A LALHMANGAIHA Vs. STATE OF MIZORAM
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December 3, 2014 |
A.A. LASKAR Vs. STATE OF MIZORAM
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August 6, 2014 |
A.B.C. INDIA LTD. Vs. COMMANDANT, 103 BN. BSF
|
January 9, 2014 |
A.OBANGMENLA JAMIR Vs. STATE OF NAGALAND
|
February 6, 2014 |
ABANI BAISHYA Vs. STATE OF ASSAM
|
February 26, 2014 |
ABCI INFRASTRUCTURE PVT. LTD. Vs. STATE OF ASSAM
|
June 18, 2014 |
ABDUL ALI Vs. STATE OF ASSAM
|
June 23, 2014 |
ABDUL GANI Vs. AL HAJI ABDUL MATIN CHOUDHURY
|
February 5, 2014 |
ABDUL GOFUR MONDAL Vs. STATE OF ASSAM AND ORS.
|
November 11, 2014 |
ABDUL JALIL MAZUMDAR S/O LATE TOYOB ALI MAZUMDAR Vs. ALAUDDIN BARBHUIYA, S/O LATE KUTUB ALI BARBHUIYA
|
September 3, 2014 |
ABDUL JALIL MAZUMDER AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
|
April 21, 2014 |
ABDUL KALAM @ GAONBURAH Vs. STATE OF ASSAM
|
January 21, 2014 |
ABDUL KARIM Vs. STATE OF ASSAM
|
May 5, 2014 |
ABDUL MALEQUE Vs. ABDUL MATIN
|
November 12, 2014 |
ABDUL MALIK Vs. STATE OF ASSAM
|
August 5, 2014 |
ABDUL MATIN Vs. ON THE DEATH OF ABDUL HUSSAIN, HIS LEGAL HEIRS
|
May 20, 2014 |
ABDUL NOOR Vs. KATAN BIBI
|
November 10, 2014 |
ABDUL RASHID Vs. STATE OF ASSAM
|
January 30, 2014 |
ABDUL SUBHAN Vs. STATE OF ASSAM
|
December 4, 2014 |
ABHAY KUMAR ROY Vs. STATE OF ARUNACHAL PRADESH, REP. BY THE CHIEF SECRETARY & ORS.
|
March 13, 2014 |
ABHIRAM PEGU Vs. STATE OF ASSAM
|
August 5, 2014 |
ABU FATEH AHMED Vs. STATE OF ASSAM
|
September 18, 2014 |
ABUL KALAM TALUKDAR Vs. STATE OF ASSAM
|
October 31, 2014 |
ACHYUT BARTHAKUR Vs. THE STATE BANK OF INDIA
|
October 30, 2014 |
AHMED HAQUE CHOUDHURY AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
August 6, 2014 |
AINUL HOQUE Vs. UNION OF INDIA
|
April 1, 2014 |
AJIBOR RAHMAN, S/O MOJIBOR RAHMAN AND ORS Vs. UNION OF INDIA ORS
|
March 25, 2014 |
AJIT BORUAH Vs. STATE OF ASSAM AND 3 ORS
|
March 20, 2014 |
AJIT KUMAR BARUAH Vs. STATE OF ASSAM
|
July 17, 2014 |
AJOY KUMAR HALOI Vs. STATE OF ASSAM
|
July 17, 2014 |
AJOY SARKAR Vs. STATE OF ASSAM
|
February 18, 2014 |
AKADDAS ALI Vs. STATE OF ASSAM
|
March 12, 2014 |
AKAHENDRA GARG Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ANOTHER
|
July 30, 2014 |
AKHIL KUMAR DUTTA Vs. STATE OF ASSAM AND ORS.
|
October 27, 2014 |
ALDRIN BEIMONGIA Vs. SAMIMA AKTAR MAZUMDER
|
July 3, 2014 |
ALI AMZAD CHOUDHURY Vs. STATE OF ASSAM & ORS.
|
June 2, 2014 |
ALI HUSSAIN Vs. STATE OF ASSAM
|
January 28, 2014 |
ALL ASSAM GRADUATE HINDI SIKSHAN PARANGAT [EQUIVALENT B. ED TEACHERS] ASSOCIATION Vs. STATE OF ASSAM AND OTHERS
|
April 28, 2014 |
ALL ASSAM HEADS OF DEPARTMENT MINISTERIAL OFFICERS ASSOCIATION Vs. STATE OF ASSAM
|
June 17, 2014 |
ALL ASSAM SECONDARY ADDITIONAL (CONTRACTUAL) TEACHERS ASSOCIATION Vs. THE STATE OF ASSAM
|
September 26, 2014 |
ALL ASSAM SETTLEMENT EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM AND OTHERS
|
August 11, 2014 |
ALL ASSAM STATFED KARMACHARI AIKYA MANCH Vs. STATE OF ASSAM
|
January 3, 2014 |
ALL ASSAM TRIBAL SANGHA AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
|
March 3, 2014 |
AMELA BEGUM MAZUMDAR Vs. ABID HUSSAIN MAZUMDAR
|
September 11, 2014 |
AMINA KHATUN Vs. STATE OF ASSAM
|
January 22, 2014 |
AMINUR ISLAM AND ORS. Vs. STATE OF ASSAM
|
November 14, 2014 |
AMITABH GOSWAMI Vs. STATE OF ASSAM AND ORS.
|
December 9, 2014 |
ANANTA RAJKUMAR Vs. GOPA CHOUDHURY
|
August 20, 2014 |
ANIL BAISHYA Vs. STATE OF ASSAM
|
April 1, 2014 |
ANJALI DAS Vs. NATIONAL SMALL INDUSTRIES CORPN. LTD
|
July 14, 2014 |
ANJU SAHA Vs. GOBINDA SAHA
|
March 13, 2014 |
ANOWAR ALI Vs. STATE OF ASSAM
|
May 22, 2014 |
ANOWAR ALI Vs. THE STATE OF ASSAM
|
June 13, 2014 |
ANUPAL KALITA Vs. SMTI. SHIKHA MEDHI KALITA
|
October 31, 2014 |
ANWAR HUSSAIN Vs. STATE OF ASSAM AND OTHERS
|
April 8, 2014 |
AOD-OIL CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
|
January 10, 2014 |
APOORVA KR. PADMAPATI Vs. TILOK CHANDRA DAS
|
June 27, 2014 |
APURBA DEKA Vs. STATE OF ASSAM
|
August 22, 2014 |
ARABINDA SARMA Vs. LANDARU ROY
|
October 21, 2014 |
ARJUN KUMAR Vs. STATE OF ASSAM
|
April 22, 2014 |
ARUN MANDAL Vs. STATE OF ASSAM
|
January 23, 2014 |
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION Vs. TOMSANG PERTIN
|
May 27, 2014 |
ARUNAVA DEY Vs. STATE OF ASSAM
|
February 26, 2014 |
ARUP KR. BARUA Vs. G. K.CHOUDHURY
|
February 17, 2014 |
ASAD ALI Vs. RENU BEGUM DAUGHTER OF ASIM ALI
|
June 2, 2014 |
ASANGLA IMSONG Vs. THE STATE OF NAGALAND
|
October 16, 2014 |
ASHA BISWAS @ BARMAN Vs. KAREN BARMAN
|
March 4, 2014 |
ASHESHWAR PRASAD SINGH AND ORS. Vs. FOOD CORPORATION OF INDIA AND ORS.
|
October 21, 2014 |
ASHOK KUMAR KUHAR Vs. STATE OF ASSAM AND ORS.
|
August 2, 2014 |
ASSAM AGRICULTURAL UNIVERSITY Vs. MANJIT KUMAR BHATTACHARYA
|
June 13, 2014 |
ASSAM AGRICULTURE UNIVERSITY Vs. MANJIT KUMAR BHATTACHARYA
|
April 22, 2014 |
ASSAM COMPANY INDIA LTD. Vs. BANK OF NEW YORK MELLON
|
June 16, 2014 |
ASSAM CONDUCTORS MANUFACTURER ASSOCIATION Vs. STATE OF ASSAM
|
May 28, 2014 |
ASSAM DIPLOMA ENGINEERS SERVICES ASSOCIATION Vs. THE STATE OF ASSAM
|
November 18, 2014 |
ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. SONAR CACHAR PUBLICATION LTD.
|
July 15, 2014 |
ASSAM POWER GENERATION CORPORATION LTD Vs. STATE OF ASSAM
|
August 14, 2014 |
ASSAM ROOFING LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 3, 2014 |
ATAM BAGANG Vs. STATE OF ARUNACHAL PRADESH
|
June 24, 2014 |
ATAUR RAHMAN Vs. STATE OF ASSAM
|
June 13, 2014 |
ATOUZO PIENYU Vs. THE STATE OF NAGALAND
|
November 14, 2014 |
AVIKHO ANGAMI Vs. STATE OF NAGALAND AND ORS.
|
September 19, 2014 |
AYUB ALI @ ZAMADAR Vs. STATE OF ASSAM
|
November 11, 2014 |
AZIDA BEGUM Vs. MUSMT. REZIAA SULTANA
|
January 30, 2014 |
AZIZUR RAHMAN Vs. STATE OF ASSAM
|
May 20, 2014 |
B.DANIALA Vs. STATE OF MIZORAM
|
February 18, 2014 |
BABITA NATH Vs. STATE OF ASSAM
|
February 17, 2014 |
BABU KONWAR @ DILIP @ VINOD@ RAJIB Vs. STATE OF ASSAM
|
April 21, 2014 |
BABU URANG @ RANJIT Vs. STATE OF ASSAM
|
October 31, 2014 |
BABUR ALI @ BABBOR ALI, S/O LT SAMATULYA SHEIKH @ LATE SAMED ALI Vs. UNION OF INDIA
|
February 28, 2014 |
BAHANI TEA CO. (P) LTD. Vs. STATE OF ASSAM
|
February 6, 2014 |
BAIKUNTHA NATH DEKA Vs. MOHAN CHANDRA BORO
|
June 27, 2014 |
BAJRANG TEA TRADING COMPANY Vs. STATE OF ASSAM
|
June 20, 2014 |
BAKES ALI @ BAHEJ UDDIN Vs. UNION OF INDIA
|
March 25, 2014 |
BAKNAITHAO BARGOYARI Vs. STATE OF ASSAM
|
June 20, 2014 |
BAL BAHADUR LIMBU Vs. ASHBEL BARLOO
|
March 18, 2014 |
BALAY KR BORAH Vs. STATE OF ASSAM
|
January 31, 2014 |
BANK OF BARODA Vs. RANJAN CHETIA
|
September 8, 2014 |
BASAB RANJAN DEB Vs. STATE OF ASSAM AND ORS.
|
December 16, 2014 |
BEAUTY NANDI Vs. JILLUL HOQUE
|
March 20, 2014 |
BEGUM BAHAR Vs. MOTIUR RAHMAN
|
November 12, 2014 |
BHABASTOSH MALAKAR Vs. UNION OF INDIA
|
May 6, 2014 |
BHABESH ROY Vs. STATE OF ASSAM AND OTHERS
|
August 7, 2014 |
BHASAN CH. SARKAR AND ORS. Vs. STATE OF ASSAM
|
November 14, 2014 |
BHASKAR GOGOI Vs. STATE OF ASSAM
|
August 28, 2014 |
BHATTER (ASSAM) PLANTATION & SPINNING MILLS LTD. Vs. UNION OF INDIA
|
September 17, 2014 |
BHIM GARH Vs. STATE OF ASSAM
|
April 28, 2014 |
BHOPAL THAPA Vs. RIVA DEVI SHAW AND ORS.
|
September 1, 2014 |
BHOPAL THAPA Vs. BINA BORO
|
September 1, 2014 |
BHOPAL THAPA Vs. GIRIJESH TIWARI
|
September 1, 2014 |
BHUBAN CHANDRA BARUAH Vs. FOOD CORPORATION OF INDIA
|
February 18, 2014 |
BHUMIDHAR NATH Vs. STATE OF ASSAM
|
February 21, 2014 |
BHUPENDRA GOSWAMI Vs. UNION OF INDIA
|
February 12, 2014 |
BICHITRA BHARALI KALITA Vs. DIPAK CHANDRA KALITA
|
March 12, 2014 |
BIDYUT JYOTI PURKAYASTHA Vs. BIPASHA DEV
|
March 11, 2014 |
BIJAN SAHA Vs. STATE OF ASSAM
|
August 21, 2014 |
BIKASH CH. REGON Vs. STATE OF ASSAM
|
March 3, 2014 |
BIKASH CHANDRA BHUIYA Vs. TAPTI NANDI & 2 ORS
|
July 30, 2014 |
BINOY BHUSAN CHOUDHURY Vs. REKHA RANI DEB
|
February 6, 2014 |
BINOY CH. SARMA Vs. STATE OF ASSAM
|
June 6, 2014 |
BIPIN CHANDRA DAS Vs. THE STATE OF ASSAM
|
March 11, 2014 |
BIPLAB CHANDA Vs. STATE OF ASSAM
|
July 16, 2014 |
BIRCHA KURMI Vs. STATE OF ASSAM
|
December 1, 2014 |
BIRENDRA NATH HAZARIKA Vs. MUKITUR RAHMAN
|
August 19, 2014 |
BIROOP KR. GOGOI Vs. K.K. DEWIVEDI
|
June 27, 2014 |
BIRSHA TOPNO Vs. STATE OF ASSAM
|
December 1, 2014 |
BISA SHEIKH Vs. STATE OF ASSAM
|
February 20, 2014 |
BISHNU PRASAD DAS AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
September 26, 2014 |
BISWANATH DAS AND ANOTHER Vs. STATE OF ASSAM
|
April 3, 2014 |
BISWANATH DISTRICT JAMIYAT ULLEMA HIND Vs. STATE OF ASSAM
|
April 23, 2014 |
BKNAITHAO BARGAYARI AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
April 29, 2014 |
BOGIDHOLA TEA AND TRADING CO. PVT. LTD. Vs. UNION OF INDIA
|
June 23, 2014 |
BONGAIGAON REFINARY AND PETROCHEMICALS LTD Vs. G R ENGINEERING WORKS LTD
|
January 29, 2014 |
BONTI DUTTA W/O ANUP DAS Vs. STATE OF ASSAM
|
March 11, 2014 |
BRAHMAPUTRA CONSORTIUM LTD. Vs. STATE OF ASSAM AND ORS.
|
June 5, 2014 |
C LALBIAKTHANGA, S/O CHAWNGTLUANGA Vs. SPECIAL LAND ACQUISITION OFFICER, PIU
|
March 27, 2014 |
C LALRINENGA Vs. STATE OF MIZORAM
|
July 25, 2014 |
C. C. SAKHAWLIANA Vs. STATE OF MIZORAM
|
July 23, 2014 |
C. RAMHLUNA Vs. C. NGUNLIANCHUNGA
|
September 6, 2014 |
CACHAR PAPER MILL OFFICERS & SUPERVISORS ASSOCIATION Vs. M.V. NARASIMHA RAO
|
March 12, 2014 |
CACHAR PAPER PROJECT WORKERS UNION Vs. STATE OF ASSAM
|
March 24, 2014 |
CHABI BHORALEE @ CHABBI BHORALEE Vs. STATE OF ASSAM
|
February 14, 2014 |
CHAKRA BHARALI Vs. UNION OF INDIA
|
March 6, 2014 |
CHALZIKA Vs. STATE OF MIZORAM
|
June 18, 2014 |
CHANDAN DAS Vs. STATE OF ASSAM
|
March 4, 2014 |
CHANDRA KR. BARUAH Vs. STATE OF ASSAM AND ORS.
|
May 26, 2014 |
CHANDRA SAKHI SINGHA Vs. BIDYA PATI SINGHA (SINHA)
|
September 15, 2014 |
CHILDREN WELFARE ASSOCIATION Vs. THE STATE OF ASSAM
|
October 31, 2014 |
CHITRA KUMAR NATH Vs. STATE OF ASSAM
|
February 10, 2014 |
COMMISSIONER AND PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM Vs. RAHI DUTTA
|
February 28, 2014 |
COMMISSIONER OF TAXES Vs. MEGHA ASSAM COAL MINES INDIA PVT. LTD.
|
October 27, 2014 |
CONSTABLE 881, GAUTOM BRAHMA Vs. STATE OF ASSAM
|
March 27, 2014 |
CORPORAL KUNDAN SINGH SUMAN CLK GD Vs. UNION OF INDIA
|
February 11, 2014 |
DALBIR SINGH Vs. UNION OF INDIA AND OTHERS.
|
June 11, 2014 |
DALIM DAS, S/O LATE SURENDRA NATH DAS Vs. STATE OF ASSAM
|
August 26, 2014 |
DALIMI RONGPI Vs. STATE OF ASSAM AND ORS
|
June 10, 2014 |
DARCL LOGISTICS LTD Vs. GAIL [INDIA] LTD
|
June 23, 2014 |
DEBA KANTA DAS Vs. OIL & NATURAL GAS CORPORATION LIMITED
|
November 27, 2014 |
DEBABRATA PHUKAN Vs. STATE OF ASSAM
|
February 21, 2014 |
DEBASHISH ROY Vs. UNITED BANK OF INDIA
|
August 11, 2014 |
DEBASHISH SEN Vs. SHYAMAL PAUL
|
February 24, 2014 |
DEBASISH BISWAS Vs. STATE OF ARUNACHAL PRADESH AND ORS
|
March 10, 2014 |
DEBEN CHANDRA MEDHI Vs. ASSAM ELECTRICITY GRID CORPO-RATION LTD.
|
November 25, 2014 |
DEEPAK KARMAKAR Vs. STATE OF ASSAM
|
March 13, 2014 |
DEEPAK TAYENG Vs. STATE OF ARUNACHAL PRADESH
|
June 26, 2014 |
DENE MENA Vs. STATE OF ARUNACHAL PRADESH & OTHERS
|
September 12, 2014 |
DEVENDRA SETHIA Vs. STATE OF ASSAM AND ORS.
|
November 14, 2014 |
DHARITRI BARMAN Vs. GAUHATI HIGH COURT
|
August 26, 2014 |
DHENURAM MILI Vs. STATE OF ASSAM
|
July 17, 2014 |
DHIRAJ BURMAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 3, 2014 |
DHIRAJ KUMAR Vs. UNION OF INDIA
|
June 6, 2014 |
DHRUBA DAS Vs. ZAKIR HUSSAIN KHAN
|
September 16, 2014 |
DHRUBA DAS AND ORS. Vs. ZAKIR HUSSAIN KHAN AND ORS.
|
September 26, 2014 |
DHRUBAJYOTI GOSWAMI Vs. STATE OF ASSAM AND ORS.
|
December 4, 2014 |
DHUBRI ZILA ANUSUCHIT JATI PARISHAD Vs. STATE OF ASSAM
|
May 13, 2014 |
DIFOLU ASSOCIATES Vs. JAMINA KHATUN
|
June 27, 2014 |
DIFUL DAS Vs. STATE OF ASSAM
|
December 11, 2014 |
DIJEN ROY Vs. STATE OF ASSAM
|
August 22, 2014 |
DILIP CHANDRA KALITA Vs. STATE OF ASSAM
|
May 9, 2014 |
DILIP DUTTA Vs. STATE OF ASSAM
|
May 13, 2014 |
DILIP KUMAR SENGUPTA Vs. SHIULI SEN
|
January 28, 2014 |
DIPAK KR. DAS Vs. THE STATE OF ASSAM
|
December 1, 2014 |
DIPAK KUMAR CHOUDHURY Vs. STATE OF ASSAM
|
May 6, 2014 |
DIPAK PASWAN Vs. STATE OF ASSAM AND OTHERS
|
July 30, 2014 |
DIPAK SAHA AND ORS. Vs. STATE OF ASSAM AND ORS.
|
November 13, 2014 |
DIPAK TIRKY Vs. STATE OF ASSAM
|
March 19, 2014 |
DIPALI SEN Vs. THE STATE OF ASSAM TO BE REPRESENTED BY THE COMMISSIONER & SECRETARY TO THE GOVT. OF ASSAM
|
October 15, 2014 |
DIPNARAYAN MISHRA AND ORS. Vs. STATE OF ASSAM AND ORS.
|
May 29, 2014 |
DIPTI CHOUDHURY Vs. SANGEETA MANDAL @ SANGITA DAS
|
March 28, 2014 |
DIPTIMONI BORAH, D/O LT ATUL BORAH Vs. STATE OF ASSAM
|
September 6, 2014 |
DIRECTORATE GENERAL ASSAM RIFLES Vs. SASHI KUMAR BARMAN
|
April 1, 2014 |
DON AYENGIA Vs. STATE OF ASSAM
|
April 2, 2014 |
DOYA MISHRA Vs. STATE OF ASSAM
|
December 11, 2014 |
DR NARAYAN DEBNATH Vs. STATE OF ASSAM & OTHERS
|
August 25, 2014 |
DR. ABONI KUMAR KALITA Vs. SMTI MONALISA SHARMA AND OTHERS
|
January 9, 2014 |
DR. MALINEE GOSWAMI Vs. STATE OF ASSAM & ANR.
|
May 27, 2014 |
DR. R. LALTHANGLIANA Vs. CHALROSANGA RALTE AND OTHERS
|
September 6, 2014 |
DUBRAJ HEMRON Vs. ABRAHAM CHALL
|
April 2, 2014 |
DUBRAJ HEMRON Vs. ABRAHAM CHALL
|
May 8, 2014 |
DUBRAJ HEMRON, RESIDENT OF HOLOTUP GAON, MOUZA HAPJAN, ASSAM Vs. ABRAHAM CHALL
|
May 6, 2014 |
DURGA FILLING STATION Vs. INDIAN OIL CORPORATION LTD.
|
December 4, 2014 |
DURGA SWARGIARY, S/O. LATE SARAT SWARGIARY Vs. STATE OF ASSAM
|
May 15, 2014 |
ELECTION COMMISSION OF INDIA Vs. STATE OF NAGALAND
|
May 16, 2014 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. ASSAM GOLD TEA (P) LTD.
|
October 27, 2014 |
ENAM RABBANI Vs. SALMA RAHMAN
|
August 22, 2014 |
ENGINEERS CONSTRUCTION Vs. STATE OF ASSAM
|
July 15, 2014 |
ER. VIPULHOU LHOUNGU Vs. THE NAGALAND PHYSICAL PLANNER ASSOCIATION (NPPA)
|
August 2, 2014 |
ESRAFIL ALI Vs. STATE OF ASSAM
|
April 29, 2014 |
FIROJA BEGUM Vs. STATE OF ASSAM
|
January 3, 2014 |
FULESSA BEGUM & OTHERS Vs. STATE OF ASSAM & OTHERS
|
September 23, 2014 |
GAMBANG BASUMATARY Vs. STATE OF ASSAM
|
February 18, 2014 |
GANESH CH. HAZARIKA Vs. UNITED BANK OF INDIA
|
March 6, 2014 |
GANESH CHAKRABORTY Vs. A C BORDOLOI
|
March 21, 2014 |
GAUHATI MILLS PRIVATE LIMITED Vs. STATE
|
April 30, 2014 |
GEORGE LALROMAWIA, JOINT DIRECTOR,
SOIL & WATER CONSERVATION DEPARTMENT,
GOVT OF MIZORAM Vs. STATE OF MIZORAM
|
May 17, 2014 |
GH VIJAPURA Vs. STATE OF ASSAM
|
August 19, 2014 |
GHANA KANTA BARUAH Vs. STATE OF ASSAM
|
February 4, 2014 |
GHANA KANTA DEKA Vs. UNION OF INDIA AND OTHERS
|
June 26, 2014 |
GHANA PEGU Vs. BINOD KUMAR AGARWALA
|
January 23, 2014 |
GHANA PEGU Vs. STATE OF ASSAM
|
January 23, 2014 |
GHANSHYAM SARDA, SON OF LATE SHIWLAL SARDA Vs. SHIV SHANKAR TRADING CO A PROPRIETORIAL
|
January 6, 2014 |
GHOORONIA TEA CO.PVT. LTD. Vs. PRESIDING OFFICER, LABOUR COURT
|
November 26, 2014 |
GIAS UDDIN ALI @ GIYASUDDIN Vs. STATE OF ASSAM
|
January 29, 2014 |
GIASUDDIN AHMED Vs. SIRAJUL ISLAM
|
October 28, 2014 |
GIRIN BARUAH Vs. STATE OF ASSAM
|
May 16, 2014 |
GIRIN DEKA Vs. STATE OF ASSAM
|
March 25, 2014 |
GIRIN DEKA Vs. STATE OF ASSAM
|
July 25, 2014 |
GITA TANTI Vs. WARREN TEA LIMITED AND ORS.
|
September 9, 2014 |
GOBIN CHANDRA BORA Vs. ASSAM AGRICULTURAL UNIVERSITY
|
August 6, 2014 |
GOBIN CHANDRA BORA Vs. ASSAM AGRICULTURAL UNIVERSITY, JORHAT
|
August 29, 2014 |
GOBINDA HALOI Vs. SAMIN BARMAN
|
February 26, 2014 |
GOBINDA MANDAL Vs. STATE OF ASSAM
|
July 17, 2014 |
GOPAL AGARWAL Vs. UNION OF INDIA
|
November 13, 2014 |
GOPAL CHANDRA SHILL Vs. KESHAB CHANDRA SHILL
|
July 24, 2014 |
GOPIKA RANJAN PAUL Vs. RABINDRA KR. DHAR
|
April 9, 2014 |
GOVERNING BODY, NOWGONG COLLEGE, NAGAON Vs. ELECTION COMMISSION OF INDIA
|
March 31, 2014 |
GREEN ASSAM TEA INDUSTRIES Vs. UNION OF INDIA
|
November 28, 2014 |
GREEN VIEW TEA & INDUSTRIES, TINSUKIA Vs. STATE OF ASSAM
|
August 26, 2014 |
GREENPLY INDUSTRIES LIMITED Vs. GREENLAM INDUSTRIES LIMITED
|
April 10, 2014 |
GUNA KANTA TAMULI Vs. THE STATE OF ASSAM
|
December 3, 2014 |
GUNABALA BORA AND ORS. Vs. PADMALATA DAS OJHA AND ORS.
|
August 19, 2014 |
GUTTU & COMPANY(P) LTD. Vs. STATE OF ASSAM
|
May 15, 2014 |
GUWAHATI MUNICIPAL CORPORATION Vs. INTERNATIONAL CONSTRUCTION LTD.
|
May 5, 2014 |
H LALNUNTLUANGA S/O H SANGLIANA Vs. P C LALAWMPUIA S/O ROSANGA
|
August 19, 2014 |
H LALRAMENGA S/O HNIARKUNGA Vs. UNION OF INDIA
|
January 16, 2014 |
H ROHLUNA Vs. L THANGMAWIA
|
September 6, 2014 |
H. ACHUMI STEELS Vs. UNION OF INDIA
|
January 31, 2014 |
H. LALHRILMAWIA Vs. STATE OF MIZORAM
|
April 10, 2014 |
H. LALROPIANGA Vs. MIZORAM UNIVERSITY
|
May 23, 2014 |
HADI HUSSAIN Vs. SAFIQUL HUSSAIN
|
February 26, 2014 |
HAGE TERA Vs. HAGE APPO & ANOTHER
|
May 9, 2014 |
HARAKANTA BORO Vs. STATE OF ASSAM
|
May 29, 2014 |
HARE RAM Vs. RATAN MAHANTA
|
August 22, 2014 |
HAREKRISHNA TALUKDAR Vs. ASSAM POWER DISTRIBUTION CO. LTD
|
June 26, 2014 |
HAREN PATGIRI Vs. STATE OF ASSAM
|
January 21, 2014 |
HARENDRA NATH SARMA Vs. THE STATE OF ASSAM
|
November 13, 2014 |
HARENDRA OJHA Vs. SURESH CHOUDHURY
|
April 11, 2014 |
HARI CHANDRA DAS Vs. STATE OF ASSAM
|
August 22, 2014 |
HARI MOHAN Vs. UNION OF INDIA
|
August 14, 2014 |
HASNA ARA BEGUM Vs. KAUSHIK RANJAN DAS
|
November 3, 2014 |
HAWKINS COOKERS LIMITED AND ORS. Vs. STATE OF ASSAM AND ORS.
|
November 14, 2014 |
HELEN SIHMINGTHANGI Vs. DIRECTOR, INDUSTRIES DEPARTMENT
|
May 30, 2014 |
HEM CHANDRA CHUTIA Vs. ASSAM COOPERATIVE APEX BANK LTD.
|
March 19, 2014 |
HIMANGSHU PAUL CHOUDHURY Vs. STATE OF ASSAM
|
February 3, 2014 |
HIMANTHA SAIKIA Vs. STATE OF ASSAM AND 5 ORS
|
March 19, 2014 |
HINDUSTAN PAPER CORP. LTD. OFFICERS & SUPERVISORS ASSOCIATION Vs. M.V. NARASIMHA RAO
|
March 10, 2014 |
HINDUSTAN UNILEVER LTD. Vs. COMMISSIONER OF C. EX., DIBRUGARH
|
March 5, 2014 |
HIRANYA KUMAR SAHARIA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
September 23, 2014 |
HIREN DAS Vs. STATE OF ASSAM
|
June 23, 2014 |
HRANGHNUNI Vs. LALRINTLUANGI AND ORS.
|
September 29, 2014 |
HRANGMANA, S/O LIANBULA Vs. STATE OF MIZORAM
|
July 23, 2014 |
HUMAN WELFARE MISSION Vs. STATE OF ASSAM
|
January 23, 2014 |
HURA RANA Vs. RAJIV GANDHI UNIVERSITY
|
June 18, 2014 |
HUSSAIN ALI Vs. STATE OF ASSAM AND ORS.
|
September 22, 2014 |
HUSSENA HAZARIKA Vs. MOZIDA KHATUN
|
February 6, 2014 |
I.A. KHAN Vs. UNION OF INDIA
|
August 22, 2014 |
IBUNAGOSANA SINGHA Vs. STATE OF ASSAM
|
March 11, 2014 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. BAHPATI SAIKIA
|
September 11, 2014 |
ILEN GOGOI Vs. THE STATE OF ASSAM
|
December 9, 2014 |
IMDADUR RAHMAN & OTHERS Vs. STATE OF ASSAM & OTHERS
|
April 25, 2014 |
IMTILEMBA SANGTAM Vs. SPEAKER
|
November 12, 2014 |
IN RE Vs. STATE
|
June 18, 2014 |
IN RE Vs. STATE OF ASSAM
|
October 27, 2014 |
IN RE: THE COMMISSIONER & SECRETARY, ASSAM Vs. STATE
|
March 20, 2014 |
INDIAN MEDICAL ASSOCIATION (ASSAM STATE BRANCH) & ANOTHER Vs. STATE OF ASSAM & OTHERS
|
October 30, 2014 |
INDIAN OIL CORPORATION LTD. Vs. STATE OF ASSAM AND ORS.
|
December 2, 2014 |
INDIRA DEVI Vs. STATE OF ASSAM
|
July 30, 2014 |
INDRA MOHAN PATOR Vs. UNITED BANK OF INDIA
|
January 3, 2014 |
ISLAM UDDIN LASKAR Vs. STATE OF ASSAM
|
July 17, 2014 |
ISMAIL UDDIN Vs. UNION OF INDIA
|
June 25, 2014 |
J LIANNGHAKA Vs. LALRAMTHANGA
|
July 2, 2014 |
JAGADISH DEKA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
June 6, 2014 |
JAGANNATH MAHANTA Vs. SADEK ALI
|
October 28, 2014 |
JAGO MOHAN BASUMATARY Vs. P. P. VERMA
|
January 6, 2014 |
JAHANARA BEGUM Vs. RUSTOM ALI BHUYAN @ RUSTOM, BHUYAN
|
February 14, 2014 |
JAHIRUDDIN AHMED Vs. STATE OF ASSAM
|
February 17, 2014 |
JAIN AND ASSOCIATES Vs. NANDITA ACHARJEE
|
October 15, 2014 |
JALAL UDDIN CHOUDHURY Vs. STATE OF ASSAM
|
December 12, 2014 |
JALLAN GOLAGHAT TEA CO. PVT. LTD. Vs. UNION OF INDIA
|
November 28, 2014 |
JAMALUDDIN AHMED Vs. ANOWARA BEGUM
|
September 9, 2014 |
JAMILA KHATUN, HINDI TEACHER Vs. STATE OF ASSAM
|
March 11, 2014 |
JAMINI KUMAR BAISHYA AND ORS. Vs. GOVERNMENT OF ASSAM AND ORS.
|
November 13, 2014 |
JANARDAN SAIKIA Vs. STATE OF ASSAM
|
December 16, 2014 |
JATIL BARDOLOI Vs. STATE OF ASSAM
|
July 22, 2014 |
JAY CHANDRA CHUTIA Vs. STATE OF ASSAM
|
September 17, 2014 |
JAYANTA BARUAH Vs. DILIP BARUAH
|
February 14, 2014 |
JAYANTA BARUAH Vs. DILIP BARUAH
|
January 23, 2014 |
JAYANTA BORAH Vs. STATE OF ASSAM AND ORS.
|
April 15, 2014 |
JEEWAN MADHURI NEOG BORA, W/O LATE ATUL CHANDRA BORA Vs. STATE OF ASSAM
|
March 31, 2014 |
JEHERUL ISLAM Vs. STATE OF ASSAM
|
August 19, 2014 |
JIBESH DAS Vs. STATE OF ASSAM
|
March 3, 2014 |
JISHNU NATH Vs. STATE OF ASSAM & ORS.
|
May 28, 2014 |
JITEN MALAKAR, SON OF LATE BALIRAM MALAKAR Vs. STATE OF ASSAM
|
April 28, 2014 |
JITENDRA SARMA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
September 19, 2014 |
JITU HAZARIKA Vs. STATE OF ASSAM & ORS
|
April 4, 2014 |
JITUMONI BARMAN Vs. CHANDRA KANTA BARMAN
|
January 21, 2014 |
JOGEN TALUKDAR Vs. ALOK RAWAT AND 3 ORS.
|
March 3, 2014 |
JOGIGHOPA ASHOK KAGAJKAL SRAMIK SANTHA Vs. THE STATE OF ASSAM
|
November 27, 2014 |
JOGNESWAR SUT Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 6, 2014 |
JOHN ALI Vs. THE STATE OF ASSAM
|
September 3, 2014 |
JOYNAL ABEDIN Vs. THE STATE OF ASSAM
|
January 29, 2014 |
JUMKAR BASAR Vs. KARJUM BASAR
|
December 18, 2014 |
JUMMAR ETE Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
June 23, 2014 |
JUNED AHMED MAZARBHUIYA, SON OF LATE ABDUL MANNAN MAZARBHUIYA, RESIDENT OF VILLAGE BHATIRKUPA PART Vs. THE STATE OF ASSAM AND OTHERS
|
September 19, 2014 |
JUSMITA BORAH Vs. STATE OF ASSAM
|
June 26, 2014 |
JYOTI BARUAH, D/O P BARUAH Vs. STATE OF ASSAM
|
August 7, 2014 |
JYOTIMA MAZUMDER DAS Vs. STATE OF ASSAM
|
September 15, 2014 |
JYOTSNARANI PODDAR Vs. STATE OF ASSAM
|
May 8, 2014 |
K LALBIAKMAWIA Vs. STATE OF MIZORAM
|
June 17, 2014 |
K LALHLUNA, S/O RUALKHUMA Vs. STATE OF MIZORAM
|
February 4, 2014 |
K ZORAMMAWIA, Vs. STATE OF MIZORAM
|
July 17, 2014 |
K. LALHRIATMAWIA Vs. ZOTHANMAWII AND ORS.
|
August 6, 2014 |
K. LALRINGA Vs. P.C. RINZUALA
|
June 19, 2014 |
K.M. SARMAH ELECTRICALS Vs. INDIAN OIL CORPORATION LIMITED
|
May 20, 2014 |
KAILASH CH SARMA Vs. PUNJAB NATIONAL BANK
|
November 28, 2014 |
KAILASH SARAF @ KAILASH CHANDRA SARAF Vs. SAMPATI DEVI SARAF
|
July 16, 2014 |
KAJAL GHOSH Vs. SANJOY GHOSH
|
February 26, 2014 |
KAJAL KUMAR PAUL Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL, KOLKATA
|
June 3, 2014 |
KAJAL KUMAR PAUL Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
June 11, 2014 |
KALACHAND BARMAN Vs. UNION OF INDIA
|
January 21, 2014 |
KALI RAM DEKA Vs. UDAY DEKA
|
October 20, 2014 |
KALI RAM DEKA THROUGH LRS. ETC. Vs. UDAY DEKA AND OTHERS ETC.
|
October 21, 2014 |
KALYANBHAII MAYABHAI FINANCIAL SERVICES PVT LTD Vs. OIL INDIA LIMITED EMPOYEES PROVIDENT FUND
|
August 4, 2014 |
KAMAL KUMARI SUBBA Vs. UNITED BANK OF INDIA
|
January 8, 2014 |
KAMALA KANTA SAHARI AND ORS. Vs. ASSAM AGRICULTURAL UNIVERSITY AND ORS.
|
September 26, 2014 |
KAMENG DOLO Vs. ATUM WELLY
|
October 27, 2014 |
KAMINI MOHAN DAS Vs. STATE OF ASSAM
|
February 3, 2014 |
KAMRUL IKBAL HASAN @ MAMUN Vs. STATE OF ASSAM
|
September 1, 2014 |
KANAK BORO, S/O PANDI RAM BORO Vs. STATE OF ASSAM
|
March 24, 2014 |
KANCHI SANKARA HEALTH & EDUCATIONAL FOUNDATION Vs. STATE OF ASSAM
|
April 9, 2014 |
KAPAHI SALOI Vs. STATE OF ASSAM
|
February 11, 2014 |
KARNATAKA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD. Vs. STATE OF ARUNACHAL PRADESH & OTHERS
|
June 20, 2014 |
KARUNA ROY Vs. STATE OF ASSAM
|
February 11, 2014 |
KASHEM ALI @ ABUL KASHEM Vs. STATE OF ASSAM
|
February 28, 2014 |
KASHI TELI @ SHAH Vs. BHAGIRAT KAHAR
|
May 7, 2014 |
KAUSHAL KUMAR DAS Vs. SMTI NILIMA MUDOI
|
April 25, 2014 |
KESHAB CH. MAHANTA AND ORS. Vs. KHAGENDRA NATH CHETIA AND ANR.
|
April 9, 2014 |
KESHAM ALI @ ABDUL KESHAM Vs. STATE OF ASSAM
|
February 28, 2014 |
KETAKI SINGHA, W/O LATE BIRMANGAL SINGH Vs. STATE OF ASSAM
|
September 2, 2014 |
KHABIR UDDIN SK Vs. STATE OF ASSAM & OTHERS
|
August 29, 2014 |
KHAGEN BURAGOHAIN Vs. STATE OF ASSAM
|
January 28, 2014 |
KHAGENDRA NATH SARMA Vs. LEENA THAKURIA
|
August 8, 2014 |
KHAITHUAMA & 3 ORS. Vs. STATE OF MIZORAM & 3 ORS.
|
August 4, 2014 |
KHAN NAZRUL ISLAM Vs. UNION OF INDIA
|
September 22, 2014 |
KHARGESWAR CHETIA, LAKHIMPUR Vs. STATE OF ASSAM
|
May 21, 2014 |
KHASNUR ALI Vs. KHARGESWAR BARUAH AND ORS.
|
November 13, 2014 |
KHIRODE SINGHA Vs. BIKHALATA DEVI
|
May 19, 2014 |
KHUDNABARI HIGH SCHOOL Vs. STATE OF ASSAM
|
February 5, 2014 |
KIRON DAS Vs. STATE OF ASSAM AND ORS.
|
June 9, 2014 |
KISHORE BHUYAN Vs. STATE OF ASSAM
|
August 7, 2014 |
KISHORE SARMA Vs. SANWARMAL AGARWALLA
|
August 5, 2014 |
KOHIMA BENCH TOUVIU Vs. STATE OF NAGALAND
|
September 19, 2014 |
KOLLOL KUMAR DUTTA, S/O N C DUTTA Vs. UNION OF INDIA
|
March 5, 2014 |
KOLLOLMOY DEY Vs. THE ASSAM ELECTRICITY BOARD
|
December 16, 2014 |
KONLORA BEZ Vs. BAHADUR KAMAN
|
September 2, 2014 |
KOUSTUV KAKATI Vs. PADMAJA DEKA
|
February 14, 2014 |
KRITI HAZARIKA(DR.) Vs. JISHNU NATH (DR.) AND OTHERS
|
June 23, 2014 |
KUMUD PATHAK Vs. NUMALIGARH REFINARY LIMITED (A GOVERNMENT OF INDIA ENTERPRISE)
|
October 22, 2014 |
L. SURUCHI DEVI Vs. MD. A.B. EUNUS
|
June 27, 2014 |
LAKHESWAR DAS Vs. UNION OF UNDIA
|
May 27, 2014 |
LAKSHYA MEDHI Vs. STATE OF ASSAM
|
August 19, 2014 |
LALAWMPUIA S/O H B THANZAMA Vs. STATE OF MIZORAM
|
June 26, 2014 |
LALAWMPUIA, S/O LALDANMAWIA Vs. STATE OF MIZORAM
|
February 14, 2014 |
LALCHHANDAMA, S/O LALDINLIANA Vs. STATE OF MIZORAM
|
June 11, 2014 |
LALCHHUANGI W/O RALZATAWNA Vs. THANMAWII W/O RAMLIANA
|
January 17, 2014 |
LALDINGLIANI HLYCHHO Vs. STATE OF MIZORAM
|
July 23, 2014 |
LALDINGLIANI HLYCHHO Vs. STATE OF MIZORAM AND OTHERS
|
July 25, 2014 |
LALFAKZUALA S/O CHUAHMAWIA (L), BUNGKAWN TUIKHUR VENG, AIZAWL Vs. R LALSAWMLIANA S/O CHALBUANGA (L)
|
September 24, 2014 |
LALKANGLOVA SAILO Vs. NGURTHANTLUANGI SAILO
|
June 5, 2014 |
LALLIANPUII R/O PETER STREET, KHATLA Vs. UPC OF MIZORAM
|
July 4, 2014 |
LALMALSAWMA Vs. STATE OF MIZORAM
|
July 31, 2014 |
LALNUNMAWII PUDAITE W/O MALSAWMA Vs. LALHUZAMI W/O F MALSAWMTLUANGA
|
January 16, 2014 |
LALNUNSANGA, S/O VANLALTLUANGA, R/O COLLEGE VENG, AIZAWL, MIZORAM Vs. STATE OF MIZORAM
|
March 25, 2014 |
LALNUNSIAMI AND ORS. Vs. C. CHAMAW AND ORS.
|
December 4, 2014 |
LALPARLIANA SAILO S/O BAWIHLIANA Vs. STATE OF MIZORAM
|
May 28, 2014 |
LALSANGLIANA, S/O RAMHLUNA HNAMTE Vs. ANIL VINWAS
|
August 29, 2014 |
LALSAWICHHUNGA SAILO Vs. STATE OF MIZORAM
|
August 19, 2014 |
LALTHANZAUVA S/O ZAKAPA Vs. UNION OF INDIA
|
April 22, 2014 |
LALZEMAWIA Vs. STATE OF MIZORAM
|
July 22, 2014 |
LATIFAR RAHMAN CHOUDHURY Vs. STATE OF ASSAM AND ORS.
|
May 2, 2014 |
LAXMI HAZARIKA Vs. MANJUR ALI
|
January 24, 2014 |
LEGAL HEIRS OF PREMODA DEVI Vs. SABITRI DEVI
|
November 24, 2014 |
LEPDENSANGBA Vs. STATE OF NAGALAND
|
August 21, 2014 |
LHOUKIE-II Vs. STATE OF NAGALAND
|
April 7, 2014 |
LIANKIAUVA, S/O HRELUAIA (L), Vs. STATE OF MIZORAM
|
October 1, 2014 |
LOHIT MARKETING PVT. LTD Vs. STATE OF ASSAM
|
June 20, 2014 |
LOMBO TAYENG Vs. MUK PERTIN
|
November 21, 2014 |
LUNA DEKA BARUAH Vs. STATE OF ASSAM
|
March 13, 2014 |
LUTFOR RAHMAN AKAND Vs. STATE OF ASSAM
|
February 12, 2014 |
LUTHFUR RAHMAN BARBHUYAN Vs. KACHARI MASZID
|
February 7, 2014 |
LUXOR WRITING INSTRUMENTS PRIVATE LTD. AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
July 15, 2014 |
M.K. SHAH EXPORT LTD. Vs. BHAWANI SHANKAR BAGARIA
|
November 28, 2014 |
M/S NATIONAL INSURANCE COMPANY LTD Vs. MD. RAMJAN ALI
|
February 18, 2014 |
M/S ORANG TEA ESTATE Vs. UNION OF INDIA
|
May 16, 2014 |
M/S. MATRIX ASSOCIATES Vs. STATE OF ASSAM
|
March 27, 2014 |
M/S. P.N. PHARMA MARKETING SERVICE PVT. LTD. Vs. M/S. NICHOLAS PIRAMAL INDIA LIMITED
|
April 9, 2014 |
M/S. PARLE BISCUITS LTD. Vs. STATE OF ASSAM
|
March 26, 2014 |
MAA FURNISHING Vs. STATE BANK OF INDIA
|
February 13, 2014 |
MADHU MUNDA Vs. STATE OF ASSAM
|
July 31, 2014 |
MAFIZUDDIN Vs. STATE OF ASSAM
|
May 2, 2014 |
MAHAL CHAND MOTILAL KOTHARI PVT. LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 17, 2014 |
MAHENDRA DUTTA Vs. DIMBESWAR PEGU
|
January 10, 2014 |
MAHENDRA NARAYAN NATH Vs. HAREN BORO
|
January 10, 2014 |
MAILATA TALUKDAR Vs. JOY KANTA TALUKDAR
|
February 26, 2014 |
MAJAHAR HUSSAIN Vs. STATE OF ASSAM AND ORS.
|
May 20, 2014 |
MAJIBUR RAHMAN Vs. STATE OF ASSAM
|
May 28, 2014 |
MALINEE GOSWAMI Vs. THE STATE OF ASSAM
|
June 13, 2014 |
MALINEE GOSWAMI Vs. STATE OF ASSAM
|
June 12, 2014 |
MALUK YOMGAM Vs. DAMLI YOMCHA
|
September 30, 2014 |
MAMTAJ HUSSAIN Vs. MENOKA DUTTA
|
February 26, 2014 |
MANAGEMENT OF BAGHJAN TEA ESTATE Vs. ISHAK KORKORIA
|
February 20, 2014 |
MANAGEMENT OF BEHUBAR TEA ESTATE Vs. SECRETARY
|
September 2, 2014 |
MANAGEMENT OF COSSIPORE TEA ESTATE Vs. BAGAN PANCHAYAT OF COSSIPORE TEA ESTATE, CACHAR
|
April 4, 2014 |
MANAGEMENT OF DOYAPORE TEA ESTATE Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
February 3, 2014 |
MANAGEMENT OF M/S ESCORTS CONSTRUCTION EQUIPMENT LTD Vs. STATE OF ASSAM
|
August 28, 2014 |
MANGALA PETROLEUM ASSOCIATES Vs. MAHESH MOTORS
|
August 19, 2014 |
MANIK CHAND & SONS (JEWELLERS) PVT LTD Vs. STATE OF ASSAM AND 3 ORS
|
March 21, 2014 |
MANIRAM HIRA, S/O LAMBA HIRA Vs. STATE OF ASSAM
|
March 20, 2014 |
MANISH KR SINGHANIA Vs. AMRIT HATCHERIES PVT LTD
|
March 26, 2014 |
MANISH KUMAR Vs. UNION OF INDIA
|
December 4, 2014 |
MANJITA RANI BASUMATARY Vs. STATE OF ASSAM
|
March 6, 2014 |
MANOJ JADAV @ YADAV Vs. STATE OF ASSAM
|
February 10, 2014 |
MANRAJNAHATA AND ANOTHER Vs. STATE OF ASSAM AND ANOTHER
|
September 18, 2014 |
MARY YIMCHUNGER Vs. CHIEF SECRETARY
|
June 11, 2014 |
MASAR ALI Vs. STATE OF ASSAM
|
August 6, 2014 |
MASHRAF HUSSAIN LASKAR Vs. STATE OF ASSAM
|
May 20, 2014 |
MASTER LALHRUAITLUANGA, S/O LALROKIMA (L) Vs. VANLALPARI, D/O RALZINGA (L)
|
September 24, 2014 |
MAUSUMI REKHA KHAUND Vs. STATE OF ASSAM
|
June 5, 2014 |
MAYA BORDOLOI Vs. ASSAM CO-OPERATIVE APEX BANK LTD.
|
December 2, 2014 |
MAYONG HIT SADHANI FISHERY SAMABAI SAMITY LTD. Vs. STATE OF ASSAM
|
February 21, 2014 |
MCLEOD RUSSEL INDIA LTD. Vs. STATE OF ASSAM & OTHERS
|
September 23, 2014 |
MD BAHARUDDIN Vs. STATE OF ASSAM
|
November 5, 2014 |
MD FAIZUL HAQUE SON OF LATE MAJILA SHEIKH Vs. STATE OF ASSAM AND ORS ; DIRECTOR OF AGRICULTURE, ASSAM; DISTRICT AGRICULTURE OFFICER, DARRANG
|
October 14, 2014 |
MD FAZAR ALI Vs. UNION OF INDIA
|
January 31, 2014 |
MD HAMID ALI S/O RAHMAN ALI Vs. MD RUSTOM ALI S/O LATE ABDUR RAHMAN
|
September 4, 2014 |
MD HAREN AHMED Vs. STATE OF ASSAM
|
May 6, 2014 |
MD ISLAM UDDAIN LASKAR Vs. STATE OF ASSAM
|
January 30, 2014 |
MD SAFIULLAH Vs. FOOD CORPORATION OF INDIA & OTHERS
|
July 31, 2014 |
MD TAIZUDDIN AHMED Vs. MUSTT NEKJAN BIBI W/O MD KHARSHED ALI
|
October 30, 2014 |
MD. ABDUL MOTIN Vs. STATE OF ASSAM
|
January 30, 2014 |
MD. ABUL KASEM Vs. STATE OF ASSAM
|
April 25, 2014 |
MD. AJIBOR RAHMAN Vs. UNION OF INDIA
|
March 25, 2014 |
MD. ALAM Vs. AMBICA PRASAD
|
April 4, 2014 |
MD. AMIR ALI Vs. STATE OF ASSAM
|
May 20, 2014 |
MD. ANUWAR HUSSAIN Vs. UNION OF INDIA
|
March 4, 2014 |
MD. ANWAR HUSSAIN CHOUDHURY Vs. JITESH KHOSHLA
|
June 27, 2014 |
MD. ATAUR REHMAN MAZARBHUIYA @ ATABUR Vs. STATE OF ASSAM
|
April 22, 2014 |
MD. FAZAL AHMED Vs. MD. NOZMUL ISLAM
|
March 18, 2014 |
MD. GOFFAR ALI Vs. MD. GOLAM ALI AND OTHERS
|
April 29, 2014 |
MD. HAJI SAMSUL HOQUE TALUKDAR @ PAKHI MIA @ MUNNA BHAI Vs. UNION OF INDIA
|
May 27, 2014 |
MD. IMRANUL HOQUE, S/O SHAMSUL HOQUE, VILLAGE Vs. MANIK TALUKDAR AND OTHERS
|
September 9, 2014 |
MD. IQUBAL HUSSAIN Vs. STATE OF ASSAM
|
February 14, 2014 |
MD. JAINUDDIN ALI @ JOINUDDIN ALI @ JOINUDDIN Vs. UNION OF INDIA
|
March 13, 2014 |
MD. JOYNAL ABEDIN Vs. STATE OF ASSAM
|
June 25, 2014 |
MD. LUTHFUR REHMAN BARBHUIYA Vs. KACHARI MASZID
|
February 7, 2014 |
MD. MOINUL HAQUE Vs. FOOD CORPORATION OF INDIA
|
January 28, 2014 |
MD. MOYNUL HOQUE Vs. STATE OF ASSAM
|
March 14, 2014 |
MD. RAJAB ALI Vs. MANJULA KHATOON
|
March 14, 2014 |
MD. SABUL HUSSAIN, S/O. LATE MIACHAN Vs. MD. ABDUL JALIL MIAH, SON OF LATE MIACHAN FAKIR, NO.2 BUNBAHARGAON, MOUZA
|
June 5, 2014 |
MD. SAHIDUR RAHMAN Vs. STATE OF ASSAM
|
February 11, 2014 |
MD. SAHNUR ALI Vs. STATE OF ASSAM
|
February 21, 2014 |
MD. SAIDUL ISLAM Vs. STATE OF ASSAM
|
May 23, 2014 |
MD. ZAKIR ALI KHAN Vs. MD. MASKANDAR ALI
|
May 7, 2014 |
MECHUMLA ANAR Vs. STATE OF NAGALAND
|
March 13, 2014 |
MEEHAK BREY Vs. STATE OF ARUNACHAL PRADESH & OTHERS
|
September 25, 2014 |
MICHAEL SHAHA, S/O DILEEP SHAHA Vs. STATE OF ASSAM
|
March 25, 2014 |
MICHI TAYANG Vs. DULLEY TAJO
|
March 19, 2014 |
MIDDLE SCHOOL TEACHERS ASSOCIATION Vs. STATE OF MIZORAM
|
December 11, 2014 |
MINA RAM KUMAR Vs. STATE OF ASSAM
|
March 21, 2014 |
MINIT KHASIA S/O SAHIN KHASIA Vs. DHOLAI TEA GARDEN
|
April 9, 2014 |
MINU RANI GHOSH WIDOW OF LATE GOPAL CHANDRA GHOSH Vs. STATE OF ASSAM
|
April 29, 2014 |
MITALI BORA Vs. BHABOTOSH KUMAR ROY
|
November 28, 2014 |
MOHAM ALI Vs. STATE OF ASSAM
|
October 17, 2014 |
MOHAN CHANDRA PODDAR Vs. STATE OF ASSAM AND 2 ORS
|
April 8, 2014 |
MOHENDRA NAIK Vs. STATE OF ASSAM
|
December 11, 2014 |
MOHET HOJAI Vs. NATIONAL INVESTIGATION AGENCY
|
September 8, 2014 |
MOHET HOJAI, ASSAM Vs. UNION OF INDIA
|
March 6, 2014 |
MOHIT LAL ROY Vs. SISIR KUMAR ROY
|
April 11, 2014 |
MOINUL HOQUE MONDAL Vs. STATE OF ASSAM
|
October 31, 2014 |
MOMIN AHMED @ MOMINUDDIN AHMED Vs. UNION OF INDIA
|
April 3, 2014 |
MOMINUR ISLAM Vs. STATE OF ASSAM
|
February 17, 2014 |
MONOWARA BEGUM Vs. STATE OF ASSAM
|
June 24, 2014 |
MORI RIBA Vs. STATE OF ARUNACHAL PRADESH & OTHERS
|
September 18, 2014 |
MORIAM BEGUM Vs. ABDUL HUSSAIN
|
July 16, 2014 |
MORIOMUN NESSA Vs. STATE OF ASSAM
|
February 5, 2014 |
MOTILAL SINHA Vs. STATE OF ASSAM
|
May 19, 2014 |
MOTIN ALI Vs. STATE OF ASSAM
|
April 25, 2014 |
MOTIRAM KALITA Vs. THE UNION OF INDIA REPRESENTED BY THE GENERAL MANAGER
|
October 15, 2014 |
MOZIB UDDIN MAZUMDER @ MUZIB MAZUMDER Vs. STATE OF ASSAM
|
April 2, 2014 |
MRIDUPABAN DUTTA Vs. THE STATE OF ASSAM
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October 30, 2014 |
MRINAL BARMAN Vs. STATE OF ASSAM
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May 12, 2014 |
MRINAL KANTI SARMA CHOUDHURY Vs. STATE OF ASSAM
|
December 16, 2014 |
MRINMOY BHUYAN Vs. STATE OF ASSAM
|
June 23, 2014 |
MRS. MINATI BORAM LECTURER, ZOOLOGY, NORTH LAKIMPUR GIRLS COLLEGE, LAKHIMPUR Vs. STATE OF ASSAM AND OTHERS REPRESENTED BY THE COMMISSIONER AND SECRETARY, EDUCATION DEPARTMENT, DISPUR
|
July 24, 2014 |
MUBARAK HUSSAIN Vs. SUBHAM PLANNERS PVT. LTD.
|
February 12, 2014 |
MUKUL SAIKIA Vs. ACHINTA DAS
|
August 19, 2014 |
MUKUNDA KUMAR ROY Vs. STATE OF ASSAM
|
March 11, 2014 |
MUMTAZ ALI Vs. ASSAM PUBLIC SERVICE COMMISSION
|
March 19, 2014 |
MUMTENG NAMCHOOM, WIFE OF CHAW KEMMANG NAMCHOOM Vs. STATE OF ARUNACHAL PRADESH
|
July 19, 2014 |
MUNILAL DAS Vs. PUTALI BALA DAS
|
September 10, 2014 |
MUNIN CHANDRA DUARI @ MUNIN DUARI Vs. MANOHAR SINGH
|
January 20, 2014 |
MURULI MAZUMDAR Vs. DIRECTOR GENERAL OF POLICE
|
August 20, 2014 |
MUSARAF HUSSAIN Vs. MORTAZA HUSSAIN
|
July 14, 2014 |
MUSSTT. EKLATUN NESSA LASKAR Vs. DURJYODHAN DAS
|
July 16, 2014 |
MUSSTT. SUFIA BEGUM Vs. STATE OF ASSAM AND ORS.
|
August 2, 2014 |
MUSTT ANJIRA KHATOON CHAUDHURY Vs. TAPAN KUMAR DAS
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July 23, 2014 |
MUSTT ASLIMAKHATUN Vs. STATE OF ASSAM & ORS.
|
June 11, 2014 |
MUSTT HALMIA KHATUN Vs. STATE OF ASSAM & OTHERS
|
June 5, 2014 |
MUSTT SURATUN NESSA AND ANOTHER Vs. STATE OF ASSAM OF OTHERS
|
July 17, 2014 |
MUSTT. KULSUM BEGUM @ BIBI Vs. UNION OF INDIA
|
February 12, 2014 |
N. JOORY AND ORS. Vs. STATE OF NAGALAND AND ORS.
|
June 30, 2014 |
NABA KUMAR NATH Vs. STATE OF ASSAM
|
January 22, 2014 |
NAHLO SOLO, S/O CHHOTE Vs. MARA AUTONOMOUS DISTRICT COUNCIL
|
June 19, 2014 |
NALBARI URBAN CO-OPERATIVE BANK LIMITED Vs. STATE OF ASSAM
|
January 30, 2014 |
NANDA BISWAS Vs. STATE OF ASSAM
|
November 11, 2014 |
NANDALAL DAS Vs. STATE OF ASSAM
|
March 12, 2014 |
NANDITA ACHARJEE Vs. STATE OF ASSAM AND ORS.
|
January 20, 2014 |
NANI BHUSAN DEY AND ORS. Vs. BIJOY KR. GANGULY
|
September 4, 2014 |
NANI GOPAL PALIT Vs. STATE BANK OF INDIA
|
March 6, 2014 |
NANIBALA DUTTA Vs. RUPAMA DUTTA
|
May 20, 2014 |
NAPUK TEA ESTATE Vs. STATE OF ASSAM
|
June 12, 2014 |
NARAYAN MANDAL Vs. STATE OF ASSAM
|
December 11, 2014 |
NARENDRA NATH SARMA Vs. STATE OF ASSAM & OTHERS
|
October 29, 2014 |
NASER KHOSROO Vs. THE STATE OF ASSAM AND 6 ORS.
|
March 4, 2014 |
NATIONAL CONSTRUCTIONS Vs. STATE OF NAGALAND
|
March 27, 2014 |
NATIONAL CONSTRUCTIONS Vs. STATE OF NAGALAND
|
April 9, 2014 |
NATIONAL INSURANCE CO. LTD Vs. SHYAMAL KANATI DAS
|
August 2, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. KETEKI BARUAH
|
August 22, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. NISHI BALA ROY
|
March 19, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. NANDITA PATHAK
|
April 21, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. MANJU MAJUMDAR AND ORS.
|
May 15, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. LAKSHMI THAPA
|
August 21, 2014 |
NATWAR KUMAR JALAN Vs. STATE BANK OF INDIA
|
April 30, 2014 |
NAYAK INFRASTRUCTURE (P) LTD Vs. STATE OF ASSAM AND OTHERS
|
January 10, 2014 |
NEMI CHAND GANGWAL Vs. SURESH KUMAR JAIN (BAKLIWAL)
|
September 12, 2014 |
NEW INDIA ASSURANCE CO LTD Vs. JABEDA BEGUM W/O LATE SAHJAMAL ALI
|
January 9, 2014 |
NEW INDIA ASSURANCE CO. LTD Vs. RINA KUMAL
|
February 14, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. S.K. ROY CHOUDHURY
|
May 16, 2014 |
NEW TOBACCO CO. LTD. Vs. UNION OF INDIA
|
November 19, 2014 |
NGILYANG OTUNG AND ANR. Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION AND ORS.
|
November 18, 2014 |
NGULHOULIE METHA Vs. HARILAL
|
November 21, 2014 |
NIPEN DAS Vs. THE STATE OF ASSAM
|
November 13, 2014 |
NIRBHAI KUMAR SINGH GAUTOM Vs. UNION OF INDIA
|
July 17, 2014 |
NIRMALI HAZARIKA Vs. STATE OF ASSAM
|
June 6, 2014 |
NIROD RANJAN DEKA Vs. STATE (GOVT OF ASSAM)
|
November 3, 2014 |
NIRU SARMAH Vs. JATIN CHANDRA SARMAH
|
January 7, 2014 |
NISHAMONI SAIKIA Vs. GAUHATI UNIVERSITY
|
March 19, 2014 |
NITYANANDA DUTTA Vs. DIMBESWAR PEGU
|
January 10, 2014 |
NO. 165/166/167/168 PURANA SONAI/SOLA, GARANGA/SUKHRAJ MEEN SAMABAI SAMITTEE LIMITED Vs. STATE OF ASSAM & ORS.
|
March 20, 2014 |
NORTH EASTERN COALFIELD, COAL INDIA LIMITED Vs. STATE OF ASSAM
|
September 2, 2014 |
NRIPEN CHANDRA KALITA Vs. STATE OF ASSAM
|
July 17, 2014 |
NUNGSANGPOKLA Vs. STATE OF NAGALAND
|
June 7, 2014 |
NUR KHURSHIDA AHMED Vs. R.C JAIN
|
June 27, 2014 |
NUR MOHAMMAD Vs. STATE OF ASSAM
|
March 19, 2014 |
NURUL HAQUE Vs. STATE OF ASSAM AND OTHERS
|
January 22, 2014 |
NURUL ISLAM Vs. STATE OF ASSAM
|
May 20, 2014 |
NUZAWNI Vs. UNION OF INDIA
|
June 18, 2014 |
OFFICER COMMANDING Vs. BHANU KANDULUNA
|
April 8, 2014 |
OIL AND NATURAL GAS CORPORATION LTD. Vs. KHETRADHAR GOGOI
|
February 18, 2014 |
OIL INDIA LIMITED Vs. DRILLMEC S.P.A.
|
July 22, 2014 |
OIL MAN MANAGEMENT DRILLING WORKERS' UNION Vs. MANAGEMENT OF OIL INDIA LIMITED
|
May 29, 2014 |
OLD JALUKIE VILLAGE COUNCIL AND ORS. Vs. THE STATE OF NAGALAND AND ORS.
|
May 14, 2014 |
OLI KOYU Vs. STATE OF ARUNACHAL PRADESH
|
September 2, 2014 |
ON THE DEATH OF ARABINDA SARMA, HIS LEGAL HEIRS AND OTHERS Vs. ON THE DEATH OF LANDARU ROY, HIS LEGAL HEIRS AND OTHER
|
October 21, 2014 |
ORIENTAL INSURANCE CO LTD Vs. NIRMAL BORO
|
January 28, 2014 |
ORIENTAL INSURANCE CO. LTD., NEW DELHI Vs. M/S. SILK POINT
|
March 12, 2014 |
OUGURI, KHATAHGURI Vs. STATE OF ASSAM
|
July 22, 2014 |
OUGURI, KHATAHGURI, BHURBANDHAMATCHYAJIBI SAMABAI SAMITY LTD Vs. STATE OF ASSAM & OTHERS
|
January 5, 2014 |
P C THARMAWIA, S/O CHHUNGDAILOVA Vs. STATE OF MIZORAM
|
February 5, 2014 |
P.H. NAIK Vs. NAGALAND UNIVERSITY
|
July 18, 2014 |
PABAN MAHAJAN Vs. HABIB ALI
|
March 21, 2014 |
PABHOJAN TEA ESTATE Vs. UNION OF INDIA
|
June 13, 2014 |
PABITRA KUMAR GHOSH, GOALPARA Vs. UTTAM KUMAR GHOSH, ASSAM
|
June 3, 2014 |
PALLABI DAS Vs. STATE OF ASSAM
|
June 6, 2014 |
PALLABI DAS Vs. STATE OF ASSAM AND OTHERS
|
April 8, 2014 |
PALLORBUND TEA LTD Vs. STATE OF ASSAM
|
May 15, 2014 |
PARESH CH. NATH Vs. KHARGESWAR BAISHNAB
|
November 7, 2014 |
PARESH CHANDRA DEV CHOUDHURY Vs. STATE OF ASSAM
|
April 1, 2014 |
PARTHA SARATHI CHAKRABORTY Vs. THE UNION OF INDIA
|
December 4, 2014 |
PATE YAKIA, WIFE OF B K TUNGRI Vs. STATE OF ARUNACHAL PRADESH
|
July 15, 2014 |
PAUL ROY PASKE Vs. STATE OF NAGALAND
|
April 29, 2014 |
PAWAN ENTERPRISES Vs. UNION OF INDIA
|
May 19, 2014 |
PAWAN KUMAR AGARWALA Vs. UNION OF INDIA
|
March 4, 2014 |
PEOPLES SOCIETY Vs. STATE OF ASSAM AND 7 ORS
|
October 31, 2014 |
PETUWA DHAN Vs. THE STATE OF ASSAM
|
November 19, 2014 |
PHUNSTOK DOLMA Vs. STATE OF ASSAM & ANR.
|
March 5, 2014 |
PHUTOVI CHISHI Vs. THE STATE OF NAGALAND
|
September 1, 2014 |
PITAMBRA BOOKS PRIVATE LTD. Vs. AXOM SARVA SIKSHA ABHIJAN MISSION, ASSAM
|
March 25, 2014 |
PIYUSH CHAMARIA Vs. HEMANTA JITANI
|
July 25, 2014 |
PONGKOSH SUNAR Vs. S. BARUN BHUYANB
|
June 27, 2014 |
PORESH BORA @ CHUTIA Vs. STATE OF ASSAMRESH BORA @ CHUTIA
|
April 30, 2014 |
PRABHAT CHANDRA MALAKAR Vs. HAFIDA BEGUM
|
November 12, 2014 |
PRABIN KUMAR MANDAL Vs. STATE OF ASSAM, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
|
May 16, 2014 |
PRADIP KUMAR GOSWAMI Vs. STATE OF ASSAM
|
March 18, 2014 |
PRADIP KUMAR PAUL S/O LT JAMINI MOHAN PAUL Vs. NITYA GOPAL ROY S/O LATE BISWESWAR ROY
|
September 5, 2014 |
PRADIP NAMOSUDRA Vs. STATE OF ASSAM
|
August 5, 2014 |
PRAGYA NANDA DAS Vs. STATE OF ASSAM AND ORS.
|
September 19, 2014 |
PRAHLAD CHANDRA NATH Vs. INDIAN OIL CORPORATION LTD.
|
February 18, 2014 |
PRAKASH CH. KALITA Vs. SURESH NATH
|
June 27, 2014 |
PRAN JYOTI BHUYAN Vs. STATE OF ASSAM
|
February 14, 2014 |
PRAN KRISHNA BASU Vs. SRABAN KUMAR BIHANI
|
February 24, 2014 |
PRASANTA KR. DEB Vs. STATE OF ASSAM
|
May 5, 2014 |
PRATIBHA DEKA Vs. AKHIL CHANDRA DEKA
|
June 6, 2014 |
PRAVANJAN KISHORE DEV VARMAN Vs. UNION OF INDIA
|
June 24, 2014 |
PREMANSHU PAUL Vs. KABIR AHMED
|
January 24, 2014 |
PRODIP KUMAR DOLEY Vs. UNION OF INDIA
|
January 24, 2014 |
PRONABJYOTI BORUAH Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
October 29, 2014 |
PROTIVA NATH Vs. STATE OF ASSAM
|
April 29, 2014 |
PUNAL KUMAR DAS Vs. STATE OF ASSAM
|
March 14, 2014 |
PUNYO TANGU Vs. STATE OF ARUNACHAL PRADESH
|
May 8, 2014 |
PURAN NATH Vs. STATE OF ASSAM
|
October 15, 2014 |
PUSPENDRA NATH BORAH Vs. LALIT CHANDRA BORAH
|
August 28, 2014 |
PUTUL CHANDRA DEORI Vs. GOVERNMENT OF ARUNACHAL PRADESH
|
August 6, 2014 |
R D CONSTRUCTION Vs. STATE OF ASSAM
|
February 12, 2014 |
R.A. MAZUMDAR Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
February 21, 2014 |
R.T. TARA & ORS. Vs. UNION OF INDIA & ORS.
|
September 18, 2014 |
RABIYA KHATOON Vs. STATE OF ASSAM
|
December 2, 2014 |
RAGHU NATH ROUTIA Vs. STATE OF ASSAM
|
December 9, 2014 |
RAHIM ALI Vs. UNION OF INDIA AND ORS.
|
March 25, 2014 |
RAHIM UDDIN MAZURBHUYAN Vs. THE STATE OF ASSAM
|
June 6, 2014 |
RAHMAT ALI Vs. ANWARA BEGUM
|
September 9, 2014 |
RAHMAT ALI, ASSAM Vs. STATE OF ASSAM
|
May 22, 2014 |
RAHUL KALITA S/O LATE KAMALA KANTA KALITA Vs. REGIONAL MANAGER NATIONAL INSURANCE COMPANY LTD
|
March 20, 2014 |
RAJ KISHORE BURAGOHAIN Vs. AIRPORT AUTHORITY OF INDIA
|
January 28, 2014 |
RAJ KR. MANTA Vs. STATE OF ASSAM
|
January 21, 2014 |
RAJANI PHUKON Vs. UNION OF INDIA
|
August 6, 2014 |
RAJEN SARMA Vs. STATE OF ASSAM
|
October 15, 2014 |
RAJENDRA NARZARY Vs. UNION OF INDIA
|
September 4, 2014 |
RAJENDRA NATH BORPUZARI Vs. STATE OF ASSAM
|
July 23, 2014 |
RAJESH PRASAD GUPTA Vs. STATE OF ASSAM
|
March 25, 2014 |
RAJIB CHOUDHURY Vs. UNION OF INDIA AND ORS.
|
August 6, 2014 |
RAJIB HUSSAIN Vs. STATE OF ASSAM
|
April 25, 2014 |
RAJIB KAKATI ALI Vs. STATE OF ASSAM
|
February 25, 2014 |
RAJIB LOSON SHARMAH Vs. STATE BANK OF INDIA
|
January 9, 2014 |
RAJIV KUMAR Vs. ASHOK KUMAR AGGARWAL
|
November 3, 2014 |
RAJU ALI Vs. UNION OF INDIA
|
March 14, 2014 |
RAJU JYRWA Vs. UNION OF INDIA
|
March 13, 2014 |
RAKESH PHUKAN Vs. JURI BORUAH
|
February 18, 2014 |
RAM KRISHNA DAS, S/O LT SADANANDA DAS Vs. STATE OF ASSAM
|
April 22, 2014 |
RAM MILAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 12, 2014 |
RAMCHHANTHANGA Vs. STATE OF MIZORAM
|
January 21, 2014 |
RAMESH MAJHI Vs. STATE OF ASSAM
|
December 19, 2014 |
RAMESWARI DEVI Vs. UNION OF INDIA
|
May 9, 2014 |
RAMFANGZAUVA Vs. STATE OF MIZORAM & 4 ORS
|
June 19, 2014 |
RAMKRISHNA MISSION Vs. SAGARMOY DEY
|
January 20, 2014 |
RAMNGHAKTHARI Vs. H. LALHMUNLIANA
|
July 1, 2014 |
RAMSINGH HASAN RAJBHOR Vs. KALYAN KAR PURKAYASTHA
|
February 11, 2014 |
RAMTHARA Vs. STATE OF MIZORAM
|
February 13, 2014 |
RANA CONSTRUCTION & ENGINEERS PVT. LTD. Vs. FOOD CORPORATION OF INDIA
|
January 9, 2014 |
RANA CONSTRUCTION & ENGINEERS PVT. LTD. Vs. UNION OF INDIA
|
September 26, 2014 |
RANENDRA WARY, SON OF LATE BISHNU CHARAN BORO Vs. STATE OF ASSAM
|
February 26, 2014 |
RANGAPADA PAUL Vs. MAN SINGHA GOUR
|
April 9, 2014 |
RANJAN BORAH Vs. NATHMAL TIBREWALA
|
April 28, 2014 |
RANJIT BARUAH Vs. DULAL NEOG
|
May 6, 2014 |
RANJIT GHATWAL Vs. STATE OF ASSAM
|
October 31, 2014 |
RANJIT KAKATI Vs. KRISHNA PRASAD KAKATI
|
November 5, 2014 |
RASAMOY NAMASUDRA Vs. PRANESH CHANDA
|
May 20, 2014 |
RAT CHAND BAHADUR MAGAR Vs. STATE OF ASSAM
|
August 5, 2014 |
RATAN GARH Vs. STATE OF ASSAM
|
February 18, 2014 |
RATHINDRA DEY Vs. BARODA KUMAR DUTTA
|
May 23, 2014 |
REAZUDDIN AKAND Vs. STATE OF ASSAM
|
June 25, 2014 |
REBEK LALNUNMAWII Vs. STATE OF MIZORAM
|
May 2, 2014 |
RENUKA ROY, WIFE OF LATE PRAFULLA KUMAR ROY Vs. LAKSHMI KANTA ROY, SON OF LATE LALCHAND NOMOSUDRA
|
September 2, 2014 |
REZIA KHATUN Vs. UNION OF INDIA
|
March 26, 2014 |
REZINA MIHU Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
August 14, 2014 |
RHITURAJ SAIKIA Vs. THE STATE OF ASSAM
|
October 15, 2014 |
RIAJUL HAQUE & ANR. Vs. STATE OF ASSAM & ANR.
|
January 2, 2014 |
RIMAWIKIMA, S/O HMINGLIANA Vs. STATE OF MIZORAM
|
October 1, 2014 |
RIPA SARMA Vs. STATE OF ASSAM
|
August 5, 2014 |
RITA NATH SARKAR Vs. BRANCH MANAGER, ASSAM
|
April 7, 2014 |
ROBERT V L THLAMUANA Vs. CHIEF SECRETARY TO GOVERNMENT OF MIZORAM
|
June 12, 2014 |
ROBIN CHANDRA KALITA Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
September 26, 2014 |
ROHIM UDDIN Vs. STATE OF ASSAM
|
May 15, 2014 |
ROHINI KUMAR DAS Vs. STATE OF ASSAM AND OTHERS
|
August 1, 2014 |
ROKUNGA Vs. STATE OF MIZORAM
|
September 5, 2014 |
ROSHIMI DEY Vs. STATE OF ASSAM AND ORS.
|
July 31, 2014 |
ROSHIMI DEY Vs. STATE OF ASSAM
|
September 30, 2014 |
RUBUL ALI Vs. STATE OF ASSAM
|
May 8, 2014 |
RUKIA KHATUN Vs. STATE OF ASSAM
|
March 18, 2014 |
RUMA MONI DAS Vs. ASSAM BOARD OF REVENUE
|
January 21, 2014 |
RUMELAKTAR TAPADAR Vs. STATE OF ASSAM AND ORS.
|
September 9, 2014 |
RUNUMI GOGOI Vs. STATE OF ASSAM
|
February 11, 2014 |
S. HOVITO CHOPHY Vs. STATE OF NAGALAND
|
April 10, 2014 |
S.C. PADHI Vs. UNION OF INDIA
|
April 23, 2014 |
SABBIR ALAM Vs. STATE OF ASSAM
|
February 18, 2014 |
SAFIKUL ALI Vs. STATE OF ASSAM
|
May 20, 2014 |
SAHAR ALI SHEIKH Vs. KORAP ALI SHEIKH
|
October 30, 2014 |
SAHID UDDIN Vs. STATE OF ASSAM
|
September 10, 2014 |
SAILADA DAS Vs. NIHAR RANJAN DAS
|
February 11, 2014 |
SAILENDRA NAMASUDRA Vs. UCO BANK
|
June 25, 2014 |
SAIMAWII Vs. GOVERNMENT OF MIZORAM AND ORS.
|
August 8, 2014 |
SALEH AHMED, ASSAM Vs. STATE OF ASSAM
|
May 6, 2014 |
SALMA JESMIN Vs. MAZIBUR RAHMAN
|
June 19, 2014 |
SAMA Vs. STATE OF MIZORAM
|
August 20, 2014 |
SAMSUDDIN Vs. STATE OF ASSAM
|
January 21, 2014 |
SAMSUL ALI Vs. STATE OF ASSAM
|
September 5, 2014 |
SAMSUL ALI Vs. THE STATE OF ASSAM
|
August 7, 2014 |
SAMSUZ SAMAN AHMED Vs. STATE OF ASSAM
|
May 29, 2014 |
SAMSWAR UDDIN LASKAR AND 18 ORS. Vs. STATE OF ASSAM AND ORS.
|
August 6, 2014 |
SAMUDRA BAISHYA Vs. STATE OF ASSAM
|
February 20, 2014 |
SANDIP NATH Vs. ASSAM PUBLIC SERVICE COMMISSION AND ORS.
|
June 2, 2014 |
SANGEETA AGENCY Vs. INDIAN OIL CORPORATION LTD.
|
July 15, 2014 |
SANJEEV KUMAR BHUYAN Vs. STATE OF ASSAM AND ORS.
|
April 4, 2014 |
SANJEEV NAGAR Vs. STATE OF NAGALAND
|
July 18, 2014 |
SANJOY BHUYAN Vs. STATE OF ASSAM
|
November 26, 2014 |
SANKHA PRESS (PVT) LTD. Vs. ASSAM FINANCIAL CORPORATION
|
July 25, 2014 |
SANTOSH KR. DAS Vs. MUKTI RANI DAS AND ORS.
|
June 6, 2014 |
SARAT BALA DEKA Vs. NARAYAN BAISHYA
|
September 18, 2014 |
SARAWAGI CHEMICAL AGENCY Vs. BHOLA JHA
|
May 9, 2014 |
SARAWGI TRADING Vs. GINI DEVI AGARWALA
|
February 26, 2014 |
SARIF UD DAULA Vs. STATE OF ASSAM & 6 ORS
|
June 17, 2014 |
SARIF UDDIN CHOUDHURY, SON OF HABIB ALI CHOUDHURY Vs. STATE OF ASSAM
|
March 3, 2014 |
SARITA DAS Vs. UNION OF INDIA
|
April 3, 2014 |
SARUKAN DEKA RAJA Vs. TIHADOI LALUNGONI @ PATAR
|
May 6, 2014 |
SARUKON CHETIA Vs. STATE OF ASSAM
|
April 21, 2014 |
SATIPADA SAHA Vs. SADHANA RAY
|
March 12, 2014 |
SATYEN TALUKDAR Vs. STATE OF ASSAM
|
July 17, 2014 |
SAZIDA KHATUN, W/O RAMIZUL ALI Vs. STATE OF ASSAM
|
March 3, 2014 |
SEDI ALLIED AGENCY Vs. STATE OF ARUNACHAL PRADESH
|
March 7, 2014 |
SEEMA KUMARI, PACH ALI Vs. UNION OF INDIA
|
July 17, 2014 |
SEKHAR DEY Vs. KHAGENDRA MAZUMDER
|
April 30, 2014 |
SH K SANGKHUMA S/O THANGHLEIA Vs. STATE OF MIZORAM
|
November 19, 2014 |
SH. CHALZIKA Vs. STATE OF MIZORAM AND ORS.
|
June 20, 2014 |
SHAH MOHAMMED ANOWAR ALI Vs. STATE OF ASSAM
|
January 31, 2014 |
SHAH MOHAMMED ANWAR ALI Vs. STATE OF ASSAM
|
June 2, 2014 |
SHAILENDRA KUMAR Vs. THE UNION OF INDIA AND ORS.
|
September 4, 2014 |
SHAMDASI PAL Vs. MOHIDANESSA
|
April 30, 2014 |
SHEFALI PAUL Vs. ASHOK KUMAN JAIN
|
May 5, 2014 |
SHEULY LASKAR Vs. STATE OF ASSAM
|
March 20, 2014 |
SHILPI ACHARJEE Vs. UNION OF INDIA
|
March 11, 2014 |
SHIRISH MANDAL Vs. STATE OF ASSAM
|
October 17, 2014 |
SHRI BASANTA PRASAD NUNIA Vs. THE UNION OF INDIA, REPRESENTED BY THE COMMISSIONER AND SECRETARY DEPARTMENT OF HOME TO THE GOVERNMENT OF INDIA, THE INSPECTOR GENERAL OF POLICE, THE DIGP, GROUP CENTRE AND THE ADD. DIGP GROUP CENTRE, CRPF
|
January 23, 2014 |
SHRI KHIRODE SINGHA AND SMT. BADAL DEVI Vs. KRISHNA SINGHA (DECEASED) REPRESENTED BY HIS L.RS
|
May 19, 2014 |
SHRI PRASANTA KR. DAS Vs. BOARD OF SECONDARY EDUCATION, REPRESENTED BY ITS CHAIRMAN AND ORS.
|
January 23, 2014 |
SHUJIT KUMAR MONDAL Vs. THE STATE OF ASSAM
|
December 15, 2014 |
SIBA @ SUBHA BURAGOHAIN Vs. MUKHYA BURAGOHAIN
|
February 7, 2014 |
SIBA GOGOI Vs. HAREN GOGOI
|
May 13, 2014 |
SIGMA SOYA INDUSTRIES PVT. LIMITED Vs. STATE
|
February 19, 2014 |
SILCHAR MUNICIPAL BOARD Vs. STATE OF ASSAM
|
January 3, 2014 |
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. NORTH EASTERN I. & T. CO. LTD.
|
April 3, 2014 |
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA ( SIDBI) Vs. THE NORTH EASTERN I. AND T. CO. LTD.
|
February 10, 2014 |
SMT. KAPAHI SALOI Vs. THE STATE OF ASSAM, THROUGH THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, HOME DEPARTMENT AND ORS.
|
February 3, 2014 |
SMT. SUMITRA KALITA Vs. AJAY MOHANTY
|
April 1, 2014 |
SMTI CHARANJEET KAUR Vs. STATE OF ASSAM & OTHERS
|
December 4, 2014 |
SMTI DIPTI CHOUDHURY Vs. SMTI SANGEETA MANDAL @ SANGITA DAS
|
February 5, 2014 |
SMTI J. GEETHA Vs. STATE OF ARUNACHAL PRADESH & OTHERS
|
June 19, 2014 |
SMTI PANIKA DEVI Vs. STATE OF ASSAM & OTHERS
|
December 1, 2014 |
SMTI SUMITRA DAS Vs. UNION OF INDIA & ORS.
|
April 3, 2014 |
SMTI. PHUNSTOK DOLMA Vs. THE STATE OF ASSAM AND 5 ORS.
|
March 5, 2014 |
SMTI. PUTULI KALITA & OTHERS Vs. STATE OF ASSAM & OTHERS
|
December 16, 2014 |
SMTI. RANGTI MURMUR Vs. STATE OF ASSAM
|
December 11, 2014 |
SMTI. ROIMON NESSA Vs. STATE OF ASSAM, THROUGH THE SECRETARY TO THE GOVERNMENT OF ASSAM
|
February 28, 2014 |
SMTI. SUFIA BEGUM Vs. THE STATE OF ASSAM AND ORS.
|
February 26, 2014 |
SMTIRUNUT TALKUDAR Vs. SUMEET JERATH AND OTHERS
|
April 7, 2014 |
SOBINA SULTANA MAZUMDAR Vs. THE STATE OF ASSAM
|
October 15, 2014 |
SODOU ASOM PRATHAMIK ARU MAJALIAMATRI SANTHA Vs. STATE OF ASSAM
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April 22, 2014 |
SOJO SOPUNG AND ORS. Vs. STATE OF ARUNACHAL PRADESH
|
November 3, 2014 |
SOLUK HAKUNG Vs. STATE OF ARUNACHAL PRADESH
|
June 24, 2014 |
SOMEN PATGIRI Vs. STATE OF ASSAM
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May 27, 2014 |
SPEEDY CARRIERS OF INDIA Vs. STATE OF ASSAM
|
July 15, 2014 |
SRI SWAPAN RANBANGSHI Vs. THE STATE OF ASSAM
|
March 25, 2014 |
SRI. SUSHEN BAIDYA, SRI. NAKUL BAIDYA AND SRI. TITUL BAIDYA Vs. THE STATE OF ASSAM
|
February 28, 2014 |
SRIMANTA SANKARDEV KALAKHETRA SOCIETY Vs. MUKTAS (M/S)
|
April 3, 2014 |
STATE OF ARUNACHAL PRADESH Vs. MEENA EXPRESS
|
February 14, 2014 |
STATE OF ARUNACHAL PRADESH AND OTHERS Vs. SANJIB ADHIKARI, S.I. (TELECOM)
|
January 28, 2014 |
STATE OF ASSAM Vs. M/S. FRONTIER ASSOCIATES PVT. LTD.
|
May 20, 2014 |
STATE OF ASSAM Vs. SAJINDUR RASHID
|
August 13, 2014 |
STATE OF ASSAM Vs. JAYANTA KUMAR SARMA
|
January 30, 2014 |
STATE OF ASSAM Vs. JOYNAL ABEDIN
|
January 29, 2014 |
STATE OF ASSAM Vs. TAFJUL ALI
|
September 3, 2014 |
STATE OF ASSAM Vs. REZAUL HAQUE @ HUSSAIN
|
January 28, 2014 |
STATE OF ASSAM Vs. BALAI CHOUDHURY
|
February 21, 2014 |
STATE OF ASSAM Vs. B. D. BROTHERS
|
July 14, 2014 |
STATE OF ASSAM AND 2 ORS. Vs. M/S. JAGUNBARI TEA CO.
|
March 3, 2014 |
STATE OF ASSAM AND ANR. Vs. DINESH CH. DAS AND ORS.
|
February 21, 2014 |
STATE OF MIZORAM Vs. COMPETITION COMMISSION OF INDIA
|
August 16, 2014 |
STATE OF MIZORAM Vs. SECRETARY TO GOVERNMENT OF
MIZORAM
|
April 23, 2014 |
STATE OF MIZORAM Vs. HAUHLIRI D/O THANGAWIA
|
November 17, 2014 |
STATE OF MIZORAM Vs. BIAKMAWIA S/O RALNGAMA
|
January 23, 2014 |
SUBHA RAM HAZARIKA Vs. STATE OF ASSAM
|
July 24, 2014 |
SUBHASH BAROI Vs. UNION OF INDIA
|
March 18, 2014 |
SUBHASH CHANDRA SAHA Vs. NAWRATAN MAL SURANA
|
April 9, 2014 |
SUBHASH CHAUHAN Vs. STATE OF ASSAM
|
October 15, 2014 |
SUBODH CHANDRA KATAKI Vs. STATE OF ASSAM
|
November 20, 2014 |
SUBRA NATH Vs. GOVERNMENT OF NAGALAND
|
July 15, 2014 |
SUBRATA KAR Vs. RANJIT KUMAR SHOME
|
June 20, 2014 |
SUBUDH DAS Vs. PRATIMA DAS
|
May 27, 2014 |
SUCHITRA DAS Vs. BANASHREE DAS
|
June 24, 2014 |
SUDHIN CHANDRA BARUA Vs. THE STATE OF ASSAM
|
March 19, 2014 |
SUDHIR CHANDRA SAHA Vs. RUMPA SAHA
|
February 14, 2014 |
SUFIAN UDDIN @ SWAPAN @ SUFI-AN AHMED Vs. SHIFA BEGUM
|
February 21, 2014 |
SUJOY GHOSH Vs. STATE OF ASSAM & OTHERS
|
December 1, 2014 |
SUKRAM LAMGA Vs. STATE OF ASSAM
|
February 18, 2014 |
SUKRAM MAHALI Vs. STATE OF ASSAM
|
November 14, 2014 |
SUMAN CHAKRABORTY Vs. STATE OF ASSAM AND OTHERS.
|
June 16, 2014 |
SUMITRA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 19, 2014 |
SUNIL KUMAR DAS Vs. STATE OF ASSAM & ANR.
|
March 21, 2014 |
SUNUWA MURMU @ MURARI Vs. STATE OF ASSAM
|
October 31, 2014 |
SUPARNA SEN Vs. ASHIT CHANDA
|
May 20, 2014 |
SUPERINTENDENT OF POLICE, ANTI-CORRUPTION BUREAU (ACB), GOVERNMENT OF MIZORAM Vs. LIANTHUAMPUII RENTHLEI @ PUII RENTHLEI @PUII HALLIDAY
|
June 26, 2014 |
SURAJEET DAS, SON OF CHITTA RANJAN DAS Vs. STATE OF ASSAM
|
January 2, 2014 |
SURATH BARMAN Vs. STATE OF ASSAM
|
June 24, 2014 |
SURESH PHUKAN Vs. STATE OF ASSAM
|
December 8, 2014 |
SURJOMONI SINGHA PANGRAM CACHAR (ASSAM) Vs. STATE OF ASSAM
|
February 18, 2014 |
SURYYA KANTA NATH Vs. STATE OF ASSAM
|
January 29, 2014 |
SUSHIL KUMAR SARKAR Vs. STATE OF ASSAM
|
January 21, 2014 |
SWALK, DHUBRI Vs. STATE OF ASSAM
|
June 13, 2014 |
SWAPAN BARDHAN Vs. THE STATE OF ASSAM
|
September 18, 2014 |
SWAPAN KUMAR MAZUMDAR Vs. HAJERA BEGUM
|
January 20, 2014 |
SWAPAN RABIDAS @ JITU Vs. STATE OF ASSAM
|
May 19, 2014 |
SYED MAHMUD ALI Vs. POLLUTION CONTROL BOARD
|
February 5, 2014 |
T.WATI Vs. STATE OF NAGALAND
|
February 6, 2014 |
TAGURAM PERME Vs. STATE OF ARUNACHAL PRADESH
|
May 26, 2014 |
TAJUK CHARU Vs. UNION OF INDIA
|
September 8, 2014 |
TANIANG KIPA Vs. UNION OF INDIA
|
March 12, 2014 |
TAPAN DEKA Vs. STATE OF ASSAM
|
March 3, 2014 |
TAPAN DUTTA, S/O- LATE MANINDRA NATH DUTTA @ MONI DUTTA Vs. MUKTAR AHMED, S/O- MD ABDUL KADIR
|
January 9, 2014 |
TARANI SARMAH Vs. NUMALIGARH REFINERY LTD.
|
September 16, 2014 |
TARINI PATHAK Vs. GAUHATI UNIVERSITY
|
June 24, 2014 |
TARUN CHANDRA BAISHYA Vs. RAMESH BAISHYA
|
August 19, 2014 |
TASHIR ALI Vs. STATE OF ASSAM
|
March 11, 2014 |
TATA TELE SERVICES LTD. Vs. MANISH KASHYAP
|
September 16, 2014 |
TAZAMMAL HUSSAIN @ TAZAMIL HUSSAIN Vs. STATE OF ASSAM
|
February 28, 2014 |
TECHI HITLAR AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
May 27, 2014 |
TECHI JABAC Vs. STATE OF ARUNACHAL PRADESH & OTHERS
|
May 8, 2014 |
TEKATEMJEN AO Vs. STATE OF NAGALAND
|
November 5, 2014 |
TEMJENTULA D/O NUNGSHIKUMZUK Vs. STATE OF NAGALAND
|
April 10, 2014 |
THANGLIANTLUANGA, S/O KAILIANA Vs. STATE OF MIZORAM
|
December 15, 2014 |
THANTHUAMI & 4 ORS Vs. STATE OF MIZORAM & 4 ORS
|
June 19, 2014 |
THE GENERAL SUPERINTENDENT, UNITED PENTECOSTAL CHURCH Vs. REV. CHHUNGLAWMA AND ORS.
|
January 30, 2014 |
TINSUKIA TEA TRADING COMPANY Vs. UCO BANK
|
June 18, 2014 |
TOLARAM BAFNA ARTIFICIAL LIMB & CALIPER CENTRE Vs. STATE OF ASSAM
|
February 7, 2014 |
TRAILOKYA NATH Vs. PRAIKSHIT DAS
|
May 8, 2014 |
TSALIPI SANGTAM Vs. STATE OF NAGALAND
|
March 5, 2014 |
TULASHI RAM NATH Vs. STATE OF ASSAM
|
March 20, 2014 |
UDIPTA ENERGY & EQUIPMENT PVT LTD Vs. UNION OF INDIA
|
May 29, 2014 |
UFA ALI @ UFAR ALI Vs. UNION OF INDIA
|
March 26, 2014 |
UMAKANT PANDEY Vs. UNION OF INDIA
|
July 17, 2014 |
UMESH CH SARMA Vs. STATE OF ASSAM
|
July 17, 2014 |
UNION OF INDIA Vs. M/S. P.P. ENTERPRISE
|
April 1, 2014 |
UNION OF INDIA Vs. AMALA BEGUM
|
March 5, 2014 |
UNION OF INDIA Vs. GANESH ROY
|
August 14, 2014 |
UNION OF INDIA Vs. KUNJALATA SUT
|
August 2, 2014 |
UNION OF INDIA Vs. HINDUSTAN METAL REFINING WORKS (P) LTD.
|
July 1, 2014 |
UNION OF INDIA Vs. RUSTOM ALI
|
February 24, 2014 |
UNION OF INDIA Vs. BIPROJIT DUTTA
|
March 19, 2014 |
UNION OF INDIA Vs. STATE OF ASSAM & 6 ORS
|
June 12, 2014 |
UNION OF INDIA Vs. VANRAMPARI
|
December 2, 2014 |
UNION OF INDIA Vs. MAHENDRA NATH AND ORS.
|
September 22, 2014 |
UNION OF INDIA Vs. MOHUA BISWAS
|
November 14, 2014 |
UNION OF INDIA Vs. RANJEET KUMAR
|
June 4, 2014 |
UNION OF INDIA (N F RAILWAY) Vs. MAHESH ENTERPRISES(P) LTD
|
February 25, 2014 |
UNION OF INDIA AND ORS. Vs. KAMAKHYA COSMETICS AND PHARMACEUTICALS AND ORS.
|
November 20, 2014 |
UNION OF INDIA AND OTHERS Vs. GENERAL SECRETARY RAIL MAZDOOR UNION
|
February 11, 2014 |
UNION OF INDIA AND OTHERS Vs. ASWINI KUMAR KALITA AND OTHERS
|
April 7, 2014 |
UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF WATER RESOURCES AND ORS. Vs. RAFIQUE UDDIN BARLASKAR
|
March 31, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. SAIMAWII, W/O VANLALLAWMA
|
March 20, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. DEVI CHHETRI & 2 ORS
|
June 17, 2014 |
UNITED INDIA INSURANCE CO. LTD Vs. PRATIMA BASAK
|
February 13, 2014 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. URMILA CHAND
|
September 2, 2014 |
UPENDRA KUMAR Vs. THE UNION OF INDIA
|
October 30, 2014 |
V L FELFAMKIMA Vs. STATE OF MIZORAM
|
July 2, 2014 |
VANRAMCHHUANGI, DIRECTOR, HUMAN RIGHTS & LAW NETWORK, MIZORAM, AIZAWL Vs. STATE OF MIZORAM
|
August 22, 2014 |
VIJAY INDUSTRIES Vs. VIJAY SOLVEX LIMITED
|
August 4, 2014 |
VINCENT DAIMARY Vs. THE STATE OF ASSAM
|
July 25, 2014 |
VISHAL RETAIL LTD. Vs. STATE OF ASSAM AND ORS.
|
November 14, 2014 |
VIZAPOLE KHANYO Vs. STATE OF NAGALAND AND ORS.
|
September 18, 2014 |
WAHEDUR RAHMAN Vs. STATE OF ASSAM
|
March 11, 2014 |
WAHIDA BEGUM Vs. MD. MAJID
|
April 25, 2014 |
WORKMEN Vs. MANAGEMENT OF BHAGHJAN TEAESTATE & ANOTHER
|
October 14, 2014 |
Y. BRAJABIDHU SINGH Vs. NATIONAL INVESTIGATION AGENCY
|
September 16, 2014 |
Y. BRAJABIDHU SINGH Vs. NATIONAL INVESTIGATION AGENCY
|
September 26, 2014 |
YANGPI IMLONG CHANG Vs. STATE OF NAGALAND
|
March 3, 2014 |
YANPOTHUNG LOTHA Vs. STATE OF NAGALAND
|
September 18, 2014 |
YARRINGCHAN Vs. STATE OF NAGALAND
|
March 19, 2014 |
YIKHYAO LOTHA Vs. STATE OF NAGALAND
|
June 30, 2014 |
Z R THASANGZUALA Vs. STATE OF MIZORAM
|
September 22, 2014 |
Z.R. REMTLUANGA Vs. STATE OF MIZORAM
|
March 12, 2014 |
ZABEDA KHATUN Vs. UNION OF INDIA
|
March 25, 2014 |
ZABEDUR RAHMAN, ASSAM Vs. STATE OF ASSAM
|
May 22, 2014 |
ZAKIR AHMED CHOUDHURY Vs. STATE OF ASSAM
|
May 27, 2014 |
ZAMZAMUNG VUALNAM Vs. STATE OF MIZORAM
|
May 2, 2014 |
ZARZOLIANI Vs. VANLALHMUAKA
|
June 11, 2014 |
ZITLUA @N T ZITLUA, S/O N VARO Vs. STATE OF MIZORAM
|
March 6, 2014 |
ZOHMINGTHANGA Vs. STATE OF MIZORAM
|
July 22, 2014 |
ZORAMA Vs. STATE OF MIZORAM
|
January 17, 2014 |
ZOSANGPUI Vs. STATE OF MIZORAM
|
July 16, 2014 |
ZUITLUANGA Vs. UNION OF INDIA
|
July 17, 2014 |