MCLEOD RUSSEL INDIA LIMITED Vs. STATE OF ASSAM
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April 30, 2012 |
RAJARAM RATHI Vs. STATE OF ASSAM
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April 27, 2012 |
ZAKIR HUSSAIN Vs. STATE OF ASSAM
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June 5, 2012 |
A SARATHKUMAR SHARMA Vs. STATE OF MANIPUR
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September 13, 2012 |
A.S. ELIAS Vs. STATE OF MANIPUR
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April 4, 2012 |
ABALA RAJBONGSHI Vs. STATE OF ASSAM
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November 16, 2012 |
ABDUL ALI Vs. STATE OF TRIPURA
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February 9, 2012 |
ABDUL ALIM Vs. STATE OF ASSAM
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February 4, 2012 |
ABDUL BAREK Vs. STATE OF ASSAM
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December 14, 2012 |
ABDUL HANNAN Vs. CENTRAL BUREAU OF INVESTI-GATION
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November 8, 2012 |
ABDUL HASIM Vs. UNION OF INDIA
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March 13, 2012 |
ABDUL KADIR Vs. CENTRAL ASSAM ELECTRICITY DISTRIBUTION COMPANY LTD
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December 11, 2012 |
ABDUL KALAM @ KALAMONI Vs. STATE OF ASSAM
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July 19, 2012 |
ABDUL KALAM ALIAS ABUL KALAM Vs. STATE OF ASSAM
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February 22, 2012 |
ABDUL KAYYUM Vs. STATE OF ASSAM
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April 10, 2012 |
ABDUL KHALEK Vs. STATE OF ASSAM
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February 9, 2012 |
ABDUL KUDDUS Vs. STATE OF ASSAM
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February 22, 2012 |
ABDUL LATIF Vs. MUSTT. HAZERA KHATUN & ORS.
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March 29, 2012 |
ABDUL LATIF, S/O ALI AHMED OF KARAIMURA Vs. STATE OF TRIPURA
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August 29, 2012 |
ABDUL MAJID Vs. STATE OF ASSAM
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March 19, 2012 |
ABDUL MALEK AND ANR. Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
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March 23, 2012 |
ABDUL MANNAN Vs. STATE OF ASSAM
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May 10, 2012 |
ABDUL MATIN Vs. STATE OF ASSAM
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May 7, 2012 |
ABDUL RAFIQUE Vs. STATE OF ASSAM
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June 26, 2012 |
ABDUL RAHMAN SEIKH Vs. RAJIB BORAH
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June 29, 2012 |
ABDUL RASHID Vs. STATE OF ASSAM
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April 11, 2012 |
ABDUL REHMAN SHEIKH Vs. MUKUT BHATTACHARYA
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January 23, 2012 |
ABDUL SUKKUR BARBHUIYA S/O LATE HAJI MOIN UDDIN BARBHUIYA Vs. STATE OF ASSAM
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January 24, 2012 |
ABHIJIT KONWAR Vs. STATE OF ASSAM
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March 20, 2012 |
ABHISHEK TIWARI Vs. ASHOK KUMAR
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August 31, 2012 |
ABU TAHER S/O NURUL HAQUE AND ORS Vs. STATE OF ASSAM
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June 6, 2012 |
ABUL HASSAN Vs. STATE OF TRIPURA
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June 2, 2012 |
ABUL KALAM AZAD Vs. KHAIMALA KHATUN
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August 22, 2012 |
AFSAR ALI (MD.) Vs. STATE OF ASSAM
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April 3, 2012 |
AFTAB UDDIN BORBHUIYA Vs. STATE OF ASSAM
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June 25, 2012 |
AGHNU GOWALA Vs. STATE OF ASSAM
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April 20, 2012 |
AHALLYA BALA DAS Vs. SUBRATA ROY
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June 8, 2012 |
AHINSHA CHEMICALS LTD Vs. STATE OF ASSAM
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September 28, 2012 |
AHINSHA CHEMICALS LTD. Vs. STATE OF ASSAM AND ORS.
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October 3, 2012 |
AHMED ALI Vs. STATE OF ASSAM
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January 4, 2012 |
AINUL HAQUE LASKAR ALIAS KATAI Vs. STATE OF ASSAM
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March 27, 2012 |
AISHA KHATUN W/O LATE BIDIUJJAMAL Vs. STATE OF ASSAM
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March 23, 2012 |
AJIT DHAR Vs. COMMISSIONER/SECRETARY
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January 24, 2012 |
AJIT DUTTA Vs. VIJAYA BANK
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August 17, 2012 |
AJIT KR GOSWMAI Vs. STATE OF ASSAM
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February 6, 2012 |
AJOY NANDI MAJUMDER Vs. PRATAP BASFORE
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December 17, 2012 |
AKAL MIA SON OF LATE BALU MIA VILLAGE MEDAL Vs. STATE OF ASSAM
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January 30, 2012 |
AKANI SAUKADHARA Vs. STATE OF ASSAM
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December 7, 2012 |
AKHER ALI Vs. STATE OF ASSAM
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October 15, 2012 |
AKLA ORANG Vs. STATE OF ASSAM
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August 1, 2012 |
ALA UDDIN LASKAR, SON OF LATE YUSUF ALI LASKAR, VILLAGE-GANGPAR DHUMKAR PT. III P.O- LAKSHMISAHAR DISTRICT- HAILAKANDI Vs. THE STATE OF ASSAM
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May 9, 2012 |
ALAMO LOTHA Vs. STATE OF ASSAM
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August 7, 2012 |
ALIMA BEGUM Vs. ABDUL KADIR
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December 21, 2012 |
ALL ASSAM HIGHER SECONDARY TEACHERS AND EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM AND ORS.
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October 8, 2012 |
ALL ASSAM I M F L RETAILERS' ASS-OCIATION Vs. STATE OF ASSAM
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April 2, 2012 |
ALL GARO HILLS MUSTER ROLL WORKERS UNION Vs. STATE OF MEGHALAYA
|
September 11, 2012 |
ALL NAGALAND PUBLIC HEALTH ENGINEERING DEPARTMENT Vs. STATE OF NAGALAND
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March 5, 2012 |
ALL NAGALAND PWD (R & B) AND(H) WORK CHARGED EMPLOYEES ASS- OCIATION Vs. STATE OF NAGALAND & ORS.
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September 14, 2012 |
ALLAN W. KHARKONGOR Vs. STATE OF MEGHALAYA
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December 20, 2012 |
ALOK LAL Vs. UNION OF INDIA
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August 7, 2012 |
ALTAF ALI Vs. STATE OF ASSAM
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April 5, 2012 |
ALVISH DUNGDUNG Vs. STATE OF ASSAM
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February 21, 2012 |
AMAL DAS Vs. STATE OF TRIPURA
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February 15, 2012 |
AMALGAMATED PLANTATIONS (P) LTD Vs. UNION OF INDIA
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November 8, 2012 |
AMAR NATH KUMAR Vs. AMAR NATH KUMAR
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February 6, 2012 |
AMARENDRA DAS Vs. STATE OF ASSAM
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September 24, 2012 |
AMARENDRA KUMAR SINGH Vs. UNION OF INDIA
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July 27, 2012 |
AMIR ALI Vs. STATE OF ASSAM
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May 28, 2012 |
AMIR UDDIN BARBHUYAN Vs. GOVERNMENT OF ASSAM
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September 3, 2012 |
AMIRUL ISLAM CHOUDHURY Vs. STATE OF ASSAM
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July 26, 2012 |
AMIT LAHKHOWA Vs. STATE OF ASSAM
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October 15, 2012 |
AMITA GHOSH Vs. STATE OF TRIPURA
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June 8, 2012 |
AMITABHA CHAKMA Vs. STATE OF TRIPURA
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June 6, 2012 |
ANADHIR RANJAN PAUL Vs. STATE OF ASSAM
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June 12, 2012 |
ANAND KR. GOYAL Vs. STATE OF ASSAM
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November 9, 2012 |
ANANDA KUNDU Vs. UNION OF INDIA
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February 22, 2012 |
ANANTA SONOWAL Vs. STATE OF ASSAM
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July 18, 2012 |
ANIL BARMAN Vs. STATE OF ASSAM
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June 26, 2012 |
ANIL CH.SAIKIA Vs. STATE OF ASSAM
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November 9, 2012 |
ANIL CHAKMA Vs. STATE OF TRIPURA
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August 28, 2012 |
ANIL CHANDRA SEN Vs. STATE OF TRIPURA
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May 30, 2012 |
ANIL DEKA Vs. STATE OF ASSAM
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July 31, 2012 |
ANIL KUMAR BHARALI Vs. STATE OF ASSAM
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February 13, 2012 |
ANIL ORANG BABU Vs. STATE OF ASSAM
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February 21, 2012 |
ANJALI MAZUMDAR ALIAS ANJALI BARUAH Vs. PRASANNA KUMAR MAZUMDAR
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February 23, 2012 |
ANJAN BARMAN CHOUDHURY Vs. RANJAN BARMAN CHOUDHURY
|
June 2, 2012 |
ANMOL INDIA LIMITED Vs. COAL INDIA LIMITED
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January 20, 2012 |
ANOWAR ALI Vs. JOLA BIBI
|
April 3, 2012 |
ANUJ SONOWAL S/O JADUNATH SONOWAL Vs. STATE OF ASSAM
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April 26, 2012 |
ANUNG WELLY Vs. STATE OF ARUNACHAL PRADESH
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August 9, 2012 |
ANUP KUMAR ROY Vs. STATE OF TRIPURA
|
June 20, 2012 |
ANUP TRADE AND TRANSPORT PVT. LTD. Vs. THE FOOD CORPORATION OF INDIA & ORS.
|
January 5, 2012 |
ANURAG AGARWAL Vs. STATE OF ASSAM
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January 10, 2012 |
ANUWARA KHATOON Vs. MUKNIAK CO-OPERATIVE SOCIETY LTD
|
April 17, 2012 |
APARNA DEV Vs. MONISHA SEN DAS
|
July 17, 2012 |
ARIHANT INTERNATIONAL LIMITED Vs. UNION OF INDIA
|
August 31, 2012 |
ARINBDAM DAS Vs. STATE OF ASSAM
|
June 1, 2012 |
ARJUN DEBNATH Vs. STATE OF TRIPURA
|
September 11, 2012 |
ARJUN DEY Vs. STATE OF ASSAM
|
October 19, 2012 |
ARJUN MAJUMDAR Vs. STATE OF TRIPURA
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February 6, 2012 |
ARTI AGARWAL Vs. AMIT GOENKA
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November 1, 2012 |
ARUN BORA Vs. STATE OF ASSAM
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January 25, 2012 |
ARUN HAZARIKA Vs. STATE OF ASSAM
|
December 7, 2012 |
ARUN PAUL Vs. STATE OF ASSAM
|
June 7, 2012 |
ARUN ROY Vs. UNION OF INDIA
|
May 8, 2012 |
ARUP KUMAR CHAKRABORTY Vs. UNION OF INDIA
|
December 7, 2012 |
ARUP KUMAR MAZUMDAR Vs. STATE OF ASSAM
|
April 19, 2012 |
ASAR UDDIN Vs. STATE OF ASSAM
|
August 31, 2012 |
ASHA AGARWAL Vs. ARBIND & CO.
|
August 9, 2012 |
ASHARFILAL SINGH Vs. STATE OF MEGHALAYA
|
February 29, 2012 |
ASHIM CHAKRABORTY Vs. ASHOK CHAKRABORTY
|
January 18, 2012 |
ASHOK BHATTACHARJEE Vs. STATE OF ASSAM
|
November 8, 2012 |
ASHOK BHUMIJ Vs. STATE OF ASSAM
|
April 19, 2012 |
ASHOK PATRA @ TANTI Vs. STATE OF ASSAM
|
April 3, 2012 |
ASHOK SWARGWARY Vs. UNION OF INDIA
|
August 31, 2012 |
ASHRINGDAW WARISA @ PARTHA WARISA Vs. NATIONAL INVESTIGATION AGENCY
|
September 10, 2012 |
ASSAM CIVIL ACCOUNTS ASSOCIAT-ION CO-OPERATIVE MUTUAL BENE-FIT FUND LTD Vs. PRINCIPAL ACCOUNTANT GENERAL
|
November 22, 2012 |
ASSAM STATE ELECTRICITY BOARD Vs. SHANTI CONDUCTORS (P) LTD
|
November 20, 2012 |
ASWINI BORDOLOI Vs. STATE OF ASSAM & ORS.
|
October 19, 2012 |
ASWINI KUMAR DAS Vs. GOVERNMENT OF ASSAM
|
February 7, 2012 |
ATHOKPAM HERACHANDRA SINGH Vs. STATE OF MANIPUR
|
August 1, 2012 |
ATUL BORAH Vs. STATE OF ASSAM
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April 30, 2012 |
ATUL DEKA Vs. STATE OF ASSAM
|
February 2, 2012 |
AVIJIT MAJUMDER, S/O SUKUMAR MAJUMDER Vs. KRISHNA CHANDRA PAUL, S/O UMESH CHANDRA PAUL
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February 16, 2012 |
AYAZ ALI Vs. STATE OF ASSAM
|
September 14, 2012 |
AZIZUR RAHMAN HAZARIKA Vs. STATE OF ASSAM AND OTHERS
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January 27, 2012 |
AZMAL HUSSAIN, SON OF SAHIR UDDIN, VILLAGE-MOROIURA (KATIGORAH PART-I), P.S. KATIGORAH, DISTRICT: CACHAR, ASSAM Vs. STATE OF ASSAM
|
May 3, 2012 |
B. K. ENGINEERING ENTERPRISES Vs. UNION OF INDIA
|
April 27, 2012 |
BABITH S SANGMA Vs. DISTRICT MAGISTRATE, WEST GARO HILLS
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May 25, 2012 |
BABU SENA MOITEE Vs. STATE OF ASSAM
|
May 10, 2012 |
BABUL AHMED, S/O MD AFTABUDDIN Vs. STATE OF ASSAM
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May 25, 2012 |
BABUL BARUAH Vs. STATE OF ASSAM
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January 25, 2012 |
BABUL KUMAR DAS RETIRED IN CHARGE CHIEF ENGINEER Vs. STATE OF TRIPURA
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March 27, 2012 |
BABUL RABI DAS Vs. STATE OF TRIPURA
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May 5, 2012 |
BABUL ROY Vs. BODOLAND TERRITORIAL COUNCIL
|
August 22, 2012 |
BACCHA PRASAD RASTOGI AND OTHERS Vs. STATE OF ASSAM
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November 30, 2012 |
BACHA BABU SINGH Vs. STEELS WORTH (PVT.) LTD
|
June 28, 2012 |
BADANA BEGUM Vs. STATE OF ASSAM
|
November 8, 2012 |
BAGWATI PRASAD GOENKA DURGA PRASAD GOENKA Vs. STATE OF MEGHALAYA
|
February 17, 2012 |
BAHAR MIAH (MD.) & ORS. Vs. MANU MIAH (MD.)& ORS.
|
August 4, 2012 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. NISHIT GHOSH AND ANOTHER
|
October 19, 2012 |
BAJRANGLAL PATADIA Vs. DULAL CH. DEY
|
November 9, 2012 |
BALESWAR SAWTAL Vs. STATE OF ASSAM
|
October 5, 2012 |
BALKRISHNA TRIPATHI Vs. STATE OF ASSAM
|
March 2, 2012 |
BALMUKUND AGARWAL SON OF SHRI RAGHUBIR PRASAD AGARWAL Vs. SUNITA AGARWAL WIFE OF DR BALMUKUND AGARWAL
|
January 3, 2012 |
BANA DAS Vs. STATE OF ASSAM
|
September 12, 2012 |
BANAMALI SINGHA Vs. STATE OF ASSAM
|
November 21, 2012 |
BANAMALI SINHA Vs. MANAGING COMMITTEE OF NEW HINDI SECONDARY SCHOOL
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February 23, 2012 |
BANDANA PATRA Vs. STATE OF TRIPURA
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March 16, 2012 |
BANESWAR DAS Vs. STATE OF ASSAM
|
July 18, 2012 |
BANKIM BHATTAHARJEE, S/O LATE BIPIN BEHARI BHATTACHARJEE Vs. PANJAB NATIONAL BANK
|
August 16, 2012 |
BANTI TALUKDAR Vs. STATE OF ASSAM
|
February 29, 2012 |
BAPDHAN BORDOLOI Vs. STATE OF ASSAM
|
May 24, 2012 |
BAPURAM BORA S/O LT ENA BORA Vs. ANIL BORA
|
March 14, 2012 |
BARASHA BORAH BORDOLOI Vs. STATE OF ASSAM
|
June 26, 2012 |
BARPETA ASSAM Vs. STATE OF ASSAM
|
June 5, 2012 |
BARPETA DISTRICT DRUG DEALERS ASSOCIATION Vs. UNION OF INDIA
|
August 6, 2012 |
BARUN DEBBARMA Vs. STATE OF TRIPURA
|
September 13, 2012 |
BARUN DEBBARMA S/O NIL MOHAN DEBBARMA Vs. STATE OF TRIPURA
|
August 13, 2012 |
BASANTA BASUMATARY Vs. STATE OF ASSAM
|
August 1, 2012 |
BASANTI GOGOI BURAGOHAIN Vs. SUSHIL KUMAR AGARWAL
|
June 14, 2012 |
BENGIA MENIA Vs. DEPUTY COMMISSIONER, ZIRO, LOWER SUBANSIRI DISTRICT, ARUN-ACHAL PRADESH
|
August 28, 2012 |
BHABA RANJAN SARKAR Vs. STATE OF TRIPURA
|
January 16, 2012 |
BHABANI DEBNATH Vs. STATE OF TRIPURA
|
July 20, 2012 |
BHABANI GOGOI Vs. STATE OF ASSAM
|
February 17, 2012 |
BHABATOSH KUMAR ROY Vs. STATE OF ASSAM
|
June 28, 2012 |
BHABEN DAS Vs. STATE OF ASSAM
|
July 20, 2012 |
BHABEN GOGOI Vs. STATE OF ASSAM
|
March 13, 2012 |
BHADRA SINGH Vs. STATE OF ASSAM
|
March 13, 2012 |
BHANU RANI DEBBARMA Vs. RANJIT DEBBARMA
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January 5, 2012 |
BHARAT CH. BORO Vs. STATE OF ASSAM
|
April 19, 2012 |
BHARAT KHARIA Vs. STATE OF ASSAM
|
February 15, 2012 |
BHARAT NAYAK Vs. STATE OF ASSAM
|
August 28, 2012 |
BHARAT SANCHAR NIGAM LTD Vs. MARDONDOR KHONGWIR
|
January 23, 2012 |
BHARAT SINGH PANWAR Vs. UNION OF INDIA
|
August 3, 2012 |
BHATKA KARMAKAR @ NAGEN Vs. STATE OF ASSAM
|
June 14, 2012 |
BHIM RAM Vs. STATE OF ASSAM
|
January 19, 2012 |
BHOIRORE MECH Vs. UNION OF INDIA
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February 29, 2012 |
BHOLA SATNAMI Vs. STATE OF ASSAM
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July 25, 2012 |
BHOLA TANTI Vs. STATE OF ASSAM
|
August 10, 2012 |
BHOLARAM KANOO Vs. STATE OF ASSAM
|
November 9, 2012 |
BHOLEN BORO Vs. STATE OF ASSAM
|
May 4, 2012 |
BHUBAN BARUAH Vs. STATE OF ASSAM
|
September 6, 2012 |
BHUGESWARI KACHAR Vs. ORIENTAL INSURANCE CO LTD
|
July 27, 2012 |
BHULU RANI DEY Vs. RABI DEY
|
April 19, 2012 |
BHUPATI RANJAN MUDOI Vs. STATE OF ASSAM
|
May 21, 2012 |
BHUPEN DAS Vs. STATE OF ASSAM
|
June 4, 2012 |
BHUPEN GOGOI Vs. STATE OF ASSAM
|
January 25, 2012 |
BHUPENDRA NATH SARMA Vs. STATE OF ASSAM REPRESENTED BY THE COMMISSIONER
|
July 26, 2012 |
BIBEKANANDA BHATTACHARJEE Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 19, 2012 |
BIBHARAN CHAKMA, S/O KADHAMBA SEN CHAKMA Vs. STATE OF ARUNACHAL PRADESH
|
September 18, 2012 |
BIDHAN CH BARUAH Vs. G L PUBLICATIONS LTD
|
February 14, 2012 |
BIDYUT BAIDYA S/O BIPUL BAIDYA Vs. STATE OF TRIPURA
|
May 5, 2012 |
BIDYUT BURAGOHAIN Vs. STATE OF ASSAM
|
December 14, 2012 |
BIG STAR G. SERVICES PVT. LTD Vs. BODOLAND TERRITORIAL COUNCIL, KOKRAJHAR
|
June 27, 2012 |
BIJAY KUMAR CHOUDHURY Vs. THE UNION OF INDIA
|
June 5, 2012 |
BIJIT NAGAR CHOUDHURY Vs. STATE OF TRIPURA
|
October 5, 2012 |
BIJIT ROY Vs. KHOKAN DEBNATH
|
September 3, 2012 |
BIJOY DEBNATH Vs. STATE OF TRIPURA
|
July 16, 2012 |
BIJOY MAJHI Vs. STATE OF ASSAM
|
April 25, 2012 |
BIJOY MAJHI Vs. STATE OF ASSAM
|
April 20, 2012 |
BIJOY RAJKHOWA Vs. STATE BANK OF INDIA
|
October 19, 2012 |
BIJOY TELI Vs. STATE OF ASSAM
|
February 17, 2012 |
BIJU BHUMIJ Vs. STATE OF ASSAM
|
September 17, 2012 |
BIKASH CHOUDHURY, S/O BIBHUTI BHUSAN CHOUDHURY Vs. STATE OF TRIPURA
|
October 19, 2012 |
BIKRAM KHODAL Vs. STATE OF ASSAM
|
October 4, 2012 |
BILLAL MIAH Vs. STATE OF TRIPURA
|
June 6, 2012 |
BIMAL DEBBARMA S/O CHANDI CHARAN DEBBARMA Vs. STATE OF TRIPURA
|
August 9, 2012 |
BIMAL SOREN @ DUKANI Vs. STATE OF ASSAM
|
September 13, 2012 |
BIMALENDU GUPTA Vs. UNION OF INDIA
|
February 4, 2012 |
BIMAN BORA Vs. STATE OF ASSAM
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May 29, 2012 |
BINA DAS Vs. UNION OF INDIA
|
February 23, 2012 |
BINAY DEBNATH Vs. STATE OF TRIPURA
|
June 6, 2012 |
BINOD KARMAKAR Vs. STATE OF ASSAM
|
January 20, 2012 |
BINOD KUMAR BAWRI Vs. WALLEY MARBANIANG
|
June 22, 2012 |
BINOD RAI Vs. STATE OF MEGHALAYA
|
October 30, 2012 |
BINODE DHANUK KRISHAN DHANUK Vs. TAPAN KUMAR DEB GOPESH CH DEB
|
February 15, 2012 |
BINOY GANJU Vs. STATE OF ASSAM
|
August 3, 2012 |
BIPLAB KANTI HALDAR Vs. STATE OF ASSAM
|
October 12, 2012 |
BIRAJ CHOUDHURY AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
February 23, 2012 |
BIREN CHAUTAL Vs. STATE OF ASSAM
|
July 17, 2012 |
BIREN NAIK Vs. STATE OF ASSAM
|
September 27, 2012 |
BISHNUPRIYA SUTRADHAR Vs. NIPENDRA SUTRADHAR
|
January 17, 2012 |
BISWAJIT BHOWMICK Vs. STATE OF ASSAM
|
December 3, 2012 |
BISWAJIT BISWAS Vs. STATE OF TRIPURA
|
June 6, 2012 |
BISWAJIT DEY Vs. STATE OF ASSAM
|
October 9, 2012 |
BISWANATH GHOSH, S/O BRAJABASHI GHOSH Vs. KANKAN DHAR S/O ANIL CHANDRA DHAR
|
March 21, 2012 |
BOA PENJI S/O BOA TOPUK Vs. STATE BANK OF INDIA
|
February 28, 2012 |
BOA PENJI SON OF BOA TOPUK AND ORS Vs. STATE BANK OF INDIA AND ORS
|
March 7, 2012 |
BODOLAND TERRITORIAL COUNCIL Vs. STATE OF ASSAM
|
September 11, 2012 |
BODOLAND TERRITORIAL COUNCIL REPRESENTED BY THE SECRETARY BTC KOKRAJHAR ASSAM Vs. KRISHNA HALOI S/O HARKANTA HALOI
|
January 25, 2012 |
BOGADHAR MUNDA Vs. STATE OF ASSAM
|
August 6, 2012 |
BOGADHAR MUNDA, S/O PANIRAM MUNDA Vs. STATE OF ASSAM
|
August 24, 2012 |
BOLIN BORA Vs. STATE OF ASSAM
|
February 4, 2012 |
BOLORAM KURMI & ANR. Vs. STATE OF ASSAM
|
August 27, 2012 |
BONGAIGAON CONCRETE INDUSTRIES PVT. LTD. Vs. STATE OF ASSAM AND ORS.
|
February 9, 2012 |
BONGARA SONTALA BHUMI SURA-KSHA SAMITTEE Vs. STATE OF ASSAM
|
December 11, 2012 |
BRAHMAPUTRA IRON & STEEL COM-PANY PVT. LTD Vs. PREMCHAND TOLARAM BAFNA CH-ARITABLE TRUST
|
February 6, 2012 |
BRAHMAPUTRA IRON & STEEL COMPANY PVT LTD Vs. PREMCHAND TOLARAM BAFNA CHARITABLE TRUST
|
February 3, 2012 |
BRAHMAPUTRA VALLEY CONSTRUCTION AND SUPPLIERS Vs. OIL AND NATURAL GAS CORPN. LTD
|
July 24, 2012 |
BRAJEN GOGOI, LIFE CONVICT, DIBRUGARH CENTRAL JAIL Vs. STATE OF ASSAM
|
September 26, 2012 |
BRAJENDRA NATH TALUKDAR Vs. STATE OF ASSAM & ORS.
|
September 26, 2012 |
BRAJENDRA TRIPURA AND OTHERS Vs. STATE OF TRIPURA AND OTHERS
|
July 27, 2012 |
BRIJESH PANDEY Vs. STATE OF TRIPURA
|
December 21, 2012 |
BUDHESWAR GARH Vs. STATE OF ASSAM
|
January 27, 2012 |
BUILDWORTH PVT LTD Vs. LABOUR COURT
|
August 13, 2012 |
BUKHLE PRIYA BORO ALIAS BUKHLE PRIYA Vs. DEBENDRA NATH BAISHYA
|
February 24, 2012 |
BULA SARKAR Vs. STATE OF ASSAM
|
March 5, 2012 |
BULBUL SHARMA Vs. VIJOY KUMAR SHARMA
|
March 27, 2012 |
C SANGCHHUNGA Vs. STATE OF MIZORAM
|
September 25, 2012 |
CAROLINE PALA Vs. STATE OF MEGHALAYA
|
September 14, 2012 |
CENTRAL TRAINING INSTITUTE Vs. NATIONAL BOARDS EMPLOYEES UNION
|
August 10, 2012 |
CENTRE FOR YOUTH AND SOCIAL ACTION Vs. STATE OF NAGALAND
|
September 14, 2012 |
CH MANIHAR SINGH Vs. STATE OF MANIPUR
|
September 24, 2012 |
CHADEQUL ISLAM Vs. STATE OF ASSAM
|
December 19, 2012 |
CHAIRMAN, CHILD WELFARE COMMITTEE, ABHOYNAGAR AND ANOTHER Vs. MADAN MOHAN SAHA AND ANOTHER
|
April 3, 2012 |
CHANCHAL SHAH Vs. AJIT KUMAR BARU
|
April 11, 2012 |
CHANDAN KESHAB DAS Vs. STATE OF ASSAM
|
February 17, 2012 |
CHANDAN PAUL Vs. STATE OF ASSAM
|
August 1, 2012 |
CHANDAN TRIPURA Vs. STATE OF TRIPURA
|
December 21, 2012 |
CHANDIRAM NARAH Vs. STATE OF ASSAM
|
March 1, 2012 |
CHANDRA KUMAR SINGHA Vs. ARUN KUMAR SINGH
|
April 4, 2012 |
CHANDRA MAYA Vs. UNION OF INDIA
|
May 10, 2012 |
CHANDRA MOHAN BARMAN Vs. STATE OF TRIPURA
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June 8, 2012 |
CHANDRA MOHAN SHARMA Vs. UNION OF INDIA
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June 4, 2012 |
CHANDRABHAN SINGH Vs. JANAKI SINGH
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June 22, 2012 |
CHANIKA KARLONG Vs. STATE OF ASSAM
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November 20, 2012 |
CHENIRAM BHUYAN Vs. STATE OF ASSAM
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August 14, 2012 |
CHIEF ELECTORAL OFFICER Vs. CHIEF INFORMATION COMMISSIONER, MEGHALAYA INFORMATION COMMISSION
|
August 10, 2012 |
CHIEF SECRETARY Vs. NAOREM ONGBI RASHMANI DEVI
|
June 5, 2012 |
CHIEF SENIOR PROJECT MANAGER BHAGEERATHA ENGINEERING LIMITED Vs. VANLALDIKI
|
March 29, 2012 |
CHINGAKHAM JOHN SINGH Vs. THE DISTRICT MAGISTRATE
|
January 13, 2012 |
CHITTA RANJAN GHOSH Vs. STATE OF ASSAM
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June 5, 2012 |
CHITTA RANJAN PURKAYASTHA Vs. STATE OF ASSAM
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March 22, 2012 |
CHUBAYANGLA LONGKUMER Vs. STATE OF NAGALAND
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December 7, 2012 |
CHUTU MODI Vs. STATE OF ASSAM
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May 28, 2012 |
CIT Vs. I. TECH ELECTRONICS
|
February 7, 2012 |
CLEMENT D. SANGMA Vs. STATE OF MEGHALAYA
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October 16, 2012 |
COASTAL PROJECTS LTD. Vs. STATE OF TRIPURA & ORS.
|
November 19, 2012 |
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL PIPES (P) LTD.
|
October 19, 2012 |
COMMISSIONER OF INCOME TAX Vs. PARASMAL JAIN
|
February 29, 2012 |
COMMISSIONER OF INCOME TAX Vs. JAWAHAR BHATTACHARJEE
|
February 29, 2012 |
COMMISSIONER OF INCOME TAX Vs. MAYA RANI DEY
|
August 31, 2012 |
COMMISSIONER OF INCOME TAX Vs. K.D. COKES
|
September 12, 2012 |
COMMISSIONER OF INCOME TAX Vs. MILE STONE BEVERAGES PVT. LTD
|
September 12, 2012 |
COMMISSIONER OF INCOME TAX Vs. B AND A PLANTATION AND INDUSTRIES LIMITED
|
February 13, 2012 |
COMMISSIONER OF INCOME TAX Vs. JAWAHAR BHATTACHARJEE
|
February 7, 2012 |
COMMISSIONER OF INCOME TAX Vs. WILLIAMSON TEA(ASSAM) LTD
|
March 6, 2012 |
COMMISSIONER OF INCOME TAX Vs. WILLIAMSON TEA
|
August 31, 2012 |
COMMISSIONER OF TAXES ASSAM Vs. DHANANI SHOES LTD
|
April 4, 2012 |
COMMISSIONER OF TAXES, ASSAM AND OTHERS Vs. D.P. AGARWALA AND OTHERS
|
July 24, 2012 |
CORPORAL ABRAR ALAM Vs. UNION OF INDIA
|
August 31, 2012 |
CRIMINAL REVISION Vs. STATE OF TRIPURA
|
April 18, 2012 |
DAINIK JANAMBHUMI Vs. STATE OF ASSAM
|
December 11, 2012 |
DAMAYANTI DAS Vs. STATE OF ASSAM
|
November 9, 2012 |
DAMBARUDHAR PATHAK Vs. UNION OF INDIA
|
October 19, 2012 |
DAMODAR PANDA Vs. UNION OF INDIA
|
November 8, 2012 |
DATA PLUS INFO CHANNEL Vs. STATE OF ASSAM
|
September 17, 2012 |
DEBA RAJKHOWA Vs. STATE OF ASSAM
|
September 21, 2012 |
DEBANANDA BORA Vs. STATE OF ASSAM
|
February 9, 2012 |
DEBASISH SAHA Vs. STATE OF ASSAM
|
April 11, 2012 |
DEBESH KUMAR DAS, S/O LATE DIGANTA KUMAR DAS Vs. STATE OF ASSAM
|
August 16, 2012 |
DEBI PRASAD MORE Vs. ISA
|
December 11, 2012 |
DEBNARAYAN SHAH Vs. STATE OF ASSAM
|
March 21, 2012 |
DEBOSHREE ACHARJEE ALIAS NAMITA ACHARJEE Vs. STATE OF ASSAM
|
February 17, 2012 |
DEEPAK ATAL AND ORS. Vs. UNION OF INDIA AND ANR.
|
December 17, 2012 |
DEEPAK PAUL Vs. STATE OF ASSAM
|
May 29, 2012 |
DEPON SAIKIA Vs. STATE OF ASSAM
|
June 14, 2012 |
DEPUTY COLLECTOR Vs. GOLAM SAROWAR ALOM
|
February 17, 2012 |
DEPUTY COMMISSIONER NAVODAYA VIDYALAYA SAMITI SHILLONG Vs. HEMRAJ
|
April 4, 2012 |
DEUTI GOGOI ALIAS JOGESH GOGOI Vs. STATE OF ASSAM
|
April 30, 2012 |
DEV PRASAD SHARMA Vs. STATE OF ASSAM
|
June 5, 2012 |
DEVA KANTA CHETIA Vs. STATE OF ASSAM
|
September 12, 2012 |
DEWAN JAMSHER ALI Vs. STATE OF ASSAM
|
August 3, 2012 |
DHAJEN CH. BARMAN Vs. STATE OF ASSAM
|
September 4, 2012 |
DHAN TRIPURA Vs. STATE OF ASSAM
|
September 14, 2012 |
DHANIRAM DAS Vs. STATE OF ASSAM
|
September 6, 2012 |
DHANSIRI VALLEY PROJECT Vs. OIL AND NATURAL GAS COR LTD
|
June 19, 2012 |
DHANSIRI VALLEY PROJECT OIL AND NATURAL GAS COMMISSION WORKERS Vs. OIL AND NATURAL GAS CORPORATION LTD
|
July 19, 2012 |
DHARAMPAL SATYAPAL LIMITED Vs. UNION OF INDIA THROUGH REVENUE SECRETARY TO THE GOVT OF INDIA
|
January 4, 2012 |
DHARAMPAL SATYAPAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE MORELLO COMPOUND MG ROAD SHILLONG
|
January 19, 2012 |
DHARAMPAL SATYAPAL LTD Vs. STATE OF ASSAM
|
January 6, 2012 |
DHARAMPAL SATYAPAL LTD. Vs. COMMR. OF CUS. & C. EX.
|
October 4, 2012 |
DHARAMVIR SINGH Vs. UNION OF INDIA
|
November 27, 2012 |
DHARMENDRA CHOUDHURY Vs. GUWAHATI MUNICIPAL CORPORATION
|
April 5, 2012 |
DHARMENDRA DAS Vs. STATE OF ASSAM
|
November 29, 2012 |
DHARMENDRA PATOWARY Vs. STATE OF ASSAM AND ORS.
|
February 7, 2012 |
DHARMESWAR BORA Vs. STATE OF ASSAM
|
January 3, 2012 |
DHARMESWAR SONOWAL Vs. TARUN CHANDRA DEKA & ORS.
|
September 19, 2012 |
DHIREN TALUKDAR Vs. STATE OF ASSAM
|
April 4, 2012 |
DHIRENDRA CHANDRA ROY Vs. STATE OF MEGHALAYA
|
November 17, 2012 |
DHRUBAJIT KALITA Vs. UNION OF INDIA
|
August 29, 2012 |
DHWAJENDRA CHANDRA ROY Vs. STATE OF ASSAM AND OTHERS
|
June 6, 2012 |
DIBRUGARH FISHERY CO-OPERATI-VE SOCIETY LTD Vs. STATE OF ASSAM
|
October 15, 2012 |
DILIP KR DAS Vs. STATE OF ASSAM
|
July 25, 2012 |
DILIP KUMAR DAS Vs. STATE OF TRIPURA
|
September 14, 2012 |
DILIP KUMAR SAHA Vs. PRADYUT KUMAR CHOUDHURY
|
July 17, 2012 |
DILIP SINGHANIA Vs. BASANT SINGHANIA
|
October 31, 2012 |
DINAMOY MALAKAR, S/O SHASHI BHUSAN MALAKAR Vs. STATE OF TRIPURA
|
January 7, 2012 |
DIPAK CHOWDHURY Vs. STATE OF TRIPURA
|
August 9, 2012 |
DIPAK LOHAR @ RUIYA LOHAR Vs. STATE OF ASSAM
|
September 26, 2012 |
DIPAK NAMA Vs. STATE OF TRIPURA
|
July 18, 2012 |
DIPIKA SAIKIA Vs. MRINALJYOTI BORDOLOI
|
March 16, 2012 |
DIRECT RECRUIT SDO/ASSISTANT ENGINEERS UNION Vs. STATE OF NAGALAND
|
May 9, 2012 |
DIRECTOR, CENTRAL BUREAU OF INVESTIGATION Vs. TARUN CHANDRA GOSWAMI
|
July 22, 2012 |
DIRECTOR, CENTRAL INLAND FISHE-RIES RESEARCH INSTITUTE Vs. ASHOK BISWAS
|
December 14, 2012 |
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. GAYBREANATH KHONGWIR
|
September 11, 2012 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. JASMINA KHATUN
|
June 13, 2012 |
DIVYAJYOTI DISTRIBUTORS PRIVATE LTD. Vs. STATE OF NAGALAND
|
December 21, 2012 |
DONBERD SANGMA Vs. STATE OF MEGHALAYA & ORS.
|
May 8, 2012 |
DORBAR SHNONG MYNTHNING Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
|
January 27, 2012 |
DR. LITUM BAGRA Vs. STATE OF ARUNACHAL PRADESH & ORS.
|
January 17, 2012 |
DULAL CHANDRA SHIL, S/O SATISH Vs. STATE OF TRIPURA
|
October 12, 2012 |
DULAL DEBNATH Vs. STATE OF TRIPURA
|
July 19, 2012 |
DULAL ROY Vs. STATE OF ASSAM
|
September 13, 2012 |
DULAL SUTRADHAR Vs. UNION OF INDIA
|
December 6, 2012 |
DULU RANJAN ROY Vs. STATE OF ASSAM
|
February 6, 2012 |
DURBAR OF SUMER PATORSHIP Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
|
August 28, 2012 |
DURGESWAR BORDOLOI Vs. TRISHNAGAON KHOWA
|
August 16, 2012 |
DURGESWAR RAY Vs. STATE OF ASSAM
|
May 2, 2012 |
DURJOY CHAKRABORTY Vs. STATE OF TRIPURA
|
April 17, 2012 |
DUTER PADU Vs. GADAM ETE
|
June 1, 2012 |
DWIGENDRA DAS Vs. STATE OF ASSAM
|
January 27, 2012 |
DWIJENDRA BARMAN & ANR. Vs. PRINCIPAL JUDGE, FAMILY COURT & ORS.
|
August 10, 2012 |
DWIJENDRA NATH DEKA Vs. UNION OF INDIA
|
June 5, 2012 |
DY CHIEF ENGINEER Vs. UTTAM SUTRADHAR
|
June 8, 2012 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. RHINO INDUSTRIES
|
November 19, 2012 |
EX.RFN MANKU PRADHAN Vs. UNION OF INDIA
|
December 7, 2012 |
EXCELLENT GRAVURE INDUSTRIES Vs. STATE OF ASSAM
|
November 9, 2012 |
FAKRUN NESSA CHOUDHURY Vs. STATE OF ASSAM
|
June 14, 2012 |
FALGUNA DEBBARMA Vs. STATE OF TRIPURA
|
August 27, 2012 |
FARID AHMED Vs. MANAGING COMMITTEE ISLAMIA SECONDARY SCHOOL SHILLONG
|
February 17, 2012 |
FELICITY G LYNGWA W/O LATE E S NONGRUM Vs. RIBHOI COLLEGE, NONGPOH
|
April 21, 2012 |
FIROZ RAJPUT Vs. STATE OF ASSAM
|
March 13, 2012 |
FUKAN RABHA Vs. STATE OF ASSAM
|
September 7, 2012 |
G D TIE UP PVT LTD HAVING ITS REGISTERED OFFICE AT BUDGE BUDGE TRUNK ROAD Vs. STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
|
January 19, 2012 |
G M TELECOMMUNICATION BSNL Vs. SWAPAN KUMAR
|
June 22, 2012 |
GAJEN DAS Vs. LEGAL HEIRS OF RAMANI KALITA
|
August 17, 2012 |
GAMMON INDIA LTD Vs. STATE OF ASSAM
|
March 13, 2012 |
GANESH BORA Vs. STATE OF ASSAM
|
October 4, 2012 |
GANESH CH ROY ALIAS GANESH ROY Vs. STATE OF ASSAM
|
March 12, 2012 |
GANESH CHETRY Vs. STATE OF ASSAM
|
May 8, 2012 |
GANESH KARMAKAR Vs. STATE OF ASSAM
|
January 19, 2012 |
GANESH MURA ALIAS FISHI ALIAS BIREN Vs. STATE OF ASSAM
|
May 23, 2012 |
GANGA RAM PHUKAN Vs. STATE OF ASSAM
|
June 4, 2012 |
GANI MIAH Vs. STATE OF TRIPURA
|
August 30, 2012 |
GAURANGA MANDAL Vs. DEBADAS SARKAR
|
June 13, 2012 |
GAURANGA SAHA, Vs. SHIBU LAL SAHA, NAGENDRA SAHA
|
July 6, 2012 |
GAUTAM BORA Vs. MATIUR RAHMAN
|
August 31, 2012 |
GAUTAM BORAH AND ANOTHER Vs. STATE OF ASSAM AND ANOTHER
|
November 29, 2012 |
GAUTAM SAHA Vs. HARADHAN SAHA
|
April 3, 2012 |
GAYATRI KUMARI Vs. ARJUN KUMAR
|
April 5, 2012 |
GEGONG JIJONG, S/O T JIJONG Vs. STATE OF ARUNACHAL PRADESH & THREE OTHERS
|
August 29, 2012 |
GHANU DAS Vs. STATE OF ASSAM
|
October 4, 2012 |
GIAS UDDIN Vs. STATE OF ASSAM
|
March 26, 2012 |
GIDA TALO Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
September 13, 2012 |
GINZAKHAM VAIPHEI @ GINKHAM VAIPHEI Vs. STATE OF MANIPUR
|
March 7, 2012 |
GIRINDRA NATH HALOI Vs. UNION OF INDIA
|
November 22, 2012 |
GIRINDRA NATH NEOG Vs. JITEN SAIKIA
|
February 1, 2012 |
GITANJALI TALUKDAR Vs. STATE OF ASSAM
|
February 29, 2012 |
GOBARDHAN CHANDHAK Vs. STATE OF ASSAM
|
March 30, 2012 |
GOBINDA DEB ROY @ GOPAL DEB RAY Vs. NEW INDIA ASSURANCE COMPANY LTD
|
February 9, 2012 |
GOBINDA SWARGIARY Vs. STATE OF ASSAM
|
January 20, 2012 |
GOBINDA UPADHYAYA Vs. GOVERNMENT OF ASSAM
|
July 17, 2012 |
GODAVARI DEVI SHARMA Vs. UNITED INDIA INSURANCE COMPA-NY LTD
|
June 11, 2012 |
GOJEN CH. CHOUDHURY Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION
|
August 16, 2012 |
GOKUL BORA SON OF SRI PANIRAM BORA KOLAKHOWA GAON Vs. DIPUMONI BORA DAUGHTER OF LATE CHANIRAM SAIKIA
|
January 6, 2012 |
GOLAN DAULAGUPU Vs. NATIONAL INVESTIGATION AGENCY
|
September 10, 2012 |
GOLOK BARMAN Vs. UNION OF INDIA
|
September 27, 2012 |
GOPAL SIL S/O LATE HAREN SIL Vs. STATE OF ASSAM
|
April 19, 2012 |
GOPEN ROY Vs. STATE OF ASSAM
|
February 1, 2012 |
GOUR ACHARJEE Vs. STATE OF TRIPURA
|
August 23, 2012 |
GOURI RANI PAUL Vs. SECRETARY/PRESIDENT, VIDHYASAGAR MOTOR SAMITI, KHOWAI BUS SYNDICATE
|
February 13, 2012 |
GOURISH BANIK Vs. ARATI BANIK
|
November 27, 2012 |
GOUTAM PRASADI Vs. STATE OF TRIPURA
|
June 2, 2012 |
GOVERNMENT OF ASSAM Vs. BHUPATI RANJAN MUDOI
|
November 8, 2012 |
GRACEFIELD K. SANGMA Vs. STATE OF MEGHALAYA
|
July 27, 2012 |
GREEN EXPRESS Vs. UNION OF INDIA
|
February 4, 2012 |
GREEN GOLD (ASSAM) PVT. LIMITED Vs. AIRPORT AUTHORITY OF INDIA
|
November 8, 2012 |
GUL ALIAS GOL MAHMMAD S/O LATE LAL MAHMMAD Vs. STATE OF ASSAM
|
March 20, 2012 |
GUNESHWAR RAJBONGSHI Vs. KAMALESWAR RAJBONGSHI
|
February 24, 2012 |
GURU KIRPA ASSOCIATES PVT. LTD. Vs. COAL INDIA LTD. & ORS.
|
September 21, 2012 |
GURUMAYUM NABAKUMAR Vs. DISTRICT MAGISTRATE THOUBAL
|
May 30, 2012 |
GURUMAYUM NINGOL KGANGEM-BAM ONGBI NALINIBALA DEVI Vs. DISTRICT MAGISTRATE, IMPHAL EAST
|
September 11, 2012 |
GUWAHATI CARBON LTD Vs. STATE OF ASSAM
|
December 12, 2012 |
GYANI SINGH Vs. UNION OF INDIA
|
August 9, 2012 |
H V LALTHAWMA Vs. STATE OF MIZORAM
|
July 5, 2012 |
H. CHHAWNTHANGA S/O KHENGKULHA, R/O SAIZAWH E MIZORAM AND ORS. Vs. THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM, PUBLIC WORKS DEPARTMENT, AIZAWL,
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May 2, 2012 |
H. LALSANGLIANA S/O DARKHUMA(L) R/O BETHLEHEM VENG, AIZAWL Vs. LALBIAKLIANI D/O KUNGA(L) TUITHIANG VENG, AIZAWL
|
February 17, 2012 |
HABIB ALI Vs. STATE OF ASSAM
|
July 20, 2012 |
HAGE ANYO Vs. STATE OF ARUNACHAL PRADESH & ORS.
|
September 21, 2012 |
HAGE KARI Vs. STATE OF ARUNACHAL PRADESH
|
March 6, 2012 |
HAJERA BEGUM Vs. STATE OF TRIPURA
|
June 21, 2012 |
HALLA DHAR DAS Vs. STATE OF ASSAM
|
July 20, 2012 |
HAMIDUR RAHMAN Vs. ANISA BEGUM
|
February 21, 2012 |
HANESWAR DEKA (D) THROUGH LEGAL HEIRS & ORS. Vs. MANESHWAR DEKA (D) THROUGH LEGAL HEIRS & ORS.
|
April 5, 2012 |
HANU BAISTAV Vs. STATE OF ASSAM
|
September 18, 2012 |
HARADHAN GOPE Vs. STATE OF TRIPURA
|
April 18, 2012 |
HAREKRISHNA DALAI Vs. SUSHILA DAS
|
November 30, 2012 |
HAREN DAS Vs. STATE OF ASSAM
|
February 3, 2012 |
HAREN PATOR Vs. STATE OF ASSAM
|
September 4, 2012 |
HAREN SAIKIA Vs. STATE OF ASSAM
|
December 17, 2012 |
HARENDRA CHANDRA NATH Vs. STATE OF TRIPURA
|
May 30, 2012 |
HARI MADHAB @ MADHAB TRIPURA Vs. STATE OF TRIPURA
|
June 8, 2012 |
HARIDEV CHANDRA DAS Vs. JOYMATI DAS
|
May 16, 2012 |
HARIDHAN DEB BARMA S/O SONAMONI DEB BARMA Vs. STATE OF TRIPURA
|
August 7, 2012 |
HARIPADA DAS, S/O LATE SURAJ MOHAN DAS Vs. STATE OF TRIPURA
|
August 3, 2012 |
HARIPADA PAUL Vs. STATE OF TRIPURA
|
April 27, 2012 |
HASEN ALI S/O, LATE MD. MOFIZ UDDIN ALI @ MOFIZ UDDIN @ UDDIN SK Vs. UNION OF INDIA
|
April 11, 2012 |
HASMAT ALI S/O LATE SAJA SEIKH Vs. KARIM ALI ALIAS ABDUL KARIM
|
March 21, 2012 |
HASMAT ALI S/O MD NAZIM UDDIN Vs. UNION OF INDIA
|
March 20, 2012 |
HASNA BEGUM Vs. STATE OF ASSAM
|
November 21, 2012 |
HASNA BEGUM, ALAUR RAHMAN Vs. SMTI FATEMA KHATUN, IJAJUR RAHMAN
|
May 16, 2012 |
HAV. ZOTHANZUALA ADVANCE HEADQUARTER, 4TH IR BATTALION LUANGPAWL, MAMIT DISTRICT, MIZORAM Vs. STATE OF MIZORAM
|
May 17, 2012 |
HAZARAT ALI HIS LEGAL HEIR MD FAKARUDDIN ALI AHMED Vs. JAMIRUDDIN
|
May 14, 2012 |
HAZI SARIF UDDIN CHOUDHURY Vs. STATE OF ASSAM
|
February 3, 2012 |
HEIGRUJAM (N) BEMBEM DEVI Vs. STATE OF MANIPUR
|
September 13, 2012 |
HEM SAIKIA Vs. STATE OF ASSAM
|
July 18, 2012 |
HEMANTA DAS Vs. KIRAN HAZARIKA
|
June 25, 2012 |
HEMKHOLUN HAOKIP Vs. STATE OF MANIPUR
|
August 22, 2012 |
HENEL KIPGEN W/O HENKHOLEN KIPGEN @ JAMES Vs. STATE OF MANIPUR
|
November 2, 2012 |
HENRY ABRAHAM S/O LT Vs. MRIGANKA BHARALI S/O. SAILEN BHARALI
|
May 7, 2012 |
HEWLETT PACKARD INDIA SALES PVT. LTD Vs. STATE OF ASSAM
|
October 15, 2012 |
HIMANGSHU DAS Vs. STATE OF ASSAM
|
January 5, 2012 |
HIMANGSHU DAS Vs. STATE OF ASSAM
|
June 5, 2012 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF ASSAM
|
October 3, 2012 |
HINDUSTAN UNILEVER LTD Vs. STATE OF ASSAM
|
September 19, 2012 |
HIRA MAJI Vs. STATE OF ASSAM
|
August 7, 2012 |
HIRA MAJI Vs. STATE OF ASSAM
|
August 24, 2012 |
HIREN ORANG Vs. STATE OF ASSAM
|
October 4, 2012 |
HITENDRA NATH BHARALI Vs. KRISHNA KANTA DWIVEDI
|
June 26, 2012 |
HMINGTHANSANGA, S/O HMINGTHANCHUNGA Vs. STATE OF MIZORAM
|
October 31, 2012 |
HRIDAY LAL KAIPENG Vs. STATE OF TRIPURA
|
May 11, 2012 |
HUSSAIN AHMED MAZUMDER Vs. STATE OF ASSAM
|
April 3, 2012 |
HUSSAIN ALI Vs. STATE OF ASSAM
|
October 19, 2012 |
IN RE: OFFICIAL LIQUIDATOR Vs. STATE
|
February 14, 2012 |
INDIAN OIL CORPORATION LTD Vs. STATE OF ASSAM
|
August 9, 2012 |
INDRANIL TALUKDAR Vs. STATE OF ASSAM
|
December 19, 2012 |
INSAN ALI Vs. STATE OF ASSAM
|
March 19, 2012 |
INTAZ ALI Vs. STATE OF ASSAM
|
September 4, 2012 |
INTAZ ALI Vs. STATE OF ASSAM
|
September 21, 2012 |
ISHWAR FOOD PRODUCTS PRIVATE LIMITED Vs. UNION OF INDIA
|
July 20, 2012 |
ISMAIL ALI Vs. STATE OF ASSAM
|
July 23, 2012 |
J. LALRINPUIA (C/NO. 168), S/O. THANZAUVA (L), R/O BUARPUI, AIZAWL, DISTRICT Vs. THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY, TO THE GOVT. OF MIZORAM, AIZAWL, MIZORAM,
|
March 13, 2012 |
J. SHAMARLIN KHARDEWSAW Vs. STATE OF MEGHALAYA
|
September 14, 2012 |
J. TARIANG Vs. RAJAT KUMAR
|
June 20, 2012 |
JAGANNATH RAJBONGSHI ALIAS KALU Vs. STATE OF ASSAM
|
May 2, 2012 |
JAHAN LAGUN Vs. STATE OF ASSAM
|
September 21, 2012 |
JAHARUL ISLAM Vs. STATE OF ASSAM
|
February 23, 2012 |
JAHURA BEGUM Vs. RUPJAHAN BEGUM
|
June 2, 2012 |
JAHURA KHATUN Vs. UNION OF INDIA
|
June 15, 2012 |
JAI CHEMICAL INDUSTRIES Vs. STATE OF ASSAM
|
August 30, 2012 |
JAMIRUDDIN ALI Vs. STATE OF ASSAM
|
February 17, 2012 |
JATIN BORUAH Vs. STATE OF ASSAM
|
August 22, 2012 |
JAYA JAWAL SINGH Vs. STATE OF ARUNACHAL PRADESH
|
May 23, 2012 |
JAYA SAHA Vs. STATE OF TRIPURA
|
July 26, 2012 |
JAYANANDAN PRASAD Vs. STATE OF ASSAM
|
January 10, 2012 |
JAYANTA BARUAH Vs. SN SINGH
|
July 31, 2012 |
JAYANTA KUMAR BHATTACHARJEE Vs. UNION OF INDIA
|
May 16, 2012 |
JAYANTA KUMAR GHOSH Vs. NATIONAL INVESTIGATION AGENCY
|
September 10, 2012 |
JAYANTA KUMAR LODH Vs. PRASANTA KUMAR LODH
|
January 13, 2012 |
JAYANTA SAHA Vs. BANK OF INDIA
|
April 11, 2012 |
JAYANTA SAHA Vs. TARUN KUMAR SAHA
|
June 6, 2012 |
JAYENTI PERTIN Vs. STATE OF AURNACHAL PRADESH
|
December 7, 2012 |
JAYPEE REWA CEMENT Vs. UNION OF INDIA
|
September 29, 2012 |
JAYPEE REWA CEMENT Vs. UNION OF INDIA, REPRESENTED BY GENERAL MANAGER
|
June 29, 2012 |
JAYPEE REWA CEMENT Vs. UNION OF INDIA
|
June 26, 2012 |
JEETENDRA BAHADUR SINGH Vs. UNION OF INDIA
|
December 6, 2012 |
JELEKA KHATUN Vs. STATE OF ASSAM
|
October 15, 2012 |
JHAKAL GORH Vs. STATE OF ASSAM
|
December 7, 2012 |
JHANTU CHANDRA SHIL Vs. INDIAN AIRLINES
|
February 13, 2012 |
JHUNU DAS Vs. STATE OF TRIPURA
|
June 6, 2012 |
JIAUDDIN AHMED & ORS. Vs. THE STATE OF ASSAM & ORS.
|
February 2, 2012 |
JIAUR RAHMAN Vs. BISWAJIT PAUL
|
May 14, 2012 |
JIBAN BAIDYA Vs. STATE OF TRIPURA
|
September 5, 2012 |
JIBAN DAS Vs. STATE OF TRIPURA
|
April 30, 2012 |
JIBAN GOGOI Vs. STATE OF ASSAM
|
April 25, 2012 |
JIBAN UDDIN AHMED ALIAS GIBANUDDIN S/O SAMSUL MIYA Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS NEW DELHI
|
March 20, 2012 |
JINA GOHAIN Vs. PUSPADHAR BARUAH
|
July 24, 2012 |
JINENDRA KUMAR BARJATYA Vs. STATE OF ASSAM
|
April 10, 2012 |
JITEN BHUMIJ Vs. STATE OF ASSAM
|
May 21, 2012 |
JITEN BORAH Vs. UNION OF INDIA
|
September 21, 2012 |
JITEN KHODAL SON OF LATE RENGTU KHODAL Vs. STATE OF ASSAM
|
March 12, 2012 |
JITEN LOHAR Vs. STATE OF ASSAM
|
September 26, 2012 |
JITENDRA SHOME Vs. STATE OF TRIPURA
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June 30, 2012 |
JOGEN CHANDRA THAKURIA Vs. STATE OF ASSAM
|
July 23, 2012 |
JOGESWAR GOGOI Vs. STATE OF ASSAM
|
February 21, 2012 |
JOHN M HLYCHHO, S/O LAIHU Vs. STATE OF MIZORAM
|
March 7, 2012 |
JONARAM BORA Vs. STATE OF ASSAM
|
February 13, 2012 |
JORAM MPCS LTD Vs. STATE OF ARUNACHAL PRADESH
|
August 9, 2012 |
JORKHU SAHU Vs. STATE OF ASSAM
|
April 2, 2012 |
JOY PRAKASH GUPTA Vs. G M N F RAILWAY ASSAM
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January 30, 2012 |
JOYNIL ALI Vs. MOHAMMAD ALI SON OF LATE MULUK SHAH SHAIKH
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January 4, 2012 |
JOYSHIL TABA & ANR. Vs. STATE OF ARUNACHAL PRADESH & ORS.
|
February 16, 2012 |
JRONE SING LYNGDOH NONGBSAP CLAN ELDER & ORS. Vs. STATE OF MEGHALAYA & ORS.
|
August 2, 2012 |
JUGAL BORAH Vs. STATE OF ASSAM
|
June 5, 2012 |
JYOTI PRAN KUMAR Vs. STATE OF ASSAM
|
August 14, 2012 |
JYOTSHNA BEGUM Vs. STATE OF ASSAM
|
June 8, 2012 |
K. SANGZUALA Vs. THE UNION OF INDIA
|
April 26, 2012 |
KA RIVERRETTA DIENGDOH Vs. KA TRIALLY SARA RYMBAI
|
September 14, 2012 |
KACHUDOLA FISHERY COOPERAT-IVE SOCIETY LTD Vs. STATE OF ASSAM
|
March 21, 2012 |
KAJAL DATTA @ UJJAL Vs. STATE OF TRIPURA
|
December 18, 2012 |
KAKCHINGTABAM IBOMCHA SHARMA Vs. HEIRANGKHONGJAM NOYON SINGH
|
August 30, 2012 |
KALICHARAN KOIBORTA@ KAN-DURA Vs. STATE OF ASSAM
|
March 29, 2012 |
KALIDAS CHAKMA AND OTHERS Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
September 10, 2012 |
KALIMOHAN SAHAJI Vs. STATE OF TRIPURA
|
April 30, 2012 |
KALORAM PATAR Vs. GHANA HIRA
|
September 13, 2012 |
KALPANA BALA DEY Vs. UNION OF INDIA
|
May 29, 2012 |
KALPANA DAS Vs. ASSAM CO-OPERATIVE APEX BANK LTD
|
August 31, 2012 |
KALPANA DATTA Vs. STATE OF TRIPURA
|
September 25, 2012 |
KALPANA PATGIRI Vs. STATE OF ASSAM
|
January 30, 2012 |
KALPATARU AGRO FOREST ENTERPRISE Vs. UNION OF INDIA
|
August 17, 2012 |
KALYAN KR. SARMA Vs. STATE OF ASSAM
|
September 12, 2012 |
KALYANI DEB NATH W/O SHIR RAKHA L DEB NATH Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF SURFACE TRANSORT NEW DELHI
|
May 3, 2012 |
KALYANRAMAN GANESH Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 2, 2012 |
KAMADA DAS AND ORS. Vs. STATE OF ASSAM
|
February 17, 2012 |
KAMALA PATHAK @ KAMAL PATHAK Vs. STATE OF ASSAM
|
September 27, 2012 |
KAMALAKANT SHARMA Vs. UNION OF INDIA
|
April 25, 2012 |
KANAILAL BHATTACHARJEE Vs. BHAJANA BISWAS
|
June 13, 2012 |
KANAK CHANDRA NATH Vs. STATE OF ASSAM
|
January 31, 2012 |
KANAK DEKA Vs. STATE OF ASSAM
|
April 30, 2012 |
KANAK SEN DEKA Vs. DR. JAGADISH PATGIRI AND ANOTHER
|
June 26, 2012 |
KANAN BALA CHOUDHURY Vs. KABITA DAS
|
March 28, 2012 |
KANCHANI BORA Vs. STATE OF ASSAM REPRESENTED BY THE PUBLIC PROSECUTOR
|
August 2, 2012 |
KANT SHARMA Vs. ANGELOUS D TOPNO
|
February 28, 2012 |
KANTI RANI BHATTACHARJEE Vs. DILIP GHOSH
|
December 18, 2012 |
KANU DAS Vs. STATE OF TRIPURA
|
August 1, 2012 |
KANU DEBNATH Vs. STATE OF TRIPURA
|
July 16, 2012 |
KAPIL NATH Vs. NAZIRHUSSAIN
|
November 21, 2012 |
KARAM LOKENDRA SINGH (DR.) AND ORS. Vs. STATE OF MANIPUR AND ORS.
|
September 7, 2012 |
KERUUPFEU Vs. STATE OF NGALAND
|
September 14, 2012 |
KESHAB BANIK Vs. SEKHAR BANIK
|
October 19, 2012 |
KH KAMINIBABU SINGH Vs. STATE OF MANIPUR
|
February 8, 2012 |
KHAGEN PANGING Vs. STATE OF ASSAM
|
March 28, 2012 |
KHANGEMBAM SARATCHANDRA SINGH Vs. STATE OF MANIPUR
|
August 28, 2012 |
KHANGENBAM SALAM PRIYA DEVI Vs. STATE OF MANIPUR
|
February 6, 2012 |
KHANTAMOYEE SARKAR, WD/O GOUR CHAND SARKAR Vs. BRAHMADAYAL JAMATIA, S/O LT BIRAKTA KR JAMATIA OF GHILATALI
|
October 3, 2012 |
KHEJUR BORO ALIAS BASUMATARY Vs. STATE OF ASSAM
|
May 24, 2012 |
KHIRUD KUMAR BORDOLOI Vs. OIL AND NATURAL GAS CORPORATION LTD
|
August 6, 2012 |
KHUMBONGMAYUM ONGBI ICHAN Vs. STATE OF MANIPUR
|
March 1, 2012 |
KHUPKHOHAO KILONG Vs. THE STATE OF MANIPUR
|
January 13, 2012 |
KHUSHAL DEKA Vs. STATE OF ASSAM
|
December 7, 2012 |
KHWAIRAKPAM Vs. STATE OF MANIPUR
|
August 9, 2012 |
KINKAR SARKAR S/O LATE NAKSHTRA SARKAR Vs. STATE OF TRIPURA
|
March 6, 2012 |
KINU CHOI Vs. STATE OF ASSAM
|
December 12, 2012 |
KIRAN KAKATI Vs. STATE OF ASSAM
|
April 10, 2012 |
KIRAN SHAKYA Vs. UNION OF INDIA
|
October 19, 2012 |
KIRBA LOMI Vs. STATE OF ARUNACHAL PRADESH
|
March 30, 2012 |
KOKHANG WANGSON AND OTHERS Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
September 10, 2012 |
KONGRAILATPAM ROJI DEVI Vs. STATE OF MANIPUR
|
February 9, 2012 |
KONSAM INAOCHA SINGH ALIAS JACK KONSAM ALIAS JK Vs. DISTRICT MAGISTRATE,IMPHAL EAST
|
February 16, 2012 |
KONTHOUJAM INGOCHA SINGH Vs. STATE OF MANIPUR
|
August 3, 2012 |
KONTHOUJAM PAKA SINGH Vs. STATE OF MANIPUR
|
January 31, 2012 |
KRISHNA BORDOLOI Vs. STATE OF ASSAM
|
June 7, 2012 |
KRISHNA HAZARIKA Vs. STATE OF ASSAM
|
December 6, 2012 |
KRISHNA KANTA NAG Vs. STATE OF TRIPURA
|
March 21, 2012 |
KRISHNA SHANKAR MEHTA Vs. STATE CENTRAL BUREAU OF INVESTIGATION
|
January 27, 2012 |
KRISHOK BONUWA KRISHIPAM SAMABAI SAMITY LTD Vs. MARANGI LTD
|
September 21, 2012 |
KSH RANJIT SINGH Vs. STATE OF MANIPUR AND ORS.
|
February 20, 2012 |
KSHETRIMAYUM SHUSHILA DEVI Vs. STATE OF MANIPUR
|
August 7, 2012 |
KUDRATULLAH Vs. STATE OF ASSAM
|
April 25, 2012 |
KUJENDRA DOLEY Vs. STATE OF ASSAM, REPRESENTED BY THE CHIEF SECRETARY
|
September 6, 2012 |
KUL BAHADUR KOIRALA CHETRY Vs. STATE OF ASSAM
|
September 17, 2012 |
KULAGAM PEGU Vs. THE UNION OF INDIA
|
June 19, 2012 |
KUMUDINI PAUL Vs. RITA RUDRAPAUL
|
November 23, 2012 |
KUNTALA DEKA Vs. THE GAUHATI UNIVERSITY
|
June 5, 2012 |
KUSUM CHANDRA DEB BARMA Vs. SUNIL CHANDRA DEBNATH
|
March 21, 2012 |
KUSUM GOGOI Vs. STATE OF ASSAM
|
August 29, 2012 |
L RAMYO Vs. STATE OF MANIPUR
|
September 21, 2012 |
LAIMAYUM PREMLATA SHARMA Vs. STATE OF TRIPURA
|
June 6, 2012 |
LAISHRAM SHAMA DEVI Vs. STATE OF MANIPUR
|
September 7, 2012 |
LAISHRAM SHARAT SINGH Vs. LAISHRAM
|
February 1, 2012 |
LAKHAN RAJGARH Vs. STATE OF ASSAM
|
May 9, 2012 |
LAKSHMAN GUPTA Vs. HEMENDRA LAL BARUAH
|
March 13, 2012 |
LALFAKZUALA CHHUAHMAWIA Vs. R LALSAWMLIANA
|
February 17, 2012 |
LALHLIMPUII, D/O HANGA, R/O BAWNGKAWN, AIZAWL AND ORS. Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF HOME AFFAIRS, NEW DELHI AND ORS.
|
May 15, 2012 |
LALHUZAUVA Vs. NGURKHUMI
|
August 31, 2012 |
LALITA RABHA NATH Vs. STATE OF ASSAM
|
October 3, 2012 |
LALREMSIAMI Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
December 14, 2012 |
LALROKIMA CHENKUAL Vs. MIZORAM UNIVERSITY
|
September 7, 2012 |
LALTHANKIMA Vs. ZANENGA AND ORS
|
April 3, 2012 |
LAND ACQUISITION COLLECTOR, DHALAI Vs. HAMENDRA SHARMA
|
July 6, 2012 |
LAND ACQUISITION COLLECTOR, WEST TRIPURA, AGARTALA Vs. PYARI MN DEBNATH S/O TARAK CH DEB NATH
|
May 2, 2012 |
LAPEN GOGOI, JITEN GOGOI Vs. STATE OF ASSAM
|
September 13, 2012 |
LASKAR DUTTA Vs. STATE OF ASSAM
|
April 24, 2012 |
LAXMAN KR SIB, S/O LT NITYA NANDA SHIB Vs. STATE OF TRIPURA
|
January 7, 2012 |
LAXMI RANI BISWAS Vs. NANI GOPAL BANIK
|
June 6, 2012 |
LAXMIPAT CHORARIA Vs. CHITTARANJAN PATOWARY
|
July 16, 2012 |
LECHU MIAH Vs. STATE OF TRIPURA
|
February 21, 2012 |
LEGAL HEIRS OF HANESHWAR DEKA Vs. LEGAL HEIRS OF MANESWAR DEKA
|
April 5, 2012 |
LEGAL HEIRS OF MD. BADRUDDIN AHMED Vs. SIRAJUL HAQUE KHAN
|
November 30, 2012 |
LEGAL HEIRS OF PALUNGBAM HITLER SINGH Vs. ANGOM ASHOK SINGH
|
May 25, 2012 |
LEGAL HEIRS OF RATAN SINGH DAHOTIA Vs. GIRISH CH SHARMA
|
March 27, 2012 |
LEIKI KHANDU Vs. STATE OF ARUNACHAL PRADESH
|
August 9, 2012 |
LIKHESWAR CHUTIA Vs. STATE OF ASSAM
|
March 16, 2012 |
LIVINGSTONE B MARAK Vs. STATE OF MEGHALYA
|
May 29, 2012 |
LOKESH MALAKAR SON OF LOHIT MALAKAR Vs. STATE OF ASSAM
|
January 24, 2012 |
LOKESWAR GOGOI S/O HENDU RAM GOGOI Vs. STATE OF ASSAM
|
May 8, 2012 |
LORIND LALTHANNGURI Vs. STATE OF MIZORAM
|
April 27, 2012 |
LUKU DESARI Vs. STATE OF ASSAM
|
November 20, 2012 |
M MANICHAND SINGH Vs. STATE OF MANIPUR
|
September 26, 2012 |
M SHAFIAR RAHMAN Vs. UNITED INDIA INSURANCE CO LTD
|
September 28, 2012 |
M/S K K ENTERPRISE GUWAHATI Vs. UNION OF INDIA
|
June 4, 2012 |
M/S NEW INDIA ASSURANCE CO LTD Vs. PRANATI DAS
|
July 27, 2012 |
M/S SHREE INDUSTRIAL ENTERPRISES Vs. THE STATE OF ASSAM AND ORS
|
December 3, 2012 |
M/S. BHARAT TRADING CORPORATION Vs. STATE OF ASSAM & ORS.
|
November 8, 2012 |
M/S. LOKNATH HATCHERIES Vs. STATE OF ASSAM & ORS.
|
April 5, 2012 |
M/S. NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. MANASHA BARMAN AND ORS.
|
September 28, 2012 |
MADHAB ROY Vs. STATE OF ASSAM
|
September 13, 2012 |
MADHU SARMA Vs. AJIT SARMA
|
September 10, 2012 |
MADHU SUDHAN DEBNATH Vs. STATE OF TRIPURA
|
June 2, 2012 |
MAHABIR TEA ESTATE (P) LTD Vs. UNION OF INDIA
|
July 23, 2012 |
MAHENDRA NATH DAS Vs. UNION OF INDIA
|
January 30, 2012 |
MAHENDRA NATH MUDOI & ORS. Vs. STATE OF ASSAM & ORS.
|
December 18, 2012 |
MAHENDRA RAI Vs. SILVINA KHARKONGOR
|
July 13, 2012 |
MAHENDRA THAKUR Vs. STATE OF ARUNACHAL PRADESH & ORS.
|
May 7, 2012 |
MAHESH AGARWALLA Vs. STATE OF ASSAM
|
February 14, 2012 |
MAHESH KUMAR SHARMA & ANR. Vs. BADAL CHANDER CHOUDHURY
|
August 14, 2012 |
MAHESH KUMAR YADAV Vs. AHMED TEA COMPANY PVT. LTD
|
August 2, 2012 |
MAHESH PRASAD SINGH Vs. STATE OF ASSAM
|
August 1, 2012 |
MAINA DUTTA Vs. STATE OF ASSAM
|
July 19, 2012 |
MAJANU KALIA Vs. STATE OF ASSAM
|
February 4, 2012 |
MAJOR AJAY BHARDWAJ Vs. UNION OF INDIA
|
April 20, 2012 |
MAJOR SOWMITHRI Vs. STATE OF ASSAM
|
June 5, 2012 |
MAKANMI KENGOO AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 5, 2012 |
MAKHAN CH RAI Vs. STATE OF ASSAM
|
June 18, 2012 |
MALATI DEB Vs. HASINA KHATUN
|
January 19, 2012 |
MALATI MAHATO Vs. MANOJ MAHATO
|
November 30, 2012 |
MALAY DAS Vs. STATE OF TRIPURA
|
February 14, 2012 |
MALAYA SAIKIA Vs. BOARD OF TRUSTEES
|
October 15, 2012 |
MALLIKA KALITA Vs. STATE OF ASSAM
|
January 6, 2012 |
MALSAWMKIMI Vs. NATIONAL INVESTIGATION AGENCY
|
September 10, 2012 |
MAMATA PAUL Vs. PRADIP SAHA
|
August 23, 2012 |
MAMATA PAUL, W/O SANJIT PAUL Vs. PRADIP SAHA
|
June 8, 2012 |
MANABENDRA SARMA Vs. STATE OF ASSAM
|
June 1, 2012 |
MANAGEMENT OF NORTH EASTERN CARRYING CORPORATION LTD Vs. PRESIDING OFFICER, LABOUR COURT
|
October 19, 2012 |
MANAGEMENT OF NOURTH ESTERN Vs. PRESIDING OFFICER
|
October 29, 2012 |
MANAGEMENT OF THE FOOD CORP-ORATION OF INDIA Vs. GENERAL SECRETARY, FOOD CORP-ORATION OF INDIA MAZDOOR SAN-GHA
|
June 28, 2012 |
MANAGING COMMITTEE OF NEW HINDI SECONDARY SCHOOL Vs. BANAMALI SINHA
|
May 3, 2012 |
MANAGING COMMITTEE, TYRSAD CHURCH OF GOD L P SCHOOL Vs. P LYNGDOH, DEPUTY INSPECTOR OF SCHOOLS
|
April 3, 2012 |
MANAGING DIRECTOR Vs. SUJIT KUMAR DAS
|
February 3, 2012 |
MANAGING DIRECTOR, TRIPURA JUTE MILLS LTD Vs. KAMAL BIKASH ROY
|
July 19, 2012 |
MANAS MUKHERJEE S/O LATE SANTOSH KUMAR MUKHERJEE Vs. STATE OF TRIPURA TO BE REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF TRIPURA
|
March 30, 2012 |
MANASH PRATIM RAJKHOWA & ORS Vs. THE STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, GENERAL ADMINISTRATION DEPARTMENT, DISPUR, ASSAM AND ORS
|
June 26, 2012 |
MANDIRA NANDI Vs. DILIP KUMAR BARUAH
|
March 27, 2012 |
MANGESWARI DEBBARMA Vs. PRADIP CHANDRA PAUL
|
February 8, 2012 |
MANGLU KUMAR Vs. STATE OF ASSAM
|
September 27, 2012 |
MANGSATABAM IMOMACHA SINGH Vs. STATE OF MANIPUR
|
August 9, 2012 |
MANGSATABAM IMOMACHA SINGH Vs. STATE OF MANIPUR
|
October 5, 2012 |
MANIDIPA BHOWMIK Vs. MIHIR DATTA
|
March 23, 2012 |
MANIK CHANDRA HAZARIKA Vs. BIBHISON PEGU
|
March 13, 2012 |
MANIK DAS Vs. DILIP BISWAS
|
September 19, 2012 |
MANIK DAS Vs. HARIPADA SHIL & ORS.
|
September 19, 2012 |
MANIK DAS Vs. SUBAL CHANDRA DHAR AND ORS.
|
September 19, 2012 |
MANIK DAS BAISHNAV Vs. STATE OF TRIPURA
|
February 15, 2012 |
MANIK DAS SON OF KANAILAL DAS Vs. ABHILASH DAS SON OF MANINDRA DAS
|
September 19, 2012 |
MANIK KALITA Vs. STATE OF ASSAM
|
February 16, 2012 |
MANIK SARKAR Vs. STATE OF TRIPURA
|
August 24, 2012 |
MANMOHAN DEKA Vs. STATE OF ASSAM
|
May 6, 2012 |
MANNAN ALI Vs. STATE OF ASSAM
|
August 13, 2012 |
MANOJ BAISHYA AND OTHERS Vs. SAILEN DAS AND ANOTHER
|
September 28, 2012 |
MANOJ KUMAR LUNDIA Vs. ASSAM STATE ELECTRICITY BOARD
|
August 28, 2012 |
MANORANJAN NATH Vs. STATE OF ASSAM
|
July 30, 2012 |
MANTU RAM TALUKDAR Vs. UNION OF INDIA
|
July 31, 2012 |
MANUJ CHUTIA Vs. STATE OF ASSAM
|
September 4, 2012 |
MARAN GHOSH Vs. STATE OF TRIPURA
|
February 13, 2012 |
MARKIO TADO Vs. TAKAM SORANG
|
April 20, 2012 |
MARTO ETE, ASM-KUGI Vs. STATE OF ARUNACHAL PRADESH
|
August 21, 2012 |
MARUKA SAMAD Vs. STATE OF ASSAM
|
October 5, 2012 |
MARWARI MATERNITY HOSPITAL Vs. PRAVEEN JAIN
|
July 19, 2012 |
MATIUR CHOUHURY Vs. NAZMA KHANAM CHOUDHURY
|
July 18, 2012 |
MAYA BHATTACHARJEE W/O KANTI GOPAL BHATTACHARJEE Vs. NITYANANDA DAS S/O LATE JAGA BANDHU DAS
|
March 21, 2012 |
MAYAN UDDIN ALIAS MAINUDDIN Vs. MD. ABUL HUSSAIN AND ORS.
|
November 20, 2012 |
MAYANGLAMBAM GAMBHIR SINGH Vs. STATE OF MANIPUR
|
August 22, 2012 |
MAZIBUR RAHMAN Vs. SALMA JESMIN
|
May 7, 2012 |
MD ABDUL HAQUE SON OF LATE JONAB ALI Vs. SRIMATIJESMINA BEGUM CHOUDHURY DAUGHTER OF SHRIRAJASHAD ALI CHOUDHURY
|
April 25, 2012 |
MD ABDUL MATIN SON OF LATE SAYED Vs. STATE OF ASSAM
|
May 10, 2012 |
MD ABDUL RAHIM Vs. UNION OF INDIA
|
June 7, 2012 |
MD ABDUL RAHIM Vs. UNION OF INDIA
|
March 20, 2012 |
MD ANARUL HUSSAIN Vs. STATE OF ASSAM
|
July 23, 2012 |
MD ANOWAR HUSSAIN Vs. MD AZIZUL HAQUE
|
July 23, 2012 |
MD GOLAM ALI Vs. STATE OF ASSAM
|
July 25, 2012 |
MD IMRAN KHAN S/O MD ZIMA KHAN Vs. STATE OF MANIPUR
|
November 2, 2012 |
MD ISMAIL HUSSAIN Vs. STATE VOF ASSAM
|
May 30, 2012 |
MD JAHURUDDIN Vs. MUSSTT HUSSAIN BANU
|
July 17, 2012 |
MD JUNAB ALI Vs. STATE OF MANIPUR
|
September 25, 2012 |
MD MAHAR ALI Vs. STATE OF ASSAM
|
May 28, 2012 |
MD MAKBUL HUSSAIN Vs. KASIM UDDIN
|
June 28, 2012 |
MD MOINUL HAQUE Vs. STAE OF ASSAM
|
June 6, 2012 |
MD NAJRUL ISLAM Vs. STATE OF ASSAM
|
July 27, 2012 |
MD NUR SAHED ALI Vs. STATE OF ASSAM
|
August 3, 2012 |
MD RAHMAN ALI Vs. STATE OF ASSAM
|
February 14, 2012 |
MD RUSTOM ALI Vs. STATE OF ASSAM
|
May 26, 2012 |
MD SAHED ALI Vs. MAHELA BEGUM
|
February 29, 2012 |
MD SAMSUL HAQUE Vs. STATE OF ASSAM
|
July 16, 2012 |
MD SHAHIR AHMED Vs. STATE OF MANIPUR
|
September 24, 2012 |
MD SOMESH ALI S/O LATE AIN ALI Vs. STATE OF ASSAM
|
June 5, 2012 |
MD SUNU ALI SON OF MD MOJIBUR RAHMAN Vs. STATE OF ASSAM
|
May 10, 2012 |
MD TAHER ALI Vs. STATE OF MANIPUR
|
August 28, 2012 |
MD WAJID AND ANOTHER Vs. STATE
|
October 12, 2012 |
MD WARISH KHAN Vs. STATE OF MANIPUR
|
September 3, 2012 |
MD YUSUF ALI Vs. SAHABUDDIN & ANOTHER
|
January 27, 2012 |
MD. ABDUL HANNAN Vs. STATE OF ASSAM
|
May 4, 2012 |
MD. AFSAR ALI Vs. STATE OF ASSAM
|
April 3, 2012 |
MD. ALI AKBAR Vs. STATE OF ASSAM
|
April 19, 2012 |
MD. AMAL DEWAN Vs. STATE OF ASSAM
|
June 5, 2012 |
MD. HASSEN ALI Vs. STATE OF ASSAM
|
April 18, 2012 |
MD. HUSSAIN ALI Vs. STATE OF ASSAM & ORS.
|
October 1, 2012 |
MD. IDUL ALI Vs. STATE OF ASSAM
|
August 28, 2012 |
MD. ISLAM UDDIN Vs. STATE OF ASSAM
|
June 11, 2012 |
MD. JAMAL UDDIN Vs. UNION OF INDIA AND OTHERS
|
February 10, 2012 |
MD. MAKBUL HUSSAIN Vs. STATE OF ASSAM AND ANOTHER
|
February 9, 2012 |
MD. MATIBUR RAHMAN Vs. STATE OF ASSAM
|
April 19, 2012 |
MD. MAZIR UDDIN Vs. STATE OF ASSAM
|
November 20, 2012 |
MD. MUDASIR HUSSAIN Vs. STATE OF ASSAM
|
June 7, 2012 |
MD. NURUL AMIN Vs. THE UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
September 28, 2012 |
MD. RAHIMUDDIN AHMED & ORS. Vs. STATE OF ASSAM
|
February 22, 2012 |
MD. SAMSUL SHEIKH & ORS. Vs. STATE OF ASSAM
|
January 4, 2012 |
MD. SHARFRAJ KHAN Vs. UNION OF INDIA & ORS.
|
August 31, 2012 |
MD.RAHAM ALI Vs. STATE OF ASSAM
|
September 10, 2012 |
MEGA ELECTRICALS Vs. STATE OF ARUNACHAL PRADESH
|
December 17, 2012 |
MEGA ELECTRICALS DIHANG EDUT-ECH INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF ASSAM
|
May 17, 2012 |
MEGHNATH @ MEGHU KANDA Vs. STATE OF TRIPURA
|
February 8, 2012 |
MEKHILIPARA TEA COMPANY Vs. R.P.F.C., AGARTALA
|
July 23, 2012 |
MEZOMA VILLAGE COUNCIL Vs. STATE OF NAGLAND
|
September 4, 2012 |
MIJANUR RAHMAN Vs. STATE OF ASSAM
|
January 4, 2012 |
MILAN KANTI DAS Vs. PANDAV CHANDRA PAUL
|
July 19, 2012 |
MILLICKSON CH. MARAK Vs. STATE OF MEGHALAYA & ORS.
|
August 1, 2012 |
MITHUN DEB Vs. UNION OF INDIA
|
June 19, 2012 |
MITTAL STORE Vs. STATE OF ASSAM
|
November 15, 2012 |
MIZANOR RAHMAN Vs. STATE OF ASSAM
|
February 7, 2012 |
MIZANUR RAHMAN Vs. STATE OF ASSAM AND ORS.
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June 1, 2012 |
MOANARO Vs. STATE OF NAGALAND AND OTHERS
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June 12, 2012 |
MODERN VETERINARY HOUSE Vs. STATE OF MANIPUR
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August 28, 2012 |
MOFIDUL ISLAM Vs. MUSSTT MORSHIDA BEGUM
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June 14, 2012 |
MOFIZUDDIN AHMED Vs. EYASERIN NESSA
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July 25, 2012 |
MOGJUL ALI Vs. STATE OF ASSAM
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June 20, 2012 |
MOHAN GHATOWAL Vs. STATE OF ASSAM
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October 4, 2012 |
MOHAN LAL KUMAR Vs. CHAIRMAN & MANAGING DIRECTOR, NEEPCO,
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August 29, 2012 |
MOHD. TAZIMUDDIN AHMED Vs. UNION OF INDIA & ORS.
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March 6, 2012 |
MOHENDRA PHUKAN Vs. STATE OF ASSAM
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April 3, 2012 |
MOIMONA NESSA BEWA Vs. HACHINA KHATUN
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June 13, 2012 |
MOINA GOGOI Vs. STATE OF ASSAM
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June 8, 2012 |
MOJID ALI SHEIKH Vs. STATE OF MEGHALAYA
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November 21, 2012 |
MOMINA BEGUM Vs. UNION OF INDIA
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March 4, 2012 |
MONA URANG Vs. STATE OF ASSAM
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January 19, 2012 |
MONAI TANTI Vs. STATE OF ASSAM
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August 8, 2012 |
MONGCHAJAI MOG Vs. STATE OF TRIPURA
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October 18, 2012 |
MONGSAJAL MOG Vs. STATE OF TRIPURA
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June 20, 2012 |
MONIDEEPA KAR @ MONIDEEPA DEY Vs. SANJIB DEY
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June 22, 2012 |
MONMOHAN DEKA Vs. ASSAM STATE HIGHER SECONDARY SCHOOL (GOVT. & PROVINCIALISED) DEMONSTRATOR ASSOCIATION
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June 6, 2012 |
MONO DAS Vs. STATE OF ASSAM
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September 4, 2012 |
MONORANJAN DEBBARMA Vs. SANDHA RANI DEBNATH
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February 16, 2012 |
MONORANJAN PHUKAN PUNA Vs. STATE OF ASSAM
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February 15, 2012 |
MONYA TAIPODIA Vs. STATE OF ARUNACHAL PRADESH
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April 30, 2012 |
MORAM ALI & ORS. Vs. STATE OF ASSAM
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January 9, 2012 |
MOSES VANLALTHLANA Vs. STATE OF MIZORAM
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July 24, 2012 |
MOTLEB ALI Vs. STATE OF ASSAM
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April 12, 2012 |
MOULI BHUSAN BHATTACHARJEE Vs. CHITTA RANJAN DEBNATH
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January 11, 2012 |
MOUSAMI DAS Vs. STATE OF TRIPURA
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December 21, 2012 |
MOZIDUR RAHMAN AKAND ALIAS MOZIDUR RAHMAN Vs. UNION OF INDIA, REPRESENTED BY THE MINISTRY OF HOME AFFAIRS NEW DELHI
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March 1, 2012 |
MOZIDUR RAHMAN AKOND Vs. THE UNION OF INDIA AND OTHERS
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June 14, 2012 |
MR. RUDY MEDINA TORRES Vs. STATE OF ASSAM & ORS.
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September 4, 2012 |
MRIDUL KUMAR SAIKIA Vs. JIBAN SAHA
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August 3, 2012 |
MRIGEN KALITA Vs. NORTH EAST REGIONAL INSTITUTE OF PARLIAMENTARY STUDIES TRAI-NING & RESEARCH
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April 30, 2012 |
MRINALI BARUA PATGIRI Vs. JAYANTA KUMAR PATGIRI
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June 4, 2012 |
MUKHERJEE (EX CONSTABLE 34 BN BSF) Vs. UNION OF INDIA
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July 24, 2012 |
MUKTAR HUSSAIN SON OF MD RAJAB ALI Vs. INDIAN OIL CORPORATION LIMITED IOCL REPRESENTED BY ITS GENERAL MANAGER
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January 19, 2012 |
MUKUL ALI Vs. STATE OF ASSAM
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October 8, 2012 |
MUKUL CHANDRA BORDOLOI Vs. STATE OF ASSAM
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February 10, 2012 |
MUNINDRA HAZARIKA @ KOLIA Vs. STATE OF ASSAM
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December 3, 2012 |
MURARI MOHAN RAY Vs. STATE OF ASSAM
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September 7, 2012 |
MUSLIM ALI Vs. ASHOK LEYLAND FINANCE LTD
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March 13, 2012 |
MUSLIM ALI Vs. REGISTRAR, GAUHATI UNIVERSITY
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March 28, 2012 |
MUSSABBIR HUSSAIN Vs. GAUHATI UNIVERSITY
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June 5, 2012 |
MUSTT ANOWARA BEWA Vs. MD AZIZUL HAQUE
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July 23, 2012 |
MUSTT K FATIMA Vs. MUSST EYASERIN NESSA
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July 25, 2012 |
MUSTT NIGAR SULTANA BORAH Vs. STATE OF ASSAM
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April 25, 2012 |
MUZAFFAR ALAM SEKENDAR Vs. STATE OF TRIPURA
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June 29, 2012 |
N LANU Vs. STATE OF NAGALAND
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April 9, 2012 |
NABA KUMAR DOLEY Vs. BHARAT CHANDRA NARAH
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February 27, 2012 |
NABA KUMAR NATH Vs. STATE OF ASSAM
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August 10, 2012 |
NABAB ALI Vs. ASSAM STATE CO OP AGRICULTURAL RURAL DEVELOPMENT BANK LTD
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February 2, 2012 |
NABADISHWAR ROY & 4 ORS. Vs. STATE OF ASSAM
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January 10, 2012 |
NABAM VIVEK Vs. STATE OF ARUNACHAL PRADESH
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February 15, 2012 |
NABI HUSSAIN Vs. STATE OF ASSAM
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July 18, 2012 |
NAGALAND PUBLIC SERVICE COM-MISSION Vs. PHUHOLI SEMA
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December 17, 2012 |
NAKUL KUMAR NATH ALIAS MAINA Vs. STATE OF TRIPURA
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April 10, 2012 |
NALIDAT KHAN Vs. STATE OF ASSAM
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May 4, 2012 |
NAMITA DEVI Vs. DURGESWAR SARMA BARUAH
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May 29, 2012 |
NAMITA GOSWAMI Vs. HIRALAL DEBNATH
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November 30, 2012 |
NANDA SINHA WIFE OF GOVINDA DAS SINHA Vs. UNION OF INDIA
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August 28, 2012 |
NANDALAL AND SONS TEA INDUSTRIES P LTD Vs. STATE OF ASSAM
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August 7, 2012 |
NANI GOPAL GHOSH, S/O LATE NRIPENDRAMAY GHOSH Vs. LIFE INSURANCE CORPORATION OF INDIA (REPRESENTED BY ITS CHAIRMAN)
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August 28, 2012 |
NANI GOPAL SARKAR Vs. STATE OF TRIPURA
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November 19, 2012 |
NANIGOPAL PAL @ GOPAL PAL Vs. STATE OF TRIPURA
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October 18, 2012 |
NANTU MAJUMDER Vs. STATE OF TRIPURA
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July 16, 2012 |
NANTU PAUL Vs. STATE OF ASSAM
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February 2, 2012 |
NARAD DAS Vs. ASHINI KANTA DAS
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October 5, 2012 |
NARAYAN CH. DEY Vs. UNION OF INDIA
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November 23, 2012 |
NAREN CHANDRA MEDHI Vs. MAMTAJ ALI
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February 2, 2012 |
NAREN CHANDRA MEDHI Vs. MAMTAJ ALI
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February 4, 2012 |
NAREN DEKA Vs. STATE OF ASSAM
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September 6, 2012 |
NARENDRA DAS NANIN DAS Vs. KHOKAN CHANDRA DEBNATH HARALAL DEBNATH
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February 14, 2012 |
NARENDRA SINGH RATHORE Vs. UNION OF INDIA & ORS.
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March 30, 2012 |
NARENDRA SINGH RATHORE Vs. UNION OF INDIA
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March 21, 2012 |
NARYAN DEB Vs. CHANDAN DEY
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August 16, 2012 |
NATIONAL AIRPORTS AUTHORITY OF INDIA Vs. N L BHELOTIA
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January 31, 2012 |
NATIONAL BUILDING CONSTRUCTION CORPN. LTD. Vs. UNION OF INDIA
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June 4, 2012 |
NATIONAL INSTITUTE OF RURAL DEVELOPMENT Vs. SUBHAS CHANDRA SRIVASTAVA (DR.), PROFESSOR
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December 21, 2012 |
NATIONAL INSURANCE CO LTD Vs. NUR HUSSAIN
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March 26, 2012 |
NATIONAL INSURANCE CO. LTD Vs. MAHANANDA DAS
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June 13, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. PURNIMA NATH
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July 18, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. SUMAN PAUL
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June 11, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. DIL BAHADUR DORJEE
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August 31, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. LAISHRAM SUNIL SINGH
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March 13, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. DEBA KUMAR OJAH S/O LT CHANDRA MOHAN OJAH
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March 15, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. KYRMEN PASLEIN
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July 27, 2012 |
NATIONAL INSURANCE COMPANY LTD. Vs. MST. SAMINA BEGUM AND ORS.
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September 28, 2012 |
NAVIN RAM Vs. UNION OF INDIA
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August 7, 2012 |
NAWAB NURUL ISLAM Vs. STATE OF ASSAM
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June 8, 2012 |
NAWAZ HUSSAIN KHAN Vs. STATE OF ASSAM
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February 3, 2012 |
NAYAN DAS S/O NARAYAN DAS Vs. STATE OF TRIPURA
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September 13, 2012 |
NAZIR AHMED BARBHUIYA S/O LT MUKADAR ALI BARBHUIYA Vs. MOULAVI KUTUB UDDIN BARBHUIYA S/O LT IDRIS ALI BARBHUIYA
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January 19, 2012 |
NC TELECOM PVT LTD Vs. CHIEF GENERAL MANAGER
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January 24, 2012 |
NEELAM TEJI Vs. STATE OF ARUNACHAL PRADESH
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August 17, 2012 |
NEETU MARY M. MARAK Vs. STATE OF MEGHALAYA AND ORS.
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August 7, 2012 |
NEMAI CHANDRA SAHA Vs. DILIP DEY
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July 20, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. MENUKA DEVI
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February 17, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. BHABEN THAKURIA
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September 28, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. RABIN BHARALI
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September 28, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. ELLORINDA R. SANGMA W/O LATE LARWING B MARAK
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January 3, 2012 |
NEW INDIA ASSURANCE CO. LTD Vs. BIRSHA SAMURA
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September 28, 2012 |
NEW INDIA ASSURANCE CO. LTD Vs. UTTARA PHUKAN
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August 3, 2012 |
NEW INDIA ASSURANCE CO. LTD Vs. ZAKIR ALI
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September 28, 2012 |
NEW INDIA ASSURANCE CO. LTD Vs. RUP MAL DAS
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June 22, 2012 |
NEW INDIA ASSURANCE CO. LTD. Vs. IBANYLLA RAJEE AND ANR.
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September 4, 2012 |
NEW INDIA ASSURANCE COMPANY LTD Vs. LAWMI HMAR W/O ZOLIANKUNGA
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September 20, 2012 |
NEW INDIA ASSURANCE COMPANY LTD Vs. PANKAJ DAS
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September 28, 2012 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. MUSTT SYEDA ANJIRA RAHMAN AND ANOTHER
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September 28, 2012 |
NEW MEDICAL (AGARTALA) PVT. LTD. Vs. SUPERINTENDENT OF TAXES
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August 23, 2012 |
NEW TOBACCO COMPANY LTD Vs. UNION OF INDIA
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April 19, 2012 |
NGANGOM INDUBALA DEVI Vs. STATE OF MANIPUR
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June 1, 2012 |
NGILYANG YAMI Vs. STATE OF ARUNACHAL PRADESH
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September 4, 2012 |
NIBARAN BHOWMIK Vs. STATE OF TRIPURA
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February 17, 2012 |
NIBARAN CHANDRA NATH Vs. KUMUD CHANDRA NATH
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May 29, 2012 |
NIGAR SULTANA BORAH (MUSTT.) AND OTHERS Vs. STATE OF ASSAM
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April 25, 2012 |
NIKHIL RANJAN CHAKRABORTY Vs. BRAJENDRA TRIPURA
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August 30, 2012 |
NILI KALITA (SUBJECT TEACHER Vs. STATE OF ASSAM
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February 29, 2012 |
NILIMA ENTERPRISE Vs. UNION OF INDIA
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February 4, 2012 |
NINGOMBAM LEIMA DEVI Vs. STATE OF MANIPUR
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April 2, 2012 |
NINGTHOUJAM BASANTA Vs. STATE OF MANIPUR
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September 24, 2012 |
NINGTHOUJAM NINGOL ROMABATI DEVI Vs. STATE OF MANIPUR
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March 1, 2012 |
NINGTHOUJAM OMITA DEVI Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES
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February 17, 2012 |
NIRANJAN KUMAR AGARWALA Vs. STATE OF ASSAM
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February 16, 2012 |
NIRANJAN MANDAL Vs. STATE OF ASSAM
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January 4, 2012 |
NIRENDRA CH DAS Vs. JUGOMAYA NATH
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July 24, 2012 |
NIRMAL CHANDRA BHOWMICK Vs. MD SULTAN ALI ALIAS AHMED
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July 24, 2012 |
NIRMAL KANTI ROY BARMAN ALIAS BARMAN ROY S/O LATE NISHI KANTA ROY BARMAN Vs. MRINAL KANTI ROY BARMAN ALIAS BARMAN ROY S/O LATE NISHI KANTA ROY BARMAN
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May 7, 2012 |
NIRMAL NATH Vs. VINEETA DOWARAH
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December 11, 2012 |
NISTINA KHARMAWPHLANG. Vs. STATE OF MEGHALAYA & ORS.
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July 30, 2012 |
NITYA KALITA Vs. STATE OF ASSAM
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January 24, 2012 |
NIZAM AHMED ALIAS BUBU Vs. STATE OF ASSAM
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July 26, 2012 |
NONGMAITHEM RAJEN SINGH Vs. STATE OF MANIPUR
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November 14, 2012 |
NONGTHOMBAM TEJMANI SINGH Vs. MANIPUR PUBLIC SERVICE COMM-ISSION
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January 23, 2012 |
NORTH EASTERN CHEMICALS Vs. STATE OF ASSAM
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June 19, 2012 |
NORTH EASTERN COAL FIELDS COAL INDIA LTD. Vs. UNION OF INDIA
|
June 14, 2012 |
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. Vs. NGURTHANMAWIA
|
July 2, 2012 |
NORTH EASTERN ENGINEERING CONSTRUCTION COMPANY (NEECCO) Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
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October 10, 2012 |
NORTH EASTERN FRONTIER RAILWAY Vs. KIRENDRA RABHA
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March 20, 2012 |
NORTH EASTERN INDIA TRUST FOR EDUCATION AND DEVELOPMENT Vs. UNION OF INDIA
|
April 27, 2012 |
NORTH LAKHIMPUR BENGALI ASSOCIATION @ BENGALI ASSOCIATION @ NATYA MANDIR Vs. KAMAL KUMAR CHANGKAKOTI AND ANOTHER
|
August 17, 2012 |
NORTHERN AGENCY, M G AVENUE, THANGAL BAZAR, IMPHAL Vs. UNION OF INDIA
|
October 10, 2012 |
NRIPEN CHANDRA MAHANTA Vs. UNION OF INDIA
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December 13, 2012 |
NUR ALAM Vs. STATE OF ASSAM
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May 15, 2012 |
NUR SAHED ALI Vs. THE STATE OF ASSAM
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August 3, 2012 |
O ROBITA DEVI D/O O KHOMEI SINGH YAIRIPOK BISHNUNAHA Vs. STATE OF MANIPUR
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October 8, 2012 |
OBANG PANKAM & 3 OTHERS Vs. DOGO TARAK
|
April 30, 2012 |
OFFICIAL LIQUIDATOR Vs. XXXX
|
February 14, 2012 |
OIL & NATURAL GAS CORPORATION Vs. STATE OF ASSAM
|
November 23, 2012 |
OIL & NATURAL GAS CORPORATION LTD Vs. ASTRA CONSTRUCTION PVT. LTD
|
August 27, 2012 |
OINAM MONITON SINGHA Vs. NATIONAL INVESTIGATING AGENCY
|
October 9, 2012 |
OINAM MONITON SINGHA Vs. NATIONAL INVESTIGATING AGENCY
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February 9, 2012 |
OINAM PREMKUMAR SINGH Vs. STATE OF MANIPUR
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September 27, 2012 |
OKRAM KALA SINGH Vs. OKRAM ACHOU SINGH
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January 10, 2012 |
OKRAM MANGLEM MEITEI @ THOIBA Vs. DISTRICT MAGISTRATE IMPHAL WEST DISTRICT
|
August 8, 2012 |
OKRAM SUBASH SINGH @ BOTHOI S/O O IBOPISHAK SINGH Vs. DISTRICT MAGISTRATE
|
November 6, 2012 |
OLD UNITED ENTERPRISE Vs. HINDUSTAN PAPER CORPORATION LTD
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November 8, 2012 |
OMAR ALI Vs. STATE OF ASSAM
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October 4, 2012 |
OMEGA PRINTERS AND PUBLISHERS PVT LTD Vs. UNION OF INDIA
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January 30, 2012 |
ON THE DEATH OF KRISHNADHAN KARMAKAR Vs. RENU BALA MODAK
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July 26, 2012 |
ON THE DEATH OF KRISHNADHAN KARMAKAR AND ORS Vs. ON DEATH OF ANIL CH MODAK AND ORS
|
July 26, 2012 |
ORIENTAL INSURANCE CO LTD Vs. USHA DEVI BHUYAN
|
September 28, 2012 |
ORIENTAL INSURANCE CO LTD Vs. BISWAJIT DEB
|
February 14, 2012 |
ORIENTAL INSURANCE CO. LTD Vs. PAREN NARZARY
|
July 18, 2012 |
ORIENTAL INSURANCE CO. LTD. Vs. SAHARBAN BEGUM
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September 28, 2012 |
ORIENTAL INSURANCE CO. LTD. Vs. PABITRA KR. SAIKIA AND ANR.
|
September 28, 2012 |
ORIENTAL INSURANCE CO.LTD. Vs. PABITRA KR. SAIKIA
|
September 28, 2012 |
ORIENTAL INSURANCE COMPANY LTD Vs. UTPALESH CHAKRABORTY
|
September 28, 2012 |
ORIENTAL INSURANCE COMPANY LTD. Vs. BIMAL SINGH BEY
|
September 28, 2012 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SHRI TARUN CHANDRA PATHAK & ANR.
|
September 28, 2012 |
P K G INDUSTRIES DHEMAJI Vs. STATE OF ASSAM
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August 3, 2012 |
P.C.ZOTHANSANGA Vs. STATE OF MIZORAM
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October 11, 2012 |
P.P. ENTERPRISE Vs. UNION OF INDIA
|
October 18, 2012 |
PABAN CHANDRA DAS Vs. INDIAN OIL CORPORATION LTD
|
June 15, 2012 |
PABITRA KALITA @ PARESH KALITA Vs. RASHMITA DUTTA
|
July 23, 2012 |
PACHIM NAGAON UNNAYAN SAMITY Vs. USHA RANI
|
August 10, 2012 |
PADAM BAHADUR RANA Vs. NATIONAL INSURANCE COMPANY
|
August 16, 2012 |
PADAN DHAR Vs. STATE OF TRIPURA
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September 3, 2012 |
PADMA KANTA BORA Vs. FOOD CORPORATION OF INDIA
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May 25, 2012 |
PADUMI DEURI Vs. MANOJ DEURI
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September 12, 2012 |
PALLAB DAS Vs. CENTRAL BUREAU OF INVESTIGATION
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August 10, 2012 |
PANCHGRAM FISHERY CO-OPERA-TIVE SOCIETY Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION
|
November 9, 2012 |
PANGER AONOK Vs. STATE OF MEGHALAYA
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August 10, 2012 |
PANKAJ KUMAR NATH Vs. THE STATE OF ASSAM
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June 1, 2012 |
PANKAJ KURI S/O SHRI PINTU KURI Vs. STATE OF ASSAM
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March 7, 2012 |
PANNA LAL BHANSALI Vs. AXIS BANK LTD
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February 9, 2012 |
PAPU MAHATO Vs. STATE OF ASSAM
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September 3, 2012 |
PAPU MUNDA Vs. STATE OF ASSAM
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September 21, 2012 |
PARCHURAM MADHUA Vs. STATE OF ASSAM
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May 21, 2012 |
PARIMAL GHOSH Vs. STATE OF TRIPURA
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July 7, 2012 |
PARIMAL MOITRA Vs. STATE OF ASSAM
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April 4, 2012 |
PARITOSH SAHA Vs. BIKRAMJOY REANG
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February 13, 2012 |
PARTHA DAS @ PARTHA KUMAR DAS Vs. STATE OF TRIPURA
|
November 20, 2012 |
PARTHA DEY Vs. STATE OF TRIPURA
|
February 22, 2012 |
PARTHA SHARATHI BAIDYA Vs. STATE OF TRIPURA
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July 20, 2012 |
PASANG DHAMA KHONO AND OTHERS Vs. NEHRU LOCHUNG AND OTHERS
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September 10, 2012 |
PASCHIM SINGHICHERRA GRAM PANCHAYAT Vs. SAILENDRA KUMAR BHATTACHA-RJEE
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April 23, 2012 |
PATAL BARUA Vs. STATE OF ASSAM
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August 24, 2012 |
PATAL BARUA Vs. STATE OF ASSAM
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August 7, 2012 |
PATRICIA SUCHIANG Vs. SUPERINTENDENT OF POLICE
|
April 27, 2012 |
PAWAN INDUSTRIES Vs. STATE OF ASSAM
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March 21, 2012 |
PAWAN KUMAR PATODIA Vs. VIJOY KUMAR BHUTORIA
|
June 5, 2012 |
PHAGU RAJWAR Vs. STATE OF ASSAM
|
September 21, 2012 |
PHAIREMBAM SHEITYAMALA DEVI Vs. STATE OF MANIPUR
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August 22, 2012 |
PHILIP VANLALMAWIA JOHN Vs. STATE OF MIZORAM
|
September 7, 2012 |
PHOL SINGH JHARA Vs. STATE OF TRIPURA
|
March 15, 2012 |
PHULU GOSWAMI Vs. STATE OF ASSAM
|
January 4, 2012 |
PIARUN NESSA TAPADAR Vs. NIZAM UDDIN MAZUMDAR
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September 7, 2012 |
PIMKI DAS Vs. SWAPAN SARKAR
|
April 23, 2012 |
PINKU KUMAR PAUL Vs. UNION OF INDIA
|
June 1, 2012 |
PINTU DAS SON OF LATE ARUN DAS Vs. STATE OF ASSAM
|
January 27, 2012 |
PIYUSH CHAMARIA S/O RAMESH CHAMARIA Vs. HEMANTA JITANI S/O MANIK CH JITANI
|
March 14, 2012 |
PONGDO MARAK Vs. STATE OF MEGHALAYA
|
September 10, 2012 |
POOJA FORTUNE PVT LTD Vs. STATE OF NAGALAND
|
March 7, 2012 |
PRABHAT BARMAN Vs. GUDHULI SOHPDANG AND ORS.
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September 4, 2012 |
PRABIN KUMAR SAIKIA Vs. STATE OF ASSAM
|
November 8, 2012 |
PRADIP CHAKRAVORTY Vs. STATE OF ASSAM
|
July 26, 2012 |
PRADIP DAS Vs. STATE OF ASSAM
|
May 4, 2012 |
PRADIP DEBNATH Vs. STATE OF ASSAM
|
December 7, 2012 |
PRADIP KUMAR DAS Vs. HINDUSTAN PAPER CORPORATION
|
November 8, 2012 |
PRADIP KUMAR DAS Vs. STATE OF TRIPURA
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October 8, 2012 |
PRADIP KUMAR SARAWAGI Vs. DIPTI GOGOI
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June 6, 2012 |
PRAFULLA SAIKIA Vs. STATE OF ASSAM
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June 5, 2012 |
PRAHALLAD BISWAS & OTHERS Vs. STATE OF TRIPURA
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February 24, 2012 |
PRAHLAD SINGH CHOWDHURY Vs. SHREE MAHAVIR FINANCE CO
|
February 1, 2012 |
PRAKASH AGRICULTURE INDUSTRIES Vs. STATE OF ASSAM
|
March 7, 2012 |
PRANAB HRISHI DAS S/O LT SUBODH HRISHI DAS Vs. STATE OF TRIPURA
|
October 10, 2012 |
PRANAB KUMAR SAHA Vs. STATE OF TRIPURA
|
December 17, 2012 |
PRANJAL NATH ACHARJEE Vs. UNION OF INDIA
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December 13, 2012 |
PRANJAL PRATIM DUTTA Vs. STATE OF ASSAM
|
April 4, 2012 |
PRANJIT BAIDYA AND ORS Vs. STATE OF TRIPURA
|
July 20, 2012 |
PRASANTA GOSWAMI Vs. STATE OF ASSAM
|
June 5, 2012 |
PRASANTA ROY Vs. STATE OF ASSAM
|
September 13, 2012 |
PRATAP CHANDRA NATH @ PRATAP RANJAN NATH Vs. STATE OF ASSAM
|
April 3, 2012 |
PRATAP SIL Vs. BANESH SIL
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March 27, 2012 |
PRATAP SINHA Vs. SARMA AND COMPANY
|
June 27, 2012 |
PRAVABATI CHOUDHURY Vs. STATE OF MEGHALAYA
|
February 17, 2012 |
PRAVATI DEBNATH Vs. NARAYAN BANIK
|
July 20, 2012 |
PREMBALA DAS Vs. LAXMI CHARAN
|
June 6, 2012 |
PREMIER ROLLER FLOUR MILL Vs. STATE OF ASSAM
|
January 5, 2012 |
PREMLAL JAMBEKAR Vs. STATE OF TRIPURA
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December 21, 2012 |
PRINCIPAL SEAT Vs. MANOJ DEURI
|
September 12, 2012 |
PRIYATOSH KAPALI Vs. STATE OF TRIPURA
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March 30, 2012 |
PRODIP DAS Vs. STATE OF ASSAM
|
September 26, 2012 |
PRODIP SEN GUPTA S/O SUNIL RANJAN SEN GUPTA Vs. UNION OF INDIA
|
May 7, 2012 |
PRONOY MECH @ BHAYA Vs. STATE OF ASSAM
|
August 9, 2012 |
PUJAN GOALA Vs. STATE OF ASSAM
|
February 10, 2012 |
PUKHRAMBAM ONGBI KHAMBI DEVI W/O PUKHRAMBAM JITEN SINGH @ KOROU Vs. STATE OF MANIPUR
|
November 2, 2012 |
PULIN BIHARI ROY Vs. STATE OF TRIPURA
|
June 26, 2012 |
PUNAM WANGKHEM SINGH BHATIA Vs. MANIPUR INDUSTRIAL DEVELOPMENT
|
September 10, 2012 |
PUNNA DUWARA Vs. STATE OF ASSAM
|
May 30, 2012 |
PUNYO TANGU Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
December 6, 2012 |
PURANMAL AGARWAL Vs. STATE OF ASSAM
|
March 1, 2012 |
PURBANCHAL BANIJYA VIKASH PVT LTD Vs. ASSAM TOURISM DEVELOPMENT CORPORATION LTD
|
May 22, 2012 |
PURBANCHAL CABLES & CONDUCTORS PVT LTD Vs. STATE OF TRIPURA
|
August 6, 2012 |
PURNA CHUTIA & ANR. Vs. STATE OF ASSAM & ORS.
|
August 1, 2012 |
PURNA SARMA Vs. STATE OF ASSAM
|
November 9, 2012 |
PURNIMA DEY Vs. STATE OF ASSAM
|
March 29, 2012 |
PUSPA KANTA GOGOI Vs. STATE OF ASSAM
|
July 18, 2012 |
PUTU HAZARIKA Vs. NATIONAL INSURANCE CO. LTD.
|
September 28, 2012 |
PUTUL SARMA Vs. ASWINI SARMA
|
February 24, 2012 |
PUTULI BEGUM Vs. REHANA BEGUM
|
April 27, 2012 |
PUTULI BEGUM Vs. REHANA BEGUM
|
April 7, 2012 |
R K RADHAPYARI DEVI Vs. MANIPUR LEGISLATIVE ASSEMBLY
|
September 12, 2012 |
R SAPTAWNA, S/O THANHNUNA Vs. STATE OF MIZORAM
|
September 5, 2012 |
R. LALTHANZAUVA Vs. THE UNION OF INDIA
|
April 26, 2012 |
R. T. ASANG JAMIR @ R. TSUDENS-ANGBA JAMIR Vs. STATE OF NAGALAND
|
June 14, 2012 |
RABI MOHAN TRIPURA Vs. STATE OF TRIPURA
|
December 20, 2012 |
RABI SARKAR S/O INDRA MOHAN SARKAR Vs. STATE OF TRIPURA
|
March 13, 2012 |
RABI URANG Vs. USHA RANI GHOSE
|
July 31, 2012 |
RABINDRA MALAKAR Vs. STATE OF TRIPURA
|
October 18, 2012 |
RABINDRA NATH BARMAN Vs. GAUHATI HIGH COURT
|
March 2, 2012 |
RADHA RAMAN DEBNATH & ORS. Vs. UTTAM BAL
|
June 19, 2012 |
RAHUL @ RATUL DOSAD, S/O LATE MOHI DOSAD Vs. STATE OF ASSAM
|
August 13, 2012 |
RAILTRACK CONCRETE PRODUCTION (P) LTD Vs. C.C. & C. EX.
|
June 28, 2012 |
RAJ KUMAR PATRA Vs. STATE OF ASSAM
|
August 8, 2012 |
RAJA DAS Vs. STATE OF ASSAM
|
August 8, 2012 |
RAJARSHI BHATTACHARJEE Vs. STATE OF ARUNACHAL PRADESH
|
June 28, 2012 |
RAJASHREE KHOUNDQ Vs. STATE OF ASSAM
|
September 13, 2012 |
RAJAT KANTI NAG Vs. UNION OF INDIA
|
October 11, 2012 |
RAJEN BORAH Vs. UNION OF INDIA
|
April 19, 2012 |
RAJEN DIHINGIA SON OF SHRI GUBIN DIHINGIA Vs. STATE OF ASSAM
|
March 20, 2012 |
RAJEN GAYARI @ G.RIFIKHANG Vs. STATE OF ASSAM
|
May 18, 2012 |
RAJEN KURMI Vs. STATE OF ASSAM
|
December 18, 2012 |
RAJEN ROBIDAS Vs. THE STATE OF ASSAM
|
May 9, 2012 |
RAJEN TANTI Vs. STATE OF ASSAM
|
August 8, 2012 |
RAJEN TANTI Vs. STATE OF ASSAM
|
September 4, 2012 |
RAJENDRA PRASAD HANSARIA Vs. PRAVEEN JAIN
|
July 19, 2012 |
RAJENDRA SINGH YADU VANSHI Vs. PRANTOSH SAHA
|
August 16, 2012 |
RAJIB BHAGABATI S/O JAYKANTA BHAGABATI Vs. STATE OF ASSAM
|
May 23, 2012 |
RAJU GURUNG Vs. STATE OF MIZORAM
|
March 6, 2012 |
RAJU KHERUA Vs. STATE OF ASSAM
|
April 25, 2012 |
RAJU SARKAR Vs. STATE OF TRIPURA
|
November 26, 2012 |
RAJU SUKRAM Vs. STATE OF ASSAM
|
March 30, 2012 |
RAJUMONI BORA Vs. STATE OF ASSAM
|
October 5, 2012 |
RAKESH KUMAR Vs. STATE OF ARUNACHAL PRADESH
|
April 25, 2012 |
RAM KRISHAN YADAV Vs. STATE OF TRIPURA
|
July 31, 2012 |
RAM NARAYAN SINGH Vs. HARADHAN CHANDRA DAS
|
January 11, 2012 |
RAM PRASAD KOYA Vs. STATE OF ASSAM
|
March 19, 2012 |
RAM SUKHPAL SINGH Vs. UNION OF INDIA AND ORS.
|
April 18, 2012 |
RAM TOSSA Vs. STATE OF ASSAM
|
May 24, 2012 |
RAMA MUKHERJEE Vs. STATE OF ASSAM
|
December 12, 2012 |
RAMA MUKHERJEE Vs. STATE OF ASSAM
|
December 11, 2012 |
RAMESH BHARALI S/O LATE JAUTI BHARALI Vs. RAMESH DEKA
|
January 19, 2012 |
RAMESH BHUYAN Vs. STATE OF ASSAM
|
August 6, 2012 |
RAMESH BHUYAN, S/O BIRSA BHUYAN Vs. STATE OF ASSAM
|
August 24, 2012 |
RAMESH MANKI Vs. STATE OF ASSAM
|
February 23, 2012 |
RAMHARI DAKUA Vs. FOLU KANTI PAUL
|
July 20, 2012 |
RAMLAL CHOUHAN Vs. STATE OF ASSAM
|
January 10, 2012 |
RANADHIR BHOWMICK Vs. STATE OF ASSAM
|
February 23, 2012 |
RANADHIR SINGHA Vs. GUWAHATI METROPOLITAN DEVE-LOPMENT AUTHORITY
|
August 7, 2012 |
RANGAMAYEE CHOUDHURY Vs. STATE OF TRIPURA
|
June 25, 2012 |
RANJAN NARZARY Vs. UNITED INDIA INSURANCE COMPANY LTD
|
July 26, 2012 |
RANJAN ROY Vs. STATE OF ASSAM
|
February 16, 2012 |
RANJIT KUMAR ROY Vs. TRIPURA GRAMIN BANK
|
April 5, 2012 |
RANJIT KUMAR SARKAR Vs. HIRALAL SARKAR
|
April 4, 2012 |
RANJIT KUMAR SARMA@ RANJIT SARMA Vs. EUSUF ALI
|
June 21, 2012 |
RANJIT SARKAR Vs. STATE OF TRIPURA
|
October 19, 2012 |
RANJIT SARKAR Vs. SANDIP DAS
|
June 12, 2012 |
RANJIT SINGH @ RAJU Vs. STATE OF ASSAM
|
May 24, 2012 |
RANTU BORO ALIAS RAHUL BORO Vs. STATE OF ASSAM
|
April 11, 2012 |
RASHENDRA SHIL Vs. PRADIP KANTI SHIL
|
June 12, 2012 |
RATAN BHATTACHARJEE, S/O RATISH CHANDRA BHATTACHARJEE Vs. TRIPURA STATE CO-OPERATIVE BANK LTD
|
February 24, 2012 |
RATAN GHOSH S/O CHANDRA MOHAN GHOSH Vs. KANKAN DHAR S/O ANIL DHAR
|
January 18, 2012 |
RATAN SAREN Vs. STATE OF ASSAM
|
November 15, 2012 |
RATAN SINGH Vs. STATE OF ASSAM
|
October 5, 2012 |
RATAN SUKLA DAS Vs. SANKARI CHAKRABORTY
|
March 12, 2012 |
RATHI SALT AND GRAINS PVT LIMITED Vs. STATE OF TRIPURA
|
July 27, 2012 |
RATISH KAR Vs. STATE OF TRIPURA
|
December 21, 2012 |
RATNA GHOSH W/O SHIB SANKAR GHOSH Vs. STATE OF TRIPURA
|
October 18, 2012 |
RATNA KANTA SARMA Vs. STATE OF ASSAM
|
November 30, 2012 |
RATNESWAR ROY Vs. STATE OF ASSAM
|
May 18, 2012 |
RATUL DUTTA Vs. STATE OF ASSAM
|
June 5, 2012 |
RAVINDRA SHETTY Vs. NARAYAN GHOSH
|
October 30, 2012 |
RAZAK Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 23, 2012 |
RECKITT BENCKISER INDIA PVT. LTD Vs. STATE OF ASSAM
|
September 17, 2012 |
REDAUL HUSSAIN KHAN Vs. NATIONAL INVESTIGATION AGENCY
|
September 10, 2012 |
REGIONAL MEDICAL RESEARCH CENTRE N E REGION Vs. UNION OF INDIA
|
July 26, 2012 |
REKHA BAROOAH Vs. JITENDRA KUMAR BARUAH
|
January 23, 2012 |
REKHA BAYAN Vs. REGIONAL MANAGER ORIENTAL INSURANCE CO LTD
|
August 10, 2012 |
RIAJUDDIN AHMED @ RIAJUDDIN Vs. STATE OF ASSAM
|
September 11, 2012 |
RICHUNGNUNGA Vs. UNION OF INDIA
|
March 1, 2012 |
RICKA N. SANGMA Vs. STATE OF MEGHALAYA AND ORS.
|
July 27, 2012 |
RIJU SAMANTA Vs. STATE OF ASSAM
|
November 9, 2012 |
RINGU RADHE Vs. VIJAY BANK AND OTHERS
|
August 17, 2012 |
RIPAK DAS Vs. STATE OF ASSAM
|
February 2, 2012 |
RITA DAS Vs. ORIENTAL INSURANCE COMPANY LTD
|
August 4, 2012 |
RITA MONI DEURI @ RITA DEURI Vs. STATE OF ASSAM
|
November 7, 2012 |
RITURAJ DAS SON OF LATE PUSPENDRA DAS Vs. NITYENDRA KUMAR DAS SON OF LATE GYANANDRA DAS
|
January 6, 2012 |
ROBERT MARBANIANG S/O SMTI D MARBANIANG R/O LOWER MAWPREM SHILLONG MEGHALAYA Vs. RAMONA R MARAK R/O BYRNIHAT ROAD MARWET BYRNIHAT MYLLIEM SYIEMSHIP
|
May 3, 2012 |
ROBO KANTA BORO ALIAS HUNU BORO Vs. STATE OF ASSAM
|
May 18, 2012 |
RODINLIANI, ASSISTANT AUDITOR, ACCOUNTS & TREASURIES DEPARTMENT Vs. STATE OF MIZORAM
|
July 5, 2012 |
ROHIDAS MIURA Vs. STATE OF ASSAM
|
May 10, 2012 |
ROMESH CH CHUTIA Vs. STATE OF ASSAM
|
February 22, 2012 |
ROSE VALLEY REAL ESTATES & CON-STRUCTIONS LTD Vs. STATE OF TRIPURA
|
September 10, 2012 |
ROSHESHWAR DUTTA Vs. PRAMOD GOGOI
|
September 28, 2012 |
RUALHLEIA Vs. STATE OF MIZORAM
|
October 12, 2012 |
RUBBUL ISLAM Vs. STATE OF ASSAM
|
October 12, 2012 |
RUBUL BORA @ SUNU Vs. STATE OF ASSAM
|
June 4, 2012 |
RUBUL BORA ALIAS SUNU Vs. STATE OF ASSAM
|
May 4, 2012 |
RUBUL SONOWAL Vs. STATE OF ASSAM
|
May 29, 2012 |
RUGNU MURA Vs. STATE OF ASSAM
|
June 13, 2012 |
RUHUL AMIN Vs. STATE OF ASSAM
|
August 16, 2012 |
RUKIYA KHATUN Vs. STATE OF ASSAM
|
January 4, 2012 |
RUMA KAR ALIAS DEY Vs. KAJAL KUMAR DEY
|
February 4, 2012 |
RUMAN BARUAH Vs. STATE OF ASSAM
|
December 6, 2012 |
RUMI GOGOI Vs. STATE OF ASSAM
|
February 7, 2012 |
RUPA MAJUMDER, D/O HARIPADA MAJUMDER OF SATMURA Vs. STATE OF TRIPURA
|
January 6, 2012 |
RUPA PAUL Vs. TAPASH DHAR
|
October 3, 2012 |
RUPESHWAR TANTI Vs. STATE OF ASSAM
|
March 22, 2012 |
RUPJYOTI KALITA Vs. RAJIB HAZARIKA
|
October 16, 2012 |
RUSNA BEGUM Vs. STATE OF ASSAM
|
May 7, 2012 |
S KULACHANDRA SINGH Vs. STATE OF MANIPUR
|
September 21, 2012 |
SABENA LAPANG Vs. RELIANCE GENERAL INSURANCE
|
November 21, 2012 |
SABIBA BEGUM Vs. STATE OF ASSAM
|
March 29, 2012 |
SABITA DATTA Vs. SANTANU SAHA
|
March 20, 2012 |
SABUJ DAS Vs. STATE OF TRIPURA
|
March 6, 2012 |
SACHIDAR BURAGOHAIN S/O LATE GOIPAL BURAGOHAIN Vs. STATE OF ASSAM
|
March 23, 2012 |
SADEK ALI Vs. STATE OF ASSAM
|
February 10, 2012 |
SAFIUR RAHMAN S/O LATE SAMIR ALI Vs. STATE OF ASSAM
|
March 16, 2012 |
SAGAR CHAKRABORTY Vs. STATE OF TRIPURA
|
June 6, 2012 |
SAGAR SAMRAT GUPTA Vs. STATE OF ASSAM
|
January 30, 2012 |
SAHAB UDDIN Vs. STATE OF ASSAM
|
May 25, 2012 |
SAHADEB TRIPURA Vs. STATE OF TRIPURA
|
October 1, 2012 |
SAHERA KHATOON Vs. MAFIJUDDIN AHMED
|
September 12, 2012 |
SAHIDUL KHAN S/O SORHAB KHAN VILL KALAHBHANGA Vs. STATE OF ASSAM
|
January 20, 2012 |
SAIFUL ISLAM SON OF SHUKUR ALI Vs. STATE OF MEGHALAYA
|
February 17, 2012 |
SAILENDRA MOHON GHOSH S/O LATE SURENDRA MOHAN GHOSH Vs. BHAKTA PRAHALLAD GHOSH S/O SRI NANI GOPAL GHOSH
|
March 21, 2012 |
SAJAL SARKAR ALIAS SAJAL MALAKAR Vs. STATE OF ASSAM
|
July 19, 2012 |
SAJIBUL ISLAM @ SHAZIBUL ISLAM Vs. MS. LUTFA BEGUM & ANR.
|
February 6, 2012 |
SAJID AHMED Vs. STATE OF ASSAM
|
April 19, 2012 |
SALAM CHANDRA SINGH Vs. THE DISTRICT MAGISTRATE
|
January 13, 2012 |
SALAM O TH LILABATI DEVI Vs. STATE OF MANIPUR
|
June 19, 2012 |
SALAM SHANGAI SINGH Vs. MANIPUR STATE COOPERATIVE BANK. LTD.
|
September 14, 2012 |
SALKHU HASDA Vs. STATE OF ASSAM
|
March 12, 2012 |
SAMAD ALI @ SAMAT ALI Vs. UNION OF INDIA
|
June 18, 2012 |
SAMBHU CHAKRABORTY Vs. STATE OF TRIPURA
|
October 11, 2012 |
SAMBHU SAHA, S/O SURENDRA MOHAN SAHA Vs. STATE OF ASSAM
|
August 29, 2012 |
SAMIR BHATTACHARJEE Vs. GANESWAR BORO
|
March 29, 2012 |
SAMIR GHOSH Vs. CHINU DAS
|
August 1, 2012 |
SAMIR SUTRADHAR SON OF SHRI RAMESH SUTRADHAR Vs. STATE OF ASSAM
|
March 15, 2012 |
SAMPA BANIK W/O GAUTAM CHAKRABORTY Vs. GAUTAM CHAKRABORTY, S/O PARIMAL CHAKRABORTY
|
January 20, 2012 |
SAMSUL HOQUE Vs. UPENDRA CH NATH
|
February 4, 2012 |
SAMSUNG INDIA ELECTRONICS PVT LTD Vs. STATE OF ASSAM
|
July 26, 2012 |
SANCHITA DHAR Vs. HALARAM REANG
|
March 14, 2012 |
SANDHYA DEVI THAPA W/O DALBAHADUR THAPA Vs. ANJALI SINGH THAPA D/O LATE GANAPADA SINGH THAPA
|
April 27, 2012 |
SANDIP ROY Vs. STATE OF TRIPURA
|
December 18, 2012 |
SANGLURA SAILO Vs. C. LALRAMPARI
|
November 2, 2012 |
SANJENBAM GEETA DEVI W/O W KUMAR SINGH Vs. STATE OF MANIPUR
|
November 7, 2012 |
SANJIB SAIKIA S/O LATE MUHIRAM SAIKIA Vs. STATE OF ASSAM
|
March 20, 2012 |
SANJIT REANG Vs. STATE OF TRIPURA
|
August 24, 2012 |
SANJIT REANG, S/O, DASTARAI REANG Vs. STATE OF TRIPURA
|
June 25, 2012 |
SANJOY GANGARAM Vs. STATE OF ASSAM
|
June 15, 2012 |
SANKAR CHANDRA DE Vs. STATE OF TRIPURA
|
July 19, 2012 |
SANKAR KAL Vs. SUNIL KUMAR SAHA
|
May 10, 2012 |
SANKAR PAL Vs. STATE OF TRIPURA
|
October 1, 2012 |
SANKAR ROY Vs. STATE OF TRIPURA
|
March 16, 2012 |
SANTANU KUMAR JAMATIA Vs. LAND ACQUISITION CONTROLLER AGARTALA
|
January 5, 2012 |
SANTI RANI DEBNATH Vs. ANIL CHANDRA SAHA
|
December 18, 2012 |
SANTOSH GHATOWAR Vs. STATE OF ASSAM
|
September 4, 2012 |
SANTOSH KUMAR TIWARI Vs. STATE OF TRIPURA
|
March 6, 2012 |
SANTOSH SAHU Vs. STATE OF ASSAM
|
March 20, 2012 |
SAPAM BIHARI SINGH Vs. STATE OF MANIPUR
|
September 25, 2012 |
SAPAM CHAOBA SINGH Vs. STATE OF MANIPUR
|
September 25, 2012 |
SAPAM IBOTON SINGH Vs. STATE OF MANIPUR
|
August 21, 2012 |
SAPAM JITEN SINGH Vs. MANIPUR PUBLIC SERVICE COMMISSION, IMPHAL
|
April 12, 2012 |
SAPAM ONGBI SORODHONI DEVI AND ORS Vs. STATE OF MANIPUR AND ORS
|
September 25, 2012 |
SARAT CHANDRA BHARALI Vs. UNION OF INDIA AND OTHERS
|
June 22, 2012 |
SARBANANDA SONOWAL Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 26, 2012 |
SASANKA KUMAR PAUL Vs. ASSAM CO-OPERATIVE APEX BANK LTD
|
July 16, 2012 |
SASHANKA HAJONG Vs. STATE OF ASSAM
|
May 23, 2012 |
SASHANKAR ROY Vs. STATE OF ASSAM
|
June 14, 2012 |
SASHI HAZARIKA Vs. STATE OF ASSAM
|
May 23, 2012 |
SATISH KUMAR Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY
|
January 23, 2012 |
SATYENDRA KUMAR S/O RAMANAND SINGH Vs. UNION OF INDIA
|
September 10, 2012 |
SAYEDUR RAHMAN ON DEATH BY LRS. AND ORS. Vs. GAJU SEIKH ON DEATH BY LRS. AND ORS.
|
May 16, 2012 |
SAYRA BEGUM LASKAR Vs. STATE OF ASSAM
|
July 23, 2012 |
SEHEKAYA LYNGDOH Vs. PLANLY RYNGKEW
|
April 27, 2012 |
SENGO TAIPODIA Vs. STATE OF ARUNACHAL PRADESH
|
April 3, 2012 |
SENIOR MANAGER KELLYDEN TEA ESTATE Vs. PRESIDING OFFICER LABOUR COURT ASSAM
|
March 21, 2012 |
SETHI COKE INDUSTRIES Vs. JAMSHED ALI
|
May 3, 2012 |
SEWALI RAJBANGSHI Vs. STATE OF ASSAM
|
February 22, 2012 |
SH LALCHHARMAWIA Vs. STATE OF MIZORAM
|
July 31, 2012 |
SH LALREMRUATA Vs. STATE OF MIZORAM
|
July 27, 2012 |
SH ROHMINGTHANGA, S/O ZACHHINGA Vs. STATE OF MIZORAM
|
November 1, 2012 |
SH. H. LIANZELA, S/O H. KAPTHIANGA, R/O RAMHLUN VENGLAI, AIZAWL Vs. THE STATE OF MIZORAM, REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM, AIZAWL,
|
May 16, 2012 |
SH. LALRAMSANGA Vs. STATE OF MIZORAM
|
May 2, 2012 |
SH. LALZARLIANA SAILO, S/O LALLUAIA SAILO (L) R/O CHANDMARI, AIZAWL Vs. SHRI ZANENGA NOW DEAD AND SUBSTITUTED BY HIS SON, THANGDINGLIANA, CHANDMARI, AIZAWL
|
April 3, 2012 |
SH. M. S. DAWNGZELA Vs. THE STATE OF MIZORAM
|
February 17, 2012 |
SH. M.C. LALENGLIANA Vs. THE STATE OF MIZORAM
|
April 3, 2012 |
SH. MOHINDRO LIMBU Vs. STATE OF MIZORAM
|
May 3, 2012 |
SH. R. LALREMTHANGA PETITIONER Vs. SMT. LALBIAKMAWII
|
April 27, 2012 |
SH. RAMFANGZAUVA ALIAS K RAMFANGZAUVA,S/O ROKHAMA (L)R/O SIALSIR, SERCHHIP DISTRICT, MIZORAM Vs. THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM, AIZAWL AND ORS.
|
May 3, 2012 |
SH.L.TH. BUANGPUI Vs. STATE OF MIZORAM
|
November 1, 2012 |
SHANGAM LUIREIWO Vs. STATE OF MANIPUR
|
August 6, 2012 |
SHANKAR BISWAS Vs. STATE OF TRIPURA
|
February 10, 2012 |
SHANKAR DEBNATH Vs. STATE OF TRIPURA
|
March 3, 2012 |
SHANTI DAS Vs. STATE OF MEGHALAYA
|
July 31, 2012 |
SHARMISTHA BARUA Vs. PRAHALAD KUMAR AGARWAL
|
April 24, 2012 |
SHATRUDHAN UPADHAYA Vs. UNION OF INDIA
|
June 12, 2012 |
SHAWAN KASTA Vs. STATE OF ASSAM
|
January 27, 2012 |
SHIKHARESH CHANDRA ROY Vs. ANTARA PURKAYASTHA
|
October 12, 2012 |
SHILLONG BENCH RUPENDER SINGH Vs. UNION OF INDIA
|
August 10, 2012 |
SHIV KUMAR AGARWAL Vs. STATE OF MEGHALAYA
|
October 30, 2012 |
SHIV STEELS Vs. STATE OF ASSAM
|
September 21, 2012 |
SHRI ADHIR BARMAN & ORS. Vs. STATE OF ASSAM & ORS.
|
June 28, 2012 |
SHRI ARJUN MAJUMDER, S/O LT. SUBAL MAJUMDER, RESIDENT OF CAPTAIN CHATTERJEE COLONY, CHHACHRIMAI, P.S.- BISHALGARH, DISTRICT - WEST TRIPURA Vs. THE STATE OF TRIPURA
|
February 6, 2012 |
SHRI ARUP MAZUMDAR & ORS. Vs. STATE OF ASSAM & ORS.
|
March 13, 2012 |
SHRI BHADRA SURANG Vs. STATE OF ASSAM
|
February 27, 2012 |
SHRI BHAKTA DEBBARMA Vs. STATE OF TRIPURA & ORS.
|
March 21, 2012 |
SHRI BOA PENJI SON OF LATE BOA TOPUK RESIDENT OF P SECTOR ITANAGAR DISTRICT - PAPUM PARE(AP) Vs. STATE BANK OF INDIA, REPRESENTED BY THE ASSISTANT GENERAL MANAGER, REGIONAL OFFICE, ITANAGAR,
|
March 7, 2012 |
SHRI CHIROM HEROJIT MEITEI, 29 YEARS, S/O CH. SHYAM SINGH OF WAHENG KHUMAN MAMANG LEIKAI, PS WANGOI, BISHNUPUR DISTRICT, MANIPUR Vs. THE DISTRICT MAGISTRATE, IMPHAL EAST, GOVERNMENT OF MANIPUR,
|
February 16, 2012 |
SHRI DEBASISH PAUL AND ANR. Vs. ASSAM POWER ELECTRICITY DISTRIBUTION CO. LTD. AND ORS.
|
December 14, 2012 |
SHRI DULU KAKATI Vs. STATE OF ASSAM
|
January 10, 2012 |
SHRI HEMENDRA NARAYAN DATTA Vs. SRI J.K. SINHA & ANR.
|
October 17, 2012 |
SHRI INGUDAM BIPIN SINGH,32 YEARS, S/O JUGINDRO SINGH OF OINAM AWANG LEIKAI, P.S. NAMBOL BISHNUPUR DISTRICT, MANIPUR Vs. THE DISTRICT MAGISTRATE, IMPHAL EAST, GOVT. OF MANIPUR,
|
February 9, 2012 |
SHRI JAGABANDHU DAS Vs. STATE OF ASSAM & ORS.
|
October 19, 2012 |
SHRI JHUTAN DEY, S/O. SHRI BABUL DEY, RESIDENT OF VILL.-MADHYAPARA, LEMBUCHERRA, P.S.-AIRPORT, DISTRICT-WEST TRIPURA Vs. THE STATE OF TRIPURA
|
February 10, 2012 |
SHRI JITENDRA NATH GOGOI Vs. SHRI ARUP KR. MAJUMDER AND ORS.
|
September 28, 2012 |
SHRI JOHN M. HLYCHHO, S/O LAIHU (L), R/O SAIHA TLANGKAWN, SAIHA DISTRICT, MIZORAM Vs. STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM, AIZAWL AND ORS.
|
March 7, 2012 |
SHRI JYOTIRMOY PAUL & ANR. Vs. STATE OF ASSAM & ORS.
|
August 28, 2012 |
SHRI KAMAL SINGH DUGAR Vs. STATE OF ASSAM & ORS.
|
May 2, 2012 |
SHRI KH. MORUNG MARING, S/O KH. ANGAM MARING, MOLIMPHAI VILLAGE, TENGNOUPAL SUB-DIVISION, P.O. & P.S. TENGNOUPAL, CHANDEL DISTRICT, MANIPUR Vs. THE STATE OF MANIPUR, REPRESENTED BY THE COMMISSIONER (TD & HILLS), GOVERNMENT OF MANIPUR,
|
February 3, 2012 |
SHRI KUMUD GOGOI Vs. STATE OF ASSAM AND ORS.
|
October 5, 2012 |
SHRI LALFAMKIMA SON OF RAMNGAIA OF DILKHAN, P.S. SAITUAL, DISTRICT AIZAWL Vs. THE STATE OF AIZAWL
|
January 10, 2012 |
SHRI MIHIR SINGHA ROY, S/O. SUDHIR CH. SINGHA ROY, MILAN CHAKRA, BADHARGHAT, P.S. WEST AGARTALA, DISTRICT - WEST TRIPURA Vs. THE STATE OF TRIPURA, REPRESENTED BY THE LAW SECRETARY, GOVERNMENT OF TRIPURA, AGARTALA, WEST TRIPURA AND ORS.
|
March 29, 2012 |
SHRI RAKESH G MOMIN S/O SUNIL N SANGMA, R/O KU SIMKOLGRE, WILLIAMNAGAR, EAST GARO HILLS, MEGHALAYA Vs. THE STATE OF MEGHALAYA REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF MEGHALAYA, SUPPLY DEPARTMENT, MEGHALAYA, SHILLONG,
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March 2, 2012 |
SHRI RODINGLIANA, S/O. C. LAIHUNA, R/O ZAMUANG, MAMIT DISTRICT, MIZORAM Vs. THE STATE OF MIZORAM REPRESENTED BY ITS SECRETARY, COMMISSIONER OF EXCISE & NARCOTICS, GOVT. OF MIZORAM, AIZAWL,
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March 14, 2012 |
SHRI SOUMITRA GHOSH & 3 ORS Vs. THE STATE OF TRIPURA & ANR
|
June 2, 2012 |
SHRI TIRTHA SARATHI MUKHERJEE Vs. GAUHATI HIGH COURT AND ORS.
|
December 12, 2012 |
SHRI VIVEK SUDHAKAR CHITTEWAN Vs. SHRI MUKUT MEHTA
|
May 8, 2012 |
SHRI WILFRED VANLALLIANA AND ORS. Vs. STATE OF MIZORAM AND ORS.
|
September 18, 2012 |
SHWETA KAPOOR Vs. STATE BANK OF INDIA
|
September 21, 2012 |
SHYAMBABU SINGH Vs. KESHAB BARUAH
|
September 28, 2012 |
SIBU DAS @ BAPPA Vs. STATE OF TRIPURA
|
November 27, 2012 |
SIKANDER KARMAKAR Vs. STATE OF ASSAM
|
June 15, 2012 |
SILK POINT Vs. ORIENTAL INSURANCE CO. LTD
|
August 31, 2012 |
SIMAL ALIAS MARU DATTA Vs. STATE OF TRIPURA
|
June 8, 2012 |
SIMOLU TELENGA Vs. STATE OF ASSAM
|
August 8, 2012 |
SINDRO NONGSIEJ Vs. STATE OF MEGHALAYA
|
November 22, 2012 |
SINGONG KAMEI PAOKINGEI Vs. M.K. GUIKHENANG
|
January 13, 2012 |
SIPRA BHOWMIK Vs. SOUMENDRA CH SAHA
|
March 12, 2012 |
SISHIR CHOUDHURY Vs. STATE OF ASSAM
|
January 24, 2012 |
SITAL DAS Vs. STATE OF ASSAM
|
August 29, 2012 |
SMITH ZADINGLIANI D/O VANLALHLUNA R/O TLANGNUAM, AIZAWL, MIZORAM Vs. SHRI THANZUALAS/O KAPRUMAR/O SIALSUK, AIZAWL, MIZORAM AND SHRI LIANCHHUMAR/O SIALSUK, MIZORAM
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May 2, 2012 |
SMT JIBONTARA GHATOWAR Vs. SRI SUNIL RAJKONWAR
|
May 7, 2012 |
SMT. ANJANA GUPTA, W/O LATE SURANJAN GUPTA, Vs. UNION OF INDIA (TO BE REPRESENTED BY THE SECRETARY, MINISTRY OF DEFENCE, GOVT. OF INDIA, NORTH BLOCK, NEW DELHI-01),
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April 18, 2012 |
SMT. K. THANSIAMI, D/O. DENGKUNGA (L), R/O. DURTLANG, AIZAWL Vs. THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM AND ORS.
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June 14, 2012 |
SMT. KALYANI DEB NATH Vs. UNION OF INDIA AND OTHERS
|
March 3, 2012 |
SMT. MINATI BANERJEE Vs. UNION OF INDIA AND ORS.
|
December 13, 2012 |
SMT. MIRA RABHA Vs. STATE OF ASSAM & ORS.
|
June 22, 2012 |
SMT. N. MARI W/O A. TIMOTHY LAKHER (L), R/O NEW SAIHA, SAIHA DISTRICT Vs. SHRI JOSEPH. S/O CHIAHLO, R/O NEW COLONY, SAIHA, SAIHA DISTRICT
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May 18, 2012 |
SMT. NANDA SINHA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 28, 2012 |
SMT. REBEK LALNUNTHARI SAILO Vs. SHRI RAMTHANGMAWIA
|
February 27, 2012 |
SMT. SUMITRA SALEO ALIAS SAHOO Vs. STATE OF ASSAM TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM AND ORS.
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November 22, 2012 |
SMT. UTPALA TALUKDAR (RAJBONGSHI) Vs. NATIONAL INSURANCE CO. LTD. AND ANR.
|
September 28, 2012 |
SMTI ANGOM (NINGOL)CHANTHOI DEVI AGED ABOUT 51 YEARS, W/O SHRI NINGTHOUJAM TAMAR SINGH OF LEIMARAM MAKHA LEIKAI, PO AND PS NAMBOL, DISTRICT BISHNUPUR, MANIPUR Vs. THE STATE OF MANIPUR REPRESENTED BY CHIEF SECRETARY GOVT. OF MANIPUR,
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March 1, 2012 |
SMTI HARESWARI HAZOWARI, W/O LATE MAHAT HAZOWARI AND SRI HIMU HAZOWARI, SON OF LATE MAHAT HAZOWARI, BOTH ARE RESIDENTS OF DUDHNOI, P.O. DUDHNOI, DIST. GOALPARA, ASSAM Vs. SRI MADAN RABHA, S/O LATE SANI RAM RABHA AND ORS.
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June 26, 2012 |
SMTI RINA SUTRADHAR Vs. PRASENJIT SAHA AND OTHERS
|
January 17, 2012 |
SMTI. ANJALI MAJUMDER, W/O SHRI NIRODE MAJUMDER, Vs. THE STATE OF TRIPURA
|
April 19, 2012 |
SOBHA DEY Vs. GOVERNMENT OF INDIA
|
August 16, 2012 |
SOBURUDDIN SIKDAR @ ABDUL SABUR SIKDAR Vs. STATE OF ASSAM
|
November 21, 2012 |
SOLAR TIMBER PRIVATE LTD Vs. UNION OF INDIA
|
March 6, 2012 |
SONA MIAH Vs. STATE OF TRIPURA
|
June 30, 2012 |
SONA MIAN Vs. KEBAL KANTI NANDI
|
June 2, 2012 |
SONI BORAH Vs. STATE OF ASSAM
|
August 28, 2012 |
SONORAM CHAKMA Vs. STATE OF ARUNACHAL PRADESH
|
February 16, 2012 |
SOROKHAIBAM ARUNA DEVI Vs. STATE OF MANIPUR
|
August 6, 2012 |
SOUGAIJAM RAKESH SINGH Vs. NATIONAL INVESTIGATION AGENCY
|
January 27, 2012 |
SOURAV KANTI SARKAR Vs. STATE OF ASSAM
|
August 7, 2012 |
SOUTH SALMARA MANKACHAR SUB-DIVISION S K OIL HAWKERS ASSOCIATION Vs. STATE OF ASSAM
|
August 10, 2012 |
SRI ABIR BARAN SHYAM & ORS. Vs. STATE OF ASSAM & ORS.
|
March 5, 2012 |
SRI AKLA ORANG Vs. STATE OF ASSAM
|
August 8, 2012 |
SRI AMINUR RAHMAN & ANR. Vs. MISS. SAHIDA KHATUN
|
September 24, 2012 |
SRI ASHISH DEB AND ANOTHER Vs. M/S. DIXIT WINE SHOP
|
March 1, 2012 |
SRI BALKRISHNA TRIPATHI AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
March 2, 2012 |
SRI BINOY GANJU Vs. STATE OF ASSAM
|
August 8, 2012 |
SRI BISHWANATH MANDAL AND ANR. Vs. THE UNITED INDIA INSURANCE CO. LTD. AND TWO ORS.
|
September 28, 2012 |
SRI DHARMENDRA PATOWARY Vs. STATE OF ASSAM & ORS.
|
February 7, 2012 |
SRI DHWAJENDRA CHANDRA ROY Vs. STATE OF ASSAM & OTHERS
|
June 6, 2012 |
SRI DULAL PAL, Vs. THE STATE OF TRIPURA
|
February 14, 2012 |
SRI GOPAL DEBNATH, S/O LATE JAGADISH DEBNATH OF DURGABARI, P.S. AIRPORT, DISTRICT-WEST TRIPURA Vs. STATE OF TRIPURA
|
January 6, 2012 |
SRI GURUPADA DEB, S/O LATE GOURANGA DEB OF SURJYAPARA, A.D. NAGAR, P.S. EAST AGARTALA, DISTRICT-WEST TRIPURA Vs. STATE OF TRIPURA REPRESENTED BY THE SECRETARY-CUM-COMMISSIONER, HOME DEPARTMENT, GOVERNMENT OF TRIPURA, AGARTALA
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January 24, 2012 |
SRI HARE KRISHNA DUTTA Vs. STATE OF ASSAM
|
March 12, 2012 |
SRI HARIDHAN BISWAS, S/O SRI RAM CHANDRA BISWAS, RESIDENT OF BAGADI, P.S. AIRPORT, DISTRICT_WESTTRIPURA Vs. STATE OF TRIPURA
|
January 20, 2012 |
SRI JAGANNATH DAS Vs. STATE OF ASSAM
|
March 5, 2012 |
SRI JASHUBANTA SARMAH AND ORS. Vs. STATE OF ASSAM AND ORS.
|
October 19, 2012 |
SRI MANOJ BAISHYA AND ORS. Vs. SRI SAILEN DAS AND ANR.
|
September 28, 2012 |
SRI MANORANJAN ROY Vs. SRI UMESH KUMAR
|
December 13, 2012 |
SRI NAHER NAMICHAND PRASAD Vs. SRI KIRAN MAZUMDER AND TWO ORS.
|
September 28, 2012 |
SRI PADUMI DAS & ORS. Vs. BIBHASHREE DASS
|
February 9, 2012 |
SRI PARESH DEB BARMA, S/O. LATE ADHIR DEB BARMA, OF EAST KARAIMURA, P.S. BISHRAMGANJ, DISTRICT-WEST TRIPURA Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, HOME DEPARTMENT, GOVT. OF TRIPURA, AGARTALA
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June 2, 2012 |
SRI PARITOSH SAHA, S/O. SRI KHETRAMOHAN SAHA, RESIDENT OF SURJYA PARA, A.D. NAGAR, P.S. WEST AGARTALA, DISTRICT - WEST TRIPURA Vs. THE STATE OF TRIPURA
|
February 6, 2012 |
SRI PRABIR CHAKRABORTY Vs. SRI SAMIR CHAKRABORTY AND ORS.
|
December 21, 2012 |
SRI PRADIP DAS Vs. STATE OF ASSAM
|
April 4, 2012 |
SRI PRADIP RAUTH, S/O. SRI BISHNUPADA RAUTH, RESIDENT OF VILLAGE & P.O. LATIPURA, P.S. KAILASHAHAR, DISTRICT - NORTH TRIPURA Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, HOME DEPARTMENT, GOVERNMENT OF TRIPURA, AGARTALA
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February 1, 2012 |
SRI PRAVAT GIRI S/O LATE DHANANJOY GIRI OF PORATHAL, RAJNAGAR, P.S. BISHALGARH, DISTRICT-WEST TRIPURA Vs. STATE OF TRIPURA
|
January 7, 2012 |
SRI RAJIB BARUAH Vs. MAJIBUDDIN AHMED AND ANOTHER
|
February 22, 2012 |
SRI RANJAN DAS, S/O. SRI BALARAM DAS, Vs. THE STATE OF TRIPURA
|
April 19, 2012 |
SRI RATAN SINGH DAHOTIA & ORS. Vs. SHRI GIRISH CH. SHARMA & ORS.
|
March 27, 2012 |
SRI RATNESWAR GOGOI AND ANR. Vs. STATE OF ASSAM
|
October 3, 2012 |
SRI ROMESH CH. CHUTIA & ORS. Vs. STATE OF ASSAM & ORS.
|
February 22, 2012 |
SRI SANJIT DEBNATH, SON OF LATE MATILAL DEBNATH, RESIDENT OF VILL - NOAGAON, BAGBARI, P.O. & P.S. - RANIRBAZAR, SUB DIVISION - SADAR, DISTRICT - WEST TRIPURA Vs. THE STATE OF TRIPURA
|
January 16, 2012 |
SRI SUBHASH SARMA Vs. STATE OF ASSAM & ORS.
|
September 26, 2012 |
SRI SUDIP DEBNATH Vs. UNION OF INDIA AND ORS.
|
June 3, 2012 |
SRI SUPRATIM SADHANIDAR Vs. STATE OF ASSAM
|
February 28, 2012 |
SRI TAHER HOSSAIN, S/O LATE ABDUL SOBAN OF TOWN RANGKANG P.S. BIRGANJ, AMARPUR DISTRICT-SOUTH TRIPURA Vs. STATE OF TRIPURA
|
January 7, 2012 |
SRI. JIAUDDIN AHMED & ORS. Vs. STATE OF ASSAM & ORS.
|
February 2, 2012 |
SRINVAS REDDY VOLADRI Vs. UNION OF INDIA
|
January 19, 2012 |
ST. JOHNS SCHOOL Vs. UNION OF INDIA AND ORS.
|
January 27, 2012 |
STANDARD FINANCE (P) LTD. Vs. STATE OF ASSAM
|
June 4, 2012 |
STATE Vs. MD FAKHRUL ISLAM APS DEPUTY SUPERINTENDENT OF POLICE GUWAHATI CITY GUWAHATI
|
May 4, 2012 |
STATE OF ARUNACHAL PRADESH Vs. TAKAM PATE
|
May 23, 2012 |
STATE OF ARUNACHAL PRADESH Vs. KHAGEN BRAHMO
|
August 23, 2012 |
STATE OF ASSAM Vs. PAKHI MIYAN
|
March 20, 2012 |
STATE OF ASSAM Vs. GOLBAR HUSSAIN
|
August 31, 2012 |
STATE OF ASSAM Vs. JYOTHY LABORATORIES LTD
|
September 3, 2012 |
STATE OF ASSAM Vs. MD. MOTIAR RAHMAN, SON OF LATE AKKAS ALI
|
April 19, 2012 |
STATE OF ASSAM Vs. PRABIN PAUL
|
April 27, 2012 |
STATE OF ASSAM Vs. RAM CHANDRA ROY
|
February 14, 2012 |
STATE OF ASSAM Vs. MUSLIM ALI
|
November 8, 2012 |
STATE OF MANIPUR Vs. CHINGSUBAM RAJESHWOR SINGH
|
October 8, 2012 |
STATE OF MANIPUR Vs. HAOBIJAM IMOCHA SINGH
|
August 24, 2012 |
STATE OF MANIPUR Vs. SERAM THOIBA SINGH
|
August 7, 2012 |
STATE OF MANIPUR Vs. L IBUNGOBI SINGH
|
October 31, 2012 |
STATE OF MANIPUR Vs. HIJAM TONDONBI DEVI
|
September 12, 2012 |
STATE OF MEGHALAYA Vs. DANIEL SHABONG
|
November 19, 2012 |
STATE OF MEGHALAYA Vs. DANIEL SHABONG AND ANR.
|
November 20, 2012 |
STATE OF MIZORAM Vs. ZOTHANPARI
|
July 4, 2012 |
STATE OF MIZORAM Vs. LALMUANKIMA
|
February 29, 2012 |
STATE OF NAGALAND Vs. ROSEMARY DZUVICHU
|
July 31, 2012 |
STATE OF TRIPURA Vs. JOYDEB LODH
|
March 14, 2012 |
STATE OF TRIPURA Vs. JOY KALI RADIO STORES
|
April 30, 2012 |
STATE OF TRIPURA Vs. BISHNUPADA BISWAS
|
January 25, 2012 |
STATE OF TRIPURA Vs. MD ALFU MIAH
|
June 20, 2012 |
STATE OF TRIPURA Vs. MINU SARKAR
|
February 14, 2012 |
STATE OF TRIPURA Vs. SEFU DEB
|
March 6, 2012 |
STATE OF TRIPURA Vs. CHUNILAL SAHA
|
March 6, 2012 |
STATE OF TRIPURA Vs. BIPLAB PAUL S/O BHANU PAL
|
October 3, 2012 |
STATE OF TRIPURA Vs. SUBHASH DEB
|
August 1, 2012 |
STATE OF TRIPURA Vs. HIMANGSHU BIKASH SAHA
|
December 19, 2012 |
STATE OF TRIPURA Vs. SHYAMAL GHOSH
|
January 16, 2012 |
STATE OF TRIPURA Vs. SIDDHARTHA DEBBARMA
|
March 28, 2012 |
STATE OF TRIPURA Vs. PRANGOBINDA DAS
|
February 13, 2012 |
STATE OF TRIPURA Vs. ASHOK DEBBARMA @ ACHAK DEB-BARMA
|
September 5, 2012 |
STATE OF TRIPURA Vs. SIDDIK MIAH
|
July 20, 2012 |
STATE OF TRIPURA Vs. TAPAS DEB CHOUDHURY
|
January 30, 2012 |
STATE OF TRIPURA Vs. SHYAM LAL
|
June 2, 2012 |
STATE OF TRIPURA Vs. TAPAS DEB CHOUDHURY
|
January 31, 2012 |
STATE OF TRIPURA Vs. ANIL CHAKRABORTY
|
May 30, 2012 |
STATE OF TRIPURA Vs. SULEKHA SARKAR
|
May 30, 2012 |
STATE OF TRIPURA & ANOTHER Vs. SMTI SAMITA SAHA & OTHERS
|
February 13, 2012 |
STATE OF TRIPURA AND ANR. Vs. SMTI. KALPANA BALA DEY AND ORS.
|
May 22, 2012 |
STATE OF TRIPURA AND ORS Vs. LAXMI KAPALI AND ORS
|
February 13, 2012 |
STATE OF TRIPURA AND ORS. Vs. PRANESH CHAKRABORTY
|
February 13, 2012 |
SUBAL RADHA Vs. STATE OF ASSAM
|
January 27, 2012 |
SUBED ALI Vs. STATE OF ASSAM
|
April 3, 2012 |
SUBENOY PAUL Vs. STATE OF ASSAM
|
January 19, 2012 |
SUBODH CHANDRA ROUTH Vs. MANAGEMENT,
|
August 8, 2012 |
SUBRATA SAHA, S/O SATINDRA CH SAHA Vs. PRANAB KR SAHA,S/O JAGADISH SAHA
|
February 23, 2012 |
SUBUDINI KAR Vs. SABITRI RANI DEB
|
January 10, 2012 |
SUCHANDRA GHOSH, W/O RATAN GHOSH Vs. KANKAN DHAR, S/O ANIL DHAR
|
January 18, 2012 |
SUDHANSHU KUMAR Vs. ANANDA BHARALI
|
February 10, 2012 |
SUDIP DEBNATH Vs. UNION OF INDIA
|
June 2, 2012 |
SUJATA DEB Vs. STATE OF TRIPURA
|
October 19, 2012 |
SUJAY DAS Vs. STATE OF TRIPURA
|
March 7, 2012 |
SUJIT DEY ALIAS SIBIT Vs. STATE OF ASSAM
|
July 31, 2012 |
SUKHENDU BIKASH LASHKAR Vs. NARAYAN CHANDRA BHOWMIK
|
June 13, 2012 |
SUKHENDU BIKASH LASHKAR Vs. NARAYAN CHANDRA BHOWMIK
|
March 28, 2012 |
SUKHENDU SEKHAR DEB ALIAS SUKHENDU Vs. ARUN KUMAR BIST
|
September 12, 2012 |
SUKHINDER SINGH Vs. STATE OF MEGHALAYA
|
June 29, 2012 |
SUKRU MUNDA Vs. STATE OF ASSAM
|
April 25, 2012 |
SUKUL MAJHI Vs. STATE OF ASSAM
|
August 11, 2012 |
SUKUL MAJHI Vs. MANGAL MAJHI
|
August 6, 2012 |
SUKUMAR MONDAL Vs. BAPUJI SAMABHAI KRISHI PAM
|
July 20, 2012 |
SUKUMAR ROY Vs. STATE OF ASSAM
|
July 17, 2012 |
SUKUMAR ROY Vs. STATE OF ASSAM
|
July 27, 2012 |
SULTANUL ARIFIN AHMED S/O. MD MAINUDDIN AHMED Vs. STATE OF ASSAM
|
May 9, 2012 |
SUMAN KUMAR BANIK Vs. STATE OF TRIPURA
|
February 3, 2012 |
SUMAN MAJUMDER Vs. STATE OF TRIPURA
|
January 10, 2012 |
SUMITRA SALEO @ SAHOO AND ORS. Vs. STATE OF ASSAM
|
November 22, 2012 |
SUNDARI TRIPURA Vs. ULAPI DEBBARMA
|
January 17, 2012 |
SUNIL CHANDRA DEY Vs. FOOD CORPORATION OF INDIA
|
March 6, 2012 |
SUNIL GORE ALIAS SUNIL GORH Vs. STATE OF ASSAM REPRESENTED BY THE ADDITIONAL PUBLIC PROSECUTOR
|
August 8, 2012 |
SUNIL KARUA Vs. STATE OF ASSAM
|
September 4, 2012 |
SUNIL KUMAR TAPARIA Vs. STATE OF ASSAM
|
August 23, 2012 |
SUNIL NATH Vs. STATE OF ASSAM
|
July 27, 2012 |
SUNIRMAL BHATTACHARJEE Vs. STATE OF ASSAM
|
September 13, 2012 |
SUNU LAKRA Vs. STATE OF ASSAM
|
September 4, 2012 |
SUPRAVA BANIK Vs. VIJOY CHAND GOLCHA
|
May 15, 2012 |
SUPREO SHARMA Vs. SUSHANTA KUMAR SHARMA
|
May 14, 2012 |
SURAJLAL SANTAL Vs. STATE OF ASSAM
|
October 4, 2012 |
SUREN KALITA Vs. STATE OF ASSAM
|
November 20, 2012 |
SURESH PRASAD SINGH Vs. UNION OF INDIA AND ORS.
|
March 13, 2012 |
SURESH RAJBONSHI Vs. STATE OF ASSAM
|
January 24, 2012 |
SURJYA DAS S/O LT KHARGA DAS Vs. PHULO BALA DAS
|
March 16, 2012 |
SUSHANTA SARKAR Vs. STATE OF NAGALAND
|
July 30, 2012 |
SUSHIL CHOUDHURY Vs. STATE OF TRIPURA & ORS.
|
December 21, 2012 |
SUSHMA DAS Vs. STATE OF TRIPURA
|
March 1, 2012 |
SWADESH CH. SAHA Vs. SECRETARY, PUBLIC WORKS DEPAR-TMENT
|
April 5, 2012 |
SWAGATA GHOSH Vs. STATE OF MEGHALAYA
|
September 21, 2012 |
SWAPAN BHOWMICK Vs. STATE OF ASSAM
|
December 18, 2012 |
SWAPAN CHOUDHURY Vs. STATE OF ASSAM
|
June 5, 2012 |
SWAPAN PAUL S/O LATE SURENDRA CH PAL Vs. NEW INDIA ASSURANCE COMPANY LTD
|
April 25, 2012 |
SYAMANTA PHUKAN & ANR. Vs. SRI ARNABJAN DEKA
|
April 25, 2012 |
SYED BASIT DOLEY @ BUDHESWAR DOLEY Vs. UNION OF INDIA
|
November 30, 2012 |
T LUPHENG Vs. UNION OF INDIA
|
August 14, 2012 |
T NENGZAKHAM Vs. STATE OF MANIPUR
|
February 27, 2012 |
TAIYAB ALI AND OTHERS Vs. STATE OF ASSAM
|
June 26, 2012 |
TAJAMMAL HUSSAIN CHOUDHURY Vs. GAUHATI UNIVERSITY
|
June 5, 2012 |
TAKAM SORANG Vs. MARKIO TADO
|
November 12, 2012 |
TALLAR TAGRU AND OTHERS Vs. STATE OF ASSAM AND ANOTHER
|
October 4, 2012 |
TAME NGUBA Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
August 16, 2012 |
TAOREM ONGBI KENIKA DEVI Vs. STATE OF MANIPUR
|
November 7, 2012 |
TAOREM ONGBI KENIKA DEVI Vs. STATE OF MANIPUR & ORS.
|
June 19, 2012 |
TAPAN KUMAR DAS Vs. TRIPURA GRAMIN BANK REPRESENTED BY ITS CHAIRMAN
|
March 30, 2012 |
TAPASH SARKAR Vs. STATE OF TRIPURA
|
August 29, 2012 |
TARUN BAGLARY Vs. STATE OF ASSAM
|
October 5, 2012 |
TARUN BARUA Vs. STATE OF ASSAM
|
August 24, 2012 |
TARUN BARUA Vs. STATE OF ASSAM
|
August 9, 2012 |
TARUN CHANDRA GOSWAMI Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 5, 2012 |
TATA SKY LTD Vs. STATE OF ASSAM
|
February 22, 2012 |
TAYE JERUM S/O TARU JERUM Vs. STATE OF ARUNACHAL PRADESH
|
January 25, 2012 |
TAYI JERAM Vs. STATE OF ARUNACHAL PRADESH
|
September 10, 2012 |
TAZIMUDDIN AHMED Vs. UNION OF INDIA
|
March 1, 2012 |
TECHI JOBAC Vs. STATE OF ARUNACHAL PRADESH
|
May 2, 2012 |
TELEMATS INDIA PVT LTD Vs. CENTRAL BUREAU OF INVESTIGA-TION
|
March 2, 2012 |
TELI RAJA Vs. BAMANG TAKIO
|
April 3, 2012 |
TETE MARING W/O JENTHAINGAM LONGMEI Vs. STATE OF MANIPUR
|
November 7, 2012 |
THAGIMAI DEKA Vs. RAJENDRA NATH LALUNG
|
February 29, 2012 |
THAKUR DHAN DEBNATH S/O LALIT MOHAN DEBNATH Vs. DHANU MIAH S/O SIRAJ MIAH
|
April 2, 2012 |
THANGOJAMO LOTHA Vs. STATE OF ASSAM
|
August 7, 2012 |
THE LAND ACQUISITION COLLECTOR, DHALAI DISTRICT, AMBASSA, DHALAI Vs. SMTI. MANJU RANI SHIL, W/O SRI SUNIL CHANDRA SHIL OF SALEMA, P.S. SALEMA, DISTRICT-DHALAI
|
February 21, 2012 |
THE NATIONAL INSURANCE COMPANY LTD. Vs. HIJAM NINGOL KHOMDRAM ONGBI MEMA DEVI
|
March 13, 2012 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. MRS. UTTARA PHUKAN AND ORS.
|
September 28, 2012 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. MD. ANOWAR HUSSAIN AND ORS.
|
September 28, 2012 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. MRACHA MOG
|
April 19, 2012 |
THE SECRETARY , ASSAM TEA WORKERS' UNION Vs. BHAGJAN TEA ESTATE
|
May 3, 2012 |
THE STATE OF ASSAM & ANR. Vs. SHRI SANJIB KUMAR CHUTIA & ORS.
|
October 19, 2012 |
THE STATE OF MANIPUR Vs. LUIS TOPNO
|
February 1, 2012 |
THE STATE OF MIZORAM Vs. ZORAMLIANA
|
May 3, 2012 |
THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM, AIZAWL AND ORS. Vs. SH. C. NGURA, S/O LALTAWNA RESIDENT OF WHITE HOUSE, CHALTLANG, AIZAWL AND SMT. LALHNAWLI, W/O P.C. THANGZELA (L) RESIDENT OF RAMHLUN SOUTH, AIZAWL
|
February 21, 2012 |
THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM, AIZAWL AND ORS. Vs. F. LALTHANGLIANA, S/O F.SAITHANHAWLA(L), OWNER OF LSC NO. 96/89 AND ORS.
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February 22, 2012 |
THE STATE OF TRIPURA Vs. H.R.S. AGENCY
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May 30, 2012 |
THE UNION OF INDIA Vs. SMT. PARAMANI MARAK
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January 24, 2012 |
THE UNION OF INDIA Vs. SMT. RITAMONI HAZARIKA
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September 28, 2012 |
THE UNION OF INDIA & ORS. Vs. SHRI S. RENGARAJ
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October 19, 2012 |
THENKHOLEN S/O JAMNGAM Vs. STATE OF MIZORAM
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March 13, 2012 |
THIYAM IMOCHA ALIAS MOCHA SINGH Vs. DISTRICT MAGISTRATE, IMPHAL WEST DISTRICT
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May 31, 2012 |
THIYAM SANAYAIMA SINGH Vs. STATE OF MANIPUR
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August 7, 2012 |
THOKCHOM ANITA DEVI Vs. TAYENJAM HEROJIT
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August 9, 2012 |
THOKCHOM NANAO SINGH Vs. THE DISTRICT MAGISTRATE
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January 13, 2012 |
TIKEN CHUTIA Vs. STATE OF ASSAM
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February 3, 2012 |
TILESWAR MURARI Vs. STATE OF ASSAM
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August 3, 2012 |
TIRTHA NATH DAS Vs. STATE OF ASSAM
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June 15, 2012 |
TIRTHA SARATHI MUKHERJEE Vs. GAUHATI HIGH COURT & OTHERS
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December 12, 2012 |
TIRUAL BORTIMON TEA ESTATE PVT. LTD Vs. TIPESWAR GOGOI
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February 21, 2012 |
TLUANGCHEUVA Vs. STATE OF MIZORAM
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November 2, 2012 |
TOKO LALIN Vs. DEPUTY COMMISSIONER
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August 28, 2012 |
TOKO YARO Vs. STATE OF ARUNACHAL PRADESH
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August 22, 2012 |
TONGBRAM ONGBI INDUBALA DEVI W/O TONGBRAM DINESH MEITEI @ CHINGSHAN Vs. STATE OF MANIPUR
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November 2, 2012 |
TORANG MUNDA Vs. STATE OF ASSAM
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January 11, 2012 |
TRINAYAN CH DUTTA Vs. STATE OF ASSAM
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March 21, 2012 |
TRIPURA BAMBOO STICKS PROD-UCTS TRADE COTTAGE INDUS-TRIES UNION Vs. STATE OF TRIPURA
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December 11, 2012 |
TRIPURA REHABILITATION PLANTATION CORPORATION LTD Vs. BHASKAR CHOUDHURY
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February 21, 2012 |
TSUSOLA YIMCHUNGER Vs. STATE OF NAGALAND
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September 14, 2012 |
TUFANI NUNIA Vs. MAKRAM ALI
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July 27, 2012 |
TULAN CHANDRA KAKOTY Vs. LABURAM LASKAR
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June 11, 2012 |
TUMBA INGO Vs. STATE OF ARUNACHAL PRADESH
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August 31, 2012 |
UDAY NARAYAN JHA Vs. KUMEDESWAR MEDHI
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July 17, 2012 |
UJJAL DAS Vs. STATE OF ASSAM
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June 6, 2012 |
UMESH BARMAN SUPERINTENDENT OF POLICE Vs. STATE OF ASSAM REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM
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January 20, 2012 |
UMESH CHANDRA TIWARI,
S/O LATE BALESWAR TIWARI Vs. STATE OF ASSAM
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May 4, 2012 |
UNION OF INDIA Vs. IRFAN ALI
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January 3, 2012 |
UNION OF INDIA Vs. JAGADISH DAS
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January 11, 2012 |
UNION OF INDIA Vs. RAJ KARAN JAIN
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January 5, 2012 |
UNION OF INDIA Vs. PI LALBIAKZAMI
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April 21, 2012 |
UNION OF INDIA Vs. AMAR KUMAR SINGH
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February 1, 2012 |
UNION OF INDIA Vs. KAMAKHYA COSMETICS & PHARMACEUTICAL PVT. LTD.
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July 25, 2012 |
UNION OF INDIA Vs. SAJEDA BIBI (MUSSTT.)
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December 19, 2012 |
UNION OF INDIA Vs. J.TARIANG
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August 29, 2012 |
UNION OF INDIA Vs. SURENDRA NATH DEURI
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July 26, 2012 |
UNION OF INDIA Vs. SAILENDRA KUMAR SINGH
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December 14, 2012 |
UNION OF INDIA Vs. ANUPAM MAZUMDER
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January 4, 2012 |
UNION OF INDIA Vs. MADHURYA KUMAR GOGOI
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December 21, 2012 |
UNION OF INDIA Vs. MANAB DEKA
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February 2, 2012 |
UNION OF INDIA Vs. BIPLAB ROY CHOUDHURY
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September 7, 2012 |
UNION OF INDIA Vs. PARAMANI MARAK
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February 24, 2012 |
UNION OF INDIA Vs. RAMASHANKAR GUPTA
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June 28, 2012 |
UNION OF INDIA Vs. KRIPESH CHANDRA ROY
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August 23, 2012 |
UNION OF INDIA & ORS. Vs. S. RENGARAJAN
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October 19, 2012 |
UNION OF INDIA AND ORS. Vs. M/S. SHREE SHUBHAM SYNDICATE AND ORS.
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November 8, 2012 |
UNION OF INDIA AND ORS. Vs. NAIB SUBENDER DIJENDRA PATHAK AND ORS.
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May 25, 2012 |
UNION OF INDIA THROUGH THE SECY MINISTRY OF DEFENCE SOUTH BLOCK, NEW DELHI Vs. AMIR CHAND PATHANIA
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April 26, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. LALPARTLINGI W/O KULHROSIAMA
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September 25, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. MAHANTA NAMASUDRA
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September 28, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. BHUBAN DAS
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September 28, 2012 |
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. VANLALMANI & ANR.
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February 28, 2012 |
UNITED INDIA INSURANCE CO. LTD. Vs. PARESH SAIKIA
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September 28, 2012 |
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. AIMONA KHATUN AND ORS.
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September 28, 2012 |
UNITED INDIA INSURANCE CO.LTD. Vs. JASMINA KHATUN
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June 13, 2012 |
UNITED INDIA INSURANCE COM-PANY LTD Vs. UMA KALAI
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July 7, 2012 |
UNITED INDIA INSURANCE COM-PANY LTD. Vs. HABIBUR RAHMAN
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February 28, 2012 |
UNITED INDIA INSURANCE COMPANY LTD Vs. HABIBUR RAHMAN AND ANR
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September 28, 2012 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. BHOGADA BORA BURAGOHAIN AND ORS.
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September 28, 2012 |
UNIVERSAL ENTERPRISE Vs. STATE OF ASSAM
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August 24, 2012 |
UNIVERSAL PIPES (P.) LTD Vs. STATE OF ASSAM
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August 22, 2012 |
URBAN DEVELOPMENT CO-OPERATIVE BANK LTD Vs. UNION OF INDIA
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January 25, 2012 |
UTKAL GALVANIZERS LTD Vs. STATE OF ARUNACHAL PRADESH
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September 7, 2012 |
UTPAL DEBBARMA Vs. STATE OF TRIPURA
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July 20, 2012 |
UTPAL ROY BARMAN Vs. KIRITI ROY BARMAN
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March 15, 2012 |
UTPAL SUTRADHAR SON OF LATE DINABANDHU SUTRADHAR Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA
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March 26, 2012 |
UTTAM KUMAR SAHA Vs. HARADHAN SAHA
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December 19, 2012 |
UTTAM KUMAR SUREKA Vs. STATE OF ASSAM
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August 3, 2012 |
V T ZHIMOMI Vs. CHEMET CHEMICALS PVT LTD
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September 5, 2012 |
VABEIKI PACHORANA Vs. STATE OF MIZORAM
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November 27, 2012 |
VANLALAUVA Vs. STATE OF MIZORAM
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March 3, 2012 |
VIJAY KUMAR SHARMA Vs. BULBUL SHARMA
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May 29, 2012 |
VISHAL AGARWAL Vs. STATE OF ASSAM
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March 6, 2012 |
VOLTAS LIMITED Vs. STATE OF TRIPURA
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September 3, 2012 |
W RABI SINGH Vs. STATE OF MANIPUR
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January 30, 2012 |
WAJED ALI Vs. STATE OF ASSAM
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January 5, 2012 |
WAJED ALI Vs. STATE OF ASSAM
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June 5, 2012 |
WANGJAM TOMBI DEVI Vs. STATE OF MANIPUR
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July 25, 2012 |
WHITE ALI Vs. STATE OF ASSAM
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February 23, 2012 |
WORKMAN OF THANAI TEA ESTATE Vs. MANAGEMENT OF THANAI TEA ESTATE
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June 20, 2012 |
WORKMEN OF HALMIRA TEA ESTATE Vs. MANAGEMENT OF HALMIRA TEA ESTATE
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June 8, 2012 |
WORKMEN OF HEELEAKAH TEA ESTATE Vs. MANAGEMENT OF HEELEAKAH TEA ESTATE
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June 15, 2012 |
YOTU LOMDIK Vs. STATE OF ARUNACHAL PRADESH & ORS.
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August 23, 2012 |
ZAKIR HUSSAIN Vs. THE STATE OF ASSAM
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June 5, 2012 |
ZARZOLIANA Vs. STATE OF MIZORAM
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November 2, 2012 |
ZIL HAQUE @ ZEL Vs. STATE OF ASSAM
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April 20, 2012 |
ZINNAH MANDAL Vs. STATE OF MEGHALAYA
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September 5, 2012 |
ZOREMTHANGA, S/O H VANLALAUVA Vs. W THANTHIANGA, S/O CHINHLEIA
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September 25, 2012 |