SRI AJIT KUMAR KAKOTI Vs. STATE OF ASSAM
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June 14, 2013 |
TAPAN KUMAR SAHA Vs. STATE OF ASSAM
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March 8, 2013 |
A.G. CEMENT PVT. LTD Vs. ACC LIMITED
|
February 1, 2013 |
AAB UDDIN @ NENA MIYAN Vs. STATE OF ASSAM
|
June 27, 2013 |
ABBAS ALI Vs. STATE BANK OF INDIA
|
February 7, 2013 |
ABDUL HAQUE Vs. STATE
|
November 21, 2013 |
ABDUL KADIR Vs. STATE OF ASSAM
|
February 20, 2013 |
ABDUL KALAM Vs. MUSTT. KHAIMALA KHATUN
|
February 22, 2013 |
ABDUL KHALIQUE Vs. UNION OF INDIA
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February 1, 2013 |
ABDUL MANNAN ALIAS MANNAN MIAH Vs. STATE OF TRIPURA
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March 19, 2013 |
ABDUL MANNAN MAZUMDAR Vs. ALAUDDIN LASKAR
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June 4, 2013 |
ABDUL MATALI Vs. UNION OF INDIA AND ORS.
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November 8, 2013 |
ABDUL RAJAK MAZUMDER Vs. NOOR KHATUN BEGUM
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October 29, 2013 |
ABDUR RAZZAQUE Vs. MONIR UDDIN
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November 13, 2013 |
ABHIJIT NANDY Vs. STATE OF ASSAM
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July 31, 2013 |
ABHIJIT NUNISA Vs. DIMA HASAO AUTONOMOUS
|
September 30, 2013 |
ADAR BALA SARKAR AND OTHERS Vs. ABDUL KADER AND ANOTHER
|
October 31, 2013 |
ADHAR CH. RAY Vs. STATE OF ASSAM
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April 11, 2013 |
ADHIR SUTRADHAR Vs. STATE OF ASSAM
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May 8, 2013 |
AFTAR HUSSAIN & 2 ORS. Vs. THE STATE OF ASSAM
|
April 29, 2013 |
AGNI BAHADUR CHETRI Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY
|
August 22, 2013 |
AHIZUL HOQUE Vs. STATE OF ASSAM
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March 14, 2013 |
AIR CMDE MRIGENDRA SINGH Vs. UNION OF INDIA
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August 17, 2013 |
AIR CMDE MRIGENDRA SINGH Vs. UNION OF INDIA
|
September 17, 2013 |
AIR CMDER MRIGENDRA SINGH, VSM Vs. UNION OF INDIA
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February 22, 2013 |
AJAY KUMAR PASWAN Vs. UNION OF INDIA
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May 31, 2013 |
AJOY KUMAR BORTHAKUR Vs. NATIONAL SMALL INDUSTRIES CORPORATION (NSIC) LTD
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July 25, 2013 |
AJOY KUMAR CHOUDHURY Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER & SECRETARY
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August 19, 2013 |
AKAN BALA SAHARIA Vs. STATE OF ASSAM
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July 31, 2013 |
AKBAR ALI Vs. STATE OF ASSAM
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February 8, 2013 |
AKHETO SUMI Vs. UNION OF INDIA
|
March 18, 2013 |
ALAUDDIN MONDAL Vs. STATE OF ASSAM & ORS.
|
June 12, 2013 |
ALI MIA AND UMRUNNESSA WAKF ESTATE Vs. ABDUS SALAM CHOUDHURY
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February 4, 2013 |
ALIMUDDIN BARBHUIYAN Vs. STATE OF ASSAM
|
August 27, 2013 |
ALL ARUNACHAL PRADESH STUDENTS UNION (AAPSU) & ORS. Vs. ELECTION COMMISSION OF INDIA & ORS.
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March 19, 2013 |
ALL ASSAM COMMUNITY INFORMATION CENTRE EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM
|
October 3, 2013 |
ALL MANIPUR JUDICIAL OFFICERS ASSOCIATION Vs. STATE OF MANIPUR
|
March 12, 2013 |
ALTAP HUSSAIN CHOUDHURY Vs. STATE OF ASSAM
|
August 7, 2013 |
AMAR JYOTI BARUAH Vs. UNION OF INDIA
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June 27, 2013 |
AMBUJA CEMENT EASTERN LTD Vs. STATE OF TRIPURA
|
March 6, 2013 |
AMINA BEGUM Vs. ALI KHAN
|
March 5, 2013 |
AMIRAN NESSA @ AMIRJAN Vs. UNION OF INDIA
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September 13, 2013 |
AMIT SARAOGI Vs. STATE OF NAGALAND
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July 4, 2013 |
AMJAD SHEIKH Vs. UNION OF INDIA
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September 23, 2013 |
AMULYA PATOWARY Vs. AMARENDRA CHOUDHURY
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October 1, 2013 |
ANANDI RAVA Vs. STATE OF ASSAM
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January 30, 2013 |
ANIL AGARWALLA Vs. STATE OF ASSAM
|
August 14, 2013 |
ANIL BASUMATARY Vs. STATE OF ASSAM
|
July 17, 2013 |
ANIL CH. CHOUDHURY Vs. ASSAM STATE ELECTRICITY BOARD & ORS.
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March 13, 2013 |
ANIL DEBBARMA Vs. STATE OF TRIPURA
|
March 13, 2013 |
ANIL EKKA Vs. STATE OF ASSAM
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May 30, 2013 |
ANIL KUMAR BARUA Vs. STATE OF ASSAM
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October 31, 2013 |
ANIL KUMAR DAS Vs. GANESH CHANDRA OJHA
|
November 13, 2013 |
ANIL SUTRADHAR Vs. STATE OF TRIPURA
|
March 19, 2013 |
ANIMA RANI DEY Vs. STATE OF ASSAM
|
September 11, 2013 |
ANIMA SUTRADHAR Vs. UNION OF INDIA
|
September 13, 2013 |
ANOWAR HUSSAIN Vs. UNION OF INDIA
|
July 25, 2013 |
ANOWAR HUSSAIN LASKAR ALIAS ANOR ALI Vs. STATE OF ASSAM
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March 7, 2013 |
ANTHONY LALNUNSIAMA Vs. STATE OF MIZORAM
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September 3, 2013 |
ANU DUTTA Vs. LOLIT KALITA
|
July 31, 2013 |
ANUKUL MANDAL Vs. STATE OF ASSAM
|
September 25, 2013 |
ANUP KUMAR JAIN Vs. ASSAM STATE ELECTION COMMI-SSION
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November 22, 2013 |
ANUP KUMAR ROY Vs. STATE OF TRIPURA
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March 13, 2013 |
ANURADHA CHOUDHURY Vs. STATE OF ARUNACHAL PRADESH
|
September 25, 2013 |
APURBA KUMAR NATH Vs. STATE OF ASSAM
|
May 28, 2013 |
ARCHANA DAS Vs. GAUTOM GHOSH
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May 10, 2013 |
ARIF MOHAMMED Vs. STATE OF ASSAM
|
March 22, 2013 |
ARROW ALLOYS PVT. LTD Vs. UNION OF INDIA
|
January 8, 2013 |
ARUN KUMAR MAZUMDAR Vs. UNION OF INDIA
|
April 9, 2013 |
ARUN PATHAK Vs. STATE OF ASSAM AND ORS.
|
June 28, 2013 |
ARUP BORGOHAIN @ KANTU Vs. STATE OF ASSAM
|
December 17, 2013 |
ARUP KONSWAR @ TUTU @ AMAR SINGH Vs. STATE OF ASSAM
|
May 17, 2013 |
ARUP KUMAR DAS Vs. UNION OF INDIA
|
July 22, 2013 |
ARUP KUMAR SARMA Vs. STATE OF ASSAM
|
July 18, 2013 |
ASHIM KR. GOGOI Vs. STATE OF ASSAM
|
October 7, 2013 |
ASHIMANANDA BHATTACHARJEE Vs. STATE OF ASSAM & ORS.
|
March 6, 2013 |
ASHISH KUMAR GOON Vs. CANARA BANK
|
September 17, 2013 |
ASHOK KUMAR GUPTA & ORS. Vs. STATE OF ASSAM & ORS.
|
December 9, 2013 |
ASSAM AUTO AGENCIES Vs. UNION OF INDIA
|
September 27, 2013 |
ASSAM GAS COMPANY LTD Vs. SANKAR TEA COMPANY PVT LTD
|
January 4, 2013 |
ASSAM GRAMIN VIKAS BANK EMPLOYEES ASSOCIATION Vs. ASSAM GRAMIN VIKAS BANK
|
October 13, 2013 |
ASSAM GRAMIN VIKASH BANK EMPLOYEES ASSOCIATION Vs. ASSAM GRAMIN VIKASH BANK
|
October 30, 2013 |
ASSAM POWER DISTRIBUTION COMPANY LTD Vs. STATE OF ASSAM
|
July 20, 2013 |
ASSAM SEEDS CORPN. LTD. Vs. STATE OF ASSAM
|
November 14, 2013 |
ASSAM STATE AGRICULTURAL MARKETING BOARD Vs. SARBESWAR PATIR
|
May 21, 2013 |
ASSAM STATE ELECTRICITY BOARD Vs. MOKALBARI KANOI TEA ESTATE (P) LTD.
|
June 28, 2013 |
ATABUDDIN ALIAS AFTABUDDIN Vs. STATE OF ASSAM
|
March 8, 2013 |
ATAL AMAR PRABHAT KUJUR Vs. UOI
|
July 1, 2013 |
ATAUR RAHMAN Vs. MASTAKIM ALI
|
November 16, 2013 |
ATAUR RAHMAN CHOUDHURY Vs. MSSTT. SAFIJAN BIBI
|
January 30, 2013 |
ATIKUL ISLAM Vs. STATE OF TRIPURA
|
January 11, 2013 |
ATUL CH.. KALITA Vs. STATE OF ASSAM
|
August 19, 2013 |
ATUL CHANDRA BARTHAKUR Vs. ASSAM AGRICULTURAL UNIVERSITY
|
September 4, 2013 |
ATUL CHANDRA BARUAH Vs. OIL & NATURAL GAS CORPORATION (ONGC) LTD
|
August 2, 2013 |
ATUL HAZARIKA Vs. STATE OF ASSAM
|
February 4, 2013 |
AUMKAR NATH RAI Vs. STATE OF ARUNACHAL PRADESH
|
November 4, 2013 |
AYESHA BEGAM Vs. SAMIR UDDIN
|
November 26, 2013 |
AYUSH SIMON CHOUDHURY Vs. STATE OF TRIPURA
|
March 13, 2013 |
AZAD ALI Vs. STATE OF ASSAM
|
June 11, 2013 |
AZIZUR RAHMAN Vs. UNION OF INDIA
|
November 29, 2013 |
B TSATHEO EZUNG Vs. STATE OF NAGALAND
|
January 18, 2013 |
BABUL BANIA Vs. STATE OF ASSAM
|
August 13, 2013 |
BABUL DEKA Vs. STATE OF ASSAM
|
August 1, 2013 |
BABUL LAHON Vs. STATE OF ASSAM
|
March 20, 2013 |
BABUL MUNDA S/O LATE SIVA MUNDA Vs. STATE OF ASSAM
|
July 15, 2013 |
BABUL RANJAN SINGHA Vs. TRIPURA ROAD TRANSPORT CORPORATION
|
March 13, 2013 |
BABULAL BAIROWA Vs. STATE OF ASSAM
|
August 30, 2013 |
BABY RANI DEB Vs. MANIK DEY
|
November 21, 2013 |
BACCHU MIAH Vs. STATE OF TRIPURA
|
March 13, 2013 |
BAHADUR ALI Vs. OMED ALI
|
August 6, 2013 |
BAHADUR SINGH Vs. UNION OF INDIA
|
April 1, 2013 |
BAIKUNTHA CHETIA Vs. STATE OF ASSAM
|
August 19, 2013 |
BALAJI CEMENT PRIVATE LTD Vs. UNION OF INDIA & ORS.
|
September 27, 2013 |
BANU DAS Vs. UNION OF INDIA
|
August 5, 2013 |
BARNALI DEKA Vs. STATE OF ASSAM
|
February 28, 2013 |
BASU MATI DEBBARMA Vs. ANITA DEBBARMA
|
March 19, 2013 |
BEDANIDHI UPADHYAYA Vs. UNION OF INDIA
|
February 5, 2013 |
BEG BAHADUR KAMI Vs. UNION OF INDIA
|
November 19, 2013 |
BENIMADHAB BHOWMIK Vs. STATE OF TRIPURA
|
March 18, 2013 |
BENZIR RAHMAN Vs. STATE OF ASSAM
|
February 25, 2013 |
BHADRESWAR NARZARI Vs. STATE OF ASSAM
|
November 28, 2013 |
BHANU LODH Vs. TRIPURA JUTE MILLS LTD
|
January 28, 2013 |
BHARAT CHANDRA SARKAR AND ORS. Vs. STATE OF ASSAM AND ORS.
|
May 8, 2013 |
BHAYA KHARIA Vs. STATE OF ASSAM
|
March 7, 2013 |
BHEDUKI BURAGOHAIN Vs. STATE OF ASSAM
|
February 12, 2013 |
BHOLA GORE Vs. MAKUM TEA COMPANY (INDIA) LTD.
|
August 22, 2013 |
BIAKTINCHEUVA Vs. STATE OF MIZORAM
|
January 9, 2013 |
BIBHA NEOG Vs. STATE OF ASSAM
|
October 8, 2013 |
BIDYA TANTI Vs. STATE OF ASSAM
|
October 8, 2013 |
BIJOY MUDOI Vs. STATE OF ASSAM
|
March 22, 2013 |
BIJOY SING DEKA Vs. STATE OF ASSAM
|
January 30, 2013 |
BIJU BASUMATARY Vs. STATE
|
February 25, 2013 |
BIKRAM MUNDA Vs. STATE OF ASSAM
|
May 8, 2013 |
BILAT KHAN @ BILAYET KHAN Vs. UNION OF INDIA
|
August 2, 2013 |
BIMAL MITRA Vs. ASHALATA MITRA
|
July 23, 2013 |
BIMAL PAUL Vs. CHIEF COMMISSIONER OF INCOME TAX
|
September 11, 2013 |
BINITA HAZARIKA Vs. ATUL CH. DAS
|
November 19, 2013 |
BINOD GOWALA Vs. STATE OF ASSAM
|
December 11, 2013 |
BINOD KUMAR AGARWALA Vs. STATE OF ASSAM
|
September 24, 2013 |
BINOD SAIKIA Vs. STATE OF ASSAM AND ORS.
|
May 13, 2013 |
BINODE DAS & OTHERS Vs. SMTI SARUMAI PATANGIA & OTHERS
|
June 18, 2013 |
BIPUL DUTTA & OTHERS Vs. STATE OF ASSAM & OTHERS
|
February 1, 2013 |
BIPUL MILI Vs. STATE OF ASSAM
|
August 23, 2013 |
BIR BAHADUR CHAND Vs. UNION OF INDIA
|
September 16, 2013 |
BIRAJ MANDAL Vs. STATE OF ASSAM
|
September 13, 2013 |
BIRCHA KURMI Vs. STATE OF ASSAM
|
August 2, 2013 |
BIRENDRA NARAYAN THAKURIA Vs. STATE OF ASSAM
|
June 28, 2013 |
BIRJU CHOWTAL Vs. THE STATE OF ASSAM
|
September 10, 2013 |
BISHAL TRADING Vs. STATE OF ASSAM
|
January 7, 2013 |
BISHWAPATI KALAI Vs. NEPAL SARKAR
|
January 28, 2013 |
BISTU RAVA Vs. STATE OF ASSAM
|
October 28, 2013 |
BISWAJIT DAS Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 27, 2013 |
BISWAJIT DEKA Vs. STATE OF ASSAM
|
August 2, 2013 |
BISWAJIT KUMHAR Vs. ON DEATH OF GANESH NUNIA
|
May 22, 2013 |
BITUPAN SAIKIA Vs. NIPA SAIKIA
|
March 7, 2013 |
BOLIN BORA Vs. STATE OF ASSAM
|
February 4, 2013 |
BUBANESWAR CHOUDHURY Vs. MD. SAHEB ALI
|
July 25, 2013 |
BUDHIN KUMAR GOGOI Vs. UNION OF INDIA
|
March 26, 2013 |
BUL TURI Vs. STATE OF ASSAM
|
November 20, 2013 |
BULBULI BISWAS Vs. KHAGEN BISWAS
|
June 17, 2013 |
C ROHMINGLIANA Vs. STATE OF MIZORAM
|
April 12, 2013 |
C ROHMINGLIANA Vs. STATE OF MIZORAM
|
April 10, 2013 |
C. LAWBEI Vs. MARA AUTONOMOUS DISTRICT COUNCIL
|
February 6, 2013 |
C.C. SINGPHO Vs. KHUMRAL LUNGPHI
|
August 22, 2013 |
CALCOM CEMENT INDIA LTD. Vs. THE STATE OF ASSAM
|
September 26, 2013 |
CHAIRMAN & MANAGING DIRECTOR Vs. COLONEL MUKUL KUMAR GOGOI
|
September 20, 2013 |
CHANDAN DEB NATH Vs. STATE OF ASSAM
|
August 30, 2013 |
CHANDAN MAJUMDAR Vs. TRIPURA ROAD TRANSPORT CORP-ORATION
|
March 13, 2013 |
CHANDRABOTI BIN Vs. KIRENDRA ROY
|
January 6, 2013 |
CHANDRABOTI BIN Vs. KIRENDRA ROY
|
February 6, 2013 |
CHARA MURA Vs. STATE OF ASSAM
|
August 7, 2013 |
CHARAN MARDI Vs. STATE OF ASSAM
|
September 10, 2013 |
CHARU BALA BARUA Vs. JURI SARMA
|
November 19, 2013 |
CHARU BALA BARUA AND OTHERS Vs. PRAMOD BHATTACHARYYA AND OTHERS
|
November 19, 2013 |
CHHINGPUII Vs. TLANSANGI
|
August 12, 2013 |
CHIEF SECRETARY TO THE GOVERNMENT OF MIZORAM Vs. LALTLANKIMA S/O CHHUNZINGA (L) PROPRIETOR
|
March 8, 2013 |
CHITPAL MUNDA Vs. STATE OF ASSAM
|
May 27, 2013 |
COLONEL MAHENDER SINGH YADAV, IC-43469 Vs. UNION OF INDIA
|
September 27, 2013 |
COMMISSIONER OF INCOME TAX Vs. SANGHAMITRA BHARALI
|
November 6, 2013 |
COMMISSIONER OF INCOME TAX Vs. SONITPUR SOLVEX LIMITED
|
March 19, 2013 |
COMMISSIONER OF INCOME TAX Vs. JUGAL KISHORE MAHANTA
|
May 9, 2013 |
COMMISSIONER OF INCOME TAX Vs. SHREE GANPATI ROLLING MILLS P. LTD.
|
May 29, 2013 |
COMMISSIONER OF INCOME TAX Vs. M/S MEGHALAYA STEELS LTD.
|
May 29, 2013 |
COMMISSIONER OF INCOME TAX Vs. GITA RANI GHOSH
|
June 28, 2013 |
COMMISSIONER OF INCOME TAX Vs. JASVINDER KAUR
|
June 12, 2013 |
COMMISSIONER OF INCOME TAX, GAUHATI-II Vs. WILLIAMSON TEA (ASSAM) LTD.
|
May 22, 2013 |
CONTINENTAL MILKOSE (INDIA) LTD Vs. COMMISSIONER OF INCOME TAX
|
January 30, 2013 |
DAKSHINA DAS Vs. STATE OF ASSAM
|
July 20, 2013 |
DARSHAN SINGH Vs. STATE OF ARUNACHAL PRADESH
|
February 14, 2013 |
DASARAT TELI Vs. STATE OF ASSAM
|
May 23, 2013 |
DAVID ZOHMACHHUANA Vs. STATE OF MIZORAM
|
December 17, 2013 |
DAVID ZOHMACHHUANA, PROPRIETOR, FOOD PRODUCTS, R/O ZUANGTUI Vs. STATE OF MIZORAM
|
May 21, 2013 |
DAWRPUI VENGTHAR PIG PRODUCER CO-OPERATIVE SOCIETY LTD Vs. STATE OF MIZORAM
|
June 26, 2013 |
DEBABRATA CHAKRABORTY Vs. STATE OF TRIPURA & ORS.
|
January 2, 2013 |
DEBASHISH BHATTACHARJEE Vs. VIJAY BANK AND OTHERS
|
January 11, 2013 |
DEBASISH SAHA S/O. KARTIK SAHA Vs. STATE OF TRIPURA
|
March 19, 2013 |
DEBENDRA NATH RAJBONGSHI Vs. STATE OF ASSAM
|
February 11, 2013 |
DEBRABRATA DEV MISHRA Vs. STATE OF ASSAM
|
September 12, 2013 |
DEPUTY COMMISSIONER, NAVO-DAYA VIDYLAYA SAMITY, SHILLONG Vs. SHABNAM SULTANA
|
May 29, 2013 |
DHAN MAHTOO Vs. STATE OF ASSAM
|
June 28, 2013 |
DHANANJAY ROY Vs. STATE OF ASSAM
|
July 16, 2013 |
DHARANI DHAR BHUYAN Vs. STATE OF ASSAM
|
September 25, 2013 |
DHARMAPAL SATYAPAL LTD. Vs. THE UNION OF INDIA
|
August 7, 2013 |
DHIRENDRA CHANDRA DAS Vs. ANIL SARKAR & ANR.
|
February 8, 2013 |
DHRUBAJYOTI BARUAH @ DHRUBAJIT Vs. STATE OF ASSAM
|
March 6, 2013 |
DHRUBAJYOTI TALUKDAR Vs. STATE OF ASSAM
|
December 17, 2013 |
DHWAJEN CHANDRA NATH Vs. STATE OF ASSAM, THROUGH THE SECRETARY
|
September 11, 2013 |
DIBYENDU SEKHAR DUTTA Vs. REGISTRAR GENERAL, GAUHATI HIGH COURT
|
March 4, 2013 |
DIGANTA CHOUDHURY Vs. STATE OF ASSAM
|
November 19, 2013 |
DIGANTA SAIKIA Vs. STATE OF ASSAM
|
December 18, 2013 |
DILIP BANIK Vs. STATE OF TRIPURA
|
March 13, 2013 |
DILIP BARUA Vs. STATE OF ASSAM
|
May 15, 2013 |
DILIP GUHA Vs. STATE OF TRIPURA
|
March 4, 2013 |
DILIP NATH Vs. STATE OF ASSAM
|
August 26, 2013 |
DIMBESWAR KHERSA Vs. STATE OF ASSAM
|
November 5, 2013 |
DINESH CHANDRA DAS Vs. STATE OF ASSAM
|
August 14, 2013 |
DINESH CHANDRA DEVASARMA & ANR. Vs. ASSAM STATE ELECTRICITY BOARD & ORS.
|
December 3, 2013 |
DINESH SABAR Vs. STATE OF ASSAM
|
August 30, 2013 |
DIPAK BASU Vs. STATE OF TRIPURA
|
January 17, 2013 |
DIPAK RAVA Vs. STATE OF ASSAM
|
May 28, 2013 |
DIPALI BHAGABATI Vs. PROMOD CHANDRA BHAGABATI
|
September 27, 2013 |
DIPAM HAZARIKA @ JACK SINGHANIA Vs. STATE OF ASSAM
|
July 18, 2013 |
DITUMONI HAZARIKA Vs. STATE OF ASSAM
|
June 5, 2013 |
DR. ISHA HAQUE MONDAL Vs. STATE OF ASSAM & OTHERS
|
May 13, 2013 |
DR. SAURAV KUMAR GOGOI Vs. SRI UPEN CHANDRA DAS AND THE STATE OF ASSAM
|
November 1, 2013 |
DRILLMEC S.P.A, Vs. OIL INDIA LIMITED
|
June 28, 2013 |
DUBOM BAGRA Vs. STATE OF ARUNACHAL PRADESH
|
May 29, 2013 |
DURGESWAR SAIKIA Vs. UNION OF INDIA
|
May 28, 2013 |
DWIPEN KR. PATHAK Vs. STATE OF ASSAM
|
March 13, 2013 |
ELESOVA ANTHONI Vs. STATE OF ASSAM
|
December 16, 2013 |
ELLIS WILLIAM S/O H THANGRUMA Vs. STATE OF MIZORAM
|
July 4, 2013 |
ENRITA N. MARAK Vs. STATE OF MEGHALAYA
|
January 11, 2013 |
ER. INAHO P. AWOMI Vs. ER. THUNGPEMO EZUNG & ORS.
|
April 24, 2013 |
EX C REMRUATFELA Vs. STATE OF MIZORAM
|
October 7, 2013 |
F LALHMACHHUANA Vs. STATE OF MIZORAM
|
August 6, 2013 |
F LALHRIATA Vs. STATE OF MIZORAM
|
February 6, 2013 |
F LALHRIATA S/O LIANZARA Vs. STATE OF MIZORAM
|
October 31, 2013 |
F R RALSUN Vs. MIZORAM RURAL BANK
|
August 1, 2013 |
FAIZUL HOQUE CHOUDHURY & ORS. Vs. STATE OF ASSAM
|
December 9, 2013 |
FAYAS ALI Vs. STATE OF MIZORAM
|
September 19, 2013 |
FIDAUL HAQUE @ RAJU Vs. JORGINA AHMED
|
September 25, 2013 |
FIROZ AHMED KHAN Vs. UNION OF INDIA
|
August 14, 2013 |
G. D. PROJECTS & MARKETING CO. LTD. Vs. ASSAM INDUSTRIAL DEVELOP-MENT CORPORATION LTD.
|
March 7, 2013 |
GABREANATH KHONGWIR Vs. DIVISIONAL MANAGER, ORIENRAL INSURANCE CO. LTD.
|
March 21, 2013 |
GAMBHIR ALI Vs. STATE OF ASSAM
|
January 8, 2013 |
GARJAN PRASAD GUPTA Vs. STATE OF ASSAM
|
March 6, 2013 |
GAUTAM BISWAS Vs. STATE OF ASSAM
|
August 7, 2013 |
GAUTAM CHAKRABORTY Vs. STATE OF ASSAM
|
August 12, 2013 |
GAYATRI BURAGOHAIN Vs. STATE OF ASSAM
|
April 9, 2013 |
GEETA APANG @ SINGH Vs. STATE OF ARUNACHAL PRADESH
|
July 24, 2013 |
GENERAL MANAGER, FINANCE, OMIL-JSC-JV, NEW DELHI Vs. UNION OF INDIA
|
March 8, 2013 |
GHANA GOGOI Vs. STATE OF ASSAM
|
June 18, 2013 |
GIRINDRA DEBBARMA Vs. SWARAJ BHATTACHARJEE
|
January 7, 2013 |
GIRISH DAS BISWAS Vs. ASSAM BOARD OF REVENUE & ORS.
|
December 12, 2013 |
GLOBAL ASSOCIATES Vs. STATE OF ASSAM
|
October 7, 2013 |
GO 2593W EXECUTIVE ENGINEER (CIVIL) B K MISHRA, 24 BRTF (GREF), C/O 99 APO Vs. UNION OF INDIA
|
January 18, 2013 |
GOBINDA DAS Vs. BIMALA BALA DAS
|
February 5, 2013 |
GOBINDA GHOSH Vs. STATE OF ASSAM
|
May 22, 2013 |
GOGEN KR. DAS Vs. STATE OF ASSAM
|
February 13, 2013 |
GOLAP CH. DAS Vs. ASSAM STATE ELECTRICITY BOARD
|
July 22, 2013 |
GOPA BHATTACHARJEE Vs. STATE OF ASSAM
|
October 3, 2013 |
GOPAL DAS Vs. UNION OF INDIA
|
August 30, 2013 |
GOPAL SAHA Vs. UTTAM SAHA
|
August 30, 2013 |
GOPINATH SONOWAL Vs. STATE OF ASSAM
|
August 7, 2013 |
GOUTAM TRIPURA Vs. STATE OF TRIPURA
|
February 18, 2013 |
GUDULU ORANG Vs. STATE OF ASSAM
|
February 1, 2013 |
GULJAR ALI @ GULJAR HUSSAIN Vs. STATE OF ASSAM
|
May 29, 2013 |
GUNAJIT PATHAK Vs. STATE OF ASSAM
|
December 12, 2013 |
GUWHATI SUB-DIVISIONAL MARKET COMMITTEE Vs. SURESH SIKARIA
|
June 25, 2013 |
GYAMAR HIPIK Vs. STATE OF ARUNACHAL PRADESH
|
May 10, 2013 |
GYAMMAR TACHANG Vs. STATE OF ARUNACHAL PRADESH
|
November 4, 2013 |
H LALAWMPUIA Vs. STATE OF MIZORAM
|
October 3, 2013 |
H LALDINGNGHETA Vs. STATE OF MIZORAM
|
September 4, 2013 |
H THANZAUVA S/O MUALKIRA Vs. STATE OF MIZORAM
|
July 4, 2013 |
H. KHAMBA (CONSTABLE) Vs. STATE OF MANIPUR AND ORS.
|
February 13, 2013 |
H. LALNGHAKZUALA Vs. LAI AUTO DISTRICT COUNCIL
|
March 25, 2013 |
H.C. RINMUANA Vs. STATE OF MIZORAM
|
February 5, 2013 |
HABIBAR RAHAMAN Vs. UNION OF INDIA
|
August 20, 2013 |
HADI-UJ-ZAMAN Vs. STATE OF ASSAM
|
March 26, 2013 |
HAJI SAMSUL HOQUE TALUKDAR Vs. UNION OF INDIA
|
March 26, 2013 |
HALI WELLY Vs. STATE OF ARUNACHAL PRADESH
|
November 4, 2013 |
HAMIDA KHATUN Vs. STATE OF ASSAM AND ORS.
|
December 3, 2013 |
HARADHAN DEBNATH Vs. STATE OF TRIPURA
|
January 29, 2013 |
HAREKRISHNA BISWAS Vs. JABEDA BEGUM
|
July 31, 2013 |
HARI PRASAD SARMA Vs. SMTI. NIBEDITA SAHA
|
June 21, 2013 |
HARI THAKURI Vs. STATE OF ASSAM
|
March 13, 2013 |
HARIDHAN DAS Vs. CHUNILAL DAS
|
September 20, 2013 |
HARILAL HRISHI DAS Vs. STATE OF TRIPURA
|
January 31, 2013 |
HARKA BAHADUR SUBBA Vs. STATE OF ASSAM
|
October 7, 2013 |
HARUNAL RASHID Vs. STATE OF ASSAM AND OTHERS
|
April 5, 2013 |
HASEM ALI AND OTHERS Vs. STATE OF ASSAM
|
June 12, 2013 |
HASIBUL RAHMAN Vs. STATE OF ASSAM
|
June 6, 2013 |
HASNA BEGUM Vs. ISLAM KHAN
|
April 9, 2013 |
HAZERA KHATUN Vs. STATE OF ASSAM
|
May 28, 2013 |
HEMA DAS Vs. STATE OF ASSAM
|
July 19, 2013 |
HEMANTA HAZARIKA Vs. STATE OF ASSAM
|
August 19, 2013 |
HEMANTA SAHARIA Vs. STATE BANK OF INDIA
|
May 16, 2013 |
HEMENDRA NATH THAKURIA Vs. STATE OF ASSAM AND ORS.
|
August 13, 2013 |
HEMO KANTA DEKA Vs. ASSAM BOARD OF REVENUE
|
January 10, 2013 |
HERMAN TIRKY @ HERMAN ORANG Vs. STATE OF ASSAM
|
April 25, 2013 |
HIMANGSHU BARMAN, SASANKA BARMAN AND SANJEEV BARMAN Vs. THE STATE OF ASSAM AND ORS.
|
May 15, 2013 |
HIMATSINGKA MOTOR WORKS LTD. Vs. STATE OF ASSAM
|
November 28, 2013 |
HIMMER ETE Vs. STATE OF ARUNACHAL PRADESH
|
November 4, 2013 |
HINDALCO INDUSTRIES LTD. Vs. STATE OF ASSAM
|
January 29, 2013 |
HINDUSTAN PAPER CORPN. LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, SILCHAR
|
April 26, 2013 |
HINDUSTAN PAPER CORPORATION LIMITED Vs. RANJIT KUMAR DEB
|
October 3, 2013 |
HIPHEI SON OF LATE ZAHTIA Vs. STATE OF MIZORAM
|
November 6, 2013 |
HIRA DAS Vs. FOOD CORPORATION OF INDIA
|
April 10, 2013 |
HIRALAL DUORAH Vs. GAUHATI UNIVERSITY
|
August 21, 2013 |
HITESH DEKA Vs. STATE OF ASSAM
|
September 18, 2013 |
HMR CONSTRUCTION PVT. LTD. Vs. STATE OF ASSAM & ORS.
|
June 5, 2013 |
HORANGSE SANGTAM Vs. STATE OF NAGALAND
|
August 2, 2013 |
HUALTHANMAWII Vs. KAPRIVUNGA
|
October 7, 2013 |
HUMAN ELEPHANT LEARNING PROGRAMME (HELP) Vs. STATE OF ASSAM AND OTHERS
|
January 10, 2013 |
HUSSAIN AHMED BARBHUIYA Vs. FAIZUR RAHMAN CHOUDHURY
|
July 15, 2013 |
I K LIMBU Vs. CHATUANRORELKIMA
|
September 5, 2013 |
I. IMLIYATET LONGKUMER Vs. STATE OF NAGALAND
|
January 21, 2013 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. DEBKUMAR DEBBARMA
|
February 19, 2013 |
IMAN ALI Vs. KORPAN ALI
|
August 7, 2013 |
IN RE Vs. STATE OF ASSAM
|
April 24, 2013 |
IN RE, SRI SUKANTA MALAKAR Vs. STATE
|
March 5, 2013 |
IN REF : STATE BANK OF INDIA AND OTHERS Vs. STATE
|
December 12, 2013 |
INCHAN ALI Vs. STATE OF ASSAM
|
December 16, 2013 |
INDRABAN CHAKMA @ BIJIMUA Vs. STATE OF TRIPURA
|
February 26, 2013 |
INDRANI BORA Vs. STATE OF ASSAM
|
September 24, 2013 |
INDRESWAR DEORI Vs. STATE OF ASSAM
|
August 22, 2013 |
INDUSIND BANK LIMITED Vs. STATE OF ASSAM
|
May 2, 2013 |
ISHWAR FOOD PRODUCTS PVT. LTD. Vs. STATE OF ASSAM
|
October 5, 2013 |
ISLAM UDDIN Vs. STATE OF NAGALAND
|
January 17, 2013 |
ITANAGAR BENCH VIDYA S. Vs. STATE OF ARUNACHAL PRADESH
|
August 6, 2013 |
J LALRINPUIA Vs. STATE OF MIZORAM
|
November 22, 2013 |
J SURESH BABU Vs. CHINGSUBAM RAJESHWOR SINGH
|
January 18, 2013 |
J. VANLALCHHUANGA Vs. STATE OF MIZORAM
|
October 4, 2013 |
JADAV SAIKIA Vs. STATE OF ASSAM
|
July 31, 2013 |
JAGANATH TANTI Vs. STATE OF ASSAM
|
August 21, 2013 |
JAGAT BORO Vs. STATE OF ASSAM
|
July 23, 2013 |
JAGBAR SINGH Vs. DEVISIONAL FOREST OFFICER
|
November 8, 2013 |
JAHANARA BEGUM Vs. LAYLA BEGUM
|
December 12, 2013 |
JAHANMARANDI S/O LODHIAMARANDI Vs. STATE OF ASSAM
|
May 30, 2013 |
JAHARUL HAQUE Vs. STATE OF ASSAM
|
February 8, 2013 |
JAHIRUDDIN AHMED Vs. STATE OF ASSAM
|
August 2, 2013 |
JAHUR ALI Vs. STATE OF ASSAM
|
April 24, 2013 |
JAIN VIDEO ON WHEELS LIMITED, Vs. UNION OF INDIA
|
May 10, 2013 |
JAME MASJID COMMITTEE, DIMAPUR Vs. AHMAD ALI KHAN
|
January 18, 2013 |
JAMILA BEGUM W/O GOUCH ALI Vs. SUDHIR CHANDRA PAUL
|
February 25, 2013 |
JAMSHED ALI AND ORS. Vs. THE STATE OF ASSAM
|
May 3, 2013 |
JANARDHAN NATH Vs. STATE OF TRIPURA
|
March 5, 2013 |
JATIN DUTTA Vs. CENTRAL BUREAU OF INVESTIGA
|
January 30, 2013 |
JAWED RAHMAN Vs. ON THE DEATH OF BADRUL HUDA
|
June 4, 2013 |
JAY BEE ENERGY SERVICES PVT. LTD. Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ORS.
|
April 9, 2013 |
JAYA HANDIQUE Vs. STATE OF ASSAM
|
September 11, 2013 |
JAYANTA DEKA Vs. STATE OF ASSAM
|
September 26, 2013 |
JAYANTA KALAI Vs. STATE OF TRIPURA
|
January 31, 2013 |
JAYANTA KALAI Vs. STATE OF TRIPURA
|
March 31, 2013 |
JELEKA BEGUM Vs. UNION OF INDIA
|
August 30, 2013 |
JELEKA BHANU Vs. STATE OF ASSAM
|
September 17, 2013 |
JEMTI Vs. STATE OF NAGALAND
|
September 18, 2013 |
JIABUR RAHMAN Vs. THE STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER & SECRETARY TO THE GOVERNMENT OF ASSAM AND OTHERS
|
August 21, 2013 |
JIBONTIPOMIA GOGOI S/O KOMALGOGOI Vs. STATE OF ASSAM
|
May 28, 2013 |
JITENDRA KUMAR DAS ALIAS DIPAL DAS Vs. KARIMGANJ MUNICIPAL AUTHORITY
|
November 21, 2013 |
JOGEN GORH Vs. STATE OF ASSAM
|
March 14, 2013 |
JOGENDRA CHANDRA DAS Vs. SMTI KIRTIKA DEVI
|
August 5, 2013 |
JOGESWAR RABHA Vs. STATE OF ASSAM AND ORS.
|
May 15, 2013 |
JOHAN TIRKI Vs. STATE OF ASSAM
|
May 21, 2013 |
JOKA KARMAKAR Vs. STATE OF ASSAM
|
May 29, 2013 |
JOSHODEB ARJUN Vs. CHIRONTONI NANDI (ARJUN) & ANR.
|
March 25, 2013 |
JOTSNA BARMAN Vs. STATE OF ASSAM AND ORS.
|
May 8, 2013 |
JOYNAL UDDIN Vs. STATE OF ASSAM
|
August 13, 2013 |
JOYRAM KAKATI Vs. STATE OF ASSAM
|
July 31, 2013 |
JUNIA DEBBARMA Vs. STATE OF TRIPURA
|
January 29, 2013 |
JUSTICE HARESWAR BARUAH Vs. UNION OF INDIA
|
May 14, 2013 |
JUTIKA CHAKRABORTY Vs. STATE OF NAGALAND
|
September 3, 2013 |
JYOTI PRASAD BORA @ MIDUL BORA Vs. STATE OF ASSAM, REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM, POWER DEPTT.
|
November 5, 2013 |
K C B PODDAR Vs. INDIAN OIL CORPORATION LTD
|
February 6, 2013 |
K LALZIKA, S/O CHHUNTHANGA Vs. STATE OF MIZORAM
|
July 4, 2013 |
K ZORAMMAWIA Vs. STATE OF MIZORAM
|
January 18, 2013 |
K. CHHUNGREMA Vs. STATE OF MIZORAM
|
September 3, 2013 |
K. INDU SINGH Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
November 4, 2013 |
K.K. HAZARIKA Vs. STATE OF ARUNACHAL PRADESH
|
June 25, 2013 |
KAJAL DAS Vs. JULI MAHAJAN
|
January 7, 2013 |
KALINATH ROY Vs. CENTRAL BANK OF INDIA
|
September 11, 2013 |
KALPANA PATGIRI Vs. STATE OF ASSAM
|
January 30, 2013 |
KAMAKHYA ENTERPRISE Vs. UNION OF INDIA
|
May 21, 2013 |
KAMAL BISWAS Vs. STATE OF ASSAM
|
December 3, 2013 |
KAMAL HAZARIKA Vs. STATE OF ASSAM
|
February 22, 2013 |
KAMINI KUMAR BRAHMA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
May 6, 2013 |
KANDARPA DEKA Vs. STATE OF ASSAM
|
June 25, 2013 |
KANDARPA KUMAR KALITA Vs. STATE OF ASSAM
|
July 24, 2013 |
KANTI BHUSAN DEB Vs. SUDHANGSHU NATH
|
August 8, 2013 |
KANYA PATHSALA TRUST Vs. UNION OF INDIA
|
September 17, 2013 |
KAPKIMA Vs. STATE OF MIZORAM
|
November 21, 2013 |
KARMARI NANDINI FISHERY COOPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
|
August 2, 2013 |
KARTIK CH. SINGH Vs. STATE OF ASSAM
|
August 1, 2013 |
KARTIK CHAKRABORTY Vs. STATE OF ASSAM
|
December 12, 2013 |
KARUNAMAY NATH Vs. UNION OF INDIA
|
October 31, 2013 |
KATAN KOMUT, S/O TANUNG KAMUT Vs. STATE OF ARUNACHAL PRADESH
|
April 2, 2013 |
KENDRIYA VIDYALAYA SANGATHAN Vs. M.G. ANSARI
|
December 18, 2013 |
KESHAR SINGH BARMAN Vs. FAUZDAR KAHAR
|
August 19, 2013 |
KESHOB BORA Vs. STATE OF ASSAM
|
August 21, 2013 |
KHAGEN BORGOHAIN Vs. STATE OF ASSAM
|
November 12, 2013 |
KHARGESWAR BARUAH Vs. KHASNUR ALI
|
June 28, 2013 |
KHARGESWAR NARZARY Vs. STATE OF ASSAM
|
October 31, 2013 |
KHATOON NESSA Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
|
August 30, 2013 |
KHETRADHAR GOGOI Vs. CHAIRMAN CUM MANAGING DIRECTOR, OIL INDIA LIMITED
|
November 20, 2013 |
KHIRUD KUMAR BORDOLOI Vs. OIL AND NATURAL GAS CORPO-RATION LTD
|
August 6, 2013 |
KHOGEN CH. BORA Vs. STATE OF ASSAM
|
November 7, 2013 |
KHORAGHAT GULIHARA FISHERY CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
|
September 17, 2013 |
KICHIMA KALITA Vs. ASSAM STATE ELECTRICITY BOARD
|
December 5, 2013 |
KIRTY NATH Vs. ASSAM KHADI AND VILLAGE INDUS-TRIES BOARD
|
April 23, 2013 |
KISHOOR KUMAR DAS Vs. STATE OF ASSAM
|
January 7, 2013 |
KISHOR MAJUMDER & ANR. Vs. STATE OF TRIPURA
|
March 13, 2013 |
KISHORE SAHA Vs. JHUMA SAHA
|
June 17, 2013 |
KRIPAMOY DAS @ RINKU DAS, Vs. STATE OF TRIPURA
|
March 2, 2013 |
KRISHNA DEB NATH Vs. UNION OF INDIA
|
September 13, 2013 |
KRISTOPHER PURTI Vs. STATE OF ASSAM
|
November 16, 2013 |
KSHETRIMAYUM (NINGOL) NINGTHOUJAM Vs. STATE OF MANIPUR
|
February 18, 2013 |
KUMAR KHUDAL @ UMA Vs. STATE OF ASSAM
|
December 17, 2013 |
KUMATIA FISHERY COOPERATIVE SOCIETY LTD. Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION & ORS.
|
April 30, 2013 |
KUSUM KUMAR MAHANTA Vs. STATE OF ASSAM AND OTHERS
|
March 8, 2013 |
LABANYA DIHINGIA Vs. STATE OF ASSAM
|
July 18, 2013 |
LAISRAM CHAOBA SINGH Vs. POTSANGBAM BIHARI SINGH
|
February 5, 2013 |
LAITONJAM ARUNKUMAR SINGH Vs. LAITONJAM WARJEET SINGH
|
January 14, 2013 |
LAKHI KANTA MALAKAR Vs. STATE OF ASSAM
|
September 30, 2013 |
LAKHIYA KARMAKAR Vs. STATE OF ASSAM
|
May 23, 2013 |
LAKSHMAN RAI Vs. STATE OF ASSAM
|
May 24, 2013 |
LAKSHMI PRABHA BORAH Vs. BHAGYA DEVI
|
August 8, 2013 |
LALCHAWISANGA, S/O F LAWMKIMA Vs. MANAGING DIRECTOR, MIZORAM STATE CO-OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD
|
July 3, 2013 |
LALCHAWIVELA Vs. STATE OF MIZORAM
|
April 26, 2013 |
LALCHHUANA Vs. ROMAWII
|
June 13, 2013 |
LALHMUAKLIANA S/O LALZUIA Vs. STATE OF MIZORAM
|
May 27, 2013 |
LALHUAPZAUVA Vs. STATE OF MIZORAM
|
March 6, 2013 |
LALMUANZUALA Vs. STATE OF MIZORAM
|
January 16, 2013 |
LALRAMDINTHARA S/O LALLAWMA Vs. STATE OF MIZORAM
|
October 31, 2013 |
LALREMRUATA Vs. STATE OF MIZORAM
|
July 4, 2013 |
LALRENGLIANA KAWLNI Vs. STATE OF MIZORAM
|
September 4, 2013 |
LALRINAWMA SAILO Vs. VANLALZAWNA
|
August 12, 2013 |
LALRINCHHUNGA Vs. STATE OF MIZORAM
|
May 28, 2013 |
LALRINDIKA Vs. STATE OF MIZORAM
|
November 21, 2013 |
LALRINLIANA, ASSISTANT AUDITOR Vs. STATE OF MIZORAM
|
November 13, 2013 |
LALRINTHARA Vs. STATE OF MIZORAM
|
May 22, 2013 |
LALROKUNGA & 2 ORS Vs. STATE OF MIZORAM
|
April 8, 2013 |
LALRUATPUIA Vs. SATTE OF MIZORAM
|
January 31, 2013 |
LALTANPUIA, S/O TLANGBIAKTHANGA Vs. STATE OF MIZORAM
|
August 20, 2013 |
LALTHAENGA Vs. STATE OF MIZORAM
|
April 9, 2013 |
LAXMI COTTON INDUSTRY Vs. UNION OF INDIA
|
May 8, 2013 |
LAXMI DEBI Vs. PRADIP GOEL
|
April 16, 2013 |
LEENA DOLEY Vs. STATE OF ASSAM
|
November 5, 2013 |
LEGAL HEIRS OF PHANIDHAR DAS Vs. STATE OF ASSAM
|
August 6, 2013 |
LHAKPA TRADING AGENCY Vs. STATE OF ARUNACHAL PRADESH
|
September 27, 2013 |
LIAKOT ALI LASKAR Vs. STATE OF ASSAM
|
October 5, 2013 |
LIBEMO JAMI Vs. STATE OF NAGALAND
|
January 18, 2013 |
LIFE INSURANCE CORPORATION OF INDIA Vs. HAFIZUDDIN AHMED
|
August 29, 2013 |
LIKHA SONI Vs. CENTRAL BUREAU OF INVESTIGATION AND OTHERS
|
May 23, 2013 |
LILA KANTI MAHANTA Vs. STATE OF ASSAM
|
December 3, 2013 |
LILESWAR MORAN Vs. UNION OF INDIA
|
November 15, 2013 |
LITON DAS Vs. STATE OF ASSAM
|
September 17, 2013 |
LOLIT RAJKONWAR Vs. OIL INDIA LIMITED
|
May 10, 2013 |
LONDHONI DEVI & ORS. Vs. STATE THROUGH NATIONAL INVES-TIGATION AGENCY
|
May 7, 2013 |
LUKAWLHA S/O HRANGCHHUANA R/O SAMTLANG, AIZAWL, DISTRICT, MIZORAM Vs. SECRETARY TO THE GOVT OF MIZORAM
|
February 4, 2013 |
M/S BRAHMAPUTRA REALTORS PVT. LTD Vs. M/S G.G.TRANSPORT (P) LTD
|
July 25, 2013 |
M/S SOUTHERN ASSAM DRUG DEALERS ASSOCIATION Vs. UNION OF INDIA
|
July 25, 2013 |
M/S UNITED INDIA INSURANCE COMPANY LIMITED Vs. SEWALI DAS
|
June 10, 2013 |
M/S. BRAHMAPUTRA AUTOMOBILES PVT. LTD Vs. STATE OF ASSAM
|
August 2, 2013 |
M/S. KABIR TEA ESTATE Vs. STATE OF ASSAM
|
June 26, 2013 |
M/S. KACHUDOLA FISHERY COOPERATIVE Vs. STATE OF ASSAM
|
March 21, 2013 |
M/S. KAMLADITYYA CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA
|
February 28, 2013 |
M/S. LADI STEEL INDUSTRIES PVT. LIMITED Vs. ASSAM STATE ELECTRICITY BOARD
|
August 2, 2013 |
MAA MAHALAXMI ATMA SAHAYAK GOT Vs. THE STATE OF ASSAM AND ORS.
|
March 8, 2013 |
MADAN TALUKDAR Vs. STATE OF ASSAM
|
December 16, 2013 |
MADHAB CH. KAIBARTA Vs. STATE OF ASSAM
|
November 21, 2013 |
MAHADEV CHAUHAN Vs. STATE OF ASSAM
|
May 16, 2013 |
MAHENDRA KUMAR ROY Vs. NIRANJAN MALAKAR
|
July 8, 2013 |
MAHENDRA PRATAP SINGH Vs. UNION OF INDIA & ORS.
|
May 6, 2013 |
MAHENDRA TALUKDAR Vs. PREM NATH BHUYA
|
June 14, 2013 |
MAHESH KANDHA Vs. STATE OF ASSAM
|
June 3, 2013 |
MAHIR UDDIN Vs. STATE OF ASSAM
|
September 24, 2013 |
MAISNAM BIREN SINGH @ ACHAMBA LUWANG Vs. STATE OF MANIPUR
|
April 17, 2013 |
MAJANU KALIA Vs. STATE OF ASSAM
|
February 4, 2013 |
MAJEDA BEGUM Vs. THE UNION OF INDIA
|
July 15, 2013 |
MALSAWMTHANGA Vs. STATE OF MIZORAM
|
May 31, 2013 |
MANABENDRA KUMAR DAS Vs. STATE OF ASSAM
|
August 21, 2013 |
MANABJYOTI SAIKIA Vs. OIL INDIA LTD.
|
May 14, 2013 |
MANAGEMENT OF HINDUSTAN PAPER CORPORATION LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
April 24, 2013 |
MANAGEMENT OF MORNAI TEA ESTATE Vs. STATE OF ASSAM
|
December 6, 2013 |
MANAGEMENT OF POLOI TEA ESTATE Vs. STATE OF ASSAM
|
January 28, 2013 |
MANAGING COMMITTEE OF KALARCHAR LOWER PRIMARY SCHOOL Vs. STATE OF ASSAM,
|
June 12, 2013 |
MANGA LAXMI DEBBARMA Vs. STATE OF TRIPURA
|
March 12, 2013 |
MANGAL MURMU Vs. STATE OF ASSAM
|
September 2, 2013 |
MANIK CHANDRA DAS Vs. TAPAN BARMAN
|
September 12, 2013 |
MANIK DEBNATH Vs. STATE OF TRIPURA
|
March 5, 2013 |
MANIK MIAH Vs. STATE OF TRIPURA
|
January 11, 2013 |
MANIK SAIKIA Vs. STATE OF ASSAM
|
February 19, 2013 |
MANIPUR PUBLIC SERVICE COMMISSION Vs. R K JHULON SINGH
|
April 18, 2013 |
MANISH BHATTACHARJEE Vs. STATE BANK OF INDIA
|
March 8, 2013 |
MANJU LAKRA Vs. STATE OF ASSAM
|
August 5, 2013 |
MANJULA DAS Vs. UNION OF INDIA
|
June 17, 2013 |
MANOJ DAS Vs. STATE OF ASSAM.
|
March 19, 2013 |
MANOMAYA KHATIWARA Vs. CHURAMONI KHATIWARA
|
September 19, 2013 |
MANTRI TEA COMPANY PRIVATE LTD & ANOTHER Vs. ASSAM STATE ELECTRICITY BOARD & OTHERS
|
July 15, 2013 |
MAYUR BORDOLOI Vs. STATE OF ASSAM
|
July 23, 2013 |
MCLEOD RUSSEL INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
June 18, 2013 |
MCLEOD RUSSEL INDIA LTD. Vs. STATE OF ASSAM
|
March 5, 2013 |
MD ABDUL GAFAR Vs. STATE OF MANIPUR
|
January 18, 2013 |
MD MOFIZUDDIN Vs. KAHIMAI HIRA
|
September 30, 2013 |
MD NURUL HAQUE Vs. STATE OF MANIPUR
|
February 20, 2013 |
MD. ABDUL KADIR CHOUDHURY Vs. ABDUL BASIT @ RAJU
|
July 16, 2013 |
MD. ABDUL NOOR Vs. MUSSTT. KATAN BIBI, W/O LATE NAMAR ALKI SHEIKH
|
June 17, 2013 |
MD. ABDUR REZZAK AHMED Vs. STATE OF ASSAM
|
September 4, 2013 |
MD. ABDUS SAMAD Vs. STATE OF ASSAM
|
May 23, 2013 |
MD. AHIZAL HOQUE Vs. THE STATE OF ASSAM
|
March 14, 2013 |
MD. AJIJUL HOQUE Vs. UNION OF INDIA
|
August 30, 2013 |
MD. AKBAR ALI Vs. UNION OF INDIA
|
September 13, 2013 |
MD. ALAUDDIN MONDAL Vs. STATE OF ASSAM
|
June 12, 2013 |
MD. ASHFAR ALI @ AFSAR ALI Vs. THE STATE OF ASSAM
|
May 3, 2013 |
MD. AZIZUR RAHMAN Vs. STATE OF ASSAM
|
August 14, 2013 |
MD. BAHALUDDIN SHEIKH, Vs. UNION OF INDIA
|
April 11, 2013 |
MD. BILLALUDDIN Vs. STATE OF ASSAM
|
August 16, 2013 |
MD. DURJAN ALI Vs. THE STATE OF ASSAM, THE SUPERINTENDENT OF POLICE, THE UNION OF INDIA AND THE MEMBER, FOREIGNERS TRIBUNAL
|
May 16, 2013 |
MD. DURJAN ALI, SON OF MOHAMMAD ALI Vs. STATE OF ASSAM
|
June 20, 2013 |
MD. EKRAM HUSSAIN Vs. STATE OF ASSAM
|
September 9, 2013 |
MD. FARID ULLAH ALI Vs. THE STATE OF ASSAM AND ORS.
|
August 13, 2013 |
MD. HARUN ALI Vs. STATE OF ASSAM
|
March 6, 2013 |
MD. HASEM ALI Vs. STATE OF ASSAM
|
June 12, 2013 |
MD. HASMAT ALI Vs. STATE OF ASSAM & ORS.
|
May 7, 2013 |
MD. HATEM ALI Vs. STATE OF ASSAM
|
May 22, 2013 |
MD. JAMSHER ALI Vs. STATE OF ASSAM
|
March 21, 2013 |
MD. KURBAN ALI Vs. STATE OF ASSAM
|
August 5, 2013 |
MD. LIYAKAT ALI Vs. STATE OF ASSAM
|
August 8, 2013 |
MD. MAJIBUR ALI Vs. STATE OF ASSAM
|
July 15, 2013 |
MD. MAZNOO HUSSAIN Vs. STATE OF ASSAM
|
August 30, 2013 |
MD. MIJANUR RAHMAN Vs. STATE OF ASSAM
|
September 25, 2013 |
MD. MOFIDUL ISLAM Vs. STATE OF ASSAM
|
February 20, 2013 |
MD. MOFIZUDDIN Vs. SMTI KAHIMAI HIRA AND ORS.
|
August 12, 2013 |
MD. MOINUL HAQUE Vs. STATE OF ASSAM
|
August 30, 2013 |
MD. MONOWAR ALI Vs. STATE OF ASSAM
|
September 23, 2013 |
MD. MUBASSIR HUSSAIN Vs. MD. NEKBOR ALI
|
August 12, 2013 |
MD. NASER ALI Vs. STATE OF ASSAM
|
August 26, 2013 |
MD. NAZAMUDDIN TAFADAR Vs. STATE OF ASSAM
|
September 25, 2013 |
MD. NUR ISLAM Vs. STATE OF ASSAM
|
August 12, 2013 |
MD. NUR UDDIN Vs. CHAIRMAN/MEMBER, ILLEGAL MIRGRANTS
|
March 21, 2013 |
MD. SAMSUDDIN Vs. STATE OF ASSAM
|
August 12, 2013 |
MD. SAMSUDDIN MIA Vs. MD. SIRAJUDDIN AHMED
|
September 25, 2013 |
MD. SARIFUDDIN Vs. STATE OF ASSAM
|
February 13, 2013 |
MD. SORHAB ALI Vs. STATE OF ASSAM
|
September 9, 2013 |
MD. SUNAJUL ALI Vs. MD. SAFIQUR UDDIN
|
June 11, 2013 |
MD.BILAL AHMED BARLASKAR Vs. STATE OF ASSAM
|
March 7, 2013 |
MEDDA TRIPURA Vs. STATE OF TRIPURA
|
January 18, 2013 |
MEGHA BABU SINHA Vs. UNION OF INDIA AND OTHERS
|
December 6, 2013 |
MEGHALAYA STEELS LTD Vs. COMMISSIONER OF INCOME TAX
|
April 8, 2013 |
MEGU MANKI Vs. STATE OF ASSAM
|
September 19, 2013 |
MELTINA SHABONG Vs. ORIENTAL INSURANCE COMPANY LTD.
|
March 5, 2013 |
MERAJ ALAM Vs. STATE OF ASSAM
|
May 10, 2013 |
MISS NANDITA KONWAR Vs. SRI UTPAL GOHAIN
|
June 14, 2013 |
MIZORAM HEALTH CARE SCHEME INSURED PERSONS ASSOCIATION Vs. STATE OF MIZORAM
|
March 6, 2013 |
MIZORAM TECHNOCRATS COMPANY P LTD. Vs. STATE OF MIZORAM
|
February 7, 2013 |
MOFIZUDDIN Vs. SMTI KAHIMAI HIRA & ORS.
|
September 30, 2013 |
MOHD. RAZAK Vs. UNION OF INDIA, DIGP AND COMMANDANT CRPF
|
May 21, 2013 |
MOINA BARMAN @ MANAB Vs. STATE OF ASSAM
|
March 18, 2013 |
MOINA DEVI RATHI Vs. STATE OF ASSAM
|
November 27, 2013 |
MONA DAS Vs. STATE OF ASSAM
|
August 13, 2013 |
MONESWARI DEVI Vs. STATE OF ASSAM AND ORS.
|
April 23, 2013 |
MONI ORANG Vs. STATE OF ASSAM
|
January 3, 2013 |
MONIRAM SAIKIA Vs. STATE OF ASSAM
|
September 12, 2013 |
MONIUL HAQUE Vs. STATE OF ASSAM
|
May 3, 2013 |
MONIWARA BEGUM Vs. STATE OF ASSAM AND OTHERS
|
March 21, 2013 |
MONOJ KUMAR NATHA Vs. UNION OF INDIA AND OTHERS
|
January 8, 2013 |
MONSING TISSO Vs. STATE OF ASSAM
|
April 26, 2013 |
MONYA TAIPODIA & ANR. Vs. STATE OF ARUNACHAL PRADESH & ORS.
|
October 28, 2013 |
MOON DAS Vs. STATE OF ASSAM
|
May 28, 2013 |
MORIOM NESSA Vs. STATE OF ASSAM
|
September 11, 2013 |
MRINAL SARKAR Vs. STATE OF ASSAM
|
October 9, 2013 |
MUKTA RAM DEKA Vs. STATE OF ASSAM
|
May 24, 2013 |
MUKUT SARMA Vs. STATE OF ASSAM
|
August 26, 2013 |
MULAN DUTTA Vs. STATE OF ASSAM
|
August 14, 2013 |
MUMTAZ BEGUM Vs. MAZAHARUL HOQUE @ MUKUL
|
February 1, 2013 |
MUNU MURA Vs. STATE OF ASSAM
|
April 3, 2013 |
MUSAFFA KHAN @ MUSTAFA Vs. STATE OF ASSAM
|
May 17, 2013 |
MUSST SULTANA BEWA Vs. ASSAM STATE ELECTRICITY BOARD & ORS.
|
October 30, 2013 |
MUSSTT. BEGUM MOMTAZ AHMED Vs. STATE OF ASSAM AND ORS.
|
December 12, 2013 |
MUST SURIYA KHATUN Vs. STATE OF ASSAM
|
October 1, 2013 |
MUSTAFA SHAHIDUL ISLAM Vs. MD. SAFAR SIDDIQUE
|
July 16, 2013 |
MUSTAKIN HAQUE Vs. STATE OF ASSAM
|
January 30, 2013 |
MUSTI FAZILA KHATUN @ FOZILA BEGUM @ FOZIDA KHATUN Vs. UNION OF INDIA & ORS.
|
December 17, 2013 |
MUSTI HAZERA BEWA ALIAS HAZERA KHATUN Vs. UNION OF INDIA & ORS.
|
December 18, 2013 |
MUSTT KHATOON NESSA Vs. UNION OF INDIA
|
August 30, 2013 |
MUSTT MAJEDA BEGUM @ MAJEDA BEWA @ MAJEDA KHATUN Vs. UNION OF INDIA & OTHERS
|
July 15, 2013 |
MUSTT RUNUPA KHATUN Vs. UNION OF INDIA & OTHERS
|
October 9, 2013 |
MUSTT. HALIMA KHATOON Vs. STATE OF ASSAM AND ORS.
|
February 7, 2013 |
MUSTT. MAJEDA KHATUN Vs. STATE OF ASSAM
|
June 14, 2013 |
N C KHAIHMO, S/O LAIRUA Vs. STATE OF MIZORAM
|
June 7, 2013 |
N S CHIPEMMI Vs. STATE OF MANIPUR
|
January 29, 2013 |
N SANGAININGTHOU SINGH Vs. STATE OF MANIPUR
|
February 26, 2013 |
N. E. TRADE & TRANSPORT Vs. FOOD CORPORATION OF INDIA & ORS.
|
February 12, 2013 |
N.E. PACKAGED DRINKING WATER MANUFACTURERS ASSOCIATION Vs. STATE OF ASSAM
|
January 9, 2013 |
NABAB ALI SHEIKH Vs. STATE OF ASSAM
|
September 16, 2013 |
NABAJIT SAIKIA Vs. STATE OF ASSAM AND ORS.
|
March 21, 2013 |
NABAM TAPIN Vs. STATE OF ASSAM
|
November 28, 2013 |
NABIN KACHARI @ HAZARIKA Vs. STATE OF ASSAM
|
December 10, 2013 |
NABIN MOHAN Vs. STATE OF ASSAM
|
October 4, 2013 |
NAGEN DEKA Vs. STATE OF ASSAM
|
July 26, 2013 |
NAGENDRA NATH BHUYAN Vs. STATE OF ASSAM
|
September 16, 2013 |
NALIN CHANDRA BURAGOHAIN Vs. STATE OF ASSAM
|
May 28, 2013 |
NAMEIRAKPAM THOIBI DEVI Vs. STATE OF MANIPUR
|
February 12, 2013 |
NANDA HAZARIKA Vs. ABDUL KHALIQUE
|
June 24, 2013 |
NANDESWAR BORAH Vs. STATE OF ASSAM & OTHERS
|
July 16, 2013 |
NANI BHUSAN DEY Vs. LEGAL HEIRS OF BIJOY KR. GANGULY
|
September 4, 2013 |
NAOROIBAM SANAJAOBA SINGH Vs. DISTRICT MAGISTRATE
|
January 16, 2013 |
NARAYAN CHANDRA BANIK, S/O DHIRENDRA CH BANIK Vs. SIDDARTHA SANKAR RAY, S/O GOPAL CHANDRA RAY
|
January 16, 2013 |
NARAYAN DAS Vs. STATE OF ASSAM
|
February 6, 2013 |
NAREN BORA Vs. SUBHA CHANDRA GOGOI
|
June 10, 2013 |
NAREN MAZUMDAR Vs. STATE OF ASSAM
|
July 17, 2013 |
NASIR UDDIN Vs. STATE OF ASSAM
|
June 6, 2013 |
NATIONAL INSURANCE CO LTD Vs. LALHLIMPUII
|
October 1, 2013 |
NATIONAL INSURANCE CO. LTD Vs. THANGPUII
|
June 21, 2013 |
NATIONAL INSURANCE CO. LTD Vs. LALVAWNGA
|
February 6, 2013 |
NATIONAL INSURANCE CO. LTD. Vs. DIGINDRA DEBNATH @ DIGENDRA DEBNATH
|
February 6, 2013 |
NATIONAL INSURANCE COMPANY LIMITED Vs. NINGOMBAM ONGBI BINODINI DEVI
|
January 14, 2013 |
NATIONAL MINING COMPANY LTD. Vs. UNION OF INDIA
|
July 30, 2013 |
NAVENDRA KUMAR Vs. UNION OF INDIA
|
November 6, 2013 |
NAZIR UDDIN Vs. STATE OF ASSAM
|
February 19, 2013 |
NAZRUL ISLAM Vs. STATE OF ASSAM AND ANR
|
December 9, 2013 |
NECHAN CH. DAS Vs. BIMALA BALA DAS
|
January 5, 2013 |
NECHAN CH. DAS (DEAD) THROUGH L.RS. Vs. BIMALA BALA DAS
|
February 5, 2013 |
NEW INDIA ASSURANCE CO. LTD. Vs. K. VANLALTHANZUALA
|
November 20, 2013 |
NEW INDIA ASSURANCE CO. LTD. Vs. RAMMANI RUPINI
|
February 22, 2013 |
NGURTHANSANGA SAILO Vs. STATE OF MIZORAM
|
November 19, 2013 |
NIGHTHOUGUJAM BOMI SINGH Vs. NATIONAL INVESTIGATION AGENCY
|
May 24, 2013 |
NIHOTO SHOHE Vs. STATE OF NAGALAND
|
September 27, 2013 |
NILANJANA SARMA Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER & SECRETARY TO THE GOVERNMENT
|
September 10, 2013 |
NIMA DORJEE Vs. STATE OF ARUNACHAL PRADESH & ORS.
|
May 2, 2013 |
NIMAI KAR S/O LATE MAKHANLAL KAR Vs. BISHNUPADA SAHA S/O LATE SANATAN SAHA
|
February 25, 2013 |
NINGTHOUJAM ONGBI MAIMU DEVI Vs. STATE OF MANIPUR
|
February 7, 2013 |
NIPEN SUREN Vs. STATE OF ASSAM
|
April 3, 2013 |
NIRODA GOGOI Vs. DIBRUGARH UNIVERSITY
|
November 27, 2013 |
NITUL HAZARIKA @ NIGUN Vs. STATE OF ASSAM
|
June 17, 2013 |
NOJENDRA BARMAN Vs. STATE OF ASSAM
|
November 7, 2013 |
NORTH EASTERN COAL FIELDS COAL INDIA LTD Vs. STATE OF ASSAM
|
September 30, 2013 |
NUR MOHAMAD Vs. NURE ALI
|
July 18, 2013 |
NURUL HUDA LASKAR Vs. TAYAJUNNESSA
|
September 16, 2013 |
OIL INDIA LIMITED Vs. UNION OF INDIA
|
January 31, 2013 |
OINAM BRAJACHAND SINGH Vs. UNION OF INDIA
|
March 8, 2013 |
OISHY ERING Vs. STATE OF ARUNACHAL PRADESH
|
January 3, 2013 |
OMEGA PRINTERS AND PUBLIC-ATIONS PVT. LTD Vs. STATE OF ASSAM
|
March 7, 2013 |
ON DEATH OF GADA KALITA THROUGH HIS L.RS. Vs. SRI LOHIT KALITA
|
April 26, 2013 |
OPIAL HAQUE Vs. STATE OF ASSAM
|
May 22, 2013 |
ORIENTAL INSURANCE CO. LTD Vs. PEKHAN BALA DAS
|
November 12, 2013 |
ORIENTAL INSURANCE CO. LTD. Vs. SRI MRINMOY CHATTERJEE
|
June 20, 2013 |
ORIENTAL INSURANCE CO. LTD. Vs. MULAN HAZARIKA
|
September 26, 2013 |
ORIENTAL INSURANCE CO. LTD., Vs. DAYAL CH. NATH
|
June 13, 2013 |
P. ACHIYA BABU Vs. GUWAHATI MUNICIPAL CORPORATION AND OTHERS
|
April 2, 2013 |
P. RAJKONWAR Vs. OIL AND NATURAL GAS CORPORATION
|
June 25, 2013 |
P.C.LALNUNNEMA Vs. STATE OF MIZORAM
|
March 4, 2013 |
P.L. LIANDINGA Vs. STATE OF MIZORAM
|
September 20, 2013 |
P.V. SUMANT Vs. JAYANTA BARUAH AND ORS.
|
September 9, 2013 |
PADMA RANI MUDAI HAZARIKA Vs. UNION OF INDIA
|
September 10, 2013 |
PALATANA GRAM PANCHAYAT Vs. STATE OF TRIPURA
|
March 15, 2013 |
PANKAJ BORAH Vs. STATE OF ASSAM
|
September 10, 2013 |
PAOKHOTHANG KHONGSAI Vs. STATE OF MANIPUR
|
January 10, 2013 |
PAPU GOGOI Vs. STATE OF ASSAM & OTHERS
|
March 22, 2013 |
PARAMANANDA CHOUDHURY Vs. STATE OF ASSAM
|
November 5, 2013 |
PARESH CHANDRA DEKA Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
|
September 6, 2013 |
PARESH CHANDRA SARMA Vs. PRAGJYOTISH GAONLIA BANK
|
September 2, 2013 |
PARIKSHIT MEDHI Vs. STATE OF ASSAM
|
August 21, 2013 |
PARINEETA DAS Vs. TILU DAS AND ORS
|
December 20, 2013 |
PARTHA BORA Vs. STATE OF ASSAM
|
December 17, 2013 |
PARTHA DEY Vs. STATE OF TRIPURA
|
February 22, 2013 |
PARUL RABHA Vs. STATE OF ASSAM
|
July 31, 2013 |
PATKAI COAL PRODUCTS PVT. LTD Vs. COMMISSIONER OF INCOME TAX
|
July 24, 2013 |
PAYIGADI Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
April 30, 2013 |
PEBAM (O) INAKHUNBI DEVI Vs. STATE OF MANIPUR
|
January 15, 2013 |
PELE KHEZHIE Vs. STATE OF NAGALAND
|
June 20, 2013 |
PETER H. RYNJAH Vs. DEPUTY COMMISSIONER, RI BHOI DISTRICT & ORS.
|
February 6, 2013 |
PHULZARI BASFOR Vs. UNION OF INDIA
|
August 16, 2013 |
PHYODEMO EZUNG Vs. STATE OF NAGALAND
|
July 11, 2013 |
PIAR ALI Vs. STATE OF ASSAM AND ORS.
|
December 9, 2013 |
PINKI SAHA ROY Vs. HARIDHAN ROY
|
February 22, 2013 |
PORIBOHON DEVELOPMENT MULTIPURPOSE SOCIETY Vs. INDIAN OIL CORPORATION LTD.
|
November 18, 2013 |
POTSHANGBAM MANIRATAN Vs. STATE OF MANIPUR
|
February 22, 2013 |
POWER GRID CORPORATION OF INDIA LTD Vs. ASSISTANT LABOUR COMMISSIONER
|
October 3, 2013 |
POZIR UDDIN AHMED Vs. UNION OF INDIA
|
November 5, 2013 |
PRABHAT CHANDRA BARUAH Vs. SRIMATI UJJALA KALITA
|
January 30, 2013 |
PRABHAT DAS & ORS. Vs. STATE OF TRIPURA
|
January 11, 2013 |
PRABIN DUTTA Vs. STATE OF ASSAM
|
January 30, 2013 |
PRABIR KUMAR DEBNATH Vs. STATE OF TRIPURA
|
March 13, 2013 |
PRADIP CHAKRABORTY Vs. STATE OF ASSAM
|
December 20, 2013 |
PRADIP CHANDRA DEB Vs. STATE OF TRIPURA
|
January 29, 2013 |
PRADIP DEKA Vs. STATE OF ASSAM
|
September 25, 2013 |
PRAG BOSIMI SYNTHETICS LTD. Vs. COMMISSIONER OF C. EX., GUWAHATI
|
January 29, 2013 |
PRAKASH KANDA Vs. STATE OF ASSAM
|
April 8, 2013 |
PRAN KRISHNA BORA Vs. STATE OF ASSAM
|
May 29, 2013 |
PRANAB DAM KANUNGO AND ANR. Vs. ABHIJIT CHOWDHURY
|
April 26, 2013 |
PRASANTA DUTTA Vs. STATE OF ASSAM
|
July 20, 2013 |
PRASENJIT DAS Vs. UNION OF INDIA
|
November 5, 2013 |
PREBUL KEMPRAI AND 3 ORS Vs. STATE OF MEGHALAYA
|
February 18, 2013 |
PREMA LAMA @ MAMA Vs. STATE OF ASSAM
|
February 13, 2013 |
PREMADA RANI DEBNATH Vs. JAGADISH DEBNATH
|
March 20, 2013 |
PRESIDENT, BHARAT SEVASHRAM SANGHA Vs. SECRETARY TO THE GOVT OF MEGHALAYA
|
February 13, 2013 |
PRESIDENT, INDIAN COUNCIL OF AGRICULTURAL RESEARCH, NEW DELHI Vs. SARVESHWAR DAYAL
|
January 22, 2013 |
PROBHAT BORAH Vs. STATE OF ASSAM
|
August 21, 2013 |
PROMOD CHANDRA SAIKIA Vs. THE CENTRAL BUREAU OF INVESTIGATION (C.B.I)
|
April 30, 2013 |
PUJA SARKAR Vs. ORIENTAL INSURANCE CO. LTD.
|
January 11, 2013 |
PUKHRAMBAM JUGESWAR SINGH Vs. STATE OF MANIPUR
|
February 18, 2013 |
PUNARAM GOHAIN Vs. STATE OF ASSAM
|
March 13, 2013 |
PUNI DAS Vs. STATE OF ASSAM
|
February 6, 2013 |
PURNIMA TAMULI PHUKAN Vs. STATE OF ASSAM
|
June 18, 2013 |
PURNO BDR. SONAR Vs. STATE OF ARUNACHAL PRADESH
|
September 27, 2013 |
PUSPA BORGOHAIN Vs. UNION OF INDIA
|
August 13, 2013 |
PUSPENDRA HAZARIKA Vs. GAJEN HAZARIKA
|
September 6, 2013 |
PUTUL KUMAR SARMA Vs. DIBYAJYOTI SARMA PUJARI
|
February 5, 2013 |
R LALDINTHARA Vs. STATE OF MIZORAM
|
August 2, 2013 |
R SANGCHUNGNUNGA S/O AIHRANGA Vs. K T NGHAWRA S/O K LUNGMUANA
|
November 29, 2013 |
R ZARZOLIANA, S/O R ROSIAMA, R/O DINTHAR VENG Vs. STATE OF MIZORAM
|
February 19, 2013 |
R. ATUBA JAMIR Vs. STATE OF NAGALAND
|
September 18, 2013 |
R. LALCHHUANAWMA Vs. STATE OF MIZORAM
|
February 24, 2013 |
R. LALCHHUANAWMA Vs. STATE OF MIZORAM AND ORS.
|
January 24, 2013 |
R. LALHMINGLIANA Vs. LALNUNPARI
|
June 3, 2013 |
R.LALDUATPUIA Vs. STATE OF MIZORAM
|
January 17, 2013 |
RAFIQUE UDDIN Vs. STATE OF ASSAM
|
November 28, 2013 |
RAGHU BIR SINGH @ HARI SINGH SAHOTA Vs. UNION OF INDIA
|
April 11, 2013 |
RAHAN UDDIN ALIAS KUKI Vs. STATE OF ASSAM
|
March 6, 2013 |
RAJ & COMPANY Vs. UNION OF INDIA
|
November 12, 2013 |
RAJAB ALI Vs. STATE OF ASSAM
|
September 10, 2013 |
RAJBHORE BORO AND OTHERS Vs. STATE OF ASSAM
|
October 28, 2013 |
RAJEN CHUTIA Vs. STATE OF ASSAM
|
December 18, 2013 |
RAJIV TAKRU Vs. R.SAHU
|
November 8, 2013 |
RAJNIKANT Vs. STATE OF ASSAM
|
May 6, 2013 |
RAJU ALI Vs. UNION OF INDIA
|
August 2, 2013 |
RAJU BASUMATARY Vs. STATE OF ASSAM
|
June 6, 2013 |
RAKESH SIROHIA Vs. HANUMAN TEA COMPANY LTD.
|
March 5, 2013 |
RAM CHANDRA NANDALAL Vs. STATE OF ASSAM
|
May 8, 2013 |
RAM LAL JHARA Vs. STATE OF TRIPURA
|
March 19, 2013 |
RAM LAL SHAH Vs. STATE OF ASSAM
|
January 30, 2013 |
RAMA KANTA DEWRI Vs. STATE OF ASSAM
|
February 7, 2013 |
RAMAKANTA DAS Vs. STATE OF TRIPURA
|
April 6, 2013 |
RAMEN DEKA Vs. UNION OF INDIA
|
August 14, 2013 |
RAMENDRA CHAKRABORTY Vs. UNION OF INDIA & ORS.
|
December 12, 2013 |
RAMESH CH. BHATTACHARYYA Vs. STATE OF ASSAM
|
November 7, 2013 |
RANENDU MAJUMDER Vs. STATE OF TRIPURA
|
March 22, 2013 |
RANGAGORA FISHERMENS CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
|
September 11, 2013 |
RANJIT DAS Vs. RANI DAS
|
January 30, 2013 |
RANJIT KUMAR GOSWAMI Vs. STATE OF ASSAM
|
February 5, 2013 |
RANJIT SARKAR DAS Vs. UNION OF INDIA
|
May 16, 2013 |
RANJIT URANG Vs. STATE OF TRIPURA
|
February 27, 2013 |
RASHI CHAND DEBBARMA Vs. STATE OF TRIPURA
|
January 29, 2013 |
RASHIJAN Vs. STATE OF MANIPUR
|
January 18, 2013 |
RATAN BISWAS Vs. STATE OF ASSAM
|
March 12, 2013 |
RATAN LAL SAHA Vs. GOSSAIGAON TOWN COMMITTEE
|
September 17, 2013 |
RATAN ROY Vs. STATE OF ASSAM
|
May 8, 2013 |
RATIA GOWALA Vs. STATE OF ASSAM
|
August 21, 2013 |
RATNAKANTA DOLEY Vs. STATE OF ASSAM
|
March 13, 2013 |
RATUL GOGOI Vs. RANJITA BORGOHAIN
|
June 14, 2013 |
RAUNAK AGENCY Vs. STATE OF MIZORAM
|
August 13, 2013 |
RAVI DAHIYA Vs. REGISTRAR (JUDICIAL)-CUM-IN CHARGE
|
February 8, 2013 |
REBATI MOHAN HAZARIKA Vs. STATE OF ASSAM
|
December 4, 2013 |
REGISTRAR GENERAL Vs. UNION OF INDIA
|
September 16, 2013 |
REJIA KHATOON Vs. STATE OF ASSAM
|
February 1, 2013 |
REKHA BAYAN Vs. STATE OF ASSAM
|
June 28, 2013 |
RENGTHUAMA Vs. ZOTHANPUIA
|
February 21, 2013 |
RENU BORAH Vs. STATE OF ASSAM
|
September 9, 2013 |
RIBISON DAIMARY Vs. STATE OF ASSAM
|
October 4, 2013 |
RICHIN WANGZIOM MOSOBI Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
|
June 20, 2013 |
RIJIA BIBI Vs. MD. ABDUL KACHEM
|
January 2, 2013 |
RINA DATTA Vs. STATE OF TRIPURA
|
January 28, 2013 |
RINA GARH Vs. STATE OF ASSAM
|
February 22, 2013 |
RIPUN BORA Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 11, 2013 |
ROBERT HRANGDAWLA, IAS & SCIC Vs. STATE OF MIZORAM
|
November 8, 2013 |
ROMA SINGHA Vs. HARE KIRSHNA SINGHA
|
May 10, 2013 |
ROSE VALLEY HOTELS & ENTERTAINMENTS LTD. Vs. STATE OF ASSAM
|
August 1, 2013 |
RUMY CHOUDHURY Vs. WING CO. VIKASH HORA
|
June 18, 2013 |
RUNUPA KHATUN Vs. THE UNION OF INDIA
|
October 9, 2013 |
RUPESH KUMAR SHAH Vs. STATE OF ASSAM
|
June 27, 2013 |
S. N. MISRA Vs. STATE OF ASSAM
|
October 8, 2013 |
SABITA REE Vs. STATE OF ASSAM & OTHERS
|
May 31, 2013 |
SACHI RANI DAS Vs. L.A., COLLECTOR, WEST TRIPURA
|
March 13, 2013 |
SAFIR UDDIN KHAN Vs. STATE OF ASSAM
|
June 12, 2013 |
SAHAB UDDIN KHAN Vs. STATE OF ASSAM
|
August 14, 2013 |
SAHIDUL ISLAM Vs. STATE OF ASSAM
|
May 14, 2013 |
SAHIDUL ISLAM Vs. STATE OF ASSAM
|
May 22, 2013 |
SAHIDUL ISLAM Vs. STATE OF ASSAM
|
July 20, 2013 |
SAILENDRA NATH KAKATI Vs. UCO BANK
|
August 6, 2013 |
SAJAL KANTI DUTTA Vs. STATE OF ASSAM
|
October 31, 2013 |
SAJAL ROY Vs. ANIMA SAHA
|
January 24, 2013 |
SAJIT DEBNATH @ SANJIT DEBNATH Vs. STATE OF TRIPURA
|
March 19, 2013 |
SAJIT DEBNATH ALIAS SANJIT DEBNATH Vs. STATE OF TRIPURA
|
March 15, 2013 |
SAKAT ALI Vs. THE STATE OF ASSAM
|
February 13, 2013 |
SAMAR BISWAS Vs. STATE OF ASSAM
|
September 30, 2013 |
SAMARU MAJHI Vs. STATE OF ASSAM
|
May 8, 2013 |
SAMSUL MIA Vs. STATE OF ASSAM
|
July 26, 2013 |
SANATAN SAMABAI KRISHI SAMITY LTD. AND ANR. Vs. STATE OF ASSAM AND ORS.
|
March 1, 2013 |
SANDEEP KUMAR Vs. UNION OF INDIA
|
December 3, 2013 |
SANGHLUPUII, STAFF NURSE Vs. STATE OF MIZORAM
|
August 2, 2013 |
SANJIB DEY Vs. STATE OF ASSAM
|
August 22, 2013 |
SANJIB TANTI Vs. STATE OF ASSAM
|
August 29, 2013 |
SANKAR BHUYAN Vs. STATE OF ASSAM
|
September 17, 2013 |
SANTANU MEDHI Vs. STATE OF ASSAM
|
November 11, 2013 |
SANTOSH KUMAR KEYAL Vs. DURGA DUTTA BISWANATH
|
July 20, 2013 |
SAPAM TOMBA SINGH Vs. SAPAM (O) BHANU DEVI
|
February 8, 2013 |
SARASWATI BARMAN Vs. STATE OF ASSAM
|
January 30, 2013 |
SARDAR AMARJIT SINGH Vs. ASSAM BOARD OF REVENUE
|
August 14, 2013 |
SARJU TELI Vs. STATE OF ASSAM
|
May 15, 2013 |
SARUMAI SARMAH Vs. MAKHAN CHANDRA KHATONIAR
|
July 31, 2013 |
SASHIKANT PRASAD Vs. MD. QUADIR
|
October 4, 2013 |
SAURAV KUMAR GOGOI Vs. UPEN CHANDRA DAS
|
November 19, 2013 |
SAUSTRAV JAPOTI CHANGMAE Vs. STATE OF ASSAM & ORS.
|
March 22, 2013 |
SAVITRI SALT SUPPLIERS Vs. STATE OF TRIPURA
|
January 2, 2013 |
SAWICHHUNGI, D/O LALNGAIHA Vs. LALRUATI, D/O LALVUANA
|
June 13, 2013 |
SAYED AZIMUDDIN AHMED Vs. UNION OF INDIA & ORS.
|
May 15, 2013 |
SECRETARY, INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. RAJKUMAR SANAYAIMA SINGH
|
January 15, 2013 |
SEKH ABDUL HAMID & OTHERS Vs. STATE OF ASSAM & OTHERS
|
April 1, 2013 |
SEYIEVINYU MEDOM @AKUO MED-OM & ORS. Vs. SABEITUO MECHULHO & ORS.
|
January 9, 2013 |
SH LENGCHUNGA Vs. STATE OF MIZORAM
|
October 8, 2013 |
SH. C. LAWMZUALA Vs. MIZORAM UNIVERSITY AND ANR.
|
April 30, 2013 |
SH. H. LALNGHAKZUALA AND ORS. Vs. THE LAI AUTONOMOUS DISTRICT COUNCIL AND ORS.
|
March 25, 2013 |
SH. REV THANGLUAIA Vs. JANET LALDINLIANI
|
May 23, 2013 |
SHANOUJAM SUNIL MANGANG @ SANATOMBA @ YAIMA Vs. STATE OF MANIPUR
|
February 11, 2013 |
SHASHANKA CHOUDHURY Vs. AMAL BHATTACHARJEE
|
February 6, 2013 |
SHEIKH NOOR ALAM Vs. GUWAHATI METROPOLITAN
|
September 10, 2013 |
SHEKHAR BAREK Vs. STATE OF ASSAM
|
June 26, 2013 |
SHIB SUNDAR MAJUMDER Vs. STATE OF TRIPURA
|
January 31, 2013 |
SHIB SUNDAR MAZUMDER Vs. STATE OF TRIPURA
|
January 17, 2013 |
SHIKHA RANI DEY Vs. STATE OF TRIPURA
|
March 19, 2013 |
SHILLONG MUSLIM UNION Vs. LAILA RYNTHATHIANG
|
June 6, 2013 |
SHRAWAN KUMAR SHARMA AND ORS. Vs. SANWARMAL MODI
|
March 5, 2013 |
SHRI BOLARAM ROY Vs. SHRI RANJIT DUTTA
|
January 30, 2013 |
SHRI PINKU MAZUMDAR Vs. STATE OF ASSAM
|
June 14, 2013 |
SHRI. KANUWAR GORH @ BHUTIA Vs. STATE OF ASSAM
|
June 7, 2013 |
SHYAMAL DANG Vs. STATE OF ASSAM
|
May 23, 2013 |
SHYAMALI CHAKRABORTY, Vs. SRI SADHAN CHAKRABORTY
|
June 12, 2013 |
SHYAMLENDU DEB Vs. STATE OF ASSAM
|
January 24, 2013 |
SIBA KURMI Vs. STATE OF ASSAM
|
March 15, 2013 |
SIEMENS LTD. Vs. SKYLAB (ASSAM) PVT. LTD.
|
November 6, 2013 |
SILCHAR MUNICIPAL BOARD Vs. THE STATE OF ASSAM AND ORS.
|
March 8, 2013 |
SIMANTA NATH Vs. STATE OF ASSAM
|
March 5, 2013 |
SITESH CHANDRA DEB Vs. ASHIM CHAKRABORTY
|
January 31, 2013 |
SITESH KANU Vs. STATE OF ASSAM
|
December 12, 2013 |
SMRITI RANI DEB Vs. SWAPAN KUMAR SAHA
|
January 24, 2013 |
SMT LAKHI DAS AND 6 OTHERS Vs. RAJU SARMAH AND ANOTHER
|
August 6, 2013 |
SMT SINAM ONGBI SUSHILA DEVI Vs. STATE OF MANIPUR AND OTHERS
|
March 6, 2013 |
SMT. GOPA BHATTACHARJEE Vs. STATE OF ASSAM
|
October 3, 2013 |
SMT. MINATI KHONGIA Vs. STATE OF ASSAM
|
January 9, 2013 |
SMT. PROVA RANI ACHARJEE Vs. THE STATE OF ASSAM AND ANR.
|
August 2, 2013 |
SMTI LALITA KALITA Vs. UNION OF INDIA AND OTHERS
|
April 25, 2013 |
SMTI LEENA TALUKDAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 10, 2013 |
SMTI MOITREYEE DAS Vs. STATE OF ASSAM AND OTHERS
|
April 30, 2013 |
SMTI PUSHPA DEVI AGARWALA Vs. STEEL WORTH PRIVATE LTD.
|
May 29, 2013 |
SMTI PUSPA MAHESHWARI & ORS. Vs. BIJAY KUMAR RAY
|
April 25, 2013 |
SMTI QUEEN SARMA Vs. STATE OF ASSAM & ORS.
|
August 22, 2013 |
SMTI SUMITRA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS.
|
December 4, 2013 |
SMTI. DIPIKA RAY Vs. STATE OF ASSAM
|
June 13, 2013 |
SMTI. MINA ROY Vs. THE STATE OF ASSAM AND ORS.
|
May 30, 2013 |
SOIBAM TOMBA SINGH Vs. STATE OF MANIPUR
|
March 1, 2013 |
SOLEMAN KHAN Vs. MD. ABDUL NASER
|
August 30, 2013 |
SONARAM TUDU Vs. STATE OF ASSAM
|
August 10, 2013 |
SONTOSH BAILUNG Vs. STATE OF ASSAM
|
August 23, 2013 |
SORIFUDDIN LASKAR Vs. STATE OF ASSAM
|
March 5, 2013 |
SOWAB ALI Vs. STATE OF ASSAM
|
December 16, 2013 |
SRI ARUN DEKA Vs. STATE OF ASSAM
|
May 15, 2013 |
SRI BHARAT CHANDRA SARKAR AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
May 8, 2013 |
SRI DUTI RAM KALITA Vs. SRI NIDHI RAM KALITA
|
June 3, 2013 |
SRI ENGKUNGA Vs. SRI R.L. DINPUIA
|
May 30, 2013 |
SRI JAYANTA BARUAH Vs. MISS ANJITA SAIKIA
|
June 11, 2013 |
SRI JUMUR DHAR Vs. STATE OF ASSAM
|
March 22, 2013 |
SRI KARTIK ROY Vs. STATE OF ASSAM
|
September 5, 2013 |
SRI KIRAN CHANDRA BAISHYA Vs. FOOD CORPORATION OF INDIA, FCI, NEW DELHI,
|
August 23, 2013 |
SRI LAKHIDAS BHAKTA Vs. SRI DHAN MALI TANTI & ORS.
|
June 12, 2013 |
SRI MANORANJAN KALITA Vs. STATE OF ASSAM
|
September 5, 2013 |
SRI MILAN KONWAR @ MADHU Vs. STATE OF ASSAM
|
May 8, 2013 |
SRI MONTU RAJOWAR Vs. STATE OF ASSAM
|
June 12, 2013 |
SRI NOMAL BARUAH AND ORS. Vs. MD. ZAMATUL ISLAM AND ANR.
|
February 22, 2013 |
SRI PAPU GOGOI Vs. STATE OF ASSAM & ANR.
|
March 22, 2013 |
SRI PARBOTI PRASAD GOSWAMI & ORS. Vs. UNION OF INDIA & ORS.
|
January 1, 2013 |
SRI PARBOTI PRASAD GOSWAMI AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 10, 2013 |
SRI PETUKA KHARIA Vs. THE STATE OF ASSAM
|
August 16, 2013 |
SRI PRADIP DUTTA Vs. UNION OF INDIA,
|
June 11, 2013 |
SRI RABIN SHARMA Vs. STATE OF ASSAM
|
February 6, 2013 |
SRI RATNESHWAR KONWAR & ANR. Vs. STATE OF ASSAM
|
April 3, 2013 |
SRI SARIF UDDIN KHAN Vs. STATE OF ASSAM
|
June 12, 2013 |
SRI SUKHENDU BIKASH SAHA Vs. SMT. BIJOY LAXMI SAHA
|
March 13, 2013 |
SRI SUSHIL SARMA Vs. SRI RAM NARAYAN SARMA, SRI NARA NARAYAN SARMA AND SRI RABIN CHANDRA BASUMATARY
|
May 17, 2013 |
SRI UMESH CH. BHARATI Vs. STATE OF ASSAM
|
September 17, 2013 |
SRI UTPAL PRASAD Vs. GAUHATI HIGH COURT
|
February 8, 2013 |
STATE OF A P Vs. KIPA TAYU
|
April 1, 2013 |
STATE OF ASSAM Vs. MONINDRA SUKLABAIDYA
|
August 27, 2013 |
STATE OF ASSAM Vs. JAVED WAKAR @ MUSAFFA@ MEHRAJ @ ABDUL RAHMAN DANISH
|
May 17, 2013 |
STATE OF ASSAM Vs. FASIULLAH HUSSAIN@ HAMID MAH-MOOD @ KHALID MAHMOOD
|
May 17, 2013 |
STATE OF ASSAM Vs. FASIULLAH HUSSAIN ALIAS HAMID MAHMOOD & ORS.
|
March 1, 2013 |
STATE OF ASSAM Vs. MOSLEM MONDAL
|
January 3, 2013 |
STATE OF ASSAM Vs. DIPANKAR SAHA @ BURA SAHA
|
August 22, 2013 |
STATE OF ASSAM Vs. SALIM UDDIN
|
August 7, 2013 |
STATE OF ASSAM Vs. RINA GOWALA
|
March 14, 2013 |
STATE OF ASSAM Vs. JIT KAKATI
|
November 11, 2013 |
STATE OF ASSAM Vs. PRABHAT GOGOI
|
October 9, 2013 |
STATE OF ASSAM Vs. SITALAKSHMI SRINIVASAN
|
September 24, 2013 |
STATE OF ASSAM Vs. ANOWAR HUSSAIN
|
September 24, 2013 |
STATE OF ASSAM Vs. SADHAN SEN
|
December 6, 2013 |
STATE OF ASSAM & ORS. Vs. SMT. SHILLA PASWAN & ANR.
|
March 14, 2013 |
STATE OF MANIPUR Vs. S KAPANGKHUI SIMRAH
|
January 29, 2013 |
STATE OF MANIPUR Vs. NAGA HINDI VIDYAPITH, MANIPIUR
|
April 18, 2013 |
STATE OF MIZORAM Vs. R ROMAWIA
|
June 21, 2013 |
STATE OF MIZORAM Vs. IBOMCHA SINGH, S/O H KOMALO SINGH
|
May 30, 2013 |
STATE OF MIZORAM Vs. F LALBIAKTLUANGA
|
May 29, 2013 |
STATE OF MIZORAM Vs. K NEIHTHAWMA S/O THANGZINGA
|
June 12, 2013 |
STATE OF MIZORAM Vs. LALDAWNGKIMA
|
January 24, 2013 |
STATE OF MIZORAM Vs. DAVID LALTHUAMMAWIA
|
May 24, 2013 |
STATE OF MIZORAM Vs. ZOSANGLIANA
|
November 6, 2013 |
STATE OF NAGALAND Vs. THILIXU 'B'
|
July 29, 2013 |
STATE OF TRIPURA Vs. TAPAN BANIK
|
July 19, 2013 |
STATE OF TRIPURA Vs. RIYAJ ULLAH
|
February 11, 2013 |
STATE OF TRIPURA Vs. RAJIB DAS
|
February 27, 2013 |
STATE OF TRIPURA Vs. SHYAM LAL DAS
|
March 19, 2013 |
STATE OF TRIPURA Vs. NEW MEDICAL (AGARTALA) PVT. LTD.
|
March 21, 2013 |
STATE OF TRIPURA Vs. RAJU GHOSH
|
March 2, 2013 |
STATE OF TRIPURA Vs. KETAKI RANJAN DEB
|
January 7, 2013 |
SUB-DIVISIONAL MAGISTRATE, BISHALGARH, WEST TRIPURA Vs. DILIP KR MODAK; STATE OF TRIPURA
|
February 22, 2013 |
SUBHA RAM HAZARIKA Vs. STATE OF ASSAM
|
July 24, 2013 |
SUBHAMOY GUPTA Vs. STATE OF ASSAM
|
June 7, 2013 |
SUBHAS DAS @ ANIL Vs. STATE OF ASSAM
|
May 27, 2013 |
SUBHAS PAUL Vs. ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD & ANR.
|
January 23, 2013 |
SUDHANGSHU KUMAR DAS ALIAS SUDHANGSHU DAS Vs. JAGADISH CHANDRA DAS
|
December 3, 2013 |
SUDHANGSHU SARMA Vs. STATE OF ASSAM THROUGH THE LEGAL REMEMBRANCER, ASSAM LAW DEPARTMENT
|
September 10, 2013 |
SUDHIR DASGUPTA Vs. STATE OF ASSAM
|
March 21, 2013 |
SUDHIR RANJAN CHANDA Vs. UMA DUTTA
|
February 19, 2013 |
SUGANDHA RAI Vs. STATE OF ASSAM
|
May 23, 2013 |
SUJIT BHATTACHARJEE Vs. UNION OF INDIA
|
August 6, 2013 |
SUJIT PURKAYASTHA & ANR. Vs. STATE OF ASSAM & ANR.
|
December 2, 2013 |
SUJOY KUMAR ROY Vs. UNITED BANK OF INDIA
|
October 28, 2013 |
SUKHIL MALLICK Vs. STATE OF ASSAM
|
March 13, 2013 |
SUKU KURMI Vs. STATE OF ASSAM
|
May 23, 2013 |
SULTAN ALI @ SULTAN MAMUD Vs. STATE OF ASSAM
|
March 6, 2013 |
SUMITRA PEGU Vs. STATE OF ASSAM
|
July 25, 2013 |
SUN CALCINATES Vs. COMMISSIONER OF INCOME TAX, GUWAHATI-II
|
May 29, 2013 |
SUNDESHWAR CHOUDHURY Vs. UNION OF INDIA AND OTHERS
|
July 16, 2013 |
SUNIL RAJKONWAR Vs. JIBONTARA GHATOWAR
|
June 11, 2013 |
SUNIL SUTRADHAR Vs. KEMKANTA TALUKDAR
|
January 4, 2013 |
SUNITA DEVI JAIN Vs. BHABENDRA CHANDRA JAIN
|
December 2, 2013 |
SURAJ GUPTA Vs. STATE OF ASSAM
|
August 20, 2013 |
SURAJIT NEOG Vs. M/S JAINEX INDIA LTD
|
July 24, 2013 |
SURENDRA KUMAR AGARWALLA Vs. LAXMIPAT DUGGAR @ JAIN
|
January 9, 2013 |
SURESH CHANDRA SHARMA Vs. STATE OF ASSAM
|
November 28, 2013 |
SURIYA KHATUN Vs. STATE OF ASSAM
|
October 1, 2013 |
SURJYA KANTA GOGOI Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER
|
September 19, 2013 |
SURUJ ALI Vs. STATE OF ASSAM
|
August 2, 2013 |
SUSANTA KUMAR BHATTACHARJEE Vs. UNION OF INDIA AND ORS.
|
May 17, 2013 |
SUSHANTA DAS Vs. STATE OF ASSAM
|
July 18, 2013 |
SUSHMA DAS AND ORS. Vs. STATE OF TRIPURA
|
March 1, 2013 |
SWAPAN KR. BISWAS Vs. STATE OF ASSAM
|
September 16, 2013 |
SWAPAN KUMAR BRAHMA Vs. STATE OF ASSAM
|
November 19, 2013 |
SWAPAN KUMAR DEY Vs. UNION OF INDIA
|
September 13, 2013 |
SWAPAN KUMAR SAHA Vs. BISWA NATH SUREKA
|
October 14, 2013 |
SWAPAN KUMAR SAHA Vs. BISWA NATH SUREKA
|
October 28, 2013 |
SWARNALI BASUMATARY Vs. STATE OF MEGHALAYA AND ORS.
|
March 1, 2013 |
SWARNAMAI SARMA Vs. STATE OF ASSAM
|
October 5, 2013 |
SYBANNESA KHATUN Vs. STATE OF ASSAM
|
November 27, 2013 |
SYED KHAIRUL ANAM SAMSUDDIN Vs. GAUHATI UNIVERSITY REPRESENT-ED BY THE REGISTRAR
|
September 4, 2013 |
T A ENTERPRISES Vs. STATE OF ARUNACHAL PRADESH
|
March 23, 2013 |
TAKAR TACHANG & ANOTHER Vs. STATE OF ARUNACHAL PRADESH & OTHERS
|
November 4, 2013 |
TALEBAR RAHMAN Vs. STATE OF ASSAM
|
August 7, 2013 |
TANU RAM KALITA Vs. STATE OF ASSAM
|
May 22, 2013 |
TANY GAO Vs. DEPUTY COMMISSIONER, PASSIGHAT EAST SIANG & ORS.
|
February 28, 2013 |
TAPAN KUMAR DAS & ANR. Vs. STATE OF ASSAM & ORS.
|
March 5, 2013 |
TAPASI RANI DAS Vs. SAJAL DAS
|
February 22, 2013 |
TARA DEVI Vs. STATE OF ASSAM
|
August 30, 2013 |
TARUN CHANDRA GOSWAMI Vs. JOYSHREE SARMAH
|
September 4, 2013 |
TARUN CHANDRA KUMAR Vs. LEGAL HEIRS OF BIDYADHAR KALITA
|
September 18, 2013 |
TAYENJAM HEROJIT SINGH AND ORS. Vs. STATE OF MANIPUR AND ORS.
|
February 7, 2013 |
TAZUL ISLAM HAZARIKA Vs. STATE OF ASSAM
|
November 29, 2013 |
TECHNO COMPACT BUILDERS Vs. NORTH EAST FRONTIER RAILWAY
|
March 21, 2013 |
TEKATEMJEN Vs. STATE OF NAGALAND
|
September 27, 2013 |
THAGIRAM DAS Vs. STATE OF ASSAM REPRESENTED BY THE SECRETARY
|
October 31, 2013 |
THANESWAR KALITA Vs. STATE OF ASSAM
|
June 7, 2013 |
THANGJAM IBOMCHA SINGH Vs. STATE OF MANIPUR
|
February 13, 2013 |
THE STATE OF ASSAM AND ORS. Vs. SMT. RINA GOWALA AND ANR.
|
March 4, 2013 |
THE STATE OF ASSAM AND ORS. Vs. MS. ANJALI THAPA AND ANR.
|
March 14, 2013 |
THE SUB-DIVISIONAL MAGISTRATE AND ORS. Vs. SRI DILIP KR. MODAK AND ORS.
|
February 22, 2013 |
THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, NEW DELHI Vs. SHRI BRIJ NANDAN SHARMA, SON OF LATE M. SHARMA, RESIDENT OF NARANGI PATHAR QUARRY, NEAR ANCHALIK COLLEGE, P.O. UDAYAN VIHAR, GUWAHATI
|
July 24, 2013 |
THIRMAL TALUKDAR Vs. STATE OF ASSAM
|
December 5, 2013 |
THOKCHOM SUBADANI DEVI Vs. WAIKHOM SHARATKUMAR SINGH
|
February 5, 2013 |
TIKENDRAJIT MOHAN Vs. STATE OF ASSAM
|
September 6, 2013 |
TILESWAR DUTTA Vs. STATE OF ASSAM & ORS.
|
April 3, 2013 |
TILUMAI GOGOI Vs. STATE OF ASSAM
|
April 4, 2013 |
TLANGHMINGTHANGI W/O RAMNGHINGLOVA (L) R/O KHAT,A AIZAWL Vs. MASTER LALRINGNGHETA S/O RAMNGHINGLOVA
|
June 13, 2013 |
TOLARAM RANKA Vs. STATE OF ASSAM
|
June 10, 2013 |
TONGANI TEA COMPANY LIMITED Vs. ROSSELL INDIA LIMITED
|
August 23, 2013 |
TRIATHLON ASSOCIATION OF MANIPUR Vs. MANIPUR OLYMPIC ASSOCIATION
|
February 21, 2013 |
TSEWANG DORJEE Vs. STATE OF ARUNACHAL PRADESH
|
June 7, 2013 |
TULIRAM RANGHANG Vs. JOYRAM ENGLAND
|
November 6, 2013 |
UDAY KUMAR DAS Vs. STATE OF ASSAM & OTHERS
|
November 12, 2013 |
UDIPTA ENERGY & EQUIPMENT PVT. LTD. Vs. UNION OF INDIA
|
December 19, 2013 |
UMESH CHANDRA DUTTA Vs. STATE OF ASSAM
|
July 24, 2013 |
UMESH CHANDRA KALITA Vs. UNION OF INDIA
|
July 31, 2013 |
UNION OF INDIA Vs. MUKESH KUMAR JHA
|
August 2, 2013 |
UNION OF INDIA Vs. RABINDRA CH. DAS
|
February 2, 2013 |
UNION OF INDIA Vs. SATYA NANDAN KUMAR
|
November 7, 2013 |
UNION OF INDIA Vs. NILUTPAL PATAR
|
November 9, 2013 |
UNION OF INDIA Vs. LALLAWMSIAMA
|
March 22, 2013 |
UNION OF INDIA Vs. BRIJ NANDAN SHARMA
|
July 24, 2013 |
UNION OF INDIA Vs. MOHAMMED ANSARI
|
August 2, 2013 |
UNION OF INDIA Vs. SWAPNANEEL DEKA
|
May 14, 2013 |
UNION OF INDIA Vs. LALHLIRA
|
September 17, 2013 |
UNION OF INDIA Vs. K ROZARA
|
August 14, 2013 |
UNION OF INDIA Vs. JAYA TALUKDAR
|
June 25, 2013 |
UNION OF INDIA Vs. STATE OF MANIPUR
|
February 22, 2013 |
UNION OF INDIA Vs. RAJESH KHARE
|
June 11, 2013 |
UNION OF INDIA Vs. ANUPAM MAZUMDER
|
January 4, 2013 |
UNION OF INDIA & OTHERS Vs. JOGEN TALUKDAR
|
February 21, 2013 |
UNION OF INDIA & OTHERS Vs. DR. PRABIR KUMAR DEB
|
October 28, 2013 |
UNION OF INDIA AND ORS. Vs. PRADIP KUMAR ACHARJEE
|
May 22, 2013 |
UNION OF INDIA AND OTHERS Vs. ATUL BORA
|
May 14, 2013 |
UNITED INDIA INSURANCE CO LTD Vs. K L T LIANI, W/O ZORAMBUAIA, R/O CHEURAL, LAWNGTLAI DISTRICT
|
August 21, 2013 |
UNITED INDIA INSURANCE COMPANY LTD Vs. LALNUNHLIMI
|
October 4, 2013 |
UNITED INDIA INSURANCE COMPANY LTD Vs. AJIT MALAKAR
|
March 2, 2013 |
UPENDRA NATH SARMA Vs. HINDUSTAN PAPER CORPORATION LTD. & ANOTHER
|
June 24, 2013 |
UTPAL CHANDRA DAS Vs. SATE OF ASSAM
|
August 19, 2013 |
UTPAL DAS Vs. STATE OF ASSAM
|
June 10, 2013 |
UTTAM GOWALA @ BABU Vs. STATE OF ASSAM
|
June 12, 2013 |
UTTAM KUMAR SUREKA Vs. STATE OF ASSAM
|
August 3, 2013 |
VAN LAL CHANA @ VANTEA Vs. UNION OF INDIA
|
May 7, 2013 |
VANLALHRIATRENGA Vs. STATE OF MIZORAM
|
December 13, 2013 |
VANLALREMA S/O LAIVETA, R/O RAMHLUN NORTH Vs. ZOSANGLIANA S/O VANROVA
|
December 9, 2013 |
VARINDER CHHABRA @ V.K.CHHABRA Vs. UCO BANK, A BODY CORPORATE CONSTITUTED UNDER THE BANKI-NG COMPANIES
|
September 13, 2013 |
VARSHA SATHEES Vs. STATE OF ASSAM
|
September 4, 2013 |
VIDYA S. D/O SHRI SASIDHARAN PILLAI Vs. STATE OF ARUNACHAL PRADESH
|
August 6, 2013 |
VIJAY LAXMI Vs. UNION OF INDIA
|
August 16, 2013 |
VISHWANATH PATHAK Vs. THE FOOD CORPORATION OF INDIA
|
October 3, 2013 |
WAHED ALI Vs. HON'BLE GAUHATI HIGH COURT
|
May 21, 2013 |
WAPANG MEREN JAMIR Vs. STATE OF NAGALAND
|
April 12, 2013 |
WARREN TEA LIMITED Vs. STATE
|
July 30, 2013 |
WATIJUNGLA Vs. STATE OF NAGALAND
|
January 18, 2013 |
WINMAXX MANAGEMENT SERVICES PVT LTD Vs. UCO BANK
|
March 14, 2013 |
WORKMAN OF NAHARHABI TEA ESTATE Vs. MANAGEMENT OF NAHARHABI TEA ESTATE
|
April 25, 2013 |
WORKMAN SRI ABDUL KHALIK MAJUMDAR Vs. MANAGEMENT OF PANITOLA TEA ESTATE
|
August 29, 2013 |
Y JUGINDRO SINGH Vs. STATE OF MANIPUR
|
February 19, 2013 |
Y. KUNJALAL SINGHA Vs. STATE OF ASSAM
|
November 19, 2013 |
YENSENBAM ROMEO SINGH Vs. STATE OF MANIPUR
|
January 16, 2013 |
YUMA ENTERPRISES Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
April 2, 2013 |
Z. RULHO Vs. STATE OF NAGALAND
|
November 15, 2013 |
ZAIREMSANGUPUII AND ANOTHER Vs. THE STATE OF MIZORAM AND OTHERS
|
December 19, 2013 |
ZAITHANMAWII, W/O C ZATHANGA Vs. RALKAPCHHUNGA NOW DEAD
|
October 3, 2013 |
ZAMPUII Vs. STATE OF MIZORAM
|
August 1, 2013 |
ZINNGAIHNIANG Vs. STATE OF MANIPUR
|
February 19, 2013 |
ZORAMMUANA Vs. STATE OF MIZORAM
|
August 12, 2013 |
ZUANGTUI INDUSTRIAL ESTATE, AIZAWL Vs. STATE OF MIZORAM
|
August 13, 2013 |