORAM
|
October 13, 2015 |
LALNUNMAWIA Vs. THE STATE OF MIZORAM AND ORS.
|
January 22, 2015 |
LALRAMNGHILHLOVA Vs. LALNUNTLUANGI
|
September 29, 2015 |
LALREMRUATA Vs. STATE OF MIZORAM
|
May 6, 2015 |
LALRINTLUANGI Vs. STATE OF MIZORAM
|
December 4, 2015 |
LALROKHAWMA Vs. STATE OF MIZORAM
|
June 18, 2015 |
LALRUATSANGA Vs. STATE OF MIZORAM
|
June 9, 2015 |
LALTANZUALA Vs. STATE OF MIZORAM AND ORS.
|
October 9, 2015 |
LALTHANKIMA AND ORS. Vs. THE STATE OF MIZORAM AND ORS.
|
December 8, 2015 |
LALTHANKIMI Vs. ROPARI; UNITED INDIA INSURANCE CO LTD
|
January 21, 2015 |
LALTHANSANGI Vs. STATE OF MIZORAM AND ORS.
|
October 16, 2015 |
LALTLANA J PACHUAU Vs. UNION OF INDIA
|
December 4, 2015 |
LATE ABDUL RAHMAN Vs. STATE OF ASSAM
|
September 9, 2015 |
LAWMKIMA Vs. STATE OF MIZORAM
|
July 1, 2015 |
LAXMI DEVI MAHATO Vs. MEGHU RAI @ ROY
|
March 3, 2015 |
LAYI MIHU AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
August 14, 2015 |
LEBANANDA SRMAH Vs. SAMU HIRA
|
June 3, 2015 |
LEGAL HEIR OF BHABANI PRASAD RABHA Vs. DAYABATI RABHA & ORS.
|
August 26, 2015 |
LEGAL HEIRS OF AMRIT KAKOTI & ORS. Vs. KARUNA PATGIRI & ORS.
|
September 10, 2015 |
LEGAL HEIRS OF BUPAI URANG Vs. LEGAL HEIRS OF SAUNI URANG
|
March 19, 2015 |
LEGAL HEIRS OF HAZI ABDUL JALIL Vs. KALIPADA DAS
|
August 27, 2015 |
LEGAL HEIRS OF SANJOY GOGOI AND ORS. Vs. MADHAB CH. DAS
|
March 3, 2015 |
LEGAL HEIRS OF SUJEET GHOSH Vs. STATE OF ASSAM
|
June 11, 2015 |
LIANCHUNGNUNGA Vs. STATE OF MIZORAM
|
June 5, 2015 |
LIANKHUMA Vs. STATE OF MIZORAM
|
July 23, 2015 |
LIKHA SERBI Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
August 19, 2015 |
LIKHA TOGUR Vs. STATE OF ARUNACHAL PRADESH
|
July 17, 2015 |
LILA BALA GHOSH Vs. RABINDRA CHANDRA GHOSH
|
April 2, 2015 |
LOSMAN PRASAD ROY Vs. NARAYAN CHOUDHURY
|
June 3, 2015 |
LUNA DEVI AND ORS. Vs. THE NATIONAL INSURANCE CO. LTD. AND ORS.
|
December 18, 2015 |
M. AHMED BHUYAN & CO. AND ORS. Vs. LALIT KUMAR CHAKRABORTY AND ORS.
|
May 19, 2015 |
M/S ORIENTAL INSURANCE CO. LTD. REGIONAL OFFICE AT G.S. ROAD, ULUBARI, GUWAHATI Vs. SRI PRAFULLA KONWAR S/O SRI KAMESWAR KONWAR RESIDENT OF VILLAGE
|
November 16, 2015 |
M/S RELIANCE TELECOM LTD. AND ANR. HAVING ITS ADDRESS AT MEGA PLAZA, 3RD FLOOR G.S. ROAD, CHRISTIAN BASTI, GUWAHATI, ASSAM REP. BY THE GENERAL MANAGER, (COMMERCIAL) SRI ARVIND KUMAR SINGH CHAUHAN Vs. THE STATE OF ASSAM AND ORS REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM, MUNICIPAL ADMINISTRATION DEPTT, DISPUR, GHY
|
December 1, 2015 |
M/S SAMABAI MUDRAN KENDRA, A UNIT OF TEZPUR WHOLESALE CO Vs. EMPLOYEES STATE INSURANCE CORPORATION, REPRESENTED BY THE REGIONAL DIRECTOR, BAMUNIMAIDAM, GAUHATI
|
September 21, 2015 |
M/S SPEED SALES PVT. LTD G.S. ROAD, BHANGAGARH, GUWAHATI Vs. EMPLOYEES STATE INSURANCE CORP. & ANR. BAMUNIMAIDAN, GUWAHATI
|
August 13, 2015 |
M/S. M. APARTMENT PVT. LTD. Vs. DR. RATHINDRANATH SHARMA
|
June 4, 2015 |
M/S. OMEGA ADVERTISING AGENCY (PRESS) PVT. LTD. REP BY ITS AUTHORISED SIGNATORY AND MEDIA EXECUTIVE AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
|
December 1, 2015 |
MAA SARADA & CO. Vs. SAHIDUL HOQUE
|
October 9, 2015 |
MADHUKAR KARWA Vs. EMPLOYEESS STATE INSURANCE CORPORATION AND ORS.
|
March 11, 2015 |
MADHUSUDHAN PAUL AND ORS. Vs. GANESH BISWAS
|
June 2, 2015 |
MAFIQUDDIN AHMED HAZARIKA Vs. STATE OF ASSAM AND ORS.
|
May 26, 2015 |
MAFIZUDDIN @ MAFIZ UDDIN @ MD MAFIZ UDDIN Vs. UNION OF INDIA
|
October 9, 2015 |
MAHADEV MAHATO Vs. STATE OF ASSAM
|
July 24, 2015 |
MAHENDRA BORA Vs. GUNA BORA
|
May 7, 2015 |
MAHENDRA CHOUHAN Vs. THE STATE OF ASSAM
|
July 13, 2015 |
MAHENDRA NATH SARMA Vs. THE STATE OF ASSAM AND ORS.
|
June 5, 2015 |
MAHODAR CHANDRA THAKURIA AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
May 19, 2015 |
MAINUL HOQUE BARBHUIYA @ MD MAINUL HOQUE Vs. ABDUL KADIR CHOUDHURY
|
April 23, 2015 |
MAJINA BIBI Vs. STATE OF ASSAM
|
June 11, 2015 |
MAJUMDAR RAJBONGSHI Vs. HARESWAR BARMAN & 3 ORS
|
June 18, 2015 |
MAKABBIR ALI LASKAR Vs. STATE OF ASSAM
|
September 30, 2015 |
MAKEN BASUMATARY Vs. STATE OF ASSAM
|
November 27, 2015 |
MALA BARUAH NEOG Vs. DIPALI BARUAH AND ORS.
|
March 2, 2015 |
MALA KALITA Vs. STATE OF ASSAM AND ORS.
|
July 22, 2015 |
MALEK ALI AND ORS. Vs. AMZED ALI AND ORS.
|
July 28, 2015 |
MALEKA BIBI Vs. RAFIKUL HUSSAIN AND ORS.
|
February 9, 2015 |
MALEKA KHATUN Vs. UNION OF INDIA AND ORS.
|
November 20, 2015 |
MANAGEMENT OF SEGUNBARI TEA ESTATE Vs. TAPAN BHATTACHARJEE AND ORS.
|
August 10, 2015 |
MANAGEMENT OF TINGALIBAM TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
November 12, 2015 |
MANAGER, HUKANPUKHURI TEA ESTATE Vs. STATE OF ASSAM AND ORS.
|
September 19, 2015 |
MANAPATI DAS, S/O LATE MUKTA RAM DAS Vs. ASSAM GRAMIN VIKASH BANK
|
February 2, 2015 |
MANASJYOTI DAS AND ORS. Vs. STATE OF ASSAM AND ORS.
|
May 19, 2015 |
MANIK CHAKRABORTY Vs. JITEN CH DAS
|
March 12, 2015 |
MANIK GOGOI Vs. UNITED BANK OF INDIA
|
July 17, 2015 |
MANIKA SIL Vs. STATE GOVERNMENT OF ASSAM, (CHIEF SECRETARY) AND ORS.
|
March 31, 2015 |
MANIPUR TEA COMPANY Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
|
March 10, 2015 |
MANITA DEVI Vs. STATE OF ASSAM
|
August 6, 2015 |
MANJIL BORA Vs. STATE OF ASSAM
|
March 12, 2015 |
MANOJ KUMAR BARUAH Vs. STATE OF ASSAM AND ORS.
|
July 24, 2015 |
MANTRI TEA CO. PVT. LTD. AND ORS. Vs. STATE OF ASSAM AND ORS.
|
February 3, 2015 |
MASTAWKA Vs. DISTRICT COLLECTOR
|
August 11, 2015 |
MATIUR RAHMAN LASKAR AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
March 16, 2015 |
MAZIEZOKHO NISHA & ANR. Vs. STATE OF NAGALAND & ORS.
|
October 1, 2015 |
MD ABDUL KHALIQUE BORBHUIYA & ORS Vs. MD BASIR UDDIN & ORS
|
May 28, 2015 |
MD ATOWAR RAHMAN S/O LATE MAFIZ ALI AND ORS Vs. STATE OF ASSAM AND ORS
|
September 11, 2015 |
MD HUSSAIN AHMED; MD ILAS AHMED @ BILAL AHMED Vs. MD MAHAMAD ALI; MD NAMAR ALI
|
June 26, 2015 |
MD IMRAN HUSSAIN Vs. MD AFTAB KHAN
|
February 12, 2015 |
MD IMRAN ULLAH Vs. UNION OF INDIA AND ORS
|
June 1, 2015 |
MD ISFAQUR ROHMAN Vs. ASSAM BOARD OF REVENUE GUWAHATI
|
July 31, 2015 |
MD KHAIRUL ISLAM Vs. PUTUL KUMAR BORA
|
May 25, 2015 |
MD MAHIM ALI Vs. KUNJALATA BARMAN
|
April 7, 2015 |
MD MAKAJUL ALI LASKAR Vs. MD AFTAB UDDIN BORBHUIYA
|
July 14, 2015 |
MD MAYAZUL ALI Vs. MUSSTT MAYAJAN BIBI
|
July 14, 2015 |
MD MIZANUR RAHMAN Vs. STATE OF ASSAM AND OTHERS
|
December 8, 2015 |
MD NAJMUL ISLAM Vs. STATE OF ASSAM
|
April 23, 2015 |
MD NAYEBUR RAHMAN Vs. STATE OF ASSAM
|
January 28, 2015 |
MD NAZIMUDDIN AHMED Vs. STATE OF NAGALAND
|
March 4, 2015 |
MD NOOR AHMED, S/O LT MD ATAUR RAHMAN Vs. STATE OF ASSAM
|
January 7, 2015 |
MD NURUL HAQUE, S/O LATE ABDUL HAMID AND ORS Vs. STATE OF ASSAM AND ORS
|
September 7, 2015 |
MD RAMJAN ALI Vs. STATE OF ASSAM
|
April 2, 2015 |
MD SAHIDUL ISLAM KHAN Vs. STATE OF ASSAM
|
April 1, 2015 |
MD SAURHAB ALI Vs. STATE OF ASSAM
|
August 25, 2015 |
MD SHAH ALI @ SAH ALI Vs. UNION OF INDIA AND OTHERS
|
October 6, 2015 |
MD SIRAJUL ISLAM Vs. MD SHER ALI & OTHERS
|
May 28, 2015 |
MD TAHIR ALI @ TAYIR ALI Vs. STATE OF ASSAM
|
May 21, 2015 |
MD TAHIR HUSSAIN Vs. STATE OF ASSAM
|
August 25, 2015 |
MD TAIZUDDIN AHMED Vs. STATE OF ASSAM AND OTHERS
|
December 8, 2015 |
MD ZAMAL ALI Vs. STATE OF ASSAM
|
May 14, 2015 |
MD. FAIZUDDIN @ MAIZUDDIN Vs. STATE OF ASSAM
|
October 6, 2015 |
MD. FAZAR ALI Vs. UNION OF INDIA
|
October 5, 2015 |
MD. IDBRAHIM ALI LASKAR Vs. HAJI IDRIS ALI LASKAR, S/O LATE MOSROB ALI
|
March 12, 2015 |
MD. IMAN ALI AND OTHERS Vs. MD. ABDUL MAZID AND OTHERS
|
January 22, 2015 |
MD. MUFASSIL ALI LASKAR, S/O LATE BASARAT ALI Vs. MD. TAHIR ALI S/O LATE BASARAT ALI
|
June 17, 2015 |
MD. RAJAB ALI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
September 8, 2015 |
MD. USMAN ALI Vs. THE UNION OF INDIA
|
August 28, 2015 |
MD. YUNUS ALI KHAN Vs. RESHMI BEWA AND OTHERS
|
May 21, 2015 |
MEGA ELECTRICALS-JOINT VENTURE WITH DIHANG EDUTECH INFRASTRUCTURE PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 23, 2015 |
MEGHMALLAR ESTATES & SERVICES PVT. LTD. AND ORS. Vs. GHANASHYAM TALUKDAR
|
July 28, 2015 |
MEHTAB HUSSAIN @ DIPU AND ANOTHER Vs. MAHENDRA BAGARIA AND ANOTHER
|
December 21, 2015 |
MICHIRI KHATUN Vs. THE UNION OF INDIA AND ORS.
|
October 6, 2015 |
MICHIRI KHATUN@ MICHIRAN KHA-TUN Vs. UNION OF INDIA
|
October 10, 2015 |
MIHIR BALA SAHA AND OTHERS Vs. CHANDRA NATH SAHA AND OTHERS
|
August 14, 2015 |
MIJANUR RAHMAN SHEIKH Vs. THE STATE OF ASSAM AND ORS.
|
May 20, 2015 |
MILAN RIANG Vs. STATE OF MIZORAM
|
October 12, 2015 |
MILON KANTI ROY AND ORS. Vs. STATE OF ASSAM AND ORS.
|
May 29, 2015 |
MINA HAZARIKA AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
June 1, 2015 |
MINAKSHI BORA Vs. TANKESWAR BORA
|
May 27, 2015 |
MINTU KUMAR PAUL AND ORS. Vs. NAKUL CHANDRA PAUL AND ORS.
|
November 5, 2015 |
MITHU DAS Vs. SURAJIT DAS
|
June 2, 2015 |
MOANUNGDEN Vs. STATE OF NAGALAND
|
March 18, 2015 |
MOBIDUR HUSSAIN AND ORS. Vs. STATE OF ASSAM AND ORS.
|
September 30, 2015 |
MOFIDA KHATUN Vs. LEGAL HEIRS OF MUNINDRA SUTRADHAR AND ORS.
|
May 14, 2015 |
MOFIDA KHATUN Vs. TASLIMA BEGUM HAZARIKA
|
March 24, 2015 |
MOHAMMAD AHIYA, S/O LATE TAHER ALI Vs. MUSSTT JERINA KHATOON
|
February 2, 2015 |
MOHAMMAD ALI AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 1, 2015 |
MOHAN ARYA Vs. THE GOVERNMENT OF INDIA, THE SECRETARY, MINISTRY OF HOME AFFAIRS AND ORS.
|
June 23, 2015 |
MOHIBUL HAQUE Vs. STATE OF ASSAM AND ORS.
|
July 24, 2015 |
MOHITON BEWA Vs. UNION OF INDIA
|
July 24, 2015 |
MOINA GOGOI @ BIPUL GOGOI Vs. STATE OF ASSAM
|
August 11, 2015 |
MOKSED ALI Vs. ANSER ALI AND ORS.
|
October 14, 2015 |
MOLOY BORA Vs. STATE OF ASSAM & ORS.
|
April 2, 2015 |
MONISHA NATH LASKAR Vs. STATE OF ASSAM AND ORS.
|
February 18, 2015 |
MONOJ DIHINGIA Vs. NABIN KR. GUPTA
|
February 27, 2015 |
MONOMOHAN SARMA Vs. STATE OF ASSAM AND OTHERS
|
June 8, 2015 |
MONUJ KACHARI Vs. THE STATE OF ASSAM AND ORS.
|
March 25, 2015 |
MOSLEM UDDIN Vs. FARIDA BIBI
|
March 4, 2015 |
MOTILAL VERMA Vs. STATE OF ASSAM AND ORS.
|
June 18, 2015 |
MOULAVI HALLIMUDDIN Vs. JAMIRUDDIN, S/O LATE ABDUL WAHAB
|
January 21, 2015 |
MOUSUMI DEB ROY AND ORS. Vs. BIJIT DEB ROY AND ORS.
|
March 3, 2015 |
MOUTUSHI SARKAR Vs. RAJIB SARKAR
|
March 13, 2015 |
MOZIBAR RAHMAN Vs. BHANU NESSA AND ORS.
|
September 28, 2015 |
MRIDUL KUMAR SINGH Vs. STATE OF ASSAM AND ORS.
|
January 20, 2015 |
MRIGEN BARBARAH Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
|
July 30, 2015 |
MRINMOYEE DUTTA Vs. THE STATE OF ASSAM AND ORS.
|
January 30, 2015 |
MRS. AFIA BEGUM & 3 ORS W/O LATE BADRUL HAQUE, VILL. PALASHBASTI, P.O. BHOGPARA (BORSOLA), DIST Vs. THE STATE OF ASSAM AND 5 ORS REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR, GHY
|
August 19, 2015 |
MUFTIAR AHMED Vs. THE STATE OF ASSAM AND ORS.
|
July 22, 2015 |
MUGKUCHI GOPAL MANDIR, REPRESENTED BY ITS SECRETARY, SRI PARESH BARUA, SITUATED AT VILLAGE MUGKUCHI, MOUZA Vs. SRI TARUN HALOI, SON OF LATE RATI RAM HALOI, RESIDENT OF MUGKUCHI, MOUZA
|
September 7, 2015 |
MUK PERTIN Vs. LOMBO TAYENG
|
May 25, 2015 |
MUKADDESH ALI AND ORS. Vs. THE STATE OF ASSAM
|
February 19, 2015 |
MUKESH KAPOOR Vs. UTI ASSET MANAGEMENT COMPANY (P) LTD.
|
April 21, 2015 |
MUNINDRA CHANDRA DEKA Vs. STATE OF ASSAM AND ORS.
|
December 18, 2015 |
MUNINDRA DEKA S/O NABIN CH DEKA Vs. STATE OF ASSAM
|
July 27, 2015 |
MUNNAF ALI Vs. STATE OF ASSAM
|
September 1, 2015 |
MUSST ANDHERI MUSALMANI Vs. MUSST AIMENA BEGUM
|
June 22, 2015 |
MUSST SAIFUN NEHAR Vs. STATE OF ASSAM AND OTHERS
|
October 6, 2015 |
MUSSTT. HALIMA BEGUM W/O LT.KHABIR ALI VILL Vs. MUSSTT. NURANGIGINI BEGUM VILL
|
July 21, 2015 |
MUSTAFIZUR RAHMAN Vs. REJINA BEGUM
|
June 22, 2015 |
MUSTI ARJU AHMED D/O Vs. THE STATE OF ASSAM AND 5 ORS REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM, PENSION AND PUBLIC GRIEVANCES DEPTT., GHY
|
March 17, 2015 |
MUSTT FORIDA KHATUN WIFE OF NUR MAHAMMAD Vs. UNION OF INDIA AND ORS
|
August 18, 2015 |
MUSTT MEHERUN NESSA BEWA Vs. STATE OF ASSAM & OTHERS
|
February 5, 2015 |
MUSTT ROUSENARA BEGUM & ORS. Vs. STATE OF ASSAM
|
March 11, 2015 |
MUSTT SAFIA KHANAM BARBHUIYA Vs. UNION OF INDIA AND OTHERS
|
August 13, 2015 |
MUSTT SARIFAN BEWA Vs. STATE OF ASSAM UNION OF INDIA
|
August 21, 2015 |
MUSTT. FATEMA KHATUN Vs. UNION OF INDIA
|
December 11, 2015 |
MUSTT. ZUBEDA AHMED Vs. MUSTT. FAZLIA BEGUM
|
May 7, 2015 |
N. PAHLIRA AND ORS. Vs. N.C. KHAIHMO AND ORS.
|
October 16, 2015 |
NABA KANTA KALITA Vs. UNION OF INDIA AND OTHERS
|
December 21, 2015 |
NABAM NIKUM Vs. STATE OF ARUNACHAL PRADESH
|
May 14, 2015 |
NABIN CH. HATIMURAI Vs. STATE OF ASSAM AND ORS.
|
November 2, 2015 |
NAGAHO AYEMI Vs. STATE OF NAGALAND
|
March 31, 2015 |
NAGEN SINGHA Vs. STATE OF ASSAM AND ORS.
|
May 11, 2015 |
NAGENDRA LAL CHOUDHURY Vs. UCO BANK AND ORS.
|
August 7, 2015 |
NAJMUL ISLAM AND ORS. Vs. STATE OF ASSAM AND ORS.
|
April 23, 2015 |
NALIN CH SARMA Vs. DAKHINPAT SATRA
|
March 25, 2015 |
NANDA KISHORE DAS @ KALU Vs. STATE OF ASSAM
|
May 25, 2015 |
NANDA RAM DAS Vs. BHADRESWAR HAZARIKA AND ORS.
|
February 11, 2015 |
NANDADULAL NATH Vs. PRADIP NATH AND ORS.
|
August 7, 2015 |
NANDINI KALITA Vs. STATE OF ASSAM AND ORS.
|
December 10, 2015 |
NANDITA ACHARJEE Vs. STATE OF ASSAM
|
January 20, 2015 |
NANDITA DAS Vs. STATE OF ASSAM
|
September 19, 2015 |
NANDITA DAS Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
|
April 8, 2015 |
NANTU DEY Vs. SUKLA DHAR AND ORS.
|
March 12, 2015 |
NARAYAN BARMAN Vs. SMTI. AMALA BARMAN
|
January 20, 2015 |
NARAYAN CHANDRA DEY AND ORS. Vs. SWARNALATA SONOWAL AND ORS.
|
April 24, 2015 |
NARAYAN CHANDRA DEY AND OTHERS Vs. SWARNALATA SONOWAL AND OTHERS
|
April 24, 2015 |
NARAYAN CHANDRA KAR Vs. KHATUWALA RE-ROLLING MILLS PVT. LTD.
|
July 30, 2015 |
NARAYAN CHANDRA MANDAL Vs. ASHA MANDAL AND ORS.
|
February 24, 2015 |
NARAYAN ROY Vs. TUWARI RAJDHAR AND ORS
|
September 16, 2015 |
NARAYAN SINGHA Vs. MILAN SINGHA
|
February 25, 2015 |
NARENDRA BORDOLOI Vs. THE STATE OF ASSAM
|
June 4, 2015 |
NARENDRA CHANDRA ROY Vs. MANJULA BALA ROY
|
December 1, 2015 |
NARESH CHANDRA PAUL AND OTHERS Vs. DEB NANDAN GOALA AND OTHERS
|
May 14, 2015 |
NARESH DUTTA @ NARESH CHANDRA DUTTA Vs. UNION OF INDIA AND OTHERS
|
July 21, 2015 |
NASIB HUSSAIN Vs. THE STATE OF ASSAM AND ORS.
|
March 25, 2015 |
NASIR HUSSAIN AND ORS. Vs. STATE OF ASSAM AND ORS.
|
June 10, 2015 |
NATIONAL BOARDS EMPLOYEES UNION Vs. THE STATE OF ASSAM AND ORS.
|
March 23, 2015 |
NATIONAL BOARDS LTD. Vs. ASSAM STATE ELECTRICITY BOARD
|
December 3, 2015 |
NATIONAL INSURANCE CO LTD Vs. HIMINGTHANHNUNA
|
June 19, 2015 |
NATIONAL INSURANCE CO LTD Vs. K BIAKMAWIA F/O V MALSAWMTLUANGA
|
June 19, 2015 |
NATIONAL INSURANCE CO LTD Vs. LALHMUNMAWII W/O LALHMUNSANGA
|
June 19, 2015 |
NATIONAL INSURANCE CO LTD Vs. LALLIANI W/O LALREMSANGA
|
June 19, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. MAHADEV DAS AND ORS.
|
November 12, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. ARJUN MONDAL AND ORS.
|
June 9, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. ALOMAYEE RAY
|
February 16, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. HANUFA KHATOON AND ORS.
|
February 27, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. BAPU KHAN AND ORS.
|
March 11, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. ASHA SHYAM AND ORS.
|
March 4, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. ROMA SAVAPANDIT AND ORS.
|
February 3, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. MD. NAIMUDDIN
|
August 31, 2015 |
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. NARAYAN MONDAL AND ORS.
|
September 2, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. ABDUL KARIIM AND ORS.
|
December 1, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. NAMITA DEKA AND ORS.
|
December 14, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. MD. ABDUL KALAM AND ORS.
|
November 19, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. ABUL KALAM
|
November 4, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. KANAI DAS AND ORS.
|
May 19, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. SAHER ALI AND ORS.
|
May 5, 2015 |
NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. ARUNACHAL CARRYING CORPORATION AND ORS.
|
June 26, 2015 |
NATIONAL INSURANCE COMPANY LTD., TEZPUR BRANCH Vs. ANITARANI CHANDA AND ORS.
|
December 4, 2015 |
NATIONAL SMALL INDUSTRIES CORPORATION LTD. Vs. STATE BANK OF INDIA AND ORS.
|
June 10, 2015 |
NAVODAYA VIDYALAYA SAMITI AND ORS. Vs. M. NANDGOPAL
|
February 6, 2015 |
NAZRUL ISLAM Vs. UNION OF INDIA AND ORS.
|
November 13, 2015 |
NECEM CEMENTS LIMITED AND ORS. Vs. THE CENTRAL ASSAM ELECTRICITY DISBRIBUTION COMPANY LIMITED AND ORS.
|
April 21, 2015 |
NEOL BORO Vs. STATE OF ASSAM
|
May 15, 2015 |
NEPAL CH DAS Vs. AMAR KR ROY AND ORS
|
September 17, 2015 |
NETRAMONI BARUAH Vs. BRAHMAPUTRA VALLY FERTILIZER CORPORATION
|
July 21, 2015 |
NEULAKALITA Vs. RAJANI KALITA
|
February 24, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. AJIT DAS AND ORS.
|
February 24, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. NILIMA DAS AND ORS.
|
September 7, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. JATIN DAS AND ORS.
|
September 1, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. TOKHESWAR BORA
|
December 14, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. NURUL ALI
|
August 14, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. AJIJUL HAQUE AND ORS.
|
February 19, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. DINESH ROY AND ORS.
|
April 29, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. SABIRAN KHATUN AND ORS.
|
November 17, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. BIJIT DAS AND ORS.
|
November 12, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. SANKAR PD. BORA AND ANR.
|
November 3, 2015 |
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. MALPANI INDUSTRIES
|
November 27, 2015 |
NEW INDIA ASSURANCE COMPANY LTD Vs. DEEPAK DAS AND OTHERS
|
September 1, 2015 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. CHITRA SAIKIA AND ORS.
|
May 26, 2015 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. ABDUL LATIF AND ORS.
|
March 4, 2015 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. HARMUZALI AND ORS
|
November 23, 2015 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. RATAN CHANDRA DAS AND ORS.
|
November 3, 2015 |
NGASI MENA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
August 6, 2015 |
NGURDINGLIANA SAILO Vs. STATE OF MIZORAM
|
December 2, 2015 |
NGURTHANMAWIA Vs. L TOCHHAWNG
|
May 8, 2015 |
NIKUNJA KATHAR Vs. STATE OF ASSAM AND ORS.
|
September 14, 2015 |
NIKUNJA KATHAR AND ORS. Vs. STATE OF ASSAM AND ORS.
|
July 28, 2015 |
NILAMANI SONOWAL Vs. SHAN SONOWAL
|
July 22, 2015 |
NILESWARI DAS Vs. STATE OF ASSAM AND ORS.
|
July 23, 2015 |
NIPUN RAJBONGSHI Vs. THE UNION OF INDIA AND ORS.
|
August 26, 2015 |
NIRAD KUMAR MAHAPATRA Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 11, 2015 |
NIRMAL TALUKDAR Vs. STATE OF ASSAM AND ORS.
|
October 14, 2015 |
NITUL DAS Vs. STATE OF ASSAM
|
August 31, 2015 |
NITYA GOPAL DAS Vs. STATE OF ASSAM AND ORS.
|
November 2, 2015 |
NIVA BARUAH AND ORS. Vs. MAMONI BARUAH AND ORS.
|
May 19, 2015 |
NIYOTI DAS AND OTHERS Vs. MISON SUKLABODYA
|
November 4, 2015 |
NIZAM UDDIN AND ORS. Vs. THE ASSAM BOARD OF REVENUE AND ORS.
|
July 27, 2015 |
NO 143590M RFN/GD BAHARUL ISLAM AHMED Vs. UNION OF INDIA
|
September 10, 2015 |
NO 90006506 CT GAJEN GARA GOYARY Vs. UNION OF INDIA
|
August 18, 2015 |
NOBI ALI AHMED Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
March 20, 2015 |
NOKPANGMONGBA AO AND ORS. Vs. STATE OF NAGALAND AND ORS.
|
December 25, 2015 |
NOOR HASHINA BEGUM Vs. THE STATE OF ASSAM AND ORS.
|
April 2, 2015 |
NOOR HUSSAIN LASKAR, SON OF LATE M. ALI LASKAR, R/O BARGOLAI, P.O. AND P.S. TINSUKIA, DIST. TINSUKIA, ASSAM Vs. THE STATE OF ASSAM
|
August 12, 2015 |
NOOR NAHAR BEGUM Vs. ABDUL KHALEQUE
|
February 13, 2015 |
NORTH LAKHIMPUR REGULATED MARKET COMMITTEE Vs. STATE OF ASSAM AND ORS.
|
August 27, 2015 |
NORTH WEST SALES & MARKETING LTD Vs. COAL INDIA LTD
|
July 29, 2015 |
NORTHERN FRONT RAILWAY Vs. ZOTHANSANGA
|
November 17, 2015 |
NORTHERN FRONTIER RAILWAY Vs. ZOSIAMI
|
June 18, 2015 |
NUR MOHAMMAD Vs. THE UNION OF INDIA AND ORS.
|
June 23, 2015 |
NUR MOHAMMAD Vs. STATE OF ASSAM
|
September 17, 2015 |
NURNAHAR BEGUM AND ORS. Vs. STATE OF ASSAM AND ORS.
|
January 6, 2015 |
NURUL ISLAM Vs. THE STATE OF ASSAM AND ORS.
|
May 28, 2015 |
NURUL ISLAM LASKAR @ MOINA MIA Vs. STATE OF ASSAM
|
February 3, 2015 |
NURUL ISLAM MAZARBHUIYA AND ORS. Vs. SAHAB UDDIN CHOUDHURY
|
September 22, 2015 |
OIL & NATURAL GAS CORPORATION LTD. AND ORS. Vs. PRATAP BARUAH AND ORS.
|
May 12, 2015 |
OIL AND NATURAL GAS CORPORATION Vs. J R CONSTRUCTION AND ENGINEERING
|
April 2, 2015 |
OIL AND NATURAL GAS CORPORATION AND OTHERS Vs. SHRI SUNMONI BURAGOHAIN AND OTHERS
|
April 2, 2015 |
ON THE DEATH OF KAMAKHYA PRASAD DAS HIS, LEGAL HEIR, DILIP KUMAR DAS Vs. ASHOK KUMAR GANGAWAL AND ORS.
|
June 1, 2015 |
ON THE DEATH OF KARUNA KAKOTI HIS LEGAL HEIRS DHANEBALA KAKATI AND ORS. Vs. CHANDRA KT. KUMBHAKAR
|
April 23, 2015 |
ON THE DEATH OF RAJOT KR. PAUL, HIS HEIR SMTI. SUCHITRA PAUL, WIFE OF LATE RANJIT KR. PAUL, RESIDENT OF VILLAGE Vs. SMTI SUBHA RANI PAUL, WIFE OF LATE AJIT KUMAR PAUL, RESIDENT OF VILLAGE
|
October 1, 2015 |
ON THE DEATH OF SURAIYA BEGUM, HER LEGAL HEIRS RAFIQUE AHMED AND ORS. Vs. JORGINA RAHMAN AND ANR.
|
September 8, 2015 |
ORIENTAL INSRUANCE CO LTD Vs. MOHAN SAHA AND OTHERS
|
October 7, 2015 |
ORIENTAL INSURANCE CO LTD Vs. RAM BABU SAHANI AND OTHERS
|
July 14, 2015 |
ORIENTAL INSURANCE CO LTD Vs. JILIMUN NECHA
|
April 23, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. MUKUL ROY AND ORS.
|
November 12, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. RAFIQUL ISLAM AND ORS.
|
May 26, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. PRAFULLA KONWAR AND ORS.
|
November 16, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. NARAYAN BHUYAN AND ORS.
|
December 16, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. SANOWAR HUSSAIN AND ORS.
|
May 14, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. SHEFALI DAS AND ORS.
|
February 5, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. GITA RANI ROY
|
September 16, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. BHADRESHWARI SARMA AND ORS.
|
August 21, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. ABU BAKKAR SIDDIQUE AND ORS.
|
September 16, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. KANTA RAM BHUYAN AND ORS.
|
February 18, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. KAMALARAN NESSA BARBHUIYA AND ORS.
|
February 13, 2015 |
ORIENTAL INSURANCE COMPANY LTD AND ORS Vs. MOSSTT SAYEDA BANU W/O ABDUL AIZIZ AND ORS
|
September 2, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. ABUL HUSSAIN AND ORS.
|
August 31, 2015 |
ORION INDIA PVT. LTD. Vs. MUKUL SHARMA
|
September 1, 2015 |
PADMA DEORI Vs. STATE OF ASSAM
|
December 15, 2015 |
PADMA SAHA AND ORS. Vs. SUDIP MAZUMDAR AND ORS.
|
February 3, 2015 |
PADMADHAR KAKATI Vs. STATE OF ASSAM
|
June 26, 2015 |
PALLAV BARUAH Vs. LATU CHUTIA
|
February 3, 2015 |
PANKAJ CHOUDHURY Vs. STATE OF ASSAM AND ORS.
|
December 15, 2015 |
PANKAJ DAS Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
|
March 27, 2015 |
PARBATI PRASAD CHALIHA Vs. STATE OF ARUNACHAL PRADESH AND ANR.
|
June 26, 2015 |
PARESH Vs. PUTHIMAI DAS AND ORS.
|
May 20, 2015 |
PARESH CHANDRA DAS Vs. PRADIP KUMAR ROY AND ORS.
|
June 19, 2015 |
PARTHA PRATIM BHUYAN @ DEBO BHUYAN Vs. STATE OF ASSAM
|
March 10, 2015 |
PARVEZ RAJA Vs. STATE OF ASSAM
|
May 5, 2015 |
PAWAN KUMAR SETHIA Vs. SAKALA DEVI THAKUR
|
March 25, 2015 |
PAYE MOSING Vs. NABA BORA @ JALIA@ JINTU
|
October 9, 2015 |
PDP STEELS LIMITED Vs. STATE OF ASSAM AND ORS.
|
May 8, 2015 |
PEMA NORBU KHRIME Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
October 16, 2015 |
PEOPLES RIGHT TO INFORMATION AND DEVELOPMENT IMPLEMENTING SOCIETY OF MIZORAM Vs. STATE OF MIZORAM AND ORS.
|
March 17, 2015 |
PEREN VILLAGE COUNCIL Vs. STATE OF NAGALAND AND ORS.
|
January 29, 2015 |
PERTABGHUR TEA ESTATE Vs. HIREN BHUMIJ AND ORS.
|
August 21, 2015 |
PETER THANGZELA Vs. MIZORAM KHADI VILLAGE INDUSTRIES
|
October 9, 2015 |
PHATIK CHANDRA BARMAN AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 17, 2015 |
PHILEMON LALTHAZUALA AND ORS. Vs. RAMHLUNSANGA AND ORS.
|
November 19, 2015 |
PHUKAN CHANDRA NATH Vs. THE INDIAN OIL CORPORATION AND ORS.
|
September 29, 2015 |
PHULA GOGOI CHUTIA Vs. STATE OF ASSAM AND ORS.
|
November 3, 2015 |
PINKU KALITA Vs. STATE OF ASSAM
|
April 7, 2015 |
PINKUMONI PEGU Vs. STATE OF ASSAM AND OTHERS
|
May 14, 2015 |
PODALI RABHA Vs. DAYABATI RABHA
|
August 26, 2015 |
POMI SENGUPTA Vs. BISWAJIT SENGUPTA AND ORS.
|
October 13, 2015 |
PONGATHSI SANGTAM Vs. J. ALAM AND ORS.
|
February 5, 2015 |
POOJA NATH Vs. UNION OF INDIA AND ORS.
|
September 2, 2015 |
POWAL BORA Vs. STATE OF ASSAM
|
February 18, 2015 |
POWAL BORA AND ORS. Vs. CHENIRAM BORA AND ORS.
|
March 19, 2015 |
PRABHAT CHANDRA KALITA Vs. STATE OF ASSAM
|
June 4, 2015 |
PRADIP BORO Vs. THE STATE OF ASSAM
|
February 15, 2015 |
PRADIP BORO Vs. THE STATE OF ASSAM
|
February 12, 2015 |
PRADIP KUMAR DEV MAHANTA Vs. AGILE HOSPITALS PVT. LTD.
|
January 6, 2015 |
PRADIP KUMAR HAZARIKA Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
|
September 28, 2015 |
PRADIP KUMAR MODAK Vs. UNION OF INDIA
|
December 9, 2015 |
PRADIP PAUL Vs. STATE OF ASSAM
|
December 10, 2015 |
PRADIP PHUKAN, S/O LT. KIRAN PHUKAN, ASSAM Vs. UNITED INDIA INSURANCE CO. LTD., REP. BY ITS CHIEF REGIONAL MANAGER, GUWAHATI & ORS.
|
August 14, 2015 |
PRADYUT KR. BHUYAN Vs. STATE OF ASSAM
|
December 4, 2015 |
PRADYUT KUMAR CHANDA Vs. GIRIJA RAM LOHAR
|
August 5, 2015 |
PRAFULLA CHANDRA PANDA Vs. THE UNION OF INDIA AND ORS.
|
July 28, 2015 |
PRAHLAD RAI SINGHANIA Vs. ASSAM STATE ELECTRICITY BOARD
|
September 16, 2015 |
PRAKASH KALITA Vs. STATE OF ASSAM AND OTHERS
|
August 11, 2015 |
PRANAB KUMAR DEKA AND ORS. Vs. STATE OF ASSAM AND ORS.
|
August 3, 2015 |
PRANAB KUMAR GOSWAMI Vs. UCO BANK AND ORS.
|
November 5, 2015 |
PRANATI SARMA Vs. GANESH PHUKAN
|
March 31, 2015 |
PRANESH CHAKRABORTY Vs. NETAI BANIK
|
August 10, 2015 |
PRANHARI TALUKDAR Vs. STATE OF ASSAM
|
November 4, 2015 |
PRASANTA KUMAR BOSE Vs. SUBRATA KUMAR DEY AND ORS.
|
May 28, 2015 |
PRATAP KAIVARTA Vs. UNION OF INDIA AND ORS.
|
June 12, 2015 |
PRATIMA BORA AND ORS. Vs. TANKESWAR BORA AND ORS.
|
May 27, 2015 |
PRATIMA RANI DEY AND ORS. Vs. DIWAN ABDUL MUNIM CHOUDHURY AND ORS.
|
May 14, 2015 |
PRAVABATI GOSWAMI (SARMA) AND ORS. Vs. NABIRUDDIN AHMED AND ORS.
|
February 6, 2015 |
PRAVEEN KUMAR AGARWALA Vs. MADANLAL DUGAR
|
May 26, 2015 |
PREM CONSTRUCTION PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
August 4, 2015 |
PREM SARIN AND ORS. Vs. NATIONAL INSURANCE COMPANY LTD.
|
May 20, 2015 |
PREMADHAR HAZARIKA AND ORS. Vs. STATE OF ASSAM AND ANR.
|
December 23, 2015 |
PREMANANDA BARUAH Vs. AJIT PHUKAN AND ORS.
|
February 9, 2015 |
PRESIDENT Vs. BABUL DUTTA
|
November 17, 2015 |
PRESIDENT AND ORS. Vs. BABUL DUTTA
|
October 8, 2015 |
PRESTRESSED UDYOG Vs. UNION OF INDIA AND ORS.
|
August 3, 2015 |
PRIYA NATH DAS Vs. THE STATE OF ASSAM
|
November 2, 2015 |
PRIYANATH DAS Vs. THE STATE OF ASSAM
|
February 16, 2015 |
PRODIP BHUYAN Vs. STATE OF ASSAM
|
August 18, 2015 |
PRODIP KUMAR ROY Vs. LEGAL HEIRS OF JAYANTA DAS AND ORS.
|
September 7, 2015 |
PROMODE BHAGAT Vs. PASUPATI SHAH
|
May 5, 2015 |
PROMODE BHAGAT Vs. SHIV SHANKAR PRASAD SHAH
|
May 5, 2015 |
PROMODE SARKAR Vs. SITALA BALA DAS
|
July 24, 2015 |
PULEN CHOUDHURY AND ORS. Vs. STATE OF ASSAM AND ORS.
|
June 22, 2015 |
PULEN PHUKAN AND ORS. Vs. STATE OF ASSAM
|
November 21, 2015 |
PULOTO K V SEMA Vs. STATE OF NAGALAND
|
April 21, 2015 |
PUNI DAS AND OTHERS Vs. STATE OF ASSAM
|
May 19, 2015 |
PURABI KALITA Vs. STATE OF ASSAM
|
November 3, 2015 |
PURNA CHANDRA NATH Vs. BHATIMA DAS AND ORS.
|
September 7, 2015 |
PURUSHOTTAM DASS Vs. UNION OF INDIA AND OTHERS
|
May 18, 2015 |
PUSPA GOGOI Vs. THE STATE OF ASSAM
|
August 18, 2015 |
PUTUL BAISHYA Vs. HARICHARAN PATGIRI
|
March 23, 2015 |
PUTUL BHAR AND ORS. Vs. THE STATE OF ASSAM
|
September 22, 2015 |
QUADIR KHAN @ MD KADER KHAN Vs. STATE OF ASSAM
|
August 24, 2015 |
R LALCHHANHIMA Vs. STATE OF MIZORAM
|
August 25, 2015 |
R LALHMINGSANGA Vs. STATE OF MIZORAM AND OTHERS
|
August 10, 2015 |
R LALTHANZAMA Vs. MIZORAM RURAL BANK
|
April 1, 2015 |
R LALTHANZAUVA Vs. STATE OF MIZORAM
|
February 7, 2015 |
R LALTLAII Vs. UNION OF INDIA
|
August 26, 2015 |
R RAMENGA Vs. P SINO
|
November 18, 2015 |
R THANKHUMA Vs. SALVATION ARMY
|
August 11, 2015 |
R THANKHUMA Vs. MAJOR LALCHHUANLIANA
|
April 9, 2015 |
R. THANKHUMA Vs. MAJOR LALCHHUANLIANA
|
April 9, 2015 |
R.M.SERVICE CENTRE (M/S) Vs. UNION OF INDIA
|
October 13, 2015 |
RABI BISWAS Vs. PRAMILA DAS AND ORS.
|
April 8, 2015 |
RABILAL GOALA Vs. THE STATE OF ASSAM
|
March 30, 2015 |
RABINDRA KR. ROY Vs. STATE OF ASSAM AND ORS.
|
June 26, 2015 |
RABINDRANATH NATH AND ORS. Vs. RANI CHANDA AND ORS.
|
February 24, 2015 |
RAFIQUDDIN AHMED (MD.) AND ORS. Vs. STATE OF ASSAM AND ORS.
|
November 30, 2015 |
RAFIQUE AHMED AND ORS. Vs. ASSAM BOARD OF REVENUE AND ORS.
|
November 19, 2015 |
RAFIQUE AHMED AND ORS. Vs. LEGAL HEIRS OF EUNUS ALI AND ORS.
|
March 25, 2015 |
RAFIQUE ALI @ BABU Vs. STATE OF ASSAM
|
August 18, 2015 |
RAFIQUL ISLAM Vs. STATE OF ASSAM
|
December 9, 2015 |
RAHEMA BIBI AND ORS. Vs. UNION OF INDIA
|
November 3, 2015 |
RAHIM ALI @ RAHIMUDDIN @ MD ABDUL RAHIM Vs. UNION OF INDIA
|
August 25, 2015 |
RAHIMA KHATUN @ RAHIMA BIBI Vs. UNION OF INDIA
|
June 9, 2015 |
RAHIZUDDIN Vs. AHELA BEWA
|
June 9, 2015 |
RAHUL KAR Vs. STATE OF ASSAM AND ORS.
|
March 26, 2015 |
RAI MOHAN CHAKMA AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
November 18, 2015 |
RAITANI ENGINEERING WORKS PVT. LTD. Vs. THE UNION OF INDIA AND ORS.
|
May 28, 2015 |
RAJ KUMAR RABHA AND 2 ORS. S/O LT. THANESWAR RABHA Vs. THE UNION OF INDIA AND 5 ORS. REPRESENTED BY SECRETARY DEFENCE, GOVT. OF INDIA, NEW DELHI
|
August 11, 2015 |
RAJA ALI AHMED Vs. FEAZIRAN NESSA
|
September 8, 2015 |
RAJA KAKATI Vs. UNION OF INDIA AND ORS.
|
May 21, 2015 |
RAJANI KANTA PAUL & SONS AND ORS. Vs. NASIMA KHATOON
|
June 25, 2015 |
RAJEEB BHATTACHARJEE Vs. NUMALIGARH REFINERY LTD. AND ORS.
|
July 14, 2015 |
RAJEN DAS Vs. STATE OF ASSAM
|
June 26, 2015 |
RAJEN KUMAR DAS Vs. STATE OF ASSAM
|
December 10, 2015 |
RAJENDRA KUMAR JAIN Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
September 11, 2015 |
RAJENDRA PRASAD BORA Vs. LOHIT PRAKASH DUTTA
|
March 24, 2015 |
RAJENDRA PRASAD BORAH Vs. STATE OF ASSAM
|
September 8, 2015 |
RAJESH KR. RAI Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
|
December 8, 2015 |
RAJESH KUMAR BHARATIA AND ORS. Vs. KRISHNA KUMAR BHARATIA
|
June 2, 2015 |
RAJIB BORAH Vs. THE STATE OF ASSAM AND ORS.
|
January 20, 2015 |
RAJIB BORDOLOI Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
July 22, 2015 |
RAJOT KR PAUL Vs. SUBHA RANI PAUL, WIFE OF LATE AJIT KUMAR PAUL
|
October 1, 2015 |
RAJU DUTTA Vs. STATE OF ASSAM
|
February 18, 2015 |
RAJU GHOSH AND ORS. Vs. STATE OF ASSAM
|
April 29, 2015 |
RAM MILAN Vs. UNION OF INDIA AND ORS.
|
June 3, 2015 |
RAM MURAT AGRAHARI Vs. SARASWATI DEVI AND ORS.
|
August 13, 2015 |
RAM NIYATI GOALA AND ORS. Vs. RAM NARESH GOALA AND ORS.
|
June 16, 2015 |
RAM PRASAD MANDAL Vs. URBASHI KALITA AND ORS.
|
April 27, 2015 |
RAMANI KUMAR SARMA Vs. GAUHATI UNIVERSITY
|
September 17, 2015 |
RAMDHANI CHOUHAN Vs. KARNA @ KARNADHAR MAZUMDAR
|
August 7, 2015 |
RAMDHANI CHOUHAN AND ORS. Vs. KARNA
|
August 7, 2015 |
RAMEN BORA Vs. BRAJEN BORA
|
June 17, 2015 |
RAMENA BEGUM @ RAMENA KHATUN @ RAMANA KHATUN @ RAMALA KHATUN D/O ROBI MULLA, W/O ABDUL BAREK MIAH, VILL. KUKURPAR, P.S. SARTHEBARI, DIST Vs. THE UNION OF INDIA AND 2 ORS, REPRESENTED BY THE SECRETARY OF THE MINISTRY OF HOME AFFAIRS, GOVT. OF INDIA, NEW DELHI
|
August 27, 2015 |
RAMENDRA SHAH Vs. SHEW RAM SHAH AND ORS.
|
February 26, 2015 |
RAMESH CHANDRA HAZARIKA Vs. MANAGER, BETTYBARI T.E., MAZBAT AND ORS.
|
March 17, 2015 |
RAMESH KUMAR JAIN Vs. STATE OF ASSAM
|
November 16, 2015 |
RAMHMANGAIHAI Vs. STATE OF MIZORAM
|
June 5, 2015 |
RAMJI GOALA Vs. DISTRICT JUDGE, DHUBRI
|
April 30, 2015 |
RAMJI SARMAH Vs. SARASWATI DEVI AND ORS.
|
June 9, 2015 |
RAMLAL SARKAR Vs. STATE OF ASSAM
|
August 20, 2015 |
RANA & 2 OTHERS Vs. AJIJUNNESSA & OTHERS
|
June 11, 2015 |
RANA AND ORS. Vs. AJIJUNNESSA AND ORS.
|
June 11, 2015 |
RANJAN ALI @ RAMJAN ALI Vs. STATE OF ASSAM
|
March 2, 2015 |
RANJAN KANTI BHATTACHARJEE AND ORS. Vs. STATE OF ASSAM AND ORS.
|
August 14, 2015 |
RANJEEV GOSWAMI Vs. STATE OF ASSAM AND ORS.
|
January 6, 2015 |
RANJIT DAS Vs. STATE OF ASSAM
|
April 9, 2015 |
RANJIT KR DEY Vs. UNION OF INDIA
|
November 17, 2015 |
RANJIT KUMAR DUTTA, S/O LT. BHUBAN DUTTA, R/O ULUBARI, GHY Vs. THE STATE OF ASSAM AND 4 ORS, REP. BY THE PRINCIPAL SECY. AND COMMISSIONER TO THE GOVT. OF ASSAM, ENVIRONMENT AND FOREST DEPTT., DISPUR, GHY
|
July 14, 2015 |
RANJIT SAIKIA Vs. UNION OF INDIA
|
April 21, 2015 |
RANU SAIKIA D/O LATE GUNARAM SAIKIA Vs. STATE OF ASSAM
|
January 7, 2015 |
RASANA DAS Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
November 24, 2015 |
RASBEHARI SINGHA AND ORS. Vs. STATE OF ASSAM
|
June 12, 2015 |
RASIDA BEGUM Vs. MD RUSTAM ALI AND OTHERS
|
November 17, 2015 |
RATNI DEVI JALAN Vs. GAUHATI MUNICIPAL CORPORATION
|
July 16, 2015 |
RATUL BARMAN AND ORS. Vs. STATE OF ASSAM AND ORS.
|
June 23, 2015 |
REBA DAS Vs. STATE OF ASSAM
|
May 19, 2015 |
REBA KANTA BORO Vs. DALIMI DAS AND ORS.
|
October 7, 2015 |
REDAUL HUSSAIN KHAN Vs. NATIONAL INVESTIGATION AGENCY
|
March 17, 2015 |
REHENA BEGUM Vs. STATE OF ASSAM AND ORS.
|
July 21, 2015 |
REJIA PATIR Vs. STATE OF ASSAM
|
August 23, 2015 |
REKHA BHARGAVA Vs. AMRIT BHARGAVA AND ORS.
|
March 31, 2015 |
REKHA RANI DEY SARKAR AND ORS. Vs. DILIP ROY AND ORS.
|
August 25, 2015 |
RELIANCE LIFE INSURANCE COMPANY LTD. AND ORS. Vs. BIMLA DEVI AGARWAL AND ORS.
|
January 28, 2015 |
RELIANCE RETAIL LIMITED Vs. JORHAT MUNICIPAL BOARD
|
August 31, 2015 |
RELIEF FAMILIES WELFARE SERVICE SOCIETY AND ORS. Vs. STATE OF ASSAM AND ORS.
|
July 16, 2015 |
RENUKA RABHA AND ORS. Vs. GOPAL CH. DEKA
|
June 2, 2015 |
REZIA KHATUN BIBI AND ORS. Vs. THE STATE OF ASSAM
|
October 9, 2015 |
RIAZUL AHMED Vs. STATE OF ASSAM
|
June 16, 2015 |
RIJUMONI DAS Vs. THE STATE OF ASSAM AND ORS.
|
May 7, 2015 |
RINA BALA DEVI Vs. MD AHMED ALI
|
June 17, 2015 |
RINA GHOSE Vs. CHANDAN PAUL AND ORS.
|
October 1, 2015 |
RINCHIN DONDUP AND ORS. Vs. PEMA WANGE AND ORS.
|
September 19, 2015 |
RITA MAZUMDAR Vs. THE STATE OF ASSAM AND ORS.
|
August 5, 2015 |
RNT PLANTATIONS LTD. AND ORS. Vs. STATE OF ASSAM AND ORS.
|
August 18, 2015 |
ROFIQUL ISLAM Vs. STATE OF ASSAM AND 3 ORS
|
April 24, 2015 |
ROHINI SAIKIA Vs. BIPLAB BASAK
|
February 27, 2015 |
ROHIT ROHIDAS Vs. STATE OF ASSAM
|
February 16, 2015 |
ROSAILOVI Vs. STATE OF MIZORAM
|
February 27, 2015 |
ROSE VALLEY HOTELS AND ENTERTAINMENTS LTD. AND ORS. Vs. STATE OF ASSAM AND ORS.
|
June 25, 2015 |
ROSHAN KUMAR SURANA Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
May 7, 2015 |
ROSHEMA BEGUM @ HAZARIKA Vs. AMIR HUSSAIN AND OTHERS
|
May 19, 2015 |
ROSHIMI DEY Vs. STATE OF ASSAM AND OTHERS
|
July 31, 2015 |
ROTHANGPUII Vs. C LALHMANGAIHI
|
March 5, 2015 |
ROUSENARA BEGUM AND ORS. Vs. STATE OF ASSAM
|
March 11, 2015 |
RUBY ZOHMINGLIANI Vs. UNION OF INDIA
|
April 10, 2015 |
RUKIA BEGUM Vs. UNION OF INDIA AND ORS.
|
July 15, 2015 |
RUMI BORAH Vs. THE STATE OF ASSAM AND ORS.
|
January 23, 2015 |
RUMI HAZARIKA Vs. ANIRBAN HATIKAKOTY
|
October 12, 2015 |
RUNJUN SAIKIA Vs. STATE OF ASSAM
|
December 15, 2015 |
RUPANJALI GOGOI AND ORS. Vs. GOLAP SAIKIA AND ORS.
|
June 9, 2015 |
RUSHANARA BEGUM MAZARBHUIYA (MUSSTT.) Vs. RUSHAN MOHAMMAD BARBHUIYA
|
October 6, 2015 |
RUTHSAN JIDUNG AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
February 11, 2015 |
S K PRASAD Vs. UNION OF INDIA
|
August 14, 2015 |
SABIA KHATUN Vs. UNION OF INDIA
|
September 1, 2015 |
SABID ALI Vs. STATE OF ASSAM AND ORS.
|
August 12, 2015 |
SABIR HUSSAIN (MD.) Vs. STATE OF ASSAM
|
December 7, 2015 |
SACHINDRA SAHARIA AND ORS. Vs. SABITRI DEKA AND ORS.
|
February 2, 2015 |
SADEK HUSSAIN Vs. THE STATE OF ASSAM AND ORS.
|
August 5, 2015 |
SADHAN KUMAR BAISHYA Vs. STATE OF ASSAM AND ORS.
|
July 14, 2015 |
SAFIAR RAHMAN Vs. ABU BAKKAR SIDDIQUE
|
September 17, 2015 |
SAFIQUR RAHMAN Vs. THE STATE OF ASSAM
|
December 22, 2015 |
SAGAR CHANDRA DAS Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD. AND ORS.
|
April 27, 2015 |
SAHA ALI Vs. UNION OF INDIA AND ORS.
|
July 15, 2015 |
SAHAB UDDIN LASKAR Vs. THE STATE OF ASSAM AND ORS.
|
March 25, 2015 |
SAHABUDDIN AHMED Vs. STATE OF ASSAM AND ORS.
|
August 14, 2015 |
SAHADEV THOMAS Vs. STATE OF ASSAM
|
December 21, 2015 |
SAHADEV THOMAS Vs. STATE OF ASSAM
|
November 26, 2015 |
SAHANUR ALI Vs. STATE OF ASSAM
|
August 19, 2015 |
SAHID ALI Vs. THE UNION OF INDIA AND ORS.
|
July 14, 2015 |
SAILEN KUMAR SARMA Vs. THE STATE OF ASSAM AND ORS.
|
March 4, 2015 |
SAILENDRA KR. BORAH AND ORS. Vs. STATE OF ASSAM
|
September 21, 2015 |
SAITYA BARMAN Vs. THE STATE OF ASSAM AND ORS.
|
May 13, 2015 |
SAJ BEGUM Vs. THE ASSAM BOARD OF REVENUE AND ORS.
|
August 20, 2015 |
SAKTI RAM GULATI Vs. LALPATI HALOAI
|
March 17, 2015 |
SALE AHMED AND ORS. Vs. STATE OF ASSAM AND ORS.
|
January 5, 2015 |
SAMAR KRISHNA NATH Vs. AMARENDRA NATH AND ORS.
|
June 11, 2015 |
SAMAR MADHUA Vs. STATE OF ASSAM
|
May 7, 2015 |
SAMARJYOTI MEDHI Vs. INDIAN OIL CORPORATION LTD.
|
October 15, 2015 |
SAMED ALI S/O FALU MIAH Vs. STATE OF ASSAM
|
September 21, 2015 |
SAMIR AGARWALA AND ORS. Vs. STATE OF ASSAM AND ORS.
|
December 4, 2015 |
SAMIR KUMAR Vs. THE UNION OF INDIA AND ORS.
|
August 31, 2015 |
SAMPE BALA KACHARI AND ORS. Vs. NARESWAR KACHARI AND ORS.
|
May 26, 2015 |
SAMSUL HAQUE SARKAR AND ORS. Vs. JAMIRUDDIN SK. AND ORS.
|
February 10, 2015 |
SAMSUL HOQUE SK. Vs. THE STATE OF ASSAM AND ORS.
|
May 22, 2015 |
SAMUEL NAG Vs. STATE OF ASSAM
|
February 6, 2015 |
SANAT RANJAN BARUAH Vs. SWAPAN DEY AND ORS.
|
June 4, 2015 |
SANDHYA BHARALI Vs. NARENDRA BISWAS
|
February 9, 2015 |
SANDHYA MEDHI AND ORS. Vs. BOLEN DEKA AND ORS.
|
August 18, 2015 |
SANDHYA RANI PAUL Vs. STATE OF ASSAM AND ORS.
|
November 19, 2015 |
SANDIP TINDYA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
March 18, 2015 |
SANGLURI Vs. LALBIAKDAWLA
|
June 29, 2015 |
SANGPARI Vs. F LALREMRUATA
|
March 4, 2015 |
SANJAY SINGH AND ORS. Vs. STATE OF ASSAM
|
April 20, 2015 |
SANJEEV KUMAR KANSAL Vs. CENTRAL BUREAU OF INVESTIGATION (CBI) AND ORS.
|
January 8, 2015 |
SANJIB DAS Vs. STATE OF ASSAM
|
January 20, 2015 |
SANJIB MAZUMDAR Vs. STATE OF ASSAM AND ORS.
|
February 19, 2015 |
SANJIB SONOWAL Vs. THE STATE OF ASSAM
|
March 2, 2015 |
SANJIBANI DRUGS CENTRE AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
December 22, 2015 |
SANJOY PAUL Vs. STATE OF ASSAM
|
March 10, 2015 |
SANJU KHAN AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 20, 2015 |
SANKAR DUTTA Vs. ANIMA RANI DATTA
|
April 9, 2015 |
SANTIRAM SAIKIA AND ORS. Vs. THE STATE OF ASSAM
|
December 10, 2015 |
SANTOSH KR. PANDEY Vs. STATE OF ASSAM
|
March 18, 2015 |
SANTOSH KUMAR DAS Vs. MUKTI RANI DAS
|
March 18, 2015 |
SANYEJI ISPAT LTD. Vs. ASSAM POWER DISTRIBUTION COMPANY LTD. & OTHERS
|
January 9, 2015 |
SARAT BALADEKA AND ORS. Vs. NARAYAN BAISHYA
|
September 18, 2015 |
SARAT CH GOGOI Vs. ANJU DOLAKASHARIA
|
March 24, 2015 |
SARAT CH. HAZARIKA Vs. STATE OF ASSAM AND ORS.
|
April 7, 2015 |
SARAT GOGOI Vs. STATE OF ASSAM AND ORS.
|
March 9, 2015 |
SARDAR CHARAN SINGH Vs. NARENDRA BISWAS
|
November 20, 2015 |
SAROJ PRAVA CHANDA Vs. KIRAN SARKAR
|
March 3, 2015 |
SATYA NARAYAN PRASAD GUPTA Vs. THE STATE OF ASSAM AND ORS.
|
July 15, 2015 |
SATYABAN TALUKDAR Vs. STATE OF ASSAM AND OTHERS
|
August 18, 2015 |
SATYABRATA MUKHERJEE AND ORS. Vs. BISHNULAL RABIDAS AND ORS.
|
April 8, 2015 |
SATYENDRA MALAKAR AND ORS. Vs. MONORANJAN DAS
|
May 15, 2015 |
SAUGATA PAL Vs. ABANI SARMA
|
May 7, 2015 |
SAYED UHAB ALI AND ORS. Vs. ABBAS ALI AND ORS.
|
June 25, 2015 |
SEBA SINGH Vs. STATE OF ASSAM
|
August 12, 2015 |
SECRETARY, SADAR PATTY MASJID COMMITTEE Vs. WAHIDA BEGUM AND ORS.
|
March 24, 2015 |
SEEMA KARMAKAR Vs. STATE OF ASSAM AND ORS.
|
June 18, 2015 |
SEKHAR RUDRA Vs. UNION OF INDIA AND ORS.
|
November 5, 2015 |
SEWAK DUTTA Vs. SUNIL BHUYAN
|
April 29, 2015 |
SH LALBUANGA Vs. LALTHANGFALA S/O ROHMINGTHANGA
|
August 24, 2015 |
SH LALMALSAWMA, Vs. ROPARI
|
January 21, 2015 |
SH LALNUNMAWIA Vs. STATE OF MIZORAM
|
January 30, 2015 |
SH LIANCHUNGNUNGA Vs. STATE OF MIZORAM
|
June 5, 2015 |
SH. K. MALSAWMA AND OTHERS Vs. THE STATE OF MIZORAM AND OTHERS
|
July 24, 2015 |
SH. K. MALSAWMA, S/O C. LUNGMUANA KHIANGTE, R/O NEW COLONY SAIHA Vs. SH. HRANGTAWNA, IRTS SECRETARY TO THE GOVT. OF MIZORAM TRANSPORT DEPTT., AIZAWL
|
July 21, 2015 |
SH. K.C. REJIMON (DC 399) Vs. THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY, TO THE GOVERNMENT OF MIZORAM, AIZAWL
|
July 24, 2015 |
SH. LALAWMPUIA AND OTHERS Vs. THE STATE OF MIZORAM AND OTHERS
|
June 11, 2015 |
SH. LALDAWNGLIANA Vs. STATE OF MIZORAM
|
August 18, 2015 |
SH. LALZARLIANA Vs. LALFAKAWMI
|
February 9, 2015 |
SH. R. ZARZOLIANA Vs. THE STATE OF MIZORAM
|
October 12, 2015 |
SH. RORELLIANA Vs. STATE OF MIZORAM
|
September 10, 2015 |
SH.LALHMINGLIANA Vs. STATE OF MIZORAM
|
May 1, 2015 |
SHAH SYED AHADUR RAHMAN Vs. HONBLE GAUHATI HIGH COURT
|
March 4, 2015 |
SHAHANAZ ALFIDA WAHIB Vs. BANK OF INDIA
|
May 28, 2015 |
SHAHERA KHATUN BIBI Vs. STATE OF ASSAM AND ORS.
|
August 20, 2015 |
SHALIMAR CHEMICAL WORKS LIMITED Vs. THE STATE OF ASSAM AND ORS.
|
March 4, 2015 |
SHAMELA KHATUN @ SHUBALA KHATUN Vs. UNION OF INDIA AND OTHERS
|
December 18, 2015 |
SHANKAR DAS Vs. UNION OF INDIA
|
August 25, 2015 |
SHARMILA SHETTY Vs. B & A LTD. AND ORS.
|
January 8, 2015 |
SHEO BALAK SINGH Vs. UNON OF INDIA
|
August 12, 2015 |
SHEO PRASAD CHOUHAN Vs. JOYRADHA DAS AND ORS.
|
June 23, 2015 |
SHIV-VANI OIL & GAS EXPLORATION SERVICES LTD. Vs. OIL INDIA LIMITED
|
May 14, 2015 |
SHREE GANGA MARBLES Vs. SARDAR CHARAN SINGH AND ORS.
|
November 20, 2015 |
SHRI DEBAJIT SAIKIA, S/O LATE BHOLANATH SAIKIA, RESIDENT OF SEUJPUR, DIBRUGARH, P.O. & P.S. DIBRUGARH, DISTRICT Vs. UNITED BANK OF INDIA, H.O.
|
July 21, 2015 |
SHRI GANESH BISWAS, S/O LATE GIRISH BISWAS Vs. SRI MADHUSUDHAN PAUL AND OTHERS
|
June 2, 2015 |
SHRI NIDHU SUKLABAIDYA Vs. THE STATE OF ASSAM
|
August 27, 2015 |
SHRI SANJAY KUMAR BARUA, S/O LATE BIRENDRA KUMAR BARUA RESIDENT OF PANBAZAR, S.C. GOSWAMI ROAD, GUWAHATI Vs. SHRI PRADIP KUMAR GOSWAMI S/O LATE JAMINI KANTA GOSWAMI, RESIDENT OF M.G. ROAD, NEAR BANESWAR TEMPLE, PANBAZAR, GUWAHATI
|
December 23, 2015 |
SHRI TANKESWAR KALITA Vs. THE STATE OF ASSAM, REPRESENTED BY DEPUTY SECRETARY TO THE GOVERNMENT OF ASSAM, INDUSTRIES & COMMERCE DEPARTMENT, DISPUR, GUWAHATI
|
August 31, 2015 |
SHUKLA TRADING COMPANY Vs. OIL INDIA LTD AND OTHERS
|
May 25, 2015 |
SHYAMAL KANTI MALAKAR Vs. MONORANJAN DAS
|
May 15, 2015 |
SIDDARTHA CHAKRABORTY Vs. THE UNITED BANK OF INDIA AND ORS.
|
July 30, 2015 |
SIGMA SOYA INDUSTRIES PVT. LIMITED Vs. SIGMA SPICE INDUSTRIES PVT. LIMITED
|
January 20, 2015 |
SILLY LAKRA Vs. STATE OF ASSAM
|
August 3, 2015 |
SIMAN PAHARIA Vs. STATE OF ASSAM
|
February 6, 2015 |
SIOTIA STEELS LTD. Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. AND ORS.
|
June 26, 2015 |
SIRAJUL HAQUE Vs. STATE OF ASSAM AND ORS.
|
November 21, 2015 |
SIRAJUL HOQUE AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
September 18, 2015 |
SISU RAM DAS Vs. THE STATE OF ASSAM
|
April 22, 2015 |
SITARAM JHA Vs. SUPERINTENDENT OF POLICE, CBI
|
February 10, 2015 |
SIVAJI SAHA Vs. SHAH MD FARID
|
May 12, 2015 |
SK FAKAR UDDIN Vs. SK FAIJUL HAQUE
|
July 16, 2015 |
SK. ALI HUSSAIN Vs. STATE OF ASSAM AND ORS.
|
July 22, 2015 |
SMT. ARATI GOGOI & OTHERS Vs. DINA KANTA SAIKIA
|
January 20, 2015 |
SMT. MAYABATI KALITA AND OTHERS Vs. SRI SANTOSH KALITA AND ANOTHER
|
September 11, 2015 |
SMT. SABYA NEOR AND OTHERS Vs. TAPAN KUMAR PRADHAN
|
November 23, 2015 |
SMTI DURGABALA GHOSH Vs. STATE OF ASSAM
|
February 5, 2015 |
SMTI HIGIO ARUNI W/O HIGIO TALA Vs. THE STATE OF ARUNACHAL PRADESH
|
August 20, 2015 |
SMTI JOSHOMAYEE DEVI Vs. INDIAN INSTITUTE OF BANK MANAGEMENT & ORS.
|
March 12, 2015 |
SMTI KAMALA BAISHYA Vs. STATE OF ASSAM
|
July 29, 2015 |
SMTI KAMALA RANI NAMASUDRA & ORS. Vs. SASTHI SARAKAR
|
February 23, 2015 |
SMTI MALINA BHOWMIK Vs. MUSTT. NURJAHAN BORBHUYAN W/O LATE ENAMUL HAQUE BORBHUYAN
|
November 5, 2015 |
SMTI MITRA ROY & ORS. Vs. JAGDISH CHANDRA RAI & ORS.
|
March 31, 2015 |
SMTI ROMA DEY W/O LATE DILIP KR. DEY ANANDANAGAR, UDALBAKHRA GUWAHATI Vs. THE UNION OF INDIA REPRESENTED BY THE GENERAL MANAGER, NF RAILWAY, MALIGAON GUWAHATI
|
November 23, 2015 |
SMTI SABITA BAISHYA Vs. STATE OF ASSAM & ORS.
|
February 4, 2015 |
SMTI SHIV ANI DEY Vs. STATE OF ASSAM & ANR.
|
March 17, 2015 |
SMTI. GINIA DEVI DHELIA Vs. ASHISH DEBNATH & ANOTHER
|
February 24, 2015 |
SMTI. JITUMONI SAIKIA Vs. SRI DWIPEN SAIKIA AND OTHERS
|
June 12, 2015 |
SMTI. SUROBALA TALUKDAR Vs. ON THE DEATH OF KESHAB THAKURIA HIS LEGAL HEIRS CHITRA THAKURIA & OTHERS
|
January 27, 2015 |
SOHRAB HUSSAIN Vs. STATE OF ASSAM AND ORS.
|
April 23, 2015 |
SOLEMAN ALI Vs. STATE OF ASSAM
|
December 8, 2015 |
SOMA DAS Vs. RANJIT DAS
|
April 9, 2015 |
SOMA MUNDA Vs. STATE OF ASSAM
|
May 28, 2015 |
SOMESWAR NATH Vs. JOYRAM NATH
|
July 23, 2015 |
SONDHYA RANI GHOSH AND ORS. Vs. AMAL GHOSH AND ORS.
|
February 19, 2015 |
SONESWAR ROY Vs. UNION OF INDIA AND OTHERS
|
October 12, 2015 |
SONIT KUMAR NATH AND ORS. Vs. THE ASSAM STATE ELECTRICITY BOARD AND ORS.
|
May 26, 2015 |
SONU SAHU AND ORS. Vs. STATE OF ASSAM AND ORS.
|
July 21, 2015 |
SORHAB ALI (MD.) AND ORS. Vs. STATE OF ASSAM
|
December 15, 2015 |
SRI ANIL BAWRI, SON OF HARADHAN BAWRI Vs. SRI ANIL CHANDRA SARMAH ADHYAPAK, SON OF SRI JADAV CHANDRA SARMAH ADHYAPAK, VILLAGE
|
January 30, 2015 |
SRI BHUBAN DAS S/O. LATE UMESH DAS, RESIDENT OF BURHAGAON, P.S. LANKA, DIST. NAGAON, ASSAM Vs. STATE OF ASSAM
|
November 16, 2015 |
SRI GOBINDA CHANDRA KALITA, SON OF LATE RAMONI KALITA, RESIDENT OF MILONPUR, CHANDMARI, GUWAHATI Vs. THE STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, EDUCATION (SECONDARY) DEPARTMENT, DISPUR, GUWAHATI
|
August 28, 2015 |
SRI JOYRAM NATH, S/O. LATE HOWRIA RAM NATH Vs. SRI SOMESWAR NATH, S/O. LATE GIRINDRA CH. NATH
|
July 23, 2015 |
SRI KHARGAPANI BARMAN SON OF LATE MOHAN BARMAN RESIDENT OF VILL Vs. SRI SURESH DEKA AND ANOTHER
|
December 7, 2015 |
SRI KUNJA BEHARI CHOUDHURY, SON OF HEMA KANTA CHOUDHURY, RATNAPUR, TEZPUR, DISTRICT Vs. SRI SUREN SAIKIA, SON OF LATE INDIBAR NANDI SAIKIA, MAJGAON, MOUZA
|
April 29, 2015 |
SRI MAHADEV SARMA SON OF LATE DURGA SARMA, VILLAGE Vs. STATE OF ASSAM
|
December 10, 2015 |
SRI MOHENDRA DAS, SON OF SRI BROJENDRA DAS, RESIDENT OF VILL Vs. THE STATE OF ASSAM
|
August 21, 2015 |
SRI MONOYEL SUREN AND ANOTHER Vs. STATE OF ASSAM
|
September 21, 2015 |
SRI PARAMJIT SINGH S/O. LATE SARDAR MANSA SINGH PANCHGRAM DISTRICT Vs. SRI RAMAKANTA CHAKRABORTY AND OTHERS
|
September 16, 2015 |
SRI RANGENDRA PALAK SON OF LATE MILAN PALAK, VILL & P.O. Vs. SRI PRAHLAD CHUTIA AND OTHERS
|
December 10, 2015 |
SRI. SURJYA BARO AND OTHERS Vs. MRS. URMILA DAS
|
April 23, 2015 |
SRIMATI PHULANI BALA DAS Vs. UPEN DAS
|
May 14, 2015 |
SRINIVASA REDDY VOLADRI Vs. UNION OF INDIA AND ORS.
|
March 30, 2015 |
STATE BANK OF INDIA Vs. SH LALSANGBERA
|
January 30, 2015 |
STATE OF ASSAM Vs. GHANASHYAM MALAKAR AND OTHERS
|
February 24, 2015 |
STATE OF ASSAM Vs. ARCHITECH CONSULTANTS PVT. LTD.
|
November 12, 2015 |
STATE OF ASSAM AND ORS. Vs. ARUNIMA CHETIA AND ORS.
|
March 18, 2015 |
STATE OF ASSAM AND ORS. Vs. UMESH CHANDRA DAS AND ORS.
|
April 10, 2015 |
STATE OF ASSAM AND ORS. Vs. KUMUD GOGOI
|
October 6, 2015 |
STATE OF ASSAM AND OTHERS Vs. MINU KUMARI KALITA
|
August 18, 2015 |
STATE OF MIZORAM Vs. S K ROY
|
September 18, 2015 |
STATE OF MIZORAM Vs. C SANGNGHINA
|
August 13, 2015 |
STATE OF MIZORAM Vs. LALCHHAWNTHANGA
|
June 18, 2015 |
STATE OF MIZORAM Vs. VANLALFELA AND ORS.
|
October 13, 2015 |
STATE OF NAGALAND Vs. TEKANUKSHILA
|
October 8, 2015 |
STATE OF NAGALAND AND OTHERS Vs. DR. MECHUMLA ANAR
|
October 6, 2015 |
SUBAL PRAJA Vs. STATE OF ASSAM
|
August 5, 2015 |
SUBHASH CHANDRA DAS AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
February 4, 2015 |
SUBHASH GUPTA & ANOTHER Vs. STATE OF ASSAM
|
February 3, 2015 |
SUBIR DHAR Vs. THE STATE OF ASSAM
|
June 25, 2015 |
SUBIR SINHA Vs. UNION OF INDIA AND OTHERS
|
June 22, 2015 |
SUBODH CHANDRA SARKAR AND ORS. Vs. DULAL CHANDRA GORE AND ORS.
|
March 31, 2015 |
SUBODH NATH AND ORS. Vs. FULU RANI DEVI
|
May 13, 2015 |
SUBU TACHANG AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
October 1, 2015 |
SUDHANYA BALA DHAR Vs. CHABI DUTTA CHOUDHURY
|
July 23, 2015 |
SUDHIN CHANDRA BARUA Vs. STATE OF ASSAM
|
March 19, 2015 |
SUKHLAL ROY Vs. BHABESH CHANDRA
|
March 26, 2015 |
SUKUMAR NAMASUDRA Vs. BHOJAN NAMASUDRA
|
June 19, 2015 |
SUKUMARI SHARMA AND ORS. Vs. RAJ GOBINDO CHAKRABORTY AND ORS.
|
June 12, 2015 |
SUKUR ALI Vs. JARINA BIBI
|
April 2, 2015 |
SULACHANA RATH SARMA Vs. BIBEKANANDA SARMA
|
May 8, 2015 |
SULEMA KHATUN Vs. THE UNION OF INDIA AND ORS.
|
April 29, 2015 |
SUNDERJIT TANTI Vs. STATE OF ASSAM
|
November 17, 2015 |
SUNIL KUMAR SAHA AND ORS Vs. TAPASI SARKAR
|
October 5, 2015 |
SUNIT KUMAR PUZARI Vs. JADAV CH. KONWAR AND ORS.
|
September 17, 2015 |
SUNITA TANSPORT AGENCY Vs. OIL INDIA LTD. AND ORS.
|
May 25, 2015 |
SUNU MURA Vs. THE STATE OF ASSAM
|
February 23, 2015 |
SUPRABHA BORA Vs. THE STATE OF ASSAM AND ORS.
|
February 10, 2015 |
SURAIYA BEGUM AND ORS Vs. MUSSTT JORGINA RAHMAN WIFE OF LATE ATAUR RAHMAN AND ORS
|
September 8, 2015 |
SUREN GOGOI Vs. STATE OF ASSAM
|
September 22, 2015 |
SUREN SAIKIA Vs. KUNJA BEHARI CHOUDHURY
|
April 29, 2015 |
SUREN TANTI Vs. STATE OF ASSAM
|
October 13, 2015 |
SURENDRA KUMAR SHARMA Vs. STATE OF ASSAM AND ORS.
|
July 17, 2015 |
SURENDRA NATH DAS Vs. THE ASSAM STATE ELECTRICITY BOARD AND ORS.
|
May 7, 2015 |
SURENDRA NATH PATHAK Vs. SMTI. PROBHABATI DEVI PATHAK AND OTHERS
|
February 26, 2015 |
SURENDRA NATH PATHAK Vs. S N PATHAK
|
February 26, 2015 |
SURESH BAGHOWAR Vs. STATE OF ASSAM
|
October 14, 2015 |
SURING PAKBA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
May 15, 2015 |
SURJYA BARO Vs. URMILA DAS
|
April 23, 2015 |
SUSHANTA KAR Vs. GANESH CHAKRABORTY
|
May 5, 2015 |
SUSHIL KR. MANDAL Vs. PROBODH KUMAR DIHINGIA
|
August 13, 2015 |
SUSHILA BALA BORA Vs. BHAGABAN CH. DAS
|
February 24, 2015 |
SUSHMITA BEGUM Vs. THE STATE OF ASSAM AND ORS.
|
April 8, 2015 |
SUSHMITA DAS Vs. STATE OF ASSAM AND ORS.
|
June 26, 2015 |
SWAPAN DAS Vs. PRADIP KR. PAUL AND ORS.
|
June 2, 2015 |
SWAPAN DEWANJI Vs. THE STATE OF ASSAM
|
February 13, 2015 |
SWAPAN KUMAR MALIK Vs. UNION OF INDIA
|
September 29, 2015 |
SWEET HUSSAIN Vs. STATE OF ASSAM
|
July 30, 2015 |
SYED SAIDUL ISLAM Vs. STATE OF ASSAM AND ORS.
|
July 15, 2015 |
SYED SAZIDUR ROHMAN Vs. STATE OF ASSAM
|
March 31, 2015 |
T DOCHEA S/O T LEMKUALA Vs. CHIEF EXECUTIVE MEMBER, CADC
|
June 29, 2015 |
TABIBUN NESHA Vs. STATE OF ASSAM
|
January 29, 2015 |
TAHIR ALI AND ORS. Vs. STATE OF ASSAM
|
May 21, 2015 |
TAKU TAYA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
May 15, 2015 |
TAM SILUP Vs. ADDITIONAL DEPUTY COMMISSIONER, SAGALEE, PAPUM PARE DISTRICT, ARUNACHAL PRADESH
|
July 17, 2015 |
TANUJA BARUAH Vs. STATE BANK OF INDIA
|
December 2, 2015 |
TAPAN CHAKRABORTY Vs. BIMAN ROY
|
October 14, 2015 |
TAPAN CHANDRA DAIMARY Vs. THE STATE OF ASSAM AND ORS.
|
March 23, 2015 |
TAPAN KUMAR DAS Vs. PRADEEP DAS
|
August 26, 2015 |
TAPAN KUMAR PRADHAN Vs. SMT. SABYA NEOR AND OTHERS
|
November 23, 2015 |
TAPAN MAHANTA Vs. STATE OF ASSAM
|
August 5, 2015 |
TAPIYAR MOYONG AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
March 5, 2015 |
TAPU MOSU Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
April 8, 2015 |
TARA BEGUM Vs. AMZED ALI
|
July 28, 2015 |
TARIN DAKPE Vs. ELECTION COMMISSION OF INDIA AND ORS.
|
April 9, 2015 |
TARINI KANTA DAS AND ORS. Vs. PRADEEP DAS AND ORS.
|
August 26, 2015 |
TARKESWAR THAKUR Vs. AJOY KUMAR VERMA
|
March 31, 2015 |
TARUN DEV SARMA AND ORS. Vs. STATE OF ASSAM AND ORS.
|
September 2, 2015 |
TARUN HAZARIKA Vs. STATE BANK OF INDIA & ORS.
|
March 12, 2015 |
TATA TEA LTD. AND ORS. Vs. STATE OF ASSAM AND ORS.
|
March 4, 2015 |
TATO LOMBI Vs. STATE OF ARUNACHAL PRADESH
|
June 19, 2015 |
TECHI DOYA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
August 7, 2015 |
THE AHMED TEA CO. (PVT.) LTD. Vs. TARSEM SINGH BHOGAL AND ORS.
|
May 19, 2015 |
THE ASSAM CO-OP. INSURANCE LTD. Vs. THE PRESIDING OFFICER AND ORS.
|
September 7, 2015 |
THE ASSAM GOVERNMENT MARKETING CORPORATION LTD. Vs. THE STATE OF ASSAM AND ORS.
|
March 26, 2015 |
THE ASSAM STATE ELECTRICITY BOARD AND ORS. Vs. SURANA INDUSTRIES
|
February 18, 2015 |
THE GOVT. OF ASSAM, TO BE REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM, HOME AND POLITICAL DEPTT., DISPUR, GUWAHATI Vs. MAMEZA KHATUN AND ORS, D/O LATE HARAN KAZI, R/O SHAKHARI PARA, P.O. JAMADGHT, P.S. SOUTH SALMARA, DIST. DHUBRI, ASSAM
|
October 13, 2015 |
THE NUMALIGARH REFINERY LTD. AND ORS. Vs. COMMISSIONER, WORKMENS COMPENSATION-CUM-ASSISTANT LABOUR COMMISSIONER AND ORS.
|
May 14, 2015 |
THE ORIENTAL INSURANCE CO. LTD. Vs. JAMALUDDIN AND ORS.
|
September 1, 2015 |
THE ORIENTAL INSURANCE CO. LTD. Vs. SAHADAT KHAN AND ORS.
|
November 12, 2015 |
THE STATE OF ARUNACHAL PRADESH Vs. SUBHASH PROJECTS & MARKETING LTD. AND ORS.
|
June 25, 2015 |
THE STATE OF ASSAM AND ORS. Vs. SUSHIL KUMAR
|
June 4, 2015 |
THE STATE OF ASSAM AND ORS. Vs. SELIM UDDIN AND ORS.
|
July 24, 2015 |
THE UNION OF INDIA Vs. SMT. VANRAMNGHAKI
|
October 16, 2015 |
THE UNION OF INDIA Vs. U.M.F. INDUSTRIES LTD.
|
December 17, 2015 |
THE UNION OF INDIA, REPRESENTED BY THE GENERAL MANAGER, N.F. RAILWAYS, MALIGAON, GUWAHATI Vs. M/S STEEL AUTHORITY OF INDIA, M.N. ROAD, PANBAZAR, GUWAHATI
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September 22, 2015 |
THE WORKMEN Vs. THE MANAGEMENT OF DUFFLATING T.E. AND ORS.
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August 19, 2015 |
THULESWAR HAZARIKA Vs. STATE OF ASSAM
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December 15, 2015 |
TIPAK TAYENG Vs. DEPUTY COMMISSIONER, PASIGHAT AND ANR.
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November 21, 2015 |
TOMEJ ALI Vs. STATE OF ASSAM
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March 3, 2015 |
TOUZHU-U Vs. STATE OF NAGALAND
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April 10, 2015 |
TRIDIP BURAGOHAIN AND ORS. Vs. THE STATE OF ASSAM AND ORS.
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February 3, 2015 |
TSITHRONGSE SANGTAM Vs. STATE OF NAGALAND AND ORS.
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August 13, 2015 |
TSUKJEMWATI AO Vs. STATE OF NAGALAND
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May 7, 2015 |
TULIKA GOSWAMI MAHANTA AND ORS. Vs. MUKUL SAIKIA AND ORS.
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March 10, 2015 |
TUTA MIALASKAR Vs. ABDUL MUSABBIR ALI LASKAR AND ORS.
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May 20, 2015 |
UCO BANK Vs. CHOUDHURY RICE MILL AND ORS.
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May 13, 2015 |
UDC GANESH THAKUR Vs. UNION OF INDIA AND ORS.
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February 11, 2015 |
UMA KANTA BANIK Vs. RATAN LAL BANIK AND ORS.
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June 2, 2015 |
UNION OF INDIA Vs. MEGHALAYA CEMENT LTD. AND ORS.
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June 25, 2015 |
UNION OF INDIA Vs. SURJYA HAZARIKA AND ORS.
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June 26, 2015 |
UNION OF INDIA Vs. B B ENTERPRISE
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April 9, 2015 |
UNION OF INDIA Vs. SUNRISE TRADERS
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November 27, 2015 |
UNION OF INDIA Vs. SHYAMAL PAUL S/O LATE SWAPAN PAUL AND PRS
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September 10, 2015 |
UNION OF INDIA Vs. REKHA MONI CHUTIA
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February 11, 2015 |
UNION OF INDIA AND ORS. Vs. B.K. MISHRA
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October 15, 2015 |
UNION OF INDIA AND ORS. Vs. P. MULUREEDHARAN
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December 15, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. LALDAWNGLIANA
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September 23, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. DIMBESWAR DAS AND OTHERS
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September 1, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. SAFIQUL ISLAM AND ORS.
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February 10, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. ABU SHAMA ALI AND ORS.
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February 12, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. JITUMNI CHOUDHURY AND ORS.
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September 18, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. DINESH CHANDRA MANDAL AND ORS.
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October 8, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. ABDUL MATIN AND ORS.
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March 23, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. IMDADUL SHIEKH AND ORS.
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September 22, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. BABAN NATH AND ORS.
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November 13, 2015 |
UNITED INDIA INSURANCE CO. LTD., HAVING ITS REGD. OFFICE AT 24, WHITES ROAD, CHENNAI AND ITS REGIONAL OFFICE AT G.S. ROAD, GHY Vs. KHAGEN HALOI AND ORS., S/O LT. KESHAV HALOI, R/O AMIN GAON, GHY DIST KAMRUP, ASSAM
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September 1, 2015 |
UNITED INDIA INSURANCE COMPANY Vs. KURBAN ALI AND ORS.
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October 5, 2015 |
UNITED INDIA INSURANCE COMPANY Vs. MOZZAMEL HAQUE AND ORS.
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October 6, 2015 |
UNITED INDIA INSURANCE COMPANY Vs. ISMAIL HUSSAIN AND ORS.
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September 18, 2015 |
UNITED INDIA INSURANCE COMPANY LTD Vs. MD SAMSUL HAQUE
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February 20, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. GAYA ROY AND ORS.
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March 19, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. KULASORI MIRDHA AND ORS.
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April 28, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. INDRAJIT DAS AND ORS.
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November 17, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. JOHIRUL ISLAM AND ORS.
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October 8, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. ABDUL ALI AND ORS.
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February 24, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. IDRISH ALI AND ORS.
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February 25, 2015 |
UNITY VILLAGE Vs. STATE OF NAGALAND
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October 8, 2015 |
UNIVERSITY GRANTS COMMISSION AND ORS. Vs. PUNAL KUMAR DAS AND ORS.
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July 31, 2015 |
UPASANA DAS Vs. THE UNION OF INDIA AND ORS.
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June 2, 2015 |
UPC OF MIZORAM Vs. LALLIANPUII
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May 8, 2015 |
UPC OF MIZORAM Vs. LALLIANPUII
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October 27, 2015 |
UPPER ASSAM PETROCOKE PVT. LTD. & ANR. Vs. THE UNION OF INDIA & 4 ORS REP. THROUGH SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF COMMERCE AND INDUSTRY, DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION, UDYOG BHAWAN, NEW DELHI
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August 6, 2015 |
URBAN BOARD ENGINEERS ASSOCIATION AND ORS. Vs. ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD AND ORS.
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August 4, 2015 |
USMAN GANI Vs. UNION OF INDIA AND ORS.
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July 21, 2015 |
UTPAL GOSWAMI AND ORS. Vs. STATE OF ASSAM AND ORS.
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May 5, 2015 |
UTPAL MISHRA Vs. STATE OF ASSAM
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March 17, 2015 |
UTPAL RAJKUMAR Vs. DIBRUGARH UNIVERSITY & ORS.
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February 9, 2015 |
UTTAM BHOWMICK AND ORS. Vs. STATE OF ASSAM AND ORS.
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April 7, 2015 |
UTTAM DADHARA Vs. SUNSBALA DADHARA
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May 12, 2015 |
UTTAM DAS Vs. STATE OF ASSAM AND ORS.
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March 3, 2015 |
V. MAKRITSU AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
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April 30, 2015 |
VANLALAWIA S/O ROCHUNGNUNGA Vs. NEW INDIA ASSURANCE CO LTD
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June 12, 2015 |
VANLALHRUAIA Vs. PRINCIPAL SECRETARY
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November 18, 2015 |
VANLALPEKHLUI AND ORS. Vs. SHIVNATH SINGH AND ORS.
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February 4, 2015 |
VANLALSIAMA Vs. STATE OF MIZORAM
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September 22, 2015 |
VANLALVUANA Vs. SECRETARY OF MIZORAM
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September 29, 2015 |
VED BARUA Vs. STATE OF ASSAM AND ORS.
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March 4, 2015 |
VEKHONYU LETRO Vs. STATE OF NAGALAND
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February 26, 2015 |
VENNEIBERA AND ORS. Vs. STATE OF MIZORAM
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October 15, 2015 |
VETHITA MEDEO AND ORS. Vs. STATE OF NAGALAND AND ORS.
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February 5, 2015 |
VETHITA MEDOE Vs. STATE OF NAGALAND
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April 20, 2015 |
VETSTAL RIO Vs. STATE OF NAGALAND
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February 24, 2015 |
VIDYA SAGAR SARIN Vs. NATIONAL INSURANCE COMPANY LTD
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May 20, 2015 |
WOBENTHUNG LOTHA Vs. STATE OF NAGALAND
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July 20, 2015 |
WORKMAN Vs. MANAGEMENT OF KHARJAN TEA ESTATE AND ORS.
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August 12, 2015 |
WORKMAN Vs. MANAGEMENT OF DUFFLATING T.E.
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August 19, 2015 |
WORKMAN OF GHOGRAJAN TEA ESTATE Vs. MANAGEMENT OF GHOGRAJAN TEA ESTATE
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December 17, 2015 |
YADUBANSH SINGH Vs. STATE OF ASSAM
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December 9, 2015 |
YASIN ALI Vs. UNION OF INDIA
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November 20, 2015 |
Z. KHAWZAWL Vs. MIZORAM INFORMATION COMMISSION AND ORS.
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August 18, 2015 |
ZAIREMTHANGA AND ANR. Vs. STATE OF MIZORAM AND ORS.
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November 23, 2015 |
ZAKIR HUSSAIN AND ORS. Vs. STATE OF ASSAM
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September 21, 2015 |
ZENITH DRUGS & ALLIED AGENCIES PVT. LTD. Vs. UNITED BANK OF INDIA AND ORS.
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June 11, 2015 |
ZIAUL ISLAM SARKAR Vs. STATE OF ASSAM AND ORS.
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July 17, 2015 |
ZOHMINGTHANGI Vs. VANLALHLUA
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September 8, 2015 |
ZONUNFELA Vs. STATE OF MIZORAM
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March 4, 2015 |
ZONUNMAWII W/O ZOSANGLIANA TEACHER AND ORS Vs. STATE OF MIZORAM AND ORS
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September 8, 2015 |
ZUBEDA AHMED Vs. FAZLIA BEGUM
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May 7, 2015 |
ZULFIKAR ALAM HAZARIKA Vs. STATE OF ASSAM
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May 12, 2015 |